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Case Index
Title
Date
A A CALTON Vs. DIRECTOR OF EDUCATION
March 22, 1983
A A CALTON Vs. DIRECTOR OF EDUCATION
March 25, 1983
A JANARDHANA Vs. UNION OF INDIA
April 26, 1983
A K JHA Vs. VICE CHANCELLOR JAWAHARLAL NEHRU UNIVERSITY NEW DELHI
May 23, 1983
A P SCHEDULED TRIBES COOPERATIVE FINANCE AND DEVELOPMENT CORPORATION Vs. B PUNDIAH
September 20, 1983
ABDUL RAZAQ Vs. NANHEY
November 22, 1983
ABHIJIT SEN Vs. STATE OF UTTAR PRADESH
December 6, 1983
ABHINASH CHANDRA GAUTAM Vs. UNION TERRITORY OF TRIPURA
August 24, 1983
ABU KHAN Vs. UNION OF INDIA
September 30, 1983
ACHARYA JAGDISHWARANAND AVADHUTA Vs. COMMISSIONER OF POLICE CALCUTTA
October 20, 1983
ADMINISTRATOR DISTRICT BOARD GAYA Vs. SULEMAN MIAN
January 6, 1983
AHER PITHA VAJSHI Vs. STATE OF GUJARAT
March 31, 1983
AJIT SINGH Vs. STATE OF PUNJAB
March 10, 1983
ALIJAN MIAN JADUNANDAN SAH Vs. DISTRICT MAGISTRATE DHANBAD:DISTRICT MAGISTRATE DHANBAD
September 13, 1983
ALUMINIUM CORPORATION OF INDIA LIMITED Vs. UNION OF INDIA
April 26, 1983
AMARINDER SINGH Vs. DAYANAND MEDICAL COLLEGE & ORS.
September 2, 1983
AMBALA BUS SYNDICATE PRIVATE LIMITED Vs. BALA FINANCIERS PRIVATE LIMITED
February 4, 1983
AMRIT BHIKAJI KALE Vs. KASHINATH JANARDHAN TRADE
May 11, 1983
AMRUTA Vs. STATE OF MAHARASHTRA
April 22, 1983
APOORVA SHANTILAL SHAH HUF Vs. COMMISSIONER OF INCOME TAX GUJARAT 1 AHMEDABAD
March 3, 1983
APPAJI TUKARAM PATIL Vs. RAOSAHEB TUKARAM PATIL
August 30, 1983
ARUN KUMAR BOSE Vs. MORD FURKAN ANSARI
September 28, 1983
ARUNA BASU MULLICK Vs. DOROTHEA MITRA
August 2, 1983
ASHARAM M JAIN Vs. A T GUPTA
August 25, 1983
ASHOK SERVICE CENTRE Vs. STATE OF ORISSA
February 18, 1983
ASLHING ALIAS LHINGJANONG Vs. L S JOHN
November 22, 1983
ASSISTANT COLLECTOR OF CENTRAL EXCISE CALCUTTA Vs. V P SAYED MOHAMMED
January 12, 1983
ASSISTANT COLLECTOR OF CUSTOMS PREVENTION BOMBAY Vs. BABU MIYA SHEIKH IMAM
July 28, 1983
AVTAR SINGH Vs. MEDICAL SUPERINTENDENT RAJINDRA HOSPITAL PATIALA
February 17, 1983
AZAD SINGH Vs. BARKATULLAH KHAN
April 26, 1983
AZMAT KHAN Vs. KHILLAN SINGH
November 8, 1983
B A JAYARAM D P SHARMA Vs. UNION OF INDIA
August 12, 1983
B S MINHAS Vs. INDIAN STATISTICAL INSTITUTE
October 19, 1983
B VENKATA REDDY M V L NARASIMHA RAO GORLE APPALA NAIDU Vs. STATE OF ANDHRA PRADESH:GOVERNMENT OF ANDHRA PRADESH
August 8, 1983
B.S. MINHAS Vs. INDIAN STATISTICAL INSTITUTE
October 15, 1983
BABAJI KONDAJI GARAD BABASAHEB RAJARAMJI DAMPURIKAR Vs. NASIK MERCHANTS CO OPERATIVE BANK LTD
October 31, 1983
BABU Vs. STATE OF UTTAR PRADESH
February 1, 1983
BAIDYANATH AYURVEDA BHAWAN MAZDOOR UNION PATNA Vs. MANAGEMENT OF SHRI BAIDYANATH AYURVEDA BHAWAN PRIVATE LIMITED
November 24, 1983
BALI AHIR Vs. STATE OF BIHAR
January 18, 1983
BALRAM Vs. IIIRD ADDITIONAL DISTRICT JUDGE
April 12, 1983
BALWAN Vs. STATE OF HARYANA
February 2, 1983
BALWANT SINGH Vs. MAHMOOD
February 7, 1983
BANARSIDASS MUSADILAL Vs. STATE OF UTTAR PRADESH
November 23, 1983
BANDHUA MUKTI MORCHA Vs. UNION OF INDIA
December 16, 1983
BANDHUA MUKTI MORCHA THROUGH CHAIRMAN, SWAMI AGNIVESH Vs. STATE OF HARYANA & ORS.
