Case Index

Title
Date
A M RODE Vs. PRINCIPAL GOVT DEGREE COLLEGE CHHINDWARA
February 23, 1973
A N APTE FOOD INSPECTOR INDORE MUNICIPAL CORPORATION Vs. MOHAMMAD AMIR KHAJARANA
April 5, 1973
ABDUL MAJID Vs. STATE TRANSPORT AUTHORITY M P GWALIOR
February 7, 1973
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KANHAIYALAL JESSARAM
November 19, 1973
AGARWAL MEDICAL AND GENERAL STORES Vs. STATE OF MADHYA PRADESH
March 14, 1973
ANAND TRANSPORT COMPANY PVT LTD Vs. TRANSPORT COMMISSIONER M P GWALIOR
September 12, 1973
BADRILAL JAGANNATH Vs. DIGAMBAR JAIN
January 3, 1973
BALKISHAN MUCHHAL Vs. CONTROLLER OF ESTATE DUTY
March 9, 1973
BHAGWANSINGH Vs. BABU SHIV PRASAD
July 13, 1973
BHAGWAT NARAYAN DWIVEDI Vs. KASTURI D/O RAMDAYAL A N M CIVIL DISPENSARY MORENA
July 31, 1973
Bheru Vs. State of M.P.
October 15, 1973
BHILAI STEEL EMPLOYEES ASSOCIATION BHILAI Vs. A W KANMADIKAR MEMBER JUDGE
August 24, 1973
BIPATLAL JAISWAL Vs. REGIONAL TRANSPORT AUTHORITY JABALPUR
February 5, 1973
CHANDRA SHEKHAR SHARMA Vs. NYAYA PANCHAYAT BARWAHA
November 8, 1973
CHHOTALAL KESHAVRAM Vs. ADDITIONAL ASSISTANT COMMISSIONER OF SALES TAX
October 10, 1973
CHHOTELAL KESHORAM PARTNERSHIP FIRM Vs. UNION OF INDIA
January 23, 1973
COLLECTIVE FARMING SOCIETY Vs. STATE OF MADHYA PRADESH
October 8, 1973
COLLECTOR JABALPUR Vs. KAMAL KUMAR JAIN
March 28, 1973
COMMISSIONER OF INCOME TAX Vs. RAMCHAND KUNDANLAL SARAF BINA
July 24, 1973
COMMISSIONER OF INCOME TAX Vs. RATANCHAND DARBARILAL
April 12, 1973
COMMISSIONER OF INCOME TAX Vs. RAMCHAND KUNDANLAL SARAF
April 27, 1973
COMMISSIONER OF SALES TAX M P Vs. GILL AND CO PRIVATE LTD
April 4, 1973
COMMISSIONER OF WEALTH-TAX Vs. GWALIOR RAYON SILK MFG WVG CO LTD
December 29, 1973
DANGALIA Vs. DESHRAJ
April 30, 1973
Dev ji Vs. Rajabai
March 9, 1973
DEVAJI Vs. RAJBAI
April 16, 1973
DHANNA SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL GWALIOR
April 30, 1973
DHANPAL SINGH Vs. HARIRAM
August 18, 1973
Dhulibai Vs. Board of Revenue
October 12, 1973
DILIP CONSTRUCTION COMPANY Vs. HINDUSTAN STEEL LTD
February 28, 1973
DULICHAND Vs. UNION OF INDIA SECRETARY MINISTRY OF DEFENCE NEW D
October 19, 1973
EASTERN MINERALS Vs. CENTRAL GOVERNMENT MINISTRY OF STEEL MINES AND MET
November 20, 1973
FIRM SITARAM SHYAMSUNDER Vs. GANPATLAL SHARMA
February 19, 1973
FLOUR AND FOOD LTD INDORE Vs. UNION OF INDIA
April 4, 1973
GAJANAN SAW MILL Vs. STATE OF M P
February 13, 1973
GIRIJA SHANKAR SHARMA Vs. COLLECTOR HOSHANGABAD
August 1, 1973
GIRJA SHANKAR SHUKLA Vs. SUB-DIVISIONAL OFFICER HARDA
January 22, 1973
GRAMONNATI KRISHI CO OPERATIVE SAMITI MARUADIT KAJLANA Vs. ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES INDORE
