Case Index

Title
Date
A C ESTATES LANDLORDS Vs. SERAJUDDIN AND CO TENANTS
February 16, 1973
A C SHARMA Vs. DELHI ADMINISTRATION
February 5, 1973
A S KARTHIKEYAN GURUVAYUR BUS TRANSPORT Vs. STATE OF KERALA
November 20, 1973
A V RAJU Vs. STATE OF ORISSA
December 11, 1973
ABDUL SATHAR HAJI MOOSA SAIT DHARMASTAPANAM Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX KERALA
March 7, 1973
AGRICULTURAL AND INDUSTRIAL SYNDICATE LIMITED Vs. STATE OF UTTAR PRADESH
May 4, 1973
AHER BHAGU JETHA Vs. STATE OF GUJARAT
November 27, 1973
AKALU AHIR Vs. RAMDEO RAM
May 1, 1973
ALISHER Vs. STATE OF UTTAR PRADESH
September 28, 1973
AMANULLAH Vs. STATE OF UTTAR PRADESH
April 12, 1973
AMAR SINGH Vs. STATE ON HARYANA
April 26, 1973
ARATI RAY CHOUDHURY Vs. UNION OF INDIA
October 11, 1973
ARJUNLAL BHATT MALL GOTHANI Vs. GIRISH CHANDRA DUTTA
May 3, 1973
ASGAR HUSSAIN Vs. STATE OF UTTAR PRADESH
September 25, 1973
ASSAM MATCH COMPANY LIMITED Vs. BIJOY LAL SEN
April 27, 1973
AVADH SUGAR MILLS LIMITED Vs. SALES TAX OFFICER SITAPUR
February 22, 1973
B G GOSWAMI Vs. DELHI ADMINISTRATION
May 4, 1973
B VENKATESWARARAO NAIDU Vs. UNION OF INDIA
January 9, 1973
BABULI ALIAS NARAYAN BAHERA Vs. STATE OF ORISSA
November 22, 1973
BABURAO BAGAJI KAREMORE Vs. GOVIND
November 27, 1973
BAI HIRAGAURI Vs. ABDUL KADAR MAMADJI
April 3, 1973
BAIDYA NATH MANDI Vs. STATE OF WEST BENGAL
September 7, 1973
BAIKUNTHA NATH CHAUDHURY Vs. STATE OF ORISSA
April 10, 1973
BAJWA Vs. STATE OF UTTAR PRADESH
March 6, 1973
BALAL CHANDRA MONDAL Vs. INDUREKHA DEBI
January 10, 1973
BALKRISHNA CHHAGANLAL SONI Vs. STATE OF WEST BENGAL
October 22, 1973
BARADAKANTA MISHRA STATE OF ORISSA Vs. REGISTRAR OF ORISSA HIGH COURT:SHRI BARADAKANTA MISHRA
November 19, 1973
BENI MADHAB SHAW ALIAS BENIA Vs. STATE OF WEST BENGAL
May 1, 1973
BHAGWAN TANA PATIL Vs. STATE OF MAHARASHTRA
October 9, 1973
BHAGWANI KUER DEAD Vs. TAPESWARI KUER DEAD
August 20, 1973
BHIM SINGH Vs. STATE OF UTTAR PRADESH
July 23, 1973
BHIM SINGH RUP SINGH Vs. STATE OF MAHARASHTRA
November 28, 1973
BHIMESHWARA SWAMI VARU TEMPLE Vs. PEDAPUDI KRISHNA MURTHI
March 27, 1973
BHUPAL CHANDRA GHOSE Vs. ARIF ALI
November 15, 1973
BINANI BROS PRIVATE LIMITED PRAGDAS MATHURADAS Vs. UNION OF INDIA
December 11, 1973
BINNY LIMITED Vs. THEIR WORKMEN
April 27, 1973
BISHAN SINGH GURDIAL SINGH HARDIAL SINGH SURJIT SINGH HARBANS SINGH HAZUR SINGH Vs. STATE OF PUNJAB
August 9, 1973
BISHWANATH PRASAD Vs. DWARKA PRASAD
October 30, 1973
BOARD OF REVENUE MADRAS Vs. RAJ BROTHERS AGENGIES
February 6, 1973
BRIJ GOPAL MATHUR Vs. KISHAN GOPAL MATHUR
February 20, 1973
BRIJ KISHORE PRASAD SINGH Vs. JALESHWAR PRASAD SINGH
March 2, 1973
BUDH SINGH Vs. STATE OF HARYANA
November 22, 1973
C P DAMODARAN NAYAR AND P S MENON Vs. STATE OF KERALA
December 20, 1973
CALCUTTA STATE TRANSPORT CORPORATION Vs. MOHAMMAD NOOR ALAM
April 27, 1973
CHAGANTI KOTAIAH APPIKATLA SAMBIAN Vs. GOGINENI VENKATESHWARA RAO:STATE OF ANDHRA PRADESH
April 3, 1973
CHAIN SINGH Vs. STATE OF PUNJAB
September 14, 1973
CHAND BATRA Vs. STATE OF UTTAR PRADESH
December 19, 1973
CHANDRAKANT LUXMAN Vs. STATE OF MAHARASHTRA
November 19, 1973
CHANDRE PRABHUJI JAIN TEMPLE Vs. HARIKRISHNA
August 22, 1973
CHANDRIKA MISIR Vs. BHAIYA LAL
July 31, 1973
CHARAN LAL SAHU Vs. NANDKISHORE BHATT
August 1, 1973
CHITTARANJAN DAS Vs. STATE OF ORISSA
September 18, 1973
CHTTRANJAN DASS Vs. STATE OF UTTAR PRADESH
December 13, 1973
COLLECTOR OF ESTATE DUTY Vs. R KANAKASABAIAND VICE VERSA
March 16, 1973
COMMERCIAL TAX OFFICER BANGALORE Vs. VENKATESWARA OIL MILLS
March 16, 1973
COMMISSIONER OF INCOME TAX A P Vs. ALTHI BANGARAYYA
March 9, 1973
