Case Index

Title
Date
A GURUBASAPPA ADVOCATE RAYADRUG Vs. STATE OF A P
August 12, 1963
A R SETHUMADHAVAN PROPRIETOR CENTRAL CAFE VISAKHAPATNAM Vs. VISAKHAPATNAM MUNICIPALITY
August 19, 1963
A RAJAMMA Vs. A KRISHNAMA NAIDU
November 7, 1963
A RAMACHANDRA RAO Vs. A VENKATA LAKSHMINARAYANA SASTRY
February 5, 1963
ABDUL RAZACK Vs. MAHAMMAD RAHAMATULLAH
November 8, 1963
ADABALA SATYANARAYANA Vs. ADABALA RATHAMMA
October 1, 1963
ADAMALA MOHAN REDDY Vs. ANUGU NARAYANA REDDY
January 23, 1963
AJJARAPU SUBBARAO Vs. PULLA VENKATA RAMA RAO
March 27, 1963
AKELLA KASI VISWESWARA VENKATA SASTRULU Vs. AKELLA SATYANARAYANAMURTHY
November 7, 1963
AKHTAR AHMED Vs. STATE OF ANDHRA PRADESH HYDERABAD
July 2, 1963
ALLADA ESWARAPPA Vs. M KRISHNA REDDY
March 28, 1963
ALLURI SESHADRI REDDI Vs. DEVISETTI SUBRAHMANYAM
February 14, 1963
ALOOR KRISHNA SASTRULU Vs. HIS HOLINESS SRI UTTANDIMATT SWAMULUVARU
March 14, 1963
AMAJALA SATHIRAJU Vs. GUNDA SUBBAYYA
February 15, 1963
AMBATI PITCHAMMA Vs. JALADAMIS VEERASWAMI NAIDU ALIAS MUGIEH DIED JALADANKI DOSARATHARAMA NAIDU
September 9, 1963
AMILINENI RADHAKRISHNA Vs. AMILINENI KONDAPPA
December 13, 1963
ANDHRA HANDLOOM WEAVERS CO OPERATIVE SOCIETY Vs. STATE OF ANDHRA PRADESH
July 30, 1963
ANNAMDEVULA ACHANNA Vs. ANNAMDEVULA VENKATASWAMI
October 7, 1963
APPEAL COMMITTEE ANAKAPALLI MUNICIPALITY Vs. COMMISSIONER ANAKAPALLI MUNICIPALITY
August 1, 1963
ARVAPALLI RAMRAO Vs. KANUMARLAPUDI RANGANAYAKULU
March 22, 1963
AZAM JAH HIS HIGHNESS PRINCE Vs. ETO
November 1, 1963
AZAM JAHI MILLS LTD Vs. COURT OF AUTHORITY APPOINTED UNDER THE PAYMENT OF WAGES ACT ANDHRA PRADESH HYDERABAD
June 12, 1963
AZMATUNNISA BEGUM AND OTHERS Vs. OSMAN YAR KHAN AND OTHERS
December 20, 1963
B K MATHRANI Vs. MAHAMED GALIB
November 28, 1963
B KAMALA DEVI Vs. RAMACHANDRIGEE
April 9, 1963
BADDEPU MALLISWAMY Vs. PYDA VIRARAGHAVAMA
March 15, 1963
BADRI NARAYAN BALAKISHAN Vs. COMMISSIONER OF INCOME TAX
December 18, 1963
BAPATLA MUNICIPAL COUNCIL Vs. BAPATLA TOWN WELFARE AND RATE PAYERS ASSOCIATION
August 7, 1963
BATTI FAKRUDDIN SAHEB AND SONS Vs. STATE OF ANDHRA PRADESH
March 6, 1963
BAVISETTI VENKATA SURYA RAO Vs. NANDIPATI MUTHAYYA
June 14, 1963
BESTA THAVATI NAIDU Vs. KARRI KARRIVADU
November 7, 1963
BHADURMAL Vs. BIZAATUNNISA BEGUM
November 12, 1963
BHAGWAN DAS Vs. CHABILL DAS
August 5, 1963
BHEEMA REDDI JEEDIKANTI RAM REDDI Vs. SALLA VENKAT REDDY
March 13, 1963
BOGAM PAPAMMA Vs. KAMATNAM LAKSHMAMMA
August 20, 1963
BOGGAVARAPU PEDA AMMAIAH Vs. COMMISSIONER OF INCOME TAX
November 13, 1963
BOMMA VENKATA RAMA NAGARATHNAM Vs. BOMMA SURAMMA AND OTHERS
January 8, 1963
BOPPUDI PUNNIAH Vs. LAKSHMI NARASIMHASWAMY VARU
February 28, 1963
C V K RAO Vs. DANTU BHASKARARAO
July 18, 1963
