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Case Index
Title
Date
A DAMONDAR Vs. BIMLA
November 27, 1973
A N LEWIS Vs. STATE
November 14, 1973
A.C. GULATI Vs. S. S. SAWHNEY
October 8, 1973
ABDUL HAQ Vs. HAFIZ ABDUL RASHID
December 14, 1973
ABNASH KAUR Vs. LORD KRISHNA SUGAR MILLS LIMITED
May 11, 1973
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHETAN DASS
September 19, 1973
AFSAR MIAN Vs. STATE
February 21, 1973
AGAN LAL Vs. KAPURI DEVI
September 24, 1973
AGENTS AND MANUFACTURES DELHI Vs. EMPLOYEES STATE INSURANCE CORPORATION NEW DELHI
February 5, 1973
AIR FOAM INDUSTIRES PRIVATE LIMITED Vs. UNION OF INDIA
April 20, 1973
AJUDHIA TEXTILE MILLS LIMITED Vs. UNION OF INDIA
February 28, 1973
AMAR SINGH Vs. UNION OF INDIA
February 9, 1973
ANIL KUMAR GUPTA Vs. K SUBA RAO
July 13, 1973
ANIL NARENDRA Vs. VIRENDRA
September 24, 1973
ANIS UR REHMAN Vs. AZIZ UI REHMAN
March 16, 1973
ARJAN DASS Vs. L J JOHN SON
April 3, 1973
ARYA DATT Vs. STATE
February 8, 1973
ASHA WADHWA Vs. PRITHVI RAJ WADHWA
May 27, 1973
AYODHIA NATH Vs. MUNICIPAL CORPORATION OF DELHI
December 17, 1973
B D WADHWA Vs. HARDAYAL DEVGUN
August 9, 1973
B L BHATIA Vs. INDIAN STANDARDS INSTITUTION
August 29, 1973
B S VOHRA Vs. RISAL SINGH
March 14, 1973
B T MENGHANI Vs. DELHI DEVELOPMENT AUTHORITY
December 3, 1973
B.U. BHARANI Vs. DIRECTOR CENTRAL INTELLIGENCE BUREAU, NEW DELHI AND OTHERS
February 9, 1973
BABU RAO PATEL Vs. STATE
August 14, 1973
BAGAI FOODS & BEVERAGES PVT. LTD. AND DR. AVANINDRA KUMAR TYAGI Vs. BAGAI FOODS & BEVERAGES PVT. LTD.
November 22, 1973
BAKSHI RAM Vs. MUNARI LAL KISHAN CHAND
April 18, 1973
BAL KISHAN GUPTA Vs. RAMADHAR
October 19, 1973
BANARSI DAS Vs. SUMER CHAND
April 18, 1973
BANSI DHAR Vs. NEW DELHI MUNICIPAL COMMITTEE
May 25, 1973
BASHESHAR NATH AND CO Vs. UNION OF INDIA
September 6, 1973
BASHISTA BROS Vs. MUNSHI LAL OM PRAKASH
May 2, 1973
BEGUM JAN Vs. MEHR NIGAR
January 12, 1973
BHAGWAN DASS Vs. KASTURI LAL AND ORS.
