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Title
Date
ABDUL FATTEH Vs. STATE OF UTTAR PRADESH
November 1, 1963
ABDUL RAHIM Vs. AHMAD ALI
May 1, 1963
ABDUL RASHID Vs. STATE
November 22, 1963
ABDUL SAMAD Vs. STATE OF U P
July 17, 1963
ABINASH CHANDRA SAMANTA PROP. OF M/S. STUDENTS FRIENDS Vs. COMMISSIONER, ALLAHABAD DIVISION, ALLAHABAD AND OTHERS
October 21, 1963
AHMAD ALI Vs. MOHD JAMAL UDDIN
March 8, 1963
AKHTAR Vs. STATE
November 11, 1963
AKHTAR MOHAMMAD KHAN Vs. KANCHHID AND ANOTHER
February 13, 1963
ALGU RAM Vs. BISHUNATH
September 17, 1963
AMAR NATH Vs. ASHTA BHUJA PRASAD
February 4, 1963
ASGHAR ALI Vs. GOVIND LAL
May 7, 1963
ASGHAR KHAN Vs. STATE
April 22, 1963
Asharfi Lal Vs. The State
November 27, 1963
ATAR SINGH Vs. DHOOP SINGH AND OTHERS
February 7, 1963
ATAR SINGH Vs. STATE
October 14, 1963
AZMAT AZIM KHAN Vs. BOARD OF REVENUE
October 10, 1963
B.P. MAURYA Vs. ELECTION TRIBUNAL AND ORS.
November 27, 1963
BABU LAL Vs. STATE OF UTTAR PRADESH AND OTHERS
September 16, 1963
BADRI DASS Vs. UNION OF INDIA UOI
January 7, 1963
BADRI NATH PANDEY Vs. U P STATE
September 16, 1963
BADRI PRASAD Vs. LAKSHMI NARAIN
March 12, 1963
BAHAL SINGH AND ANR. Vs. STATE
December 13, 1963
BAHOREY DINA NATH Vs. INDRAMANI JATIA
October 21, 1963
BAIJU Vs. SHAMBHU SARAN
October 10, 1963
BALADIN Vs. INSPECTOR GENERAL OF POLICE U P LUCKNOW
January 21, 1963
BARIAT ULLAH KHAN Vs. STATE OF U P
April 25, 1963
BAROO Vs. SHINGRAM
May 1, 1963
BASANT LAL SAH Vs. BHAGWATI PRASAD SAH
April 25, 1963
BASANTA Vs. STATE
August 21, 1963
BASANTLAL AND CO Vs. COMMISSIONER OF SALES TAX
January 28, 1963
BASDEO Vs. STATE
September 3, 1963
BASDEO Vs. STATE
August 31, 1963
BEGUM A.H. KHAN Vs. REGIONAL TRANSPORT AUTHORITY, MEERUT AND OTHERS
August 23, 1963
BHADOHI INVESTMENT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
December 16, 1963
Bhaggu Vs. Manni Prasad Pandey
August 27, 1963
BHAGOLEY Vs. BALWANT SINGH AND ANOTHER
January 11, 1963
BHAGWATI SINGH Vs. SURAJ DEO RAM TIWARI AND OTHERS
November 22, 1963
BHARAT PRASAD Vs. PARAS SINGH
April 18, 1963
BHATIA FARMERS CO OPERATIVE SOCIETY Vs. STATE OF UTTAR PRADESH
October 8, 1963
BHIKA MAL MUSADDI LAL Vs. COMMISSIONER OF SALES TAX
