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Title
Date
ABDULAHED MOULVI ABDULSAMAD Vs. GULAMAHMED GULAMNABI BARDOLIWALA
April 9, 1973
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MOOLCHAND JAIKISHANDAS AND COMPANY
December 7, 1973
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. UNITED COMMERCIAL COMPANY
November 26, 1973
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CLOTH TRADERS PRIVATE LIMITED
November 28, 1973
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BIBIJIWALA A A TRUST
November 29, 1973
AHMEDABAD COTTON MFG COMPANY LIMITED Vs. UNION OF INDIA
December 14, 1973
AKBARALI HUSSAINBHAI Vs. ABDULGAFIR MAHMODKHAN MULTANI
February 2, 1973
AMBALAL MAGANLAL Vs. UNION OF INDIA
November 14, 1973
ANJAR MUNICIPALITY Vs. GAURISHANKER PURSHOTTAM JOSHI
July 27, 1973
ASSOCIATED CEMENT COMPANY LIMITED Vs. CHHAYA GRAM PANCHAYAT
December 7, 1973
BABUBHAI RATANCHAND Vs. BAI SHARDA WD O MOTILAL JESINGBHAI
January 30, 1973
BABULAL VADILAL Vs. AMBICA IRON AND STEEL WORKS AND RE ROLLING IN RE
May 4, 1973
BAI CHAMPA WD O MANEKLAL CHUNILAL Vs. CHANDRAKANT HIRALAL DAHYABHAI SODAGAR
February 20, 1973
BAI CHANDAN WD O GHANSHYAM CHHOTALAL PATEL Vs. GODHRA BOROUGH MUNICIPALITY
August 23, 1973
BAI GANGA WD O KHODA CHHAGAN Vs. BAI KAMLA
January 24, 1973
BALARAM S Vs. COMMISSIONER OF INCOME TAX
August 22, 1973
BHAGWANDAS NARAYANDAS Vs. COMMISSIONER OF INCOME TAX
June 18, 1973
BHAGWANJI DEVRAJ Vs. UNION OF INDIA
November 2, 1973
BHOGILAL HARILAL DAVE Vs. STATE OF GUJARAT
January 22, 1973
BIPINCHANDRA PURSHOTTAMDAS PATEL Vs. JASHVANT LALBHAI NAIK
May 3, 1973
CET Vs. THAKORE SAHEB OF LAKHTAR H H
December 7, 1973
CHANCHALBEN Vs. SHAILESHKUMAR PANDURAO THAKORE
March 6, 1973
CHANDANBEN Vs. RECEIVERS APPOINTED
May 1, 1973
CHHOTALAL AND COMPANY Vs. INCOME TAX OFFICER
December 18, 1973
COMMISSIONER INCOME TAX GUJARAT I Vs. AHMEDABAD CONTROLLED IRON AND STEEL REG STOCK HOLDERS ASSOCIATION PVT LIMITED
September 10, 1973
COMMISSIONER OF GIFT TAX Vs. CHHOTALAL MOHANLAL
October 8, 1973
COMMISSIONER OF GIFT TAX Vs. PADMABEN HIRALAL SMT
December 17, 1973
COMMISSIONER OF INCOME TAX Vs. JARI MERCHANTS ASSOCIATION
December 15, 1973
COMMISSIONER OF INCOME TAX Vs. TRINITY TRADERS
December 6, 1973
COMMISSIONER OF INCOME TAX Vs. HIDES AND LEATHER PRODUCTS PRIVATE LIMITED
December 4, 1973
COMMISSIONER OF INCOME TAX Vs. ELECON ENGINEERING COMPANY LIMITED
September 11, 1973
COMMISSIONER OF INCOME TAX Vs. NANALAL TRIBHOVANDAS
September 12, 1973
COMMISSIONER OF INCOME TAX Vs. BROACH DT CO OP COTTON SALES GINNING AND PRESSING SOCTY LIMITED
September 24, 1973
COMMISSIONER OF INCOME TAX Vs. HASANALI KHANBHAI AND SONS
September 25, 1973
