Case Index

Title
Date
A S AHLUWALIA Vs. GENERAL MANAGER DELHI TELEPHONES
July 23, 1983
A S TIWARI Vs. DELHI ADMINISTRATION
December 6, 1983
ABDUL AZIZ Vs. UNION OF INDIA
November 2, 1983
ABHA ASTAVANTS Vs. SURESH ASTAVANTS
March 31, 1983
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PUNJAB NATIONAL BANK
January 7, 1983
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SANWAR MAL
July 21, 1983
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. OM OILS AND OIL SEEDS EXCHANGE LIMITED
September 1, 1983
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. JOGINDER SINGH
May 20, 1983
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BAWA SINGH CHAWHAN DECD
May 26, 1983
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MADAN MOHAN LALL SHRI RAM PRIVATE LIMITED
September 22, 1983
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SUNDER LAL BANWARI LAL
October 26, 1983
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ALI AHMED F
November 22, 1983
ADDL COMMISSIONER OF INCOME TAX Vs. HINDUSTAN COLD STORAGE AND REFRIGERATION
August 3, 1983
ADDL COMMISSIONER OF INCOME TAX DELHI III NEW DELHI Vs. MANJEET ENGINEERING INDUSTRIES NEW DELHI
December 19, 1983
AIR FRANCE Vs. INDUSTRIAL TRIBUNAL
May 25, 1983
AJAI JOHRI Vs. SHINGHAL LAND AND FINANCE PRIVATE LIMITED
August 8, 1983
AJAY INDUSTRIAL CORPORATION Vs. SHIRO KANAO OF IBARAKI CITY
April 19, 1983
ALLIED TRADING CO Vs. S L VERMA
May 24, 1983
AMARJIT SINGH Vs. KHATOON QUAMARAIN
March 21, 1983
AMBALAL SARABHAI ENTERPRISES LTD Vs. UNION OF INDIA
March 9, 1983
ANDARD MOUNT LONDON LTD Vs. CUREWEL INDIA LTD
August 12, 1983
ANIL STARCH PRODUCTS LTD Vs. UNION OF INDIA
May 19, 1983
ANJU GUPTA Vs. NARESH KUVIAR
March 22, 1983
ANOOP PURI Vs. SURINDER KUMAR KHURANA
April 13, 1983
ARJUN Vs. STATE
April 7, 1983
ARJUN DEVI Vs. SMT. JAI KUMAR
February 16, 1983
ARWIN RICKY WARVICK Vs. UNION OF INDIA AND OTHERS
April 8, 1983
ASHOK KUMAR Vs. STATE
December 5, 1983
ASHOK KUMAR Vs. STATE
March 31, 1983
ATRO DEVI Vs. DITTU RAM
October 6, 1983
AUROBINDO MUKEIJI Vs. S C DAS
April 27, 1983
AVDHESH KUMAR Vs. STATE
April 5, 1983
AVINASH CHAND SHARMA Vs. TARUN BALA SHARMA
September 9, 1983
B K SHRESTHA Vs. COMMISSIONER OF POLICE
November 29, 1983
B N MITTAL Vs. D D KAKKAR
May 12, 1983
B R HERMAN AND MOHATTA INDIA LIMITED Vs. ASHOK RAI
April 20, 1983
BALAK RAM Vs. STATE
March 12, 1983
BALDEV BAND Vs. UNION OF INDIA
January 4, 1983
BALIK RAM Vs. STATE
March 2, 1983
BANK OF INDIA Vs. MEHTA BROS
April 19, 1983
BANMALI RANT Vs. PUSHPA SAKASENA
August 24, 1983
BANSAL EXPORT PRIVATE LIMITED Vs. UNION OF INDIA
March 3, 1983
BANWARI LAL RADHE MOHAN Vs. PUNJAB STATE CO OP SUPPLY AND MARKETING FEDERATION LIMITED
May 2, 1983
BELREX INDIA LIMITED Vs. SINGHAL ELECTRIC COMPANY
March 18, 1983
BHAG SURANA Vs. BAL KRISHAN
January 11, 1983
BHAGWAN DASS Vs. MUNICIPAL CORPORATION OF DELHI
September 7, 1983
BHAGWAN INDUSTRIES LIMITED Vs. UNION OF INDIA
March 23, 1983
BHAGWANT SARUP ALIAS BHAGWANT Vs. STATE
July 22, 1983
BHARAT KRISHAK SAMAJ Vs. M L KAKKAR
July 10, 1983
BHARAT KRISHAK SAMAJ Vs. N L KAKKAR
July 19, 1983
BHARAT TOBACCO MFG. CO. AND OTHERS Vs. NAV BHARAT TOBACCO MFG. CO. ETC
August 29, 1983
BHARTIYA PLASTIC UDYOG Vs. UNION OF INDIA
January 7, 1983
BHASIN FILM CORPORATION Vs. SHALIMAR CINEMA
January 10, 1983
BHAVANI SANKAR MICA MINERS Vs. UNION OF INDIA
