Case Index

Title
Date
ABDUL HAQUE Vs. STATE OF WEST BENGAL
May 10, 1963
ABDUR RAHMAN MUTWALLI Vs. COMMISSIONER OF WAKFS
November 20, 1963
ABHARAN CHANDRA SAHA Vs. SANAT KUMAR SEN
November 27, 1963
AGARWAL TRADING CORPORATION Vs. ASST COLLECTOR OF CUSTOMS
December 9, 1963
AGNES CECILLIA GOME GANNON Vs. LANCELOT ASHLEY GOME
May 24, 1963
ALBERT DAVID LTD Vs. UNION OF INDIA
November 13, 1963
ALOKA GHOSH Vs. CORPORATION OF CALCUTTA
April 29, 1963
AMIYA GOPAL HAZRA Vs. LAND REQUISITION COLLECTOR
December 20, 1963
ANIL KUMAR KUNDU Vs. COMMISSIONER OF INCOME TAX
July 24, 1963
ANNAPURNA OIL MILLS Vs. ASSISTANT COLLECTOR OF C EX , CALCUTTA
May 3, 1963
ASIAN TOOL AND PLASTIC CO Vs. COMMISSIONER OF INCOME TAX
April 24, 1963
ASSOCIATED ELECTRICAL INDUSTRIES INDIA P LTD Vs. COMMERCIAL TAX OFFICER
April 5, 1963
ASWINI KUMAR PAN Vs. PARIMAL DEBI
March 4, 1963
BACHHA TEWARI Vs. DIVISIONAL FOREST OFFICER WEST MIDNAPORE DIVISION
February 25, 1963
BAIDYNATH BANERJEE Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
December 11, 1963
BALAI CHANDRA SAHA Vs. BISWANATH SAHA
March 19, 1963
BAMA CHARAN DE Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
December 2, 1963
BANK OF CHINA Vs. STATE
July 9, 1963
BENGAL BOX MANUFACTURING COMPANY Vs. SECOND INDUSTRIAL TRIBUNAL
March 28, 1963
BENGAL JUTE MILL CO. LTD. Vs. LALCHAND DUGAR
February 4, 1963
BENGAL MOTION PICTURES EMPLOYEES UNION CALCUTTA Vs. KOHINOOR PICTURES PRIVATE LTD
August 14, 1963
BENUKAR MAHATA Vs. STATE OF WEST BENGAL
March 27, 1963
BHABESH KUMAR PAUL Vs. STATE
April 10, 1963
BHARAT HANDICRAFTS PRIVATE LTD Vs. STANDARD BRANDS LTD
June 20, 1963
BIJOY KRISHNA DEY Vs. SUB DIVISIONAL LAND REFORMS OFFICER
April 23, 1963
BILBA PAPER PRIVATE LTD Vs. P BARMAN
June 14, 1963
BINOY KUMAR MOULIK Vs. PRESIDENCY POST MASTER
March 21, 1963
BIRDS INVESTMENTS LTD Vs. COMMISSIONER OF INCOME TAX
July 23, 1963
BIRLA BROTHERS PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
July 18, 1963
BISWABANI PRIVATE LTD. Vs. SANTOSH KUMAR DUTTA
August 14, 1963
BRAHMASWAOOP GUPTA Vs. DIWAN CHAND MINOTRA
May 28, 1963
BRAHMO SAMAJ EDUCATIONAL SOCIETY Vs. WEST BENGAL COLLEGE EMPLOYEE ASSOCIATION
July 5, 1963
BYOMKESH DE Vs. CONTROLLER OF TELEGRAPH STORES
April 1, 1963
CALCUTTA CREDIT CORPORATION LTD Vs. HIS ROYAL HIGHNESS PRINCE PETER OF GREECE
September 19, 1963
CHAIRMAN RISHRA MUNICIPALITY Vs. STATE OF WEST BENGAL
May 14, 1963
CHAMPA BIBI Vs. PANCHIRAM NAHATA SIVA BIGRAHA
January 8, 1963
CHANDI CHARAN DUTTA Vs. BHABATARAN DEY
May 2, 1963
CHATURBHUJ SOHANLAL Vs. CLIVE MILLS CO LTD
July 30, 1963
CHHAYA DEBI Vs. LAHORIRAM PRASHAR
June 14, 1963
COLLECTOR OF C EX & LAND CUSTOMS Vs. BRINDABAN ADHIKARY
December 4, 1963
