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Case Index
Title
Date
(SHRI) N. K. PATEL Vs. (THE) STATE OF GUJARAT
September 7, 1983
(SHRI) SHANKAR RANA Vs. GENERAL MANAGER, WESTERN RAILWAY
August 4, 1983
(THE) STATE OF GUJ. Vs. SHRI ZALABHAI RUMALBHAI, SINCE DECD. BY HIS HEIRS AND LEGAL REPRESENTATIVES -1/1 KUMARI JASHIBEN
July 4, 1983
A P JOHN Vs. STATE OF GUJARAT
July 5, 1983
ABASAHEB DINKERRAO BHONSLE Vs. COLLECTOR VALSAD
January 28, 1983
AHER PITHAKERSON Vs. RAJIBAI RAMSI
July 13, 1983
AHMAD ABUBHAI MEMON Vs. STATE OF GUJARAT
December 14, 1983
AHMEDABAD EDUCATION SOCIETY Vs. SHIVPRASAD VALJIBHAI ACHARYA
December 14, 1983
AHMEDABAD MUNICIPAL CONSUMERS CO-OP. STORES LTD. AND OTHERS Vs. AMBALAL MADHABHAI & OTHERS
December 8, 1983
ALKA M SHAH Vs. PURSHOTTAM B PATEL
September 26, 1983
ALKA M. SHAH Vs. PURUSHOTTAM B. PATEL
September 22, 1983
AMBICA MILLS LTD. Vs. STATE
June 15, 1983
AMRITLAL BABUBHAI SADARIYA Vs. GITABEN RANCHHODBHAI PATEL
November 29, 1983
ANANTRAI BHANUSHANKER JOSHI Vs. ADMINISTRATIVE OFFICER, BHAVNAGAR
December 7, 1983
ANANTRAI MOHANLAL MEHTA Vs. HARILAL KALYANJI TAJAWALA
February 18, 1983
ANIL K PATEL Vs. ANAND MUNICIPALITY
August 18, 1983
ANOPKUNVER KANTHA KUNVER Vs. STATE OF GUJARAT
May 4, 1983
ANSARALI RAKSHAK Vs. UNION OF INDIA W RLY
April 1, 1983
ANUP ENGINEERING LIMITED Vs. INCOME TAX OFFICER
February 16, 1983
ARUNABEN MOHANLAL DAVE Vs. UPENDRA RAVISHANKER DAVE AND ANOTHER
April 6, 1983
ARVIND MILLS LIMITED Vs. STATE OF GUJARAT
October 28, 1983
ARYODAYA SPG AND WVG COMPANY LIMITED Vs. INCOME TAX OFFICER
January 17, 1983
ASSOCIATED CEMENT COMPANIES LTD Vs. COLLECTOR JAMNAGAR
November 4, 1983
ASSOCIATION OF NATURAL GAS CONSUMING INDUSTRIES OF GUJARAT Vs. ONGC
July 30, 1983
ATULJI MAGAJI Vs. STATE OF GUJARAT
October 21, 1983
B K SUTHAR Vs. STATE OF GUJARAT
January 27, 1983
BABA VISRAM Vs. DIVISIONAL RAILWAY MANAGER ESTABLISHMENT WESTERN RAILWAY VADODARA
February 18, 1983
BABAR MANDA Vs. BHIMA SURJI
April 12, 1983
BABULAL RAMESHWARLAL Vs. DIGVIJAY PULSE MILL
January 17, 1983
BACHUBHA RAMSANGJI Vs. J R AHIR
September 8, 1983
BAI ANUPA GANPAT Vs. NARESHCHANDRA LALJIBHAI PATEL
March 4, 1983
BAI DHANGAURI WD O NAGINDAS BHAGWANDAS Vs. JAYANTILAL NAGINDAS
August 5, 1983
BAI DHULI WD O NARSIBHAI CHHOTALAL Vs. BAI ICHHA
February 28, 1983
BAI MANI WD O OF SHAH MANGALDAS GOKULDAS Vs. STATE OF GUJARAT
September 15, 1983
BANABIBI SIKANDARKHAN Vs. SIKANDARKHAN UMARKHAN
March 6, 1983
BANABIBI SIKANDARKHAN Vs. SIKANDARKHAN UMARKHAN
March 16, 1983
BENSON KNOCK SEMUAL Vs. STATE OF GUJARAT
September 1, 1983
BHIKHABHAI HARMANBHAI Vs. DAHYABHAI BABABHAI PATEL
January 24, 1983
BHIKHABHAI RAMBHAI Vs. STATE OF GUJARAT
February 10, 1983
BHORANIYA AHMAD ALIBHAI Vs. (M/S.) INDRAKANT SHANTILAL
September 8, 1983
BHUPATLAL GOVINDJI Vs. BHANUMATI DAYALAL
February 22, 1983
BIHARI MILLS LTD. Vs. STATE
February 23, 1983
BIPINCHANDRA M SHETH Vs. GUJARAT STATE FINANCIAL CORPORATION
April 27, 1983
BRIJLAL CHHIBABHAI BHAGAT Vs. RANCHHODBHAI GANDABHAI PRAJAPATI
July 1, 1983
C R SHAH Vs. L C JOSHI
September 20, 1983
CHAMPAK VASHRAM Vs. DHARAMSI POLA
July 8, 1983
CHANDRAPRABHABEN NAVINCHANDRA BHARATIYA SMT Vs. STATE OF GUJARAT
September 8, 1983
CHANDULAL GOKALDAS Vs. GIJUBHAI PURSHOTTAMDAS PATEL
December 29, 1983
CHIMANBHAI BHAGWANBHAI Vs. MATHURBHAI JESANGBHAI SINCE DECEASED BY HIS L.RS.
