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Case Index
Title
Date
A. ASHOK Vs. STATE OF ODISHA
August 17, 2023
A. BHIKARI Vs. STATE OF ODISHA
May 17, 2023
A. MOHAN Vs. BABITA RAM
September 26, 2023
AAKUL NAYAK Vs. STATE OF ODISHA
May 11, 2023
AANNA MANDAL Vs. STATE OF ODISHA
March 22, 2023
ABDUL HANAN KHAN Vs. DAYAN KHAN
November 13, 2023
ABDUL JAFAR RAY Vs. STATE OF ODISHA
April 4, 2023
ABDUL RAHEMAN Vs. STATE OF ODISHA
November 3, 2023
ABHAYA Vs. STATE OF ODISHA
December 13, 2023
ABHAYA KUMAR BARIK Vs. STATE OF ODISHA
August 14, 2023
ABHAYA SAHU Vs. STATE OF ODISHA
May 10, 2023
ABHI Vs. STATE OF ODISHA
April 19, 2023
ABHIMANYU Vs. STATE OF ODISHA
August 24, 2023
ABHINA KUMAR SWAIN Vs. STATE OF ODISHA
May 10, 2023
ABHIRAM Vs. STATE OF ODISHA
June 21, 2023
ABHISEK JORG Vs. STATE OF ODISHA
April 24, 2023
ABHISEK PATTNAIK Vs. STATE OF ODISHA
July 31, 2023
ABHISHEK ENTERPRISES Vs. AUTHORISED OFFICER
January 11, 2023
ACHALESH BALIARSINGH Vs. COMMISSIONER OF CT & GST
April 3, 2023
ACHARYA BROTHERS CONSTRUCTION PVT. LTD Vs. STATE OF ODISHA
March 6, 2023
ACIT Vs. SERAJUDDIN & CO.
March 15, 2023
ADARSHA PATHAGAR Vs. MANAGER (TS) LAND, RSP
September 2, 2023
ADIKANDHA CHOUDHURY Vs. UNION OF INDIA
May 3, 2023
ADIL MAHAMMED Vs. STATE OF ODISHA
November 3, 2023
ADINATH REAL ESTATES (P)LTD Vs. ASIT KUMAR DASH
November 13, 2023
ADITYA NARAYAN MOHANTY Vs. STATE OF ORISSA
August 4, 2023
AF ENTERPRISES LTD Vs. STATE OF ODISHA
July 21, 2023
AFTAR HUSSAIN Vs. STATE OF ORISSA
October 3, 2023
AHALYA MALIK Vs. STATE OF ODISHA
April 25, 2023
AJAY Vs. STATE OF ODISHA
August 8, 2023
AJAY JENA Vs. STATE OF ORISSA
September 27, 2023
AJAY KUMAR BEJ Vs. STATE OF ODISHA
June 26, 2023
AJAY KUMAR CHOUDHURY Vs. STATE OF ODISHA
May 10, 2023
AJAY KUMAR NAYAK Vs. STATE OF ODISHA
November 6, 2023
AJAY KUMAR SAHOO Vs. A.R.T.O., KHURDA
May 15, 2023
AJAY MOHANTY Vs. STATE OF ODISHA
September 22, 2023
AJAYA DIGAL Vs. STATE OF ORISSA
July 7, 2023
AJAYA KHATUA Vs. STATE OF ODISHA
May 4, 2023
AJAYA KUMAR KAR Vs. STATE OF ORISSA
February 23, 2023
AJAYA KUMAR PANI Vs. STATE OF ODISHA
January 27, 2023
AJAYA SAHU Vs. STATE OF ODISHA
August 4, 2023
AJIT BALUA Vs. STATE OF ODISHA
February 2, 2023
AJIT DAS Vs. COMMISSIONER OF ENDOWMENTS
February 13, 2023
AJIT KUMAR MOHAPATRA Vs. STATE OF ODISHA
October 31, 2023
AJIT KUMAR PRADHAN Vs. STATE OF ODISHA
May 3, 2023
AJIT MAHANANDIA Vs. ST. ALADINI PREM
January 9, 2023
AKASH KUMAR PATHAK Vs. STATE OF ORISSA
February 3, 2023
AKASH PUTEL Vs. STATE OF ODISHA
April 27, 2023
AKSHAY KUMAR HINDIA Vs. STATE OF ODISHA
March 23, 2023
AKSHAYA KUMAR BEHERA Vs. COMMISSIONER OF ENDOWMENTS
October 3, 2023
AKSHAYA KUMAR MAJHI Vs. SATYANARAYAN RAJKUA
December 20, 2023
AKSHAYA KUMAR PRADHAN Vs. STATE OF ODISHA
May 5, 2023
AKSHAYA KUMAR ROUT Vs. PITAMBAR ROUT
September 18, 2023
AKSHOBYA KUMAR MOHAPATRA Vs. STATE OF ODISHA
February 23, 2023
AKULI CHARAN BEHERA Vs. STATE OF ODISHA
February 2, 2023
AKURA MAJHI Vs. STATE OF ODISHA
September 5, 2023
ALAKA PALEI Vs. SANJEEB KUMAR SATPATHY
May 9, 2023
ALEKHA PATEL Vs. STATE OF ODISHA
May 3, 2023
ALEKHA SAMANTARAY Vs. NARAYAN LENKA
December 22, 2023
ALL ODISHA TAX ADVOCATES ASSOCIATION Vs. UNION OF INDIA
April 6, 2023
ALOK DIGAL Vs. STATE OF ORISSA
August 7, 2023
ALOK GOCHHAYAT Vs. STATE OF ODISHA
May 5, 2023
AMARNATH PRADHAN Vs. PRABIR KUMAR DEY
November 20, 2023
AMIT BAGARIA Vs. ABHIMANYU MALLICK
October 11, 2023
AMIT KUMAR SAHOO Vs. STATE OF ODISHA
September 18, 2023
AMIYA KUMAR PADHY Vs. STATE OF ODISHA
May 2, 2023
AMRITA RAY Vs. STATE OF ODISHA
February 7, 2023
AMRUTALINI DAS Vs. COMMISSIONER OF ENDOWMENTS
January 31, 2023
AMULYA PARIDA Vs. STATE OF ODISHA
September 27, 2023
AMULYA TARAI Vs. STATE OF ODISHA
November 6, 2023
ANAMA CHANDI Vs. STATE OF ODISHA
April 3, 2023
ANAND JEWEL HOUSE Vs. INCOME TAX OFFICER
January 16, 2023
ANANDA JEWELLERS Vs. INCOME TAX OFFICER
January 16, 2023
ANANDA KUANR Vs. STATE OF ODISHA
August 7, 2023
ANANDA KUMAR DALEI Vs. JYOTSNARANI BARIK
October 9, 2023
ANANDA KUMAR MISHRA Vs. STATE OF ODISHA
October 13, 2023
ANANDA RAM MAJHI Vs. STATE OF ODISHA
May 3, 2023
ANANGA UDAY SINGH DEO Vs. STATE OF ODISHA
November 1, 2023
ANANTA CHARAN SAHOO Vs. LAND ACQUISITION OFFICER CUM COMPETENT AUTHORITY
August 10, 2023
ANANTA KUMAR Vs. JENA REEKA RANI NAYAK
July 17, 2023
ANANTA KUMAR JENA Vs. STATE OF ODISHA
June 28, 2023
ANANTA KUMAR MAJHI Vs. STATE OF ODISHA
January 19, 2023
ANANTA KUMAR PADHAN Vs. STATE OF ODISHA
November 6, 2023
ANANTA SAHU Vs. STATE OF ODISHA
March 23, 2023
ANASUYA NAYAK Vs. COMMISSIONER OF COMMERCIAL TAXES AND GOODS AND SERVICES TAX
April 27, 2023
ANATHA BANDHU BISWAL Vs. STATE OF ODISHA
January 12, 2023
ANIL KUJUR Vs. STATE OF ODISHA
September 8, 2023
ANIL KUMAR Vs. STATE OF ODISHA