COMMISSIONER OF INCOME TAX AND CONTROLLER OF ESTATE DUTY MADRAS Vs. N R RAMARATHNAM
March 5, 1973
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. DHANRAJI GIRJI RAJA NARASINGIRJI
March 7, 1973
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. VADDE PULLIAH AND CO
March 8, 1973
COMMISSIONER OF INCOME TAX BIHAR AND ORISSA PATNA Vs. MAHARAJ KUMAR KAMAL SINGH
February 13, 1973
COMMISSIONER OF INCOME TAX BOMBAY Vs. ONKARMAL MEGHRAJ H U F
August 16, 1973
COMMISSIONER OF INCOME TAX DELHI NOW RAJASTHAN Vs. MEWAR TEXTILE MILLS LIMITED
March 5, 1973
COMMISSIONER OF INCOME TAX MADRAS Vs. MADURAI MILLS GO LIMITED
March 9, 1973
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. CALCUTTA DISCOUNT COMPANY LIMITED
April 10, 1973
COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA Vs. HANTAPARA TEA CO LTD
April 3, 1973
COMMISSIONER OF INCOME TAX WEST BENGAL I CALCUTTA Vs. VEGETABLES PRODUCTS LIMITED
January 29, 1973
COMMISSIONER OF INCOME TAX WEST BENGAL II Vs. BIRLA GWALIOR PRIVATE LIMITED
April 4, 1973
COMMISSIONER OF INCOME TAX WEST BENGAL II CALCUTTA Vs. NAGA HILLS TEA CO LIMITED
February 8, 1973
COMMISSIONER OF SALES TAX MADHYA PRADESH Vs. H M ESUFALI H M ABDULALI SIYAGANJ MAIN ROAD INDORE
April 18, 1973
COMMISSIONER OF WEALTH TAX ANDHRA PRADESH Vs. RAJA VELUGOTI SARVAGNA KUMAR KRISHNA YAGHENDRA BAHADUR
March 7, 1973
CONTROLLER OF ESTATE DUTY ANDHRA PRADESH HYDERABAD Vs. KANCHARLA KESAVA RAO
April 4, 1973
CONTROLLER OF ESTATE DUTY GUJARAT Vs. HUSSAINBHAI MOHAMEDBHAI BADRI
April 30, 1973
CONTROLLER OF ESTATE DUTY MADRAS Vs. C R RAMACHANDRA GOUNDER
February 27, 1973
COOPER ENGINEERING LIMITED Vs. D M ANEY
May 4, 1973
DADARAO Vs. STATE OF MAHARASHTRA
November 20, 1973
DAMODAR VALLEY CORPORATION Vs. K K KAR
November 12, 1973
DAMODAR VALLEY CORPORATION Vs. WORKMEN
April 18, 1973
DARBARA SINGH Vs. STATE OF PUNJAB
March 16, 1973
DARGAHI Vs. STATE OF UTTAR PRADESH
September 4, 1973
DARSHAN LAL Vs. DELHI ADMINISTRATION
November 20, 1973
DARUKA AND COMPANY Vs. UNION OF INDIA
August 31, 1973
DATAR SINGH Vs. STATE OF PUNJAB
December 19, 1973
DATTU GENU GAIKWAD Vs. STATE OF MAHARASHTRA
November 23, 1973
DELHI DEVELOPMENT AUTHORITY Vs. DURGA CHAND KAUSHISH
August 28, 1973
DEPUTY COMMISSIONER OF AGRI CULTURAL INCOME TAX AND SALES TAX CENTRAL ZONE ERNAKULAM Vs. KOTAK AND IO BOMBAY
April 3, 1973
DHARAM DAS Vs. STATE OF UTTAR PRADESH
April 18, 1973
DHARAMVIR Vs. STATE OF MADHYA PRADESH
August 9, 1973
DIDAR SINGH Vs. DISTRICT MAGISTRATE AMRITSAR
March 16, 1973
DILBAGH RAI JARRY Vs. UNION OF INDIA
November 5, 1973
DURAI MUTHUSWAMI Vs. N NACHIAPPAN
April 23, 1973
DURGA DASS Vs. STATE OF HIMACHAL PRADESH
April 10, 1973
E P ROYAPPA Vs. STATE OF TAMIL NADU
November 23, 1973
EAST INDIA HOTELS Vs. THEIR WORKMEN
December 12, 1973
EMPLOYERS OF THUNGABHADRA INDUSTRIES LIMITED Vs. WORKMEN
May 4, 1973
FAGU SHAW Vs. STATE OF WEST BENGAL
December 20, 1973
FAQIR CHAND K S GUPTA Vs. RAM RATTAN BHANOT:HARBANS KAUR
January 30, 1973
FATIMA BI Vs. DEPUTY CUSTODIAN GENERAL EVACUEE PROPERTY NEW DELHI
March 27, 1973
G MURUGESAN Vs. COMMISSIONER OF INCOME TAX MADRAS
February 8, 1973
G V RAMANAIAH Vs. SUPERINTENDENT OF CENTRAL JAIL RAJAHMUNDRY
October 10, 1973
GAJADHAR PRASAD Vs. BABU BHAKIA RATAN
August 14, 1973
GAJRAJ SINGH Vs. STATE OF MADHYA PRADESH
March 28, 1973
GANESH TRADING CO KARNAL Vs. STATE OF HARYANA
April 25, 1973
GHOTKA HEMBRAM Vs. STATE OF WEST BENGAL
August 29, 1973
GIANI BAKSHISH SINGH Vs. GOVERNMENT OF INDIA
September 18, 1973
GORAKH NATH DUBE Vs. HARI NARAIN SINGH
August 7, 1973
GOVIND LAL Vs. STATE OF UTTAR PRADESH
April 23, 1973