January 27, 1983
CLOTH TRADERS P LTD Vs. COMMISSIONER OF INCOME TAX
January 13, 1983
COMMERCIAL AHMEDABAD MILLS COMPANY LIMITED Vs. INCOME TAX OFFICER
January 21, 1983
COMMISSIONER OF INCOME Vs. SHRI GIRDHARRAM HARIRAM BHAGAT
December 15, 1983
COMMISSIONER OF INCOME TAX Vs. GIRDHARRAM HARIRAM BHAGAT
December 9, 1983
COMMISSIONER OF INCOME TAX Vs. PURE BEVERAGES LTD
September 21, 1983
COMMISSIONER OF INCOME TAX Vs. TARUN COMMERCIAL MILLS LIMITED
September 21, 1983
COMMISSIONER OF INCOME TAX Vs. PURSHOTTAMBHAI MAGANBHAI HATHEESING HUF
September 21, 1983
COMMISSIONER OF WEALTH TAX Vs. ZAVERBHAI BAPUJI
September 22, 1983
COMMISSIONER OF WEALTH TAX Vs. SADIQALI SAMSUDDIN
November 15, 1983
COMMISSIONER OF WEALTH TAX, GUJARAT Vs. E D ANKLESARIA
September 28, 1983
CONSUMER EDU. AND RESEARCH CENTRE Vs. STATE OF GUJARAT
October 28, 1983
DALSUKHBHAI PITAMBERDAS AND CO Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
August 12, 1983
DENA BANK Vs. DEVI EXHIBITORS
December 26, 1983
DHANJIBHAI NAGJIBHAI Vs. STATE OF GUJARAT
June 22, 1983
DHARAMSHI POLABHAI Vs. CHAMPAKLAL VASHRAM
April 5, 1983
DHIRAJBEN PRABHUDAS PARMAR Vs. RAMESHCHANDRA SHAMBHULAL YADAV
March 1, 1983
DILIPBHAI BABUBHAI KAPADIA Vs. DISTRICT MAGISTRATE SURAT
December 30, 1983
DISTRICT PANCHAYALBHAVNAGAR Vs. MAHMAD HAJI GAFUR AND CO
August 3, 1983
DR. I. M. PANDVA AND OTHERS Vs. STATE OF GUJARAT AND ANOTHER
July 8, 1983
EMPLOYEES STATE INSURANCE CORPORATION LIMITED Vs. SHERABKHA NASHARKHA
April 27, 1983
FIT TIGHT NUTS AND BOLTS LIMITED Vs. STATE OF GUJARAT
October 28, 1983
FOOD CORPORATION OF INDIA Vs. STATE OF GUJARAT
July 15, 1983
FOOD INSPECTOR BARODA MUNICIPAL CORPORATION Vs. STATE OF GUJARAT
July 29, 1983
G S SHAMBHANI Vs. STATE BANK OF INDIA
November 23, 1983
GABHABHAI HARJIBHAI Vs. THE STATE OF GUJARAT
September 20, 1983
GAMAJI LALU Vs. STATE OF GUJARAT
December 14, 1983
GANESHBHAI GANGABHAI HARIJAN Vs. DISTRICT MAGISTRATE BANASKANTHA
February 28, 1983
GANGABEN J SOLANKI Vs. STATE OF GUJARAT
December 9, 1983
GANPAT RAMANLAL DAVE Vs. DIVISIONAL SUPDT W RLY BARODA
December 26, 1983
GENERAL MANAGER WESTERN RAILWAY BOMBAY Vs. LALA NANDA
February 9, 1983
GHANCHI UMAR MOHMAD Vs. HALUBEN alias JIVU ABRAHAM
July 29, 1983
GHANSHYAM VIJAY OIL MILLS Vs. THACKER RANCHHODDAS RATANSHI
March 18, 1983
GHANSHYAMBHAI DATTARAM BRAHMBHATT Vs. BABUBHAI SHANKARLAL SHAH
August 3, 1983
GIRJASHANKAR PRABHASHANKER RAVAL Vs. MANHARLAL JETASHANKAR DAVE
July 13, 1983
GOPAL THAKERSHI Vs. M/S. DEEPAK SOLVENT PVT. LTD. AND ANOTHER
December 7, 1983
