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Case Index
Title
Date
ABDUL KHADER Vs. STATE OF MYSORE
April 30, 1953
AKHIAKALL HAYATALLI Vs. STATE OF BOMBAY
December 9, 1953
ALLAHABAD BANK Vs. COMMR OF INCOME TAX WEST BENGAL
October 8, 1953
ANGLO FRENCH TEXTILE DO LIMITED Vs. COMMISSIONER OF INCOME TAX MADRAS
December 8, 1953
ASRUMATI DEBI Vs. KUMAR RUPENDRA DEB RAIKOT
February 27, 1953
ATHERTON WEST AND COMPANY LIMITED KANPUR U P Vs. SUTI MILL MAZDOOR UNION
March 16, 1953
B SATYANARAYANA Vs. KONDURU VENKATAPAYYA
February 26, 1953
BABURAO SHANTARAM MORE Vs. BOMBAY HOUSING BOARD
December 18, 1953
BASIR UL HUQ Vs. STATE OF WEST BENGAL ON COMPLAINT OF DHIRENDRA NATH BERA
April 10, 1953
BEJOY GOPAL MUKHERJI Vs. PRATUL CHANDRA GHOSE
January 28, 1953
BISWAMBHAR SINGH Vs. STATE OF ORISSA
December 18, 1953
BRAHMA PRAKASH SHANNA Vs. STATE OT UTTAR PRADESH
May 18, 1953
BRAHMA PRAKASH SHARMA AND ORS. Vs. THE STATE OF UTTAR PRADESH
May 8, 1953
C N ARUNACHALA MUDALIAR Vs. C A MURUGATHA MUDALLAR ANOTHER
October 14, 1953
CENTRAL NATIONAL BANK LIMITED Vs. UNITED INDUSTRIAL BANK LIMITED
November 26, 1953
CHAINRUP SAMPATRAM Vs. COMMR OF INCOME TAX WEST BENGAL
October 9, 1953
CHAIRMAN OF BANKURA MUNICIPALITY BANKURA Vs. LALJI RAJA AND SONS
March 12, 1953
CHERUVU NAGESWARASWAMI Vs. VADREVU VISWASUNDARA RAO
May 18, 1953
CHILUKURI VENKATESWARLU Vs. CHILUKURI VENKATANARAYANA
December 8, 1953
COMMISSIONER OF INCOME TAX MADRAS Vs. K R M T T THIAGARAJA CHETTY AND CO
October 14, 1953
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. A W FIGGIS AND CO
September 24, 1953
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. H HIRJEE
April 17, 1953
COMMISSIONER OF INCOME TAX, MADRAS Vs. MTT. AR. S. AR. ARUNACHALAM CHETTIAR
December 22, 1953
COMMR OF INCOME TAX BOMBAY CITY Vs. CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED
October 8, 1953
COMMR OF INCOME TAX BOMBAY CITY Vs. ROYAL WESTERN INDIA TURF CLUB LIMITED
October 26, 1953
COMMR OF INCOME TAX EXCESS PROFITS TAX BOMBAY CITY Vs. BHOGILAL LAHER CHAND INCLUDING BATLIBOI AND CO BOMBAY
December 18, 1953
COMMR OF INCOME TAX WEST BENGAL Vs. JEEWANLAL LTD
October 8, 1953
D R MADHAVAKRISHNAIAH Vs. INCOME TAX OFFICER BANGALORE
December 16, 1953
DALIP SINGH Vs. STATE OF PUNJAB
May 15, 1953
DEPUTY COMMR HARDOS IN CHARGE COURT OF WARDS BHARAWAN ESTATE Vs. RAMA KRISHNA NARAIN
October 8, 1953
