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Case Index
Title
Date
A K HOME CHAUDHARY Vs. NATIONAL TEXTILE CORPORATION U P LTD AND OTHERS
September 1, 1983
A S SANYAL Vs. KHEM CHAND
May 10, 1983
ABDUL GAFOOR Vs. JAN MOHD
September 23, 1983
ABDUL GHAFOOR ALIAS GHAFOOR AHMAD Vs. RENT CONTROL AND EVICTION OFFICER
October 28, 1983
ABDUL HAFIZ ANSARI Vs. SUPERINTENDENT DISTRICT JAIL MORADABAD
March 22, 1983
ABDUL WAHID KHA Vs. STATE OF U. P. AND OTHERS
September 20, 1983
ADDL COMMISSIONER OF INCOME-TAX Vs. M P SUGAR MILLS P LTD
August 22, 1983
AGARWAL INDUSTRIES Vs. STATE OF U P
December 13, 1983
AJAI BAHUGUNA Vs. ZILA BASIC SHIKSHA ADHIKARI
September 29, 1983
AJAI PRAKASH SINGH Vs. ABHAI PRAKASH SINGH
October 6, 1983
AJMERYLUSSAN Vs. MOIN AHMAD
May 24, 1983
AJRAM MAURYA Vs. STATE OF U P
November 17, 1983
AJUDHIYA DISTILLERY Vs. EXCISE COMMISSIONER
July 13, 1983
ALKA WATCHES PVT LTD Vs. UNION OF INDIA UOI
August 8, 1983
ALLAHABAD PATRIKA PVT LTD Vs. LABOUR COURT
August 9, 1983
AMAR NATH Vs. SPECIAL JUDGE E O
August 2, 1983
AMARJEET SINGH Vs. STATE OF U P
December 6, 1983
AMBRISH KUMAR SAHU Vs. U P FINANCIAL CORPORATION
August 19, 1983
AMIR HUSSAIN Vs. STATE OF U P
August 25, 1983
AMRESH CHANDRA DWIVEDI Vs. DISTRICT INSPECTOR OF SCHOOLS VARANASI
September 19, 1983
AMRIT AND OTHERS Vs. D.D.C., AZAMGARH AND OTHERS
July 29, 1983
ANAND RAM MISRA Vs. STATE OF UTTAR PRADESH AND OTHER
February 17, 1983
ANIL KUMAR SHARMA Vs. STATE OF UTTAR PRADESH
March 31, 1983
ANWAR KHAN Vs. IST ADDITIONAL DISTRICT JUDGE ETAH
February 17, 1983
ARJUN Vs. BOARD OF REVENUE U P
November 11, 1983
ARTEE MINERALS FARIDABAD Vs. STATE OF U P
March 16, 1983
ARUN MISRA Vs. UNION OF INIDA UOI
September 7, 1983
ASFAQ ALIAS BHOORE Vs. STATE OF U P
January 31, 1983
ASHOK KUMAR Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
November 21, 1983
Aslam Khan Vs. Supdt Distt Jail, Moradabad and others
April 1, 1983
ASSOCIATED CEMENT COMPANIES LTD Vs. PRESCRIBED AUTHORITY IX ADDL MUNSIF
October 21, 1983
ATUL KUMAR SINGH Vs. STATE OF U P
March 14, 1983
AZAD KUMARI Vs. SATYA PRAKASH
May 24, 1983
BABU ALI Vs. SUPERINTENDENT
December 7, 1983
BABU LAL Vs. SINGHAL LAKHPAT RAI
September 27, 1983
BABU LAL Vs. MOTI LAL
October 3, 1983
BABU LAL SINGH Vs. STATE OF U P
September 12, 1983
BABU RAM VARMA Vs. STATE OF U P
October 28, 1983
BABU RAM VARMA Vs. STATE
November 28, 1983
BABULAL Vs. U.P. STATE ROAD TRANSPORT
December 20, 1983
BACHANRAM Vs. STATE
November 18, 1983
BACHARAM Vs. STATE AND ANR
November 18, 1983
BACHEY LAL GUPTA Vs. III ADDL DISTRICT AND SESSIONS JUDGE BAREILLY
September 15, 1983
BADDAL Vs. IXTH ADDITIONAL DISTRICT JUDGE
September 23, 1983
BADRI PRASAD HARI DASS Vs. BARTAN NIRMATA MAZDOOR SABHA, MIRZAOUR AND OTHERS
October 2, 1983
BADRI PRASAD HARI DASS Vs. BARTAN NIRMATA MAZDOOR SABHA WALLESLYGANJ
October 20, 1983
BALA DEVI Vs. VII ADDITIONAL DISTRICT JUDGE KANPUR
September 15, 1983
BALA DEVI Vs. IIIRD-ADDITIONAL DISTRICT JUDGE
February 23, 1983
BALWANT KAUR Vs. STATE OF U P
October 20, 1983
BAM BAHADUR SINGH Vs. MOTI SINGH
December 22, 1983
BANARASI LAL Vs. SAGIRAN BEGUM
May 5, 1983
BANKEY BEHARI Vs. UNION OF INDIA AND OTHERS
September 28, 1983
BANSHIDHAR DURGA DUTTA Vs. LOON KARAN SETHIYA
March 9, 1983
BAR COUNCIL OF INDIA NEW DELHI 1 Vs. MANIKANT TEWARI
April 1, 1983
BASUDEO Vs. STATE OF UTTAR PRADESH
October 28, 1983
BECHAN Vs. MST. SHANKARA
March 25, 1983
BENI PRASAD SIDH GOPAL Vs. COMMISSIONER OF INCOME TAX
May 16, 1983
BESANT BEHARI GOPAL BEHARI Vs. COMMISSIONER OF INCOME TAX
May 10, 1983
BHAGWAN DEEN Vs. STATE OF U P
October 21, 1983
BHAGWAN SINGH Vs. SMT. SHANTI DEVI
May 30, 1983
Bhagwan Singh and others Vs. State of U.P.
January 24, 1983
BHAGWATI Vs. DEPUTY DIRECTOR CONSOLIDATION GHAZIABAD
May 4, 1983
BHAGWATI Vs. STATE OF UTTAR PRADESH
August 5, 1983
BHANWAR SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
September 9, 1983
BHILLAR Vs. DEPUTY DIRECTOR OF CONOSLIDATION JAUNPUR
May 27, 1983
BHILLAR AND ORS. Vs. DEPUTY DIRECTOR CONSOLIDATION AND ORS.
May 26, 1983
BHIM SHANKAR Vs. UNION OF INDIA UOI
July 13, 1983
BHOLA NATH Vs. MAHARAO RAJA SAHEB BUNDI STATE
September 1, 1983
BHOPAL SINGH VERMA Vs. DEPUTY DIRECTOR OF EDUCATION MEERUT REGION
July 14, 1983
BHUPAL SINGH Vs. DISTRICT JUDGE, ALIMORA AND OTHERS
October 22, 1983
BIDHUBHUSHAN MALIK Vs. UNION OF INDIA
March 2, 1983
BIJAI KUMAR SHANKER SINGH Vs. COMMISSIONER OF SALES TAX
January 10, 1983
BIJLI COTTON MILLS PVT. LTD. Vs. SIXTH ADDL. DISTRICT JUDGE AND OTHERS
September 5, 1983
BIND BASINI DUBE AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
September 23, 1983
BIR BAHADUR SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
September 8, 1983
BITOLA KUNWARI Vs. GIRAND SINGH
April 13, 1983
BITTO Vs. RAM DEO
May 27, 1983
BOARD OF REVENUE Vs. MULAKH RAJ
November 26, 1983
BRAHMA SWAROOP Vs. SHAMSHER BAHADUR
July 21, 1983
BRIJ BEHARI KAPOOR Vs. I ADDITIONAL DISTRICT AND SESSIONS JUDGE
May 24, 1983
Brij Lal, Son of Kamta Pd, resident of village Mandawa, P.S. Sarai Mamrez, Alld Vs. State of U.P.