GORDHANBHAI MANJIBHAI DEBARIA Vs. STATE OF GUJARAT
April 26, 1983
GOSWAMI BABUPURI SHANKARPURI Vs. BHAGWATIBEN
March 16, 1983
GOVINDBHAI PARSHOTTAMDAS PATEL Vs. NEW SHORROCK MILLS NADIAD
December 2, 1983
GUJARAT ELECTRICITY BOARD Vs. STATE OF GUJARAT
June 27, 1983
GUJARAT STATE DEPUTY ENGINEERS ASSOCIATION Vs. STATE OF GUJARAT
September 23, 1983
GUJARAT STATE FINANCIAL CORPORATION Vs. NATIONAL RIFLES LIMITED
January 31, 1983
GUJARAT STATE GRAM SEVAK MAHA MANDAL Vs. STATE OF GUJARAT
October 21, 1983
GUJARAT STATE ROAD TRANSPORT CORPN. Vs. G. H. VORA AND OTHERS
December 2, 1983
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. HARIBHAI VAILABHBHAI DARJI
March 23, 1983
GUJARAT STATE ROAD TRANSPORT CORPORATION LIMITED Vs. JASHBHAI RAMBHAI
February 8, 1983
GUJARAT WATER SUPPLY SEWERAGE BOARD Vs. UNIQUE ELECTORS GUJARAT PVT LIMITED
March 22, 1983
GUNVANTRAI MANIBHAI DESAI Vs. B NARSINHAMN
December 15, 1983
H R TINDWANI Vs. MANAGER RESERVE BANK OF INDIA AHMEDABAD
November 22, 1983
H U F BAI NANI Vs. BARODA MUNICIPAL CORPORATION
August 30, 1983
HANSABEN GIRISHKUMAR SMT Vs. GIRISHKUMAR BABULAL RAJA
March 9, 1983
HARISHCHANDRA M AVASHIA Vs. MANAGER DISTRICT COLLECTOR AND CLAIMS SETTLEMENT COMMISSIONER
November 16, 1983
HARSUKH HEMCHAND PAREKH Vs. STATE OF GUJARAT
January 25, 1983
HASAMBHAI MOTIBHAI Vs. STATE OF GUJARAT
July 25, 1983
HASMUKHBHAI JUGATRAM RAVAL Vs. COLLECTOR SURAT
March 8, 1983
HIMANSHU PURSHOTTAMDAS BAVISHI DR Vs. STATE OF GUJARAT
April 6, 1983
HIMATLAL GORDHANDAS BHATTI Vs. GOKULBHAI TULSIDAS PATEL
April 22, 1983
HIRJIBHAI LAVJIBHAI LADANI Vs. UPLETA NAGAR PALIKA
November 29, 1983
HUSSEINBHAI AHMEDBHAI MEMON Vs. MANGIBEN WD O LALLUBHAI HOLIBHAI CHAUDHARI
September 16, 1983
I H PATEL Vs. R K MISHRA
September 9, 1983
IBRAHIM SHAH MOHAMAD Vs. NOOR AHMED NOOR MOHAMED
February 14, 1983
ICG TEXTURING INDUSTRY Vs. SURAT MUNICIPAL CORPORATION
August 22, 1983
INDIAN BOBBIN MFG. CO. (PVT.) LTD. Vs. M/S J. MEHTA AND CO., A REGD. FIRM
September 16, 1983
INDIAN PETROCHEMICALS CORPORATION LIMITED Vs. CHUNILAL D PATEL
September 14, 1983
IQBAL IBRAHIM SHAIKH Vs. STATE OF GUJARAT
March 17, 1983
ISMAIL ISAKJI PATEL Vs. STATE OF GUJARAT
February 9, 1983
J LADIES BEAUTY Vs. STATE OF GUJARAT
April 20, 1983
JADAVBEN AND NAGJIBHAI IJWALA EDUCATIONAL AND CHARITABLE TRUST Vs. STATE OF GUJARAT
November 18, 1983
JAGDISHCHANDRA HARGOVINDDAS YAGNIK Vs. STATE OF GUJARAT
September 13, 1983
JAGMOHANDAS PARSHOTTAMDAS SHAH Vs. NADIAD NAGAR PALIKA
August 4, 1983
JAMNADAS NANUBHAI KANSARA Vs. (THE) STATE OF GUJARAT
August 9, 1983