February 3, 2023
ANIL MAKAR Vs. STATE OF ODISHA
April 17, 2023
ANIL SAHOO Vs. STATE OF ODISHA
April 3, 2023
ANIL SUNDHI Vs. STATE OF ODISHA
May 10, 2023
ANIMI RAJENDRA PRASAD Vs. CHAIRMAN, CENTRAL BOARD OF DIRECT TAXES
February 20, 2023
ANINDITA Vs. MANOJ KUMAR SATAPATHY
March 31, 2023
ANINDITA Vs. MANOJ KUMAR SATAPATHY
April 4, 2023
ANJALI PATTANAIK Vs. BERHAMPUR UNIVERSITY
October 18, 2023
ANJAN RAY Vs. R.T.O., ANGUL
May 15, 2023
ANJANA SWAIN Vs. STATE OF ORISSA
September 13, 2023
ANKITA MOHANTA Vs. STATE OF ODISHA
November 1, 2023
ANKUR DIBAKAR Vs. STATE OF ODISHA
December 21, 2023
ANKUR DIWAKAR Vs. STATE OF ODISHA
October 9, 2023
ANNAPURNA AGRO INTERNATIONAL PVT. LTD. Vs. KAMAL KUMARI MARHUAL
November 3, 2023
ANSHUMAN KANUNGO Vs. UNION OF INDIA
August 17, 2023
ANTARAM MEHER Vs. BABITA
July 7, 2023
ANUP PANDEY Vs. STATE OF ODISHA
September 8, 2023
ANUPAM INDUSTRIES LTD Vs. BHARAT INDUSTRIAL PROJECTS PVT.LTD
May 1, 2023
ANURADHA SAHOO Vs. STATE OF ODISHA
July 3, 2023
ANUSUYA SAHOO Vs. SABITRI SAHOO
November 3, 2023
ANWAR Vs. STATE OF ODISHA
August 4, 2023
APANA JENA Vs. STATE OF ODISHA
November 1, 2023
APARNA SAHOO Vs. STATE OF ODISHA
August 3, 2023
ARABINDA RAM Vs. DALISMITA SAHOO
October 10, 2023
ARATI CHOUDHURY Vs. STATE OF ODISHA
November 7, 2023
ARATI SAHOO Vs. DINESH RANJAN SAHOO
May 9, 2023
ARCHANA NAG Vs. STATE OF ODISHA
April 11, 2023
ARCHANA NAG Vs. DIRECTORATE OF ENFORCEMENT
December 4, 2023
ARJUN Vs. STATE OF ODISHA
May 19, 2023
ARJUN KUMAR PRADHAN Vs. STATE OF ODISHA
May 23, 2023
ARJUN KUMAR SETHI Vs. COLLECTOR, BALASORE
May 17, 2023
ARJUNA DANAYAK Vs. STATE OF ODISHA
November 10, 2023
ARU Vs. STATE OF ODISHA
August 28, 2023
ARUN KUMAR DAS Vs. UNION OF INDIA
March 3, 2023
ARUN KUMAR PAL Vs. STATE OF ODISHA
July 20, 2023
ARUNA KUMAR MOHANTY Vs. PRAMOD PATTNAIK
August 18, 2023
ARUNA KUMAR SAHOO Vs. GADADHAR SAHOO
December 22, 2023
ASHOK BEHERA Vs. STATE OF ODISHA
May 5, 2023
ASHOK KUMAR BEHERA Vs. STATE OF ODISHA
December 4, 2023
ASHOK KUMAR DAS Vs. KAPILESWAR SAMAL
January 19, 2023
ASHOK KUMAR KHUNTIA Vs. STATE OF ODISHA
March 24, 2023
ASHOK KUMAR SENAPATI Vs. COMMISSIONER OF ENDOWMENTS
March 27, 2023
ASHOK MAJHI Vs. STATE OF ODISHA
May 11, 2023
ASHOK MANDAL Vs. STATE OF ODISHA
July 6, 2023
ASHRUMOCHAN BISWAL Vs. STATE OF ODISHA
December 20, 2023
ASHRUMOCHAN ROUT Vs. STATE OF ORISSA
September 27, 2023
ASKA CO OPERATIVE SUGAR INDUSTRIES LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
May 15, 2023
ASPIN DIGAL Vs. STATE OF ODISHA
September 18, 2023
ASTAMI MAHAKUD Vs. STATE OF ODISHA
May 5, 2023
ASUTOSHA BEHERA Vs. STATE OF ODISHA
November 6, 2023
ASWINI DAS Vs. STATE OF ODISHA
December 12, 2023
ATIYA ZARREEN Vs. STATE OF ODISHA
January 12, 2023
ATMANANDA KHARSEL Vs. STATE OF ODISHA
May 5, 2023
AUTHORIZED OFFICER, PUNJAB NATIONAL BANK CIRCLE OFFICE, BALASORE Vs. PREETISHREE BEHERA
June 30, 2023
AYUSH AKHILESH BEHERA Vs. STATE OF ODISHA
April 3, 2023
AZEEZ AHEMAD Vs. TRANSPORT COMMISSIONER CUM CHAIRMAN, STATE TRANSPORT AUTHORITY
March 15, 2023
B. BHASKAR PATRA Vs. STATE OF ODISHA
October 31, 2023
B. QUICK Vs. COMMISSIONER
August 25, 2023
B.K.D. INFRASTRUCTURE PVT. LTD., SUPER CLASS CONTRACTOR Vs. STATE OF ODISHA
September 8, 2023
B.L. AUTO INDUSTRIES PRIVATE LIMITED Vs. DEPUTY DIRECTOR (REVENUE), ESI CORPORATION
February 23, 2023
B.S.J. ASSOCIATES Vs. ASSESSMENT UNIT OF NATIONAL FACELESS ASSESSMENT CENTRE
May 10, 2023
B.SRINIVAS REDDY Vs. STATE OF ORISSA
September 27, 2023
BABITA PATRA Vs. MANORANJAN NAYAK
May 10, 2023
BABU Vs. STATE OF ODISHA
August 21, 2023
BABU CHARAN PATRA Vs. NITYANANDA PATRA
December 5, 2023
BABUJAN Vs. STATE OF ODISHA
August 23, 2023
BABULA CHOUDHURY Vs. STATE OF ODISHA
August 23, 2023
BADA MAHALI Vs. STATE OF ORISSA
July 24, 2023
BADA MAJHI Vs. STATE OF ORISSA
September 26, 2023
BAI Vs. STATE OF ODISHA
August 11, 2023
BAIDI GOUDA Vs. DHARAMPAL SHARMA
May 8, 2023
BAIKUNTHA NATH MISHRA Vs. ADDL. DISTRICT MAGISTRATE KENDRAPARA
August 14, 2023
BAJAJ FINANCE LIMITED Vs. TAX RECOVERY OFFICER
August 23, 2023
BAJPAYEE BAJAJ Vs. STATE OF ODISHA
December 18, 2023
BAKULA BEHERA Vs. STATE OF ODISHA
September 4, 2023
BALADEVJEW POWERLOOM WEAVERS COOPERATIVE SOCIETY LTD Vs. PRESIDING OFFICER, LABOUR COURT
April 11, 2023
BALARAM NAIK Vs. STATE OF ODISHA
November 2, 2023
BALASORE ALLOYS LIMITED Vs. UNION OF INDIA
November 3, 2023
BALIKA PRASAD Vs. UNION OF INDIA
January 25, 2023
BAMADEV SAHOO Vs. STATE OF ODISHA
April 13, 2023
BAMHAN Vs. STATE OF ODISHA
August 11, 2023
BANA BIHARI MALLICK Vs. STATE OF ODISHA
May 12, 2023
BANABIHARI SWAIN Vs. STATE OF ODISHA
January 11, 2023
BANAMALI ROUT Vs. COLLECTOR, PURI
April 24, 2023
BANAMALI SAHU Vs. STATE OF ORISSA
October 19, 2023
BANAMALI SAHU Vs. STATE OF ODISHA