C V SUBRAHMANYAM SASTRY Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES STATE OF ANDHRA PRADESH HYDERABAD
November 11, 1963
C. UMAMAHESWARA RAO AND ANOTHER Vs. SRI HANUMANDESWARA DEVASTHANAM
November 23, 1963
CENTRAL BANK OF INDIA LTD Vs. KALUVA CHENCHAIAH
August 17, 1963
CHALAVADA VENKATA SUBBARAO AND CO Vs. GRANDHI SREE RAMULU
December 3, 1963
CHALAVADA VENKATA SUBBARAO AND CO. AND ANOTHER Vs. GRANDHI SREE RAMULU
March 18, 1963
CHANDIKA VENKATA REDDI Vs. CHANDIKA KONDAMMA
March 20, 1963
CHARLA SATYA VENKATA SUBBALAKSHMI Vs. COLLECTOR OF WEST GODAVARI DISTRICT AT ELURU
February 1, 1963
CHEBOLU SATYANARAYANAMURTHY Vs. CHEBOLU RAM SUBBAMMA
June 11, 1963
CHEMICALS LTD Vs. RAKA CORPORATION PVT LTD
February 5, 1963
CHENNA REDDI VEERA REDDI Vs. CHILLAKURU RAMACHANDRA REDDY
March 21, 1963
CHENNUPATI RAMAKOTAYYA Vs. MYHENI LAKSHMANASWAMY
January 31, 1963
CHERUKURU BRAHMIAH Vs. KURAPATI CHELAVAPILLA SETTI
November 12, 1963
CHIDRA LINGAMURTHY Vs. STATE
September 6, 1963
CHIEF EXECUTIVE OFFICER ANDHRA PRADESH STATE ROAD Vs. STATE
February 6, 1963
CHIKKAM NARAYANAMURTHI NAIDU Vs. MUKTESWARAM CHOULTRY ENDOWMENT
March 27, 1963
CHITTOOR MOTOR TRANSPORT PRIVATE LIMITED CHITTOOR Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
November 1, 1963
CHITTOOR TRANSPORT CO PR LIMITED Vs. INCOME TAX OFFICER CHITTOOR
September 17, 1963
CHITTOORI INDRAYYA Vs. MULLAPUDI HARISCHANDRA PRASAD
September 17, 1963
COLLECTOR OF CENTRAL EXCISE, HYDERABAD AND OTHERS Vs. PHOOL CHAND MOHANLAL AND ANOTHER
August 14, 1963
COMMERCIAL AND INDUSTRIAL FINANCE LTD Vs. W D PAUL
March 14, 1963
COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMN DEPARTMENT ANDHRA PRADESH Vs. VELUVALI SAKTIPRASADA RAO
September 23, 1963
CONUGUNTA SUBBARAYUDU Vs. ELURI BRAHMANANDAN AND OTHERS
February 23, 1963
D K ASWATHANARAYANAIAH Vs. NALLAPULA SANJEEVIAH
July 18, 1963
D NAMASIVAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
June 19, 1963
D P NARASA REDDY Vs. ELLISETTI CHINA VENKATA SUBBAYYA
March 14, 1963
DANTU BHASKARARAO Vs. C V K RAO
April 10, 1963
DASARI CHENNAIAH Vs. DASARI VENKATRAMAIAH
August 2, 1963
DAVALURI RAMAIAH Vs. BODEPUDI VENKATA SUBBAIAH
January 3, 1963
DHARAMARTAPU PAPIAH Vs. STATE
April 7, 1963
DUDIK BANGARU Vs. SUBNIVASU RAMA RAO
September 25, 1963
DUGGINA ADINARAYANA AND OTHERS Vs. TADURY RAMCHANDRA RAO
March 13, 1963
DURGA RICE AND BABA OIL MILLS CO NIDUBROLE Vs. STATE OF ANDHRA PRADESH
August 19, 1963
DUVVADA NANDESAM CHOWDARY Vs. STATE OF ANDHRA PRADESH
September 23, 1963
E H HAMBERGER DIOCESAN TREASURER AND POWER OF ATTORNEY HOLDER OF Vs. REVENUE DIVISIONAL OFFICER BANDAR
December 10, 1963
EVULAPALLI RAMAMURTHY SASTRY Vs. STATE OF ANDHRA PRADESH
March 5, 1963
FAKRULLAH KHAN Vs. PERKA POCHA