JASUBEN MADHUSUDAN PANDYA Vs. MANHARLAL NARANDAS BHATT
July 7, 1983
JAWANJI THANAJI Vs. (THE) STATE OF GUJARAT
August 5, 1983
JAYANTILAL MANILAL JANI Vs. COMMISSIONER OF AHMEDABAD MUNICIPAL CORPORATION
April 25, 1983
JAYESH A JOSHIPURA Vs. STATE OF GUJARAT
October 9, 1983
JETHALAL RAMCHAND IDANANI Vs. 1/1 FULCHAND MANILAL MEHTA
August 16, 1983
JETHIBEN Vs. MANIBEN
March 18, 1983
JITENDRASINGH SARDARSINGH BARAD Vs. STATE OF GUJARAT
September 14, 1983
JIVIBEN Vs. PATEL DAHYALAL LAKHUDAS
February 8, 1983
JOITABHAI JIVABHAI Vs. MANIBEN BHIKHABHAI AND OTHERS
December 23, 1983
JUSAB USMAN Vs. STATE OF GUJARAT
May 3, 1983
JYOTI LIMITED Vs. JYOTI KARMACHARI SANGH
November 29, 1983
K B DESAI Vs. STATE OF GUJARAT
September 7, 1983
K G JANI Vs. STATE OF GUJARAT
February 24, 1983
K K SHUKLA Vs. DISTRICT JUDGE KUTCH AT BHUJ
February 24, 1983
KAKA BA AND KALA BUDH PUBLIC CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
October 27, 1983
KALAVATI NARBHERAM PANCHAL Vs. SHAMALDAS PUNJALAL PANCHAL
April 6, 1983
KAMLABEN CHHOTABHAI JIVABHAI Vs. SHIVABHAI SOMABHAI PATEL
November 24, 1983
KAMLABEN WD O DECEASED KANTILAL DAMODARDAS Vs. RAMNIKLAL DAMODARDAS
December 1, 1983
KANA MOHAN SUTAR Vs. STATE OF GUJARAT
July 22, 1983
KANCHANLAL BRIJLAL PATEL Vs. KEKI RUSTOMJI DAVAR
April 14, 1983
KANTILAL G SHAH Vs. STATE OF GUJARAT
December 26, 1983
KARSANBHAI KACHARABHAI Vs. AHMEDABAD JUPITER SPG WVG AND MFG MILLS
July 29, 1983
KASHINATH DHONDU Vs. STATE OF GUJARAT
March 2, 1983
KETAN SHIVKUMAR TRIVEDI Vs. GUJARAT HIGHER SECONDARY EDUCATION BOARD GANDHINAGAR
June 28, 1983
KHARAWALA L B Vs. INCOME TAX OFFICER
January 10, 1983
KHARVA HIRALAL DAMJI Vs. VICHAI RATNABASH SHRI
January 25, 1983
KHUSHALDAS VRAJLAL CHOKSHI Vs. STATE OF GUJARAT
December 12, 1983
KIRTIKUMAR DHANJIBHAI PATEL Vs. MULJIBHAI PARBATBHAI PATEL
July 4, 1983
KIRTIKUMAR GANDALAL SHAH Vs. INDIAN OIL CORPORATION LIMITED
March 30, 1983
KULSAMBIBI Vs. NOOR AHMED NOOR MOHMED
December 26, 1983
KUMUDBHAI MANGALBHAI TALPADA Vs. SURUBHA JHALAL DSP KAIRA
November 15, 1983
KUSUM NITIN DIWANJI MRS Vs. GUJARAT SECONDARY EDUCATION BOARD
February 28, 1983
LAXMANBHAI LALLUBHBAI LODHA Vs. NANDLAL BUDHALAL RANA
April 11, 1983
LUHANA CHANDULAL DAYALJI Vs. STATE OF GUJARAT
December 9, 1983
M B RISALDAR Vs. DEVIRAM CHHITAMAL
June 23, 1983
M L MAKWANA Vs. DISTRICT JUDGE JAMNAGAR
December 21, 1983
M S DESAI AND CO NADIADWALA Vs. HINDUSTAN PETROLEUM CORPORATION
December 21, 1983
M. V. PANDYA Vs. STATE OF GUJARAT
September 15, 1983
M.L. MAKWANA Vs. THE DISTRICT JUDGE AND ANR.