GUANSHYAM DAS SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
February 23, 1973
GUJARAT ELECTRICITY BOARD Vs. AHMEDABAD ELECTRICITY COMPANY LIMITED
November 28, 1973
GUJARAT MINERAL DEVELOPMENT CORPORATION Vs. P H BRAHMBHATT
October 30, 1973
GULAM ABBAS Vs. HAZI KAYYUM ALI
September 18, 1973
GULI CHAND Vs. STATE OF RAJASTHAN
November 30, 1973
GURBACHAN SINGH Vs. STATE OF HARYANA
December 11, 1973
GURCHARAN SINGH Vs. PRITHI SINGH
November 14, 1973
GWALIOR RATON SILK MANUFACTURING WEAVING CO LIMITED Vs. ASSTT COMMISSIONER OF SALES TAX
December 21, 1973
HABIBULLAH KHAN Vs. STATE OF WEST BENGAL
December 20, 1973
HAJI LAL MOHAMMAD BIRI WORKS ALLAHABAD Vs. STATE OF UTTAR PRADESH
April 23, 1973
HANSRAJ GUPTA AND CO Vs. UNION OF INDIA
September 5, 1973
HAR JAS DEV SINGH Vs. STATE OF PUNJAB
July 25, 1973
HAR PRASAD CHOUBEY Vs. UNION OF INDIA
April 24, 1973
HARASINGH CHARAN MOHANTY Vs. SURENDRA MOHANTY
October 12, 1973
HARCHAND SINGH Vs. STATE OF HARYANA
August 31, 1973
HARI KRISHNA WATTAL Vs. VAIKUNTH NATH PANDYA
July 18, 1973
HARI PRASAD CHAMARIA Vs. BISHUN KUMAR SUREKHA
September 6, 1973
HARI PRASAD MULSHANKER TRIVEDI Vs. V B RAJU
August 28, 1973
HARNANDRAI BADRIDAS Vs. DEBIDUTT BHAGWATI PRASAD
May 4, 1973
HINDUSTAN LEVER LIMITED Vs. WORKMEN
October 12, 1973
HINDUSTAN LEVER LIMITED THE WORKMEN Vs. RAM MOHAN RAY:HINDUSTAN LEVER LIMITED
March 7, 1973
HINDUSTAN STEEL LIMITED Vs. THEIR WORKMEN
April 30, 1973
HIRA NATH MISHRA Vs. PRINCIPAL RAJENDRA MEDICAL COLLEGE RANCHI
April 4, 1973
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED Vs. STATE OF KERALA:UNION OF INDIA
April 24, 1973
HOLAR Vs. STATE OF HARYANA
March 26, 1973
HUKUMDEV NARAIN YADAV Vs. LALIT NARAIN MISHRA
December 21, 1973
HUSAINBHAI NABIBUX KUNJADA Vs. MODHIA CHHOTALAL MANSUKHLAL
April 24, 1973
INCOME TAX OFFICER COLLECTION CIRCLE 1 BANGALORE Vs. A SATTLAR
April 23, 1973
INDER SAIN Vs. STATE OF PUNJAB
May 4, 1973
INDIAN EXPRESS AND CHRONICLE PRESS Vs. M C KAPUR
March 28, 1973
INDIAN STANDARD WAGON GO LIMITED Vs. FIRST INDUSTRIAL TRIBUNAL
April 25, 1973
INDUSTRIAL TRUST LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI CENTRAL AND RAJASTHAN
April 19, 1973
INURADEO MAHATO Vs. STATE OF WEST BENGAL
February 13, 1973
J C BHATIA Vs. STATE OF RAJASTHAN
April 23, 1973
JAGDEVSINGH Vs. STATE OF PUNJAB
April 24, 1973
JAGDISH CHANDER Vs. STATE OF DELHI
May 3, 1973
JAGDISH NARAIN MALTIAR Vs. STATE OF BIHAR
March 15, 1973
JAI NARAIN Vs. STATE OF UTTAR PRADESH
November 15, 1973
JAINARAM SINGH Vs. STATE OF M.P.
August 18, 1973
JAINUL HAQUE Vs. STATE OF BIHAR
October 15, 1973
JALAJA SHEDTHI Vs. LAKSHMI SHEDTHI
September 20, 1973
JAMUNA CHAUDHARY Vs. STATE OF BIHAR
December 7, 1973
JANKI PRASAD PARIMOO Vs. STATE OF JAMMU AND KASHMIR
January 10, 1973
JAYDAYAL PODDAR Vs. BIBI HAZRA
October 19, 1973
JETHAMAL PITHAJI Vs. ASSISTANT COLLECTOR OF CUSTOMS BOMBAY
September 10, 1973
JOHRI LAL H U F AGRA Vs. COMMISSIONER OF INCOME TAX
February 9, 1973
JOSE ALIAS KOLLI JOSE Vs. STATE OF KERALA
January 10, 1973
JUGAL KISHORE Vs. DHANNO DEVI
August 13, 1973
JUGAL KISHORE MANDAL Vs. FANI BHUSHAN KUNDU
May 4, 1973
K K CHARI Vs. R M SESHADRI
March 16, 1973
K M SENGODA GOUNDAR Vs. STATE OF MADRAS
August 17, 1973
K T CHANDY Vs. MANSA RAM ZADE
December 11, 1973
KAILASH RAI Vs. JAIJAI RAM
January 22, 1973
KALI PRASAD SINGH Vs. RAM PRASAD SINGH
November 9, 1973
KALI RAM Vs. STATE OF HIMACHAL PRADESH
September 24, 1973
KALIAMMA Vs. JANARDHANAN PILLAI
February 8, 1973
KAMTA PRASAD AGGARWAL Vs. EXECUTIVE OFFICER BALLABGARH
December 20, 1973
KANPUR VANASPATI STORES KANPUR Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