May 27, 1983
BHIM SEN SHARMA Vs. KRISHA DEVI
February 17, 1983
BHORI LAL Vs. ADDL RENT CONTROLLER DELHI
April 7, 1983
BHUR SINGH Vs. G C JAIN
April 8, 1983
BIRLA COTTON SPINNING AND WEAVING MILLS LIMITED Vs. UNION OF INDIA
August 29, 1983
BISHAMBER DAYAL Vs. STATE
November 29, 1983
BISHAN Vs. STATE
November 11, 1983
BIST D S AND SONS Vs. COMMISSIONER OF INCOME TAX
September 21, 1983
BOMBAY CONDUCTORS AND ELECTRICALS LIMITED Vs. K CHANDRAMOULI UNDER SECRETARY TO THE GOVERNMENT OF INDIA
March 3, 1983
BRIJ MOHAN Vs. STATE OF DELHI
August 19, 1983
BRIJ MOHAN Vs. STATE
July 13, 1983
C B DHALL Vs. STATE BANK OF INDIA
September 2, 1983
C R E WOOD CO PRIVATE LIMITED Vs. SARDAR IQBAL SINGH
October 25, 1983
C.G V. MENON Vs. UNION OF INDIA
February 3, 1983
CENTRAL WAREHOUSING CORPORATION Vs. DELHI ADMINISTRATION ETC
March 23, 1983
CHAMELI WATI Vs. DELHI MUNICIPAL CORPORATION
July 19, 1983
CHANDER BHAN SONI Vs. ADMINISTRATION OF DELHI
December 5, 1983
CHANDER KISHORE SHARMA Vs. KAMPA WATI
July 4, 1983
CHANDER KISHORE SHARMA Vs. KAMPA WATI
May 6, 1983
CHARAN SINGH Vs. M R DHAWAN
January 4, 1983
CHETAN LAL JAIN Vs. MANOHAR LAL VOHRA
September 6, 1983
CHHOTTEY LAL GUPTA Vs. CHARAN SINGH GUPTA
August 3, 1983
COLLECTOR OF CENTRAL EXCISE AT POONA Vs. SUSHIL KUMAR
December 10, 1983
COMMISSIONER OF INCOME TAX Vs. NARULA P L DR
December 1, 1983
COMMISSIONER OF INCOME TAX Vs. BHARAT RAM CHARAT RAM PRIVATE LIMITED
November 29, 1983
COMMISSIONER OF INCOME TAX Vs. GUPTA H G AND SONS
December 8, 1983
COMMISSIONER OF INCOME TAX Vs. BHARAT NIDHI LIMITED
September 30, 1983
COMMISSIONER OF INCOME TAX Vs. DALMIA R DECD
November 2, 1983
COMMISSIONER OF INCOME TAX Vs. VISHWA NATH ARORA AND CO
October 31, 1983
COMMISSIONER OF INCOME TAX Vs. PADMA BHANDARI
November 11, 1983
COMMISSIONER OF INCOME TAX Vs. DHINGRA AND SONS B L
November 17, 1983
COMMISSIONER OF INCOME TAX Vs. SIKKA V SMT
November 21, 1983
COMMISSIONER OF INCOME TAX Vs. BAWA SINGH CHAUHAN
September 14, 1983
COMMISSIONER OF INCOME TAX Vs. RAGHUMAL ASHOK KUMAR
September 21, 1983
COMMISSIONER OF INCOME TAX Vs. SUPREME MOTORS P LIMITED
April 19, 1983
COMMISSIONER OF INCOME TAX DELHI IV Vs. DAROPDI DEVI
November 18, 1983
CONCERNED WORKMEN OF SAHAI INDUSTRIES Vs. B D GUPTA
May 5, 1983
CRESCENT CAPACITORS Vs. COMMISSIONER OF INCOME TAX
December 15, 1983
D K ENTERPRISES Vs. E S I CORPORATION
November 25, 1983
D L F UNITED LIMITED Vs. COMMISSIONER OF INCOME TAX
December 16, 1983
DALBIR SINGH TOKAS Vs. UNION OF INDIA
October 14, 1983
DALJIT SINGH MADAN Vs. SURINDER KUMAR
November 30, 1983
DARSHAN SINGH Vs. FORWARD INDIA FINANCE PRIVATE LIMITED
May 24, 1983
DAULATRAM KHANCHAND Vs. DELHI ADMINISTRATION
March 30, 1983
DEENA NATH NANDA AND SONS Vs. COMMISSIONER OF INCOME TAX
November 28, 1983
DEEP CHAND Vs. LABOUR COURT DELHI
April 7, 1983
DEEPAK KHOSLA Vs. RAM NARAIN
September 8, 1983
DEEPAK KUMAR Vs. UNION OF INDIA
November 28, 1983
DEEPAK WADHWA Vs. AEROFLOT
April 26, 1983
DELHI CLOTH Vs. UNION OF INDIA
August 2, 1983
DELHI DEVELOPMENT AUTHORITY Vs. BHAGAT CONSTRUCTIONS COMPANY PRIVATE LIMITED
August 8, 1983
DELHI DEVELOPMENT AUTHORITY Vs. NEHRU PLACE HOTELS LIMITED
April 29, 1983
DELHI DEVELOPMENT AUTHORITY Vs. NATIONAL TONNAGE CLUB OF FARMERS
July 15, 1983
DELHI DEVELOPMENT AUTHORITY Vs. K P SHANKRA
April 13, 1983
