Home
Case Index
Title
Date
ABDUL MAJID S/O MUKEEMUDDIN Vs. STATE OF MADHYA PRADESH
April 25, 1963
AMICHAND UDAYRAM Vs. PRATAP SINGH HARPAL SINGH
April 23, 1963
ANAND KUMAR Vs. STATE OF M P
February 16, 1963
Asaf Jahan Begum Vs. Bashir Begum
December 4, 1963
BABOOSINGH ONKAR SINGH Vs. BHAGWANJI TEJMAL
April 30, 1963
BABU BHAI HABIB BHAI Vs. BHAGWANDAS JAGANNATH
November 28, 1963
BACHAWAN BAI Vs. RAMKALIBAI
January 23, 1963
BADLU PRASAD Vs. TIRJUJI SITARAM
February 7, 1963
BADRILAL BHOLARAM Vs. STATE OF MADHYA PRADESH
August 2, 1963
BASANTILAL RATANLAL JAIN Vs. UMASHANKAR MULJIBHAI TRIVEDI
May 3, 1963
Berar Regular Motor Service Union Vs. R. T. A. Bhopal
January 2, 1963
BHAGIRATH BILGAIYA Vs. RISHABH KUMAR
September 2, 1963
BHANWARSINGH BHUPSINGH RAJPUT Vs. STATE OF M P
May 3, 1963
BHARAT SINGH Vs. STATE
December 4, 1963
BHIKIBAI Vs. MANGTIBAI
September 12, 1963
BHRAHAT NAGAR PALIKA PARISHAD RATLAM Vs. ABDUL REHMAN SHAH
May 3, 1963
BISHAMBAR NATH AGARWAL S/O DEVKI NANDAN AGARWAL Vs. GANESH NARAIN KALEKAR
March 19, 1963
BRIJENDRA SINGH PRITHVI SINGH Vs. GYANI CHAND KASTOOR CHAND
November 29, 1963
Brijrajsingh Vs. Board of Revenue
March 18, 1963
BUDHILAL DEVIPRASAD Vs. JAGANNATHDAS BAJRANGDAR
April 24, 1963
CALCUTTA COMPANY LIMITED Vs. COMMISSIONER OF SALES TAX
December 19, 1963
CHALCHITRA KARMACHARI SANGH Vs. PROPRIETOR REGAL TALKIES
August 8, 1963
CHHAGAN Vs. STATE
July 9, 1963
Chhotelal Vs. Dadu
November 29, 1963
COMMISSIONER OF SALES TAX Vs. MAHAJAN BROS
August 8, 1963
COMMISSIONER OF SALES TAX Vs. RAM DULARE BALKISHAN AND BROS
January 2, 1963
COMMISSIONER OF SALES TAX Vs. AMARJEET SINGH
January 19, 1963
COMMISSIONER OF SALES TEX Vs. SADHNA AUSHADHALAYA
July 26, 1963
COMMISSIONER SALES TAX Vs. GULABCHAND
February 7, 1963
COMOLATA DUTTA Vs. ISHWAR INDUSTRIES LTD.
April 28, 1963
DALIPRAM Vs. CHHABIRAM
April 25, 1963
DEVIDEN CHENAJI Vs. MANKIBAI DEVIDEEN
January 8, 1963
DHIROO BHAI Vs. STATE OF MADHYA PRADESH
July 29, 1963
DHULICHAND BHURAJI Vs. CHAINSINGH BACHUSINGH
December 12, 1963
DURG TRANSPORT CO PRIVATE Vs. REGIONAL TRANSPORT AUTHORITY
April 11, 1963
EMPLOYEES STATE INSURANCE CORPORATION Vs. MADHYA PRADESH GOVERNMENT
March 12, 1963
Faddi Vs. State
July 27, 1963
Firtu Vs. State
April 29, 1963
Gajadhar Singh Kushwah Vs. State Transport Appellate Authority
July 9, 1963
GANGARAM Vs. STATE
October 31, 1963
GANGARAM RAGHUNATH Vs. STATE OF M P
October 11, 1963
GEETA Vs. RATAN DHURAJI
February 19, 1963
GHANSHYAMDAS CHHOTALAL Vs. SALES TAX OFFICER
October 16, 1963
GOKUL PRASAD BHARAT Vs. BOARD OF REVENUE
February 8, 1963
GOLE KRISHNA Vs. KISHANDAS AGARWAL
December 13, 1963
GOVINDRAO Vs. BOARD OF REVENUE
September 24, 1963
Gulab Bai Vs. Board of Revenue
July 11, 1963
GULABCHAND GUPTA Vs. HITKARINI SABHA
January 15, 1963
GULABCHAND LAXMINARAYAN Vs. COMMISSIONER OF SALES TAX
October 8, 1963
GULABCHANDRA KAMMODLAL JAIN Vs. STATE GOVERNMENT OF MADHYA PRADESH
February 20, 1963
Gupta, B. S. Vs. Union of India
December 20, 1963
HABIB BHAI Vs. PYARELAL
September 26, 1963
HAJI LATIF ABDULLA Vs. BOARD OF REVENUE