January 22, 1973
KANTILAL GANDALAL SHAH Vs. STATE OF GUJARAT
November 15, 1973
KANU SANYAL Vs. DISTRICT MAGISTRATE DARJEELING
September 11, 1973
KAPOOR NILOKHERI CO OP DAIRY FARM SOCIETY LIMITED Vs. UNION OF INDIA
March 16, 1973
KARAMCHAND THAPAR PRIVATE LIMITED Vs. THEIR WORKMEN
April 6, 1973
KATIKARA CHINTAMANI DORA Vs. GUNTREDDI ANNAMANAIDU
December 11, 1973
KAUR SAIN Vs. STATE OF PUNJAB
November 23, 1973
KELVINATOR OF INDIA LIMITED Vs. STATE OF HARYANA
August 23, 1973
KHASBABA MARUTI SHOLKE Vs. STATE OF MAHARASHTRA
July 23, 1973
KHAZAN SJNGH AMAR TRANSPORT ROADWAYS AND SHRI DULUH SINGH Vs. STATE OF UTTAR PRADESH
December 3, 1973
KISHAN Vs. STATE OF MADHYA PRADESH
November 19, 1973
KISHAN NARAIN Vs. STATE OF MAHARASHTRA
September 7, 1973
KOLATHOOR VARIATH Vs. PAIAPRAKOTTOTH CHERIYA KUMHAHAMMAD HAJI
December 13, 1973
KRISHAN CHANDER Vs. RAM LAL
August 10, 1973
KRISHANGOPAL Vs. PRAKASHCHANDRA
November 8, 1973
KRISHENA KUMAR Vs. S P SAKSENA
February 2, 1973
KRISHNA VITHU SUROSHE Vs. STATE OF MAHARASHTRA
August 30, 1973
KRISHNAWATI Vs. HANS RAJ
November 29, 1973
KUSO SAH Vs. STATE OF BIHAR
November 8, 1973
L ISHWAR DASS Vs. HARYANA WOOLLEN AND GENERAL MILLS LIMITED
October 17, 1973
LALA BISHAMBAR NATH Vs. AGRA NAGAR MAHAPALIKA AGRA
March 28, 1973
LALJEE DUBEY Vs. UNION OF INDIA
November 13, 1973
LALJI Vs. STATE OF UTTAR PRADESH
August 14, 1973
LAXMAN Vs. STATE OF MAHARASHTRA
September 21, 1973
LAXMAN Vs. STATE OF MAHARASHTRA
November 28, 1973
LAXMINARAYAN Vs. RETURNING OFFICER
September 28, 1973
LEKHA YADAV Vs. STATE OF BIHAR
May 3, 1973
LOKENATH TOLARAM Vs. B N RANGWANI
November 8, 1973
LT GOVERNOR DELHI Vs. GANESH FLOUR MILLS CO LIMITED
January 9, 1973
M C CHOCKALINGAM Vs. V MANICKAVASAGAM
October 31, 1973
M K KRISHNASWAMY Vs. UNION OF INDIA
February 28, 1973
M L DEVENDER SINGH Vs. SYED KHAJA
August 3, 1973
M N DASANNA Vs. STATE OF ANDHRA PRADESH
May 2, 1973
M RAMANATHA PILLAI S AJIT SINGH KULBHUSHAN LAL Vs. STATE OF KERALA:STATE OF PUNJAB:STATE OF HARYANA
August 27, 1973
M T CHANDRASENAN Vs. N SUKUMARAN
September 14, 1973
MADAN MOHAN PRASAD Vs. STATE OF BIHAR
February 23, 1973
MAHALINGA THAMBIRAN SWAMIGAL Vs. HIS HOLINESS SRI LA SRI KASIVASI ARULNANDI THAMBIRAN SWAMIGAL
October 19, 1973
MAHENDRA SINGH Vs. STATE OF WEST BENGAL
April 24, 1973
MAHESH PRASAD GUPTA Vs. STATE OF RAJASTHAN
December 3, 1973
MANAGEMENT 0F BROOKE BOND INDIA PRIVATE LIMITED Vs. Y K GAUTAM
August 22, 1973
MANAGEMENT OF HINDUSTAN STEEL LIMITED Vs. WORKMEN
January 12, 1973
MANAGEMENT OF KIRLOSKAR ELECTRIC CO Vs. THEIR WORKMEN
May 4, 1973
MANAGEMENT OF TOURNAMULLA ESTATE Vs. WORKMEN
March 26, 1973
MANAGEMENT OF WILLCOX BUCKWELL INDIA LIMITED Vs. JAGANNATH
March 28, 1973
MANIBAI Vs. STATE OF MAHARASHTRA
August 10, 1973
MANPHUL SINGH Vs. SURINDER SINGH
April 24, 1973
MANSOOR KHAN Vs. STATE OF UTTAR PRADESH
May 1, 1973
MASOOD ALAM Vs. UNION OF INDIA
January 11, 1973
MASUD KHAN Vs. STATE OF UTTAR PRADESH
September 26, 1973
MEENAKSHI MILLS LIMITED BIHAR COTTON MILLS LIMITED Vs. UNION OF INDIA
November 26, 1973
MIR GHULAM HUSSAN Vs. UNION OF INDIA
February 27, 1973
MOHAMMAD HABBIBUDDIN KHAN MOHAMMAD HABBIBUDDIN KHAN Vs. JAGIR ADMINISTRATOR GOVERNMENT OF ANDHRA PRADESH:THE NAZIM ATIYAT
October 11, 1973
MOHAMMAD SAGIRUDDIN Vs. DISTT MECHANICAL ENGINEER NORTH EAST FRONTIER RAILWAYS
March 27, 1973
MOHAN LAL Vs. STATE OF RAJASTHAN
November 21, 1973
MOHANDAS LALWANI Vs. STATE OF MADHYA PRADESH
September 11, 1973
MOHINDER SINGH Vs. DELHI ADMINISTRATION
January 10, 1973
MOHINDER SINGH JAGGI Vs. DATARAM JAGANNATH
October 11, 1973
MOLAR Vs. STATE OF HARYANA