COLLECTOR OF CUSTOMS Vs. CALCUTTA CYCLE SYNDICATE
November 27, 1963
COMMISSIONER FOR THE PORT OF CALCUTTA Vs. ABDUL RAHIM OOSMAN AND CO
November 21, 1963
COMMISSIONER OF INCOME TAX Vs. JOGENDRA NATH NASKAR
April 5, 1963
COMMISSIONER OF INCOME TAX Vs. P C RAY AND CO INDIA LTD
January 4, 1963
COMMISSIONER OF INCOME TAX Vs. BIDHU BHUSAN SARCAR
February 7, 1963
COMMISSIONER OF INCOME TAX Vs. JOGTA COAL CO LTD
May 3, 1963
COMMISSIONER OF INCOME TAX Vs. J THOMAS AND CO LTD
June 28, 1963
COMMISSIONER OF INCOME TAX Vs. J K EASTERN INDUSTRIES P LTD
June 19, 1963
COMMISSIONER OF INCOME TAX Vs. ALLAHABAD BANK LTD
December 17, 1963
COMMISSIONER OF INCOME TAX CALCUTTA Vs. ASSOCIATED CLOTHIERS LTD
February 5, 1963
COMMISSIONERS FOR THE PORT OF CALCUTTA Vs. GENERAL TRADING CORPORATION LTD
September 19, 1963
COMMISSIONERS OF DARJEELING MUNICIPALITY Vs. RATANLAL BRAHMIN
August 7, 1963
CORPORATION OF CALCUTTA Vs. ROYAL CALCUTTA GOLF CLUB
August 8, 1963
DEPUTY COLLECTOR OF CUSTOMS Vs. RAMCHAND JAGADISH CHAND
July 11, 1963
DILIP KUMAR MUKHERJEE Vs. COMMERCIAL TAX OFFICER
March 28, 1963
DISTRICT CONTROLLER OF STORES EASTERN RAILWAY LILOOAH HOWRAH Vs. RAM GOBINDA
April 24, 1963
DULIN CHAND DUTTA Vs. RENUKA BANERJEE
September 9, 1963
DURGA DEVI Vs. BHAGWANDAS JAYSWAL
July 2, 1963
E S OLPADVALA Vs. COMMISSIONER OF INCOME TAX
July 26, 1963
EAST INDIA COMMERCIAL CO PVT LTD Vs. COMMISSIONER OF INCOME TAX
April 11, 1963
EAST INDIAN RAILWAY EMPLOYEES' CO-OPERATIVE CREDIT SOCIETY LTD Vs. ARBITRATOR AND DISTRICT AUDITOR, CO-OPERATIVE CREDIT SOCIETIES
January 10, 1963
EMERALD PRINTING WORKS LTD Vs. STATE
June 19, 1963
F. S. SECURITIES LTD. Vs. INLAND REVENUE COMMISSIONERS
March 18, 1963
FARBENFABRIKEN BAYER AKTIENGESELLSCHAFT Vs. JOINT CONTROLLER OF PATENTS AND DESIGNS
February 20, 1963
FUEL SUPPLY CO Vs. COMMISSIONER OF INCOME TAX
December 6, 1963
G T R CO PRIVATE LTD Vs. CERTIFICATE OFFICER 24 PARGANAS
December 3, 1963
GIRIJA SHANKAR SEN GUPTA Vs. ZONAL MANAGER EASTERN ZONE LIFE INSURANCE CORPORATION OF INDIA
June 12, 1963
GOBINDA SHAW Vs. BIBHISHAN SINGH PODDAR ALIAS BHABIKHAN SINGH PODDAR
August 6, 1963
GOKULANANDA ROY Vs. PRESIDENT DISTRICT SCHOOL BOARD BURDWAN
April 9, 1963
GOLAM MOHIUDDIN Vs. STATE OF WEST BENGAL
December 3, 1963
GOLAM RASUL Vs. PUBLIC SERVICE COMMISSION
March 6, 1963
GOPAL CHANDRA PANDA Vs. COMMERCIAL TAX OFFICER
April 1, 1963
GOPAL CHANDRA SEN Vs. INCOME TAX OFFICER
February 20, 1963
GRAHAMS TRADING COMPANY INDIA LTD Vs. SECOND INDUSTRIAL TRIBUNAL
February 8, 1963
GURU CHARAN BANERJEE Vs. BURDWAN PARLIAMENTARY CONSTITUENCY
December 9, 1963
GURU CHARAN BENERJEE AND ANR. Vs. RETURNING OFFICER OF NO. 34, BURDWAN PARLIAMENTARY CONSTITUENCY.
