Case Index

Title
Date
A C GILBERT Vs. REGISTRAR HIGH COURT OF JUDICATURE ALLAHABAD
May 6, 1953
ABDUL GHAFOOR Vs. ABDUS SALAM
July 31, 1953
ABDUL WAQAR Vs. STATE
July 30, 1953
ABDUL WAQAR Vs. STATE
February 20, 1953
AIJAZ HUSSAIN Vs. HANS RAJ
October 21, 1953
AJODHIA SINGH Vs. RAM PHAL SINGH
September 23, 1953
ALI HAIDER Vs. SAKINA BEGUM
November 4, 1953
ALL INDIA SHIA CONFERENCE Vs. TAQI HADI
August 26, 1953
ALLAH BANDI Vs. GOVT OF UNION OF INDIA UOI
December 21, 1953
AMAR DAS Vs. DADU DAYALU MAHASABHA
January 6, 1953
AMJAD HUSAIN Vs. STATE
March 5, 1953
ANANDI PRASAD Vs. PRITAM SINGH
November 27, 1953
ASA DEVI Vs. CHAMPA DEVI
March 11, 1953
AUDESH PRATAP SINGH Vs. BRIJ NARAIN
November 17, 1953
AYODHYA NATH Vs. GANGA PRASAD
April 20, 1953
B GAJADHAR SINGH Vs. STATE
April 21, 1953
BABU RAM SHARMA Vs. STATE OF UTTAR PRADESH
April 27, 1953
BADRI DATT Vs. SHRIKISHAN
August 10, 1953
BADRI NARAIN LAL Vs. RAMJI LAL
July 27, 1953
BAIJ NATH Vs. RAM BHAROSE
April 10, 1953
BAIJNATH DAS Vs. MAHANT RAMDEO DAS CHELA MAHANT KASHI DAS
March 24, 1953
BALDIWAKAR MISIR Vs. MAHATMA SINGH
January 30, 1953
BALWANT SINGH Vs. MAHARAJ SINGH
December 17, 1953
BANKEY LAL Vs. NARENDRA SINGH
February 27, 1953
BANKEY LAL Vs. BABU
April 29, 1953
BANS ALI Vs. MOHAMMAD ALI
August 11, 1953
BASANT SINGH Vs. JANAK SINGH
November 16, 1953
BASDEO Vs. JOHN AND CO
April 20, 1953
BASHESHWAR NATH Vs. STATE
July 21, 1953
BASHIR Vs. STATE
March 19, 1953
BEHARI Vs. STATE
February 16, 1953
BENI CHAND Vs. DISTRICT MAGISTRATE BANDA
February 2, 1953
BENIRAM MOOLCHAND Vs. COMMISSIONER OF INCOME TAX
February 11, 1953
BHAGGO SINGH Vs. SANOMAN SINGH
July 13, 1953
BHAGWAN DAS Vs. STATE
March 4, 1953
BHAKAT SHIROMANI Vs. RENT CONTROL AND EVICTION OFFICER
September 15, 1953
BHARTU Vs. STATE
July 6, 1953
BHUP NARAIN Vs. STATE
July 23, 1953
BIBI IFTIKHAR JAHAN BEGUM Vs. BALWANT SINGH
March 3, 1953
BIMLA DEVI Vs. CHATURVEDI
March 12, 1953
BISHAMBER DAYAL Vs. STATE
September 18, 1953
Bishamber Dayal Vs. State
September 13, 1953
BISHAMBHAR NATH NIRANJANLAL Vs. COMMR OF INCOME-TAX U P LUCKNOW
January 8, 1953
BISUNTHA Vs. STATE OF UTTAR PRADESH
September 9, 1953
BOHREY LAL Vs. STATE
November 27, 1953
BRIJ KISHORE Vs. RENT CONTROL AND EVICTION OFFICER
November 24, 1953
BRIJ LAL SURI Vs. STATE OF UTTAR PRADESH
December 8, 1953
BRIJ NARAIN Vs. RAM DAYAL