COMMISSIONER OF INCOME TAX Vs. NAVINCHANDRA TRIBHOVANDAS SHAH
September 25, 1973
COMMISSIONER OF INCOME TAX Vs. PREMRAJ GANPATRAJ AND COMPANY
August 30, 1973
COMMISSIONER OF INCOME TAX Vs. DHANJI SHAMJI
August 30, 1973
COMMISSIONER OF INCOME TAX Vs. HARIVADAN TRIBHOVANDAS
September 4, 1973
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD CONTROLLED IRON AND STEEL REG STOCKHOLDERS ASSOCIATION
September 10, 1973
COMMISSIONER OF INCOME TAX Vs. GUJARAT TEXTILE COMPANY PRIVATE LIMITED
September 10, 1973
COMMISSIONER OF INCOME TAX Vs. OCHHAVLAL PANALAL KOTHARI
April 5, 1973
COMMISSIONER OF INCOME TAX Vs. BHATT S P
March 7, 1973
COMMISSIONER OF INCOME TAX Vs. KIRANCHANDRA MADHUSUDAN PATEL
March 8, 1973
COMMISSIONER OF WEALTH TAX Vs. PHIROZSHA PESTANJI
April 6, 1973
COMMISSIONER OF WEALTH TAX Vs. ARVIND NAROTTAM
October 1, 1973
COMMISSIONER OF WEALTH TAX Vs. HARSHADLAL MANILAL
November 6, 1973
COMMISSIONER OF WEALTH TAX Vs. JAYANTILAL AMRATLAL
December 13, 1973
CONTROLLER OF ESTATE DUTY Vs. DILHARSHANKER C BHACHECH
December 19, 1973
CONTROLLER OF ESTATE DUTY Vs. KANTILAL BHAILAL DAVE
December 5, 1973
CONTROLLER OF ESTATE DUTY Vs. N A MERCHANT
November 8, 1973
DARBAR SAHEB HARISHCHANDRA SINHJI DANSINHJI Vs. SURAJ BHAN ITO
November 16, 1973
DHANJI MAVJI Vs. GADHVI GOVIND JIVA
January 21, 1973
DIGVIJAY CEMENT COMPANY, SIKKA, JAMNAGAR Vs. GUJARAT ELECTRICITY BOARD, BARODA AND OTHERS
October 17, 1973
DINESH MILLS LIMITED Vs. UNION OF INDIA
March 6, 1973
EXTRUSION PROCESSES PRIVATE LIMITED Vs. N R JADHAV
February 8, 1973
GAGU ALIAS NAVGHAN RANDHIR Vs. STATE OF GUJARAT
July 4, 1973
GANGABEN PUNJABHAI AMIN Vs. NARAYAN SONIA
August 8, 1973
GANPATRAO JAYAVANTRAO DESHMUKH Vs. SAGNUBAI RAMCHANDRA YADAV
August 20, 1973
GHANCHI AMATHALAL MAGANLAL Vs. MEHTA POPATLAL MANGALJI
July 31, 1973
GUJARAT ELECTRICITY BOARD Vs. RAJRATNA NARANBHAI MILLS COMPANY LIMITED IN LIQUIDATION
November 3, 1973
HANSRAJ DEVRAM Vs. STATE OF GUJARAT
July 13, 1973
HARICHAND RATANCHAND Vs. VIRBALA
September 14, 1973
HARISH AND CO Vs. STATE OF GUJARAT
June 28, 1973
HARJI CHAKU Vs. MAMLATDAR LALPUR
January 18, 1973
HIRANAND SHYAMDAS Vs. ASSISTANT COMMISSIONER OF SALES TAX
August 8, 1973
ISHWARLAL GULABDAS Vs. SURAT MUNICIPAL CORPORATION
November 22, 1973
J K BARDOLIA MILLS Vs. M L KHUNGER DEPUTY COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
November 2, 1973
JASHWANTLAL NATVERLAL THAKKAR Vs. SUSHILABEN MANILAL DANGERWALA
December 7, 1973
JINTAN CLINICAL THERMOMETER CO INDIA PRIVATE LIMITED Vs. UNION OF INDIA
April 17, 1973
JIVATBEN ALIAS SHAMUBEN WD O KACHRAJI JIVAJI Vs. MANAGER THE SARASPUR CO OP SUPPLY SOCIETY LIMITED
April 19, 1973
K S NAIR Vs. OIL AND NATURAL GAS COMMISSION
January 11, 1973