April 15, 1963
BHIMSEN SINGH AND OTHERS Vs. MILAP SINGH AND OTHERS
February 13, 1963
BHOLA S O KUBER Vs. STATE
June 5, 1963
BRIJ MOHAN DAS AGARWAL Vs. Z A AHMAD
May 24, 1963
BULBU PRASAD AMARNATH Vs. COMMISSIONER OF SALES TAX
October 15, 1963
CHAMPION CYCLE INDUSTRIES Vs. STATE OF UTTAR PRADESH
October 24, 1963
CHANDRA SHEKHAR NEWAL KISHORE Vs. COMMISSIONER OF SALES TAX U P
February 7, 1963
CHATUR MOHAN Vs. RAM BEHARI DIXIT
April 29, 1963
CHATURBHUJ Vs. STATE
February 14, 1963
CHEDDU SINGH Vs. MONOHAR SINGH
December 5, 1963
CHHEDI LAL GUPTA Vs. MOHAMMAD SATTAR
January 2, 1963
CHIEF INSPECTOR OF STAMPS Vs. PANZY FERUANDAS MAJOR WIDOW OF H JHONSON
August 14, 1963
CHIRANJIT LAL GAMBIR ADV Vs. NARANG INDUSTRIES LTD
April 19, 1963
COMMISSIONER OF INCOME TAX Vs. MATHURA PRASAD HARDWAR PRASAD DEORIA
November 11, 1963
COMMISSIONER OF SALES TAX Vs. HAJI ABDUL MAJID AND SONS
February 18, 1963
COMMISSIONER SALES TAX Vs. HINDUSTAN METAL WORKS
May 9, 1963
DARYAO SINGH Vs. ADDL. S.D.O. CHATTA, DISTRICT MATHURA AND OTHERS
March 4, 1963
DASAIYAN AND OTHERS Vs. KEDAR NATH AND OTHERS
January 21, 1963
DAURALA SUGAR WORKS, DAURALA, DISTRICT MEERUT Vs. STATE
September 12, 1963
DELTA ENGINEERING CO PRIVATE LTD Vs. COMMISSIONER OF SALES TAX
April 18, 1963
DEO NARAIN Vs. BOARD OF REVENUE
September 11, 1963
DISTRICT BOARD, MUZAFFARNAGAR Vs. HANSRAJ GUPTA AND CO.
January 15, 1963
DIVISIONAL SUPERINTENDENT N RAILWAY Vs. MADAN LAL SARAD
September 25, 1963
DR. B.P. SHUKLA Vs. STATE OF UTTAR PRADESH AND ORS.
November 6, 1963
DR. BALDEO PRASAD AND OTHERS Vs. KHUSHI RAM AND OTHERS
February 12, 1963
DWARKA DASS Vs. KANHAIYA LAL AND ORS.
November 26, 1963
E M C WORKS PRIVATE LIMITED Vs. INCOME TAX OFFICER
April 17, 1963
F G DAVIDSON Vs. MOHANLAL SINDHI
May 24, 1963
FIRM MOHAMMAD SANA ULLAH AND SONS Vs. FIRM HAJI RAHIM BUX AND SONS
August 8, 1963
GAJANAND Vs. INCOME TAX OFFICER
October 16, 1963
Gajrani and others Vs. Ram Rati and others
November 14, 1963
GANGA BAKSH SINGH Vs. J C SHARAN S O LATE PT RAMLAL
May 9, 1963
GANGA SAHAI Vs. KHACHERU SINGH AND OTHERS
December 4, 1963
GANGA SARAN Vs. NARYAN DAS
March 15, 1963
GAURI SHANKER MISRA Vs. COLLECTOR
November 11, 1963