October 18, 1973
BHAGWANDAS MADHAVJI KHAKKAR Vs. JOINT CHIEF CONTROLLER OF IMPORTS AND EXPORTS
May 25, 1973
BHAGWANTI MALHOTRA Vs. DELHI DEVELOPMENT AUTHORITY
July 23, 1973
BHAGWAT DAYAL SHARMA Vs. UNION OF INDIA
November 6, 1973
BHAI MUKAND SINGH Vs. LADHA SINGH
September 7, 1973
BHARAT BARREL AND DRUM MANUFACTURING CO PRIVATE LIMITED Vs. UNION OF INDIA
April 20, 1973
BHARAT NIDHI LIMITED Vs. UNION OF INDIA
February 21, 1973
BHIM SAIN Vs. RAJ DEVI
August 29, 1973
BHIM SEN Vs. RAJ DEVI
August 22, 1973
BIRLA HIGHER SECONDARY SCHOOL Vs. LT GOVERNOR
May 4, 1973
BROOKE BOND INDIA PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COMMITTEE
March 9, 1973
C LYALL AND CO Vs. UNION OF INDIA
January 22, 1973
CHAMBER OF COLOURS AND CHEMICALS PRIVATE LIMITED Vs. TRILOK CHAND JAIN
May 28, 1973
CHANAN LAL Vs. STATE
May 22, 1973
CHAND Vs. CHANDER KUMAR VAISH
August 24, 1973
CHAND CHAUDHRY Vs. R L TALUJA
April 6, 1973
CHANDGI RAM Vs. RAM PHAL
February 9, 1973
CHETAN SARUP Vs. TRIBENI DEVI
January 2, 1973
CHIEF CONTROLLING REVENUE AUTHORITY Vs. JANKI DEVI
March 22, 1973
COMMISSIONER OF INCOME TAX Vs. DELHI SAFE DEPOSIT COMPANY LIMITED
March 22, 1973
COMMISSIONER OF INCOME TAX Vs. JODHAMAL KUTHIALA R B AND SONS
April 24, 1973
COMMISSIONER OF INCOME TAX Vs. MITHLESH KUMARI
February 5, 1973
COMMISSIONER OF INCOME TAX Vs. UTTAM SINGH DUGGAL AND COMPANY PRIVATE LIMITED
July 30, 1973
COMMISSIONER OF INCOME TAX Vs. KRISHAN BANS BAHADUR
July 30, 1973
COMMISSIONER OF INCOME TAX Vs. MOTOR AND GENERAL FINANCE LIMITED
August 8, 1973
COMMISSIONER OF INCOME TAX Vs. DALMIA R
May 21, 1973
COMMISSIONER OF INCOME TAX Vs. KISHNI BAI
May 10, 1973
COMMISSIONER OF WEALTH TAX Vs. P N SIKAND
August 23, 1973
COMPANIES ACT 1956 Vs. MOTION PICTURES ASSOCIATION DELHI
May 25, 1973
DADRI CEMENT CO Vs. BIRD AND COMPANY PRIVATE LIMITED
November 22, 1973
DAL CHAND Vs. STATE
March 23, 1973
DALIP SINGH Vs. STATE
December 7, 1973
DANNI DEVI AND ORS. Vs. GURBUX SINGH
January 17, 1973
DELHI ADMINISTRATION Vs. KISHAN
August 9, 1973
DELHI DEVELOPMENT AUTHORITY Vs. MOHAN LAL SHASTRI
May 9, 1973
DELHI GUEST HOUSES Vs. NEW DELHI MUNICIPAL CORPORATION
December 21, 1973
DELHI TRANSPORT CORPORATION Vs. P S SHUKLA MOTOR ACCIDENT CLAIMS TRIBUNAL DELHI
April 6, 1973
DELHI WAKF BOARD Vs. SHARAFAT HUSSAIN
November 26, 1973
DEWAN CHAND CHAUDHRY Vs. R I TALUJA
April 6, 1973
DHANI RAM Vs. STATE
January 17, 1973
DHANI RAM Vs. MOHAMMAD USMAN
March 1, 1973
DHARAM CHAND Vs. UNION OF INDIA MINISTRY OF REHABILITION
April 10, 1973
DHARAM SINGH Vs. LILA GURCHARAN SINGH
January 22, 1973
DHARAM VIR Vs. LALITA PRASAD
January 12, 1973
DHARM VIR SINGH Vs. GOODWILL INDIA LIMITED
December 21, 1973
DINA NATH SODHI Vs. EASTERN LINKERS PRIVATE LIMITED
January 5, 1973
EMPLOYEES STATE INSURANCE CORPORATION Vs. ROOP CHAND AND COMPANY
May 3, 1973
FAROZA BEGAM Vs. DEWAN DAULAT RAI KAPOOR
December 18, 1973
FOUR BHAI PRIVATE LIMITED Vs. WALAITI RAM
February 28, 1973
FREDDY FERNANDES Vs. P L MEHRA
January 3, 1973
G R LUTHRA Vs. ADMINISTRATOR OF DELHI
January 19, 1973
G S NAYYAR Vs. KAUSHALYA RANI
November 28, 1973