July 12, 1973
GYANABAI Vs. PHULDAS
September 10, 1973
H N BHARGAVA Vs. UNIVERSITY OF SAGAR
July 9, 1973
HARDEOSHINGH Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT JABALPUR
August 3, 1973
HIRA MILLS LTD UJJAIN Vs. COMMISSIONER OF WEALTH TAX M P
April 6, 1973
JAGDISH PRASAD MISHRA Vs. STATE OF M P BHOPAL
November 5, 1973
KASHIRAM BALDEOSINGH KHANGAR Vs. DISTRICT MAGISTRATE
March 7, 1973
KHUBCHAND MOTILAL JAIN S S Vs. COMMISSIONER OF INCOME TAX
December 7, 1973
KHURASAN PATHAN Vs. DISTRICT MAGISTRATE INDORE
January 25, 1973
KISHUN BODU Vs. STATE OF MADHYA PRADESH
January 8, 1973
KRISHI UPAJ MANDII SAMITI Vs. MOHANLAL KHEMCHAND
September 20, 1973
KULWANT KAUR Vs. COLLECTOR JABALPUR HOUSE ALLOTMENT SECTION
September 24, 1973
LAXMINARAYAN Vs. STATE OF MADHYA PRADESH BHOPAL
July 27, 1973
LAXMINARAYAN JAMNALALJI Vs. STATE OF M P
July 27, 1973
M L RANJAN PRINCIPAL DALY COLLEGE AND SECRETARY BOARD OF GOVERNORS DALY COLLEGE INDORE Vs. DEPUTY PROPERTY TAX COMMISSIONER GWALIOR
April 4, 1973
M P WAKF BOARD BHOPAL Vs. SIRAJ BI
November 5, 1973
MADAN MOHAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL
April 12, 1973
MADANLAL Vs. RAMNATH
July 27, 1973
MADANLAL KISHANGOPAL Vs. MUNICIPAL COUNCIL TARANA
September 28, 1973
MADHYA PRADESH STATE ROAD TRANSPORT CORPN Vs. STATE TRANSPORT APPELLATE AUTHORITY
July 5, 1973
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT APPELLATE AUTHORITY MADHYA PRADESH
November 7, 1973
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION BHOPAL Vs. REGIONAL TRANSPORT AUTHORITY SAGAR
September 12, 1973
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION BHOPAL Vs. REGIONAL TRANSPORT AUTHORITY SAGAR
August 24, 1973
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION JABALPUR Vs. STATE TRANSPORT APPELLATE AUTHORITY MADHYA PRADESH
November 5, 1973
MAHENDRA Vs. STATE OF MADHYA PRADESH
December 21, 1973
MAHENDRA KUMAR SHARMA Vs. JIWAJI UNIVERSITY GWALIOR
November 6, 1973
MAKRADHWAJ SINGH Vs. STATE OF MADHYA PRADESH
August 8, 1973
MALWA VANASPATI AND CHEMICALS CO LTD Vs. MEMBER JUDGE INDUSTRIAL COURT OF M P
July 30, 1973
MANGILAL GANPAT Vs. UNION OF INDIA CHIEF SECRETARY TO THE GOVT OF INDI
April 12, 1973
MANGILAL GANPAT Vs. UNION OF INDIA
April 18, 1973
MATHURA PRASAD YADAVA Vs. INSPECTOR GENERAL RLY PROTECTION FORCE RAILWAY BOA
December 4, 1973
MOHAMMAD ANWAR ALIAS RUSI Vs. DISTRICT MAGISTRATE SEHORE
February 26, 1973
MOOLCHAND Vs. INDORE MUNICIPAL CORPORATION
January 30, 1973
NAHAR HIRASINGH Vs. DUKALHIN
November 16, 1973
NANDKISHORE Vs. SARJUDEVI
December 15, 1973
NEMCHAND Vs. SHRIMATI KUSUM BAI
December 13, 1973