DELHI DEVELOPMENT AUTHORITY Vs. KANTI LAL SUDH
November 11, 1983
DELHI ELECTRIC SUPPLY UNDERTAKING Vs. G P SATSANGI
March 2, 1983
DELHI FLOUR MILLS COMPANY LIMITED Vs. COMMISSIONER FOOD AND SUPPLIES DELHI
January 11, 1983
DELHI TRANSPORT CORPORATION Vs. PREM DEVI PANDEY
September 1, 1983
DELHI TRANSPORT CORPORATION Vs. D D GUPTA
December 16, 1983
DESEIN NEW DELHI PRIVATE LIMITED Vs. R P F C
August 17, 1983
DEV DUTT SINGH Vs. RAJAL GANDHI
November 15, 1983
DEVI DAYAL METAL INDUSTRIES Vs. GIRNARI LAL
July 27, 1983
DEVINDER SINGH PURI Vs. MOHAN LAL MEHTA
February 15, 1983
DEWAN ANAND KUMAR Vs. UNION OF INDIA
September 30, 1983
DEWAN CHAND Vs. STATE
May 17, 1983
DHARAM PAL Vs. STATE
January 20, 1983
DIAMOND PUBLICATIONS Vs. HIND PUSTAK BHAWAN
April 4, 1983
DIPTI SINGH Vs. PREM NARAYAN
March 11, 1983
DIRECTORATE GENERAL OF SUPPLIES AND DISPOSALS Vs. COVENTLY METALS CORPORATION PRIVATE LIMITEDS
February 9, 1983
DODSAL PVT. LTD. Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
January 16, 1983
DRIPLEX WATER ENGG Vs. UNION OF INDIA
April 15, 1983
DULI CHAND Vs. MAHABIR PERSHAD TRILOK CHAND CHARITABLE TRUST
September 16, 1983
DWARKA NATH BHASIN Vs. UNION OF INDIA
November 18, 1983
DWARKA SINGH CHAUHAN Vs. STATE
October 26, 1983
EDWARD KELVENTERS SUCCESSORS PRIVATE LIMITED Vs. UNION OF INDIA
February 7, 1983
ESCORTS LIMITED Vs. FOREIGN EXCHANGE REGULATION APPELLATE BOARD
May 13, 1983
FAQUIRA Vs. RAJ RANI
August 9, 1983
FATEH BAHADUR Vs. ANJU
August 24, 1983
FAYAZ UDDIN Vs. MOHAMMAD ISNAIL
October 13, 1983
FRANK ANTHONY PUBLIC SCHOOL Vs. AMAR KAUR
October 3, 1983
G.K. RALHAN Vs. STATE
November 5, 1983
GANESH FLOUR MILLS COMPANY LIMITED Vs. T P KHAITAN
December 6, 1983
GLAXO OP U K LIMITED Vs. SAMRAT PHARMA
September 23, 1983
GLOBLE MOTORS LIMITED Vs. MEHTA TEJA SINGH
July 5, 1983
GOPAL PARSHAD SHASTRI Vs. ARCHNA KUMAR
August 8, 1983
GORA MAL HARI RAM Vs. BHARAT SOAP
February 16, 1983
GRINDLAYS BANK LIMITED Vs. C R E WOOD AND COMPANY PRIVATE LIMITED
July 7, 1983
GUEST KEEN WILLIAMS LIMITED Vs. MURARI LAL
October 7, 1983
GUJRAJ Vs. STATE
May 20, 1983
GULATI CONSTRUCTION CO Vs. BETWA RIVER BD
October 10, 1983
GURDIPA SINGH Vs. RAM DEV
February 16, 1983
GURDWARA PRABANDHAK COMMITTEE Vs. AMARJIT SINGH
November 25, 1983
GURDWARA PRABANDHAK COMMITTEE, DELHI CANTONMENT AND OTHERS Vs. AMARJIT SINGH SABHARWAL AND OTHERS
July 15, 1983
GURDYAL SINGH Vs. DELHI ADMINISTRATION
August 3, 1983
HARBHAGWAN DASS Vs. KHARAK SINGH
May 10, 1983
HARGUN DAS Vs. REWA CHAND
July 29, 1983
HARI KUMAR LEKHI Vs. SUMAN LATA
July 21, 1983
HARISH BANSAL Vs. MOTI FILMS PRIVATE LIMITED
January 18, 1983
HARISH CHANDRA Vs. COMMISSIONER OF INCOME TAX
December 19, 1983
HARISH TANEJA Vs. UNION OF INDIA
August 16, 1983
HARMAN SINGH Vs. CENTRAL BOARD OF DIRECT TAXES
May 20, 1983
HARVINDER KAUR Vs. HARMANDER SINGH CHOUDHRY
November 15, 1983
HEMWATI VERMA Vs. UNION OF INDIA
January 27, 1983
HINDUSTAN LEVER LIMITED Vs. PIONEER SOAP FACTORY
May 26, 1983
HINDUSTAN LEVER LTD Vs. POINEER SOAP FACTORY
May 26, 1983
HIRA LAL AND SONS Vs. LAKSHMI COMMERCIAL BANK
November 3, 1983
HIRA SINGH Vs. HARI RAM
September 8, 1983
I D RAJPUT Vs. RAMJI DASS
February 14, 1983
IDEAL BANK LIMITED Vs. OFFICIAL LIQUIDATOR PRIDE OF INDIA PICTURES LIMITED
January 25, 1983
IMPORT EXPORT SALES CORPORATION Vs. COMMISSIONER OF INCOME TAX
November 24, 1983