January 7, 1983
BRIJ RAJ SINGH Vs. STATE
February 9, 1983
BRIJESH KUMAR Vs. SMT. CHAWALI DEVI
February 14, 1983
BRIJLAL Vs. STATE OF UTTAR PRADESH
January 7, 1983
BRIJRAJ TRIPATHI Vs. STATE OF U.P. AND OTHERS
March 21, 1983
BUDHAR SINGH AND SONS Vs. COMMISSIONER OF INCOME TAX
January 4, 1983
BUNDELKHAND UNIVERSITY Vs. LAXMI NARAIN YADAVA
February 23, 1983
BURMA SHELL OIL STORAGE AND DISTRIBUTING CO OF INDIA LTD Vs. STATE OF UTTAR PRADESH
November 10, 1983
CAWNPORE CLUB LIMITED Vs. COMMISSIONER OF INCOME TAX
January 3, 1983
CAWNPORE CLUB LTD Vs. COMMISSIONER OF INCOME-TAX
February 3, 1983
CENTRAL EXCISE DEPARTMENT Vs. DANFOSS INDIA LTD
September 30, 1983
CHANDO DEVI Vs. IIIRD ADDITIONAL DISTRICT JUDGE
October 21, 1983
CHANDRA BHAN SINGH Vs. SHEO SHANKAR DECEASED LR
September 27, 1983
CHANDRA METAL COMPANY Vs. COMMISSIONER OF SALES TAX
January 5, 1983
CHANDRIKA PRASAD Vs. ASSISTANT ENGINEER III NORTHERN RAILWAY
September 9, 1983
CHARAN LAL Vs. INDERMAN AND ANR.
December 14, 1983
CHARAN SINGH Vs. DISTRICT JUDGE, MEERUT AND OTHERS
April 26, 1983
CHEDI LAL ALIAS MANI Vs. STATE OF U P
October 27, 1983
CHUNCHUN Vs. STATE OF UTTAR PRADESH AND ORS.
September 9, 1983
CITY MONTESSORI SCHOOLS Vs. DISTRICT INSPECTOR OF SCHOOLS LUCKNOW
May 19, 1983
COLLECTOR Vs. EVENGELICAL ALLIANCE MISSION
July 25, 1983
COMMISSIONER OF INCOME TAX Vs. SARJU PRASAD
May 19, 1983
COMMISSIONER OF INCOME TAX Vs. SATISH CHANDRA
January 10, 1983
COMMISSIONER OF INCOME TAX Vs. CAWNPORE CLUB LIMITED
January 28, 1983
COMMISSIONER OF INCOME TAX Vs. JAISWAL MOTOR FINANCE
February 24, 1983
COMMISSIONER OF INCOME-TAX Vs. PHOOLMATI DEVI
March 3, 1983
COMMISSIONER OF INCOME-TAX Vs. PREM KUMARI
January 31, 1983
COMMISSIONER OF SALES TAX Vs. STERLING MACHINE TOOLS
January 11, 1983
COMMISSIONER OF SALES TAX Vs. NAWI HUSSAIN
April 8, 1983
COMMISSIONER OF SALES TAX Vs. KADERUL SEHAT DAWAKHANA
December 16, 1983
COMMISSIONER OF WEALTH TAX Vs. WIG R L
April 26, 1983
COMMISSIONER OF WEALTH-TAX Vs. R L WIG
April 26, 1983
COMMISSIONER OF WEALTH-TAX Vs. J.K. SRIVASTAVA
January 12, 1983
COMMISSIONER SALES TAX Vs. NAND MOHAN MADAN MOHAN
December 8, 1983
COMMISSIONER SALES TAX Vs. TRILOKI NATH AND SONS
December 23, 1983
COMMISSIONER SALES TAX Vs. SHYAM LAL AND CO
December 7, 1983
COMMISSIONER SALES TAX Vs. ADARASH NIRMAN SANSTHAN
October 7, 1983
COMMISSIONER SALES TAX Vs. JAGDISH METAL WORKS
September 1, 1983
COMMISSIONER SALES TAX Vs. GOOD LUCK RUBBER AND ALLIED INDUSTRIES
January 7, 1983
COMMISSIONER SALES TAX Vs. CUTTLER HAMMER INDIA LTD
January 3, 1983
COMMISSIONER SALES TAX Vs. RAM DEO UMA SHANKER
January 4, 1983
CONTROLLER OF ESTATE DUTY Vs. DEVI PRASAD
February 25, 1983
CONTROLLER OF ESTATE DUTY Vs. ZAFRUL HASAN
February 28, 1983
CONTROLLER OF ESTATE DUTY Vs. RAM SUMARNI DEVI SMT
April 26, 1983
CONTROLLER OF ESTATE DUTY Vs. CHANDRA KALA GARG
May 16, 1983
D K SONI Vs. P K MUKERJEE
May 18, 1983
DASHRATH YADAV Vs. ZILA PARISHAD KSHETTRIYA SAMITI
November 21, 1983
DASRATH Vs. STATE OF U P
December 7, 1983
DAYA SHANKER SINGH Vs. CONSERVATOR OF FOREST SOUTHERN ZONE
November 28, 1983
DAYAWATI Vs. CANTONMENT BOARD
April 25, 1983
DEEN DAYAL Vs. CHHEDA LAL
December 23, 1983
DELHI CLOTH AND GENERAL MILLS LTD Vs. UNION OF INDIA
April 1, 1983
DESH RAJ GUPTA Vs. INDUSTRIAL TRIBUNAL IV
May 19, 1983
DEVI DAYAL Vs. RENT CONTROL AND EVICTION OFFICER
September 16, 1983
DEVI PRASAD Vs. RAM KUMAR MAHESHWARI
January 17, 1983
DEVI PRASAD TANDON Vs. SARLA DEVI TANDON
March 3, 1983
DHIAN SINGH Vs. TARA CHAND
September 22, 1983
DINESH CHAND GUPTA Vs. BITOLA DEVI GUPTA
September 21, 1983
DISTRICT MANAGER FOOD CORPORATION OF INDIA Vs. YANS PRASAD JAIN
May 19, 1983
DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. RAJ KUMARI MITTAL
November 11, 1983
DIVYAMBER DWIVEDI Vs. PRINCIPAL MOTI LAL NEHRU MEDICAL COLLEGE
February 16, 1983
DR. AKHILA NAND SHARMA Vs. VICE CHANCELLOR, BANARAS HINDU UNIVERSITY AND ORS.
July 19, 1983
DR. G.P. TEWARI Vs. STATE OF UTTAR PRADESH AND ANR.
August 30, 1983
DR. P.N. TANDAN Vs. THE III ADDITIONAL DISTRICT JUDGE, GHAZIBAD AND ANOTHER
January 20, 1983
DR. PRABHU DAYAL KHALSA Vs. U.P. PUBLIC SERVICE TRIBUNAL AND OTHERS
July 13, 1983
DURGA PRASAD Vs. PUSHPA
October 21, 1983
DURGA TALKIES Vs. DISTRICT MAGISTRATE, FARRUKHABAD AND OTHERS
April 7, 1983
DYANAND SWARUP Vs. STATE OF U.P.
April 14, 1983
EMPLOYEES STATE INSURANCE CORPORATION Vs. PUNJAB GENERAL MANUFACTURING
July 14, 1983
FAMILY PLANNING ASSOCIATION OF INDIA Vs. P R SEN GUPTA
May 10, 1983
FARZANA BI Vs. BOARD OF FILM CENSORS
March 21, 1983
FATEH SINGH Vs. STATE OF U.P.
October 4, 1983
FAUJDAR Vs. PRABANDH SAMIT BHARTIYA UCHATTAR MADHYAMIK VIDYALAYAI
May 25, 1983
FLOWMORE PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX
January 10, 1983
FOOD INSPECTOR Vs. ITEM ULLAH
January 6, 1983
GAJRAJ SINGH Vs. OFFICIAL RECEIVER
December 9, 1983
GANGA RAM SHARMA Vs. KASHMIRI DEVI
April 13, 1983
GAUR HARI SINGHANIA Vs. GIFT-TAX OFFICER
September 17, 1983
GAURI SHANKAR Vs. OM PRAKASH GUPTA
September 9, 1983
GHAN SHYAM SINGH Vs. MAHBUBUR
August 11, 1983
GHANSHYAM DAS Vs. IVTH ADDL DISTRICT JUDGE ETAH
October 27, 1983
GIRDHARI LAL MEHTA Vs. DISTRICT JUDGE VARANASI
September 29, 1983
GIRDHARILAL SAHEB RAM Vs. VTH ADDITIONAL DISTRICT JUDGE
April 2, 1983
GIRI RAJ KISHORE Vs. INDIAN INSTITUTE OF TECHNOLOGY KANPUR
March 7, 1983
GIRISH NATH PANDEY Vs. JAGAR NATH PANDEY
May 26, 1983
GOPI NATH SETH Vs. COMMISSIONER OF INCOME-TAX
April 8, 1983
GOVIND GUPTA Vs. STATE OF UTTAR PRADESH
August 11, 1983
GUDRI Vs. RAM KISHUN
July 22, 1983
GULAB SINGH RAWAT Vs. DISTRICT JUDGE, UTTAR KASHI
December 1, 1983
GULAM MOHAMMAD Vs. 1ST ADDL DISTRICT JUDGE
February 21, 1983
GULSHER ALI Vs. MUMTAZ FATMA
December 9, 1983
GURU KUMAR VARMA Vs. CHANDRA BHAN JAIN
November 11, 1983
GYAN CHAND Vs. OFFICIAL RECEIVER MUZAFFARNAGAR
April 1, 1983
H L BAHETI Vs. DISTRICT MAGISTRATE KHERI
February 15, 1983
Habib Vs. State of U.P.