December 9, 1963
GURU GOBINDA BASU Vs. SANKARI PROSAD GHOSAL
January 3, 1963
H K SAHA Vs. STATE
December 23, 1963
HARENDRA KRISHNA MOOKERJEE Vs. STATE OF WEST BENGAL
June 27, 1963
HARIDAS MUNDRA Vs. STATE
May 7, 1963
HEMANTA KUMAR BHATTACHARJEE Vs. SUPERINTENDENT OF POST OFFICES
November 28, 1963
HIRACHAND VASTARAM Vs. COMMISSIONER OF INCOME TAX
January 24, 1963
HOOGHLY MILLS COMPANY LTD Vs. FIFTH INDUSTRIAL TRIBUNAL
February 7, 1963
HRISHIKESH MITTER Vs. STATE OF WEST BENGAL
February 14, 1963
HUMAYUN PROPERTIES LTD Vs. FERRAZZINIS PRIVATE LTD
February 19, 1963
INDIA ELECTRIC WORKS LTD Vs. JAMES MANTOSH
April 11, 1963
INDIAN CITY PROPERTIES LTD Vs. COMMISSIONER OF INCOME TAX
September 19, 1963
INDIAN IRON AND STEEL CO LTD Vs. TREOGI NATH
July 22, 1963
INDIAN STEEL AND WIRE PRODUCTS LTD Vs. STATE OF WEST BENGAL
July 28, 1963
ISWAR SINGH KRIPAL SINGH AND CO Vs. KIRON CHANDRA ROY
September 3, 1963
JAGADISH CHANDRA BASACK Vs. GOPAL CHANDRA
April 29, 1963
JAGADISH SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
May 23, 1963
JAGANNATH SINGH Vs. REGIONAL DIRECTOR FOOD GOVT OF INDIA
June 24, 1963
JAGDISHPRASAD PANNALAL AND CO Vs. INDIA STEAMSHIP CO LTD
February 25, 1963
JAJNESWAR MAJUMDAR Vs. PANCHANAN POREY
January 8, 1963
JATINDRA MOHAN SAHA Vs. ASST DIRECTOR NURSING DIRECTORATE OF HEALTH SERVICES
February 6, 1963
JATINDRA NATH MAITY Vs. RASMONI MAHAPATRA
July 22, 1963
JAWALA PROSAD SINGH Vs. GENERAL MANAGER EASTERN RAILWAY
July 3, 1963
JAYANTILAL OJHA AND CO Vs. DALHOUSIE PROPERTIES LTD
September 9, 1963
JESWANI AND CO Vs. CORPORATION OF CALCUTTA
February 12, 1963
JIBANESWAR BOSE Vs. A B MUKHERJEE
September 16, 1963
JITENDRA NATH BHOSE Vs. RADHARANI BOSU
June 25, 1963
JOTI JIBAN GHOSH Vs. STATE
May 28, 1963
JUDHISTIR KODEL Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
May 3, 1963
JUGGILAL KAMLAPAT Vs. SEW CHAND BAGRI
March 21, 1963
JYOTI PROKASH MITTER Vs. HONBLE MR JUSTICE H K BOSE CHIEF JUSTICE OF HIGH COURT CALCUTTA
March 7, 1963
KALAWATI DEBI HARALALKA Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
June 20, 1963
KALIPADA GHOSH Vs. MANGAL CHARAN BAG
February 15, 1963
KALIPADA NASKAR Vs. MONI MOHAN NASKAR
August 5, 1963
KAMAL SINGH DUGAR Vs. CORPORATED ENGINEERS INDIA PR LTD
March 6, 1963
KAMAL SINGH RAMPURIA Vs. COMMISSIONER OF INCOME TAX
September 12, 1963
KANAILAL DUTTA Vs. KANAILAL PATRA
January 15, 1963
KARAM CHAND THAPPAR AND BROS Vs. COMMISSIONER OF INCOME TAX
June 13, 1963
KARANPURA DEVELOPMENT CO LTD Vs. STATE OF BEHAR
December 3, 1963
KARIBALA ALIAS KASHIBALA DASI Vs. LAKSHMAN CHANDRA DAS
December 22, 1963
KISSENLAL MUNHRA Vs. MULTANMAL BUCHHA
December 2, 1963