KANBI RAMJI HIRJI Vs. KANBI RAMJI GOPAL
March 15, 1973
KARAMCHAND PREMCHAND PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
November 6, 1973
KARSANDAS BHAGWANDAS PATEL Vs. SHAH G V ITO
June 22, 1973
KASHIGAR RATNAGAR Vs. STATE OF GUJARAT
August 27, 1973
KESHAVLAL TRIKAMLAL Vs. INDIAN OVERSEAS BANK LIMITED
February 21, 1973
KHATANA SANKALABHAI DOSABHAI Vs. JESINGBHAI DEVRAM THAKKAR
December 15, 1973
KRIL STANDARD PRODUCTS PRIVATE LIMITED Vs. STATE OF GUJARAT
August 24, 1973
KUMBHAR PRAGJI BECHAR Vs. PAREKH HARILAL JAGJIVAN
March 13, 1973
LALSING KISHANSING Vs. POLICE SUB INSPECTOR RAJKOT
November 16, 1973
LAXMANBHAI HIRJIBHAI Vs. STATE OF GUJARAT
January 29, 1973
LAXMIKANT AMRITLAL UPADHYAY Vs. DRUMADGAURI JAGDISHCHANDRA
July 30, 1973
LILABEN AMBADAS CHANDORKER Vs. STATE OF GUJARAT
November 26, 1973
LUHAR BHIMJI GOVIND Vs. MANSUKHLAL KESHAVLAL
March 14, 1973
MAGANLAL CHHOTALAL CHHATRAPATI Vs. BHALCHANDRA CHHAGANLAL SHAH
August 24, 1973
MAHESHKUMAR DHIRAJLAL THAKKAR Vs. STATE OF GUJARAT
July 27, 1973
MAHILA SAHKARI UDYOG MANDIR Vs. BAPUBHAI MOHANBHAI
April 19, 1973
MAHOMED KASAM ABUBAKAR BHAVNAGARI Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
February 19, 1973
MANEKLAL BHAGWANDAS Vs. SHETH N N ITO
September 6, 1973
MANEKLAL NARANDAS Vs. GAJARABEN WIDOW OF CHUNILAL MANEKLAL
December 5, 1973
MANGALSING NARANSING SIKH Vs. NANIBAI WD O LAXMANBHAI KUBERBHAI SONI
June 21, 1973
MANGILAL CHAMANAJI Vs. STATE OF GUJARAT
December 20, 1973
MANIBEN CHHOTUBHAI Vs. KACHARABHAI BHULABHAI
June 22, 1973
MANILAL GAFOORBHAI SHAH Vs. COMMISSIONER OF INCOME TAX
June 28, 1973
MANJULA ZAVERILAL KOTHARI MRS Vs. ZAVERILAL VITHALDAS KOTHARI
August 8, 1973
MANSURI ISMAIL GULAMNABI Vs. VITHALBHAI LALJIBHAI
September 27, 1973
MASRANI KHODIDAS DURLABHJI Vs. GOKALDAS M PATEL
September 11, 1973
MERANI RANIBAI ATA Vs. MER KHIMA JAKHRA
October 8, 1973
MINOCHA V P ITO Vs. INCOME TAX APPELLATE TRIBUNAL
October 11, 1973
MIRCHUMAL SAMANDAS Vs. UNION OF INDIA
March 30, 1973
MISTRY LALJI KUNVERJI Vs. BHATIA DUNGERSHI JIVANDAS
January 30, 1973
MOHMED AND COMPANY H Vs. COMMISSIONER OF INCOME TAX
March 12, 1973
MRUDULA NARESHCHANDRA SMT Vs. CONTROLLER OF ESTATE DUTY
June 28, 1973
NANAVATI JAYANTILAL CHUNILAL Vs. SHAH ASHABHAI MAHIJIBHAI PAH FOR SHAH RA
April 17, 1973
NANDLAL KHODIDAS BAROT Vs. V B BUCH COLLECTOR MEHSANA
January 17, 1973
NARUBHA RAMSANG Vs. STATE OF GUJARAT
April 5, 1973
NAZARALI KAZAMALI Vs. FAZLANBIBI
December 10, 1973
NEON MOTOR STORES Vs. ALLIANCE STORES TRADING COMPANY LIMITED
April 6, 1973
NEW ASHAPURI CO OPERATIVE HOUSING SOCIETY LIMITED Vs. ARVINDKUMAR MANILAL PATEL
August 27, 1973
PADMAVATI JAYKRISHNA SMT Vs. COMMISSIONER OF INCOME TAX