April 26, 1973
MOOSA S MADHA AND AZAM S MADHA Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA
February 6, 1973
MRINAL ROY Vs. STATE OF WEST BENGAL
September 6, 1973
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. B R S T WORKERS UNION
January 12, 1973
MUNICIPAL COUNCIL BHOPAL Vs. SINDHI SAHITI MULTIPURPOSE TRANSPORT CO OP SOCIETY LIMITED
July 24, 1973
MUSTAQ AHMEDMOHMEDHUSSAIN MUKHTAR HUSSAIN ALI HUSSAIN Vs. STATE OF GUJARAT
March 13, 1973
MYSORE STATE ROAD TRANSPORT CORPORATION BANGALORE MYSORE STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. S K ATHANI:THE PRESIDING OFFICER LABOUR COURT HUBLI
August 8, 1973
NABA KUMAR DAS Vs. STATE OF WEST BENGAL
November 14, 1973
NAGINDAS RAMDAS Vs. DALPATRAM ICHHARAM ALIAS BRIJRAM
November 30, 1973
NAND KISHORE PRASAD Vs. STATE OF BIHAR
April 10, 1973
NARAYAN BHONDEO PIMPUTKAR Vs. LAXMAN PURSHOTTAM PIMPUTKAR
October 30, 1973
NARAYANAN SANKARAN MOOSS Vs. STATE OF KERALA
October 12, 1973
NARENDRA SWARUP BHATNAGAR Vs. STATE OF RAJASTHAN
December 10, 1973
NASEEM AHMED Vs. DELHI ADMINISTRATION
December 12, 1973
NATHUSINGH Vs. STATE OF MADHYA PRADESH
October 15, 1973
NATIONAL IRON AND STEEL CO LIMITED Vs. WORKMEN
March 1, 1973
NAVNIT LAL MANILAL BHAT Vs. UNION OF INDIA
March 7, 1973
NETI SREERAMULU Vs. STATE OF ANDHRA PRADESH
April 2, 1973
NIRMAL ENEM HORO Vs. JAHAN ARA JAIPAL SINGH
April 26, 1973
O RM M SP SV P PANCHANATHAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS
March 6, 1973
OFFICIAL LIQUIDATOR SUPREME BANK LIMITED Vs. P A TENDOLKAR
January 19, 1973
OFFICIAL TRUSTEE OF WEST BENGAL FOR TRUST OF CHITRA DASSI Vs. G I T WEST BENGAL CALCUTTA
December 4, 1973
OM PRAKASH Vs. STATE OF UTTAR PRADESH
December 14, 1973
OUSU VARGHESE Vs. STATE OF KERALA
December 17, 1973
OYAMI AYATU Vs. STATE OF MADHYA PRADESH
August 20, 1973
P MALAICHAMI Vs. M ANDI AMBALAM
April 18, 1973
P PALANISWAMI Vs. RAM POPULAR SERVICE PRIVATE LIMITED
December 3, 1973
PANDIT LAKSHMI KANT JHA Vs. COMMISSIONER OF WEALTH TAX BIHAR AND ORISSA
April 16, 1973
PANNALAL Vs. DEPUTY COMMISSIONER BHANDARA
February 23, 1973
PARKASH CHAND KHURANA Vs. HARNAM SINGH
March 28, 1973
PARMESHWARI PRASAD GUPTA Vs. UNION OF INDIA
August 2, 1973
PATEL INDIA PRIVATE LIMITED Vs. UNION OF INDIA
March 28, 1973
PATIRAJI Vs. MAMTA
March 15, 1973
PHOOL RANI Vs. NAUBAT RAI AHLUWALIA
March 14, 1973
PILANI INVESTMENT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL
January 9, 1973
PODAR MILLS LIMITED Vs. BHAGWAN SINGH
April 25, 1973
POORAN MAL SHRI HANUMAN PERSHAD GANERWALA JAGAT RAM MAGO RAMJI DAS SHARMA Vs. DIRECTOR OF INSPECTION INVESTIGA TION NEW DELHI:DIRECTOR OF INSPECTION NEW DELHI:SHRI R N LIMAYA:SHRI R N LIMAYA
December 14, 1973
PRABHU DAYAL DEORAH RAJ KUMAR DEORAH Vs. DISTRICT MAGISTRATE KAMRUP:DISTRICT MAGISTRATE KAMRUP
October 11, 1973
PRAVARA SAHAKARI SAKHAR KARKHANA LIMITED Vs. COMMISSIONER OF INCOME TAX POONA
April 16, 1973
PREM DATTA GAUTAM Vs. STATE OF UTTAR PRADESH
August 23, 1973
PRESIDENT OF BLHAR STATE BOARD OF HINDU RELIGIOUS TRUSTS PRESIDENT OF BIHAR STATE BOARD OF HINDU RELIGIOUS TRUST Vs. NALINI GHOUDHARI:MAHANT RAMANAND DAS
August 23, 1973
PRINCE MUFFAKHAM JAH BAHADUR Vs. COMMISSIONER OF EXPENDITURE TAX HYDERABAD
March 9, 1973
PUKHRAJ Vs. STATE OF RAJASTHAN
August 29, 1973
PURSHOTTAM LAL Vs. UNION OF INDIA
February 21, 1973
PYARALI K TEJANI Vs. MAHADEO RAMCHANDRA DANGE
October 31, 1973
QUDRAT ULLAH Vs. MUNICIPAL BOARD BAREILLY
November 29, 1973
R CHANDRAN Vs. M V MARAPPAN
April 23, 1973
R G SHARMA Vs. CHIEF SECRETARY GOVERNMENT OF MADHYA PRADESH BHOPAL
April 25, 1973
R N GANEKAR AND COMPANY Vs. HINDUSTAN WIRES LIMITED
