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Case Index
Title
Date
DEVIA RAM Vs. L RAM CHAND
February 25, 1953
GH MOHD Vs. MOHAMDOO
February 22, 1953
GHULAM HASSAN Vs. STATE
August 6, 1953
GHULAM NABI JAN Vs. STATE
July 28, 1953
HAFIZ MOHI-UD-DIN Vs. FATIMA BANO
September 3, 1953
HARI SINGH Vs. L DINA NATH
June 1, 1953
ILLAMDIN Vs. STATE
February 18, 1953
IN THE MATTER OF J&K INDUSTRIES LTD , JAMMU Vs. STATE
April 24, 1953
KHARKU AND ORS. Vs. RASIL SINGH AND ORS.
June 15, 1953
MAGHAR SINGH Vs. PRINCIPAL SECRETARY, J&K GOVT
March 6, 1953
MST SAVITRI Vs. L SHIV NATH
December 31, 1953
MT. TAJA Vs. MST. AZIZI
June 18, 1953
NIRANJAN NATH Vs. KAILAS KAUL AND ANR.
May 28, 1953
OM PRAKASH Vs. J&K BANK LTD
December 8, 1953
PUNJAB AND KASHMIR BANK LTD Vs. L SOHAN LAL KHANNA
September 3, 1953
RAGHO RAM Vs. SHIVJI
June 19, 1953
SAFIA Vs. FATIMA
March 10, 1953
SAMAD MALIK Vs. STATE
July 9, 1953
SETH KIRPAL CHAND Vs. TRADERS BANK LTD JAMMU
December 11, 1953
STATE Vs. SUJAN SINGH
September 9, 1953
VISHWA NATH Vs. BISHEN DASS
February 2, 1953