July 14, 2023
BANAMBAR PALAI Vs. BIDYADHAR PALAI
May 9, 2023
BANBIHARI DAS Vs. RABINDRA BEHERA
June 30, 2023
BANDANA ROUT Vs. JOGENDRA ROUT
November 29, 2023
BANDHNA TOPPO Vs. STATE OF ORISSA
July 5, 2023
BANGURU Vs. STATE OF ODISHA
May 5, 2023
BANIJYA LAXMI RAY Vs. MALAYA KUMAR DAS
October 11, 2023
BANKA Vs. STATE OF ODISHA
September 4, 2023
BANKIM GHARAMI Vs. STATE OF ODISHA
December 21, 2023
BANSIDHAR SAHU Vs. STATE OF ORISSA
November 22, 2023
BANTI DAS Vs. STATE OF ODISHA
August 4, 2023
BANTY Vs. STATE OF ODISHA
April 6, 2023
BAPI PRADHAN Vs. STATE OF ODISHA
April 13, 2023
BAPUJI TIRIA Vs. STATE OF ODISHA
June 30, 2023
BAPUN Vs. STATE OF ODISHA
July 10, 2023
BAPUN SINGH Vs. STATE OF ODISHA
July 19, 2023
BARIKA PRADHAN Vs. STATE OF ODISHA
April 19, 2023
BASANTA BARIK Vs. STATE OF ODISHA
April 24, 2023
BASANTA BHAGA Vs. STATE OF ODISHA
September 18, 2023
BASANTA BHOI Vs. STATE OF ODISHA
May 10, 2023
BASANTA MANJARI PATTNAIK Vs. HRUSIKESH NAYAK
December 12, 2023
BASANTI BEHERA Vs. STATE OF ODISHA
March 20, 2023
BASI BEWA Vs. RAIMANI MAJHIANI
March 4, 2023
BASUDEV PRADHAN Vs. STATE OF ODISHA
August 8, 2023
BATA INDIA LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, BHUBANESWAR
May 9, 2023
BATAKRUSHNA BARIK Vs. ABHAYA KUMAR ROUT
August 14, 2023
BAUDHA MAJHI Vs. STATE OF ORISSA
June 27, 2023
BAYA Vs. STATE OF ODISHA
May 5, 2023
BENU MADHAV TRIPATHY Vs. STATE OF ODISHA
February 16, 2023
BENUDHAR PATRA Vs. STATE OF ODISHA
December 15, 2023
BGR MINING AND INFRA LTD Vs. MAHANADI COALFIELDS LTD
May 25, 2023
BHABAGRAHI BISOI Vs. SANKIRTAN SAHU
October 19, 2023
BHAGABAN KHARA Vs. COMMISSIONER OF COMMERCIAL TAXES AND GOODS AND SERVICES TAX
June 1, 2023
BHAGABAN PAL Vs. STATE OF ODISHA
September 8, 2023
BHAGABAN RAUT Vs. STATE OF ORISSA
October 19, 2023
BHAGABAN SAHOO Vs. STATE OF ODISHA
September 1, 2023
BHAGABAT PRASAD MISHRA Vs. STATE OF ODISHA
June 6, 2023
BHAGABATI MOHANTY Vs. NIROD CHANDRA MOHANTY
December 22, 2023
BHAGIRATHI SAHOO Vs. LAND ACQUISITION OFFICER CUM COMPETENT AUTHORITY
May 10, 2023
BHAGYALIPI PATRI Vs. TULASI PATRI
October 30, 2023
BHAIRAB KUMAR BISWAL Vs. STATE OF ODISHA
May 5, 2023
BHAKTA NAIK Vs. STATE OF ORISSA
October 3, 2023
BHARATI ADHIKARY Vs. DISTRICT MAGISTRATE, KHURDA
April 20, 2023
BHARATI BEHERA Vs. PRASANT KUMAR PRADHAN
October 11, 2023
BHARATI JENA Vs. REGIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD
May 3, 2023
BHASKAR CHANDRA SAHOO Vs. RAJKISHORE SAHOO
May 8, 2023
BHASKAR KHATUA Vs. STATE OF ODISHA
March 21, 2023
BHIKARI CHARAN MISHRA Vs. SANTOSH KUMAR PATRA
February 3, 2023
BHIKARI KANHAR Vs. UNION OF INDIA
July 6, 2023
BHIKARI KHATUA Vs. KANHU CHARAN SWAIN
August 21, 2023
BHIM KUMAR Vs. STATE OF ODISHA
November 29, 2023
BHIMA SAHU Vs. STATE OF ODISHA
July 10, 2023
BHIMA SODI Vs. STATE OF ORISSA
September 13, 2023
BHIMSEN DAS Vs. STATE OF ODISHA
December 14, 2023
BHISMARAJ MEHER Vs. DIRECTOR, STATE LABOUR INSTITUTE
May 18, 2023
BHOJARAJ PATEL Vs. STATE OF ODISHA
May 11, 2023
BHOLANATH MISHRA Vs. STATE OF ODISHA
October 6, 2023
BHOLESWARI DAS Vs. COLLECTOR AND DISTRICT MAGISTRATE
April 18, 2023
BHUPENDRA NARAYAN MOHANTY Vs. PRESIDING OFFICER, LABOUR COURT
March 27, 2023
BHUSHAN POWER AND STEEL LTD Vs. DIRECTOR OF INDUSTRIES CUM CHAIRMAN
March 21, 2023
BHUSHAN POWER AND STEEL LTD Vs. DIRECTOR OF INDUSTRIES-CUMCHAIRMAN, MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
April 3, 2023
BIBEKANANDA NAIK Vs. STATE OF ODISHA
June 26, 2023
BIBEKANANDA SATPATHY Vs. MUKUNDA SAHOO
February 1, 2023
BIBHU PRASAD MOHAPATRA Vs. SUSMITA MISHRA
December 18, 2023
BIBHUTI BHUSAN MISHRA Vs. STATE OF ODISHA
August 18, 2023
BIBHUTIBHUSAN MOHAPATRA Vs. UNION OF INDIA
December 18, 2023
BIDYADHAR Vs. STATE OF ODISHA
February 1, 2023
BIDYADHAR DASH Vs. STATE OF ODISHA
January 10, 2023
BIGNESHRAJ PATASANI Vs. BHARAT PETROLEUM CORPORATION LTD., WEST BENGAL
May 2, 2023
BIJAY PRADHAN Vs. STATE OF ODISHA
May 12, 2023
BIJAYA KRUSHNA MOHAPATRA Vs. STATE OF ODISHA
April 3, 2023
BIJAYA KUMAR Vs. STATE OF ODISHA
July 18, 2023
BIJAYA KUMAR GUPTA Vs. STATE OF ODISHA
September 13, 2023
BIJAYA LAXMI LENKA Vs. BANABASI NAYAK
February 1, 2023
BIJU KANHAR Vs. STATE OF ORISSA
July 24, 2023
BIJULI BEHERA Vs. STATE OF ODISHA
August 14, 2023
BIKASH BEHERA Vs. STATE OF ORISSA
August 4, 2023
BIKASH KUMAR Vs. STATE OF ODISHA
March 24, 2023
BIKASH KUMAR AGRAWAL Vs. STATE OF ODISHA
January 25, 2023
BIKRAM BAG Vs. STATE OF ODISHA
January 17, 2023
BIKRAM KESHARI MISHRA Vs. STATE OF ODISHA
January 19, 2023
BIKU Vs. STATE OF ODISHA
March 10, 2023
BILAS KUMAR BISWAL Vs. PRESIDING OFFICER, LABOUR COURT
November 30, 2023
BILAS NAIK Vs. STATE OF ORISSA
June 27, 2023
BIMAL KUMAR Vs. STATE OF ODISHA
May 3, 2023
BIMAL KUMAR SAHOO Vs. AXIS BANK LTD.