KOOKA SIDHWA AND CO CALCUTTA Vs. COMMISSIONER OF INCOME TAX W B
February 27, 1963
KUMAR JAGDISH CH SINHA Vs. COLLECTOR OF CENTRAL EXCISE, CALCUTTA
September 13, 1963
LABANYA RAY Vs. RAI SAHEB PHANINDRA MOHAN MUKHEHJEE
May 22, 1963
LAHORIRAM PRASHAR Vs. STATE OF WEST BENGAL
February 28, 1963
LALA SHYAM SUNDAR Vs. LALA BAIJ NATH PRASAD
May 8, 1963
LIBERTY CINEMA Vs. COMMISSIONER OF INCOME TAX
February 19, 1963
LOHAR VALLEY TEA CO LTD Vs. STATE
December 20, 1963
MADANLAL MAHAWAR Vs. COMMERCIAL TAX OFFICER CENTRAL SECTION
September 10, 1963
MADHAB CHANDRA CHARCHARI Vs. NALINI MANNA
September 28, 1963
MADHAB CHANDRA CHARCHARI Vs. NALINI MANNA
August 28, 1963
MAHANANDA DUTT AND CO P LTD Vs. UMA CHARAN LAW
September 13, 1963
MALATI BALA DE Vs. DHANAPATI DUTTA
May 14, 1963
MANINDRA KUMAR ROY CHOUDHURY Vs. JOYGUNNESSA
April 11, 1963
MANORANJAN SEN SARMA Vs. STATE OF WEST BENGAL
March 27, 1963
MATIA GOALA Vs. STATE
January 8, 1963
MERCHANT AND TRADERS PRIVATE LTD Vs. STATE OF WEST BENGAL
April 1, 1963
MINARANI MAJUMDAR Vs. DASARATH MAJUMDAR
February 11, 1963
MOTOR AND MACHINERY MANUFACTURERS LTD Vs. STATE OF WEST BENGAL
August 14, 1963
MOULVI YAR MOHAMMAD Vs. CORPORATION OF CALCUTTA
June 18, 1963
MRITUNJOY PRAMANIK Vs. SUB DIVISIONAL OFFICER TAMLUK
August 19, 1963
MUNESHWAR RAM Vs. SECOND LAND ACQUISITION COLLECTOR
September 18, 1963
N C MOOKERJEE AND CO Vs. UNION OF INDIA
February 14, 1963
NAGENDRA NATH SHAH Vs. RANJIT KUMAR GANGULI
May 1, 1963
NANILAL SAMANTA Vs. RABIN GHOSH
June 20, 1963
NARENDRA NATH PANJA Vs. CHAND MULL JIWAN MULL INDIA LTD
March 15, 1963
NATENDRA N CHOWDHURY Vs. INSTITUTE OF ENGINEERS INDIA
May 24, 1963
NATHUNI LAL GUPTA Vs. STATE
June 7, 1963
NATHUNI LAL GUPTA Vs. STATE
December 19, 1963
NATIONAL IRON AND STEEL CO LTD Vs. THIRD INDUSTRIAL TRIBUNAL WEST BENGAL
July 2, 1963
NEW FOUND SYNDICATE Vs. PROSANTA GOPAL SIKDAR
July 2, 1963
NIRMAL CHANDRA RAY Vs. KHANDU GHOSE
December 16, 1963
NITAI CHANDRA DAS Vs. SISIR KUMAR DAS
March 29, 1963
OFFICIAL RECEIVER Vs. ISWAR BALDEV JIU
June 19, 1963
P C ROY AND CO INDIA PRIVATE LTD Vs. RAYCOM FORESTS LABOUR UNION MAYABUNDER
July 5, 1963
PANKAJ KUMAR PAKHIRA Vs. NANIBALA PAKHIRA
April 2, 1963
PARESH NATH NUNDI Vs. STATE OF WEST BENGAL
November 22, 1963
PAT SHARPE Vs. DWIJENDRA NATH BOSE
July 12, 1963
PATENT AND TRADE MARK AGENCIES EMPLOYEES UNION Vs. WILLIAM FREDERIC DE PENNING
July 19, 1963
PLANTERS AIRWAYS CO LTD Vs. NEW INDIA ASSURANCE LTD
February 15, 1963
PRAMATHA NATH TALUKDAR Vs. STATE OF WEST BENGAL
January 22, 1963
PRASANTA KUMAR SUR Vs. AMULYA KUMAR SUR
September 20, 1963
PRATIMA BOSE Vs. KAMAL KUMAR BOSE
December 18, 1963