DUNICHAND HAKIM Vs. DEPUTY COMMR DEPUTY CUSTODIAN EVACUEE PROPERTY KARNAL STATE OF PUNJAB
December 18, 1953
DURGA PERIOD Vs. DEEP CHAND
November 18, 1953
DWARKADAS SHRINIVAS Vs. SHOLAPUR SPINNING AND WEAVING COMPANY LIMITED
December 18, 1953
EBRAHIM ABOOBAKER Vs. TEK CHAND DOLWANI
April 10, 1953
ELECTION COMMISSION INDIA Vs. UNION OF INDIA
February 27, 1953
EOOSEIN EASAM DADA INDIA LIMITED Vs. STATE OF MADHYA PRADESH
February 25, 1953
GAYA ELECTRIC SUPPLY COMPANY LIMITED Vs. STATE OF BIHAR
February 3, 1953
GOPAL KRISHNAJI KETKAR Vs. MAHOMED JAFFARMOHAMED HUSSEIN
May 22, 1953
HABEEB MOHAMED PATITIONER Vs. STATE OF HYDERABAD
March 30, 1953
HABEEB MOHAMMAD Vs. STATE OF HYDERABAD
October 5, 1953
HARIHAR OHAKNAVARTY Vs. STATEOF WEST BENGAL
October 22, 1953
HARMAN SIGH Vs. REGIONAL TRANSPORT AUTHORITY CALCUTTA REGION
November 24, 1953
HATE SINGH BHAGAT SINGH Vs. STATE OF MADHYA BHARAT
November 2, 1953
HIRALAL Vs. BADKULAL
March 12, 1953
ISHWAR SRIDHAR JEW Vs. SUSHILA BALA DASI
November 16, 1953
ISHWARDEO NARAIN SING Vs. KAMTH DEVI
February 25, 1953
JAGADGURU GURUSHIDDASWAMI GURU GANGADHARSWAMI MURUSAVIRNATH Vs. DAKSHINA MAHARASHTRA DIGAMBAR JAIN SABHA
October 14, 1953
JAGADISH MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND SAURASHTRA AHMEDABAD
May 12, 1953
K C GAJAPATI NARAYAN DEO Vs. STATE OF ORISSA
May 29, 1953
K DAMODARAN Vs. STATE OF TRAVANCORE COCHIN
March 20, 1953
K DAMODARAN Vs. STATE OF TRAVANCORE-COCHIN
March 10, 1953
K M S LAKSHMANIER AND SONS Vs. COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX MADRAS
January 23, 1953
K R M T T THIAGARAJA CHETTY AND CO Vs. COMMR OF INCOME TAX MADRAS
October 14, 1953
KALAWATI Vs. THESTAT OF HIMACHAL PRADESH
January 19, 1953
KALIPADA CHAKRABORTI Vs. PALANI BALA DEVI
January 16, 1953
KALYANPUR LIME WORKS LIMITED Vs. STATE OF BIHAR
December 14, 1953
KEDAR NATH BAJORIA S O RAMJIDAS BAJORIA Vs. STATE OF WEST BENGAL
May 22, 1953
KESHAV MILLS LIMITED Vs. COMMR OF INCOME TAX BOMBAY
January 30, 1953
KIKABHAI PREMCHAND KT BOMBAY Vs. COMMR OF INCOME TAX CENTRAL BOMBAY
October 9, 1953
KRISHNA PILLAI Vs. STATE OF MADRAS REPRESENTING THE INSPECTOR CUSTOMS SEA BASE CUDDALORE
November 25, 1953
KSHETRA MOHAN SANNYASI CHARART SADHUKHAN Vs. COMMR OF EXCESS PROFITS TAX WEST BENGAL
October 20, 1953
KUMBHA MAWJI Vs. DOMINION OF INDIA NOW THE UNION OF INDIA
April 16, 1953
KURA Vs. JAG RAM
October 14, 1953
LAKSHMANA NADAR Vs. R RAMIER
April 14, 1953
LAL BHAGWANT SINGH Vs. KISHEN DAS