INDER Vs. STATE
February 25, 1983
INDER PAL Vs. RAM CHARAN SHARMA
January 7, 1983
INDER SINGH Vs. RANA INDERJIT SINGH JHALAWAR
January 14, 1983
INDERJIT Vs. STATE
March 15, 1983
INDIAN HANDICRAFTS Vs. DELHI DEVELOPMENT AUTHORITY
June 2, 1983
INDO IMEX AGENCIES PRIVATE LIMITED Vs. LIFE INSURANCE CORPORATION OF INDIA
March 2, 1983
INDRAJIT BARUA Vs. STATE OF ASSAM
June 3, 1983
INDRAWATI KAPOOR Vs. UNION OF INDIA
December 19, 1983
INSTALMENT SUPPLY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 6, 1983
INSULATION AND ELECTRICAL PRODUCTS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 29, 1983
INTERNATIONAL PACKERS AND MOVERS Vs. K L SURI
October 28, 1983
IOBU ENTERPRISES PVT. LTD Vs. TOHO CYCLE INDUSTRIES
October 7, 1983
IQBAL Vs. KANI RAM
July 27, 1983
ISH KUMAR GROVER Vs. SMT. SANTOSH GROVER
February 22, 1983
ISHWAR DASS MALHOTRA Vs. DHANWANT SINGH
October 4, 1983
ISHWAR DAYAL JAIN Vs. UNION OF INDIA
April 7, 1983
ISHWAR DEVI Vs. ELITE ELECTRICAL INDUSTRIES
April 1, 1983
ISHWAR SINGH Vs. COMMISSIONER OF POLICE
October 3, 1983
ISMAIL Vs. M K RAI
February 18, 1983
J K COTTON SPINNING AND WEAVING MILLS Vs. UNION OF INDIA
January 11, 1983
J MALIK Vs. CANTONMENT BOARD
July 21, 1983
J S ARORA Vs. UNION OF INDIA
April 7, 1983
J.L. NANDA Vs. VEENA NANDA
July 22, 1983
JAG MOHAN KAPOOR Vs. SHAKUNTALA DEVI
May 27, 1983
JAGDISH CHANDER BHATIA Vs. STATE
May 27, 1983
JAGDISH LAL CHANDA Vs. CENTRAL COTTEGE INDUSTRIES CORPORATION OF INDIA LIMITED
April 13, 1983
JAGDISH LAL MALHOTRA Vs. STATE
September 30, 1983
JAI CHAND BHASIN Vs. UNION OF INDIA
March 4, 1983
JAI RANI Vs. OM PARKASH SAINI
October 7, 1983
JAIN EXPORTS PRIVATE LIMITED Vs. UNION OF INDIA
July 29, 1983
JAIN SHUDH VANASPATI LIMITED Vs. UNION OF INDIA
May 11, 1983
JAMNA AUTO INDUSTRIES YAMUNA NAGAR HARYANA Vs. UNION OF INDIA
October 22, 1983
JAWAHAR ENGINEERING CO Vs. JAVAHAR ENGINEERING PRIVATE LIMITED
February 16, 1983
JYOTI PERSHAD Vs. RAM AVTAR
October 28, 1983
K L VERMA Vs. UNION OF INDIA
April 28, 1983
K P M SUDHRAM Vs. RATTAN PRAKASHAN MANDIR
April 27, 1983
KAILASH CHAND Vs. SAKHIR CHAND
August 3, 1983
KAILASH PRASAD SINHA Vs. UNION OF INDIA
October 12, 1983
KAMAVARAM VEERANNA Vs. UNION OF INDIA
April 8, 1983
KAMLA Vs. SHRI KISHAN GEHANI
October 28, 1983
KAMLA TANDON Vs. BRIJ KISHORE KAPOOR
March 23, 1983
KANWAL NARAIN Vs. L F TELLIS
September 29, 1983
KAPTAN SINGH Vs. STATE
February 4, 1983
KAUSHALYA RANI Vs. WARYAM SINGH
February 22, 1983
KAUSHALYA SINGHA Vs. A K SINGHA
September 9, 1983
KERALA STATE CONSTRUCTION CORPORATION LIMITED Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED
September 21, 1983
KHEM CHAND KATARIA Vs. SHAKUNTALA DEVI AND OTHERS
July 20, 1983
KRISHAN Vs. STATE OF DELHI
November 11, 1983
KRISHAN DAS Vs. UNION OF INDIA
July 4, 1983
KRISHAN DEV PURI Vs. UNION OF INDIA
April 20, 1983
KRISHAN KUMAR Vs. STATE
April 8, 1983
KRISHAN LAL Vs. BIMLA DEVI
July 11, 1983
KULDEEP KUMAR Vs. CHANDER KANTA
November 17, 1983
KULWANT RAI JAIN Vs. BANWARI LAL
August 25, 1983
KUNDAN LAL CHHABRA Vs. ADMINISTRATOR
February 10, 1983
L N GUPTA Vs. TARA MANI
May 9, 1983
L.A. JAI SINGHANI Vs. RAJ PAL KAKKAR
February 24, 1983
LAJPAT RAI SEHGAL Vs. STATE
February 11, 1983
LAKSHMI NARAIN MEHTA Vs. GRAMAPHONE COMPANY OF INDIA
May 26, 1983
LALLOO Vs. STATE
January 24, 1983
LATOONI LAL Vs. STATE