GAON SABHA OF LADO SARAI Vs. JAGE RAM
February 23, 1973
GENERAL MANAGER SOUTH EASTERN RAILWAY CALCUTTA Vs. AJIT KUMAR BHATACHARJEE
July 13, 1973
GHASITARAM BAJAJ Vs. RAJ KAMAL RADIO ELECTRONIC
April 9, 1973
GLOBE UNITED ENGINEERING AND FOUNDARY COMPANY LIMITED Vs. INDUSTRIAL FINANCIAL CORPORATION OF INDIA
November 16, 1973
GOBIND RAM Vs. PARKASHSHAUQ
April 24, 1973
GOPAL KRISHAN Vs. BIMLESH KUMARI
April 30, 1973
GOPAL KRISHAN KAPOOR Vs. RAMESH CHANDER NIJHAWAN
May 23, 1973
GOPI KRISHAN KHANNA Vs. KAILASH WATI
November 16, 1973
GULAB CHAND SHARMA Vs. H P SHARMA
August 27, 1973
GULAB SINGH AND SONS Vs. COMMISSIONER OF INCOME TAX
March 12, 1973
GURCHARAN SINGH Vs. RAM KAUR
October 19, 1973
HAKIM MOHD Vs. UNION OF INDIA
April 20, 1973
HAKUMAT RAI NIGAM Vs. STATE
September 3, 1973
HAMDARD DAWAKHANA Vs. HANS RAJ
July 25, 1973
HANS RAJ Vs. UNION OF INDIA AND OTHERS
November 8, 1973
HANUMAN PRASAD GANERIWALA Vs. MUNICIPAL CORPORATION OF DELHI
December 21, 1973
HARI CHAND ANAND AND CO Vs. CENTRAL BOARD OF REVENUE
March 16, 1973
HARI CHAND AND PREM CHAND BASSI LEGAL HEIRS OF LATE SHRI KANSHI RAM BASSI Vs. COMMISSIONER OF INCOME TAX
August 7, 1973
HARI CHAND MAHAJAN Vs. ATTAR CHAND AND COMPANY
March 28, 1973
HARI CHAND MAHAJAN Vs. ATTAR CHAND AND COMPANY
April 6, 1973
HARI DAI Vs. UNION OF INDIA
September 5, 1973
HUKAM CHAND Vs. DELUX FINANCE AND CHIT FUND PRIVATE LIMITED
July 31, 1973
HUKUMAT RAI Vs. JAGDISH CHANDER AHUJA
September 5, 1973
INDER SINGH Vs. RAM SARUP
March 22, 1973
INDERPAL SINGH HASSANWALIA Vs. BIR TIBETAN WOOLEN MILLS
January 24, 1973
INDIAN INSTITUTE OF TECHNOLOGY NEW DELHI Vs. MANGAT SINGH
March 29, 1973
INDIAN MUTUAL GENERAL INSURANCE SOCIETY LIMITED Vs. HIMALAYA FINANCE AND CONSTRUCTION CO
January 22, 1973
INDORE MALWA UNITED MILLS LIMITED Vs. UNION OF INDIA
May 25, 1973
INDRAWATI Vs. SITAL GIR
July 26, 1973
INDUSTRIAL FINANCE CORPORATION LIMITED Vs. DELHI ADMINISTRATION
January 29, 1973
ISHWARDAS Vs. STATE
November 2, 1973
ITHAD MOTOR TRANSPORT P LTD Vs. BIR SINGH
January 10, 1973
J B BOTTLING CO P LIMITED Vs. COMMISSIONER OF INCOME TAX
September 26, 1973
J S SACHDEV Vs. RESERVE BANK OF INDIA
May 11, 1973
JAGATRI LAL DHAWAN Vs. CHARANJI LAL
February 26, 1973
JAGDISH CHANDER Vs. BRAHM DUTT
February 13, 1973
JAGDISH KAUR Vs. SALES TAX OFFICER XXIV K-BLOCK VIKAS BHAWAN NEW DELHI
July 26, 1973
JAGJIT SINGH Vs. P K DUTT AND ORS
August 9, 1973
JAGJIT SINGH SAWHNEY Vs. HUKAM CHAND
December 21, 1973
JAI CHAND Vs. STATE
September 20, 1973
JAI NARAIN Vs. STATE AND N.D.M.C.
September 10, 1973
JAIN Vs. DELHI FLOUR MILLS COMPANY LIMITED
May 10, 1973
JAINTENDRA KUMAR AGGARWAL Vs. LAKSHMI KANT MUKT
November 5, 1973
JAMIL UI REHMAN Vs. STATE
February 5, 1973
JASWANT RAI Vs. ABNASH KAUR
October 3, 1973
JAWAHAR SINGH BIKRAM SINGH Vs. SHARDA TALWAR
February 13, 1973
JEWAN LAL Vs. RAJ RANI SMT
April 30, 1973
K G MALHOTRA Vs. VIJAY MALHOTRA
April 5, 1973
K K SURI Vs. V N MEHTA
December 7, 1973
K SUBBA RAO Vs. NATIONAL CO OPERATIVE CONSUMER FEDERATION LIMITED
January 10, 1973
K.K. BHANDARI Vs. UNION OF INDIA AND ORS.