February 9, 2023
BINA BEHERA Vs. STATE OF ODISHA
April 11, 2023
BINAND MIRIDIA Vs. STATE OF ODISHA
July 18, 2023
BINAY KUMAR DASH Vs. STATE OF ORISSA
April 6, 2023
BINAYA KUMAR NAYAK Vs. SULACHANA PANDA
November 13, 2023
BINAYAK DIGAL Vs. STATE OF ODISHA
May 4, 2023
BINDU SINGH Vs. STATE OF ODISHA
December 22, 2023
BINEET KUMAR PATEL Vs. STATE
October 19, 2023
BINOD BIHARI KARAN Vs. GOVERNMENT OF ODISHA
December 22, 2023
BINOD BIHARI PATNAIK Vs. REPUBLIC OF INDIA
June 26, 2023
BINOD KUMAR SAHU Vs. SASMITA JENA
June 27, 2023
BIPIN BIHARI HAZIRA Vs. TAHASILDAR, CHANDABALI
August 28, 2023
BIPRA PRASANNA MUDULI Vs. DIRECTOR OF INDIAN INSTITUTE OF TECHNOLOGY
August 9, 2023
BIRA BADRA Vs. STATE OF ODISHA
August 11, 2023
BIRANCHI BARIK Vs. STATE OF ODISHA
May 16, 2023
BIRANCHI HATI Vs. STATE OF ODISHA
September 5, 2023
BIRANCHI KUMAR NAIK Vs. STATE OF ODISHA
November 10, 2023
BIREN JUNDI Vs. STATE OF ORISSA
October 3, 2023
BIREN KUMAR NAYAK Vs. STATE OF ORISSA
April 5, 2023
BIRENDRA NATH RATH Vs. STATE OF ODISHA
November 2, 2023
BIRLA INSTITUTE OF MANAGEMENT Vs. FIBERFILL INTERIORS AND CONSTRUCTIONS
July 25, 2023
BIRSA TOPPO Vs. STATE OF ODISHA
May 19, 2023
BISHNU BISWAL Vs. STATE OF ODISHA
March 2, 2023
BISHNU CHARAN PATRA Vs. SULEKHA PATRA
October 10, 2023
BISHNU CHARAN SAHOO Vs. SABITRI SAHOO
October 16, 2023
BISHNU MAJHI Vs. RAIDHAR MAJHI
November 13, 2023
BISWA MOHAN MISHRA Vs. STATE OF ODISHA
August 14, 2023
BISWAJIT BEPARI Vs. STATE OF ODISHA
August 9, 2023
BISWAJIT PANIGRAHI Vs. STATE OF ODISHA
May 19, 2023
BISWAJIT SAHOO Vs. STATE OF ODISHA
May 16, 2023
BISWANATH BUDDHIA Vs. STATE OF ODISHA
July 14, 2023
BISWANATH DHAR Vs. STATE OF ODISHA
April 18, 2023
BISWANATH MUKHARJEE Vs. NETAJI SANGHA
July 5, 2023
BISWANATH RANA Vs. STATE OF ODISHA
April 3, 2023
BISWANATH SUAR Vs. SASWAT MISHRA
May 10, 2023
BISWANTH JENA Vs. LAW DEPARTMENT, GOVERNMENT OF ODISHA
May 15, 2023
BISWAROOPA PATI Vs. STATE OF ODISHA
June 1, 2023
BOARD OF TRUSTEES OF PARADIP PORT TRUST Vs. TARIFF AUTHORITY FOR MAJOR PORTS
January 11, 2023
BOC INDIA LIMITED Vs. SHRI PARAMANANDA DAS
January 24, 2023
BRACE IRON & STEEL PRIVATE LIMITED Vs. STATE OF ODISHA
February 21, 2023
BRAHMANI RIVER PELLETS LTD Vs. SHASHIKANT MOHANTA
January 25, 2023
BRAJA KUSHORE SAHOO Vs. STATE OF ODISHA
May 5, 2023
BRAJABIHIARI PALIT Vs. REPUBLIC OF INDIA
January 6, 2023
BRAJAGOBINDA BARIK Vs. STATE OF ORISSA
December 4, 2023
BUDHARAM MUNDA Vs. STATE OF ODISHA
February 9, 2023
BUDHU PARIDA Vs. STATE OF ODISHA
November 3, 2023
BUDHUNI MAJHI Vs. STATE OF ODISHA
August 28, 2023
BULAN Vs. STATE OF ODISHA
March 6, 2023
BULU Vs. STATE OF ODISHA
August 9, 2023
BULU Vs. STATE OF ORISSA
July 21, 2023
BULU PRADHAN Vs. STATE OF ODISHA
April 18, 2023
BUTU MUDULI Vs. STATE OF ORISSA
February 10, 2023
CHAINA Vs. STATE OF ODISHA
May 5, 2023
CHAITAN NAG Vs. STATE OF ODISHA
January 31, 2023
CHAITANYA BHOI Vs. UNION OF INDIA
April 26, 2023
CHAITANYA BHOI Vs. UNION OF INDIA
April 6, 2023
CHAITANYA GAHIR Vs. STATE OF ODISHA
May 3, 2023
CHAITU KINDO Vs. STATE OF ODISHA
April 24, 2023
CHAKRAPANI SATAPATHY Vs. PRAMOD KUMAR SAHU
November 3, 2023
CHANDAN Vs. STATE OF ODISHA
May 5, 2023
CHANDAN KUMAR BHARATI Vs. STATE OF ODISHA
July 27, 2023
CHANDAN KUMAR PRADHAN Vs. STATE OF ODISHA
August 16, 2023
CHANDAN MALLICK Vs. STATE OF ODISHA
August 28, 2023
CHANDAN PRAJAPATI Vs. STATE OF ODISHA
August 1, 2023
CHANDAN PUJARI Vs. STATE OF ODISHA
September 22, 2023
CHANDRA GURU Vs. STATE OF ODISHA
November 28, 2023
CHANDRA SEKHAR CHAND Vs. STATE OF ODISHA
September 4, 2023
CHANDRA SEKHAR DAS Vs. STATE OF ODISHA
October 16, 2023
CHANDRA SEKHAR PRADHANI Vs. STATE OF ORISSA
December 4, 2023
CHANDRAKANTA BASKEY Vs. STATE OF ORISSA
July 7, 2023
CHASMIARA BEGUM Vs. STATE OF ODISHA
October 17, 2023
CHEMA Vs. STATE OF ODISHA
May 4, 2023