GAYA DUTTA Vs. S.D.O. II, MAHARAJAGANJ, DISTRICT RAE BARELI
December 4, 1963
GAYA PRASAD Vs. KHUDA BAKHSH
August 1, 1963
GHUREY LAL Vs. STATE
July 30, 1963
GIRIRAJ SINGH Vs. STATE
November 8, 1963
GIRWAR AND OTHERS Vs. SARUPA
August 9, 1963
GOPAL KRISHNA Vs. STATE
December 16, 1963
GORAKH LAL Vs. MAHA PRASAD NARAIN SINGH
August 19, 1963
GUR BUX SINGH Vs. RAM PRASAD
March 25, 1963
GURUCHARAN SINGH Vs. STATE
November 13, 1963
GYAN CHANDRA MEHROTRA Vs. UNIVERSITY OF ALLAHABAD
April 4, 1963
HAFIZ ZARIF HUSAIN AND ANOTHER Vs. CH. SHARIF AHMAD AND OTHERS
April 4, 1963
HAJI ABDUL QAYUM Vs. KESHAV SARAN
April 4, 1963
HAJIRA BIBI Vs. ABRAR HUSSAIN
April 23, 1963
Hamid Husain Vs. Ram Naresh Mallah and others
May 14, 1963
HAR SARUP Vs. BRIJ BHUSHAN SARAN
April 17, 1963
HARI RAJ SINGH Vs. SHAH NAWAZ KHAN
May 20, 1963
HARIDWAR SINGH Vs. GHIRRAU SINGH
September 24, 1963
HARIHAR SINGH Vs. GRAM SABHA, PIRKHIR
September 12, 1963
HAZARI LAL SRIVASTAVA Vs. TULSIPUR SUGAR CO LTD
November 21, 1963
HINDUSTAN COMMERCIAL BANK LTD. VARANASI Vs. THE COLLECTOR AND OTHERS
December 17, 1963
HINDUSTAN METAL WORKS Vs. SALES TAX OFFICER
September 2, 1963
HIRA LAL Vs. HARI NARAIN
April 15, 1963
HIRALAL Vs. JHUNNILAL
April 29, 1963
INCOME TAX OFFICER Vs. MUNSIF HAMIRPUR
July 10, 1963
INCOME TAX OFFICER Vs. SHAMSHER BAHADUR
November 11, 1963
J K COTTON MANUFACTURERS LTD Vs. COMMISSIONER SALES TAX
April 23, 1963
JAGDISH PRASAD Vs. MANAGER MODI LANTERN WORKS
January 2, 1963
JAGPAL SINGH Vs. STATE OF UTTAR PRADESH
January 10, 1963
JAI JAI RAM Vs. SMT. LAKSHMI DEVI
August 19, 1963
JAI SINGH RAIS Vs. HARNAM DAS
October 30, 1963
JAIL AHMAD Vs. MUNICIPAL BOARD, HARDOI AND OTHERS
September 4, 1963
JAMILUDDIN KHAN Vs. NIAZ AHMAD
April 15, 1963
JANGI PATHAK Vs. STATE
September 26, 1963
JOTI PRASAD Vs. SHOTAMBER NATH
May 3, 1963
JUGUL KISHORE Vs. GOBARDHAN LAL
September 18, 1963
JWALA Vs. RAM DUTTA
September 13, 1963
K P BHARGAVA Vs. COMMISSIONER OF SALES TAX
February 5, 1963
K. N. Agarwala Vs. State of U. P. and others
July 26, 1963
KABIR AND ORS. Vs. STATE
November 7, 1963
KANHAIYA LAL Vs. MAHAVIR PRASAD JAIN
March 27, 1963
KANPUR DEVELOPMENT BOARD Vs. COMMISSIONER SALES TAX
March 19, 1963