December 16, 1963
HANUMANPRASAD Vs. SALES TAX OFFICER
February 28, 1963
HARGOVIND MADANLAL SHARMA Vs. DIVISIONAL ENGINEER SOUTH EASTERN RLY BILASPUR
September 29, 1963
HARGOVIND SHARMA Vs. DIVISIONAL ENGINEER RAILWAY ADMINISTRATION SOUTH EASTERN
September 19, 1963
Heeralal Vs. Vishwanath
December 16, 1963
Hiralal Vs. Rambharose
December 6, 1963
IDOL SHRI MADHAVNARAYANJI TEMPLE MADANMOHANLALJI Vs. NARAYANDAS SHRIKISHAN
September 25, 1963
Indirabai Vs. Anokhchand
February 28, 1963
Ithoba Vs. Bhagchand
April 12, 1963
JAGANNATH PRASAD TULSIRAM Vs. KANTI PRASAD BATTILAL
November 29, 1963
JAMNADAS Vs. RADHABAI WIFE OF BALLABHDAS
July 20, 1963
JANATA MOTOR TRANSPORT CO-OPERATIVE SOCIETY Vs. STATE TRANSPORT APPELLATE AUTHORITY
November 29, 1963
JOARA SUGAR MILLS PRIVATE Vs. STATE OF MADHYA PRADESH
September 24, 1963
K.G. Ansari Vs. Collector, Bilaspur
September 25, 1963
KALOORAM TIRASILAL Vs. INCOME TAX OFFICER
August 9, 1963
KANHAIYALAL Vs. RAMKISHAN
September 18, 1963
KANHAIYALAL DAULATRAMJI Vs. STATE OF M P
March 19, 1963
KANHAIYALAL TIWARI Vs. CHIEF EXECUTIVE OFFICER JANAPADA SABHA, LAKHNADON
July 25, 1963
KESHRIMAL PYARCHAND Vs. BASANTILAL PYARCHAND
December 21, 1963
KHACCHA Vs. STATE
December 19, 1963
KHACHU JAGANNATH Vs. STATE OF MADHYA PRADESH
December 19, 1963
KHANDERAO Vs. GANPATRAO
January 24, 1963
KHUBCHAND BAGHEL Vs. VIDYACHARAN SHUKLA
April 23, 1963
KRISHNA CHANDRA GUPTA Vs. REGISTRAR CO-OPERATIVE SOCIETIES
April 17, 1963
L J PATEL AND CO Vs. COMMISSIONER OF SALES TAX
September 11, 1963
LACHMAN NANDA Vs. STATE OF M P
April 15, 1963
Lakhandhar Diwan Vs. State
November 13, 1963
LALCHAND DEVANDAS Vs. FOOD INSPECTOR
August 26, 1963
LAXMANSINGH CHANDRASINGH Vs. KESHARBAI LAXMANSINGH
January 30, 1963
MADANLAL CHHOTELAL Vs. RAMPRAKASH GHASIRAM
January 10, 1963
MADANLAL KOTHARI Vs. BANK OF MAHARASHTRA
February 6, 1963
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT APPELLATE AUTHORITY
February 11, 1963
MADHYA PRADESH TRANSPORT CO PVT Vs. STATE OF MADHYA PRADESH
April 16, 1963
MAGANLAL GANGARAM RATHOR Vs. RAMAJI BONDARJI
November 4, 1963
MANAKLAL JHAMAKLAL Vs. STATE
August 7, 1963
MANGILAL Vs. JADAVCHAND
April 30, 1963
MANGILAL DHANNALAL Vs. SHIVPRASAD BHOLARAM
December 7, 1963
Maniglal Vs. Abdul Hamid
December 2, 1963
MANMAL Vs. BASANTILAL
July 18, 1963
Mannalal Gupta Vs. Municipal Council, Piparia
October 19, 1963
MARIAMBAI Vs. HANIFABAI
March 26, 1963
MATHURADAS REGULAR MOTOR SERVICES Vs. STATE TRANSPORT AUTHORITY
September 11, 1963
MOHAMMAD KASAM ABDUL REHMAN Vs. ABDUL GAFOOR AHMEDJI
October 9, 1963
MOHANSINGH LAXMANSINGH Vs. BHANWARLAL RAJMAL NAHATA
February 14, 1963
MUNICIPAL COMMITTEE Vs. HARDA ELECTRIC SUPPLY CO PRIVATE LTD
October 30, 1963
MUNICIPAL COMMITTEE KHURAI Vs. STATE OF M P
January 23, 1963
NARAINDAS Vs. INCOME TAX OFFICER
January 19, 1963
NARAINDAS LALCHAND Vs. INCOME-TAX OFFICER
January 19, 1963
NARAYAN PRASAD CHOUBEY Vs. PRABHADEVI
August 9, 1963
NAROTTAMDAS HARJIWANDAS Vs. STATE OF MADHYA PRADESH
September 5, 1963
NATHANI BROTHERS Vs. SALES TAX COMMISSIONER
January 22, 1963