July 1, 1983
LATOORI LAL Vs. STATE
July 13, 1983
LAXMI FRUIT CO Vs. GAINDA RAM AND CO
January 4, 1983
LIEUTENANT GOVERNOR Vs. JAGDISH CHAND KARDAM
August 23, 1983
LILA WATI DEV Vs. MOHINDER KUMAR JUNEJA
March 2, 1983
LOVELY BENEFIT CHIT FUND AND FINANCE PRIVATE LIMITED Vs. PURAN DUTT SOOD
January 17, 1983
M C D Vs. PRABHU DAYAL
September 13, 1983
M R DHAWAN Vs. COMMISSIONER OF INCOME TAX DELHI CENTRAL
September 29, 1983
MADAN LAL Vs. DELHI FIRE SERVICE
February 2, 1983
MADAN LAL Vs. TEJ RAM
March 24, 1983
MADAN MOHAN BEHL Vs. VEENA RANI
September 23, 1983
MAGNUM FILMS Vs. GOLCHA PROPERTIES PRIVATE LIMITED
April 8, 1983
MAN MOHAN MEHRA Vs. J S BUTALIA
July 4, 1983
MAN SINGH Vs. UNION OF INDIA
May 18, 1983
MAN SINGH AND ANR Vs. STATE (DELHI ADMINISTRATION)
March 30, 1983
MANAGEMENT OF KANTI WEEKLY Vs. D D GUPTA
January 10, 1983
MANEK SINGH Vs. UNION OF INDIA
July 8, 1983
MANGAT RAM Vs. DELHI DEVELOPMENT AUTHORITY
December 16, 1983
MANGE RAM ALIAS MAHINDRA SINGH Vs. STATE
August 19, 1983
MANOJ PLASTIC INDIA Vs. BHOLA PLASTIC INDUSTRIES
October 5, 1983
MAY AND BAKER 1 PRIVATE LIMITED Vs. M N KUMAR
May 24, 1983
MEHRA MEHRA Vs. SANT KAUR GREWAL
May 19, 1983
MEHTA AND CO Vs. UNION OF INDIA
March 10, 1983
MEVA RAM ARYA Vs. DELHI ADMINISTRATION
December 6, 1983
MISRI LAL Vs. TOTA RAM
October 31, 1983
MODERN AUTOMOBILES Vs. UNION OF INDIA
November 30, 1983
MODERN FOOD INDUSTRIES INDIA LIMITED Vs. KRISHNA BOTTLERS PRIVATE LIMITED
March 30, 1983
MOHAMMAD SAYEED Vs. CHIRANJI LAL GUPTA
February 25, 1983
MOHAMMAD YAMIN Vs. STATE
April 4, 1983
MOHAMMED YUNUS Vs. DELHI TRANSPORT CORPORATION
December 19, 1983
MOHAN LAL KHATRI Vs. KHATRI BIDI WORKS
September 20, 1983
MOHD. ISMAIL Vs. M.K. RAI
February 15, 1983
MOHINDER PAL SINGH Vs. GURCHARAN KAUR RANDHAWA
July 25, 1983
MOHINDER SINGH Vs. MAL SINGH
November 11, 1983
MOHINDER SINGH DAHIYA Vs. STATE
November 2, 1983
MOHINDER SINGH SALUJA Vs. VANSON SHOES
October 31, 1983
MRS. INDU ARORA NEE INDU BEHL Vs. DR. GURBAKSH LAL ARORA
February 4, 1983
MUNICIPAL CORPORATION OF DELHI Vs. RAMJI DAS
December 15, 1983
MUNICIPAL CORPORATION OF DELHI Vs. ROSHAN LAL
November 9, 1983
MUNICIPAL CORPORATION OF DELHI Vs. CHELA RAM
December 25, 1983
MUNICIPAL CORPORATION OF DELHI Vs. MODEM FLOUR MILLS
September 13, 1983
MUNICIPAL CORPORATION OF DELHI Vs. BISHAN SARUP
September 14, 1983
MUNICIPAL CORPORATION OF DELHI Vs. STATE
April 22, 1983
MUNICIPAL CORPORATION OF DELHI Vs. RAJINDER MOHAN
March 2, 1983
MUNICIPAL CORPORATION OF DELHI Vs. GOBIND RAM
March 3, 1983
MUNICIPAL CORPORATION OF DELHI Vs. RAVINDER KUMAR GUPTA
March 6, 1983
MUNILAL Vs. LT GOVERNOR OF DELHI
November 15, 1983
MURARI LAL Vs. STATE
January 9, 1983
MURTI DEVI Vs. DEV RAJ SONI
March 11, 1983
N ECKO DRY CLEANERS Vs. RAM KISHAN AHUJA
December 16, 1983
NAIK GIAN CHAND Vs. UNION OF INDIA
March 15, 1983
NAND GOPAL Vs. S KARTAR SINGH
August 22, 1983
NANDITA NARAIN Vs. UNIVERSITY OF DELHI
January 7, 1983
NARESH LUTHER Vs. MAN MOHAN LUTHER
March 21, 1983
NASIR Vs. STATE
October 7, 1983
NASIR AHMED Vs. STATE
November 11, 1983
NAWABGANJ SUGAR MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
September 7, 1983
NEELAM CHATURVEDI Vs. MUKUL KUMAR CHATURVEDI
December 19, 1983
NEELAM KUMAR SOOD Vs. STATE DELHI ADMINISTRATION
April 7, 1983
NEHRU BHAWAN TRUST Vs. C L MISRA
January 7, 1983