August 20, 1963
G C H JAGADEV Vs. REVENUE DIVISIONAL OFFICER TEKKALI
June 28, 1963
G RAMACHANDRAIAH CHETTY Vs. STATE OF ANDHRA
April 1, 1963
G VENKATA RAMAIAH Vs. STATE OF ANDHRA PRADESH
June 21, 1963
G YELLOJI RAO Vs. MADAMSETTY SATYANARAYANA
October 11, 1963
GADIVADA DALEPPA Vs. YELLABILLI RAMULU
August 30, 1963
GANDI ANANT RAMULU Vs. ASIF AHMED
December 9, 1963
GANGA REDDY Vs. CHILLAM RAMALINGA REDDY
November 22, 1963
GOLLAPALLI NARSI REDDI Vs. RODDAM RAMI REDDI
September 26, 1963
GOTTIPALLI ADINARAYANA Vs. B SIVARAMAKRISHNAIAH
July 25, 1963
GOVERNMENT OF ANDHRA PRADESH Vs. MOHAMMAD MOMINUDDIN CROSS OBJECTOR
October 4, 1963
GUDUTHUR THIMMAPPA AND SON Vs. STATE OF ANDHRA PRADESH
March 13, 1963
GULTUPALLI HANUMAYYA Vs. RAVELLA VENKATA SUBBAYYA
April 5, 1963
GUMMADI NARAYANA REDDI Vs. STATE OF ANDHRA PRADESH
August 17, 1963
GUNTUR BRAHMIAH Vs. MOTAKATLA VENKAIAH
November 1, 1963
GUNUPUDI SUBBA RAO AND CO., REPTD. Vs. BOGGARAPU GURUSWAMY
January 30, 1963
H E H THE NIZAMS RELIGIOUS ENDOWMENT TRUST HYDERABAD Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
January 1, 1963
H.V.S. SIVARAMA SASTRY Vs. THE ESTATES ABOLITION TRIBUNAL (DISTRICT JUDGE) WEST GODAVARI, ELURU AND OTHERS
August 29, 1963
HAFEEZUNNISA BEGUM Vs. INCOME TAX OFFICER B III B WARD HYDERABAD
September 6, 1963
HAZRAMI GANGARAM Vs. KAMLABAI AND ANOTHER
August 19, 1963
HINDUPUR CO OPERATIVE STORES LTD Vs. STATE OF ANDHRA PRADESH
October 5, 1963
HOTA VENKATA SURYA PARTHA SARATHY SASTRY Vs. STATE OF ANDHRA PRADESH AND OTHERS
February 22, 1963
HYDERABAD MUNICIPAL CORPORATION Vs. IMAMUDDIN PROPRIETOR OF TAFREEH DECCAN HOTEL HYDERABAD
July 4, 1963
I SATYANARAYANA MANAGER BHUVANESHWARI RICE MILL PANPADIGUDA Vs. MANNAVA PULLAYYA
November 27, 1963
IN RE SANAM KRISHNAMURTHI Vs. STATE
January 15, 1963
IN RE, KRISHNAYAPALEM LIFT IRRIGATION CO. LTD. Vs. KRISHNAYAPALEM LIFE IRRIGATION CO. LTD.
March 18, 1963
IN RE, SALEM Vs. STATE
February 18, 1963
INDIAN CHEMICAL AND PHARMACEUTICAL WORKS HYDERABAD Vs. STATE OF ANDHRA PRADESH
March 30, 1963
INDRAKANTI RAMA SASTRI Vs. VENTURI RAGHAVAIAH AND OTHERS
June 28, 1963
INDURU PATTABHIRAMI REDDI Vs. SRI VEDAGIRI LAKSHMI NARASIMHA SWAMI TEMPLE AND OTHERS
April 12, 1963
INGUVA RAMAKRISHNA RAO Vs. SAMUDRALA VENKATARATNAM
January 18, 1963
JALDU MANIKYALA ROW Vs. COMMISSIONER OF INCOME TAX
September 27, 1963
JAMI RAMAMURTHY Vs. ELECTION TRIBUNAL DISTRICT MUNSIF SOMPETA
February 8, 1963
JANGA REDDY Vs. HAFEZUNNISA BEGUM
July 19, 1963
JANGAM BHADRIAH Vs. MEMBER BOARD OF REVENUE ENDOWMENTS HYDERABAD
March 22, 1963
JAVVAJI UTHANNA Vs. STATE
December 5, 1963
JAYARAM SHIVAJI Vs. STATE
March 29, 1963
K KANNAIAH Vs. DEPUTY COMMERCIAL TAX OFFICER GUNTUR
November 6, 1963