July 30, 1953
BUDHYA SINGH Vs. STATE
September 8, 1953
CENTRAL FINANCE AND HOUSING CO LTD Vs. BRITISH TRANSPORT CO
July 15, 1953
CHAMELI Vs. GAJRAJ BAHADUR GUPTA
July 20, 1953
CHAMMAN LAL Vs. STATE
October 8, 1953
CHAND RANI Vs. CHAITRAM MUKHI
August 14, 1953
CHANDAN Vs. BABU
January 21, 1953
CHANDRA BHAN Vs. STATE
June 3, 1953
CHANDRA BHAN Vs. RENT CONTROL AND EVICTION OFFICER AGRA
July 23, 1953
CHANDRA DATT Vs. VIDYA PRASAD
September 2, 1953
CHANDRA PAL Vs. STATE
October 12, 1953
CHANDRAPAL Vs. STATE
July 28, 1953
CHANDRIKA AND OTHERS Vs. STATE
July 31, 1953
CHET RAM Vs. MANZOOR HASAN
October 12, 1953
CHHATKUN Vs. STATE
December 15, 1953
CHHEDI Vs. STATE
April 17, 1953
CHHEDI LAL Vs. DIRECTOR OF ELECTION FOR LOCAL BODIES GOVT OF UTTAR PRADESH
October 20, 1953
CHHEDI SAHU Vs. SHEORAJI
May 1, 1953
CHHOTELAL GOBARDHAN DAS Vs. COMMISSIONER OF INCOME TAX
January 5, 1953
CHHOTEY Vs. RAM SINGH
November 11, 1953
CHHOTEY LAL Vs. STATE OF UTTAR PRADESH
December 14, 1953
CHIVDENI RAI Vs. BANS NARAIN RAI
December 3, 1953
CHOTEYLAL Vs. GAJADHAR PRASAD
November 26, 1953
COMMISSIONER OF INCOME TAX Vs. RAI SHAMSHERJANG BAHADUR R B
March 8, 1953
COMMISSIONER OF INCOME TAX Vs. VARSHANI I D
May 8, 1953
COMMISSIONER OF INCOME TAX Vs. RADHASWAMI SATSANG SABHA
September 28, 1953
COMMR OF INCOME-TAX U P AND C P AND BERAR LUCKNOW Vs. I D VARSHANI
May 8, 1953
COMMR OF INCOME-TAX U P AND V P LUCKNOW Vs. SHAMSHERJANG BAHADUR
May 8, 1953
D N KESARBANI Vs. U P MEDICAL COUNCIL
March 10, 1953
DALJIT KAUR Vs. S TARLOK SINGH
March 24, 1953
DAULAT RAM Vs. PANCHAYAT ADALAT
November 5, 1953
DAYA SHANKER Vs. COMMISSIONER AGRICULTURAL INCOME-TAX U P LUCKNOW
April 1, 1953
DEBI DAS Vs. STATE
July 28, 1953
DEO NAND Vs. ACHAIBER MISIR
November 4, 1953
DEO SHARMA PT Vs. COMMISSIONER OF INCOME TAX
January 9, 1953
DEPUTY COMMISSIONER KHERI Vs. KAMTA PRASAD
February 2, 1953
DEVI PRASAD Vs. JANKI PRASAD
May 1, 1953
DORI LAL Vs. LAL SHEO
October 29, 1953
DULAP SINGH Vs. STATE
September 24, 1953
DULARI Vs. ADDL CUSTODIAN EVACUEE PROPERTY
April 28, 1953
DURGA PRASAD Vs. STATE
May 29, 1953
DURGESHWAR DAYAL Vs. SECRETARY BAR COUNCIL ALLAHABAD
January 8, 1953
DURGESHWAR DAYAL SETH Vs. SECRETARY BAR COUNCIL
October 22, 1953
DWADASH SHERNI P C AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 1, 1953
DWARKA Vs. STATE
August 8, 1953