NEW DELHI HOLY FAMILY HOSPITAL Vs. MUNICIPAL CORPORATION OF DELHI
May 3, 1983
NIHAL SINGH Vs. PARKASH CHAND KHURANA
February 18, 1983
NIHAL SINGH Vs. PREM PARKASH JAGGIA
February 18, 1983
NIHAL SINGH Vs. DIRECTORE OF EDUCATION
March 17, 1983
O K RALHAN Vs. STATE
November 15, 1983
O N TANDON HARIF AHMED AND K N SINGH Vs. FOOD CORPORATION OF INDIA
February 17, 1983
O P MEHTA Vs. SAROJ MEHTA
May 27, 1983
O P NIGAM Vs. UNION OF INDIA
February 15, 1983
O P SANGHI Vs. MANUFACTURERS CO OP INDUSTRIAL ESTATE
September 15, 1983
O.P. TREHAN Vs. PARVINDER SINGH MONGA
April 28, 1983
OM PARKASH Vs. NORTHERN RAILWAY
January 28, 1983
OM WATI Vs. KISHAN CHAND
November 14, 1983
OSWAL WOOLLEN MILLS LTD , LUDHIANA Vs. ASSTT COLLECTOR OF CUSTOMS, BOMBAY AND OTHERS
September 23, 1983
P. BHAGAT Vs. S. BANERJEE
February 24, 1983
P.D. SHARMA Vs. SAVINDER SHARM
December 12, 1983
PADAM NARAIN Vs. G C JAIN
November 3, 1983
PADAM SINGH Vs. STATE
March 8, 1983
PAL Vs. STATE
April 7, 1983
PANCHSHUA CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
July 19, 1983
PANNA LAL JAIN Vs. MEMO DEVI
April 27, 1983
PARAMJIT SINGH Vs. STATE
March 9, 1983
PARMANAND Vs. SNEH LATA
February 23, 1983
PEAPLES PATRIOTIC FRONT Vs. K K BIRIA
April 18, 1983
PEILU RAM Vs. MUNICIPAL CORPORATION OF DELHI
March 1, 1983
PIAXE LAL Vs. STATE
April 22, 1983
POKARDAS VARANDANI Vs. RAMESHSETHI
August 25, 1983
PRADEEP KUMAR Vs. STATE
April 6, 1983
PRAMILA GHAI Vs. UNION OF INDIA
April 26, 1983
PRAMOD CHOPRA Vs. APPAREL EXPORT PROMOTION COUNCIL
May 19, 1983
PRAN NATH DHAWAN Vs. UNION OF INDIA
December 19, 1983
PRAVEEN KUMARI Vs. MAN MOHAN KUMAR
May 26, 1983
PREETAM SINGH Vs. FOOD CORPORATION OF INDIA
September 8, 1983
PRIT PAL SINGH Vs. RANJIT RAL
September 21, 1983
PRITHVI PAL SINGH Vs. JOGINDER KAUR
April 4, 1983
PUNJAB AND SIND BANK Vs. RAMJI DAS KHANNA
April 12, 1983
PUNJAB NATIONAL BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
January 7, 1983
PUROLATOR INDIA LIMITED Vs. UNION OF INDIA
May 24, 1983
QUALITY POLY VINYLS PRIVATE LIMITED Vs. DELHI FINANCIAL CORPORATION
August 2, 1983
R A PRASAD Vs. FOOD CORPORATION OF INDIA
April 12, 1983
R K AGGAIWAL Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
August 17, 1983
R P GUPTA Vs. SURESHTA GUPTA
March 17, 1983
R S DHULL Vs. DELHI ADMINISTRATION
September 24, 1983
R S SEHGAL Vs. DIRECTOR GENERAL POST AND TELEGRAPH
January 4, 1983
R.K.TIWARI Vs. UNION OF INDIA
March 10, 1983
R.M. KESHWANI Vs. R.K. BHAGOTRA
January 6, 1983
RADHA KANT DEYASI Vs. CHIEF OF ARMY STAFF
May 23, 1983
RADHEY SHIAM BANSAL Vs. UNION OF INDIA
February 18, 1983
RAGHUNATH RAI KUMAR Vs. B N KHANNA
April 22, 1983
RAJ INTERNATIONAL Vs. STATE
May 26, 1983
RAJ KUMAR Vs. STATE OF DELHI
May 2, 1983
RAJ NARAIN AGGARWAL Vs. BAIJ NATH KHANNA
May 26, 1983
RAJASTHAN HANDICRAFTS EMPORIUM NEW DELHI Vs. PAN AMERICAN WORLD AIRWAYS
August 26, 1983
RAJBIR SMGH Vs. STATE
August 3, 1983
RAJESH Vs. STATE OF DELHI
September 9, 1983
RAJINDER KUMAR Vs. RAVEL SINGH
July 6, 1983
RAJINDER PRASAD Vs. DEVI DAYAL
August 8, 1983
RAM DULARI T Vs. COMMISSIONER OF INCOME TAX
September 21, 1983
RAM GOPAL Vs. UNION OF INDIA
April 28, 1983
RAM GOPAL KEJRIWAL Vs. DEVKI RANI
March 17, 1983
RAM I LAL MAHINDAR KUMAR Vs. NARESH KUMARI
February 15, 1983
RAM KUMAR Vs. PUNJAB EXCHANGE LIMITED
October 7, 1983
RAM NATH Vs. FINANCE COMMISSIONER DELHI
