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Case Index
Title
Date
A A AKHOON Vs. STATE OF J&K
August 30, 1973
AB AHAD Vs. STATE OF J&K
September 10, 1973
AB HAMID MATU Vs. STATE OF J&K
December 31, 1973
AB MAJID DAR Vs. G M WAIZ, ADMINISTRATOR, KASHMIR PEOPLES CO-OPERATIVE SERVICE LTD
October 16, 1973
ABDUL AZIZ Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE, SRINAGAR
May 4, 1973
ABDUL AZIZ AND CO Vs. COMMISSIONER OF INCOME TAX
July 30, 1973
ABDUL KHALIQ SHEIKH Vs. DEPUTY COMMISSIONER, BARAMULLA
July 16, 1973
ABDUL RAZAK & ORS Vs. STATE
August 30, 1973
ABDULLA BHAT Vs. SHABAN SHEIKH
August 20, 1973
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SADIQ ALI
April 12, 1973
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MAHARAJ KUMAR VIKRAMADITYA SINGH
April 12, 1973
AMAR NATH Vs. MOHMAN WANTI
April 19, 1973
AMAR NATH AND ORS Vs. MEHMAN WANTI
April 17, 1973
ASSESSING AUTHORITY SALES TAX SPECIAL CIRCLE, JAMMU Vs. NEW KASHMIR METAL WORKS AND ROLLING MILLS
January 9, 1973
AZIZ QAZI & BROTHERS Vs. INCOME TAX OFFICER
June 16, 1973
B K DUTTA Vs. CENTRAL CO-OPERATIVE LAND, J&K DEVELOPMENT BANK LTD , JAMMU
June 4, 1973
B M GANDOTRA Vs. STATE OF J&K
November 18, 1973
BAKSHI MOHAMMAD YUSUF AND BAKSHI MOHAMMAD SHAFI Vs. COMMISSIONER OF INCOME TAX
July 11, 1973
BAKSHISH SINGH Vs. DISTRICT COURT MARTIAL
March 4, 1973
BRIJ PAL SINGH Vs. BRITISH INDIA GENERAL INSURANCE CO LTD
April 24, 1973
CHIEF ENGINEER (CONSTRUCTION) NORTHERN RAILWAY Vs. BADRI NATH MAGGU
May 30, 1973
COLLECTOR Vs. GH QADIR SHEIKH
January 15, 1973
CONTROLLER OF ESTATE DUTY Vs. KASTURI LAL JAIN
August 30, 1973
DEEN DAYAL YADAV Vs. DEPUTY INSPECTOR GENERAL OF POLICE, C R P F
December 11, 1973
DELUX FINANCE AND CHIT FUND PVT LTD Vs. HARISH CHANDRA
December 3, 1973
DHANWANTI Vs. STATE OF J&K
March 23, 1973
DHIRAJ SINGH Vs. STATE
October 23, 1973
DINA NATH Vs. HANSRAJ
April 17, 1973
DIVISIONAL COMMISSIONER, SRINAGAR Vs. ALI MOHD MEER
March 15, 1973
FATIMA BIBI Vs. ALI MOHD
June 9, 1973
G S BROCA Vs. STATE OF J&K
December 28, 1973
GH AHMAD SOFI Vs. MOHD SIDIQ DAREEL
October 23, 1973
GH AHMAD ZAZ (NAJAR) Vs. REGISTRAR, (DISTRICT JUDGE) SRINAGAR
October 8, 1973
GH HASSAN Vs. STATE
September 10, 1973
GH MASSI Vs. BLOCK DEVELOPMENT OFFICER, MARH
June 11, 1973
GH MOHD Vs. ASSISTANT DIRECTOR, ENFORCEMENT
December 3, 1973
GH MOHD MAGRAY Vs. GH QADIR BEDAR
July 25, 1973
GHASEETU Vs. TH SAGARA SINGH
April 19, 1973
GIRDHARI LAL GUPTA Vs. STATE OF J&K
March 15, 1973
J&K BANK LTD Vs. CHANDRA PRAKASH
April 19, 1973
JAGAN NATH Vs. CUSTODIAN GENERAL
August 9, 1973
JAI CHAND SHARMA Vs. CHIEF ENGINEER
October 10, 1973
JAI CHAND SHARMA Vs. CHIEF ENGINEER
October 19, 1973
JAN MOHAMMAD Vs. REVENUE MINISTER AND OTHERS
May 23, 1973