DWARKA GORH Vs. SITA RAM SINGH
April 10, 1953
DWARKA PRASAD AGARWAL Vs. KRISHNA CHANDRA
March 16, 1953
DWARKA PRASAD SHEOKARAN DAS Vs. COMMISSIONER OF INCOME TAX
April 1, 1953
FAHMIDA BEGAM Vs. CHOBEY SAMBHO NATH
March 9, 1953
FAIYAZ KHAN Vs. MITHAN
October 13, 1953
FAKHARUDDIN Vs. HAMIDAN
February 6, 1953
FIRM DEWAN SUGAR MILLS Vs. GOVERNMENT OF THE STATE OF UTTAR PRADESH
March 5, 1953
GANESH PRASAD CONVICT Vs. STATE OF UTTAR PRADESH
September 9, 1953
GANGA BUX SINGH Vs. STATE
July 13, 1953
GAYA GIR AND OTHERS Vs. VISWANATH PANDEY
December 16, 1953
GAYA PRASAD Vs. STATE
July 31, 1953
GAYA RAI Vs. LALJI RAI
February 19, 1953
GIR RAJ KISHORE Vs. STATE
August 19, 1953
GIRDHARI LAL Vs. SUNDER LAL
December 12, 1953
GIRJA NATH Vs. STATE
October 23, 1953
GOPAL DAS Vs. STATE
August 10, 1953
GOVIND DASS Vs. SARJU BAI
February 25, 1953
GULAB SINGH Vs. COLLECTOR OF FARRUKHABAD
March 16, 1953
GULAB SINGH Vs. L HIRA LAL
September 24, 1953
GUNDA Vs. STATE
July 31, 1953
HAFIZ MOHAMMAD YUSUF Vs. CUSTODIAN GENERAL EVACUEE PROPERTIES NEW DELHI
December 22, 1953
HAJI MUZAHIR ALI Vs. LACHMAN PRASAD
December 2, 1953
HAMID AHMAD Vs. STATE
September 24, 1953
HANSA Vs. STATE
November 13, 1953
HAR MURAT Vs. STATE
March 13, 1953
HARDEI Vs. WAHID KHAN
August 4, 1953
HARI PRASAD Vs. STATE
March 26, 1953
HARI RAM Vs. STATE
May 3, 1953
HARI SHANKAR PRASAD GUPTA Vs. SUKHDEO PRASAD
November 2, 1953
HATHI RAM Vs. HAZI MOHAMMAD
March 4, 1953
HAZARI LAL Vs. KANHAIYA LAL
March 13, 1953
HIRA SINGH Vs. STATE
September 22, 1953
INDER CHAND Vs. STATE
July 23, 1953
INDER CHAND Vs. STATE
January 17, 1953
INDERCHAND HARI RAM Vs. COMMISSIONER OF INCOME TAX
March 31, 1953
J K IRON AND STEEL CO LTD Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
April 9, 1953
JAGAN Vs. RAM KISHORE PANDEY
November 24, 1953
JAGDEO Vs. STATE
July 27, 1953
JAGDEO SINGH Vs. SITLA PD
August 4, 1953
JAGDISH PRASAD Vs. MAHADEO
July 15, 1953
JAI DAYAL Vs. STATE
September 4, 1953
JAI PRAKASH Vs. BISHAMBHAR DAS
September 23, 1953
JALEEL AHMAD AND OTHERS Vs. MANSAB AND OTHERS
December 1, 1953
JAMUNA PRASAD Vs. HARIHAR BAKSH SINGH
November 11, 1953
JANGI LAL Vs. RENT CONTROL AND EVICTION OFFICER ALLAHABAD
August 27, 1953
JAWAD HUSAIN AND ANOTHER Vs. MAHABIR
December 8, 1953
JEEWANLAL L Vs. COMMISSIONER OF INCOME TAX
May 5, 1953
JETHAMAL SADA SUKH Vs. COMMISSIONER OF INCOME TAX