NAWABSINGH THAKUR Vs. STATE OF MADHYA PRADESH
October 9, 1963
ORISSA HIDES TRADING COMPANY Vs. SALES TAX OFFICER
May 1, 1963
PANNALAL Vs. STATE
January 29, 1963
PHOOLCHAND Vs. MUNICIPAL COUNCIL SATNA
April 16, 1963
PUBLIC WORKS DEPARTMENT Vs. KAUSA
March 2, 1963
PYARELALSA Vs. GARANCHANDSA
April 18, 1963
RADHESHYAM RAMJILAL Vs. SITARAM NARAYANPRASAD
October 7, 1963
Rajendra Kumar Vs. State
February 26, 1963
RAJENDRA KUMAR Vs. VICE CHANCELLOR VIKRAM UNIVERSITY
March 29, 1963
RAJMAL Vs. SUPERINTENDENT CENTRAL EXCISE
February 8, 1963
RAM SWARUP Vs. JITMAL
October 3, 1963
RAMCHANDRA LAXMICHAND Vs. MUNICIPAL COUNCIL, SATNA
January 4, 1963
Ramdas Vs. Union of India
September 20, 1963
Ramkaran Vs. Munshi
January 28, 1963
RAMKARAN Vs. SHANKARRAO
January 28, 1963
RAMRAO GOVINDRAO AKOLKAR Vs. PAHUMAL PESHURAM SINDHI
April 8, 1963
RAMSWAROOP SHARMA T T E WESTERN RLY Vs. DIV COMM SUPDT
July 11, 1963
RICHHPAL LAXMINARAYAN Vs. KISHANLAL HEMRAJ
December 19, 1963
RUSTOMJI Vs. INCOME TAX OFFICER
November 25, 1963
S N GHOSH Vs. COMMISSIONER OF SALES TAX
October 25, 1963
S N SUNDERSEN AND CO Vs. STATE OF MADHYA PRADESH
January 15, 1963
Sadashiv Balkrishna Vs. Jagdish Chandra
December 19, 1963
SATYA PRAKASH Vs. BASHIR AHMED QURESHI
April 22, 1963
SETH FIDA HUSSAIN Vs. FAZAL HUSSAIN
January 9, 1963
Shankerlal Chaubey Vs. Municipal Corporation, Jabalpur
December 5, 1963
SHANTI SWAROOP SHARMA Vs. ABDUL REHMAN FAROOQUI
April 29, 1963
SHANTILAL Vs. BIPINLAL
November 19, 1963
SHEELCHAND AND CO Vs. STATE TRANSPORT APPELLATE AUTHORITY
August 8, 1963
SHREERAM MEDICAL STORES Vs. STATE
February 28, 1963
SHRIMATI NANHIBAI Vs. EXCISE COMMISSIONER
April 12, 1963
Siddheshwar Vs. Nanuram
November 4, 1963
STATE Vs. KALU
May 13, 1963
STATE Vs. NARAYAN PRASAD
March 27, 1963
STATE Vs. TARACHAND
September 24, 1963
STATE OF MADHYA PRADESH Vs. KAMTA PRASAD
October 14, 1963
STATE OF MADHYA PRADESH Vs. BAITAL NAHAR SINGH
September 24, 1963
STATE OF MADHYA PRADESH Vs. NANDA DHANNA TELI
July 25, 1963
STATE OF MADHYA PRADESH Vs. KANHAIYALAL BHUWANILAL
July 25, 1963
STATE OF MADHYA PRADESH Vs. JOGILAL KESHRIMAL
April 19, 1963
STATE OF MADHYA PRADESH Vs. N K SHRIVASTAWA
January 16, 1963
STATE OF MADHYA PRADESH Vs. SARMAN BALDEO
March 29, 1963
STATE OF MADHYA PRADESH Vs. NARAYAN PRASAD JAISWAL
March 16, 1963
SUMEDHI Vs. DEORAJ PRASAD
July 8, 1963
SUNDERLAL Vs. HEMA
March 13, 1963
Sunderlal Vs. Shrikrishnadas
November 29, 1963
SURAJMAL NARAYANJI Vs. SUNDERLAL MANNALAL
March 16, 1963
THAKUR BHARATSINGH Vs. STATE OF MADHYA PRADESH
December 4, 1963
TRANSPORT CORPORATION OF INDIA Vs. CHAIRMAN MUNICIPAL COUNCIL MUNICIPAL CORPORATION
February 15, 1963
Tribhuwandas Vs. Premchand
September 26, 1963
ULFATRAI MANIRAM VAISHYA Vs. PROPRIETORS OF FIRM RAMCHARANLAL SHRIKRISHNALAL
January 14, 1963
UNITED COLLIERIES Vs. ENGINEER IN CHIEF SOUTH EASTERN RLY
May 3, 1963
VIMLADEVI Vs. MANDSAUR ELECTRIC SUPPLY CO.
September 4, 1963
VIRJI LALJI PATEL AND CO Vs. STATE OF MADHYA PRADESH
March 15, 1963
WATER WORKS KARMACHARI SANGH Vs. PUBLIC HEALTH AND ENGINEERING DEPARTMENT
November 8, 1963