K LAXMINARAYAN Vs. V GOPALASWAMI
March 27, 1963
K MANGA RAJU Vs. VENUGOPALASWAMIVARU
January 8, 1963
K RAJA GOPALAREDDY Vs. E KUMARASWAMY REDDY
November 18, 1963
K RAMULU Vs. DEPUTY COMMISSIONER OF EXCISE HYDERABAD DIVISION HYDERABAD
December 2, 1963
K. APPALANARASIMHA BHUKTA AND OTHERS Vs. K. MAHADEVALLA BHUKTA AND OTHERS
August 12, 1963
KAKARLA RAGHAVAIAH Vs. MAKKENA HANUMAIAH
June 26, 1963
KAKUMANI RATHIAH Vs. PATHAN ASHA BIBI
March 5, 1963
KALLAKURI RANGANAYAKAMMA Vs. KALLAKURI RAJA RAJESWARAMMA
April 5, 1963
KALLURI BHEEMALINGAM Vs. STATE
December 12, 1963
KAMARSU RAJA ROW Vs. KAMARSU RAJAIAH ALIAS RAJESWARA RAO
August 26, 1963
KANCHERLA ACHIRAJU Vs. KUSUMANCHI RAYALU
July 17, 1963
KANEGOLLA KRISHNANANDA RAO Vs. MANEPALLI VENKATA RAMANJANEYULU
November 30, 1963
KANTHETI SESHARATNAMMA Vs. AKKINENI SATYANARAYANA
January 30, 1963
KANYAKA PARAMESWARI SALT WORKS CHATAMATTA Vs. CHIEF INSPECTOR OF FACTORIES ANDHRA PRADESH HYDERABAD
August 14, 1963
KARRI SOMALU Vs. THIMMALAPALLI VENKATASWAMY
March 22, 1963
KARUMURI SEETHARAMAYYA Vs. PATCHA PERAIAH
July 25, 1963
KARUMURU VENKATA RAMANADHAM Vs. COMMISSIONER OF INCOME TAX
June 25, 1963
KASU BRAHMANANDA REDDY Vs. MEMBER ELECTION TRIBUNAL HYDERABAD
April 15, 1963
KETHARAJU RAJESHWARI Vs. KANTHAMRAJU VARALAKSHMAMMA
July 29, 1963
KODURI KRISHNARAO Vs. BAPINEEDU
September 3, 1963
KOKA JAGANNADHA RAO Vs. PILLARISETTI RAGHAVA RAO
April 8, 1963
KOLAPARTI VENKATAREDDI Vs. KOLAPARTI PEDA VENKATACHALAM
August 19, 1963
KONDAL RAO AND OTHERS Vs. GOPAL RAO
January 2, 1963
KONDEPUDI RAMAM Vs. STATE
August 30, 1963
KUMMATHI NARAYANAPPA Vs. TALARI AKKULAPPA
November 13, 1963
KUNAPARAJU SATYANARAYANA RAJU Vs. KUNAPARAJU RAMA RAJU
October 30, 1963
KUSAMPUDI SUNADRA RAMA RAJU Vs. OFFICIAL RECEIVER GUNTUR
October 31, 1963
L SUBBARAMA NAIDU Vs. VEMULAPATI SUBBARAYUDU
June 14, 1963
LANKALA RAMAREDDY Vs. SHAIKH AHMED AND ANOTHER
April 19, 1963
LINGALA VENKATA RANGA REDDY Vs. INCOME TAX OFFICER AGRL AND CTO AGRL
November 5, 1963
LINGAM DASARADHARAMAYYA Vs. KANURI RAJA RAO
November 6, 1963
M DODLA MALLIAH Vs. STATE OF ANDHRA PRADESH
August 9, 1963
M RAMA RAO Vs. VENUGOPALASWAMY DEITY A TEMPLE OF TOREDDU
July 25, 1963
M V NARASAMMA Vs. M VENKATARATNAM
December 11, 1963
M V SASTRY MASULIPATAM Vs. MURLIDHAR JHUN JHUN WALA P LIMITED MADRAS
January 19, 1963
M.V. SASTRY Vs. M/S. RAI BAHADUR SETH SHREERAM NARASINGDAS MANING PROPRIETORS AND EXPORTERS, HOSPET
January 17, 1963
M/S. CHODEY JANAKIRAMAIAH AND CO. Vs. THE STATE OF ANDHRA
September 26, 1963
MADANSETTY TIRPATAIAH Vs. STATE S I P ATMAKUR
January 10, 1963
MADDI KUTUMBARAO Vs. SOLASA RAMACHANDRA RAO
March 4, 1963
MAHABIR PERSHAD BAJRANLAL Vs. AHMED HUSSAIN
June 28, 1963