NIMAR INDUSTRIAL CORPORATION PRIVATE Vs. MADHYA PRADESH ELECTRICITY BOARD JABALPUR
April 6, 1973
NIRANJAN SINGH Vs. BOARD OF REVENUE M P
March 21, 1973
OMPRAKASH Vs. KANHAIYALAL
January 3, 1973
OMPRAKASH AGRAWAL Vs. DEPUTY PROPERTY TAX COMMISSIONER M P GWALIOR
April 6, 1973
PANNALAL Vs. INCOME TAX OFFICER
February 13, 1973
PARSHARAM Vs. HONBLE THE CHIEF JUSTICE HIGH COURT OF M P
August 16, 1973
PHOOLCHAND JAIN Vs. REGISTRAR PUBLIC TRUSTS SATNA M P
February 22, 1973
PRAVEEN KUMAR GUPTA Vs. STATE OF MADHYA PRADESH
April 13, 1973
PREM MASIH Vs. KUMUDANI BAI
November 30, 1973
PRITAM DAS Vs. AKBARI
April 19, 1973
Pritamdas Vs. Akabari
February 20, 1973
PUNJAB DAL BESAN AND OIL MILLS Vs. STATE OF MADHYA PRADESH
April 4, 1973
RADHA KRISHNA Vs. ANOOP CHAND
January 29, 1973
RADHELAL Vs. PUNARAM
April 30, 1973
RAJA KAKAHLAPUDI SUDARSANA SUNDARA NARASAYAMMA Vs. VIKARAM SUGAR MILLS LTD
August 10, 1973
RAJARAM VISHWAKARMA Vs. DEEPABAI
March 16, 1973
Ram Krishna Parashar Vs. Chironji Lal Vaishya
April 28, 1973
RAM RATAN GUPTA Vs. STATE OF MADHYA PRADESH
October 18, 1973
Ram Singh Vs. State of M.P.
April 25, 1973
Rambharose Vs. State of Madhya Pradesh
December 7, 1973
RAMDAYAL Vs. MANAKLAL
April 25, 1973
RAMESH KUMAR PATEL Vs. KODURAM GARG
January 2, 1973
RAMKUMAR MISHRA Vs. KESHARIMAL
March 27, 1973
RAMLAKHAN SINGH Vs. COLLECTOR SATNA
May 1, 1973
RAMLAL BABULAL CHAURASIA Vs. COLLECTOR SATNA
July 12, 1973
RAMSINGH Vs. UNIVERSITY OF SAUGAR
February 5, 1973
RANJIT SINGH Vs. STATE OF MADHYA PRADESH
May 2, 1973
SANTOSH BHARTI Vs. STATE OF MADHYA PRADESH
September 5, 1973
SAYEBLAL Vs. STATE OF M P
September 3, 1973
SHEO BHAWAN Vs. DURGADEVI
March 2, 1973
SHIKHARCHAND Vs. BARI BAI
September 12, 1973
SHRI RAM KRISHNA Vs. UNION OF INDIA AND ORS.
April 3, 1973
SIDHU Vs. STATE
January 9, 1973
SONE SINGH Vs. STATE INDUSTRIAL COURT INDORE
October 30, 1973
STATE BANK OF INDORE Vs. JASROOP BAIJNATH JOINT HINDU FAMILY FIRM SANAWAD
October 20, 1973
State of M. P. Vs. Moorat Singh
January 2, 1973
STATE OF MADHYA PRADESH Vs. GANGACHARAN
March 14, 1973
STATE OF MADHYA PRADESH Vs. MURARILAL
March 22, 1973
STATE OF MADHYA PRADESH Vs. BADGAIYA
June 25, 1973
STATE OF MADHYA PRADESH Vs. GODHE FAGUWA
December 10, 1973
STATE OF MADHYA PRADESH Vs. MOJILAL
August 8, 1973
SUDHIR KUMAR SURI Vs. PRINCIPAL MAHAKOSHAL ARTS MAHAVIDYALAYA JABALPUR
April 21, 1973
SURENDRASINGH Vs. LAL SHEORAJ BAHADURSINGH
September 3, 1973
SURGUJA RAIGARH ROADWAYS PVT LTD Vs. TAX OFFICER R T O BILASPUR
August 20, 1973
SUSHILA DEVI Vs. IBRAHIM
December 4, 1973
SUSHMA MITRA Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
September 19, 1973
THAN SINGH Vs. BARELAL
July 13, 1973