April 1, 1953
JHALLAR Vs. STATE
July 15, 1953
JIT BAHADUR SINGH Vs. STATE
July 14, 1953
JODHA RAM Vs. STATE
August 3, 1953
JWALA Vs. STATE
November 4, 1953
KAILASH CHAND Vs. H N AGARWALA
October 26, 1953
KAMLA Vs. STATE
February 6, 1953
KANPUR MAZDUR CONGRESS Vs. J K SPINNING AND WEAVING MILLS CO LTD
January 16, 1953
KARIM ULLAH Vs. ABDUL HAMID
April 16, 1953
KASHI KURMI Vs. CHANDI KURMI
January 22, 1953
KAUSHALENDRA PRATAP SAHI Vs. SEN AND SANYAL
January 13, 1953
KESHAB CHANDRA Vs. INSPECTOR OF SCHOOLS
May 4, 1953
KESHO DATT Vs. PANCHAYATI ADALAT
August 18, 1953
KHALIL AHAMAD KHAN Vs. MALKA MEHAR NIGAR BEGUM
October 27, 1953
KISHAN Vs. HAFIZ SIR MOHD AHMAD SAID KHAN
October 21, 1953
KRISHNA Vs. BAIJNATH
February 10, 1953
KRISHNA BEHARI GOEL Vs. RAJ MANGAL PERSAD
September 18, 1953
KULSUMUNN-ISAN Vs. KHUSHNUDI BEGUM
August 5, 1953
KUNDOMAL GANGA RAM Vs. TOPAMAL CHOTAMAL
February 10, 1953
L JEEWANLAL Vs. COMMR OF INCOME-TAX UNITED PROVINCES LUCKNOW
May 5, 1953
LACHHMAN DAS Vs. RENT CONTROL AND EVICTION OFFICER BAREILLY
January 13, 1953
LACHHMI NARAIN TEWARI Vs. DISTRICT JUDGE LUCKNOW
September 17, 1953
LACHMAN SINGH Vs. GHANSHIYAM
September 10, 1953
LAKSHMI NARAIN Vs. APARNA DEVI
January 6, 1953
LAL SINGH Vs. HIRA
January 30, 1953
LALA Vs. STATE
January 3, 1953
LALA JAMUNA DASS AND OTHERS Vs. PT. MANNI LAL TEWARI AND OTHERS
November 10, 1953
LALLU Vs. BACHCHU SINGH
September 23, 1953
LALTA PRASAD Vs. INSPECTOR GENERAL OF POLICE
December 22, 1953
LAXMI CHAND Vs. ASA RAM
November 10, 1953
LAXMI DEVI SUGAR MILLS Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
March 30, 1953
LAXMI NARAIN Vs. STATE
May 4, 1953
LUDUR Vs. RAM RAJ
September 16, 1953
M AMBA SAHAI Vs. GOPESHWAR BABU MEHRA
March 10, 1953
M R BAKSHI Vs. K N SAKSENA P C S REGIONAL FOOD CONTROLLER LUCKNOW
August 4, 1953
MADANLAL HAWELIWALA Vs. STATE
July 22, 1953
MADANLAL HAWELIWALA Vs. STATE
February 10, 1953
MADHUA NAND Vs. SURESHA NAND
February 19, 1953
MAHESHWARI DEVI JUTE MILLS KANPUR Vs. COMMISSIONER OF INCOME-TAX U P LUCKNOW
February 2, 1953
MAHESHWARI DEVI JUTE MILLS LTD Vs. LABOUR APPELLATE TRIBUNAL
September 15, 1953
MAHMOOD HASAN KHAN Vs. BHIKHARI LAL
April 13, 1953
MAIKI Vs. HEMRAJ
July 20, 1953
MAIKI Vs. HEMRAJ
January 10, 1953
MAIKU LAL Vs. MUNNI LAL
July 30, 1953
MAJID AHMAD Vs. ASST RETURNING OFFICER