May 9, 1983
BANSROPAN SINGH Vs. STATE OF BIHAR
January 6, 1983
BEGULLA BAPI RAJU CHINNAM NAGABHUSHNAM CHINNAM SIVARAMPRASAD KAZA SEETHARAMCHANDRA RAO Vs. STATE OF ANDHRA PRADESH:LAND REFORMS TRIBUNAL KOVVURS:STATE OF ANDHRA PRADESH
August 23, 1983
BHAGAT RAM Vs. STATE OF HIMACHAL PRADESH
January 24, 1983
BHAGIRATHSINH S O MAHIPAT SINGH JUDEJA Vs. STATE OF GUJARAT
November 21, 1983
BHAGWAN BUX SINGH Vs. STATE OF UTTAR PRADESH
April 27, 1983
BHAGWAN DASS ARORA Vs. FIRST ADDITIONAL DISTRICT JUDGE RAMPUR
July 25, 1983
BHAGWAN SWAROOP Vs. MOOL CHAND
February 3, 1983
BHAGWANT SINGH Vs. COMMISSIONER OF POLICE DELHI
May 6, 1983
BHARWADA BHOGINBHAI HIRJIBHAI Vs. STATE OF GUJARAT
May 24, 1983
BHUGDOMAL GANGARAM Vs. STATE UP GUJARAT
April 19, 1983
BIHARILAL DOBRAY Vs. ROSHAN LAL DOBRAY
November 23, 1983
BINOY KUMAR CHATTERJEE Vs. JUGANTAR LIMITED
April 6, 1983
BISHAN SINGH Vs. STATE OF PUNJAB
May 3, 1983
BISHNU RAM BORAH Vs. PARAG SAIKIA
November 16, 1983
BOMBAY OIL INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA
November 14, 1983
BRAHMA CHANDRA GUPTA Vs. UNION OF INDIA
November 29, 1983
BRITISH INDIA CORPORATION LIMITED Vs. INDUSTRIAL TRIBUNAL PUNJAB
August 24, 1983
CHABILAL GURUNG Vs. KRISHNA BAHADUR GURUNG
October 7, 1983
CHAND KUMAR KAPUR Vs. CHIEF SETTLEMENT COMMISSIONER PUNJAB
December 12, 1983
CHANDRA SHEKHAR SONI Vs. BAR COUNCIL OF RAJASTHAN
July 20, 1983
CHANDRIKA JHA Vs. STATE OF BIHAR
October 27, 1983
CHARAN LAL SAHU NEM CHANDRA JAIN CHARAN SINGH Vs. GIANI ZAIL SINGH:GIANI ZAIL SINGH:GIANI ZAIL SINGH
December 13, 1983
CHARANJI LAL Vs. STATE OF PUNJAB
October 25, 1983
CHHEDI RAM Vs. JHILMIT RAM
December 5, 1983
COMMISSIONER OF INCOME TAX Vs. HECKETT ENGINEERING COMPANY INDIA BRANCH JAMSHEDPUR
August 23, 1983
COMMISSIONER OF INCOME TAX BOMBAY Vs. MAHINDRA AND MAHINDRA LIMITED
September 2, 1983
COMMISSIONER OF INCOME TAX BOMBAY Vs. BENNET COLEMAN AND COMPANY LIMITED
October 21, 1983
COMMISSIONER OF INCOME TAX BOMBAY CITY III BOMBAY Vs. SHANTILAL PRIVATE LIMITED BOMBAY
July 21, 1983
COMMISSIONER OF INCOME TAX PUNE Vs. SANDVIK ASIA LIMITED
November 11, 1983
COMMISSIONER OF INCOME TAX WEST BENGAL 111 COMMISSIONER OF INCOME TAX WEST BENGAL COMMISSIONER OF INCOME TAX WEST BENGAL COMMISSIONER OF INCOME TAX WEST BENGAL Vs. ORIENTAL RUBBER WORKS:BHIKAM CHAND SETHIA:C K WADHWA:CHANDRA NATH BANIK
November 15, 1983
COMMISSIONER OF WEALTH TAX GUJARAT Vs. VIMLABEN VADILAL MEHTA
October 21, 1983
COMMISSIONER OF WEALTH TAX GUJARAT AHMEDABAD Vs. VADILAL LALLUBHAI
October 21, 1983
COMMISSIONER OF WEALTH TAX MADRAS Vs. K S N BHATT
October 21, 1983
COMMNR. OF SALES TAX & ORS. Vs. KRIPA SHANKAR UMA KANT
January 14, 1983
COTTON CORPORATION OF INDIA LIMITED Vs. UNITED INDUSTRIAL BANK LIMITED
September 19, 1983
D D JOSHI Vs. UNION OF INDIA
March 1, 1983
D P MAHESHWARI Vs. DELHI ADMINISTRATION
September 14, 1983
D P SHARMA Vs. COMMISSIONER AND RETURNING OFFICER
November 30, 1983
DARSHAN SINGH ALIAS BHASURI JOGA SINGH Vs. STATE OF PUNJAB
March 31, 1983
DAULAT RAM Vs. SANTOKH SINGH
September 7, 1983
DEENA ALIAS DEEN DAYAL LAL CHAND MISRA HAZAMOHIDEEN AMAR SINGH Vs. UNION OF INDIA
September 23, 1983
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED ARVIND MILLS LIMITED MADHUSUDAN VEGETABLE PRODUCTS CO LIMITED MODI SPINNING AND WVG MILLS CO LIMITED GOETZE INDIA LIMITED Vs. UNION OF INDIA
July 21, 1983
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. DUNLOP INDIA LIMITED
February 18, 1983
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM KERALA Vs. N P AMMALU
February 9, 1983
DEPUTY COMMISSIONER OF SALES TAX LAW RD OF REVENUE TAXES ERNAKULAM Vs. M 8 MOTOR INDUSTRIES CO ERNAKULAM
February 18, 1983
DEVAKI NANDAN PRASAD Vs. STATE OF BIHAR
April 22, 1983
DHANRAJ JAIN Vs. B N BISWAS
February 2, 1983
DHARWAD DISTT. P.W.D., LITERATE DAILY WAGES EMPLOYEES ASSOCIATION AND ORS. Vs. STATE OF KARNATKA ETC.