January 21, 1953
LIOYDS BANK LIMITED Vs. LLOYDS BANK INDIAN STAFF ASSOCIATION
April 17, 1953
LLOYDS BANK LIMITED Vs. LLOYDS AND INDIAN STAFF ASSOCIATION CALCUTTA BRANCHES
April 20, 1953
MAGGA Vs. STATE OF RAJASTHAN
February 16, 1953
MAHADEV DHANAPPA GUNAKI Vs. STATE OF BOMBAY
February 4, 1953
MAQBOOL HUSSAIN Vs. STATE OF BOMBAY
April 17, 1953
MINERVA MILLS LIMITED BANGALORE Vs. WORKERS OF THE MINERVA MILLS ANOTHER
October 8, 1953
MIRZA RAJA PUSHPAVATHI VIJAYARAN CAJAPATHI RAJ MANNE SULTAN BAHADUR RAJKUMAR PUSHAVATI VISWESWARA GAJAPATHI RAJ SHRIMATHI RANI PUSHAVATHI VIDYAVATHI DEVI VARU DIED RANI PUSHAVATHI LALITHA KUMARI DEVI DOWAGER Vs. PUSHAVATHI VISWESWAR CAJAPATHIRAJ RAJKUMAR OF VIZIANAGRAM:MIRZA RAJA PUSHPAVATHI VIJAYARAM GAJAPATHI RAJ MANNE SULTAN BAHADUR :MIRZA RAJA PUSHPAVATHI VIJAYARAM GAJAPATHI RAJ MANNE SULTAN BAHADUR :MIRZA RAJA PU
March 19, 1953
MOTIPUR ZAMINDARI COMPANY LIMITED Vs. STATE OF BIHAR
April 17, 1953
MUSHLAK HUSSIN Vs. STATE OF BOMBAY
March 30, 1953
NAIN SUKH DAS Vs. STATE OF UTTAR PRADESH
May 22, 1953
NALINAKHYA Vs. SHYAM SUNDER HALDAR
January 29, 1953
NAMDEO LOKMAN LODHI Vs. NARMADABAI
February 27, 1953
NATIONAL SEWING THREAD CO LIMITED CHIDAMBARAM THE REGISTRAR OF TRADE MARKS Vs. JAMES CHADWICK AND BROS LIMITED:JAMES CHADWICK AND BROS LIMITED
May 7, 1953
NATVARLAL PUNJABHAL Vs. DADUBHAL MANUBHAI
November 18, 1953
NAWAB SINGH Vs. STATE OF UTTAR PRADESH
September 28, 1953
NISA STREE Vs. STATE OF ORISSA
September 24, 1953
POPPATLAL SHAH PARTNER OF MESSRS INDO MALAYAN TRADING CO THE UNION OF INDIA Vs. STATE OF MADRAS
March 30, 1953
PREM NATH Vs. STATE OF DELHI
December 17, 1953
PUNJAB NATIONAL BANK LIMITED Vs. EMPLOYEES OF THE BANK
April 10, 1953
PURNENDU NATH TAGORE Vs. ADMINISTRATOR GENERAL OF WEST BENGAL
May 20, 1953
R MATHALONE Vs. BOMBAY LIFE ASSURANCE COMPANY LIMITED
May 19, 1953
RAGHUBIR SINGH Vs. COURT OF WARDS AJMER
May 15, 1953
RAJA KULKARNI Vs. STATE OF BOMBAY
November 24, 1953
RAM KRISHAN BHARDWAJ Vs. STATE OF DELHI AND CITHERS
April 16, 1953
RAM NARAYAN SINGH Vs. STATE OF DELHI
March 12, 1953
RAM NARIAN Vs. STATE OF UTTAR PRADESH
September 20, 1953
RAM NATH MADHOPRASAD Vs. STATE OF MADHYA PRADESH
January 30, 1953
RAM PRASAD NARAYAN SAHI Vs. STATE OF BIHAR
February 20, 1953
RAO SHIV BAHADUR SINGH Vs. STATE OF VINDHYA PRADESH
May 22, 1953
RATTAN ANMOL SINGH Vs. ATMA RAM
May 21, 1953
RIZUAN UL HASAN Vs. STATE OF UTTAR PRADESH