CHHABINDRA MALLICK Vs. STATE OF ODISHA
October 30, 2023
CHHAYAKANT ACHARYA Vs. SAMITAV PANI
May 4, 2023
CHIEF ENGINEER ( EZ-II) CENTRAL PUBLIC WORKS DEPT. Vs. KARUNAKAR MOHANTY
January 19, 2023
CHIEF SECRETARY, GOVT. OF ODISHA Vs. C.T.M. SUGUNA
April 13, 2023
CHINMAYA SAHU Vs. AMIT KUMAR SAHU
November 14, 2023
CHINMAYA SAHU Vs. STATE OF ORISSA
July 20, 2023
CHINTAMANI SAHU Vs. UCO BANK, BALASORE
February 9, 2023
CHINTAN JOSHI Vs. NIRANJAN BEHERA
April 11, 2023
CHITTARANJAN GHADEI Vs. STATE OF ODISHA
July 11, 2023
CHITTARANJAN MALLICK Vs. STATE OF ORISSA
August 9, 2023
CHITTARANJAN SAHU Vs. JANMEJAYKAR
February 14, 2023
CHUNURAM MOHANTA Vs. STATE OF ODISHA
March 6, 2023
COLLECTOR CUM CEO Vs. KISHORE MOHAN SAHOO
March 15, 2023
COMMISSIONER OF INCOME TAX (EXEMPTION), HYDERABAD Vs. WATER CORPORATION OF ORISSA LIMITED, BHUBANESWAR
September 13, 2023
COMMISSIONER, CENTRAL EXCISE, CUSTOMS AND SERVICE TAX Vs. M/S. UTKAL ALLOYS PRIVATE LIMITED, SUNDARGARH
July 11, 2023
CONSERVATOR OF FORESTS, CUTTACK KENDU LEAVES CIRCLE Vs. SURENDRA KUMAR ROUTRAY
September 5, 2023
COS BOARD INDUSTRIES LTD Vs. NEW INDIA ASSURANCE CO. LTD
May 5, 2023
CUTTACK CHRISTIAN EDUCATION BOARD Vs. PRAFULLA KUMAR SAHOO
December 19, 2023
CUTTACK MUNICIPAL CORPORATION Vs. JOINT COMMISSIONER, CONSOLIDATION AND SETTLEMENT
April 21, 2023
D. ANITA MAJHI Vs. STATE OF ODISHA
February 9, 2023
DAMAN PRATIRODHA MANCHA Vs. STATE OF ODISHA
September 15, 2023
DAMAYANTI NAYAK Vs. STATE OF ODISHA
July 27, 2023
DAMODAR BARIK Vs. MALATI BARIK
June 22, 2023
DAMODAR MAHALIK Vs. STATE OF ODISHA
October 31, 2023
DAMU PUJARI Vs. STATE OF ODISHA
September 11, 2023
DAS SURESH Vs. STATE OF ODISHA
May 4, 2023
DASARATHA BAG Vs. STATE OF ODISHA
July 10, 2023
DASIA Vs. STATE OF ODISHA
September 21, 2023
DAYADAN HARIJAN Vs. STATE OF ODISHA
May 4, 2023
DAYANIDHI DALIMA Vs. XXXXXXXXX
October 18, 2023
DAYANIDHI DIGAL Vs. STATE OF ODISHA
August 28, 2023
DAYASAGAR NAYAK Vs. STATE OF ODISHA
October 18, 2023
DEBA PADIAMI Vs. STATE OF ODISHA
July 12, 2023
DEBABRATA ACHARYA Vs. RAJASHREE MISHRA
April 27, 2023
DEBABRATA MISHRA Vs. SWARUPA PRAHARAJ
September 27, 2023
DEBADUTTA BEHERA Vs. ITISHREE BEHERA
October 31, 2023
DEBADUTTA MISRA Vs. SRIKRISHNA ESTATES AND CONSTRUCTIONS PVT. LTD.
October 18, 2023
DEBARAJ BEHERA Vs. STATE OF ODISHA
May 23, 2023
DEBARAJ SABAR Vs. STATE OF ODISHA
June 28, 2023
DEBASHIS Vs. SACHIN HALWAI
March 23, 2023
DEBASHISH SUHURA Vs. STATE OF ODISHA
May 11, 2023
DEBASIS DAS Vs. STATE OF ODISHA
May 12, 2023
DEBASISH GIRI Vs. STATE OF ODISHA
June 28, 2023
DEBASISH PRADHAN Vs. UTKAL UNIVERSITY
February 1, 2023
DEBASMITA KABI Vs. RANJAN DAS
November 10, 2023
DEBENDRA BANKARA Vs. STATE OF ODISHA
May 11, 2023
DEBENDRA KUMAR DASH Vs. STATE OF ODISHA
November 1, 2023
DEBENDRA SINGH Vs. STATE OF ODISHA
October 17, 2023
DEBI PRASANNA PATTANAIK Vs. AMULYA PRASAD NAYAK
November 9, 2023
DEBJANI MUKHERJEE Vs. REPUBLIC OF INDIA
March 13, 2023
DEEP ROY Vs. STATE OF ODISHA
March 3, 2023
DEEPAK KISAN Vs. STATE OF ODISHA
April 10, 2023
DEEPAK KUMAR MOHANTY Vs. HEADMASTER/HEADMISTRESS LALBAG NODAL U.P. SCHOOL
December 18, 2023
DEEPAK KUMAR PATTANAIK Vs. STATE OF ODISHA
December 1, 2023
DEEPAK KUMAR RAUT Vs. PRIYADARSINI RAUT
December 11, 2023
DEEPAK ORAM Vs. STATE OF ORISSA
June 6, 2023
DEEPAK PADHI Vs. GAYATRI PANDA
November 21, 2023
DEEPAK PADHI Vs. STATE OF ODISHA
May 19, 2023
DEEPAK RAMNANI Vs. STATE OF ODISHA
November 7, 2023
DEEPAK SAHU Vs. STATE OF ODISHA
May 3, 2023
DEEPAK SUNA Vs. STATE OF ODISHA
September 5, 2023
DEEPAK SUNANI Vs. STATE OF ODISHA
July 18, 2023
DEEPAN NAIK Vs. STATE OF ODISHA
December 15, 2023
DEEPANSHU PRADHAN Vs. STATE OF ODISHA
October 13, 2023
DEV MANDI Vs. STATE OF ODISHA
August 16, 2023
DEVANANDA RANDHARI Vs. STATE OF ORISSA
October 19, 2023
DEVENDRA UMRAO Vs. NAYAGARH COOPERATIVE SUGAR INDUSTRIES LTD.