July 14, 1983
DIPO Vs. WASSAN SINGH
May 5, 1983
DIRECTOR OF PRINTING AND STATIONERY AND STORES PURCHASE Vs. C LAXAMAIAH
April 29, 1983
DISTRICT MAGISTRATE NOWGONG Vs. SARAT MUDOI
September 14, 1983
DODDI ATCHAYYAMMA Vs. DODDI VENKATA RAMANNA
April 20, 1983
EARABHABRAPPA ALIAS KRISHNAPPA Vs. STATE OF KARNATAKA
March 11, 1983
EXCISE COMMISSIONER Vs. CHANDER SHEKHAR
September 6, 1983
EXCISE COMMISSIONER OF U P Vs. MANMINDER SINGH
September 6, 1983
EXCISE COMMISSIONER U P ALLAHABAD Vs. PREM JEET SINGH GUJRAL
August 10, 1983
EXECUTIVE COMMITTEE OF MEERUT COLLEGE MEERUT Vs. VICE CHANCELLOR MEERUT UNIVERSITY MEERUT
March 31, 1983
EXECUTIVE ENGINEER IRRIGATION DIVISION PURI Vs. GANGARAM CHHAPOLIA
October 24, 1983
FALLONS AGENCY Vs. UNITED CHEMICALS DISTRIBUTION LTD.
November 1, 1983
FATEHSINGH INDER SINGH Vs. SEWA RAM:SEWA RAM
September 13, 1983
FORASOL OIL AND NATURAL GAS COMMISSION Vs. OIL AND NATURAL GAS COMMISSION
October 25, 1983
G S AGARWAL SMT SABAJMALA JAIN Vs. STATE OF UTTAR PRADESH
August 23, 1983
GAMMON INDIA LIMITED Vs. NIRANJAN DASS
December 5, 1983
GANGADHAR Vs. RAJ KUMAR
August 26, 1983
GANGUBAI BABLYA CHAUDHARY Vs. SITARAM BHALCHANDRA SUKHTANKAR
May 13, 1983
GEETA ENTERPRISES Vs. STATE OF UTTAR PRADESH
September 5, 1983
GHULAM RASOOL Vs. STATE OF JAMMU AND KASHMIR
September 14, 1983
GLAXO LABORATORIES INDIA LIMITED Vs. PRESIDING OFFICER LABOUR COURT MEERUT
October 6, 1983
GLOBE TRANSPORT CORPORATION Vs. TRIVENI ENGINEERING WORKS
March 31, 1983
GOPALAKRISHNA MENON Vs. D RAJA REDDY
September 5, 1983
GOPALAKRISHNA PILLAI Vs. K M MANI
November 21, 1983
GOPINATH GHOSH Vs. STATE OF WEST BENGAL
November 11, 1983
GOPIRAM AGARWAL Vs. SITARAM CHURIWALA
September 15, 1983
GOVERDHAN PRASAD Vs. MANAGEMENT OF INDIAN OXYGEN LIMITED
August 24, 1983
GUJARAT STATE FINANCIAL CORPORATION Vs. LOTUS HOTELS PRIVATE LIMITED
May 3, 1983
GULAM ABBAS Vs. STATE OF UTTAR PRADESH
September 23, 1983
GUNENDRA PRASAD SENGUPTA Vs. UNION OF INDIA
May 3, 1983
H C SHARMA AZHAR ALI KHAN Vs. MUNICIPAL CORPORATION OF DELHI:MUNICIPAL CORPORATION QF DELHI
July 13, 1983
H M KAMALUDDIN ANSARI AND CO SHANKAR VIJAY SAW MILLS Vs. UNION OF INDIA
August 12, 1983
HAJI SIDDIK HAJI UMAR Vs. UNION OF INDIA
January 18, 1983
HARERAM SATPATHY Vs. PREMLAL SUNA
December 2, 1983
HARI Vs. WAQF OF JALAL HAJI ABDUL KAREEM SAHIB
December 7, 1983
HARI MOHAN RASTOGI Vs. LABOUR COURT
September 14, 1983
HARI RAM Vs. HIRA SINGH
November 25, 1983
HARMINDER SINGH DEVINDER SINGH Vs. STATE OF PUNJAB
November 25, 1983
HAV P.V. SIVASWAMY Vs. STATE OF TAMIL NADU
August 19, 1983
HAWALDAR SINGH Vs. STATE OF UTTAR PRADESH
September 9, 1983
HEELS SHOE COMPANY Vs. MUMTAZ BEGUM
February 25, 1983
HINDUSTAN AERONAUTICS LIMITED Vs. STATE OF KARNATAKA
December 16, 1983
HINDUSTAN AERONAUTICS LIMITED Vs. STATE OF ORISSA
December 16, 1983
HINDUSTAN MILKFOOD MANUFACTURERS LIMITED HINDUSTAN MILKFOOD MANUFACTURERS LIMITED Vs. DIRECTOR OF ENTRY TAX WEST BENGAL:DIRECTOR OF ENTRY TAX WEST BENGAL
April 15, 1983
HINDUSTANI ANDOLAN Vs. STATE OF PUNJAB
November 24, 1983
HIRALAL Vs. DISTRICT JUDGE GHAZIABAD
April 13, 1983
HOECHST PHARMACEUTICALS LIMITED JUMNA FLOUR AND OIL MILLS PHARMA ASSOCIATES Vs. STATE OF BIHAR
May 6, 1983
HOSHIE SHAVAKSHA DOLIKUKA Vs. THRITY HOSHIE DOLIKUKA
November 24, 1983
HUKUMCHAND AMOLIKCHAND LOGDE Vs. MADHAVA BALAJI POTDAR
January 31, 1983
INCOME TAX OFFICER NEW DELHI Vs. RATTAN LAL
August 10, 1983
INDER MAL JAIN AMRITLAL LAMBA TRAVELLERS SERVICE AGENTS ASSOCIATION JAGDISH CHANDRA BATRA Vs. UNION OF INDIA
December 8, 1983
IRON AND METAL TRADERS PVT LIMITED BOMBAY BOMBAY METAL AND ALLOYS MANU FACTURING COMPANY PRIVATE LIMITED BOMBAY Vs. M S HASKIEL:L F CRASTO
August 24, 1983