March 31, 1983
HAFIZUR RAHMAN Vs. SHAKILA KHATOON
May 10, 1983
HAJI ABDUL HAFIZ Vs. NASIR KHAN
September 12, 1983
HAJI ABDUL HAMID Vs. COMMISSIONER OF INCOME TAX
September 2, 1983
HAJI BADAL Vs. AHUD HUSSAIN
December 22, 1983
HALKE Vs. BOARD OF REVENUE AT ALLAHABAD
December 22, 1983
HAMIDAN Vs. VTH ADDITIONAL DISTRICT JUDGE ALLAHABAD
February 22, 1983
HANUMAN OIL INDUSTRIES Vs. KANPUR ELECTRICITY SUPPLY ADMINISTRATION
September 8, 1983
HAR BILAS Vs. RAM NIWAS BANSAL
December 5, 1983
HAR PRASAD SINGH Vs. SUBEDAR SINGH
January 13, 1983
HAR SWAROOP Vs. BOARD OF REVENUE, U.P. AT LUCKNOW AND OTHERS
November 21, 1983
HARI ALIAS SATYAPAL Vs. STATE OF U P
January 5, 1983
HARI MOHAN SHUKLA Vs. BASIC SHIKSHA PARISHAD
October 27, 1983
HARI RAM Vs. JT. DIR. OF CONSOLIDATION AND OTHERS
December 10, 1983
HARISH Vs. STATE
August 25, 1983
HARPAL SINGH YADAVA Vs. SUPDT CENTRAL JAIL VARANASI
September 28, 1983
HAVELI RAM Vs. CHAIL BEHARI LAL NIGAM AND OTHERS
August 1, 1983
HEERA LAL SHARMA Vs. XVTH ADDITIONAL DISTRICT JUDGE KANPUR
May 12, 1983
HEM RAJ SINGH AND OTHERS Vs. VII ADDL. DISTRICT JUDGE, KANPUR AND OTHERS
October 22, 1983
HIND LAMPS LIMITED Vs. COMMISSIONER OF SALES TAX
July 27, 1983
HINDUSTAN CHAMBER OF COMMERCE Vs. INCOME-TAX OFFICER
August 9, 1983
HIRA LAL AND SONS Vs. INCOME TAX OFFICER
February 14, 1983
HORI LAL Vs. STATE OF U P
August 11, 1983
HORI LAL Vs. STATE OF UTTAR PRADESH
September 11, 1983
HUKUM KHAN Vs. IST ADDL DISTT JUDGE NAINITAL
April 20, 1983
HUSSAINI BEGUM Vs. STATE OF U.P.
August 22, 1983
IBBAN SAHIB Vs. SMT. ANWAR BEGUM
September 13, 1983
INCOME-TAX OFFICER Vs. MANGAL PD GUPTA
August 17, 1983
INCOME-TAX OFFICER Vs. JANGI LAL
August 29, 1983
INDIAN OIL CORPORATION LTD Vs. STATE OF U P
September 15, 1983
INDUSTRIAL AND COMMERCIAL SERVICE Vs. COMMISSIONER OF SALES TAX
November 25, 1983
IQBAL HASAN KHAN Vs. IIIRD ADDITIONAL DISTRICT JUDGE
August 29, 1983
IZHAR AHMAD Vs. I ADDITIONAL DISTRICT JUDGE KANPUR
September 21, 1983
J K ORGANIZATION Vs. INCOME-TAX OFFICER
April 28, 1983
J K SYNTHETICS LIMITED Vs. UNION OF INDIA
January 18, 1983
J. S. THIND Vs. SPECIAL JUDGE, ECONOMIC OFFENCES ALLAHABAD
November 15, 1983
JAFAR RAZA ZAIDI Vs. IIIRD DISTRICT JUDGE
May 17, 1983
JAGDEO Vs. ASSISTANT DIRECTOR CONSOLIDATION BANDA
July 19, 1983
JAGDISH KANT DUBEY Vs. U.P. STATE PUBLIC SERVICES TRIBUNAL AND OTHERS
May 20, 1983
JAGDISH KUNWAR Vs. RADHA MOHAN SINGH
August 18, 1983
JAGDISH PRASAD Vs. IVTH ADDITIONAL DISTRICT JUDGE ETAH
November 17, 1983
JAI PRAKASH ALIAS LORE TEWARI Vs. STATE OF U P
September 29, 1983
JAIMETS PVT LTD Vs. STATE OF U P
November 16, 1983
JAIN SHUDH VANASPATI LTD Vs. STATE OF U P
January 13, 1983
JAVED HUSSAIN Vs. SMT. KHATIZA BEGUM AND OTHERS
July 20, 1983
JEET NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION LUCKNOW CAMP
May 11, 1983
JEET SINGH Vs. STATE OF UP
August 17, 1983
JHALANI IRON AND METAL WORKS Vs. STATE OF U P
January 17, 1983
JHALLOO Vs. STATE
February 2, 1983
JHANDOO AND ANOTHER Vs. CH. HAR NARAIN AND ANOTHER
October 21, 1983
JHUNNA KHAN Vs. CITY MAGISTRATE DISTRICT GORAKHPUR
December 19, 1983
K K SOMANI Vs. D K SOMANI
April 27, 1983
K L SACHDEVA Vs. RAKESH KUMAR JAM
May 26, 1983
KABOOTRI Vs. CONSOLIDATION OFFICER LAKHIMPUR KHERI
April 14, 1983
KAILASH NATH AGARWAL Vs. PREM PAL AGARWAL
December 22, 1983
KAILASH NATH MEHROTRA Vs. DISTRICT JUDGE MIRZAPUR
October 7, 1983
KAILASH SINGH Vs. AGARWAL EXPORT CORPORATION
September 15, 1983
KALAP NATH Vs. SMT. AWADHRAJI
December 22, 1983
KALAWATI REJA Vs. II ADDITIONAL CIVIL JUDGE
March 15, 1983
KALI CHARAN ALIAS NANKU Vs. DISTRICT JUDGE MIRZAPUR
November 25, 1983
KALI CHARAN GUPTA Vs. ASHOK KUMAR JAIN
October 28, 1983
KALIDIN Vs. KRISHNA NARAIN
May 9, 1983
KALINDRI DEVI Vs. BALLOO
May 19, 1983
KALPA NATH PANDEY Vs. DY DIRECTOR OF CONSOLIDATION VARANASI
September 8, 1983
KAMAL NATH Vs. RAM PRASAD
August 1, 1983
KAMLA SHARMA Vs. COMMISSIONER AGRA DIVISION
July 26, 1983
KANHIAYA LAL Vs. MAHANT INDRESH DASS
May 21, 1983
KANIZ FATIMA Vs. SHAH NAIM ASHRAF
January 10, 1983
KANPUR JUTE UDYOG Vs. PROVIDENT FUND INSPECTOR
December 12, 1983
KARAM SINGH ALIAS KARMA Vs. DISTRICT MAGISTRATE
March 14, 1983
KASHI NATH MUKUND LAL Vs. INCOME TAX OFFICER
April 22, 1983
KASHIPRASAD CARPETS P LIMITED Vs. COMMISSIONER OF INCOME TAX
May 16, 1983
KEDAR NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION SULTANPUR
September 27, 1983
KEDAR SINGH Vs. DISTRICT JUDGE AGRA
May 18, 1983
KEDAR SINGH Vs. DISTRICT JUDGE, AGRA AND OTHERS
May 13, 1983
KEDARI Vs. STATE OF U P
August 3, 1983
KHAGESHWAR DAYAL SRIVASTAVA Vs. STATE OF UTTAR PRADESH AND ORS.