December 3, 1973
PANCHAL HASMUKHLAL BABULAL ALIAS TRIBHOVANDAS Vs. VITHALBHAI NAGARDAS PARMAR
June 21, 1973
PATEL CHANDUBHAI K Vs. STATE OF GUJARAT
November 28, 1973
PATEL D V AND COMPANY Vs. COMMISSIONER OF INCOME TAX
September 14, 1973
PATEL MAGANBHAI BAPUJIBHAI Vs. PATEL ISHWARBHAI MOTIBHAI
August 23, 1973
PETLAD NAGARPALIKA PETLAD Vs. RAJRATNA NARANBHAI MILLS COMPANY LIMITED IN LIQUIDATION
September 18, 1973
PHAGUNMAL LAHIRUMAL Vs. KHAJUMAL KALACHAND
March 5, 1973
PHERUMAL PARASRAM Vs. KAMLABAI PANJUMAL
September 5, 1973
PHONIX ASSURANCE COMPANY LIMITED Vs. SHUSHILABEN SHANTILAL MEHTA
April 10, 1973
PRAVINABEN Vs. SURESHBHAI TRIBHOVAN
July 30, 1973
PREM GOVINDRAM SAJNANI Vs. H M METHWANI
February 2, 1973
PUNJIBEN Vs. MOHANLAL MANSUKHBHAI GANDHI
May 2, 1973
PURSHOTTAM DHANJI VED Vs. N GOPALSWAMI COLLECTOR KUTCH
December 19, 1973
RABARI NAGJIBHAI HARIBHAI Vs. BAI ZABER
February 10, 1973
RAHIMBHAI KARIMBHAI NAGRIWALA Vs. B B PATEL
November 5, 1973
RAI AND SONS PRIVATE LIMITED Vs. TRIKAMJI KANJI GAJJAR AND SONS
November 2, 1973
RAJ KAPOOR Vs. NARENDRA ALIAS NARANBHAI NAGARDAS
July 20, 1973
RAJNAGAR BOBBIN WORKS Vs. AHMEDABAD MUNICIPAL CORPORATION
October 10, 1973
RAJNAGAR VAKTAPUR GINNING PRESSING AND MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
September 13, 1973
RAMAGAURI GIRDHARLAL Vs. NAROTTAM NARANDAS
October 8, 1973
RANA GOKALDAS ZINABHAI Vs. DADHRA THAKORLAL CHUNILAL DECD
August 17, 1973
RASIKLAL AMRITLAL DOSHI AND Vs. STATE OF GUJARAT
October 10, 1973
RASIKLAL CHUNILAL DHRUVA Vs. MAHESHWARI MILLS LIMITED
October 9, 1973
SAKARLAL CHUNILAL Vs. CONTROLLER OF ESTATE DUTY
June 26, 1973
SAKINABIBI WD O BELIM GULAMHUSSEN MAHAMADMIYA Vs. GORDHANBHAI PRABHUDAS PATEL
March 1, 1973
SALES TAX OFFICER, PETLAD Vs. RAJRATNA NARANBHAI MILLS CO. LTD.
September 12, 1973
SAYAJI IRON AND ENGINEERING WORKS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 17, 1973
SHAH AND MAKATI BROS Vs. SADURAO HUSEINRAO
February 6, 1973
SHAH KAUSHIKKUMAR RATILAL A REGD FIRM Vs. UNION OF INDIA
June 19, 1973
SHAH PURSHOTTAMDAS GHELABHAI Vs. COMMISSIONER OF INCOME TAX
June 20, 1973
SHAIKH KASAMBHAI NURBHAI Vs. JENATBIBI
March 26, 1973
SHANABHAI P PATEL Vs. UPADHYAYA R K ITO
August 20, 1973
SHANTILAL BHAILAL GANDHI Vs. MAHENDRA NAGINLAL DESAI
March 17, 1973
SHASHTRI SADHU ANANDPRIYADASJI GURU SHRI MUKTAJIVANDASJI Vs. PATEL ATMARAM REVANDAS
March 23, 1973
SHIVDATT TUKARAM SONI Vs. DOLATSING BALUBHAI
September 17, 1973
SHREE RAM INDUSTRIES Vs. STATE OF GUJARAT
June 28, 1973
SHRENIK KASTURBHAI Vs. COMMISSIONER OF WEALTH TAX
September 5, 1973
SHUSHILA KESARBHAI Vs. BAI LILAVATI
May 4, 1973
SMT. VIMLABEN VASHRAMBHAI AND ORS. Vs. THE GUJARAT HOUSING BOARD AND ORS.