JAGDAMBA PAPER INDUSTRIES PRIVATE LIMITED RAJ KUMAR DALL MILLS BHAKRA COTTON AND GENERAL MILLS Vs. HARYANA STATE ELECTRICITY BOARD:HARYANA STATE ELECTRICITY BOARD:HARYANA STATE ELECTRICITY BOARD
September 29, 1983
JAGDISH PRASAD SAH Vs. RAM KUMAR AGARWALA
February 10, 1983
JAGTAR SINGH Vs. STATE OF PUNJAB
February 14, 1983
JAI BHAGWAN JAI BHAGWAN Vs. MANAGEMENT OF THE AMBALA CENTRAL CO OPERATIVE BANK LTD:STATE OF HARYANA
September 29, 1983
JAI SINGH Vs. SARWAN SINGH
November 14, 1983
JAIN SHUDH VANASPATI LIMITED Vs. UNION OF INDIA
September 30, 1983
JAMALPUR AGRICULTURAL COOPERATIVE SOCIETY Vs. STATE OF PUNJAB
November 17, 1983
JASTHA VENKATESWARA RAO Vs. OGGU CHINNA BASAVA REDDY
September 15, 1983
JASWANT SINGH Vs. PEPSU ROADWAYS TRANSPORT CORPORATION
September 19, 1983
JAVED AHMED ABDULHAMID PAWALA Vs. STATE OF MAHARASHTRA
April 20, 1983
JAWAHAR LAL Vs. STATE OF PUNJAB
January 17, 1983
JETHSUR SURANGBHAI Vs. STATE OF GUJARAT
November 9, 1983
JHARIA S O MANIYA Vs. STATE OF RAJASTHAN
July 21, 1983
JIWAN MAL KOCHAR Vs. UNION OF INDIA
August 9, 1983
JOGINDER NATH GUPTA Vs. SATISH CHANDER GUPTA
February 14, 1983
JUGGI LAL KAMLAPAT BANKERS Vs. WEALTH TAX OFFICER SPECIAL CIRCLE C WARD KANPUR
December 15, 1983
JWALA PRASAD Vs. AJODHYA PRASAD
January 10, 1983
K L TRIPATHI Vs. STATE BANK OF INDIA
October 4, 1983
K V UMRE Vs. VENUBAI D GAGE
July 20, 1983
KABIDI VENKU SAH Vs. SYED ABDUL HAI
September 28, 1983
KAILASH SONKA\ Vs. MAYA DEVI
December 16, 1983
KAMESHWAR PRASAD SHARMA Vs. STATE OF BIHAR
May 6, 1983
KAMLAKAR PRASAD CHATURVEDI Vs. STATE OF MADHYA PRADESH
October 7, 1983
KANHAIYALAL Vs. RAMESHWAR
February 17, 1983
KANHIALAL Vs. DISTRICT JUDGE
January 10, 1983
KANPUR UNIVERSITY Vs. SAMIR GUPTA:SAMIR GUPTA
September 27, 1983
KESHAV SITARAM SALI Vs. STATE OF MAHARASHTRA
January 6, 1983
KESHHARDEO SINGHANIA Vs. PURUSHOTTAMDAS BHIWANWALA
February 10, 1983
KIDAR NATH BHAKOO AND ANR. Vs. UNION OF INDIA AND ORS.
September 29, 1983
KIRANMAL ZUMERLAL BORANA MARWADI Vs. DNYANOBA BAJIRAO KHOT
March 7, 1983
KORA GHASI Vs. STATE OF ORISSA
February 3, 1983
KRISHNA MOHAN MOOKHERJEE Vs. SECRETARY AND TREASURER STATE BANK OF INDIA
January 20, 1983
KRISHNA NAGAR GRAM PANCHAYAT TADEPAELI Vs. STATE OF ANDHRA PRADESH & ANR.
August 18, 1983
KRISHNA PRIYA GANGULY PRINCIPAL KING GEORGES MEDICAL COLLEGE LUCKNOW U P Vs. UNIVERSITY OF LUCKNOW:DR VED PARKASH GUPTA
October 7, 1983
KRISHNABAI ANAJI GHULE Vs. NIVRUTTI RAMCHANDRA RAYKAR
September 5, 1983
KROTHAPALLI SATYANARAYANA Vs. KOGANTI RAMAIAH
March 11, 1983
KUNWAR RAM NATH Vs. MUNICIPAL BOARD PILIBHIT
June 2, 1983
L V JADHAV Vs. SHANKARRAO ABASAHEB PAWAR
August 30, 1983
LABOURERS WORKING ON SALAL HYDRO PROJECT Vs. STATE OF JAMMU AND KASHMIR
March 2, 1983
LACHI TEWARI Vs. DIRECTOR OF LAND RECORDS
October 3, 1983
LAKSHMAN RAJARAM S O LADHURAM KISHAN CHOGARAM Vs. STATE OF MADHYA PRADESH
May 6, 1983
LAKSHMI CHARAN SEN ELECTION COMMISSION A K M HASSAN UZZAMAN Vs. A K M HASSAN UZZAMAN:A K M HASSAN UZZAMAN:UNION OF INDIA
January 12, 1983
LAL CHAND Vs. STATE OF HARYANA
October 25, 1983
M G BROTHERS LORRY SERVICE Vs. PRASAD TEXTILES
April 28, 1983
M KARUNANIDHI R RANGASAMI A CHINNADURAI R PERIASAMY A CHINDRASEKHARAN Vs. H V HANDE AND OTHRS:C R RAJAPPA:V PERUMAL NAINAR:T P K JAYARAJ:P S MANIAN
March 31, 1983
M RAMNARAIN PRIVATE LIMITED Vs. STATE TRADING CORPORATION OF INDIA LIMITED
May 5, 1983
MACHHI SINGH Vs. STATE OF PUNJAB
July 20, 1983
MADAN NAIK DEAD Vs. HANSUBALA DEVI
April 8, 1983
MADHUSUDAN SINGH Vs. UNION OF INDIA
November 22, 1983
MAHANT AMAR NATH Vs. STATE OF HARYANA
January 14, 1983
MAHENDRA KUMAR SHASTRI Vs. UNION OF INDIA
January 10, 1983
MAJOR K D GUPTA Vs. UNION OF INDIA
August 10, 1983
MAJOR R.S. MURGAI Vs. P.N. KAUSHIK & OTHERS
February 7, 1983
MAKANLAL Vs. THE ADMINISTRATOR, UNION TERRITORY OF DELHI & ORS.