November 29, 1973
RADHEY KRISHAN SINGH Vs. SHIVA SHANKAR SINGH
July 30, 1973
RAGHUNATH Vs. STATE OF UTTAR PRADESH
January 23, 1973
RAGHUNATH PRASAD PODDAR Vs. COMMISSIONER OF INCOME TAX CALCUTTA
April 25, 1973
RAJ PAL BHIRARAM Vs. STATE OF MAHARASHTRA
November 13, 1973
RAJA JAGDISH PRATAP SAHI Vs. STATE OF UTTAR PRADESH
February 13, 1973
RAJENDER SINGH Vs. SANTA SINGH
August 16, 1973
RAJENDRAPAUL RAMASARAN DASS SHARMA Vs. STATE OF MAHARASHTRA
February 23, 1973
RAM AUTAR LAL JAIN Vs. MINISTER OF TRANSPORT
November 28, 1973
RAM JAG Vs. STATE OF UTTAR PRADESH
December 21, 1973
RAM LAL Vs. PIARA LAL GOBINDRAM
May 3, 1973
RAM NARAIN Vs. STATE OF RAJASTHAN
January 31, 1973
RAM PRAKASH Vs. MOHAMMAD ALI KHAN DEAD
April 4, 1973
RAM PRASAD Vs. STATE OF UTTAR PRADESH
September 17, 1973
RAM PUJAN Vs. STATE OF UTTAR PRADESH
July 25, 1973
RAM PUKAR THAKUR Vs. STATE OF BIHAR
November 29, 1973
RAMA SUGAR INDUSTRIES LIMITED THE ANDHRA SUGARS LIMITED Vs. STATE OF ANDHRA PRADESH
December 17, 1973
RAMACHANDRAIAH Vs. LAND ACQUISITION OFFICER SAGAR
January 9, 1973
RAMAMOHAN MOTOR SERVICE Vs. COMMISSIONER OF INCOME TAX HYDERABAD
April 11, 1973
RAMANLALBHOGILAL SHAH Vs. D K GUHA
January 24, 1973
RAMASHANKAR KAUSHIK Vs. ELECTION COMMISSION OF INDIA
November 14, 1973
RAMCHANDRA SHANKAR DEODHAP Vs. STATE OF MAHARASHTRA
November 12, 1973
RAMESHWAR Vs. STATE OF UTTAR PRADESH
January 30, 1973
RAMJAS Vs. STATE OF UTTAR PRADESH
April 17, 1973
RAMNARAIN Vs. STATE OF UTTAR PRADESH
April 5, 1973
RAMNARESH PANDEY Vs. STATE OF MADHYA PRADESH
September 28, 1973
RANBIR Vs. STATE OF PUNJAB
April 26, 1973
RANCHOD MATHUR WASAWA Vs. STATE OF GUJARAT
October 15, 1973
RASHEED BEG Vs. STATE OF MADHYA PRADESH
November 20, 1973
RATAN LAL GOENKA Vs. MADHAB PRASAD GOENKA
April 23, 1973
RATTAN LAL GUPTA SURAJ BHAN HARISH CHANDRA MESSRS BHUMARGYATAYAT Vs. SURAJ BHAN:THE STATE TRANSPORT AUTHORITY:THE STATE TRANSPORT APPELLATE TRIBUNAL:THE STATE TRANSPORT APPELLATE TRIBUNAL U P
November 29, 1973
RAVAL AND CO Vs. K G RAMACHANDRAN
December 11, 1973
REGISTRAR OF HIGH COURT OF MADHYA PRADESH Vs. B A NIGAM
April 3, 1973
REV FR K C ALEXANDER Vs. STATE OF KERALA
August 16, 1973
RITA KUMAR SURESH ELWADHI Vs. UNION OF INDIA
January 24, 1973
ROOP SINGH Vs. STATE OF PUNJAB
August 28, 1973
ROSY JACOB Vs. JACOB A CHAKRAMAKKAL
April 5, 1973
RUTTA PEDDA NARASAREDDY Vs. SUGHRA BEGUM
July 27, 1973
S K IBRAHIM Vs. STATE OF WEST BENGAL
December 19, 1973
S P WATEL S P WATEL Vs. STATE OF UTTAR PRADESH :BHAGWAT DAYAL
March 28, 1973
S PARTHASARATHI Vs. STATE OF ANDHRA PRADESH
September 20, 1973
SAKAL DEEP SAHAI SRIVASTAVA Vs. UNION OF INDIA
November 27, 1973
SALES TAX OFFICER NAVGAON Vs. TIMBER AND FUEL CORPORATION
February 22, 1973
SAMBHA JA KRISHAN JI Vs. STATE OR MAHARASHTRA
November 13, 1973
SAMBHU NATH SARKAR Vs. STATE OF WEST BENGAL
April 19, 1973
SAMSON HYAM KEMKAR Vs. STATE OF MAHARASHTRA
September 20, 1973
SANTOKH SINGH Vs. IZHAR HUSSAIN
April 25, 1973
SANTOKH SINGH Vs. DELHI ADMINISTRATION
February 20, 1973
SAPPANI MOHAMED MOHIDEEN Vs. R V SETHUSUBRAMANIA PILLAI
December 7, 1973
SARASPUR MILLS COMPANY LIMITED Vs. RAMANLAL CHIMANLAL
April 12, 1973
SARDARILAL Vs. UNION OF INDIA
October 9, 1973
SARUPURI NARAYANAMMA Vs. KADIYALAVENKATASUBBAIAH
April 4, 1973
SAT KUMAR Vs. STATE OF HARYANA
November 23, 1973
SATYA BRATA GHOSE Vs. ARIF ALI DISTRICT MAGISTRATE SIBASAGAR JORHAT
November 15, 1973
SATYA NARAIN Vs. DHUJA RAM
December 21, 1973
SATYANARAYANA SINHA Vs. S LAL AND COMPANY PRIVATE LIMITED
September 10, 1973
SAXBY AND FARMER INDIA PRIVATE LIMITED Vs. THEIR WORKMEN
March 29, 1973