November 27, 1983
KHAWAZ BUX Vs. MIRZA MOHAMMAD ISMAIL
November 22, 1983
KHAZAN SINGH Vs. STATE OF U P
May 27, 1983
KHEM CHAND Vs. AVNENDRA SINGH NAYAL
May 10, 1983
KHOOB LAL Vs. STATE OF U P
November 26, 1983
KIRAT SINGH Vs. TRILOK TILAK SINGH
November 18, 1983
KISAN CO-OPERATIVE SUGAR FACTORY LTD Vs. RAJENDRA PAPER MILLS
October 5, 1983
KISHAN KUMAR KANAUJIA Vs. RAMKESH GUPTA
February 23, 1983
KISHAN LAL Vs. STATE OF U.P.
December 8, 1983
KISHAN SAHKARI CHINI MILLS LTD Vs. UNION OF INDIA UOI
October 20, 1983
KISHORI Vs. D D C
April 13, 1983
KISHORI SHARAN Vs. II ADDITIONAL DISTRICT JUDGE JHANSI
July 22, 1983
KISHORI SHARAN SITA SARAN Vs. IV ADDITIONAL DISTRICT JUDGE JHANSI
July 11, 1983
KITABUN Vs. STATE OF U P
January 27, 1983
KM. SUPREVA SEN Vs. FIFTH ADDL. DISTRICT JUDGE, MEERUT AND OTHERS
January 27, 1983
KOHINOOR CABLE INDUSTRIES Vs. DAYA NAND GARG
March 4, 1983
KRIPA RAM Vs. JAGDISH CHAND TYAGI
December 14, 1983
KRIPA SHANKER Vs. STATE OF U P
December 8, 1983
KRISHANA NAND Vs. CHANCELLOR GORAKHPUR UNIVERSITY
May 5, 1983
KRISHNA KANT JAISWAL Vs. VICE CHANCELLORBANARAS HINDU UNIVERSITY
September 12, 1983
KRISHNA KUMAR Vs. IIIRD ADDITIONAL DISTRICT JUDGE
October 28, 1983
KRISHNA KUMAR GUPTA Vs. STATE OF UTTAR PRADESH
October 26, 1983
KRISHNA MANOHAR DHAWAN Vs. VII ADDITIONAL DISTRICT JUDGE KANPUR
September 21, 1983
KUMAR EXPORTERS P LTD Vs. NAINI OXYGEN ACETYLENE AND GAS LTD
February 3, 1983
KUMAR SUPREVA SEN Vs. VTH ADDITIONAL DISTRICT JUDGE
January 27, 1983
KUNDAN BALA VORA Vs. STATE OF U P
March 7, 1983
KUNJ BEHARI Vs. LAL BEHARI
July 22, 1983
KUNWAR INDUSTRIES Vs. SALES TAX OFFICER
January 4, 1983
L.H. SUGAR FACTORIES LTD. Vs. EXCISE COMMISSIONER AND CONTROLLER OF MOLASSES AND ORS.
October 21, 1983
LAJPAT RAI BHATIA Vs. ADDL DISTRICT JUDGE DEHRADUN
August 26, 1983
LAKHAN SINGH Vs. COMMISSIONER JHANSI DIVISION
November 10, 1983
LAL BAHADUR Vs. STATE OF U P
January 31, 1983
LAL BAHADUR SINGH Vs. BAGESARA
October 31, 1983
LALA HARI SHYAM Vs. MANGAL PRASAD
January 28, 1983
LALI DEVI AND ORS. Vs. KAMLESH CHANDRA GUPTA AND ANR.
September 30, 1983
LALJI SINGH Vs. RAMESHWAR MISRA AND OTHERS
January 28, 1983
Lallan Pd Pandey Vs. Jagdish
January 13, 1983
LALLU MAL GUPTA Vs. SABIR MIYAN
November 28, 1983
LEELA KARWAL Vs. J D KARWAL
May 27, 1983
LEELAWATI Vs. STATE OF U P
August 2, 1983
LEELAWATI Vs. STATE OF U P
January 1, 1983
M A CHOWDHARY Vs. UNION OF INDIA
October 7, 1983
M.P. TANDON Vs. STATE OF UTTAR PRADESH
October 21, 1983
M/S. GOLD FILLED MERCANTILE COMPANY AND ANOTHER Vs. THE III ADDITIONAL DISTRICT JUDGE, VARANASI AND OTHERS
January 27, 1983
M/S. SINDH CONSTRUCTION COMPANY Vs. THE UNION OF INDIA, THROUGH GENERAL MANAGER, NORTHERN RAILWAY
July 26, 1983
MADAN LAL Vs. STATE
September 28, 1983
MADHO RAM SHAKYA Vs. STATE OF UTTARPRADESH
September 27, 1983
MAHA NARAYAN PANDEY Vs. REGISTRAR CHIT FUNDS FIRMS AND SOCIETIES
December 1, 1983
MAHADEO SINGH Vs. MST. GUJARAT KUNWAR AND OTHERS
March 14, 1983
MAHAMOODUL HAQ Vs. JAMILA BEGUM
November 11, 1983
MAHBOOB ALIAS CHHALLA Vs. MOHAMMAD HUSAIN
January 1, 1983
MAHBOOB ALIAS CHHALLA Vs. MOHD HUSSAIN
January 4, 1983
MAHENDRA KAUR Vs. HAFIZ KHALIL
September 5, 1983
MAHESH KUMAR Vs. STATE OF U.P. AND ORS.
July 13, 1983
MAHMOOD Vs. STATE OF U.P
January 4, 1983
MALKHAN SINGH Vs. ASSTT. DIRECTOR, CONSOLIDATION AND OTHERS
August 16, 1983
MAN MOHAN JAIN Vs. RAJNI JAIN AND
December 1, 1983
MANAGER D A V HIGHER SECONDARY SCHOOL Vs. CIVIL JUDGE
July 18, 1983
MANAGER HARDWARE AND TOOLS LTD Vs. SARU SMELTING PVT LTD
May 4, 1983
MANKESHWAR NATH AND OTHERS Vs. COLLECTOR, AGRA AND OTHERS
May 25, 1983
MANNAR AND ANOTHER Vs. SITA RAM AND OTHERS
January 18, 1983
MANOHAR LAL AGARWAL Vs. CENTRAL BOARD OF DIRECT TAXES
January 6, 1983
MAYA CHATTERJI Vs. SHIV CHANDRA CHATTERJI
September 21, 1983
MAYA SHANKER Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
August 17, 1983
MEHTAB CHAND AGARWAL Vs. ADDL DISTRICT JUDGE LUCKNOW
August 8, 1983
MILLAN BONE MILLS Vs. COMMISSIONER OF INCOME TAX
July 14, 1983
MINIDEVI TEJ KUMARI Vs. STATE OF UTTAR PRADESH
November 9, 1983
MODI INDUSTRIES DISTILLERY MODINAGAR Vs. STATE OF U P
May 2, 1983
MOHAMMAD AMIR Vs. LALA RAM
September 16, 1983
MOHAMMAD HUSAIN Vs. S D O SHAHABAD
March 15, 1983
MOHAMMAD ISMAIL Vs. STATE OF UTTAR PRADESH
December 5, 1983
MOHAMMAD MUSTAQEEM Vs. AFTAB AHMAD
May 17, 1983
MOHAMMAD MUSTEH HASAN JAFFREY Vs. AZAM ALI
April 8, 1983
MOHAMMAD OAIS AND CO Vs. COMMISSIONER OF INCOME TAX
February 2, 1983
MOHAMMAD SHARIF Vs. STATE OF UTTARPRADESH
November 25, 1983
MOHAN LAL CAPOOR Vs. STATE OF UTTAR PRADESH
August 30, 1983
MOHAN MEAKIN LTD Vs. STATE OF U P
August 27, 1983
MOHD ALIM Vs. SUPERINTENDENT DISTRICT JAIL
March 23, 1983
MOHD HANIF Vs. STATE
August 17, 1983
Mohd Mehndi Ansari Vs. Mohd.Rashid
February 15, 1983
MOHD NASEEM Vs. NOORUSABA
December 5, 1983
MOHD OAIS AND COMPANY Vs. COMMISSIONER OF INCOME-TAX
February 2, 1983
MOHD SIDDIQUE Vs. ABDUL SATTAR COMPLAINT
November 8, 1983
MOOL CHAND ALIAS MULLIA Vs. STATE OF UTTAR PRADESH
January 5, 1983
MOTILAL DINESH KUMAR Vs. COMMISSIONER OF SALES TAX
January 18, 1983
MST. KAILASHIYA Vs. ASSISTANT DIRECTOR OF CONSOLIDATION, BANDA AND OTH
October 31, 1983
MUKAND LAL Vs. LAL DILA RAM
November 18, 1983
MUMTAZ HUSAIN ALIAS LADDAN KHUTRA Vs. SUPERINTENDENT DISTRICT JAIL
April 28, 1983
MUNAWWAR HUSEN Vs. ZAKIR HUSEN
November 9, 1983
MUNIJI SINGH Vs. KALAWATI
November 8, 1983
MUNNA Vs. STATE
October 24, 1983
MUNNAN KHAN Vs. ASHRAFUNNISAN
April 6, 1983
MUNNI DEVI Vs. STATE
January 27, 1983
MUNSHI Vs. BOARD OF REVENUE U P
October 7, 1983
MURLI DHAR Vs. IV ADDITIONAL DISTRICT AND SESSIONS JUDGE MATHURA
November 15, 1983
MURLIDHAR Vs. STATE
August 11, 1983
MUSHTAQUE AHMED Vs. STATE OF UTTAR PRADESH
September 9, 1983
MUSTAFA Vs. STATE OF U P
September 16, 1983
N.S. DATTA Vs. THE VIITH ADDITIONAL DISTRICT JUDGE, AALLAHABAD
November 11, 1983
NAFIS Vs. STATE OF U P
April 26, 1983
NAGAR MAHAPALIKA AGRA Vs. NAGAR MAHAPALIKA TRIBUNAL AGRA
January 6, 1983
NAGAR PALIKA HARDOI Vs. JASWANT SINGH
December 1, 1983
NAGAR SWASTHYA ADHIKARI NAGAR MAHAPALIKA, ALLAHABAD Vs. BHURE LAL
December 8, 1983
NAGENDRA KUMAR JAIN Vs. STATE OF UTTAR PRADESH
August 12, 1983
NAND LAL Vs. RAM DULAREY
April 20, 1983
Narain Singh Vs. State
February 18, 1983
NARENDRA KUMAR Vs. SURENDRA KUMAR JAIN
July 15, 1983
NARENDRA PRATAP SAHI Vs. INDRA MISHRA
July 18, 1983
NARENDRA SINGH Vs. STATE OF U P
January 11, 1983
NARSINGH BAHADUR SRIVASTAVA Vs. BOARD OF REVENUE U P
September 5, 1983
NATHI LAL Vs. SUNIL KUMAR SINGH
September 7, 1983
NATHOO MAL AGARWAL Vs. STATE OF U P
August 11, 1983
NATHOO RAM Vs. DISTRICT JUDGE AND ORS.