October 24, 1953
MALHOO MIAN ABDUL GHANI Vs. STATE
January 30, 1953
MANGAT Vs. STATE
December 7, 1953
MANNA Vs. STATE
November 27, 1953
MAQBULUNISSA Vs. UNION OF INDIA UOI
January 14, 1953
MAQSOOD ALI Vs. ZAHID ALI SABZPOSH
November 13, 1953
MATWAL CHAND Vs. DISTRICT MAGISTRATE BUDAUN
May 5, 1953
MD ISHAQ Vs. ABDUL MAJEED
December 9, 1953
MEWA RAM Vs. STATE
January 22, 1953
MITHOO LAL TEK CHAND Vs. COMMISSIONER OF INCOME TAX
February 5, 1953
MODI SUGAR MILLS LTD Vs. SALES TAX OFFICER GHAZIABAD
December 9, 1953
MOHAMMAD ABDUL RAHMAN KHAN Vs. GOVT OF THE STATE OF UTTAR PRADESH
August 3, 1953
MOHAMMAD ILLAYAS Vs. STATE OF UTTAR PRADESH
October 20, 1953
MOHAMMAD MEHDI Vs. HUSAIN ALI
August 18, 1953
MOHAMMAD SHAFI Vs. STATE
February 3, 1953
MOHAMMAD YASIN Vs. DIST MAGISTRATE
November 18, 1953
MOHAN LAL Vs. GOKARAN SINGH
December 15, 1953
MOHAN LAL Vs. SURPUNCH PUNCHAITI ADALAT UGAIPUR
September 8, 1953
MOHANLAL Vs. KANWAR SEN
December 18, 1953
MOHAR SINGH Vs. STATE
February 27, 1953
MOHD SARIFULLAH Vs. STATE
September 22, 1953
MOHD SULEMAN Vs. MAQSOOD HUSSAIN
November 30, 1953
MOHD ZAHIR HASAN Vs. DULARE
May 7, 1953
MOHD. KARRAR ALI AND 2 OTHERS Vs. THE STATE OF U.P.
September 30, 1953
MOLHAR MAL Vs. STATE
February 26, 1953
MOTIBHAI LALLOOBHAI AND CO Vs. UNION OF INDIA UOI
November 5, 1953
MOWASI Vs. STATE OF UTTAR PRADESH
February 17, 1953
MUNICIPAL BOARD MAU NATH BHANJAN Vs. RAGHUNATH PRASAD
August 26, 1953
MUNICIPAL BOARD OF KANPUR Vs. DOMINION OF INDIA AS OWNER OF EAST INDIAN RAILWAY
August 3, 1953
MUNSHI Vs. STATE
November 12, 1953
MUNSHI LAL Vs. VISHNU DAS
December 1, 1953
MUSTA QUIMA BEGUM Vs. STATE OF U P
January 6, 1953
NAKCHHED SINGH Vs. BIJAI BAHADUR SINGH
April 17, 1953
NANHI NABBI Vs. BUNYADI BEGAM GHANI RAZA
August 26, 1953
NARDEO SINGH Vs. STATE
May 19, 1953
NARIJAN Vs. STATE
November 4, 1953
NAROTTAM SARAN Vs. GOVT OF THE STATE OF UTTAR PRADESH
November 2, 1953
NATA Vs. STATE
December 14, 1953
NATIONAL CARBON CO INDIA LTD Vs. RAJ KUMAR
September 21, 1953
NEW VICTORIA MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 10, 1953
NOKHEY LAL Vs. PT SWARUP NARAIN
May 1, 1953
P C DWADASH SHERNI AND CO LTD Vs. COMMR OF INCOME-TAX U P AND V P LUCKNOW
April 1, 1953
PADAMPAT SINGHANIA Vs. COMMISSIONER OF INCOME TAX NO 2
April 9, 1953
PADRAUNA RAJ KRISHAN SUGAR WORKS LTD Vs. KUNWAR LAXMI PRATAP NARAIN SINGH