KANPUR NAGAR MAHAPALIKA Vs. NARAIN DAS HARIBANSH
January 11, 1963
KESHAVA MISRA Vs. BHULAI MISHRA
December 16, 1963
KHAN GUFRAN ZAHIDI Vs. STATE
December 17, 1963
KHEDU Vs. STATE
December 4, 1963
KIDWAI HUSAIN KAMIL Vs. YADAV RAM SEWAK
July 23, 1963
KISHNI Vs. RATNA
January 3, 1963
KRANTI CHANDRA Vs. CHHOTELAL
April 12, 1963
KRISHAN CHAND JAIN Vs. GANGA DHAR JUYAL
September 4, 1963
KRISHAN GOYAL Vs. PURSHOTTAM LAL BADHWAR RAJAJI
November 5, 1963
KRISHAN LAL JUGMANDER DASS AND ANOTHER Vs. SALES TAX OFFICER, SAHARANPUR AND ANOTHER
August 6, 1963
KRISHNA BHATT Vs. STATE OF U P
November 8, 1963
KUNWAR PAL AND ANOTHER Vs. SHIV CHARAN AND OTHERS
October 23, 1963
KUNWER SEN Vs. SOHAN LAL
April 1, 1963
L MADAN LAL HAVELIWALA Vs. L SUNDER LAL
April 15, 1963
LACHCHMI NARAIN AND ANOTHER Vs. MUNNI LAL AND OTHERS
May 13, 1963
LACHHIMI NATH PATHAK Vs. BHOLANATH PATHAK
May 7, 1963
LAKSHMI PRASAD Vs. GOPI PRASAD
December 13, 1963
LALA BABU RAM Vs. KISHEN DEI
March 21, 1963
LALA RAM Vs. RAM SWARUP
October 9, 1963
LAXMI NARAIN Vs. STATE OF U P
January 2, 1963
LOON KARAN SETHIYA Vs. IVAN E JOHN
July 10, 1963
LUXA UPBHOGTA CO Vs. SALES TAX OFFICER, SECTOR 11, VARANASI
August 1, 1963
M.A. RAFIQ Vs. SMT. MAYA DEVI
May 6, 1963
M/s. Gulshan Khandsari Udyog Vs. Union of India, New Delhi through the Secretary in the Ministry of Labour and Employment and another
January 30, 1963
MAGAN DEVI Vs. STATE TRANSPORT TRIBUNAL
January 28, 1963
MAHABIR SUGAR MILLS LIMITED Vs. STATE OF UTTAR PRADESH
September 24, 1963
MAHAVIR SINGH Vs. GAURI SHANKAR
March 27, 1963
MAHESH CHANDRA Vs. U.P. STATE THROUGH COLLECTOR MUZAFFARNAGAR AND ANOTHER
February 27, 1963
MAHESH CHANDRA GUPTA Vs. STATE
September 11, 1963
Maheshwari Khetan Sugar Mills (P.) Ltd., and others Vs. Ishwari Khetan Sugar Mills and others
May 24, 1963
MAHIPAL SINGH Vs. MAM CHAND
March 12, 1963
MALTI Vs. RAM SARAN
March 8, 1963
MANGAL PRASAD Vs. LACHHMAN PRASAD
May 22, 1963
MANGAL SEN Vs. INCOME TAX OFFICER
July 11, 1963
MANHOO MAL Vs. MULLOO
May 7, 1963
MATA PRASAD Vs. DEWAKAR BHARTI
May 20, 1963
MAYA DEVI Vs. JOINT DIRECTOR OF CONSOLIDATION, UP LUCKNOW AT AGRA AND OTHERS
July 15, 1963
MEHAR ALI Vs. KALUT
April 22, 1963
MIR IQBAL HUSAIN Vs. STATE OF U.P.