PREMSUKHDAS SITARAM Vs. STATE
December 23, 1963
PRIYATOSH MAZUMDAR ON BEHALF OF JOGESHWAR MAZUMDAR DETENU Vs. STATE OF W BENGAL
May 16, 1963
RABI PR GOOPTU Vs. COMMISSIONER OF INCOME-TAX
July 19, 1963
RABINDRA N MAITRA Vs. LIFE INSURANCE CORPORATION OF INDIA
July 5, 1963
RADHARANI DASSI Vs. ANGURBALA DASSI
February 6, 1963
RAGHU NANDAN NEOTIA Vs. SWADESHI CLOTH DEALERS LTD
August 22, 1963
RAI SAHEB CHANDRAMULL INDRAKUMAR Vs. J M GOENKA
February 6, 1963
RAJENDRA NATH TIKKU Vs. ROYAL CALCUTTA TURF CLUB
July 9, 1963
RAJKUMARI DUTTA Vs. ASHALATA DEBI
September 9, 1963
RAM CHANDRA CHAUDHURI Vs. SECRETARY TO GOVT OF WEST BENGAL
June 7, 1963
RAM CHANDRA CHAUDHURI Vs. GOVERNMENT OF WEST BENGAL
June 7, 1963
RAM KUMAR AGARWALLA AND BROS Vs. COMMISSIONER OF INCOME TAX
March 11, 1963
RANJIT CHANDRA CHOWDHURY Vs. MOHITOSH MUKHERJEE
August 14, 1963
RANJIT CHANDRA MITTER Vs. UNION OF INDIA
June 5, 1963
RANJIT KUMAR DE CHOWDHURY Vs. DISTRICT MAGISTRATE NADU
April 10, 1963
RASH MOHAN CHATTERJEE Vs. CONTROLLER OF ESTATE DUTY W BENGAL
September 18, 1963
REBATI RANJAN CHAKRAVARTI Vs. SURANJAN CHAKRAVARTI
February 4, 1963
RENDELL Vs. WENT (INSPECTOR OF TAXES)
July 3, 1963
RISHIKESH MITTER Vs. STATE OF WEST BENGAL
February 14, 1963
ROY CHOWDHURY Vs. CALCUTTA DOCK LABOUR BOARD
February 25, 1963
S P GHOSH Vs. DEPUTY CONTROLLER RESERVE BANK OF INDIA
December 20, 1963
SABERUDDIN SHAIKH Vs. STATE OF WEST BENGAL
May 8, 1963
SACHINDRA CHANDRA CHAKRAVARTI Vs. JNANENDRA NARAYAN SINGH ROY
March 11, 1963
SACHINDRA NATH BANERJEE Vs. HARI BHUSAN BANERJEE
March 22, 1963
SAILENDRA NATH BHATTACHARJEE Vs. JAGADISH MONDAL AND ORS.
December 9, 1963
SAMUNDER SINGH Vs. STATE
May 24, 1963
SARASWATI DUTTA Vs. KRISHNARAMAN NAG
July 29, 1963
SAROJ KUMAR BOSE Vs. JATINDRA NATH MONDAL
April 11, 1963
SATYENDU KUNDU Vs. AMAR NATH GHOSH
July 25, 1963
SEWALAL DAGA Vs. COMMR I T
August 1, 1963
SHAW BROS AND CO Vs. STATE OF WEST BENGAL
June 26, 1963
SHEW PRASAD AGARWALLA Vs. ANIL GANGULI
February 19, 1963
SHIB PROSAD GHOSH Vs. DISTRICT JUDGE
March 19, 1963
SHIBNATH SHAW Vs. STATE
February 7, 1963
SHIVA SANKAR GUPTA Vs. AJIT KUMAR GANGULY
January 4, 1963
SHIVRAM BARI GADRE Vs. COMMERCIAL TAX OFFICER COLUTOLA CHARGE
July 16, 1963
SHYAM SUNDAR DEREY Vs. UNION OF INDIA
February 28, 1963
SHYAMAPADA BHATTACHERJEE Vs. SATYA GOPAL MAJUMDAR
March 27, 1963
SIDDHESWAR PAUL Vs. PRAKASH CHANDRA DUTTA
June 19, 1963
SIEMENS ENGINEERING AND MANUFACTURING CO OF INDIA LTD Vs. S P MAJOO
June 25, 1963
SINDHRI IRON FOUNDRY P LTD Vs. STATE
September 19, 1963
SK MD SOLEMAN Vs. STATE OF WEST BENGAL
May 1, 1963
SOHAN SINGH Vs. COMMANDING WORKS ENGINEER
March 19, 1963