July 18, 1983
RAM PARSHAD Vs. STATE
November 14, 1983
RAM PRASHAD Vs. POORNIMA
November 29, 1983
RAM RATAN GUPTA Vs. UNION OF INDIA
March 28, 1983
RAM SARAN Vs. MISRI LAL MAURIYA
August 24, 1983
RAM SAROOP RAM NATH Vs. SHIKHAR CHAND JAIN
October 6, 1983
RAM WATI Vs. STATE
May 26, 1983
RAMA DHAR Vs. UNION OF INDIA
March 28, 1983
RAMA KRISHNA Vs. SIRI DHAR CARGO SECTION SITA WORLD TRAVELS
February 1, 1983
RAMASH KUMAR Vs. STATE OF DELHI
November 18, 1983
RANI RAJ KAUR Vs. KULDIP SINGH
December 14, 1983
RAS BIHARI Vs. DIRECTOR OF EDUCATION
January 27, 1983
RAVI KUMAR Vs. DEPUTY COMMISSIONER OF POLICE
August 5, 1983
REGIONAL PROVIDENT FUND COMMISSIONER Vs. AMAR NATH
July 1, 1983
RITA Vs. BRIJ KISHORE GANDHI
November 10, 1983
ROOFRITE PRIVATE LIMITED Vs. UNION OF INDIA
October 6, 1983
RUDNAP EXPORT IMPORT Vs. ESTERN ASSOCIATES CO
April 26, 1983
RUKHSANA SULTANA Vs. MOHINDER KAUR
August 4, 1983
S C GUPTA Vs. FOOD CORPORATION OF INDIA
July 7, 1983
S C JAIN Vs. UNION OF INDIA
March 16, 1983
S C MEHTA Vs. UNION OF INDIA
July 13, 1983
S G STEELS PRIVATE LIMITED Vs. UNION OF INDIA
November 21, 1983
S HARNAM SINGH SURI Vs. CENTRAL BOARD OF DIRECT TAXES
May 20, 1983
S K CHATTERJEE Vs. SUBRATA BISWAS
November 17, 1983
S K DUBEY Vs. UNION OF INDIA
February 10, 1983
S K EXPORT CORPORATION Vs. PUNJAB AND SIND BANK
December 15, 1983
S K GUPTA Vs. R C JAIN
February 11, 1983
S P GUPTA Vs. UNION OF INDIA
December 5, 1983
S SWARANJIT SINGH KOHLI Vs. SHIV DUTT SALWAN
January 14, 1983
S WARYAM SINGH DUGGAL Vs. SAVITRI DEVI
April 29, 1983
SAHIB SINGH Vs. DELHI ADMINISTRATION, DELHI
October 5, 1983
SANJIV PARKASH Vs. NEW DELHI MUNICIPAL CORPORATION
March 18, 1983
SAT NARAIN Vs. STATE
March 4, 1983
SAT PAL Vs. ASSISTANT COMMISSIONER OF POLICE
November 22, 1983
SATYA WATI PATHAK Vs. HARI RAM
February 25, 1983
SAVITRI KHANNA Vs. UNION OF INDIA
November 28, 1983
SAWHNEY BROS Vs. DELHI DEVELOPMENT AUTHORITY
May 23, 1983
SHAKTI TRADING CO PRIVATE LIMITED Vs. UNION OF INDIA
May 26, 1983
SHAKUNTALA CHOPRA Vs. UNION OF INDIA
May 5, 1983
SHAM LAL Vs. UNION OF INDIA
December 19, 1983
SHAMBU NATH BASU ETC. Vs. UNION OF INDIA ETC.
January 7, 1983
SHANKUTLA Vs. STATE
November 3, 1983
SHARDA TRADING COMPANY Vs. COMMISSIONER OF INCOME TAX
December 14, 1983
SHARMA CLOTHIERS PRIVATE LIMITED Vs. APPAREL EXPORT PROMOTION COUNCIL
August 18, 1983
SHEELA Vs. TUNGAL SINGH
October 28, 1983
SHIV DUTT SALWAN Vs. STATE
December 6, 1983
SHIV SINGH Vs. STATE
May 19, 1983
SHRI MAHINDER NARAIN CHOPRA Vs. SHRI R. N. KAPOOR
March 8, 1983
SHUBE CHANDRA JAIN Vs. STATE
July 13, 1983
SHYAM KAK Vs. J P GUPTA
April 27, 1983
SIDDHARTH KUMAR MODI Vs. JAGJIT SINGH BINDRA
April 19, 1983
SIDHU RAM Vs. RAMESHWAR DASS
July 29, 1983
SILVERTORE MANUFACTURING COMPANY OF INDIA Vs. USHA SOI
December 1, 1983
SIRI KISHAN Vs. KANTA
February 16, 1983
SMT. PRAKASH Vs. VINOD K. DUA
August 9, 1983
SOHAN LAL Vs. KRISHAN CHANDER RAMESH CHANDER
July 5, 1983
ST MICHAELS EDUCATION FOUNDATION Vs. LT GOVERNOR
February 25, 1983
STATE Vs. BASHIR AHMED
April 26, 1983
STATE Vs. HARBANS LAL
August 5, 1983
STATE CBI Vs. RAM LAL NARANG
February 7, 1983
STATE DELHI ADMINISTRATION Vs. KAMLESH KUMAR
September 8, 1983
STATE DELHI ADMINISTRATION Vs. KHEM CHAND
November 24, 1983
STATE DELHI ADMINISTRATION Vs. RAMESH
November 10, 1983
