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Case Index
Title
Date
A P V ENGINEERING CO Vs. STATE OF J&K
July 23, 1963
AB GANI MALIK Vs. MALA HABIB
July 29, 1963
AB KARIM MIR Vs. MALA AZIZ
July 10, 1963
AB RAZAK MAKAI Vs. SAMAD KUCHAY
October 4, 1963
ABDUL AHAD LONE Vs. STATE
August 1, 1963
ABDULLAH DAR Vs. NOORI
November 18, 1963
AKBAR HYDERY Vs. UNIVERSITY OF JAMMU & KASHMIR
July 3, 1963
ALI MALIK Vs. ALI BHAT
July 4, 1963
AMMAR DEVI Vs. L HEM RAJ
January 5, 1963
CHAIRMAN, TOWN AREA Vs. GH MUSTAFA SHAH
September 5, 1963
CHAND Vs. TRIPAT SINGH
April 29, 1963
D N GANJU Vs. STATE OF J&K
June 17, 1963
DAYAWANTI Vs. LACHMAN DAS
April 11, 1963
FATEH SHAH Vs. BEGA
October 8, 1963
GH AHMAD GILKAR Vs. DEWAN SOMESHWAR NATH MADAN
September 12, 1963
GHULAM AHMAD SOFI Vs. KH GHUIAM MOHD
July 9, 1963
HAJEE ABDUL REHMAN Vs. GULAM NABI
June 21, 1963
HAJI MAHDA BHAT Vs. AHAD MIR
August 14, 1963
HAKIM SINGH Vs. DY CUSTODIAN GENERAL
March 14, 1963
HAMID SHEIKH Vs. NAZIR DAR
August 16, 1963
HANS RAJ Vs. STATE
October 10, 1963
HATIM KHAN AND ORS. Vs. STATE
May 20, 1963
HIRA LAL Vs. BODH RAJ
January 14, 1963
INDERJEET SINGH Vs. KRISHEN LAL
April 24, 1963
JAI RAM Vs. BHAGAT RAM
January 5, 1963
KHIZAR MOHD Vs. INCOME TAX COMMISSIONER
September 24, 1963
KISHAN SINGH Vs. MOHD SHAFI
October 18, 1963
L RAGHUNATH DAS Vs. M SANT SHAH
December 27, 1963
LAL CHAND Vs. SHIV RAM AND ORS.
May 4, 1963
MAQBOOL ALI Vs. FINANCIAL COMMISSIONER, J&K GOVT
August 27, 1963
MOHD SHAFI QURESHI Vs. DISTRICT MAGISTRATE, SRINAGAR
October 7, 1963
MOOL RAJ Vs. STATE
April 19, 1963
MST. GULAB BIBI AND ANR. Vs. SMT. SHAKUNTALA DEVI AND ORS.
September 10, 1963
MUMTAZ BEGUM Vs. AMAN ULLAH KHAN
August 28, 1963
MUNICIPAL COUNCIL Vs. L. BARKAT RAM ASANAND
April 9, 1963
NABU MIR Vs. SESSIONS JUDGE, JAMMU
May 4, 1963
NIZAM-UD-DIN AND ORS. Vs. STATE
March 25, 1963
PIR GHULAM SHAH Vs. PIR MEERAJUDDIN
May 23, 1963
PT JANKI NATH ZUTSHI Vs. GH QADIR MIR
September 4, 1963
QADIR BHAT Vs. STATE
October 4, 1963
RAM SARAN Vs. RAMDAS
May 3, 1963
RANJIT SINGH Vs. SHIV RAM
October 16, 1963
S HARNAM SINGH Vs. MOHAN LAL
December 16, 1963
SACHDEV SHARMA Vs. UNION OF INDIA
September 10, 1963
SALAM RATHER Vs. MOHD GANI
July 9, 1963
SHIV RAM Vs. LAL CHAND
September 16, 1963
SHIV RAM Vs. LAL CHAND
May 4, 1963
STATE Vs. SHEIKH MOHAMAD ABDULLAH
December 31, 1963
STATE Vs. PIR MOHD MAQBOOL YALGAML
March 13, 1963
TARA CHAND Vs. MEHTA DURGA DASS
January 15, 1963
TIMBER PVT LTD Vs. CHANDU LAL
January 2, 1963
UNION OF INDIA Vs. LAKSHMI ICE FACTORY
June 25, 1963
UNION OF INDIA Vs. SATYA DEVI
January 7, 1963
USTA KHALIK KHAR Vs. GHULAM MOHAMAD BHAT
August 22, 1963
WALI GANAI Vs. GH AHMAD GANAI
August 8, 1963
WAZIR LACHMAN DAS Vs. STATE OF J&K
May 2, 1963