September 22, 1983
Naththoo Mal Agarwal & Sons Vs. State of U.P.And others
August 11, 1983
NATHUNI RAI Vs. STATE OF UTTAR PRADESH
April 26, 1983
NAZIR Vs. STATE OF U P
April 28, 1983
NEW INDIA ASSURANCE CO LTD Vs. LEELAWATI AGNIHOTRI
September 21, 1983
NEW INDIA ASSURANCE CO LTD Vs. DARSHANI DEVI
November 15, 1983
NEW INDIA ASSURANCE CO LTD Vs. MAHMOOD AHMED
November 25, 1983
NIRMALA DEVI Vs. ARJUN
August 26, 1983
NIYAZ AHMAD Vs. STATE OF U P
May 6, 1983
NORTHERN INDIA HOTELS LTD Vs. COMMISSIONER OF SALES TAX
October 21, 1983
NORTHERN INDIA LIME MARKETING ASSOCIATION DEHRADUN Vs. STATE OF U P
March 9, 1983
NORTHERN INDIA PRESS WORKA Vs. REGIONAL PROVIDENT FUND COMMISSIONER U P
January 13, 1983
OM PAL Vs. KIRAT RAM
December 13, 1983
OM PARKASH Vs. STATE OF UTTAR PRADESH
August 2, 1983
OM PARKASH BINDAL Vs. UNION OF INDIA AND OTHERS
November 22, 1983
OM PARKASH SHARMA Vs. DISTRICT JUDGE
February 17, 1983
OM PRAKASH JAISWAL Vs. PRESCRIBED AUTHORITY ALLAHABAD
October 19, 1983
ORIENTAL FIRE AND GENERAL Vs. SHIV SHANKER SINGH RATHORE
December 5, 1983
PADMA WATI Vs. IIND ADDITIONAL DISTRICT AND SESSIONS JUDGE SAHARANPUR
October 28, 1983
PALCO LINING COMPANY Vs. SALES TAX OFFICER
September 8, 1983
PANNA LAL Vs. PRESCRIBED AUTHORITY MUNSIF
November 1, 1983
PANNA PAL Vs. JAGANNATH PRASAD PAL
December 8, 1983
PARAMJIT LAL BADHWAR Vs. PREM SPINNING AND WEAVING MILLS CO LTD
February 14, 1983
PARMATMA SINGH Vs. PRINCIPAL RAJKIYA MAHA VIDYALAYA, DUDHI AND OTHERS
March 31, 1983
PATRAS MASIH Vs. STATE OF U P
August 28, 1983
PATRAS MASIH Vs. STATE OF UTTAR PRADESH
August 2, 1983
PEOPLES UNION OF CIVIL LIBERTIES Vs. STATE OF U P
January 28, 1983
PHOOL SINGH Vs. LAND MANAGEMENT COMMITTEE
September 20, 1983
PHOOLAN DEVI Vs. SURENDRA PRAKASH
July 22, 1983
POORAN CHAND GUPTA Vs. SECOND ADDL. DISTRICT JUDGE AND ORS.
September 9, 1983
PRABHU DAYAL Vs. DISTRICT JUDGE AND ORS.
August 16, 1983
PRADEEP SINGH CHAUHAN Vs. UNIVERSITY OF LUCKNOW
March 10, 1983
PRAHLAD SINGH Vs. STATE OF UTTAR PRADESH AND ORS.
September 29, 1983
PRAKASH CHANDRA Vs. DISTRICT JUDGE FATEHPUR
December 22, 1983
PRAKASH CHANDRA VERMA Vs. PARKASH WATI ALIAS KRISHNA DEVI
February 24, 1983
PRAKASHWATI Vs. STATE OF U P
February 16, 1983
PRAYAG NARAIN Vs. VISHWANATH KAUSHIK
February 1, 1983
PREEN NARAIN Vs. ASST. PERSONNEL OFFICER
October 3, 1983
PREM KUMAR SHARMA Vs. SMT. SAROOPI DEVI AND OTHERS
February 1, 1983
PREM NARAIN PATHAK Vs. IST ADDITIONAL DISTRICT JUDGE SHAHJAHANPUR
August 22, 1983
PREM PRAKASH YADAV Vs. CHANDRA KALA DEVI
March 3, 1983
PREM SHANKAR LAL ETC. Vs. STATE OF UTTAR PRADESH
December 12, 1983
PREM SINGH Vs. DILLA DEVI
August 3, 1983
PREMIER MOTORS PRIVATE LIMITED Vs. JASWANT PRASAD
November 26, 1983
PREMLATA SHARMA Vs. BHAGWAT PRASAD SHARMA
October 20, 1983
PT LASHKARIRAM Vs. INCOME-TAX OFFICER
August 2, 1983
PURSHOTTAM DAS SHUKLA Vs. SARASWATI DEVI
September 28, 1983
PURSHOTTAM LAL Vs. STATE OF U.P.
December 21, 1983
PUSHPALATA Vs. INSPECTING ASSISTANT COMMISSIONER
July 29, 1983
RADHA AGARWAL Vs. STATE OF UTTAR PRADESH
May 13, 1983
RADHASWAMI SATSANG SABHA Vs. PUTTAN
December 16, 1983
RADHEY SHYAM Vs. SMAI DEEN
October 20, 1983
RADHEY SHYAM Vs. COMMISSIONER OF INCOME TAX
February 14, 1983
RADHEY SHYAM Vs. ADDL. DISTRICT JUDGE, HAMIRPUR AND ANOTHER
September 5, 1983
RAEES AHMAD SHAH Vs. TARA CHAND KESARWANI
December 21, 1983
RAGHAVA RAM GUPTA AND ORS. Vs. SECOND ADDL. DISTRICT AND SESSIONS JUDGE AND ORS.