February 26, 1973
K.M. BINDRA Vs. UNION OF INDIA AND ANR.
February 26, 1973
KAILSH CHAND JAIN Vs. GAYATRI DEVI BHARGAVA
August 29, 1973
KAMLA CHOPRA Vs. L I C
December 6, 1973
KANGRA VALLEY SLATE COMPANY LTD Vs. UNION OF INDIA
March 8, 1973
KARAMVIR Vs. LALITA PRASAD
April 6, 1973
KARTAR SINGH Vs. SOBHA SINGH AND SONS PRIVATE LIMITED
August 13, 1973
KEDAR NATH Vs. MOHANI DEVI
October 9, 1973
KEDAR NATH Vs. RAM NATH
October 9, 1973
KHANNA TALKIES Vs. INDUSTRIAL TRIBUNAL DELHI
January 18, 1973
KHOSLA K G AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
November 13, 1973
KISHAN LAL MAHADEO PERSHAD Vs. I K SHARMA
March 16, 1973
KRISHAN CHANDER Vs. CHHAIL BEHARI
January 30, 1973
KRISHAN LAL Vs. STATE
November 22, 1973
KRISHNA WANTI Vs. RUDARSINGH
February 5, 1973
KRISHNA WANTI PURI Vs. LIFE INSURANCE CORPORATION OF INDIA DIVISIONAL OFFICER NEW DELHI
December 3, 1973
KULDIP SINGH Vs. KRISHAN KUMAR
January 25, 1973
KURA Vs. DEPUTY CUSTODIAN GENERAL OF EVACUEE PROPERTY
February 13, 1973
KWALITY RESTAURANT Vs. STATE
December 6, 1973
LABEL ART PRESS Vs. INDO EUROPEAN MACHINERY COMPANY PRIVATE LIMITED
March 9, 1973
LACHHMAN SINGH Vs. C D TANEJA
November 11, 1973
LAKHPAT RAI SAMPAT RAI SADH Vs. DHANPAT RAI GOEL
February 22, 1973
LAKSHMIJI SUGAR MILLS CO P LIMITED Vs. COMMISSIONER OF INCOME TAX
May 1, 1973
LIFE INSURANCE CORPORATION OF INDIA Vs. NEW DELHI MUNICIPAL COMMITTEE
March 27, 1973
LIFE INSURANCE CORPORATION OF INDIA Vs. SMT. SHAKUNTLA DEVI GURHA
July 20, 1973
LORD KRISHNA SUGAR MILLS Vs. UNION OF INDIA
May 25, 1973
LT GOVERNOR ADMINISTRATION UNION TERRITORY OF DELHI Vs. TULSI BHAI GORDHAN BHAI NAYA BANS DELHI
February 27, 1973
M A MISTRY Vs. UNION OF INDIA
August 13, 1973
M S DATTA Vs. UNION OF INDIA
August 13, 1973
M/S FAIR PRICE STORES PRIVATE LTD. AND ANR. Vs. DEWAN CHAMAN LAL, MEMBER OF PARLIAMENT AND ORS.