February 21, 1983
M/S. ARCOY INDUSTRIES Vs. THE STATE OF GUJARAT
August 8, 1983
MAHENDRAKUMAR CHANDULAL Vs. CENTRAL BANK OF INDIA
March 30, 1983
MAHIPATRAY M MEHTA DR Vs. HAJI JUMA VALIMAMAD
September 14, 1983
MAHOMADSHARIF KASAMJI RANGWALA Vs. AMIBAI ALLABUX RANGWALA
June 27, 1983
MALTI VAHUJI WD O GOSWAMI GOVERDHANDASJI Vs. MAHARAJ SHRI NATWARGOPALJI GOSWAMI
January 20, 1983
MANGALBHAI SHANABHAI PARMAR Vs. STATE OF GUJARAT
April 29, 1983
MANJI BADIYCI Vs. STATE OF GUJA RAT
December 7, 1983
MANJULABEN JAYANTILAL HEIRS OF DECD KAKUBHAI ALIAS JAYANTILAL BHANUBHAI Vs. LAXMIBAI SHIVJI
July 14, 1983
MANJULABEN RATILAL NAVIK SMT Vs. STATE OF GUJARAT
July 21, 1983
MAYABHAI RAGHAVBHAI Vs. PANCHOLI DHULA AMRA
December 30, 1983
MEHSANA DIST CENTRAL CO OPERATIVE BANK LIMITED Vs. REGISTRAR CO OP SOCIETIES
June 13, 1983
MEHTA CORPORATION PRIVATE LIMITED Vs. ROHIT MILLS LIMITED AHMEDABAD
December 30, 1983
MENABEN Vs. SHANTABEN BABARBHAI
July 26, 1983
MISTRY VIJUBHAI MULCHANDDAS Vs. STATE OF GUJARAT
October 28, 1983
MOHAMMAD HUSSAIN SULEMAN SHAIKH Vs. BATUKBHAI VALJIBHAI
August 22, 1983
MOHANLAL GOSAIBHAI BHAGAT Vs. STATE OF GUJARAT
February 7, 1983
MOHATTA BROTHERS Vs. COMMISSIONER OF INCOME TAX
November 23, 1983
MOHMED AKHTAR HUSSEIN Vs. STATE
June 8, 1983
MOTIBHAI BIJALBHAI BHOI Vs. SAKINABIBI W/O. SADATALI SAHEBALI
February 18, 1983
MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD Vs. BHAGWANDAS PARUMAL
February 28, 1983
MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD Vs. DENA BANK
March 8, 1983
N C PATEL Vs. STATE OF GUJARAT
August 30, 1983
N D PATEL AND COMPANY Vs. MANUBHAI KARSANBHAI PARMAR
September 20, 1983
N H DHYANI Vs. DENA BANK
December 16, 1983
N K MEHTA Vs. STATE OF GUJARAT
November 25, 1983
N M MANDALIA Vs. BHAVNAGAR MUNICIPALITY
December 6, 1983
N R JOSHI Vs. STATE OF GUJARAT
November 25, 1983
N R PATHAK Vs. STATE OF GUJARAT
January 11, 1983
N S MADHAVAN Vs. PHYSICAL RESEARCH LABORATORY
July 6, 1983
NAGARBHAI MOTIBHAI MAKWANA AND CO Vs. DISTRICT PANCHAYAT MEHSANA
March 15, 1983
NAGINDAS J MEHTA Vs. STATE OF GUJARAT
November 30, 1983
NANABHAI SHANKERBHAI VASAVA Vs. COMMANDANT GROUP X UKAI
February 1, 1983
NARENDRA BHIMABHAI PATEL Vs. STATE OF GUJARAT
August 1, 1983
NARMADABEN Vs. SHRIMALI ARVINDBHAI NAGAR DAS
April 12, 1983
NARSI DEVJI VAKARIA Vs. UNITED INDIA FIRE AND GENERAL INSURANCE CO. LTD
February 25, 1983
NARSINHBHAI DAHYABHAI VAGHELA Vs. STATE OF GUJARAT
April 20, 1983
NATUBHAI DAHYABHAI PATEL Vs. A AYANGER DISTRICT DEVELOPMENT OFFICER SABARKANTHA
December 15, 1983
NATWARLAL KESHAVLAL SHETH Vs. JAMNAGAR MUNICIPALITY
June 17, 1983
NAVNITLAL GIRDHARLAL CONTRACTOR Vs. AVDHUT TRANSPORT CO
June 17, 1983
NIRANJAN AMRITLAL Vs. MANHARLAL JIVANLAL PARIKH
April 29, 1983
NIRMALABEN MANILAL DOSHI HEIRS OF MANILAL HIRALAL Vs. STATE OF GUJARAT
September 16, 1983
NITABEN Vs. DHIRENDRA CHANDRAKANT SHUKLA
August 4, 1983
OFFICER ON SPECIAL DUTY LAND ACQUISITION GIDC Vs. KACHRABHAI CHUNTHAB
April 1, 1983