February 16, 1973
SOJA DUDH UTPADAK SAHAKARI MANDALI LIMITED Vs. DISTRICT REGISTRAR MEHSANA
November 14, 1973
SOMABHAI ISHWARBHAI BHAGAT Vs. NATWERLAL CHHANALAL AND CO
September 14, 1973
STATE OF GUJARAT Vs. DASHARATHLAL FAKIRBHAI
September 14, 1973
STATE OF GUJARAT Vs. PATEL PRAMUKHLAL GORDHANDAS
October 30, 1973
STATE OF GUJARAT Vs. BATUK HIRALAL MEHTA
October 30, 1973
STATE OF GUJARAT Vs. PATEL MOHANBHAI MATHURBHAI
July 23, 1973
STATE OF GUJARAT Vs. PATEL MANU RANCHHOD
July 11, 1973
STATE OF GUJARAT Vs. CHELABHAI BHANABHAI PRAJAPATI
July 4, 1973
STATE OF GUJARAT Vs. JAYANTILAL BHIMJI AND SONS
July 5, 1973
STATE OF GUJARAT Vs. JAMNAGAR MOTOR STORES
June 26, 1973
STATE OF GUJARAT Vs. MAHAVIR OIL MILLS
June 27, 1973
STATE OF GUJARAT Vs. GUJARAT ENGINEERING COMPANY
June 25, 1973
STATE OF GUJARAT Vs. JAYANT CHEMICAL WORKS PVT LTD
June 22, 1973
STATE OF GUJARAT Vs. RAMANLAL VITHALDAS
April 12, 1973
STATE OF GUJARAT Vs. SOMABHAI LALBHAI
March 27, 1973
STATE OF GUJARAT Vs. MANSHUKHLAL KHIMCHAND DESAI
March 13, 1973
STATE OF GUJARAT Vs. CHIMANLAL MAGANLAL SHAH
February 6, 1973
SURESHCHANDRA BOTHALAL Vs. STATE OF GUJARAT
November 2, 1973
TAJBHAI ALIBHAI Vs. COMMISSIONER OF GIFT TAX
October 5, 1973
TARABEN SAKARLAL SHAH Vs. SHAH JETHALAL MAGANLAL
August 29, 1973
TEXTILE LABOUR ASSOCIATION, AHMEDABAD Vs. AHMEDABAD MILL OWNERS ASSOCIATION, AHMEDABAD
September 3, 1973
THAKORLAL CHUNILAL BARRISTER Vs. ISHWARLAL UTTAMRAM
September 6, 1973
UNION OF INDIA Vs. NEW VIJAY WEAVING WORKS
August 16, 1973
VALBAI WD O SHAH UMERSHI LADHA Vs. JADEJA SAHEBJI RAVAJI
December 20, 1973
VALLABHDAS NANDLAL PANCHAMIYA Vs. MANSUKHLAL BHAGWANJI
March 14, 1973
VASANJI KEVALBHAI Vs. DAHIBEN WD O OF RANCHHODJI JIVANJI
April 26, 1973
VASANT TRADING CORPORATION Vs. DHAMANVALA ARVIND SILK MILLS
September 10, 1973
VILAS UDYOG LIMITED Vs. PRAG VANASPATI PRODUCTS
July 5, 1973
VILCO LABORATORIES Vs. STATE OF GUJARAT
April 23, 1973
VINODKUMAR RATILAL Vs. COMMISSIONER OF INCOME TAX
December 6, 1973
VRAJLAL CHHAGANLAL Vs. SHARIFF B A CIT
December 24, 1973