September 27, 1983
MALWA BUS SERVICE PRIVATE LIMITED Vs. STATE OF PUNJAB
April 28, 1983
MANAGEMENT OF HINDUSTAN MACHINE TOOLS LIMITED BANGALORE Vs. MOHAMMAD USMAN
August 24, 1983
MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. M BORAIAH:SHEIKH ABDUL KHADER
November 1, 1983
MANAGEMENT OF METAL BOX OF INDIA LIMITED Vs. PRESIDING OFFICER ADDITIONAL LABOUR COURT MADRAS
January 3, 1983
MANGE RAM Vs. BRIJ MOHAN
August 3, 1983
MANOHAR NATH KAUL Vs. STATE OF JAMMU AND KASHMIR
April 19, 1983
MANSARAM Vs. S P PATHAK
September 29, 1983
MANUBHAI JEHTALAL PATEL Vs. STATE OF GUJARAT
September 27, 1983
MARIE ANDRE LECLERC Vs. STATE DELHI ADMINISTRATION
July 21, 1983
MCLEOD AND COMPANY LIMITED Vs. STATE OF ORISSA
November 23, 1983
MEENAKSHI ALIAS RAMA BAI Vs. STATE OF KARNATAKA
September 20, 1983
MEHTA MADAN LAL Vs. NATIONAL INSURANCE COMPANY LIMITED
January 7, 1983
MITHU MITHU SURJIT SINGH SURJIT SINGH MUNAWAR HARUN SHAH KARNAIL SINGH ALIAS FAQIR SINGH JAVED AHMED ABDULHAMID PAWALE Vs. STATE OF PUNJAB:UNION OF INDIA:STATE OF PUNJAB:STATE OF MAHARASHTRA:STATE OF PUNJAB:STATE OF MAHARASHTRA
April 7, 1983
MOHAMMAD SHAKEEL WAHID AHMED Vs. STATE OF MAHARASHTRA
March 31, 1983
MOHAMMAD YUNUS Vs. MOHAMMAD MUSTAQIM
October 4, 1983
MOTOR GENERAL TRADERS Vs. STATE OF ANDHRA PRADESH
October 26, 1983
MUMBAI MAZDOOR SABHA MUMBAI MAZDOOR SABHA Vs. BOMBAY DYEING AND MANUFACTURING COMPANY LIMITED BOMBAY:BOMBAY DYEING AND MANUFACTURING COMPANY LIMITED
September 1, 1983
MUNAWAR HARUN SHAH SHANTARAM KANHOJI JAGTAP DILIP DHYANOBA SUTAR Vs. STATE OF MAHARASHTRA
April 18, 1983
MUNICIPAL CORPORATION OF DELHI MUNICIPAL CORPORATION OF DELHI Vs. MOHAMMAD YASIN:SIRAJ UDDIN
April 28, 1983
MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD Vs. BEN HIRABEN MANILAL
April 5, 1983
MUNSHI LAL VERMA Vs. UNION OF INDIA
August 2, 1983
MUNSHI RAM Vs. NARSI RAM
January 14, 1983
N M ABRAHAM C A PAUL Vs. STATE OF KERALA
February 2, 1983
N R SRINIVASA IYER Vs. NEW INDIA ASSURANCE COMPANY LIMITED MADRAS
July 22, 1983
NAIB SINGH S O MAKHAN SINGH Vs. STATE OF PUNJAB
April 19, 1983
NANAK Vs. STATE OF UTTAR PRADESH
February 1, 1983
NAND LAL BHARDWAJ Vs. JASPAL SINGH SETHI
February 4, 1983
NANDARANI MAZUMDAR Vs. INDIAN AIRLINES
September 1, 1983
NARENDRA SINGH Vs. CHHOTEY SINGH
August 9, 1983
NARINDER SINGH Vs. SURJIT SINGH
October 26, 1983
NARRA SEETHARAMAYYA VARMA Vs. KOSARAJU VENKA GIRAYYA
April 8, 1983
NATIONAL TEXTILE WORKERS UNION Vs. P R RAMAKRISHNAN
May 5, 1983
NAWAB ALI ALIAS HAWAB ALI NEWAR Vs. HIRA DEVI BODHIA
February 21, 1983
NEW THEATRES CARNATIC TALKIES LIMITED COIMBATORE Vs. N VAJRAPANI NAIDU
October 7, 1983
NORTHERN CARRIERS PRIVATE LIMITED Vs. JULLUNDUR IMPROVEMENT TRUST JULLUNDUR
January 12, 1983
OM PRAKASH Vs. STATE OF UTTAR PRADESH
March 11, 1983
OSWAL WOOLLEN MILLS LIMITED OSWAL WOOLLEN MILLS LIMITED Vs. UNION OF INDIA
July 11, 1983
P GROVER Vs. STATE OF HARYANA
August 18, 1983
P K NARAYANI Vs. STATE OF KERALA
November 24, 1983
P K RAMACHANDRA IYER DR Y P GUPTA DR T S RAMAN OM PRAKASH KHAUDHURI Vs. UNION OF INDIA
December 16, 1983
P NALLA THAMPY THERA Vs. UNION OF INDIA
October 28, 1983
P NALLA THAMPY THERA Vs. B L SHANKER
October 28, 1983
PANCHDEO NARAIN SRIVASTAVA Vs. KM JYOTI SAHAY
February 18, 1983
PANDURANG DATTATRAYA KHANDEKAR Vs. BAR COUNCIL OF MAHARASHTRA BOMBAY
October 20, 1983
PASHUPATI NATH SUKUL ELECTION COMMISSION OF INDIA STATE OF UTTAR PRADESH Vs. NEM CHANDRA JAIN:NEM CHANDRA JAIN:NEM CHANDRA JAIN
November 25, 1983
PATEL HARI MEGHJI Vs. STATE OF GUJARAT
February 10, 1983
PATEL ISHWERBHAI PRAHLADBHAI Vs. TALUKA DEVELOPMENT OFFICER
January 28, 1983