MALAKALA SURYA RAO Vs. GUNDAPUNEEDI JANAKAMMA
July 5, 1963
MALEPATI SRIHARI RAO Vs. STATE
August 9, 1963
MALLIKA JEHAN BEGUM Vs. TARACHAND
December 3, 1963
MANIKAM REDDY AND OTHERS Vs. YAMANI AND OTHERS
December 23, 1963
MANTENA DURGARAJU Vs. MELAM PALLAM RAJU
April 17, 1963
MARIA MUNNISA BEGUM Vs. NOORE MOHAMMAD SAHEB
November 28, 1963
MARIAMUNNIIA BEGUM Vs. NOOR MOHAMMAD SAHEB
November 28, 1963
MARIPATI PATTABHIRAMAYYA Vs. MORSA NAGIAH
September 6, 1963
MARRAPU VENKATASWAMY Vs. NADIPALLI RAMAMOHAN RAO
November 8, 1963
MARRAPU VENKATASWAMY Vs. NADIPALLI RAMAMOHAN RAO
November 18, 1963
MD SULTAN Vs. FIRM OF RAMPRATAP KANNAYALAL HYDERABAD
January 2, 1963
MEDIDE RAMIAH Vs. DISTRICT COLLECTOR KHAMMAM
March 6, 1963
MENTE SUBBA RAO Vs. PENMETSA VENKATARAJU
November 7, 1963
MESSRS CHODEY JANAKIRAMAIAH and CO Vs. STATE OF ANDHRA PRADESH
September 26, 1963
METHODIST BOYS MULTIPURPOSE HIGHER SECONDARY SCHOOL Vs. DIRECTOR OF PUBLIC INSTRUCTION
June 13, 1963
METTUPALLI CHINA KONDAPPA DIED Vs. RAMSETTY RAM ROW
July 17, 1963
MIRZA MAJAF ALI KHAN Vs. ASSISTANT CONTROLLER OF ESTATE DUTY HYDERABAD
September 13, 1963
MIRZA SAIF ALI KHAN Vs. BOARD OF REVENUE GOVT OF ANDHRA PRADESH
October 17, 1963
MISRIBAI LEGAL REPRESENTATIVE OF LATE RAJESWAR PERSHAD Vs. INCOME TAX OFFICER A 3 A WARD HYDERABAD
April 9, 1963
MOHAMMAD JAMAL SAHEB Vs. MUNWAR BEGUM
April 18, 1963
MOHAMMAD SULTAN Vs. FIRM OF RAMPRATAP KANNYALAL
January 22, 1963
MOHAMMED BIN SALEM & OTHERS Vs. THE CENTRAL GOVERNMENT OF INDIA AND OTHERS
October 2, 1963
MOHAMMED HUSSAIN Vs. COLLECTOR WARANGAL
February 1, 1963
MOHAMMED HUSSAIN Vs. GULAM KHADER KHAN
March 18, 1963
MOHD. MOINUDDIN Vs. MIR AHMED ALI
August 12, 1963
MOOLAVISAL NAGABHUSHANAM Vs. REVENUE DIVISIONAL OFFICER MARKAPUR
March 25, 1963
MORISETTY BHADRAIAH Vs. SALES TAX APPELLATE TRIBUNAL HYDERABAD A P
November 28, 1963
MOTILAL Vs. RAMCHANDER NARAYAN
November 6, 1963
MOVVA BUTCHAMMA Vs. MOVVA VENKATESWARARAO AND OTHERS
August 21, 1963
MUNICIPAL COUNCIL MASULIPATAM Vs. G KRISHNA RAO
April 15, 1963
MUNICIPALITY NALGONDA Vs. HAKEEM MOHIUDDIN
October 30, 1963
MUPPANA SOMARAJU AND VEERARAJU Vs. COMMISSIONER OF INCOME TAX
January 11, 1963
MUTHA SUBBARAO Vs. OFFICIAL RECEIVER WEST GODAWARI AT ELURU
January 4, 1963
N P CHENGALRAYA NAIDU Vs. G N PATTABHI REDDI
September 4, 1963
N SRIRAMAMURTHI Vs. N SOORAMMA
March 28, 1963
N. CHENCHURAMA NAIDU Vs. COLLECTOR, NELLORE AND ANOTHER
February 15, 1963
NAGALA DINNE ERRANNA Vs. ANGADI MODAPPA
March 15, 1963
NALGONDA MUNICIPALITY Vs. MOIUDDIN
October 30, 1963
NARA HANUMANTHA RAO Vs. NARRA HANUMAYYA AND ANOTHER
September 13, 1963
NARAYAN PERSHAD Vs. SONA BAI
January 3, 1963
NARRA LINGAYYA Vs. REVENUE DIVISIONAL OFFICER NARSARAOPET
August 27, 1963