STEEL BIRD INDUSTRIES NEW DELHI Vs. ELOFIC INDUSTRIES INDIA DELHI
January 31, 1983
SUBHASH CHAND Vs. S M AGGARWAL
December 2, 1983
SUBHASH CHANDER Vs. STATE
November 22, 1983
SUDESH KAUSHAL Vs. DARSHAN BALA
August 26, 1983
SUESSEN TEXTILE BEARINGS LIMITED Vs. UNION OF INDIA
November 14, 1983
SUGAR MILLS COMPANY LIMITED Vs. JOINT SECRETARY SUGAR GOVERNMENT OF INDIA
December 19, 1983
SUKHAMA DEVI Vs. NIRANJAN SINGH
April 29, 1983
SUNDER DASS Vs. ASTHETIC EXPORTS PRIVATE LIMITED
May 18, 1983
SUNDER DEV Vs. DEPUTY COMMISSIONER OF POLICE
September 20, 1983
SUNDER GROVER Vs. UNION OF INDIA
September 19, 1983
SUNDER LAL Vs. STATE
January 21, 1983
SUNITI BALA DATTA Vs. STATE OF UTTAR PRADESH
July 11, 1983
SURENDER ALIAS SURESH Vs. STATE (DELHI ADMINISTRATION)
May 30, 1983
SURESH GUPTA Vs. RAMESH CHANDER
March 17, 1983
SURINDER KUMAR Vs. STATE
July 28, 1983
SUSHMA Vs. SATISH CHANDER
May 24, 1983
SWARANA Vs. DHARAM PAL MALHOTRA
August 24, 1983
SWAROOP SINGH Vs. KULWINDER KAUR
April 7, 1983
TEKRAJ VASANDI ALIAS K.L. BASANDHI Vs. UNION OF INDIA AND OTHERS
August 23, 1983
TELU RAM Vs. MUNICIPAL CORPORATION OF DELHI
March 1, 1983
THARIA RAM Vs. CHITRA DEVI
March 28, 1983
THE INDIAN INSTITUTE OF TECHNOLOGY, NEW DELHI Vs. JAWAHAR LAL MAMTANI
September 26, 1983
TIKAM CHAND Vs. STATE
December 19, 1983
TOBU ENTERPRISES PVT. LTD. Vs. MEGHA ENTERPRISES AND ANOTHER
October 3, 1983
TRILOCHAN JOSHI Vs. UNION OF INDIA
March 21, 1983
TRIVENI ENGINEERING WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
November 1, 1983
UDEY RAJ GIRI Vs. UNION OF INDIA
April 22, 1983
UNION OF INDIA Vs. BIKARAMJIT NAYAR
April 19, 1983
UNION OF INDIA Vs. BATLIBOI AND COMPANY
January 13, 1983
UNION OF INDIA Vs. V P KOCHHAR
January 14, 1983
UNION OF INDIA Vs. HARENDRALAL BHATTACHARYA
August 7, 1983
UNION OF INDIA Vs. BAKHTAWAR SINGH BAL KRISHAN
November 18, 1983
UNION OF INDIA Vs. R C JAM
December 8, 1983
USHA GUPTA Vs. SANTOSH KUMAR
February 14, 1983
USHA RANI Vs. SIKANDER LAL
January 6, 1983
USHA SALES LIMITED Vs. HINDUSTAN PUBLICITY CORPORATION
January 5, 1983
V.S. CHALLAPPA Vs. COMPTROLLER AUDITOR GENERAL OF INDIA, NEW DELHI AND ANOTHER
May 23, 1983
VALI RAM Vs. SAEWANTI KAUR
March 18, 1983
VED PRAKASH GAUR Vs. SUKHAN
October 11, 1983
VED PRAKASH GULATI Vs. COMMISSIONER OF POLICE
May 20, 1983
VEENA Vs. MAKHAN LAL
July 6, 1983
VEENA DEVI Vs. YASH PAL AND OTHERS
August 9, 1983
VEENA HANDA Vs. AVINASH HANDA
August 2, 1983
VIJINDER SINGH Vs. STATE
November 10, 1983
VILAYAT RAJ ALIAS VILAYAT KHAN Vs. SUNILA
February 17, 1983
VINOD BEDI Vs. MAHA PRABHU P SINGHANIA
January 7, 1983
VINOD KUMAR Vs. COMMISSIONER OF POLICE
September 26, 1983
VINOD KUMAR ARORA ALIAS VINOD KUMAR Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
October 14, 1983
VIRENDER NATH Vs. STATE OF DELHI
September 20, 1983
WIMCO LIMITED Vs. MEENA MATCH INDUSTRIES
May 26, 1983
WORKMEN OF SWATANTRA BHARAT MILLS CANTEEN, NEW DELHI Vs. MANAGEMENT OF SWATANTRA BHARAT MILLS, NEW DELHI
November 30, 1983
WORKMEN OF WINGS WEAR CORPORATION Vs. LT GOVERNOR OF DELHI
March 22, 1983
YASHBIR SINGH Vs. DELHI ADMINISTRATION
February 14, 1983
YOGINDER PAL SINGH Vs. UNION OF INDIA
July 21, 1983
YOGIRAJ CHARITY TRUST Vs. COMMISSIONER OF INCOME TAX
November 10, 1983
YOUNG INDIA MINING AND TRANSPORT CO Vs. COMMISSIONER OF INCOME TAX
September 13, 1983
YUNUS Vs. D T C
December 19, 1983