PATEL SURESHBHAI JASHBHAI Vs. PATEL SATABHAI MATHURBHAI
April 28, 1983
PERIYAKKAL Vs. DAKSHYANI
March 2, 1983
PREM NATH RAINA Vs. STATE OF JAMMU AND KASHMIR
August 4, 1983
PRESIDENT OF INDIA Vs. REFERENCE UNDER ARTICLE 3171 OF THE CONSTITUTION OF INDIA
August 17, 1983
PRINCIPAL KING GEORGES MEDICAL COLLEGE LUCKNOW Vs. VISHAN KUMAR AGARWAL
October 25, 1983
PUNJAB ENGINEERING COLLEGE CHANDIGARH Vs. SANJAY GULATI:DHARMINDER KUMAR SINGHAL:CHANDIGARH ADMINISTRATION UNION TERRITORY CHANDIGARH
April 20, 1983
PUNJAB TIN SUPPLY CO CHANDIGARH LEKH RAJ Vs. CENTRAL GOVERNMENT:CENTRAL GOVERNMENT
October 20, 1983
PURNA Vs. STATE OF UTTAR PRADESH
February 25, 1983
R D KODRE Vs. MANAGEMENT OF THE DECCAN EDUCATION SOCIETIES
September 7, 1983
R VISWAN MRS NIRMAL CHHIBBAR Vs. UNION OF INDIA
May 6, 1983
RADHE SHYAM TIBREWAL Vs. COMMISSIONER OF INCOME TAX ASSAM
August 10, 1983
RAGHUBIR JHA Vs. STATE OF BIHAR
November 7, 1983
RAJ KUMAR Vs. PRESCRIBED AUTHORITY MORADABAD
February 14, 1983
RAJINDER PERSHAD Vs. STATE OF HARYANA
January 11, 1983
RAJINDER PERSHAD Vs. STATE OF HARYANA
July 11, 1983
RAJSUDDIN ALIAS BABU TAMCHI Vs. STATE OF UTTAR PRADESH
October 7, 1983
RAM AVTAR GUPTA Vs. GOPAL DAS TALIWAL
January 24, 1983
RAM CHANDER Vs. STATE OF HARYANA
May 12, 1983
RAM CHANDER DARAK Vs. GANESHDAS RATHI
August 23, 1983
RAM KUMAR MISRA Vs. STATE OF BIHAR
September 21, 1983
RAM LAKHAN Vs. STATE OF UTTAR PRADESH
February 2, 1983
RAM NARAYAN AGARWAL Vs. STATE OF UTTAR PRADESH
August 23, 1983
RAM PAL SINGH Vs. UNION OF INDIA
October 5, 1983
RAM SARUP Vs. UNION OF INDIA
October 6, 1983
RAM SWARUP Vs. HARI RAM
May 12, 1983
RAMAWATI DEVI Vs. STATE OF BIHAR
January 5, 1983
RAMCHANDRAMAHAPATRA Vs. STATE OF ORISSA
January 4, 1983
RAMESHWAR PRASAD Vs. STATE OF UTTAR PRADESH
February 24, 1983
RAMJI DWIVEDI Vs. STATE OF UTTAR PRADESH
April 26, 1983
RAMJI SURJYA PADVI Vs. STATE OF MAHARASHTRA
May 13, 1983
RANA PARTAP Vs. STATE OF HARYANA
May 12, 1983
RANJAN DWIVEDI Vs. UNION OF INDIA
April 26, 1983
RANJIT SINGH ALIAS RODA Vs. UNION TERRITORY OF CHANDIGARH
September 30, 1983
RANJIT SINGH NIRANJAN SINGH AND KARAM SINGH POPAT RAMBHAJI SONAVANE Vs. POPAT RAMBHAJI SONAVANE:STATE OF MAHARASHTRA
January 4, 1983
RAVINDRA ISHWARDAS SETHNA Vs. OFFICIAL LIQUIDATOR HIGH COURT BOMBAY
February 18, 1983
RAVINDRA ISHWARDAS SETHNA Vs. OFFICIAL LIQUIDATOR HIGH COURT BOMBAY
August 19, 1983
RAVINDRA ISHWARDAS SETHNA Vs. OFFICIAL LIQUIDATOR
September 19, 1983
RAZA PASHA ALIAS KAMAR MIYAN Vs. STATE OF MADHYA PRADESH
March 4, 1983
ROSHAN LAL RAINA Vs. STATE OF JAMMU AND KASHMIR
March 23, 1983
RUDUL SAH Vs. STATE OF BIHAR
August 1, 1983
S ANBALAGAN Vs. B DEVARAJAN
December 5, 1983
S JAGADEESAN Vs. AYYA NADAR JANAKI AMMAL COLLEGE
January 11, 1983
S K BHATIA SMT PADMA SAPRA MAHENDRA PRATAP SINGH HASIJA Vs. STATE OF UTTAR PRADESH
August 12, 1983
S K KHOSLA Vs. BALJIT K SIAL
December 15, 1983
S K VERMA Vs. MAHESH CHANDRA
September 2, 1983
S KANNAN D P SHARMA SYED JALUDDIN AKBAR RAJENDRA BALLA KARNATAKA STATE TOURISM DEVELOPMENT CORPORATION LIMITED S HARNAM SINGH BASHA BAIG Vs. SECRETARY KARNATAKA STATE ROAD TRANSPORT AUTHORITY:STATE TRANSPORT APPELLATE TRIBUNAL:KARNATAKA STATE TRANSPORT AUTHORITY:STATE TRANSPORT APPELLATE TRIBUNAL:SECRETARY KARNATAKA STATE TRANSPOPRT AUTHORITY:UNION OF INDIA
August 29, 1983
S KUMAR Vs. INSTITUTE OF CONSTITUTIONAL AND PARLIA MENTARY STUDIES
September 29, 1983
S P SETH Vs. PADAM GOEL
September 7, 1983
S S KHANNA Vs. CHIEF SECRETARY PATNA
April 12, 1983
S SIVASWAMI Vs. V MALAKANNAN
September 27, 1983
SADHU RAM Vs. DELHI TRANSPORT CORPORATION
August 25, 1983
SAI BABA INDUSTRIAL ASSOCIATION Vs. THE STATE OF MAHARASHTRA & ANR.