NAWAB SYED MAHMOOD ALI KHAN Vs. CHATURGIRJI CHELA OF RAJA BHONESHGIRJI
September 10, 1963
NELLURI BRAHMIAH Vs. MOHD SHEIK MOHIDDIN
October 15, 1963
NIMMAGADDA KANAKA SRINIVASA RAO Vs. N LAKSHMINARAYANA
June 20, 1963
NIZAM SUGAR FACTORY Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
June 14, 1963
NOONE CHINA SESHAIAH Vs. INCOME TAX OFFICER
September 25, 1963
ODDIREDDY VENKATA REDDY Vs. MALLELA RAMASWAMI
July 5, 1963
OLLALA AMBIAH Vs. AVADHANULA MALLANNA
October 17, 1963
P M DESHPANDE Vs. FERRO ALLOYS CORPORATION and R B SREE RAM and CO PVT LTD
June 18, 1963
P S VELU CHETTY Vs. STATE OF ANDHRA PRADESH
November 22, 1963
P SUKHADEV Vs. GOVERNMENT OF ANDHRA PRADESH
September 27, 1963
P.N. APPA RAO Vs. KUMBURU SURYANARAYANA NAIDU
September 19, 1963
PADMARAJU G K Vs. COMMISSIONER OF INCOME TAX
February 6, 1963
PAKANATI VAKULABHARANAM NAIDU Vs. UNION OF INDIA
August 5, 1963
PAKANTI SUDARSHAN REDDY Vs. DISTRICT COLLECTOR WARANGAL
February 13, 1963
PALAPARTHI GABRIEL Vs. KAKULA RAMAIAH
September 13, 1963
PALASA CASHEW MANUFACTURERS ASSOCIATION PALASA Vs. CHIEF INSPECTOR OF FACTORIES ANDHRA PRADESH
January 19, 1963
PARIMILLA RAJALINGAM Vs. AKUTHOTA LINGAYYA
November 18, 1963
PARVATANENI VENKATA BRAHMARAO Vs. ANDHRA BANK LIMITED GUDIVADA
November 8, 1963
PASUMARTI RAMULU Vs. NUTHI ANANTHA RAMULU
October 14, 1963
PEACE MEMORIAL ASSOCIATION ANANTAPUR Vs. COLLECTOR ANANTAPUR
October 11, 1963
PEACE MEMORIAL ASSOCIATION ANANTAPUR Vs. COLLECTOR ANANTAPUR
January 1, 1963
PECLDA MADDILETI Vs. MANDLI SANJEEVU
November 6, 1963
PILLA APPALANARASAYYA PATRUDU Vs. N RAJAGOPALA PILLAI AND CO
October 15, 1963
PILLALA MARRI VENKATARAMAIAH Vs. SAJARJEET KESARIMAL FIRM
January 11, 1963
POKURU BALAGURUNATHAM CHETTY Vs. BOJJALA SUBBA REDDY
August 6, 1963
PRABHAKARA RAO H MAWLE Vs. HYDERABAD STATE BANK
April 18, 1963
PUBLIC PROSECUTOR Vs. J P SANGHI
April 8, 1963
PUBLIC PROSECUTOR Vs. A J GLADSTONE
April 17, 1963
PUBLIC PROSECUTOR Vs. KAVADA MOHAN RAO
July 4, 1963
PUBLIC PROSECUTOR Vs. SEETHARAMAPURAM MINES
July 31, 1963
PUBLIC PROSECUTOR Vs. SUNDARADARA RAO M
March 14, 1963
PUBLIC PROSECUTOR Vs. SHAIK IBRAHIM
November 26, 1963
PUNNAM SATYANARAYANA Vs. VEGESINA NARAYANA RAJU
October 14, 1963
PUTHOTA CHINNAMMA Vs. REGIONAL DEPUTY DIRECTOR OF PUBLIC INSTRUCTION GUNTUR
August 21, 1963
R PENTAMMA Vs. SISTA LAKSHMANNA
January 21, 1963
R RAMACHANDRA NAIDU Vs. G N PATTABHI REDDY PRESIDENT PANCHAYAT SAMITHI GANGADHARA NELLORE CHITTOOR
July 1, 1963
RAJA CHINTALAPATI SEETHARAMAMURTHY RAJU Vs. NADIMPALLI RAMA RAJU
September 25, 1963
RAJA PANNALAL PETTI Vs. MIR KADAR ALI KHAN
November 21, 1963
RAM LINGAM Vs. KATHUR LACHMAIAH AND ANOTHER
April 11, 1963
RAMACHANDER RAO Vs. SHAIK GHUDU
October 14, 1963