ORIENTAL FIRE AND GENERAL INSURANCE CO. LTD. Vs. HUSSEINBHAI ABDULBHAI SHAIKH
June 26, 1983
P K DAS GUPTA Vs. JAYSUKHLAL MAHASHANKER
March 3, 1983
P M GHIYA Vs. COMMISSIONER OF INCOME TAX
November 16, 1983
P P PRABHAKARAN Vs. MEDICAL OFFICER IN CHARGE
August 30, 1983
P S PARMAR Vs. STATE OF GUJARAT
January 10, 1983
PANDIT AMULAKHCHAND BANSIDHAR BHARGAV Vs. RANCHHODBHAI MANIBHAI PATEL
January 12, 1983
PANDIT AMULAKHCHAND BANSIDHAR BHARGAV Vs. RANCHHODBHAI MANIBHAI PATEL
April 1, 1983
PARSOTTAMDAS KHEMCHANDDAS PATEL Vs. SMT. PRABHUTA PANCHOLI
July 6, 1983
PATEL ARVINDBHAI BABARBHAI Vs. VINA
April 25, 1983
PATEL DEVABHAI BHAWANBHAI Vs. HARIJAN MERABHAI SAVABHAI
September 22, 1983
PATEL ENGINEERING COMPANY LIMITED Vs. RATHI C B
January 25, 1983
PATEL ENGINEERING COMPANY LIMITED Vs. C B RATHI
February 14, 1983
PATEL HARILAL MOHANLAL JIVANI Vs. STATE OF GUJARAT
August 11, 1983
PATEL ISHWARLAL NANSHA Vs. PATEL GOVINDLAL NANSHA
September 20, 1983
PATEL MAGANBHAI BAPUJIBHAI Vs. PATEL ISHWARBHAI MOTIBHAI
April 20, 1983
PATEL MEGHJI DAYAL Vs. PATEL JIVRAJ PRAGJI
April 12, 1983
PATEL NARANBHAI MOTIBHAI Vs. BARAIYA ASHABHAI DHULABHAI
July 18, 1983
PATEL RAMANBHAI MATHURBHAI Vs. SOLANKI SHANABHAI NARANBHAI
January 18, 1983
PATEL RAMCHANDBHAI SIVRAMDAS Vs. PATEL RAMBHAI BAJIDAS
March 1, 1983
PATEL RAMJIBHAI BHAGWANBHAI Vs. SHARDABEN SITARAM PATEL
July 20, 1983
PATEL VINUBHAI NATHUBHAI Vs. THAKKAR JAYANTILAL CHHAGANLAL
April 29, 1983
PORBANDAR NAGARPALIKA Vs. ABDUL SHAKUR HAJI ALI JHAVERI
July 15, 1983
PRABHODHRAI DHIRAJRAM NAYAK Vs. DISTRICT PANCHAYAT SURAT
March 1, 1983
PRABHUDAS KALYANJI Vs. HAJI HASAN HAJI YUSUF MAKLAI
January 21, 1983
PRAFULCHANDRA KANTILAL BHOJAK Vs. RAMESHCHANDRA PHARELAL SHAH
July 8, 1983
PRAKASH KAUR WD O AJITSING HARNAMSING Vs. SOHANSINGH KHADAKSING
August 18, 1983
PRAKASHBHAI KANJIBHAI SOLANKI Vs. STATE OF GUJARAT
September 9, 1983
PRAVIN SONEJI VICE PRESIDENT JAMNAGAR SHOPPING AND GENERAL EMPLOYEES UNION Vs. J M BAXI AND CO
September 20, 1983
PUNABHAI DHEDUBHAI BARAIYA Vs. PATEL CHHAGANBHAI PARSHOTAMDAS
March 3, 1983
R M AGRAVAT R R SHAH ASST COMMISSIONER AHMD Vs. DISTRICT JUDGE JAMNAGAR SUKAR NARAYAN BAKHIA
September 12, 1983
R R CHAUHAN Vs. STATE OF GUJARAT
August 11, 1983
R.J. SOLANKI Vs. GITA TRANSPORT CO.
June 24, 1983
RADHABAI WD/O HARI VITTHU Vs. GANUBHAI KRISHNABAI
January 17, 1983
RAMABEN AMRUTLAL BHAVSAR Vs. STATE OF GUJARAT
September 8, 1983
RAMABEN RAMSHURBHAI AND OTHERS Vs. VALABHAI PUNABHAI GANDHAVI AND ANOTHER
January 24, 1983
RAMBHAI MANJA NAYAK Vs. UNION OF INDIA
January 12, 1983
RAMESHCHANDRA ATMARAM Vs. STATE OF GUJARAT
October 10, 1983
RASHMIKANT RAMANLAL SONI Vs. CENTRAL BOARD FOR WORKERS EDUCATION
April 7, 1983
RASULMIYA REHMANMIYA Vs. PATEL LALBHAI SHANKERBHAI
January 21, 1983
RATILAL HIRALAL PATEL Vs. STATE OF GUJARAT
February 23, 1983
RAVJIBHAI MAGANBHAI Vs. STATE OF GUJARAT
September 8, 1983
REGIONAL DIRECTOR ESI CORPORATION AHMEDABAD Vs. NEW ASARWA MFG COMPANY LIMITED
March 3, 1983