October 14, 1963
MITHAN LAL Vs. THANA
April 11, 1963
MOHAMMAD ALI Vs. RAM SWARUP
October 16, 1963
MOHAMMAD ALI KHAN Vs. MUMTAZ JAHAN BEGAM
July 12, 1963
MOHAMMAD AZAMAT AZIM KHAN Vs. RAJA SHATRANJI
April 30, 1963
MOHAMMAD SHER KHAN Vs. UNION OF INDIA UOI
September 11, 1963
MOHAN Vs. STATE
October 18, 1963
MOHAN LAL Vs. SAMEER KUNWAR
February 27, 1963
MOHD. YUSUF KHAN AND OTHERS Vs. THE BOARD OF REVENUE, U.P. ALLAHABAD AND OTHERS
July 24, 1963
MOTA SINGH DALIP SINGH Vs. COMMISSIONER OF SALES TAX
March 19, 1963
MOTILAL PADMAPAT SUGAR MILLS CO. (P) LTD. Vs. ABC
September 30, 1963
MST. QAMAR JAHAN BEGAM AND ANOTHER Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS
July 24, 1963
Mulk Raj Malhotra Vs. Thakat Mal Sethi and others
August 28, 1963
MUNICIPAL BOARD Vs. LAL CHAND SURAJMAL
September 27, 1963
MUNICIPAL BOARD SHIKOHABAD DISTRICT MANIPURI Vs. CHANDAR DEO PRASAD SRIVASTAVA AND OTHERS
May 20, 1963
MUNNA LAL SONS Vs. COMMISSIONER OF INCOME-TAX, U P
November 12, 1963
MURAT BARDI AND OTHERS Vs. BHAWANI PRASAD MISRA
October 8, 1963
MURLIDHAR Vs. STATE OF U P
October 23, 1963
N.S. DATTA AND OTHERS Vs. KAMTA PRASAD TANDON
May 8, 1963
NAGAR MAHAPALIKA Vs. RAM NIWAS
April 5, 1963
NAGAR MAHAPALIKA OF KANPUR Vs. SRI RAM
May 8, 1963
NAGAR MAHAPALIKA OF THE CITY OF KANPUR Vs. THE ADDITIONAL COMMISSIONER, ALLAHABAD DIVISION AT KANPUR AND OTHERS
September 9, 1963
NANDAN SINGH BHIST Vs. STATE OF U P
December 6, 1963
NANHEYLAL AND ANOTHER Vs. BANWARI AND ANOTHER
April 12, 1963
NARDEV Vs. JOTI SAROOP
March 5, 1963
NATHURAM Vs. RAMSRI
September 6, 1963
NAWABZADA S M ALI DABIR Vs. NAWABZADA S M ALI KABIR KHAN
April 9, 1963
NAWAL SINGH Vs. STATE
September 4, 1963
NESTLES PRODUCTS INDIA LTD Vs. COMMISSIONER OF SALES TAX
March 21, 1963
NOOR MOHAMMAD AND ANOTHER Vs. MOHAMMAD QASIM AND OTHERS
January 22, 1963
OFFICIAL LIQUIDATOR (JAGDISH SUGAR MILLS LTD.) Vs. TORMAL HARMUKH RAI
September 2, 1963
OUDH SUGAR MILL Vs. STATE
November 28, 1963
PARMESHWAR DAYAL Vs. ADDL COMMR
January 29, 1963
PARMESHWARI DEVI Vs. ABRAR HUSAIN
July 20, 1963
PIONEER LTD. Vs. STATE OF UTTAR PRADESH AND OTHERS
December 9, 1963
PRABHULAL LAL Vs. BABU SINGH
January 11, 1963
PRASIDH NARAIN SINGH Vs. STATE OF UTTAR PRADESH
December 9, 1963
PREM NATH KHANNA Vs. CHIEF INSPECTOR
August 30, 1963
PRITAM SINGH Vs. CANE COMMISSIONER, U.P. AND OTHERS
April 26, 1963
PYARA Vs. SHIV SHANKER
March 8, 1963
QAMRUDDIN Vs. COMMISSIONER SALES TAX
April 15, 1963
R K KHANDELWAL Vs. MOTI LAL CHAWLA
October 7, 1963
R N SRIVASTAVA Vs. GHAN SHYAM DAS
January 22, 1963
RADHA KISHAN Vs. INCOME TAX OFFICER
February 1, 1963
RADHA KRISHNA VISHARAD Vs. CIVIL JUDGE ALIGARH AND ORS.