May 10, 2023
DEVI TENT HOUSE Vs. PRAFULLA CHANDRA PATRA
November 13, 2023
DHABALESWAR TRADERS RAJASTREET Vs. STATE OF ODISHA
April 17, 2023
DHANESWAR KANHAR Vs. STATE OF ODISHA
August 28, 2023
DHANESWAR MUNDARI Vs. STATE OF ODISHA
May 5, 2023
DHANESWAR SETHI Vs. STATE OF ODISHA
May 12, 2023
DHANTA Vs. STATE OF ODISHA
November 7, 2023
DHEERENDRA KUMAR DASH Vs. STATE OF ODISHA
September 5, 2023
DHIREN DALEI Vs. STATE OF ODISHA
August 28, 2023
DHIREN NAYAK Vs. STATE OF ODISHA
May 25, 2023
DHIRENDRA KUMAR DAS Vs. STATE OF ODISHA
May 9, 2023
DHIRENDRA NATH SINGH Vs. STATE OF ODISHA
May 3, 2023
DHOBA Vs. STATE OF ODISHA
December 20, 2023
DHRUBENDRA KUMAR DAS Vs. PRAMOD KUMAR DAS
August 23, 2023
DHRUTIMAYA BEHERA Vs. STATE OF ODISHA
December 14, 2023
DIBYA SUMIRA XAXA Vs. STATE OF ODISHA
March 20, 2023
DILIP BAG Vs. STATE OF ODISHA
March 27, 2023
DILIP KUMAR NAYAK Vs. COMMISSIONER OF CUSTOMS
August 3, 2023
DILIP KUMAR NAYAK Vs. COMMISSIONER OF CUSTOMS, EXCISE AND SERVICE TAX
April 24, 2023
DILLI SAHU Vs. STATE OF ODISHA
October 12, 2023
DILLIP KUMAR BEHERA Vs. STATE OF ODISHA
July 6, 2023
DILLIP KUMAR DEHURY Vs. STATE OF ODISHA
June 30, 2023
DILPREET SINGH CHHABRA Vs. INCOME TAX OFFICER, WARD 1, ROURKELA
July 17, 2023
DINABANDHU LENKA Vs. STATE OF ODISHA
April 4, 2023
DINABANDHU SAHU Vs. STATE OF ODISHA
March 27, 2023
DINESH KUMAR PATRA Vs. RINKOJINI SWAIN
December 14, 2023
DINESH KUMAR SANANI Vs. STATE OF ODISHA
April 13, 2023
DIPAK KUMAR Vs. STATE OF ODISHA
August 9, 2023
DIPAN SAHU Vs. STATE OF ODISHA
December 15, 2023
DIPENDRA BEHERA Vs. STATE OF ODISHA
May 11, 2023
DIPTIMAN DEY Vs. BANSHIDHAR MOHAPATRA
November 3, 2023
DIPTIRANJAN PATNAIK Vs. STATE OF ODISHA
September 15, 2023
DIVISIONAL MANAGER Vs. RAVINDRA GADABA
February 1, 2023
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD Vs. NETRANANDA SAHU
March 20, 2023
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD Vs. DASARATHA SOREN
March 20, 2023
DOSU Vs. STATE
October 19, 2023
DULA MADI Vs. STATE OF ODISHA
July 14, 2023
DULA SABAR Vs. STATE OF ODISHA
April 21, 2023
DUMAR PUJARI Vs. STATE OF ODISHA
September 18, 2023
DURGA PRASAD MISHRA Vs. UNION OF INDIA (ENFORCEMENT DIRECTORATE)
September 11, 2023
DURJAN MAJHI Vs. STATE OF ORISSA
May 19, 2023
DURYODHAN MAJHI Vs. STATE OF ODISHA
July 12, 2023
DURYODHAN SAHOO Vs. COMMISSIONER CUM PRINCIPAL SECRETARY GENERAL ADMINISTRATIVE DEPARTMENT
April 26, 2023
DUSASHAN BAG Vs. STATE OF ORISSA
April 4, 2023
DUSMANTA JENA Vs. STATE OF ODISHA
May 10, 2023
DUSMANTA KUMAR BISOI Vs. DEBES CHANDRA NANDI
September 11, 2023
DWARIKANATH BAGHEL Vs. AUTHORIZED OFFICER CUM CHIEF GENERAL MANAGER
February 9, 2023
E. SWARNALATA Vs. STATE OF ODISHA
September 13, 2023
ECOMETRIX CONSULTANTS PVT. LTD. Vs. BHUBANESWAR DEVELOPMENT AUTHORITY
August 8, 2023
EGLOBETECH INDIA PVT LTD Vs. STATE OF ODISHA
January 17, 2023
EKADUSIA BEHERA Vs. STATE OF ODISHA
December 20, 2023
ENFORCEMENT DIRECTORATE Vs. STATE OF ODISHA
July 10, 2023
EPARI MADHAV RAO Vs. STATE OF ODISHA
April 19, 2023
EXECUTIVE ENGINEER Vs. KREBS INTERNATIONAL LTD
March 10, 2023
EXECUTIVE ENGINEER Vs. SOUBHAGINI PATRA
March 14, 2023
EXECUTIVE ENGINEER (ELECTRICAL) JEYPORE ELECTRICAL DIVISION Vs. PRESIDENT, GRIEVANCE REDRESSAL FORUM
March 16, 2023
EXECUTIVE ENGINEER (ELECTRICAL) NESCO Vs. GRIEVANCES REDRESSAL FORUM (GRF)
April 19, 2023
FAKIR MOHAN SAHU Vs. STATE OF ODISHA
April 17, 2023
FAKIR MOHAN SAMANTASINGHAR Vs. STATE TAX OFFICER, CT AND GST JATNI CIRCLE
April 20, 2023
FAKU Vs. STATE OF ORISSA
May 17, 2023
G. BIJAYALAKSHMI Vs. D. AASWINI PATRA
February 3, 2023
G. NAGESWAR RAO Vs. STATE OF ODISHA
March 24, 2023
G.S. ATWAL & CO Vs. STATE OF ODISHA
February 14, 2023
GADA MUNDA Vs. STATE OF ODISHA
May 5, 2023
GADADHAR BEHERA Vs. JOGENDRA BEHERA
September 8, 2023
GAGAN PUJHARI Vs. STATE OF ODISHA
May 11, 2023
GAGANBIHARI MOHAPATRA Vs. STATE OF ODISHA
March 20, 2023
GAJANAN MEHER Vs. STATE OF ODISHA
September 11, 2023
GAJANAN RANA Vs. STATE OF ODISHA
November 10, 2023
GAJENDRA KANJAKA Vs. STATE OF ODISHA
May 19, 2023
GANAPATI NAYAK Vs. JAMUNA NAYAK
August 3, 2023
GANDHARBA PRADHAN Vs. BISHNU CHARAN PRADHAN
December 21, 2023
GANESH BARIK Vs. STATE OF ODISHA
November 28, 2023
GANESH DASH Vs. STATE OF ODISHA
August 25, 2023
GANESH KUMAR NAYAK Vs. STATE OF ODISHA
May 10, 2023
GANESH PRADHAN Vs. STATE OF ODISHA
May 5, 2023
GANESH PRADHAN Vs. STATE OF ODISHA
August 23, 2023
GANESH SAHOO Vs. BISRA STONE LIME COMPANY LTD.