ROHIT VASAVADA Vs. GENERAL MANAGER IFFCO KALOL
October 13, 1983
RUPABEN WD O KATHTHU DHANJI Vs. BABUBHAI DEOJIBHAI
January 17, 1983
S H SHIREKAR Vs. UNION OF INDIA
September 20, 1983
S J WAGHELA Vs. STATE OF GUJARAT
January 17, 1983
S R PATEL Vs. STATE OF GUJARAT
January 21, 1983
S R VAISHNAV Vs. UNION OF INDIA
December 14, 1983
SABERA Vs. HUSEN ABDUL MAJID KHATUDA
August 16, 1983
SAFAL KELVANI MANDAL Vs. STATE OF GUJARAT
September 1, 1983
SARANGPUR COTTON MANUFACTURING COMPANY LIMITED Vs. INCOME TAX OFFICER
January 17, 1983
SARDAR GURACHARANSING JAIMALSING Vs. SARDAR JASHWANTSING SUNDERSING
September 21, 1983
SARDAR VALLABHBHAI PATEL MEMORIAL SOCIETY Vs. STATE OF GUJARAT
March 30, 1983
SAROJBEN PRAVINCHANDRA KINARIWALA Vs. STATE OF GUJARAT
August 12, 1983
SATISHCHANDRA BHAILALBHAI SHAH Vs. STATE OF GUJARAT
December 12, 1983
SAVJI NAVAGHAN Vs. STATE OF GUJARAT
December 12, 1983
SHAH JIRJI BHARA Vs. JADEJA MAMUBHA PABAJI
February 7, 1983
SHAH MAHENDRAKUMAR NAGINDAS Vs. STATE OF GUJARAT
January 12, 1983
SHAKARIBEHN W/O TITIBHAI HATHIBHAI Vs. LALABHAI AMRUTLAL PATEL
September 21, 1983
SHANKARLAL MOHANLAL Vs. KEDARMAL FULCHAND
February 7, 1983
SHANTABEN ATMARAM CHAVDA Vs. REVABEN GHHOTALAL
August 8, 1983
SHARDULKUMAR JAYANTKUMAR PASAWALA Vs. AHMEDABAD URBAN DEVELOPMENT AUTHORITY
August 22, 1983
SHASHIKANT KANUBHAI Vs. STATE OF GUJARAT
July 5, 1983
SHEEDA KHATUN MOHMAD ATHAR Vs. MOHMAD ATHAR MOHMAD TAHER
March 17, 1983
SHEELVANTI BEGRAJ PUNJABI Vs. GIRDHARILAL BEGRAJ PUNJABI
September 6, 1983
SHIVLAL FAKIRBHAI (SINCE DECD.) THROUGH HIS HEIRS AND LEGAL REPRESENTATIVES MANCHHABEN SHIVLAL Vs. DAHIBEN D/O VALLABHBHAI NARANBHAI
September 13, 1983
SHRIJI NIVAS CO-OP HOUSING SOCIETY Vs. VITHALBHAI NARSIBHAI PATEL
August 30, 1983
SINDH RESETTLEMENT CORPO LIMITED Vs. AMBAVI RANGHU
January 28, 1983
SIZING MATERIALS CHEMICALS AND ELECTRONIC PRIVATE LIMITED Vs. ASITKUMAR RAMESHCHANDRA MEHTA
April 14, 1983
SOMIBEN MATHURBHAI VASAVA Vs. LALJI HAKKA PARMAR LEATHER WORKS COMPANY
November 22, 1983
SONI NATVERLAL PRABHUDAS Vs. STATE OF GUJARAT
January 31, 1983
STANDARD DUE CHEM Vs. UNION OF INDIA
July 26, 1983
STATE BANK OF INDIA Vs. PREMCO SAW MILL
July 22, 1983
STATE OF GUJARAT Vs. RANA BABUBHAI VARDHIRAM
July 26, 1983
STATE OF GUJARAT Vs. IBRAHIM SUMAR
August 2, 1983
STATE OF GUJARAT Vs. SHIVSHANKER GAURISHANKER MEHTA
August 3, 1983
STATE OF GUJARAT Vs. MOTILAL HIMATLAL SHAH
June 30, 1983
STATE OF GUJARAT Vs. JAGUBHAI NAGARJI MISTRY
July 1, 1983
STATE OF GUJARAT Vs. PATEL KESHAVLAL HIRALAL
June 27, 1983
STATE OF GUJARAT Vs. NAZIRBHAI KASAMBHAI VORA
July 13, 1983
STATE OF GUJARAT Vs. B C DWIVEDI
April 7, 1983
STATE OF GUJARAT Vs. RANJITSINH JIVANJI VAGHELA
January 13, 1983
STATE OF GUJARAT Vs. LAKHIRAM SHIVRAM
February 23, 1983
STATE OF GUJARAT Vs. PURANI JAGATPA WANDAS GURU BHAKTI JIWANDAS
December 29, 1983
STATE OF GUJARAT Vs. KISHORCHANDRA A CHHAYA
December 2, 1983
STATE OF GUJARAT Vs. KISHORCHANDRA AJITRAI
December 3, 1983