December 13, 1963
RADHEY SHYAM BHARTI Vs. STATE
May 14, 1963
RAGHUBIR SINGH Vs. GRAM SAMAJ KOTRA
September 30, 1963
RAGHURAJ SINGH Vs. REETA RANI SINGH
August 26, 1963
RAJA HIMANSHUDHAR SINGH Vs. RAM HITKARI
March 29, 1963
RAJA MOHAMMAD AMIR AHMAD KHAN Vs. UTTAR PRADESH GOVERNMENT
July 29, 1963
RAJA RAM Vs. GIRRAJ KISHORE
September 27, 1963
RAJA RAM AND ORS. Vs. STATE OF UTTAR PRADESH THROUGH THE COLLECTOR MUZAFFARNAGAR AND ORS.
December 9, 1963
RAJA SYED MOHAMMAD SAADAT ALI KHAN Vs. WEALTH TAX OFFICER A WARD LUCKNOW
March 15, 1963
RAJA YADVENDRA DATT DUBE Vs. STATE OF UTTAR PRADESH
November 28, 1963
RAJDEO DUBE Vs. BRIJ NARAIN SINGH AND OTHERS
October 10, 1963
RAM ASREY BAISWAR Vs. SUBEDAR PANDEY
September 10, 1963
Ram Autar and others Vs. Kaushat Kishore
April 2, 1963
RAM BABU Vs. PERSHADI LAL
April 12, 1963
RAM BAHADUR SINGH Vs. STATE
April 9, 1963
RAM BALI Vs. TULSI
April 4, 1963
RAM BILAS KEDAR NATH Vs. INCOME TAX OFFICER
October 22, 1963
RAM CHAND AND OTHERS Vs. BHAGWAN DAS AND OTHERS
May 9, 1963
RAM CHARAN LAL RAM NARAIN Vs. INCOME TAX OFFICER
August 27, 1963
Ram Dayal Vs. G. P. Satsangi and others
November 26, 1963
RAM DIN SARABJIT Vs. STATE
November 4, 1963
RAM DULAR SINGH Vs. BABU SUKHU RAM
May 10, 1963
RAM DULAREY Vs. STATE OF U.P. & OTHERS
January 28, 1963
RAM KHELAWAN Vs. SUDAMA DEVI
October 11, 1963
Ram Krishna Barman Vs. Mohan Lal Sahgal and others
October 9, 1963
Ram Lachman Vs. J.K. Kapoor
January 9, 1963
RAM LAGAN SINGH Vs. RAM PYARE
November 14, 1963
RAM NARAIN GARG L Vs. COMMISSIONER OF INCOME TAX
December 18, 1963
RAM PRASAD Vs. THE OUDH TIRHUT RAILWAY THROUGH THE GENERAL MANAGER O.T. RLY. GORAKHPUR AND ANOTHER
December 19, 1963
RAM PRASAD AND OTHERS Vs. HOSHIARA AND OTHERS
August 29, 1963
Ram Sahai Vs. Babu Lal
December 11, 1963
RAM SAJIWAN Vs. STATE OF U P
September 5, 1963
RAM SHANKER Vs. LALTA PRASAD
February 1, 1963
RAM SINGH Vs. BOARD OF REVENUE
July 22, 1963
RAMAPATI SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
November 11, 1963
RAMESH CHANDRA Vs. TULSHI RAMS
October 18, 1963
RAMESHWAR Vs. HARDAS
November 14, 1963
Ramji Dixit and another Vs. Bhrigunath and others
November 29, 1963
RAMJI LAL Vs. ALIMUDDIN AND ANOTHER
January 23, 1963
RAMNATH SINGH Vs. STATE OF UTTAR PRADESH AND OTHERS
September 17, 1963
RASHID ALI Vs. AZIZAN
April 3, 1963
REOTI SARAN Vs. HARGU LAL
November 1, 1963
RITA RANI SINGH Vs. RAGHURAJ SINGH
February 25, 1963
S M FAZLUL HAQ Vs. STATE
March 6, 1963
S R TRIPATHI Vs. STATE
September 9, 1963
SALIMAN BIBI Vs. HAFIZ MOHAMMAD TAQI
October 7, 1963
SARDAR KARAM SINGH Vs. JAI KISHAN AND ANOTHER
March 20, 1963
SARJU Vs. STATE
June 13, 1963
SATYA KETU Vs. ELECTION TRIBUNAL
April 19, 1963
SATYA PAUL KALRA Vs. DEPUTY INSPECTOR GENERAL OF POLICE
February 13, 1963
SETH GUJAR MAL MODI Vs. COMMISSIONER OF INCOME TAX
February 13, 1963
SHABBIR Vs. STATE
December 6, 1963
SHAMBHOO DAYAL Vs. CHANDRA KALI DEVI
March 28, 1963
SHAMSHUL HAQ AND OTHERS Vs. CIVIL JUDGE MORADABAD AND ANOTHER
November 20, 1963
Shanti Nagar Co-operative Housing Society Ltd., Etah Vs. Nar Singh Das Bhargava and others
October 11, 1963
SHEO BARAN SINGH Vs. CIVIL JUDGE FATEHPUR AND ORS.