September 13, 1973
MADAN MOHAN LAL GARG Vs. BRIJMOHAN LAL GARG
May 2, 1973
MAHABIR METAL WORKS PRIVATE LIMITED Vs. UNION OF INDIA
December 19, 1973
MAHADEV DAYA RAM Vs. UNION OF INDIA
February 13, 1973
MAHALAXMI SUGAR MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
October 19, 1973
MAHAMAYA GENERAL FINANCE CO Vs. BHAGWANT SINGH
May 10, 1973
MANBHARI BAI Vs. SAT NARAIN
August 27, 1973
MANGAL DAS Vs. LT GOVERNOR
December 7, 1973
MANJARI SEN Vs. NIRUPAM SEN
October 3, 1973
MANOHAR LAL SHARMA Vs. PREM LATA
April 24, 1973
MARTIN BURN LIMITED Vs. T C MOORJANI
August 9, 1973
MARWAR TENT FACTORY Vs. UNION OF INDIA
October 1, 1973
MATTER OF THE CONTEMPT OF COURT Vs. D B VOHRA
November 12, 1973
MATU RAM AND SONS Vs. ELGIN MILLS COMPANY LIMITED
July 31, 1973
MOH AHMED Vs. SUNDER SINGH
February 27, 1973
MOHINDER KAUR Vs. MANPHOOL SINGH
March 23, 1973
MOHINDER SINGH Vs. COMPETENT AUTHORITY
February 15, 1973
MOHINDER SINGH Vs. SHANTI DEVI
February 15, 1973
MOHINDER SINGH Vs. STATE
August 9, 1973
MOINUDIN Vs. SYED MOHAMMAD HASAN
September 10, 1973
MOTI RAM Vs. MUNICIPAL CORPORATION OF DELHI
January 19, 1973
MUBARAK KARIM Vs. BUNDAU
March 23, 1973
MULKH RAJ Vs. SURAT SINGH
May 16, 1973
MUNICIPAL BOARD OF HARDWAR Vs. UNION OF INDIA
April 18, 1973
MUNICIPAL CORPORATION OF DELHI Vs. L LAKSHMI NARAIN
April 5, 1973
MUNICIPAL CORPORATION OF DELHI Vs. VED PARKASH
February 8, 1973
MUNICIPAL CORPORATION OF DELHI Vs. MOHAMMAD KAREEM
January 22, 1973
MUNICIPAL CORPORATION OF DELHI Vs. CHET RAM
October 16, 1973
MUNICIPAL CORPORATION OF DELHI Vs. SURINDER NATH AND OTHERS
November 2, 1973
MUNICIPAL CORPORATION OF DELHI Vs. AMAR NATH AND ANOTHER
February 22, 1973
MUNICIPAL CORPORATION OF DELHI Vs. MANI SINGH AND ANOTHER
December 17, 1973
MUNICIPAL CORPORATION OF DELHI Vs. SUKHDEV PAL
September 6, 1973
MUNICIPAL CORPORATION OF DELHI Vs. MAI RAM ALIAS BHAYA RAM
January 23, 1973
MUNICIPAL CORPORATION OF DELHI Vs. DEVAKI NANDAN KHURANA
December 10, 1973
MUNICIPAL CORPORATION OF DELHI Vs. RAM KUMAR GUPTA
September 7, 1973
MUNICIPAL CORPORATION OF DELHI Vs. THOU RAM
December 14, 1973
MUNICIPAL CORPORATION OF DELHI Vs. SUNDER LAL
November 9, 1973
MUNICIPAL CORPORATION OF DELHI AND ANOTHER Vs. SHIV DAYAL
July 11, 1973
MURARI LAL Vs. ABDUL GHAFFAR
September 7, 1973
N C SINGAL Vs. UNION OF INDIA
January 19, 1973
N D SUD Vs. UNION OF INDIA
March 16, 1973
N K PRIVATE LIMITED Vs. HOTZ HOTELS PRIVATE LIMITED
November 6, 1973
N.D.M.C. Vs. P.&T. COOPERATIVE CANTEEN LTD.
October 30, 1973
NAND KISHORE Vs. LT.GOVERNOR OF DELHI
September 20, 1973
NARAIN DAS Vs. KUNDAN SUGAR MILLS
March 15, 1973
NARINDER SINGH Vs. KHALIQUR REHMAN
September 27, 1973
NAROTAM DAS Vs. UNION OF INDIA
February 26, 1973
NASIB SINGH Vs. STATE
August 7, 1973
NATHU KHAN Vs. MOHAMMAD ISMAIL
May 25, 1973
NATIONAL AND GRINDLAYS BANK LTD. NEW DELHI Vs. CENTRAL GOVERNMENT LABOUR COURT, DELLY, AND OTHERS
December 21, 1973
NATIONAL CONDUITS PRIVATE LIMITED Vs. OFFICIAL LIQUIDATOR 114 SUNDER NAGAR NEW DELHI OF NATIONAL CONDUITS PVT LT
September 24, 1973
NATIONAL METAL CRAFTS CO Vs. RATAN STEEL LIMITED