August 2, 1983
RAGHUBIR Vs. STATE OF U P
November 2, 1983
RAGHVENDRA SINGH ALIAS CHHOTE RAJA Vs. STATE OF U P
March 11, 1983
RAHAT JAN Vs. HAFIZ MOHAMMAD USMAN DECEASED
March 9, 1983
RAIS AHMAD Vs. ABDUL RAUF
September 22, 1983
RAJ KAMAL Vs. STATE OF U P
November 9, 1983
RAJ KUMAR JAIN Vs. RAM GOPAL
January 12, 1983
RAJ KUMAR SHARAWAN KUMAR OIL AND RICE MILLS Vs. COMMISSIONER SALES TAX
January 4, 1983
RAJA AVADHESH PRATAP MALL Vs. ASST CED
May 2, 1983
RAJA RAM Vs. STATE
January 12, 1983
RAJA RAM MAURYA Vs. VTH ADDL. DISTRICT JUDGE, ALLAHABAD AND ANOTHER
October 22, 1983
RAJARAM Vs. U P STATE
April 5, 1983
RAJASTHAN GENERAL TRADING COMPANY Vs. COMMISSIONER SALES TAX
January 6, 1983
RAJEEV ALIAS RAJOO Vs. PUSHPA DEVI
December 16, 1983
RAJENDRA Vs. DISTT SUPDT JAIL
January 6, 1983
RAJENDRA KUMAR Vs. DISTT JUDGE BULANDSHAHR
September 2, 1983
RAJENDRA NARAIN Vs. BAJRANJI
May 21, 1983
RAJENDRA SINGH Vs. UNIVERSITY OF GORAKHPUR
February 1, 1983
RAJENDRA SINGH Vs. SHAKUNTALA DEVI
March 7, 1983
RAJESH KUMAR Vs. STATE OF UTTAR PRADESH
February 23, 1983
RAJESH KUMAR SHUKLA Vs. S S DUBEY
December 22, 1983
RAKESH KUMAR Vs. STATE OF U P
July 22, 1983
RAKESH SUGAR TAIL FACTORY Vs. U P FINANCIAL CORPORATION
July 22, 1983
RAM ADHAR Vs. RAM SUKH
September 14, 1983
RAM ADHAR PAL Vs. K.M. TRANSPORT CO.
December 19, 1983
RAM AUTAR Vs. MST. DILRAJI AND ANR.
May 17, 1983
RAM BARAN Vs. CHHANGUR
September 1, 1983
RAM BHAROSEY LAL Vs. RAMESHWAR DAYAL CHAKKIWALA
November 1, 1983
RAM CHANDRA Vs. JUDGE SMALL CAUSE COURT
September 23, 1983
RAM CHANDRA AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS
February 21, 1983
RAM CHARAN LAL Vs. IIIRD ADDITIONAL JUDGE
September 7, 1983
RAM DASS GAUTAM Vs. SUKH DEVI
September 21, 1983
RAM DAYAL Vs. MST. MANA
June 13, 1983
RAM DULAR Vs. STATE OF UTTAR PRADESH
January 17, 1983
RAM DULAR Vs. JOINT DIRECTOR, CONSOLIDATION AND OTHERS
May 26, 1983
RAM JAGAT Vs. KANCHANDEI
April 4, 1983
RAM JANKI Vs. IST ADDITIONAL DISTRICT JUDGE
November 18, 1983
RAM KALI Vs. SUMITRA
March 25, 1983
RAM KARAN PANDEY Vs. ASSTT DIRECTOR OF CONSOLIDATION JAUNPUR
August 2, 1983
RAM KRIPAL Vs. DORI LAL
August 26, 1983
RAM KRIPAL AND ANR. Vs. DORI LAL AND ANR.
August 16, 1983
RAM KUMAR SINGH Vs. STATE OF U P
December 7, 1983
RAM NARAIN AGGARWAL Vs. RAJENDRA KUMAR
November 1, 1983
RAM NARAIN SINGH Vs. STATE OF U P
January 12, 1983
RAM NARESH ALIAS TOOTA Vs. STATE
March 14, 1983
RAM NATH Vs. D.D.C. AND OTHERS
September 8, 1983
RAM NEWAJ Vs. KASI
September 29, 1983
RAM NIWAS Vs. OMKARI
May 17, 1983
RAM NIWAS GUPTA Vs. 1ST ADDITIONAL DISTRICT JUDGE
August 10, 1983
RAM PIARI Vs. BOARD OF REVENUE U P
March 10, 1983
RAM PRAKASH Vs. ABDUL RASHID
December 8, 1983
RAM PRASAD Vs. D D C
April 18, 1983
RAM PRASAD GUPTA Vs. FIRM SETH MURLIDHAR RAM CHANDRA VIJAI
January 27, 1983
RAM PRATAP Vs. KASHI PRASAD
September 21, 1983
RAM PYARI Vs. DHARAM DAS
September 28, 1983
RAM RATI Vs. VIDYA SAGAR
February 25, 1983
RAM SANEHI Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALLIA
May 27, 1983
RAM SANEHI GUPTA Vs. STATE OF U P
November 14, 1983
RAM SARAN LAL Vs. DEVENDRA BHUSHAN SINGHAL
November 28, 1983
RAM SARAN PANDEY Vs. STATE OF U P
May 9, 1983
RAM SEWAK Vs. STATE OF UTTAR PRADESH
September 1, 1983
RAM SEWAK Vs. SMT. PUSHPA DEVI
September 16, 1983
RAM SUKH MISRA Vs. DEPUTY CHIEF SECURITY OFFICER
March 11, 1983
RAM SUNDER Vs. BOARD OF REVENUE U P
December 8, 1983
RAM SWAROOP Vs. DISTRICT JUDGE
April 29, 1983
RAMBSHWAR AND OTHERS Vs. D.D.C., BALLIA AND OTHERS
February 22, 1983
RAMESH CHAND KAILASH CHAND Vs. COMMISSIONER OF SALES TAX
February 2, 1983
RAMESH CHAND KHANDELWAL Vs. XII ADDITIONAL DISTRICT JUDGE AGRA
May 20, 1983
RAMESH CHANDRA Vs. KAILASH AUDICHYA
January 11, 1983
RAMESH CHANDRA Vs. IV ADDITIONAL DISTRICT JUDGE, ALIGARH
April 29, 1983
RAMESH CHANDRA GUPTA Vs. IVTH ADDITIONAL DISTRICT JUDGE
October 26, 1983
RAMESHWAR DAYAL AND OTHERS Vs. DHARAMSHALA KASBA BISALPUR THROUGH, SRI KRISHAN DASS, MANAGER, DHARAMSALA AND OTHERS
November 18, 1983
RAMESHWAR PRASAD PANDEY Vs. JAMUNA PRASAD
April 29, 1983
RAMESHWAR SWARUP BHATNAGAR Vs. PRESCRIBED AUTHORITY JUDGE SMALL CAUSE COURT
September 22, 1983
RAMJI Vs. STATE
March 4, 1983
RAMJI SETH Vs. ZOHRA KAIMI
April 4, 1983
RAMRAJ Vs. SRI RAM
April 27, 1983
RANG BAHADUR SINGH Vs. KAPIL DEO
April 25, 1983
RANGI LAL Vs. LAXMI NARAIN GUPTA
November 7, 1983
RANI INDRA DEVI Vs. COMMISSIONER OF WEALTH TAX
April 22, 1983
RANVEER SINGH Vs. DESH RAJ SINGH CHAUHAN
May 21, 1983
RANVEER SINGH Vs. DESH RAJ SINGH CHAUHAN
May 27, 1983
RASHID Vs. VI ADDITIONAL DISTRICT AND SESSIONS JUDGE
February 3, 1983
RATAN LAL AGARWAL Vs. DISTRICT JUDGE JHANSI
April 26, 1983
RATAN SINGH Vs. KUSUM
December 20, 1983
RATAN SONS INDUSTRIES Vs. U P FINANCIAL CORPORATION