December 20, 1963
SHEO NANDAN Vs. STATE
January 24, 1963
SHEO NARAIN LAL Vs. A N RASTOGI
July 23, 1963
Sheo Prasad Vs. The State of U.P. and others
December 18, 1963
SHEO RAJ Vs. STATE
October 8, 1963
SHER ANDIL KHAN AND ORS. Vs. STATE
October 24, 1963
SHIVA DAYAL Vs. S D O
July 29, 1963
SHIVA J MAHARAJ GAURI SHANKER MAHADEOJI Vs. DURGA PRASAD
January 10, 1963
SHIVA NATH SINGH Vs. STATE
March 7, 1963
SHIVA RAM Vs. STATE
November 20, 1963
Shree Ram Vs. Ratanlal
September 5, 1963
SHRI NATH Vs. SARASWATI DEVI JAISWAL
January 2, 1963
SHRI NATH Vs. GOPI CHAND
May 7, 1963
SHYAM SUNDAR LAL Vs. MANGALI AND OTHERS
January 7, 1963
SHYAM SUNDER Vs. SETH BALMUKAND
April 16, 1963
SHYAM SWARUP SAKSENA Vs. STATE OF UTTAR PRADESH
February 2, 1963
SHYAMA DEVI Vs. EMPLOYEES STATE INSURANCE CORPORATION
November 13, 1963
SINGH ENGINEERING WORKS PRIVATE LIMITED Vs. INCOME TAX OFFICER
November 7, 1963
SMT. KOKA DEVI Vs. BUDHI PRAKASH
September 23, 1963
SMT. RAM DEVI Vs. STATE AND OTHERS
April 19, 1963
SONPAL GIRRAJ KISHORE Vs. SALES TAX OFFICER
July 19, 1963
SRI RAM AND ANOTHER Vs. GOKUL AND OTHERS
April 1, 1963
STANDARD REFINERY CO Vs. SALES TAX COMMISSIONER
February 8, 1963
STATE Vs. RUSTAM GLASS WORKS
November 21, 1963
STATE Vs. ISHWAR SARAN
December 16, 1963
STATE OF U P Vs. ANSAR HUSAIN
November 12, 1963
STATE OF U P Vs. RAGHUNANDAN SINGH
October 30, 1963
STATE OF U P Vs. SANT LAL HAR PRASAD
January 2, 1963
STATE OF U P Vs. DHANWAN
January 11, 1963
STATE OF U P Vs. MAIKU BALDEO CHAMAR
March 27, 1963
STATE OF U P Vs. J S VERMA
April 29, 1963
STATE OF U.P Vs. FAROOQ AHMAD AND OTHERS,
June 14, 1963
STATE OF U.P. Vs. RAM KISHORE
November 26, 1963
STATE OF U.P. Vs. SAFRI RAM
October 21, 1963
STATE OF UTTAR PRADESH Vs. OM PRAKASH SHARMA AND OTHERS
November 6, 1963
STATE OF UTTAR PRADESH Vs. SRI ABDUL KARIM
February 5, 1963
STATE OF UTTAR PRADESH Vs. YASHPAL SINGH
November 1, 1963
STATE OF UTTAR PRADESH Vs. MADAN MOHAN NAGAR
July 25, 1963
STATE OF UTTAR PRADESH Vs. RAJA YADAVENDRA DUTTA DUBEY OF JAUNPUR
December 19, 1963