July 24, 1953
PANCHAITI AKHARA Vs. BABU NEM CHANDRA
March 17, 1953
PANDEY PARSHOTAM PRASAD Vs. BALRAM PRASAD MISRA
July 17, 1953
PANDIT GOPI NATH AND ANOTHER Vs. PANDIT BHANU SHANKER YASJNIK
December 23, 1953
PANDOHI AHIR Vs. FARUQ KHAN
September 11, 1953
PARMATMA Vs. STATE
July 22, 1953
PARMATMA Vs. STATE
February 11, 1953
PHEKU CHAMAR Vs. HARISH CHANDRA
January 9, 1953
PHULIA Vs. NARPAT SINGH
September 16, 1953
PIAREY AND ANR Vs. STATE
January 29, 1953
PRABHAKAR YAJNIK Vs. DIST MAGISTRATE BULANDSHAHR
October 23, 1953
PRABHU Vs. SATYA NARAIN
July 29, 1953
PRABHU Vs. SATYA NARAIN
February 9, 1953
PRAKASH SINGH Vs. MADHUSUDAN
August 12, 1953
PREM CHAND Vs. BITTAN DEVI
August 18, 1953
PREM DUTTA PALIWAL Vs. SUPERINTENDENT CENTRAL PRISON AGRA
October 29, 1953
PREM NARAIN TAYAL Vs. GIRISH CHANDRA KHARE AND TWO OTHERS
December 7, 1953
PREM SHANKAR Vs. STATE
October 12, 1953
RADHA KRISHAN Vs. COMPENSATION OFFICER MEJA ALLAHABAD
October 21, 1953
RAFIQ KHAN Vs. STATE OF UTTAR PRADESH
July 8, 1953
RAGHU Vs. PANCHAITI ADALAT
March 4, 1953
RAGHUBAR DAYAL Vs. STATE
February 4, 1953
RAGHUNANDAN LAL Vs. SHEODHAN DAS
March 16, 1953
RAGHUNANDAN PRASAD Vs. INCOME-TAX COMMISSIONER U P LUCKNOW
January 9, 1953
RAJ KISHORE Vs. STATE
January 27, 1953
RAJ KISHORE Vs. STATE OF UTTAR PRADESH
November 19, 1953
RAJ NARAIN Vs. STATE
October 6, 1953
RAJ NARAIN SINGH Vs. ATMARAM GOVIND
May 7, 1953
RAJA RAM Vs. SHEO BEHARI SINGH
February 10, 1953
RAJA RAM Vs. STATE
October 8, 1953
RAJA RAM Vs. STATE
September 22, 1953
RAJENDRA Vs. BALMUKAND
August 14, 1953
RAJIYA Vs. SUKHRANI
February 23, 1953
RAJNATH Vs. L VIDYA RAM
July 20, 1953
RAM ASRAY Vs. STATE
October 29, 1953
RAM AUTAR Vs. UDAIBIR SINGH
February 13, 1953
RAM CHAND Vs. STATE OF U P
March 4, 1953
RAM DHYAN SINGH Vs. STATE
January 13, 1953
RAM KATORI Vs. RENT CONTROL AND EVICTION OFFICER AGRA
February 20, 1953
RAM LAKHAN Vs. TULSHA WIDOW OF MATA PRASAD
October 9, 1953
RAM LAKHAN Vs. RAJ KUMAR
August 12, 1953
RAM LAKHAN Vs. MIRZA MAHBUB HASAN BEG
December 8, 1953
RAM LAL Vs. RAM NARAIN
February 3, 1953
RAM MAHADEO PRASAD Vs. COMMISSIONER OF INCOME TAX
May 8, 1953
RAM NARAIN ALIAS BOREY SINGH Vs. RAM NARAIN ALIAS NANHEY SINGH
August 13, 1953
RAM NARESH Vs. DEO NARAIN
August 7, 1953
RAM NATH Vs. RAM PRASAD
September 11, 1953
RAM PADARATH Vs. PARSOTAM
July 24, 1953