September 2, 1983
RATI Vs. STATE OF UTAR PRADESH
November 8, 1983
RAVI KANT Vs. STATE OF UTTAR PRADESH
August 25, 1983
RAVI KARAN DATT TIWARI Vs. DISTRICT ASSTT. REGISTRAR, CO
April 6, 1983
RAVI SHANKER Vs. STATE OF U P
April 6, 1983
ROOP NARAIN PANDEY Vs. STATE OF U P
December 9, 1983
ROSHAN LAL Vs. IIND ADDITIONAL DISTRICT JUDGE KANPUR
July 22, 1983
S R JAIN Vs. STATE OF U P
November 10, 1983
SABBAN KHAN Vs. UNION OF INDIA AND OTHERS
January 18, 1983
SADHOO Vs. STATE OF U P
January 27, 1983
SAHAB LAL Vs. STATE
April 20, 1983
SAHU GOVIND PRASAD Vs. COMMISSIONER OF INCOME TAX
October 20, 1983
SAHU JAIN LTD. Vs. STATE OF UTTAR PRADESH
March 2, 1983
SAMIYA ALIAS SONIYA Vs. STATE
September 5, 1983
SARDAR DIWAN SINGH KOHLI Vs. COMMISSIONER OF INCOME TAX
November 12, 1983
SARIT KUMAR BOSE Vs. STATE OF UTTARPRADESH
December 21, 1983
SASA ENTERPRISES Vs. PRAMOD KUMAR
March 23, 1983
SATISH CHANDRA Vs. ASSISTANT DIRECTOR OF CONSOLIDATION FARRUKHABAD
November 15, 1983
SATISH KUMAR ARORA Vs. VARSHA ARORA
September 21, 1983
SATYA NARAIN YADAV Vs. UNION OF INDIA
May 5, 1983
SATYA PAL SETHI Vs. SUSHILA SETHI
September 16, 1983
SATYA PRAKASH Vs. STATE OF U P
April 1, 1983
SAUDHYAN SINGH Vs. STATE OF UTTAR PRADESH AND OTHERS
May 12, 1983
SEROMAN SINGH Vs. STATE OF U P
September 21, 1983
SHABIR AHMED Vs. 1ST ADDITIONAL DISTRICT AND SESSIONS JUDGE, SAHARANPUR AND OTHERS
January 4, 1983
SHAFIQ AHMAD Vs. SAYEEDAN
December 8, 1983
SHAHJAHAN BIBI Vs. ABDUL JABBAR
April 1, 1983
SHAHZADA Vs. SUPERINTENDENT DISTT
July 28, 1983
SHAILENDRA KUMAR GOVIL Vs. SMT. PRAMILA GOVIL
August 2, 1983
SHAKUR Vs. VTH ADDL. DISTRICT AND SESSIONS JUDGE
December 7, 1983
SHAMBHOO NATH TRIVEDI Vs. ADDITIONAL DISTRICT JUDGE HARDOI
October 5, 1983
SHAMSHAD KHAN Vs. STATE OF UTTAR PRADESH
December 16, 1983
SHAMSHER KHAN Vs. MIRZA SHAFI UDDIN BEG AND OTHERS
July 26, 1983
SHANKAR PRASAD SHUKLA Vs. STATE OF UTTAR PRADESH
April 4, 1983
SHANKER LAL GUPTA Vs. VTH ADDITIONAL DISTRICT JUDGE AGRA
January 11, 1983
SHANTI DEVI Vs. GOPAL NARAIN MISRA
April 8, 1983
SHANTI DEVI Vs. BASANT LAL
September 7, 1983
SHARDA PRASAD Vs. SAMPATI DEVI
February 18, 1983
SHARIF AHMAD Vs. KHALILUR RAHMAN
December 7, 1983
SHASHI KIRAN Vs. AMRIT LAL GUPTA
August 19, 1983
SHAUKAT JEHAN Vs. ZAHID ALI
October 6, 1983
SHAW SCOTT DISTILLERIES PRIVATE LTD Vs. SALES TAX OFFICER
February 21, 1983
SHEO BARAN SINGH Vs. COLLECTOR FATEHPUR
March 2, 1983
SHEO KUMAR Vs. KANTI DEVI
December 19, 1983
SHEO NARAIN AND OTHERS Vs. STATE OF U. P. AND OTHERS
March 2, 1983
SHER SINGH Vs. HAR DAYAL SINGH
August 12, 1983
SHISHUPAL GOSWAMI Vs. BHAGWAN SWARUP AND OTHERS
May 16, 1983
SHIV CHARAN LAL Vs. RAMWATI
April 15, 1983
SHIV KUMAR SINGH Vs. STATE OF UTTAR PRADESH
April 14, 1983
SHIV PAL SINGH Vs. GAON SABHA
August 5, 1983
SHIV PRAKASH VERMA Vs. VICE CHANCELLOR UNIVERSITY OF ALLAHABAD
April 6, 1983
SHIV RAM Vs. DISTRICT PANCHAYAT RAJ OFFICER
November 17, 1983
SHIV SHANKAR CHAUBEY Vs. DISTRICT JUDGE, LALITPUR AND OTHERS
July 15, 1983
SHIV SINGH Vs. III ADDITIONAL DISTRICT JUDGE SHAHJAHANPUR
September 8, 1983
SHIVA DATT AND SONS Vs. PRESCRIBED AUTHORITY ALLAHABAD
July 11, 1983
SHIVA NAND Vs. SHANKERJI MAHARAJ BIRAJMAN MANDIR
August 4, 1983
SHRI RAM Vs. KASTURI DEVI
September 20, 1983
SHRI RAM KISHAN MISSION Vs. DOGAR SINGH
September 13, 1983
SHRI THAKUR RADHA DAMODAR JI MAHARAJ BIRAJMAN MANDIR Vs. ADDL DISTRICT JUDGE MATHURA
December 9, 1983
SHYAM BEHARI Vs. NIRMALA DEVI
September 7, 1983
SHYAM BEHARI LAL Vs. FOREST DEPARTMENT
August 25, 1983
SHYAM KISHAN DHAON Vs. STATE OF U P
April 12, 1983
SHYAM LAL Vs. STATE OF UTTARPRADESH
July 28, 1983
SHYAMA CHARAN SAXENA Vs. COMMISSIONER OF INCOME TAX
February 28, 1983
SHYAMDHAR Vs. STATE
January 7, 1983
SIA RAM Vs. DISTRICT JUDGE KHERI
October 5, 1983
SIDDIQ AHMAD SANJI Vs. PARVEEN
October 26, 1983
SINDH CONSTRUCTION CO Vs. UNION OF INDIA
January 7, 1983
SINGHAI AYODHYA PRASAD LAKHPAT RAI Vs. COMMISSIONER OF INCOME-TAX
March 16, 1983
SINGHAI AYODHYA PRASAD LAKHPAT RAI Vs. COMMISSIONER OF INCOME TAX
April 26, 1983
SIPAHI LAL Vs. STATE OF U P
April 25, 1983
SITA RAM Vs. XIV ADDITIONAL DISTRICT JUDGE KANPUR
August 3, 1983
SITA RAM GIRI Vs. BADRI PRASAD RADHEY SHYAM
March 1, 1983
SITA RAM GUPTA AND ANOTHER Vs. SECRETARY KANDRIYA UPBHOKTA SAHKARI SANGH LTD. GHAZIPUR AND OTHERS
July 11, 1983
SIYA RAM Vs. MUNNI DEVI
August 2, 1983
SMT. BAIKUNTHA Vs. CIVIL JUDGE (II) AND ORS.
December 20, 1983
SMT. CHANDA DEVI AND ANR. Vs. TWELFTH ADDL. DISTRICT JUDGE AND ORS.
September 5, 1983
SMT. CHANDRAKALA Vs. STATE
August 29, 1983
SMT. KARORA DEVI Vs. CHANDRA BALI
September 14, 1983
SMT. MANORAMA MISRA Vs. SANTOSH KUMAR MISRA
February 24, 1983
SMT. SANGRANI Vs. INDER SINGH
September 21, 1983
SMT. SUKH RANI Vs. STATE OF U.P.