SUBHAG Vs. STATE
May 8, 1963
SUGHRA BEGUM Vs. QASIM HUSAIN
January 23, 1963
SUKH DEO Vs. COMMISSIONER OF SALES TAX
April 1, 1963
SULBHA DEVI GUPTA Vs. BENARES COTTON AND SILK MILLS LTD
December 2, 1963
SUNNI CENTRAL BOARD OF WAQF U P LUCKNOW Vs. SIRAJUL HAQ KHAN VAKIL
May 22, 1963
SURAJ PRAKASH Vs. STATE
January 18, 1963
SUWA LAL POORAN MAL Vs. COMMISSIONER SALES TAX
February 18, 1963
SWADESHI COTTON MILLS COMPANY LIMITED Vs. INCOME TAX OFFICER
October 22, 1963
SWASTIKA TANNERY OF JAJMAU Vs. COMMISSIONER OF SALES TAX
March 12, 1963
TAHSILDAR Vs. JODH SINGH
March 19, 1963
TARA Vs. STATE
October 21, 1963
TARA CHAND AND ORS. Vs. GRAM SAMAJ ABDULLA NAGAR
December 9, 1963
THAKUR DAN SINGH BISHT Vs. STATE OF UTTAR PRADESH
November 8, 1963
THAKUR DAS HUKUM CHAND Vs. COMMISSIONER SALES TAX
May 7, 1963
The Asstt. Custodian, Evacuee Property and another Vs. Virendra Kumar and others
September 27, 1963
TIKA SINGH AND ORS. Vs. JEET SINGH AND ORS.
October 31, 1963
TRIJUGI TIWARI Vs. STATE AND OTHERS
March 25, 1963
TULSABAI Vs. MAST RAM
April 10, 1963
UDAI NARAIN Vs. STATE OF UP. AND OTHERS
July 31, 1963
UDHOO DASS Vs. PREM PRAKASH
February 6, 1963
ULWAR SINGH Vs. STATE
October 30, 1963
Union of India Vs. Parvati Kuwar and others
December 18, 1963
UNION OF INDIA THROUGH GENERAL MANAGER N.E. RLY. GORAKHPUR Vs. ROCHAL DASS AND ANOTHER
January 31, 1963
UNION OF INDIA UOI Vs. GORAKH MOHAN DAS
October 31, 1963
UNION OF INDIA UOI Vs. UMESH CHANDRA GUPTA
January 2, 1963
USMAN ALI KHAN Vs. STATE
December 5, 1963
VIDHESHWAR PATHAK Vs. BUDHIRAM BARAI
May 21, 1963
VISHWANATH PRASAD Vs. MALKHAN SINGH SHARMA
April 9, 1963
VISHWANATH TIWARI Vs. LAL BEHARI MEHROTRA
August 22, 1963
WESTERN UTTAR PRADESH ELECTRIC POWER AND SUPPLY COMPANY LTD Vs. STATE OF UTTAR PRADESH
November 11, 1963
WHEELER A H AND CO PRIVATE LIMITED Vs. INCOME TAX OFFICER
April 9, 1963
YADVENDRA DATT DUBE Vs. STATE OF U.P.
November 28, 1963
YOGENDRA NATH TEWARI Vs. STATE
November 6, 1963
ZAREEF KHAN AND ORS. Vs. MUKHTAR AHMAD
November 19, 1963