SRINIVAS BANKING COMPANY LTD Vs. COMMISSIONER OF INCOME TAX
December 20, 1963
SRINIWAS FATEHPURIA PRIVATE LTD Vs. N C CHATTERJEE
June 7, 1963
SRIPATI RANJAN BISWAS Vs. COLLECTOR OF CUSTOMS
July 15, 1963
STANDARD REFINERY AND DISTILLERY Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
July 23, 1963
STAR COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
August 27, 1963
STATE Vs. CHITTARANJAN DAS
December 5, 1963
STATE OF PUNJAB Vs. A K RAHA ENGINEERS LTD
September 18, 1963
STATE OF WEST BENGAL Vs. MANISHA MAITY
December 17, 1963
STATE OF WEST BENGAL Vs. SALLENDRA NATH BOSE
August 23, 1963
STATE OF WEST BENGAL Vs. NAIB TRANSPORT PRIVATE LTD
August 6, 1963
SUBODH CHANDRA SIGHA Vs. SANTOSH KUMAR SRIMANI
September 9, 1963
SUDHANSHU SEKHAR ROY Vs. REGIONAL TRANSPORT AUTHORITY HOWRAH
September 16, 1963
SUGAN CHAND SURAOGI Vs. COMMISSIONER OF INCOME TAX CALCUTTA
September 4, 1963
SUHASHINI DASI Vs. AHI BHUSAN DE
February 8, 1963
SULEKHA WORKS LTD Vs. STATE
September 19, 1963
SUNIL KUMAR SINHA RAY Vs. STATE OF WEST BENGAL
January 29, 1963
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS TO THE STATE OF WEST BENGAL Vs. RAM AJODHYA SINGH
April 1, 1963
SUREN BANERJEE Vs. STATE
July 30, 1963
SURESH CHANDRA ROY Vs. LAND ACQUISITION COLLECTOR CHINSURAH
July 29, 1963
SURYA PROPERTIES PRIVATE LTD Vs. BIMALENDU NATH SARKAR
June 19, 1963
SUSANTA KUMAR MITRA Vs. HIMANGSHU PROVA MITRA
May 24, 1963
SYAMAPADA BANERJEE Vs. ASST REGISTRAR CO OPERATIVE SOCIETIES BURDWAN
June 28, 1963
T S GUPTA Vs. KANAHIALAL RUIA
September 18, 1963
TARAK DASI Vs. BATTA KRISHNA ROY
February 6, 1963
TARAK NATH GUPTA Vs. COMMERCIAL TAX OFFICER SHAMBAZAR CHARGE
September 2, 1963
TARAPADA SARKAR Vs. NEPAL GAZI
May 24, 1963
THACKERS PRESS AND DIRECTORIES LTD Vs. METROPOLITAN BANK LTD
April 11, 1963
THACKERS PRESS AND DIRECTORIES LTD Vs. GOPI NATH AUDDY
September 18, 1963
THANDULAL DHANUKA Vs. STATE
May 2, 1963
THE STATE Vs. S. JASEPH
September 20, 1963
TULSIDAS PAUL Vs. SECOND LABOUR COURT OF WEST BENGAL
April 11, 1963
UKHRA FOREST AND FISHERIES P LTD Vs. STATE OF WEST BENGAL
March 19, 1963
UNION OF INDIA Vs. SALWEEN TIMBER AND CONSTRUCTION CO INDIA
April 5, 1963
UNION OF INDIA Vs. HIMATSINGKA TIMBER LTD
August 1, 1963
UNION OF INDIA Vs. EAST BENGAL RIVER STEAMER SERVICE LTD
July 25, 1963
UNION OF INDIA Vs. ALLIANCE ASSURANCE CO LTD
July 25, 1963
V K GODHWANI Vs. STATE
June 21, 1963
VIDYASAGAR COTTON MILLS LTD Vs. NAZMUNNESSA BEGUM
June 18, 1963
VIDYASAGAR COTTON MILLS LTD Vs. MUSSAMAT NAZMUNNESSA BEGUM
July 18, 1963
WORKMEN OF OTTIS ELEVATOR (INDIA) (PRIVATE) LTD Vs. FOURTH INDUSTRIAL TRIBUNAL
February 14, 1963