RAM PIARI Vs. RAM ADHIN
January 16, 1953
RAM PRATAP SINGH Vs. SURAJ PAL SINGH
October 5, 1953
RAM PUKAR SINGH WATCHMAN Vs. STATE
September 25, 1953
RAM RAJ RAI Vs. CHEDI RAI
September 8, 1953
RAM SINGH Vs. PANCHAYATI ADALAT
November 11, 1953
RAM SWARUP BANGALIMAL Vs. COMMR OF INCOME TAX U P AND V P LUCKNOW
September 28, 1953
RAMAI Vs. STATE
January 28, 1953
RAMDAS Vs. SHREE RAM LAKSHMAN JANKI
August 5, 1953
RAMDEO SINGH Vs. STATE
November 27, 1953
RAMESHWAR PRASAD KEDARNATH Vs. DISTRICT MAGISTRATE
September 3, 1953
RAMJI DAS Vs. S MOHAMMAD LAIQ
January 19, 1953
RAMPUR TANNERY AND MFG CO LTD Vs. UMAR UDDIN
July 23, 1953
RAMSWARUP BENGALIMAL Vs. COMMISSIONER OF INCOME TAX
September 28, 1953
RAMVIR Vs. STATE
July 7, 1953
RANA SHEO AMABAR SINGH Vs. NAND KISHORE AND ANROTHER
October 28, 1953
RANJIT SINGH Vs. STATE,
August 13, 1953
RATAN LAL Vs. STATE
January 30, 1953
RIASAT Vs. KAMTA PRASAD
November 27, 1953
RICHHPAL Vs. STATE
July 22, 1953
ROOP KISHORE TANDON Vs. BRAJ KISHORE TANDON
August 14, 1953
ROSHAN Vs. STATE
June 2, 1953
RUKMIN Vs. BABU RAM
August 17, 1953
S CHATURVEDI Vs. CENTRAL RAILWAY
July 30, 1953
S GURNAM SINGH Vs. STATE
January 29, 1953
S K DUTT Vs. LAW BOOK CO
December 8, 1953
S P TRIVEDI Vs. STATE
September 8, 1953
SAGIR AHMAD Vs. GOVT OF THE STATE OF UTTAR PRADESH
November 17, 1953
SALARIED EMPLOYEES CO-OPERATIVE HOUSING SOCIETY LTD Vs. REGISTRAR CO-OPERATIVE SOCIETIES
February 13, 1953
SETH DEVI CHAND Vs. L. HAR KISHAN DAS
July 24, 1953
SETH SRI NIWAS Vs. L. SHIAM BEHARI LAL
November 7, 1953
SHABD SARAN Vs. HAJI MOHD ZULFIQUARULLA
April 25, 1953
SHANKERPAL SINGH Vs. HARI SHANKER SINGH
September 22, 1953
SHANTI DEVI Vs. KUBRA BEGUM
September 22, 1953
SHEO DAYAL Vs. RAM HARAKH
April 13, 1953
SHEO DULARE LAL SAH Vs. ANANT RAM
July 31, 1953
SHEO KUMAR Vs. V G OAK
March 19, 1953
SHEO RAM Vs. GAURI SHANKAR
December 1, 1953
SHEO RAM AND OTHER Vs. PREM SHANKER AND OTHERS
December 12, 1953
SHEOPIARI Vs. DEVI PRASAD
January 27, 1953
SHEOPIARI Vs. DEVI PRASAD
July 23, 1953
SHEORAM Vs. PREM SHANKAR
December 8, 1953
SHIV DAYAL Vs. STATE OF UTTAR PRADESH
April 30, 1953
SHIVA BEHARI Vs. STATE
September 28, 1953
SHIVDENI RAI Vs. BANS NARAIN RAI AND 4 OTHERS
December 3, 1953
SHYAM LAL Vs. STATE OF U P
October 10, 1953
SIMBHAOLI SUGAR MILLS CO LTD Vs. COMMISSIONER OF SALES TAX
April 6, 1953