October 28, 1983
SANJIT ROY Vs. STATE OF RAJASTHAN
January 20, 1983
SANTOSH BANSI MAHAJAN Vs. STATE INDUSTRIAL COURT MADHYA PRADESH
October 21, 1983
SARBATI DEVI Vs. USHA DEVI
December 6, 1983
SATISH CHAND MAKHAN Vs. GOVARDHAN DAS
October 27, 1983
SATISH CHANDRA Vs. STATE OF UTTAR PRADESH
February 3, 1983
SATNAM SINGH Vs. BAR COUNCIL OF INDIA & ORS.
July 20, 1983
SATWANT KAUR Vs. DHUND SINGH
April 27, 1983
SAVITHRI AMMA SEETHAMMA Vs. ARATHA KARTHY
January 7, 1983
SEBASTIAN M HONGRAY Vs. UNION OF INDIA
November 24, 1983
SEHAJ RAM Vs. STATE OF HARYANA
March 24, 1983
SENGARA SINGH Vs. STATE OF PUNJAB
August 2, 1983
SETH GOPALDAS H U F ICCHAWARA Vs. COMMISSIONER OF INCOME TAX M P BHOPAL
March 3, 1983
SHAMBHU NATH GOYAL Vs. BANK OF BARODA
September 27, 1983
SHANTA GENEVIENVE POMMERAT Vs. SAKAL PAPERS PRIVATE LIMITED
January 11, 1983
SHEELA BARSE Vs. STATE OF MAHARASHTRA
February 15, 1983
SHEIKH ZAKIR Vs. STATE OF BIHAR
June 2, 1983
SHEONANDAN PASWAN Vs. STATE OF BIHAR
August 22, 1983
SHER SINGH Vs. STATE OF PUNJAB
March 24, 1983
SHER SINGH GANDIBAN TRANSPORTS KULDEEP SINGH Vs. UNION OF INDIA
October 21, 1983
SHINING TAILORS Vs. INDUSTRIAL TRIBUNAL II U P LUCKNOW
August 25, 1983
SHIV CHAND AMOLAK CHAND Vs. REGIONAL TRANSPORT AUTHORITY
October 7, 1983
SHIV DUTT RAI FATEH CHAND OM PRAKASH SHEO PRAKASH Vs. UNION OF INDIA
May 6, 1983
SHIVAJI NARAYAN BACHHAV Vs. STATE OF MAHARASHTRA
August 18, 1983
SHRADHA DEVI Vs. K C PANT
November 23, 1983
SHYAM BABU Vs. DISTRICT JUDGE MORADABAD
December 14, 1983
SITAL SINGH Vs. STATE OF PUNJAB
April 5, 1983
SMT. VIMLA KUSHWAH ETC. ETC. Vs. STATE OF U.P. & ORS. ETC.
February 24, 1983
SOHAN SINGH Vs. UNION OF INDIA
September 15, 1983
SOLANKI CHIMANBHAI UKABHAI Vs. STATE OF GUJARAT
February 22, 1983
SONIA BAHERA Vs. STATE OF ORISSA
January 4, 1983
SOUNDARARAJ Vs. DEVASAHAYAM
October 24, 1983
SREENIVASA GENERAL TRADERS UPPALAPEDA VENKATARAMIAH COROMANDAL AGRO PRODUCT AND OIL LIMITED Vs. STATE OF ANDHRA PRADESH
September 6, 1983
STAR SUGAR MILLS N K GUPTA Vs. STATE OF UTTAR PRADESH
September 7, 1983
STATE OF ANDHRA PRADESH Vs. B ESWARAIAH
February 3, 1983
STATE OF ASSAM Vs. MAFIZUDDIN AHMED
January 14, 1983
STATE OF BIHAR Vs. RADHA KRISHNA SINGH
April 20, 1983
STATE OF GUJARAT Vs. V A CHAUHAN
February 3, 1983
STATE OF GUJARAT Vs. NAGINBHAI DHULABHAI PATEL
May 6, 1983
STATE OF GUJARAT MATHURADAS MOHAN LAL KEDIA Vs. RAMAN LAL KESHAV LAL SONI:SH S D MUNSHAW
January 27, 1983
STATE OF HARYANA Vs. JAGE RAM:BHIM SINGH AND CO:BALDEO RAJ CHAWLA:KANHAIYA LAL BHATIA
September 12, 1983
STATE OF KARNATAKA Vs. ADIMURTHY ALIAS B MOORTHY
May 11, 1983
STATE OF KARNATAKA Vs. VENKATARAVANAPPA
January 6, 1983
STATE OF KARNATAKA Vs. H GANESH KAMATH
March 31, 1983
STATE OF KERALA Vs. JAY ENGINEERING WORKS LTD
February 18, 1983
STATE OF MADHYA PRADESH Vs. RAMASHANKER RAGHUVANSHI
February 21, 1983
STATE OF MAHARASHTRA Vs. BALRAM BAMA PATIL
February 1, 1983
STATE OF MAHARASHTRA Vs. VYASENDRA
May 3, 1983
STATE OF MAHARASHTRA Vs. NARSINGRAO GANGARAM PIMPLE
October 10, 1983
STATE OF MAHARASHTRA Vs. NARSINGRAO GANGARAM PIMPLE
October 27, 1983
STATE OF MAHARASHTRA VITHOBA BABAN Vs. GHANDRABHAN TALE:STATE OF MAHARASHTRA:STATE OF MAHARASHTRA
July 7, 1983
STATE OF MYSORE Vs. M L NAGADE AND GADAG
May 6, 1983
STATE OF PUNJAB Vs. BANARSI DAS KEWAL KRISHAN KIRPAL SINGH
September 29, 1983
STATE OF PUNJAB Vs. MOHINDER SINGH
February 2, 1983
STATE OF PUNJAB Vs. MANN SINGH
January 4, 1983
STATE OF PUNJAB Vs. SAT PAL
March 25, 1983
STATE OF PUNJAB Vs. DIAL CHAND GIAN CHAND AND COMPANY