SESAMMA PHILLIP Vs. P PHILLIP
January 18, 1973
SHADI LAL GUPTA Vs. STATE OF PUNJAB
March 7, 1973
SHAMSHER SINGH Vs. RAJINDER PRASHAD
August 3, 1973
SHEW KISSEN BHATTAR Vs. COMMISSIONER OF INCOME TAX CALCUTTA
March 5, 1973
SHIVAJI SAHABRAO BOBADE Vs. STATE OF MAHARASHTRA
August 27, 1973
SHUDHAKARBHANAJICHAVAN Vs. STATE OF MAHARASHTRA
April 26, 1973
SHYAM NIRANJAN DUBEY Vs. STATE OF UTTAR PRADESH
December 18, 1973
SILVER JUBILEE TAILORING HOUSE Vs. CHIEF INSPECTOR OF SHOPS AND ESTABLISHMENTS
September 25, 1973
SIRSI MUNICIPALITY Vs. CEGELIA KOM FRANCIS TELLIS
January 18, 1973
SITA RAM SUGAR GO LIMITED Vs. PRESIDING OFFICER LABOUR COURT
April 24, 1973
SOHAN LAL SOHAN LAL SOHAN LAL Vs. AMIN CHAND AND SONS:SHIV DAYAL:AMIN CHAND AND SONS
August 22, 1973
STATE OF ANDHRA PRADESH Vs. ANDHRA PROVINCIAL POTTERIES LIMITED
August 17, 1973
STATE OF ANDHRA PRADESH Vs. S M K PARASURAMA GURUKUL
May 3, 1973
STATE OF ANDHRA PRADESH Vs. NARAYANA VELUR BEEDL MANUFACTURING FACTORY
March 26, 1973
STATE OF BIHAR Vs. BHAGIRATH SHARMA
April 9, 1973
STATE OF BIHAR PASHUPATI SINGH Vs. PASHUPATI SINGH:STATE OF BIHAR
September 24, 1973
STATE OF GUJARAT Vs. C G DESAI
November 13, 1973
STATE OF GUJARAT Vs. YAKUB IBRAHIM
December 3, 1973
STATE OF HARYANA Vs. SUBASH CHANDER MARWAHA
May 2, 1973
STATE OF JAMMU AND KASHMIR Vs. TRILOKI NATH KHOSA
September 26, 1973
STATE OF KERALA AMALGAMATED MALABAR ESTATE PRIVATE LIMITED Vs. GWALIOR RAYON SILK MANUFACTURING WVG CO LTD
September 18, 1973
STATE OF MADHYA PRADESH Vs. FIRM GOBARDHAN DASS KAILASH NATH
March 7, 1973
STATE OF MADRAS Vs. REV BROTHER JOSEPH
August 3, 1973
STATE OF MAHARASHTRA Vs. LAXMAN CHIMAN NAIK:
August 2, 1973
STATE OF MAHARASHTRA Vs. KAMANI EMPLOYEES UNION
April 27, 1973
STATE OF MYSORE Vs. R V BIDAP
September 3, 1973
STATE OF MYSORE Vs. K G JAGANNATH
March 27, 1973
STATE OF MYSORE Vs. H D KOLKAR
October 10, 1973
STATE OF PUNJAB Vs. SOHAN SINGH
November 16, 1973
STATE OF PUNJAB Vs. KHAN CHAND: RAM CHANDER JAGDISH CHANDER
December 17, 1973
STATE OF PUNJAB Vs. JOGINDER SINGH
March 12, 1973
STATE OF PUNJAB Vs. SUCHA SINGH
September 3, 1973
STATE OF PUNJAB Vs. JAGIR SINGH BALJIT SINGH AND KARAM SINGH
August 6, 1973
STATE OF PUNJAB Vs. S P SHARMA:HARBANT SINGH
July 27, 1973
STATE OF PUNJAB Vs. GANDHARA TRANSPORT COMPANY PRIVATE LIMITED
April 26, 1973
STATE OF RAJASTHAN Vs. TARACHAND JAIN
May 1, 1973
STATE OF RAJASTHAN Vs. RAJENDER SINGH
May 4, 1973
STATE OF RAJASTHAN Vs. SAJJANLAL PANJAWAT
December 14, 1973
STATE OF TAMIL NADU Vs. SITOLAKSHMI MILLS:LONDON RUBBER CO INDIA LIMITED :MULLER AND PHILIPS PRIVATE LIMITED
December 21, 1973
STATE OF UTTAR PRADESH Vs. BANSI DHAR
December 11, 1973
STATE OF UTTAR PRADESH Vs. HARI PRASAD
December 6, 1973
STATE OF UTTAR PRADESH Vs. SUGHAR SINGH
November 22, 1973
STATE OF UTTAR PRADESH Vs. ANAND SWARUP
November 6, 1973
STATE OF UTTAR PRADESH Vs. KORES INDIA LIMITED
October 18, 1973
STATE OF UTTAR PRADESH Vs. JANKI SARAN KAILASH CHANDRA
April 23, 1973
STATE OF UTTAR PRADESH Vs. ZAHOOR AHMAD
August 8, 1973
STATE OF UTTAR PRADESH Vs. DYER MEAKIN BREWERIES LIMITED
March 8, 1973
STATE OF UTTAR PRADESH Vs. KAILASH NATH AGARWAL
March 16, 1973
STATE OF UTTAR PRADESH Vs. ANNAPURNA BISCUIT MANUFACTURING CO
April 16, 1973
STATE OF UTTAR PRADESH Vs. IFTIKHAR KHAN
January 15, 1973
STATE OF UTTAR PRADESH Vs. PARAS NATH SINGH
January 15, 1973
STATK OF TAMIL NADU Vs. K A KAMUDU CHETTIAR AND CO
February 22, 1973
SUBA SINGH Vs. MAHENDRA SINGH
October 12, 1973
SUBBIAHTHEVAR Vs. STATE OF TAMIL NADU
January 10, 1973
SUDHIR KUMAR MUKHERJEE AND SHAM LAL SHAW Vs. STATE OF WEST BENGAL
September 24, 1973