SINGH ENGINEERING WORKS Vs. COMMISSIONER OF INCOME TAX
February 4, 1953
SIR PADAMPAT SINGHANIA Vs. COMMISSIONER OF INCOME TAX
April 9, 1953
SITA RAM SINGH Vs. GAYA PRASAD
February 20, 1953
SM SHEOPIARI Vs. DEVI PRASAD
July 23, 1953
SMT. BADDEY Vs. SMT. MAHADEVI
December 14, 1953
SONEY LAL Vs. STATE
March 16, 1953
SRI RAJA RAM Vs. STATE
October 5, 1953
STATE Vs. PADMA KANT MALVIYA
December 22, 1953
STATE Vs. HIRALAL,
January 6, 1953
STATE Vs. TIRATH DAS
November 30, 1953
STATE Vs. PYAREY MOHAN LAL SRIVASTAVA
April 8, 1953
STATE Vs. KRISHNA PD DAR
March 4, 1953
STATE Vs. GULAB SINGH
January 16, 1953
STATE Vs. KANCHAN SINGH
September 25, 1953
STATE Vs. PADMA KANT MALVIYA
September 28, 1953
STATE Vs. DUKHTARI
August 27, 1953
STATE Vs. BALLISTER SINGH
August 7, 1953
STATE Vs. BAL MAKUND
August 5, 1953
STATE OF UTTAR PRADESH Vs. SHYAM SUNDAR LAL JAIN
September 22, 1953
SUBEDAR DUBEY Vs. MADHO DUBEY
January 5, 1953
SUBHANA Vs. STATE
September 15, 1953
SUDAMA DEVI Vs. RAM KISHUN LAL
October 13, 1953
SUDHAKAR RAO Vs. RADHA KRISHNA DAS
February 17, 1953
SUJAN SINGH Vs. LOCHAN SINGH
July 15, 1953
SUKHNANDAN LAL Vs. MUSAMMAT RAJ KALI
February 3, 1953
SUNDER LAL Vs. MOHAMMAD ISHAQ
August 28, 1953
SUNNI CENTRAL BOARD OF WAQF U P Vs. SIRAJUL HAQ KHAN
April 22, 1953
T B MUKERJI Vs. STATE
December 18, 1953
TH. BENI MADHO SINGH Vs. THE STATE
December 1, 1953
THAKUR Vs. MAIDA KAUR
October 1, 1953
THE DISTRICT BOARD BANARAS Vs. G.F. KELLNER & CO. THROUGH SPENCER & CO. LIMITED
December 17, 1953
TULA RAM Vs. MANGALOO
July 23, 1953
TULA RAM RAM RAKSHPAL Vs. AMRITDHARA PHARMACY LTD
November 13, 1953
TUNDA Vs. STATE
April 27, 1953
U P OIL MILLS AGENCY KANPUR Vs. SARASWATI SOAP AND OIL MILLS LTD
August 26, 1953
U P UNION BANK LTD Vs. DINA NATH RAJA RAM
April 24, 1953
UMRAO LAL Vs. STATE
October 5, 1953
UNION BANK LTD Vs. RAM RATI
August 19, 1953
UNION OF INDIA UOI Vs. FIRM VISHUDH GHEE VYOPAR MANDAL
April 2, 1953
V G DESHPANDEY Vs. CITY MAGISTRATE LUCKNOW
March 17, 1953
VIJAYARAM RAJ MAHARAJA OF VIZIANAGRAM Vs. VIJAYA ANAND GAJPATI RAJ BAHADUR
May 5, 1953
VISHNU PRATAP Vs. SM REVATI DEVI
May 7, 1953
WASIQ ALI KHAN Vs. NAND KISHORE
August 26, 1953
WORKS MANAGER CARRIAGE AND WAGON SHOP E I RLY Vs. MAHABIR
April 6, 1953
ZAHID HUSSAIN Vs. B KHAIRATI LAL JAIN
December 23, 1953
ZIAUL HAQ Vs. LALA SHANKAR LAL
July 14, 1953