STATE OF GUJARAT Vs. SARABHAI CHIMANLAL SHETH AND CO
November 24, 1983
STATE OF GUJARAT Vs. ROHIT
September 16, 1983
STATE OF GUJARAT Vs. SATAR IBRAHIM
August 12, 1983
STATE OF GUJARAT Vs. ROHIT alias RATILAL RANCHHODBHAI
September 15, 1983
STATE OF GUJARAT Vs. BAI KOKILA JANAKRAY
December 19, 1983
STATE OF GUJARAT Vs. RAMA BAHABHAI VERCHIRAM
July 23, 1983
STATE OF GUJARAT Vs. LAKHIRAM SHIVRAM
December 23, 1983
SUDHABEN VISHNUPRASAD SHUKLA KUM Vs. REGIONAL PASSPORT OFFICER AHMEDABAD
May 2, 1983
SUKHDEV C DAVE Vs. UNION OF INDIA
September 7, 1983
SUNDERLAL NANALAL (HUF) Vs. COMMISSIONER OF INCOME TAX
September 20, 1983
SUNDERLAL NANALAL HUF Vs. COMMISSIONER OF INCOME TAX
September 19, 1983
SURTI CLOTH AND PRINTING WORKS Vs. AHMEDABAD NEW COTTON MILLS COMPANY LIMITED NO 1
February 24, 1983
SWASTIK TEXTILES ENGINEERS PRIVATE LIMITED Vs. RAJENSINGH SANTSINGH
December 6, 1983
T C BHARGAV Vs. STATE OF GUJARAT
September 6, 1983
T. L. MISTRY Vs. STATE OF GUJARAT
August 8, 1983
TANUMATI ASHWIN SHAH Vs. AHSHUIN NEMCHAND SHAH
December 1, 1983
TATA CHEMICALS LIMITED Vs. KAILASH C ADHVARYU
November 23, 1983
THAKKAR MAHENDRAPRASAD BAPALAL Vs. STATE OF GUJARAT
December 6, 1983
THAKORE HATHAJI DHANAJI Vs. RAVAL SHANTILAL VENIRAM
April 6, 1983
THAM BAHADUR GAURANG Vs. UNION OF INDIA
August 10, 1983
TRAN DEVADI MANDIR TRUST Vs. DILIPKUMAR BABULAL SHAH
July 13, 1983
UKA MEGHJI Vs. PATEL JIVRAJ PRAGJI
April 12, 1983
UKABHAI BECHARBHAI Vs. STATE OF GUJARAT
September 2, 1983
UNION OF INDIA Vs. AMBALAL SARABHAI ENTERPRISES LIMITED
July 30, 1983
UNION OF INDIA Vs. NEW INDIA INDUSTRIES LIMITED
February 22, 1983
UNION OF INDIA Vs. TATA CHEMICALS LTD
January 31, 1983
UNION OF INDIA Vs. ZENITH SILK MILLS
August 17, 1983
UNION OF INDIA Vs. PANKAJ PRANJIVAN DAMANI
October 13, 1983
USHA RATILAL DAVE Vs. ARUN B DAVE
July 8, 1983
USMAN ROJAN Vs. E S I CORPORATION
April 12, 1983
V M VANKAR MACWANA Vs. INDIAN FARMERS FERTILISER
February 2, 1983
VADHERE DEVUBHAI GOVINDJI Vs. RAMESHWARPURI RATANPURI
July 18, 1983
VADILAL V BRAHMBHATT Vs. UNION OF INDIA
November 17, 1983
VAGHARI KALA BHIKHA Vs. STATE OF GUJARAT
August 5, 1983
VAJIR NAGJI KESHARJI Vs. STATE OF GUJARAT
April 11, 1983
VANRAJSINH PRABHATSINH GOHIL Vs. STATE OF GUJARAT
September 8, 1983
VIHABHAI RAMDAS PATEL Vs. HEMTUJI SHIVAJI DABHI
October 26, 1983
VIHABHAI RAMDAS PATEL Vs. HEMTUJI SHIVAJI DABHI AND ANR.
October 27, 1983
VINABEN JIVANLAL SUTHAR Vs. YASHWANT KUMAR PANNALAL SUTHAR AND ANOTHER
March 28, 1983
VIPINBHAI R PAREKH Vs. GENERAL MANAGER WESTERN RLY
April 4, 1983
VIPRA BHIKHALAL MAYASHANKER Vs. STATE OF GUJARAT
January 19, 1983
VISHNUPRASAD DAHYABHAI BRAHMBHATT Vs. STATE OF GUJARAT
June 21, 1983
VITHALBHAI BHAILALBHAI PATEL Vs. T V KRISHNAMURTHY
December 9, 1983
VORA AMINABAI IBRAHIM Vs. HEIRS OF DECD. SUGRABAI YUSUFALI MAKATI VORA MOHMEDALI ZAFARBHAI
February 17, 1983
VYARA NAGAR PANCHAYAT Vs. VYARA TALUKA PANCHAYAT
September 21, 1983
ZAINUBBIBI Vs. STATE OF GUJARAT
August 24, 1983