SUKH RAM Vs. STATE OFU P
November 28, 1973
SULTAN AHMED Vs. STATE OF BIHAR
September 28, 1973
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. BIRENDRA CHANDRA CHAKRAVARTY
November 17, 1973
SWARAJYA LAKSHMI Vs. G G PADMA RAO
October 19, 1973
T GOVINDARAJA MUDALIAR Vs. STATE OF TAMIL NADU
January 9, 1973
TARLOK SINGH GURDIAL SINGH Vs. STATE OF PUNJAB
July 30, 1973
TATA IRON AND STEEL COMPANY LIMITED Vs. THEIR WORKMEN
April 27, 1973
THAKARDA LALAJI GAMAJI Vs. STATE OF GUJARAT
November 22, 1973
THAKKER KESHAVLAL MOHANLAL Vs. PAREKH AMRUTLAL HARILAL
February 19, 1973
THAKORLAL D VADGAMA Vs. STATE OF GUJARAT
May 2, 1973
THAKUR DONGAR SINGH Vs. LADLI PRASAD BHARGAVA
May 4, 1973
THAKUR JAINARAIN SINGH Vs. STATE OF MADHYA PRADESH
August 14, 1973
TIKA Vs. STATE OF UTTAR PRADESH
November 12, 1973
TRIMBAK NARAYAN HARDAS Vs. BABULAL MOTAJI
April 12, 1973
U P STATE ELECTRICITY BOARD LUCKNOW Vs. OFFICIAL LIQUIDATOR LOWER GANGES JAMUNA ELECTRICITY DISTRIBUTING COMPANY LIMITED
May 1, 1973
UNION OF INDIA Vs. MAJ I C LALA
March 29, 1973
UNION OF INDIA Vs. MODI INDUSTRIES LIMITED
March 30, 1973
UNION OF INDIA Vs. RAMPUR DISTILLERY AND CHEMICAL COMPANY LIMITED
February 20, 1973
UNION OF INDIA OWNER OF THE EASTERN RAILWAY Vs. COMMISSIONER OF SAHIBGANJ MUNICIPALITY
February 22, 1973
UNION OF INDIA STATE OF UTTAR PRADESH Vs. MOHAN LAL KAPOOR:K N MISRA
September 26, 1973
UNION OF INDIA W H DESHMUKH Vs. G R PRABHAVALKAR:GOPAL RAMGHANDRA
March 16, 1973
UNIVERSITY OF KASHMIR Vs. MOHAMMAD YASIN
November 5, 1973
UNIVERSITY OF RAJASTHAN JAIPUR Vs. ROSHAN LAL SETH
December 14, 1973
UTTAR PRADESH CO OPERATIVE FEDERATION UTTAR PRADESH CO OPERATIVE FEDERATION LIMITED Vs. STATE OF UTTAR PRADESH
January 19, 1973
V K BHATT INSPECTOR EMPLOYEES PROVIDENT FUND AHMEDABAD Vs. M S ALLWIN CONCRET^ BLOCKS AND TII ES MFG CO
November 30, 1973
V N KAMDAR Vs. MUNICIPAL CORPORATION OF DELHI
May 1, 1973
V NAGAPPA Vs. IRON ORE MINES CESS COMMISSIONER
April 10, 1973
VEERPAL SINGH Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES MEERUT
January 23, 1973
VEERPAL SINGH SHRI YOGRAJ SINGH Vs. REGISTRAR CO OPERATIVE SOCIETIES U P:THE REGISTRAR CO OPERATIVE SOCIETIES U P
January 22, 1973
VIJAY KUMAR Vs. RAGHBIR SINGH ANOKH SINGH
May 22, 1973
VIJAY KUMAR Vs. STATE OF PUNJAB
December 14, 1973
VIRUMAL MULCHAND Vs. STATE OF GUJARAT
September 21, 1973
WASTING HOUSE SAXBY FARMER Vs. WORKMEN
April 11, 1973
WESTERN INDIA MATCH COMPANY LIMITED Vs. WORKMEN
August 20, 1973
WOOLCOMBERS OF INDIA LIMITED Vs. WOOLCOMBERS WORKERS UNION
August 27, 1973
WORKMEN Vs. MANAGEMENT OF DUNLOP RUBBER COMPANY OF INDIA LIMITED
May 4, 1973
WORKMEN Vs. MANAGEMENT OF SIJUA JHERRIAH ELECTRIC SUPPLY COMPANY LIMITED
September 25, 1973
WORKMEN OF CALCUTTA DOCK LABOUR BOARD EMPLOYERS IN RELATION `TO CLACUTTA DOCK LABOUR BORARD Vs. EMPLOYERS IN RELATION TO CALCUTTA DOCK LABOUR BOARD:WORKMEN OF CALCUTTA DOCK LABOUR BORARD
April 30, 1973
WORKMEN OF CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED Vs. CALCUTTA ELECTRIC SUPPLY CORPORA TION LIMITED
May 1, 1973
WORKMEN OF FIRESTONE TYRE RUBBER CO OF INDIA PRIVATE LIMITED DR GENERAL MANAGER LARSEN AND TOUBRO LIMITED MANAGER LARSEN AND TOUBRO LIMITED BOMBAY GODFREY PHILLIPS INDIA LIMITED Vs. MANAGEMENT:SHEIKH ISMAIL MOHAMED:K P GANGHARE:MANIK VASUDEO
March 6, 1973
WORKMEN OF GOVERNMENT SILK WEAVING FACTORY MYSORE Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL BANGALORE
April 23, 1973
WORKMEN OF H M T Vs. PRESIDING OFFICER NATIONAL TRIBUNAL CALCUTTA
April 3, 1973
WORKMEN OF SWADESHI COTTON MILLS COMPANY LIMITED Vs. SWADESHI COTTON M ILLS COMPANY LIMITED
May 1, 1973