January 24, 1973
NEELAM MITTAL Vs. SHEEL KUMAR MITTAL
April 2, 1973
NEIVELI CERAMICS AND REFRACTORIES LIMITED Vs. HINDUSTAN SANITARYWARE AND INDUSTRIES LIMITED
March 27, 1973
NEPAL KNITTING WEAVING MILLS PRIVATE LIMITED Vs. UNION OF INDIA
February 9, 1973
NEW DATA BUS SERVICE PRIVATE LIMITED Vs. DELHI TRANSPORT CORPORATION
August 14, 1973
NEW DELHI HOLY FAMILY HOSPITAL SOCIETY Vs. MUNICIPAL CORPORATION OF DELHI
December 12, 1973
NEW DELHI MUNICIPAL COMMITTEE Vs. DAVIS V. SINGH AND ANOTHER
April 27, 1973
NIAMAT BI Vs. S L DHANI
March 30, 1973
OFFICAL LIQUIDATOR OF R S MOTORS PRIVATE LIMITED Vs. JAGJIT SINGH SAWHNEY
September 25, 1973
P K NAGIA Vs. DIRECTOR GENERAL OF CIVIL AVIATION
August 30, 1973
P K SESHAN Vs. STATE
October 4, 1973
P R NAYAK Vs. UNION OF INDIA
January 17, 1973
P S AGGARWAL Vs. COLLECTOR OF STAMPS
March 22, 1973
PARMA NAND Vs. MANAGEMENT OF BHARAT SEVAK SAMAJ
April 3, 1973
PARMESHWARI DAS Vs. G R KOHLI
November 24, 1973
PARSHOTAM DASS Vs. STATE,
November 28, 1973
PEAREY LAL SETHI Vs. STATE
January 30, 1973
PINDI DASS Vs. STATE
March 30, 1973
POLO SINGH AND CO Vs. COMMISSIONER OF INCOME TAX
September 18, 1973
POORAN MAL AND SONS Vs. DIRECTOR OF INSPECTION INVESTIGATION I T
November 30, 1973
POPULAR ELECTRIC WORKS Vs. UNION OF INDIA
March 1, 1973
PRABHATI Vs. BUDHO DEVI
August 30, 1973
PRAKASH ROADLINES PVT LIMITED Vs. UNION OF INDIA
November 2, 1973
PRAMJIT SINGH Vs. MUNICIPAL CORPORATION OF DELHI
April 24, 1973
PRATAP CHAND JAIN Vs. BIBBO DEVI
January 22, 1973
PRAVIN S SHAH Vs. GOVIND K SHARMA
September 21, 1973
PREM D GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
October 11, 1973
PREM DAS CHELA Vs. PIAREY LAL
November 26, 1973
PREM NATH MOTORS Vs. NEW DELHI MUNICIPAL COMMITTEE
March 22, 1973
PREM PARVEEN Vs. UNION OF INDIA
September 5, 1973
PREM SARUP PURI Vs. STATE
March 26, 1973
PRITAM SINGH Vs. PARMESHWARI DEVI
December 21, 1973
PRITAPAL SINGH Vs. STATE
April 24, 1973
PRITHVI SINGH BANSAL Vs. SUSHILA DAVI
March 8, 1973
PT. RAJINDER NARAIN TEWARI Vs. HARYANA GOVERNMENT THROUGH THE SECRETARY MINISTRY OF IRRIGATION AND POWER
March 9, 1973
R C JAIN Vs. COMMISSIONER OF INCOME TAX
January 18, 1973
R G SANORIA Vs. MUNICIPAL CORPORATION OF DELHI
April 27, 1973
R P SINGH Vs. DELHI ADMINISTRATION
July 30, 1973
R S G R RAM CHAND AND SONS Vs. STATE OF UTTAR PRADESH
February 22, 1973
RAGHUBIR SINGH Vs. SAVITRI DEVI
March 23, 1973
RAGHUVANSH KUMAR Vs. MADAN LAL SHARNA
April 20, 1973
RAJAN LAL Vs. MUNICIPAL CORPORATION OF DELHI
January 18, 1973
RAJINDER SINGH Vs. STATE
September 7, 1973
RAKESH KUMAR Vs. STATE
October 18, 1973
RAM BABU Vs. JASWANT SINGH
April 25, 1973
RAM CHANDER Vs. VASHIST KUMAR
February 2, 1973
RAM DHARI Vs. STATE
November 20, 1973
RAM KISHORE Vs. UNION OF INDIA
July 24, 1973
RAM KUMAR Vs. STATE
March 2, 1973
RAM LAL Vs. COMPETANT AUTHORITY
August 10, 1973
RAM MANOHAR Vs. STATE
February 16, 1973
RAM PARKASH Vs. JAGMOHAN KHANNA AND ORS
December 14, 1973
RAM PARSHAD Vs. APPELLATE OFFICER
November 30, 1973
RAMESH CHAND Vs. DELHI CLOTH AND GENERAL MILLS
May 25, 1973
RAMESH CHANDER Vs. M.C.D.