April 22, 1983
STATE OF PUNJAB Vs. DEVINDER KUMAR
April 7, 1983
STATE OF PUNJAB Vs. DINA NATH
November 21, 1983
STATE OF PUNJAB Vs. JAGDEV SINGH TALWANDI
December 16, 1983
STATE OF RAJASTHAN Vs. JEET SINGH
February 3, 1983
STATE OF TAMIL NADU Vs. L ABU KAVUR BAI:V K ELAIYALWAR:STATE OF TAMIL NADU:STATE OF TAMIL NADU
October 31, 1983
STATE OF UTTAR PRADESH Vs. DISTRICT JUDGE UNNAO
December 6, 1983
STATE OF UTTAR PRADESH Vs. JAGESHWAR
February 14, 1983
STATE OF UTTAR PRADESH Vs. BAHADUR SINGH
April 4, 1983
STATE OF UTTAR PRADESH Vs. LAKSHMI BRAHMAN
March 11, 1983
STATE OF UTTAR PRADESH Vs. G K GHOSH
September 21, 1983
STATE OF UTTAR PRADESH Vs. L J JOHNSON
September 8, 1983
STATE OF UTTAR PRADESH Vs. HARI RAM
September 7, 1983
STATE OF UTTAR PRADESH Vs. PUSSU ALIAS RAM KISHORE
June 2, 1983
SUDAMA DEVI Vs. COMMISSIONER
January 14, 1983
SUMAN GUPTA Vs. STATE OF JAMMU AND KASHMIR
September 19, 1983
SUPDT OF POLICE MANIPUR Vs. R K TOMALSANA SINGH
November 17, 1983
SURJIT SINGH Vs. STATE OF PUNJAB
April 27, 1983
SUSHEELA MISRA Vs. DELHI ADMINISTRATION
August 29, 1983
SWADESHI POLYTEX LIMITED Vs. INCOME TAX OFFICER GHAZIABAD
July 28, 1983
SWAROOP VEGETABLES PRODUCTS INDUSTRIES Vs. STATE OF UTTAR PRADESH
August 19, 1983
T V VATHEESWARAN Vs. STATE OF TAMIL NADU
February 16, 1983
TAX RECOVERY OFFICER VIJAYAWADA Vs. KARRI RAMAKRISHNA REDDY
November 10, 1983
TAXI OWNERS UNITED TRANSPORT Vs. STATE TRANSPORT AUTHORITY ORISSA
January 18, 1983
TEJA SINGH Vs. UNION TERRITORY OF CHANDIGARH
September 30, 1983
TIGER HARDWARE AND TOOLS LIMITED TIGER PRODUCTS PRIVATE LIMITED Vs. UNION OF INDIA
August 23, 1983
TITAGHUR PAPER MILLS COMPANY LIMITED Vs. STATE OF ORISSA
April 13, 1983
TRANSPORT COMMISSIONER ANDHRA PRADESH HYDERABAD Vs. S SARDAR ALI BUS OWNER HYDERABAD AND
August 26, 1983
U P STATE ELECTRICITY BOARD Vs. LABOUR COURT 1 U P KANPUR
October 6, 1983
UDAI BHAN GUPTA Vs. HARI SHANKAR BANSAL
April 4, 1983
UNION OF INDIA Vs. TULSHIRAM PATEL
July 11, 1983
UNION OF INDIA Vs. BOMBAY TYRE INTERNATIONAL LIMITED
May 9, 1983
UNION OF INDIA Vs. SHANTI DEVI
October 5, 1983
UNION OF INDIA Vs. BOMBAY TYRE INTERNATIONAL LIMITED
October 7, 1983
V K SAXENA STATE OF UTTAR PRADESH Vs. STATE OF UTTAR PRADESH:DR V K SAXENA
August 29, 1983
V S MURTY Vs. DEPUTY CHIEF ACCOUNTS OFFICER
February 22, 1983
V SUBRAMANIAM Vs. STATE BANK OF INDIA STAFF GO OPERA TIVE SOCIETY
August 24, 1983
VASANTA Vs. STATE OF MAHARASHTRA
February 2, 1983
VED GUPTA Vs. APSARA THEATRES JAMMU
August 11, 1983
VELUSWAMY MUTHUSWAMY Vs. STATE OF TAMIL NADU
May 4, 1983
VIKLAD COAL MERCHANT PATIALA DHARAM SINGH YADAV Vs. UNION OF INDIA
October 28, 1983
VINAY RAMPAL Vs. STATE OF JAMMU AND KASHMIR
August 8, 1983
VIRBHAN SINGH Vs. STATE OF UTTAR PRADESH
August 12, 1983
VISHWA MITTER OF VIJAY BHARAT CIGARETTE STORES DALHOUSTE ROAD PATHANKOT Vs. O P PODDAR
September 30, 1983
VISHWA NATHI Vs. STATE OF JAMMU AND KASHMIR
January 5, 1983
VUAY KUMAR KATHUMA KRISHAN GOPAL KALRA VUAY KUMAR KATHURIA Vs. STATE OF HARYANA:DR G C MEHROTRA
April 29, 1983
WELCOM HOTEL Vs. STATE OF ANDHRA PRADESH
August 22, 1983
WEST BENGAL ESSENTIAL COMMODITIES SUPPLY CORPORATION LIMITED Vs. PRADIP KUMAR SAHA
August 26, 1983
WINIFRED ROSS Vs. IVY FONSECA
December 7, 1983
WORKMEN OF THE BHARAT PETROLEUM CORPORATION LIMITED REFINING DIVISION BOMBAY Vs. BHARAT PETROLEUM CORPORATION LIMITED
October 6, 1983
Y V RANGAIAH STATE OF ANDHRA PRADESH Vs. J SREENIVASA RAO:S SREENIVASA RAO
March 24, 1983
YOGENDRA SHARMA Vs. STATE OF UTTAR PRADESH
August 23, 1983