October 10, 2023
GANESWAR KABI Vs. MANAGEMENT OF EXECUTIVE ENGINEER
February 9, 2023
GANGA PADIAMI Vs. STATE OF ODISHA
December 20, 2023
GANGADHAR PANGI Vs. STATE OF ODISHA
May 5, 2023
GAYATRI PRAVA MOHARANA Vs. STATE OF ODISHA
May 19, 2023
GEETA TIWARI Vs. STATE OF ORISSA
January 16, 2023
GEETANJALI MAHAPATRA Vs. STATE OF ODISHA
December 8, 2023
GEETI RANJAN MOHAPATRA Vs. STATE OF ODISHA
May 12, 2023
GENERAL MANAGER Vs. SANTOSH KUMAR MUDULI
November 8, 2023
GENERAL MANAGER, EAST COAST RAILWAY Vs. HEMANTA KUMAR TRIPATHY
March 9, 2023
GHANASHYAM BILLIA Vs. RITA BIBHAR
October 10, 2023
GHANASHYAM DANDASENA Vs. STATE OF ODISHA
March 24, 2023
GHANASHYAM KHATUA Vs. STATE OF ODISHA HA
September 18, 2023
GHANASHYAM MEHER Vs. STATE OF ODISHA
December 11, 2023
GHANASHYAM ROUTA Vs. P. NARASINGHA DORA
March 28, 2023
GHASIRAM BEHERA Vs. STATE OF ODISHA
October 9, 2023
GHASIRAM HANTAL Vs. STATE OF ODISHA
October 9, 2023
GHASIRAM MALLICK Vs. STATE OF ODISHA
April 26, 2023
GHSPL BEGUSARAI Vs. STATE OF ORISSA
August 8, 2023
GIRI PALKIA Vs. STATE OF ODISHA
January 25, 2023
GIRIDHARI BAG Vs. COMMANDANT, ORISSA STATE ARMED POLICE (OSAP), KORAPUT
January 27, 2023
GIRISH KUMAR SAHOO Vs. STATE OF ODISHA
May 12, 2023
GIRISH PRASAD MISHRA Vs. LOPAMUDRA KAR
January 5, 2023
GITA RAHA Vs. STATE OF ODISHA
May 4, 2023
GITANJALI LENKA Vs. SUKANTA LENKA
December 15, 2023
GLAXOSMITHKLINE PHARMACEUTICALS LIMITED Vs. UNION OF INDIA
October 10, 2023
GMR KAMALANGA ENERGY LTD. Vs. SHRI RAVIKANT KARAN
April 12, 2023
GOLAK CHANDRA ROUTRAY(DEAD) Vs. STATE OF ORISSA
November 21, 2023
GOPABANDHU SABAR Vs. STATE OF ORISSA
July 24, 2023
GOPAL JANI Vs. STATE OF ODISHA
April 13, 2023
GOPAL KHANDELWALLA Vs. SUNIA KHANDELWALLA
December 22, 2023
GOPAL KRUSHNA BEHERA Vs. REPUBLIC OF INDIA
June 26, 2023
GOPAL PAGAL Vs. STATE OF ODISHA
April 10, 2023
GOPI Vs. STATE OF ODISHA
May 12, 2023
GOPI NAIK Vs. STATE OF ODISHA
August 21, 2023
GOPINATH RANA Vs. N. THIRUMALA NAIK
April 21, 2023
GOPLA MAJHI Vs. STATE OF ORISSA
October 4, 2023
GOTIPALLI VENKAT RAO Vs. STATE OF ODISHA
August 18, 2023
GOURI KUMARI SAHU Vs. STATE OF ODISHA
October 11, 2023
GOUSINGA CHANDAN Vs. STATE OF ODISHA
February 1, 2023
GOUTAM KUMAR DASH Vs. STATE OF ODISHA
October 18, 2023
GOVIND PRASAD AGARWAL Vs. STATE OF ORISSA
September 15, 2023
GUDDU SHARMA Vs. STATE OF ODISHA
April 24, 2023
GUDDU YADAV Vs. STATE OF ORISSA
July 19, 2023
GULASHAD Vs. STATE OF ODISHA
April 25, 2023
GULVESH KHAN Vs. STATE OF ODISHA
September 11, 2023
GUNA SAHU Vs. STATE OF ODISHA
February 27, 2023
GYAN JYOTI MOHAPATRA Vs. STATE OF ODISHA
September 12, 2023
GYANA RANJAN SATAPATHY Vs. UNION OF INDIA
December 1, 2023
GYANARANJAN MAHANTA Vs. STATE OF ODISHA
October 16, 2023
GYANENDRA PRADHAN Vs. NATIONAL THERMAL POWER CORPORATION LTD.
August 31, 2023
HAJRATH KHAN Vs. PRESIDING OFFICER, LABOUR COURT
March 28, 2023
HALIMA Vs. STATE OF ODISHA
May 23, 2023
HANTALA SITANNA Vs. STATE OF ODISHA
June 22, 2023
HARA PRASAD SWAIN Vs. STATE OF ORISSA
April 3, 2023
HARAPRIYA MOHAPATRA Vs. STATE OF ODISHA
March 31, 2023
HAREKRUSHNA BOITEI Vs. STATE OF ODISHA
September 22, 2023
HARENDRA KUMAR PATTNAIK Vs. STATE OF ORISSA
September 14, 2023
HARI NAYAK Vs. STATE OF ORISSA
September 27, 2023
HARIBANDHU KARLIA Vs. STATE OF ODISHA
April 10, 2023
HARIBANDHU KISAN Vs. UPENDRA KISAN
December 22, 2023
HARIHAR BISOI Vs. STATE OF ODISHA
August 25, 2023
HARIHAR SAHOO Vs. LORD SHRI JAGANNATH MAHAPRABHU BIJE
January 16, 2023
HARIHARA TAREI Vs. STATE OF ODISHA
September 11, 2023
HARISH CHANDRA SAHOO Vs. STATE OF ODISHA
May 10, 2023
HARISH KARAN Vs. HARIPADA KARAN
May 2, 2023
HARSHAMAN BEHERA Vs. STATE OF ODISHA
June 6, 2023
HATANAGAR GHOSE Vs. DURGAMANI GHOSE
February 17, 2023
HAZIZ ABDULLAH Vs. STATE OF ODISHA
September 4, 2023
HDFC ERGO GENERAL INS. CO. LTD. Vs. SUMATI MALLIK
March 20, 2023
HEENA MAJHI Vs. STATE OF ODISHA
June 28, 2023
HEMAKANTA BISHI Vs. STATE OF ODISHA
June 6, 2023
HEMALATA MOHAPATRA Vs. BIJAY KUMAR PRADHANI
March 23, 2023
HEMANTA KUMAR BHOI Vs. STATE OF ORISSA
October 19, 2023
HEMANTA KUMAR NAYAK Vs. STATE OF ODISHA
December 14, 2023
HIMANSHU SEKHAR SWAIN Vs. STATE OF ODISHA
July 12, 2023
HIMANSHU SEKHAR SWAIN Vs. STATE OF ORISSA
September 27, 2023
HIMANSHU SHARMA Vs. STATE OF ODISHA
November 30, 2023
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. PRESIDING OFFICER, LABOUR COURT
April 24, 2023
HITESH PATEL Vs. STATE OF ODISHA
May 3, 2023
HOTEL KALINGA ASHOK Vs. DIRECTOR (REV II) ESI
February 9, 2023
HOTEL SEA POINT PVT. LTD. Vs. M/S. BLUELINE RESORTS PVT. LTD.