February 5, 1953
SADHU SINGH HAMAM SINGH Vs. STATE OF PEPSU
October 8, 1953
SARASWATHI AMMAL Vs. RAJAGOPAL AMMAL
October 20, 1953
SARDAR INDRA SINGH AND SONS LIMITED CALCUTTA Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
September 23, 1953
SATISH CHANDRA ANAND Vs. UNION OF INDIA
March 13, 1953
SATYABRATA GHOSE Vs. MUGNEERAM BANGUR AND CO
November 16, 1953
SEKSARIA COTTON MILLS LIMITED OTHERS Vs. STATE OF BOMBAY
March 30, 1953
SHIBBAN LAL SAKSENA Vs. STATE OF UTTAR PRADESH
December 3, 1953
SHIV NARAIN JAFA Vs. HONBLE JUDGES OF HIGH COURT OF JUDICATURE AT ALLAHABAD
May 15, 1953
SHRINIVAS PANNALAL CHOKHANI Vs. STATE OF MADHYA PRADESH
May 29, 1953
SIDHAKAMAL NAYAN RAMANUJ DAS Vs. BIRA NAIK
April 19, 1953
SIDHESHWAR MUKHERJEE Vs. BHUBAESHWAR PRASAD NARAIN SINGH
October 5, 1953
SODHI SHAMSHER SINGH DETENUS Vs. STATE OF PEPSU
October 1, 1953
SOHAN PATHAK AND SONS Vs. COMMISSIONER OF INCOME TAX U P
September 23, 1953
STATE OF ASSAM Vs. KESHAB PRASAD SINGH
April 14, 1953
STATE OF BOMBAY Vs. PANDURANG VINAYAK
March 13, 1953
STATE OF TRAVANCORE COCHIN Vs. SHANMUGHA VILAS CASHEWNUT FACTORY QUILON
May 8, 1953
STATE OF WEST BENGAL Vs. SERAJUDDIN BATLEY:THE UNION OF INDIA
November 24, 1953
STATE OF WEST BENGAL Vs. SUBODH GOPAL BOSE
December 17, 1953
STATE OF WEST BENGAL Vs. BELLA BANERJEE
December 11, 1953
SUKHDEV SINGH Vs. HONBLE C J S TEJA SINGH AND THE HONBLE JUDGES OF THE PEPSU HIGH COURT AT PATIALA
November 25, 1953
SUKHDEV SINGH SODHI Vs. THE CHIEF JUSTICE
November 25, 1953
SURENDRA SINGH Vs. STATE OF UTTAR PRADESH
November 23, 1953
SURENDRA SINGH Vs. STATE OF UTTAR PRADESH
November 16, 1953
SYED QASIM RAZVI Vs. STATE OF HYDERABAD
January 19, 1953
T DEVADASAN Vs. UNION OF INDIA AND UNOTHER
August 29, 1953
T SARASWATHI AMMAL Vs. JAGADAMBAL
February 27, 1953
THAKUR PRASAD Vs. STATE MADHYA PRADESH
January 27, 1953
THAKURAIN RAJ RANI Vs. DWARKANATH SINGH
January 23, 1953
THE STATE OF BOMBAY AND ANR. Vs. THE UNITED MOTORS (INDIA) LTD. AND ORS.
March 30, 1953
TRIMBAK Vs. STATE OF MADHYA PRADESH
March 12, 1953
TROJAN AND COMPANY Vs. RM N N NAGAPPA CHETTIAR
March 20, 1953
TURNER MORRISON AND COMPANY LIMITED Vs. COMMR OF INCOME TAX WEFT BENGAL
January 16, 1953
UNION OF INDIA Vs. UNITED MOTORS INDIA LIMITED
March 30, 1953
UNION OF INDIA Vs. MADAN GOPAL KABRA
December 16, 1953
VIJENDRAJIT AYODHYA PRASAD GOEL Vs. STATE OF BOMBAY
March 13, 1953
WALL STAGH Vs. SOHAN SINGH
October 26, 1953