RAMALINGESWARA RICE AND OIL MILL COMPANY LIMITED Vs. ADDITIONAL INCOME TAX OFFICER TENALI
April 10, 1963
RAMAYANAM CHITTI ABBOYI MANAGING TRUSTEE OF SRI KANCHI KAMAKSHIAMMAVARI TEMPLE Vs. KAPAKAYALA SURANNA
February 21, 1963
REGISTRAR OF COMPANIES Vs. SYED JAHANGIR
March 22, 1963
REVENUE DIVISIONAL OFFICER AND LAND ACQUISITION OFFICER GUNTUR Vs. PAMULAPATI VENKATA KRISHNIAH DIED P L N CHOUDARY
December 6, 1963
ROSHAN ALI KHAN AND OTHERS Vs. RAJA KISHENDAS AND OTHERS
November 7, 1963
S BHAGAVANTHA REDDY Vs. REVENUE DIVISIONAL OFFICER GUNTUR
August 3, 1963
S IMAM PEER KHADRI NOOREDARIA Vs. S KHADIJA BI
August 21, 1963
S M A SOMASUNDARAM MUDALIAR Vs. DISTRICT COLLECTOR CHITTOOR
April 17, 1963
S M YOUSOOF SAHIB Vs. ADDITIONAL COMMERCIAL TAX OFFICER EVASIONS VIJAYAWADA
September 18, 1963
S MAHBUB KHAN Vs. STATE OF ANDHRA PRADESH
October 8, 1963
S S SOMAYAJULU Vs. HOPE PRUDHOMME and CO LTD
February 4, 1963
S SUBRAHMANYA RAJU Vs. ALLURU PEDDASWAMY CHETTY
January 25, 1963
S. KHAJA HUSSAIN Vs. NASIR BASHA AND OTHERS
June 28, 1963
SAJJAGINJALA PADDA NAGIREDDI Vs. CHANGARI CHINNA OBULAREDDI AND OTHERS
July 17, 1963
SALEEM BIN AHMED Vs. STATE
September 9, 1963
SALVARI VISHWANADHAM Vs. MANKALI VENKATAMMA
August 28, 1963
SAMINENI SURAIAH Vs. BANDARUPPALI RAMAIAH
February 13, 1963
SANJEEVA RAO Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
November 17, 1963
SARWAR YAR KHAN Vs. JAWAHAR DEVI
August 29, 1963
SATTEMMA Vs. VISHNU MURTHY
August 5, 1963
SATTUR RADHAMMA Vs. KISTAMMA
August 9, 1963
SATYANARAYAN Vs. SINDHU BAI SHARMA
April 18, 1963
SATYANARAYANA CHARYULU Vs. STATE OF ANDHRA PRADESH (SECRETARY, EDUCATION DEPARTMENT)
June 20, 1963
SHAIK AMAN ALI SAHEB Vs. SUBBA RAJU
November 24, 1963
SHAIK YAKUB SAHEB Vs. K KISHANLAL
November 18, 1963
SHANTABAI JADHAV Vs. CONTROLLER OF ESTATE DUTY HYDERABAD
July 31, 1963
SHEIK HUSSAIN AND SONS Vs. STATE OF ANDHRA PRADESH
April 4, 1963
SIRSILK LIMITED SIRPUR KAGHAZNAGAR Vs. REGIONAL DIRECTOR THE EMPLOYEES STATE INSURANCE CORPORATION ANDHRA PRADESH HYDERABAD
August 16, 1963
SOWDAGAR AHMAD KHAN Vs. INCOME TAX OFFICER NELLORE
November 18, 1963
SPECIAL DEPUTY COLLECTOR LAND ACQUISITION ANANTAPUR Vs. K KODANDARAMACHARLU
November 1, 1963
SREEKAKULAM VENKATANARAYANAPPA Vs. NAGELLA NARASIMHAYYA
March 20, 1963
SRI A GURUBASAPPA ADVOCATE RAYADRUG Vs. STATE
August 12, 1963
SRI SURYA TRADING FIRM Vs. STATE OF ANDHRA PRADESH
March 15, 1963
SRICHERUVU SRINIVASA SASTRY Vs. METTA APPAYYA
August 12, 1963
SRIRAM SARMA Vs. SARDAR AMALOK SINGH
November 19, 1963
STATE BANK OF HYDERABAD Vs. JOINT FAMILY OF MUKUNDAS RAJA BHAGWANDAS AND SONS
February 8, 1963
STATE BANK OF INDIA Vs. INUGANTI VENKATA SATYANARAYANA RAMACHANDRA RAO
June 18, 1963