August 14, 1973
RAMJI DAS JOSHI AND OTHERS Vs. UNION OF INDIA AND ANOTHER
January 9, 1973
RANJIT RAI RAJ Vs. CHITRA LEKHA
May 2, 1973
RANJIT SINGH Vs. CHITRA LEKHA
May 2, 1973
RATNA Vs. INDIAN INSTITUTE OF TECHNOLOGY
September 14, 1973
REPUBLICAN PARTY OF INDIA Vs. ELECTION COMMISSION OF INDIA
December 6, 1973
RIAZ AHMED Vs. UNION OF INDIA
January 17, 1973
RITA NIJHAWAN Vs. BAL KISHAN NIJHAWAN
February 21, 1973
ROOP LAL MAKKAR Vs. UNION OF INDIA
March 22, 1973
ROSHAN LAL SETHI Vs. MADAN MOHAN SETHI
July 31, 1973
S D VERMA Vs. SOBHA SINGH AND SONS PRIVATE LIMITED
May 21, 1973
S HARDIT SINGH OBRA Vs. SUMER CHAND
January 19, 1973
S MANMOHAN SINGH Vs. S BALBIR
November 26, 1973
SADA RAM Vs. DELHI DEVELOPMENT AUTHORITY
January 29, 1973
SANNI Vs. SADA NAND
January 18, 1973
SARDARI LAL Vs. UNION OF INDIA
December 21, 1973
SARDER SINGH BAWA Vs. STATE
January 4, 1973
SARUP CHAND Vs. STATE
September 6, 1973
SARVEDSHAK ARYA PRATINIDHI SABHA Vs. RANJIT SINGH AND SONS
December 19, 1973
SAVITRI DEVI Vs. BHURE MAL
November 2, 1973
SAVITRI DEVI Vs. R S BINDRA
February 22, 1973
SETH GIRDHARI LAL Vs. SETH GAJA NAND
November 15, 1973
SHAFIQ AHMED Vs. CHANDER KANT
September 10, 1973
SHAHSTRAPAL SHARMA Vs. HORAM
February 2, 1973
SHALIMAR TAR PRODUCTS INDIA LIMITED Vs. H C SHARMA
September 21, 1973
SHARDA DEVI Vs. MAHALAXMI STONE MILLS
May 23, 1973
SHISH CHAND Vs. BHAGWAN PERSHAD
August 9, 1973
SHIV SHANKER LAL Vs. COMMISSIONER OF GIFT TAX
March 15, 1973
SHIV SHANKER LAL Vs. COMMISSIONER OF INCOME TAX
April 17, 1973
SHOR SHOT AMMUNITION MANUFACTURES Vs. UNION OF INDIA
April 6, 1973
SHRI BEMUARI LAL Vs. UNION OF INDIA AND ORS.
December 4, 1973
SHRI GULSHAN KUMAR SETHI Vs. SHRI SHIV DAYAL SAWHNEY
March 30, 1973
SHRI HANUMAN PERSHAD Vs. DIRECTOR OF INSPECTION INCOME TAX
April 26, 1973
SHRI I.D. GUPTA Vs. DELHI ADMINISTRATION
January 30, 1973
SHRI KESAR MAL Vs. SHRI JAI GOPAL AND ANR.
October 3, 1973
SHRI MAHADEV DAYARAM GANDHI GANJ NIZAMABAD Vs. UNION OF INDIA
February 13, 1973
SHRI NOORAL HASAN Vs. SHRI MEHBOOB ILAHI AND ORS.
April 9, 1973
SHRI RADHA KRISHAN BRAJMAN MANDIR THAKURJI MAHARAJ THROUGH RAMESHWAR DAYAL, SECRETARY. Vs. BABU RAM
May 7, 1973
SHRI SHAM SUNDER Vs. SHRI NAND LAL PUJARA
August 8, 1973
SHRIMATI HARBANS KAUR Vs. DR. J.C. CHANDRA
August 31, 1973
SITA RAM Vs. STATE
April 20, 1973
SITAL DAI Vs. RAM SINGH PEAREY LAL
November 14, 1973
SITARAM RAM Vs. JAI BABOO
May 1, 1973
SOM NATH AND ANR. Vs. UNION OF INDIA AND ORS.