March 4, 1983
SMT. SURAJ DEVI AND OTHERS Vs. SMT. MITHLESH KUMARI AND OTHERS
February 15, 1983
SONI BRICKS TRADING COMPANY Vs. STATE OF U P
December 22, 1983
SRI MAHABIRJI Vs. BOARD OF REVENUE U P
December 19, 1983
SRI RAM CHANDRA RAGHUNATHJI BIRAJMAN MANDIR Vs. BARADRAJ
February 14, 1983
SRI THAKUR RADHA KRISHNA JI BIRAJMAN MANDIR MAUZA MURTAZA NAGAR Vs. RAM PRASAD
January 25, 1983
STATE Vs. GHANSHYAM DHACHICH
May 18, 1983
STATE Vs. K P JAIN AND
August 24, 1983
STATE Vs. P A SUNDARAM
September 8, 1983
STATE OF U P Vs. IST ADDITIONAL DISTRICT JUDGE ALLAHABAD
September 8, 1983
STATE OF U P Vs. DISTRICT JUDGE
September 23, 1983
STATE OF U P Vs. K P JAM
September 24, 1983
STATE OF U P Vs. THAKUR KUNDAN SINGH
November 10, 1983
STATE OF U P Vs. SALEZAR
July 11, 1983
STATE OF U P Vs. MAHENDRA TRIPATHI
August 9, 1983
STATE OF U P Vs. RAM DAS TYAGI
January 21, 1983
STATE OF U P Vs. HARNATH SINGH
February 2, 1983
STATE OF U P Vs. RADHEY SHYAM TRIPATHI
March 7, 1983
STATE OF U.P. Vs. VIRENDRA KUMAR SRIMALI AND ANOTHER
January 3, 1983
STATE OF U.P. Vs. VIRENDRA SINGH
June 17, 1983
STATE OF UTTAR PRADESH Vs. SHOORAJ SINGH
October 25, 1983
STATE OF UTTAR PRADESH Vs. G C GUPTA
February 28, 1983
STATE OF UTTAR PRADESH Vs. PREM PAL
April 6, 1983
STATE OF UTTAR PRADESH Vs. MOHD. OBAIDUR RAHMAN KHAN
November 17, 1983
STATE OF UTTAR PRADESH AND OTHERS Vs. H.C. MUKERJI
July 18, 1983
STATE OF UTTARPRADESH Vs. RAM NARESH TIWARI
July 11, 1983
STATE OF UTTARPRADESH Vs. KALYAN SINGH
December 22, 1983
SUB-DIVISIONAL MAGISTRATE AND THE LAND ACQUISITION OFFICER Vs. RAJ BAHADUR SINGH
September 9, 1983
SUBEDAR Vs. RAM KUNWARI
September 22, 1983
SUDAMA PRASAD Vs. D.D.C., JHANSI AND OTHER
January 20, 1983
SUDERSHAN PRASAD JAM Vs. NAME CHANDRA JAM
August 16, 1983
SUKHANAND Vs. MANGAL SEN AND OTHERS
March 3, 1983
SURAJ DIN AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
January 10, 1983
SURAJ PRASAD SHARMA Vs. IIND ADDITIONAL DISTRICT JUDGE
March 22, 1983
SURENDRA KUMAR Vs. SUKH DEO
January 5, 1983
SURENDRA MOHAN HANS Vs. STATE OF U P
November 18, 1983
SURENDRA SINGH Vs. STATE OF U P
December 13, 1983
SURESH CHANDRA SHARMA Vs. STATE OF UTTAR PRADESH AND ORS.
August 3, 1983
SURJEET SINGH Vs. STATE OF U P
December 21, 1983
SURJOO Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
April 18, 1983
SWARAN SINGH Vs. LAKHI PRASAD MUSADDI
April 29, 1983
SWAROOP NARAIN SRIVASTAVA Vs. IVTH ADDL DISTRICT JUDGE LUCKNOW
April 28, 1983
SYED ALI ADIL JAFRI Vs. STATE OF U P
November 22, 1983
SYED MUZAFFAR HASAN Vs. STATE OF U P
September 28, 1983
TARANI KUMAR GAUTAM Vs. DISTRICT JUDGE MATHURA
May 27, 1983
TEJ PAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION BIJNOR
May 23, 1983
TEK BAHADUR SINGH Vs. DEPUTY DIRECTOR CONSOLIDATION ALLAHABAD CAMP
October 24, 1983
THALLOO Vs. STATE OF U P
February 2, 1983
TOWN AREA COMMITTEE Vs. ADDITIONAL DISTRICT MAGISTRATE
July 21, 1983
TRIANDI SWAMI BHAKTI VEDANT NARAIN MAHARAJ MANAGING TRUSTEE AND MANAGER GODIYA MATH DHARAMSHALA Vs. I ADDITIONAL DISTRICT JUDGE MATHURA
August 22, 1983
TRIBHUWAN NATH Vs. DEPUTY DIRECTOR CONSOLIDATION FAIZABAD
October 4, 1983
TRILOKI NATH GUPTA Vs. SEVENTH ADDL. DISTRICT JUDGE, KANPUR AND ANOTHER
April 27, 1983
TRILOKI NATH TRIVEDI Vs. RENT CONTROL AND EVICTION OFFICER
April 20, 1983
TRIVENI ENGINEERING WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
October 6, 1983
TURAB GHOSI Vs. LAXMI AGARWAL
November 27, 1983
U P EDUCATION BOARD Vs. KAMLESHWAR SHAHI
July 26, 1983
U P RESIDENTS EMPLOYEES CO OPERATIVE HOUSE BUILDING SOCIETY Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY POST OFFICE NOIDA GHAZIABAD
May 6, 1983
U P STATE GOVT AT LUCKNOW Vs. RAM PEARI GUPTA
February 15, 1983
U P STATE ROAD TRANSPORT CORPORATION Vs. ASHA RANI CHOPRA
April 5, 1983
U P TWIGA FIBERGLASS LTD Vs. PAREKH MARKETING P LTD
July 21, 1983
U. P. FOREST CORPORATION, LUCKNOW Vs. KRISHI UTPADAN MANDI SAMITI AND OTHERS
January 28, 1983
U.P.S.R.T.C. Vs. INAYATULLAH KHAN
December 23, 1983
UDAI BHAN GUPTA Vs. HARI SHANKER BANSAL
February 2, 1983
UMA KANT MUKERJI Vs. IIND ADDITIONAL DISTRICT JUDGE VARANASI
February 2, 1983
UMA KANT MUKERJI Vs. IIND ADDITIONAL DISTRICT JUDGE VARANASI
January 10, 1983
UMA SHANKAR VISHWAKARMA Vs. GEETA DEVI
August 3, 1983
UMA SHANKER MISRA Vs. STATE OF U P
August 10, 1983
UMESH CHAND VINOD KUMAR Vs. KRISHI UTPADAN MANDI SAMITI
September 26, 1983
UNION OF INDIA Vs. JAISWAL COAL CO
October 31, 1983
UNION OF INDIA Vs. RAM BABU
August 11, 1983
UNION OF INDIA Vs. FIRST ADDITIONAL DISTRICT JUDGE MEERUT
February 14, 1983
UNIVERSAL EXPORTERS Vs. STATE OF U P
August 19, 1983
USMAN ALI KHAN AND OTHERS Vs. STATE OF U.P. AND OTHERS
April 22, 1983
V N MISRA Vs. DISTRICT JUDGE LUCKNOW
January 11, 1983
VED PRAKASH Vs. STATE OF UTTAR PRADESH
May 26, 1983
VENKAT RAMAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MIRZAPUR
July 18, 1983
VIJAI KUMAR GUPTA Vs. MEERUT UNIVERSITY MEERUT
April 4, 1983
VIJAY NARAIN YADAV Vs. STATE OF UTTAR PRADESH
July 22, 1983
VIKRAM SINGH Vs. STATE OF U P
April 7, 1983
VIMLA DEVI Vs. DISTRICT JUDGE MIRZAPUR
April 7, 1983
VINDHYA METAL CORPORATION Vs. COMMISSIONER OF INCOME TAX
May 4, 1983
VINOD CHANDRA SHUKLA Vs. ANAND KUMAR GUPTA
January 5, 1983
VIRENDRA KUMAR Vs. STATE OF U P
May 19, 1983
VIRENDRA NATH AGGARWAL Vs. ADDITIONAL DISTRICT JUDGE
November 18, 1983
VIRENDRA SINGH Vs. AVDHESH KUMAR
September 8, 1983
VISHWA NATH PANDEY Vs. UNION OF INDIA UOI
April 26, 1983
VISHWANATH Vs. IV ADDITIONAL DISTRICT JUDGE ETAWAH
November 8, 1983
VISHWANATH SETH Vs. COMMISSIONER OF INCOME TAX
November 23, 1983
WALI ULLAH Vs. IST ADDITIONAL DISTRICT JUDGE BAHRAICH
April 13, 1983
WASI AHMED ALIAS WASI MOHAMMAD Vs. VTH ADDITIONAL DISTRICT JUDGE AGRA
August 11, 1983
WEALTH-TAX OFFICER Vs. SADI RAM GANGA PRASAD (HUF)
November 17, 1983
WIDOW OF SARDAR ALI Vs. KARUNA SHANKER DUBEY
November 29, 1983
WINDLESS STEELCRAFTS Vs. EMPLOYEES STATE INSURANCE CORPORATION
November 14, 1983
WORKMEN OF HINDALCO ALUMINIUM CORPORATION LTD., RENUKOOT AND ANOTHER Vs. STATE OF U. P. AND OTHERS
July 22, 1983
YADAV RAM Vs. ASHOK DUBE
September 6, 1983
YADRAM Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS
December 6, 1983
YOUNG DOCTORS ASSOCIATION Vs. STATE OF UTTAR PRADESH
April 22, 1983
ZILA SAHAKARI BANK LTD Vs. LABOUR COURT GORAKHPUR
January 27, 1983