STATE OF ANDHRA Vs. GATHALA ABHISHEKAM
September 3, 1963
STATE OF ANDHRA PRADESH Vs. ISUKAPALLI GANGARAJU
August 29, 1963
STATE OF ANDHRA PRADESH Vs. G SANJEEVA REDDY
March 19, 1963
STATE OF ANDHRA PRADESH Vs. MESSRS VARRE POTHURAJU AND GHANTA SIMHACHALAM JEWELLERS RAJAHMUNDRY
March 12, 1963
STATE OF ANDHRA PRADESH Vs. PVARELAL MALHOTRA MASULIPATNAM
March 23, 1963
SUGALI NAGE NAIK Vs. STATE
July 3, 1963
SURAVARAPU PUTRAYYA Vs. MADDUKURI VEERRAJU
December 4, 1963
SUSHEELA Vs. R JAGANNADHAM
July 22, 1963
SYED MOHIDDIN DIED Vs. ABDUL RAHIM
August 29, 1963
SYED WAHIB ALI Vs. MOHD SHARIF
July 26, 1963
SYED YOUSUF ALI Vs. ABBAS ALI JOOMA BHAI SAHEB
March 14, 1963
TADURI GOPALA KRISHNA RAO Vs. KODEY NARAYYA DIED KODE GANGARAO
September 6, 1963
TAMBALLA ESWARAIAH Vs. SUB COLLECTOR NANDYAL
June 14, 1963
TEKUMALLA RAMA RAO Vs. DURGA SURYANARAYANA
September 17, 1963
THADUVAYI VENKATASUBBAMMA Vs. CHALUVADI VENKATA SUBBAMMA
July 5, 1963
THE BODY OF CREDITORS OF PILER KHASIM SAHEB Vs. BHASKARA CHALAMIAH AND OTHERS
June 11, 1963
THE MANAGEMENT OF EXPRESS NEWS PAPERS (P) LTD., MADRAS Vs. THE PRESIDING OFFICER, LABOUR COURT HYDERABAD
September 25, 1963
THE STATE OF ANDHRA PRADESH Vs. THE AYACUTDARS OF VENKATRAYUDU TANK
October 18, 1963
TIRUMAREDDI RAJARAO Vs. STATE OF ANDHRA PRADESH
September 10, 1963
TUMMALA RAMAKRISHNAMMA CHOWDARI Vs. TUMMALA VENKAYAMMA
January 25, 1963
UNION OF INDIA RAILWAY ADMINISTRATION MADRAS Vs. EASTERN MATCH CO TIRUMANGALAM
February 20, 1963
UPPALA PEDA VENKATARAMANAIAH Vs. FIRST ADDITIONAL INCOME TAX OFFICER
July 17, 1963
V BASAVAYYA Vs. N KOTTAYYA
July 5, 1963
V RANGARAJU Vs. STATE OF ANDHRA PRADESH
September 5, 1963
V V SUBBA RAO Vs. MOHAMMAD HUSSAIN KHAN
November 22, 1963
VADAPALLI VENKATA VARADA MEENAKSHI Vs. ESTATE MANAGER, DEPUTY TAHSILDAR, E.G. DIST. AND OTHERS
September 25, 1963
VANGA SEETHARAMAMMA Vs. CHITTA SAMBASIVA RAO
February 19, 1963
VARIGONDA KAMESWARAMMA Vs. DUVVURI VISWANADHAM
August 1, 1963
VELLANKI SIVA KUTUMBA RAO Vs. VELLANKI SARVALAKSHAMMA
January 19, 1963
VEMULA SESHAYYA AND GONGADI RAMAPPA PAMIDI KALLUR R S Vs. STATE OF ANDHRA PRADESH
February 28, 1963
VILLAGE PANCHAYAT OF JANGAREDDIGUDEM Vs. KOMMIREDDY NARASAYYA
January 28, 1963
VINAYAK RAO Vs. MANGILAL
March 6, 1963
VIRYALA PERRAJU Vs. PILLI ACHANNA
March 22, 1963
VUYYURU SAMBRAJYAMMA ALIAS BHIMAVARAPU SAMBRAJYAMMA Vs. BHIMAVARAPU VENKATA REDDI
June 11, 1963
Y ASWATHANARAYANA Vs. DEPUTY COMMERCIAL TAX OFFICER KADIRI
November 18, 1963
YELLAMANCHILI VEERA RAGHAVAYYA Vs. MADDURI VENKATA SUBBARAYA SASTRI
July 9, 1963
YELLISETTI VENKATACHALAMAYYA Vs. BHASKARUNI VENKATANARASIMHA RAO
September 14, 1963
YELLISETTI VENKATACHALAMAYYA Vs. BHASKARUNI VENKATANARASIMHA RAO
September 11, 1963