January 30, 1973
SON PAL Vs. GENERAL MANAGER NORTHERN RAILWAY
February 12, 1973
STATE Vs. PREM SARUP PURI
January 22, 1973
STATE Vs. HUKAM CHAND
September 20, 1973
STATE Vs. RAMESH CHAND
August 6, 1973
STATE (DELHI ADMINISTRATION) Vs. OM PARKASH
September 20, 1973
STATE DELHI ADMINISTRATION Vs. ZILE SINGH
February 28, 1973
STATE DELHI ADMINISTRATION Vs. MASTER TAMEEJ
March 9, 1973
STATE TRADING CORPORATION OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
August 16, 1973
STEEL AND GENERAL MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
September 18, 1973
SUBHASH CHANDER Vs. REHMAT ULLAH
February 15, 1973
SUCHET SINGH AND ORS Vs. GOPAL DASS
February 27, 1973
SUDERSHAN KUMAR Vs. UNION OF INDIA
February 13, 1973
SUDERSHAN KUMAR ARORA Vs. SATISH ARORA
December 4, 1973
SUKHDEV RAJ NANDA Vs. P D PAHUJA
November 2, 1973
SUKHDEV RAJ NANDA Vs. P D AHUJA
July 30, 1973
SUSHILA DEVI Vs. BASAKHA SINGH
July 24, 1973
TARA SINGH HARBANS SINGH Vs. GURDWARA PRABHANDAK COMMITTEE
May 17, 1973
TEJ PARKASH MAHAJAN Vs. UNION OF INDIA AND OTHERS
January 3, 1973
THANA RAM Vs. JAGAT SINGH
April 6, 1973
THE LAKSHMI COMMERCIAL BANK LTD. Vs. MEAN PRADHAN SINGH AND SONS
February 8, 1973
TILAK RAJ Vs. CLEAN DEAL INDUSTRIES
November 7, 1973
TRILOK CHAND JAIN Vs. DAGI RAM PINDI LALL
December 14, 1973
TRIVENI ENGINEERING WORKS LIMITED Vs. UNION OF INDIA
December 20, 1973
TULISON TRADERS Vs. GURDIT SINGH
September 14, 1973
TULSI BHAI GORDHAN BHAI Vs. LT GOVERNOR OF DELHI
February 27, 1973
UDEY BIR SINGH Vs. SHAKUNTLA DEVI
March 26, 1973
UNION OF INDIA Vs. RAVI DUTT
March 28, 1973
UNION OF INDIA Vs. AHMAD DIN
April 18, 1973
UNION OF INDIA Vs. PITAM CHAND
April 23, 1973
UNION OF INDIA Vs. SINGH FRUIT COMPANY
May 22, 1973
UNION OF INDIA Vs. S B GURBAKSH SINGH
May 10, 1973
UNION OF INDIA Vs. GOPAL DASS
July 10, 1973
UNION OF INDIA Vs. HAFIZMOHD SAID
August 17, 1973
UNION OF INDIA Vs. ASIA UDYOG PRIVATE LIMITED
December 19, 1973
UNION OF INDIA Vs. HUKAM CHAND SHYAM LAL
November 27, 1973
UNITED AUTO TRACTORS Vs. URVASHI ROHTAGI
October 1, 1973
V P GULATI Vs. SUMITRA SONI
January 19, 1973
V RAJARAMAN Vs. HINDUSTAN BROWN BOVERI LIMITED
August 28, 1973
V RAJARAMAN LIQUIDATOR OF GLOBE UNITED ENGINEERING AND FOUNDARY CO Vs. REGISTRAR OF COMPANIES
August 25, 1973
VED PERKASH TULI Vs. P R VAISHNEYA
December 13, 1973
VED PRAKASH MALHOTRA Vs. STATE BANK OF INDIA
November 26, 1973
VED RATTAN ARYA Vs. STATE
November 15, 1973
VIDYA WATI Vs. TAKEN DASS
January 19, 1973
VIDYAWATI Vs. TAKAN DASS AND ANR
November 19, 1973
WESTERN ENGINEERING COMPANY Vs. AMERICA LOCK COMPANY
April 6, 1973
Y K MATHUR Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI
April 27, 1973
Y K MATHUR Vs. MUNICIPAL CORPORATION OF DELHI
March 2, 1973
YAD RAM Vs. BIR SINGH
December 11, 1973