JOHAR FOREST WORKS B Vs. COMMISSIONER OF INCOME TAX
April 30, 1973
KALU Vs. STATE
August 6, 1973
KHALIQ WAR Vs. STATE
August 3, 1973
KHUSHIA Vs. KANEEZ FATMA BEGUM
October 16, 1973
KOTWAL MANOHAR LAL Vs. RAMZAN AND MANOHAR LAL
March 30, 1973
KULWANT SINGH Vs. D R MARWAHA
June 7, 1973
KUNDAN LAL Vs. SAIN DASS
March 27, 1973
MADAN LAL Vs. ZAHUR HUSSAIN
March 29, 1973
MIR HUSSAIN Vs. REVENUE MINISTER, J&K
November 9, 1973
MOHAN LAL Vs. SANSAR CHAND
July 16, 1973
MOHAN LAL Vs. SURAJ MANI
January 19, 1973
MOHD IQBAL Vs. STATE
August 8, 1973
MULK RAJ Vs. HEM RAJ
January 19, 1973
MULKH RAJ Vs. STATE
November 3, 1973
MUNSHI Vs. MANGOO
October 30, 1973
NARRINDER NATH NARGOTRA Vs. DY COMMISSIONER, FOOD AND SUPPLIES, JAMMU
March 6, 1973
NARSINGDAS NARGIS Vs. BANSI LAL
May 5, 1973
NATHA SINGH Vs. RAM PIYARI
December 31, 1973
NAZIR AHMAD PANDIT Vs. HANEEFA
January 19, 1973
PARKASHO DEVI Vs. SARDARI LAL
June 1, 1973
QADIR WANI Vs. FATMA BIBI
November 6, 1973
RAM KRISHAN Vs. BEHARI LAL
July 23, 1973
RAMANAND Vs. BHARAT FINANCE CO PVT LTD
December 6, 1973
RAMZAN GANAI Vs. STATE
February 22, 1973
RAS MASUD Vs. STATE OF J&K
August 20, 1973
RATTAN LAL TIKU Vs. COMMISSIONER OF INCOME TAX
August 8, 1973
S C DOGRA (MAJOR) Vs. INDER RAJ
March 19, 1973
S M GUPTA Vs. STATE
July 16, 1973
S MOHSIN SHAH Vs. UNION OF INDIA
October 31, 1973
S S DUA Vs. STATE OF J&K
March 23, 1973
SADAR-UD-DIN SHACHDHAR Vs. MUNICIPAL COUNCIL, SRINAGAR
October 12, 1973
SAWAN SINGH Vs. SENIOR CIVIL ENGINEER
December 26, 1973
SHAMSHER SINGH Vs. DY CUSTODIAN GENERAL
January 19, 1973
SHANKER DASS Vs. HANS RAJ
October 8, 1973
SHANTI SWARUP MALHOTRA Vs. STATE
July 24, 1973
SHRI D. K. RAMPAL Vs. V.C. JAMMU UNIVERSITY
October 22, 1973
SOM NATH Vs. ONKAR NATH KAUL
June 6, 1973
STATE Vs. AVTAR SINGH
August 28, 1973
STATE Vs. AVTAR SINGH
March 31, 1973
STATE Vs. ZILLA SINGH
January 5, 1973
STATE OF J&K Vs. BALDEV SINGH SARDOOL SINGH (FIRM)
October 31, 1973
STATE OF J&K Vs. GOODWILL FOREST LESSEES
June 15, 1973
STATE OF J&K Vs. T N KAUL
July 16, 1973
SUDERSHAN KUMAR Vs. DIRECTOR SERICULTURE (DEVELOPMENT) DEPARTMENT, JAMMU
March 6, 1973
SUNDER Vs. DURGI
June 6, 1973
SURAJ PARKASH Vs. CONTROLLER GENERAL
May 22, 1973
SURAJ PARKASH Vs. GIRDHARI LAL
October 24, 1973
SURINDER SINGH Vs. MOHD YUSUF
September 21, 1973
TARA CHAND Vs. GH RASUL BHAT
December 6, 1973
TARA CHAND Vs. UDHEY CHAND
April 23, 1973
TARAMANI BADIAL Vs. TH DASS
August 10, 1973
TEHAL SINGH Vs. GH SHAH
December 28, 1973
THAKAR KARTAR SINGH Vs. GAFFAR LONE
October 8, 1973
UNION OF INDIA Vs. DEVI DAYAL
March 15, 1973
VERINDER SINGH (CAPT ) Vs. GENERAL OFFICER COMMANDING
March 28, 1973
VOLTAS LTD (M/S) Vs. J&K GOVT
August 20, 1973
YASHPAL Vs. STATE
October 22, 1973
YASIN SHAH Vs. IBRAHIM SHAH
June 7, 1973