January 9, 2023
HRUDANANDA SETHI Vs. REPUBLIC OF INDIA
December 18, 2023
HRUSHIKESH SAHU Vs. STATE OF ORISSA
May 1, 2023
HUSAIN PM Vs. STATE OF ODISHA
September 21, 2023
HUSSAIN Vs. STATE OF ORISSA
May 19, 2023
IDI IFRA PRIVATE LTD Vs. COMMISSIONER, CT & GST ODISHA
May 18, 2023
IMRAN SHA Vs. STATE OF ODISHA
August 24, 2023
INDIAN FARMERS FERTILIZER CO OPERATIVE LIMITED Vs. STATE OF ODISHA
October 18, 2023
INDIAN FARMERS FERTILIZERS COOPERATIVE LIMITED Vs. STATE OF ODISHA
April 11, 2023
INDIAN OIL CORPORATION LTD Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
July 20, 2023
INDIAN OIL THIKA SRAMIKA UNION, BALASORE Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNALCUM-LABOUR COURT, BHUBANESWAR
February 17, 2023
INDRADITYA TRIPATHY Vs. ADITYA NARAYAN TRIPATHY
October 10, 2023
INDULEKHA DASH BATAMISHRA Vs. STATE OF ODISHA
May 4, 2023
ISWAR KALAR Vs. STATE OF ODISHA
September 21, 2023
ISWAR NAHAK Vs. STATE OF ODISHA
April 24, 2023
ISWAR SARAF Vs. STATE OF ODISHA
April 13, 2023
ISWAR SAUNTA Vs. STATE OF ODISHA
October 9, 2023
ITISHREE SWAIN Vs. STATE OF ODISHA
January 24, 2023
J. PRAKASH CH. SENAPATI Vs. STATE OF ODISHA
July 21, 2023
J. SAMESWAR RAO Vs. STATE OF ORISSA
August 28, 2023
JADUMANI PATRA Vs. PRESIDING OFFICER
January 13, 2023
JAGABANDHU CHAND Vs. DIRECTORATE OF ENFORCEMENT
October 10, 2023
JAGABANDHU CHAND Vs. STATE OF ODISHA
March 15, 2023
JAGABANDHU ENTERPRISERS PVT. LTD. Vs. STATE OF ODISHA
February 9, 2023
JAGADEEP PRATAP DEO Vs. HON?BLE GOVERNOR OF ODISHA
March 15, 2023
JAGADISH ACHARYA Vs. STATE OF ODISHA
March 24, 2023
JAGADISH DAS ADHIKARI Vs. STATE OF ODISHA
August 28, 2023
JAGADISH MARDARAJ Vs. STATE OF ODISHA
May 19, 2023
JAGADISH MOHANTA Vs. STATE OF ODISHA
June 26, 2023
JAGADISH PRASAD Vs. STATE OF ODISHA
May 11, 2023
JAGANNATH KALTA Vs. STATE OF ODISHA
November 13, 2023
JAGANNATH MANDAL Vs. STATE OF ORISSA
May 3, 2023
JAGANNATH MOHANTY Vs. SANKAR PATRA
February 6, 2023
JAGANNATH PANIGRAHI Vs. KALPALATA DAS
July 17, 2023
JAGANNATH SWAIN Vs. STATE OF ODISHA
September 8, 2023
JAJATI KESHARI MOHANTY Vs. STATE OF ODISHA
November 14, 2023
JAJNESH BACHASPATI SAHOO Vs. SANTILATA SAHOO
June 23, 2023
JALADHAR Vs. STATE OF ODISHA
December 12, 2023
JAMIRUL SK. Vs. STATE OF ODISHA
May 12, 2023
JANAKI BALLAV MOHANTY Vs. PRINCIPAL SECRETARY TO GOVT., DEPARTMENT OF WATER RESOURCES
July 14, 2023
JANAKI RAY BAGEL BABU Vs. STATE OF ODISHA
February 28, 2023
JANAKI RAY BAGEL BABU Vs. STATE OF ODISHA
January 11, 2023
JANAMITRA KUMAR SHARMA Vs. STATE OF ODISHA
May 5, 2023
JANARDAN DAS Vs. STATE OF ODISHA
November 7, 2023
JASOBANTA MOHANTY Vs. STATE OF ODISHA
August 16, 2023
JATADHARI SAHOO Vs. AUTHORISED OFFICER
February 1, 2023
JATINDRA Vs. STATE OF ODISHA
November 1, 2023
JAYA KRISHNA CHAMPATI Vs. STATE OF ODISHA
May 30, 2023
JAYA MUNDA (DEAD) Vs. STATE OF ORISSA
April 6, 2023
JAYABAN PRADHAN Vs. PREMALATA PRADHAN
June 30, 2023
JAYANT KUMAR DEHURI Vs. COMMISSIONER OF ENDOWMENT
March 24, 2023
JAYANTA KUMAR DASH Vs. STATE OF ORISSA
July 3, 2023
JAYANTA KUNDU Vs. STATE OF ODISHA
September 8, 2023
JEETENDRA SAHU Vs. STATE OF ODISHA
October 18, 2023
JHARANA KHUNTIA Vs. STATE OF ODISHA
January 12, 2023
JHINU KHILLA Vs. STATE OF ODISHA
May 16, 2023
JHUNULATA NAIK Vs. STATE OF ODISHA
July 14, 2023
JITEN KUMAR MOHANTY Vs. SPL. LAO -CUM- COMPETENT AUTHORITY, BBSR
July 10, 2023
JITEN SAHOO Vs. PRAVASIN BARIK
July 17, 2023
JITENDRA DALEI Vs. STATE OF ORISSA
August 7, 2023
JITENDRA KUMAR SATAPATHY Vs. STATE OF ODISHA
March 24, 2023
JITENDRA MANDAL Vs. STATE OF ODISHA
June 28, 2023
JOGENDRA ROUT Vs. STATE OF ODISHA
April 27, 2023
JOGESWAR HALDER Vs. STATE OF ODISHA
November 9, 2023
JOHN Vs. STATE OF ODISHA
July 6, 2023
JOHN NAYAK Vs. STATE OF ORISSA
May 1, 2023
JOSEPH PRADHAN Vs. STATE OF ORISSA
September 27, 2023
JUBARAJ NAYAK Vs. STATE OF ODISHA
October 11, 2023
JUDHISTIR SARAF Vs. STATE OF ODISHA
October 9, 2023
JULFIKAR ALLI Vs. STATE OF ODISHA
May 3, 2023
JYOSHNARANI MISHRA Vs. STATE OF ODISHA
February 7, 2023
JYOTSHNA DAS Vs. STATE OF ODISHA
May 25, 2023
JYOTSHNARANI MISHRA Vs. PURNA CHANDRA MISHRA
November 13, 2023
JYOTSNA DASH Vs. STATE OF ORISSA
February 8, 2023
JYOTSNARANI BARIK Vs. ANANDA KUMAR DALEI
October 9, 2023
JYOTSNARANI SARANGI Vs. STATE OF ODISHA
November 24, 2023
K. LYER Vs. STATE OF ODISHA
February 2, 2023
K. PRASAD Vs. STATE OF ODISHA
August 28, 2023
KABI Vs. STATE OF ODISHA
February 1, 2023
KABI NAYAK Vs. STATE OF ODISHA
October 3, 2023
KABINDRA CHHANDA Vs. STATE OF ODISHA
July 14, 2023
KABITA JENA Vs. RAJAT KUMAR MISHRA
December 22, 2023
KABITA JENA Vs. RAJAT KUMAR MISHRA
July 31, 2023
KABULI SOBHASUNDAR Vs. STATE OF ODISHA
March 24, 2023
KADAMBINI MOHANTA Vs. KARTIKESWAR MOHANTA
June 27, 2023
KAILASH AGRAWALLA Vs. STATE OF ODISHA
February 16, 2023
KAILASH CHANDRA DEHURI Vs. COMMISSIONER OF ENDOWMENTS
February 13, 2023
KAILASH SETHI Vs. STATE OF ORISSA
November 10, 2023
KAITI KARNELI Vs. REGIONAL BRANCH MANAGER
January 9, 2023
KALA Vs. STATE OF ORISSA
July 24, 2023
KALABATI BINDHANI Vs. DHARAMPAL SHARMA
May 9, 2023
KALAKANT BEHERA Vs. STATE OF ODISHA
December 21, 2023
KALANDI BEHERA Vs. STATE OF ODISHA
August 18, 2023
KALANDI MALIK Vs. STATE OF ODISHA
June 28, 2023
KALI PRASAD MISHRA Vs. STATE OF ODISHA
September 21, 2023
KALIA Vs. STATE OF ODISHA
October 31, 2023
KALIA Vs. STATE OF ORISSA
July 27, 2023
KALIA Vs. STATE OF ODISHA
May 5, 2023
KALIA Vs. STATE OF ODISHA
April 10, 2023
KALIA SAHU Vs. NARAYAN LENKA
December 22, 2023
KALICHARAN BINDHANI Vs. COMMISSIONER OF ENDOWMENTS, BBSR
July 6, 2023
KALINGA AUTO CENTRE PVT. LTD Vs. PRAMOD KUMAR SINGH
October 19, 2023
KALINGA INSTITUTE OF MINING ENGINEERING AND TECHNOLOGY TRUST Vs. BIPIN BIHARI BEHERA
May 25, 2023
KALINGA MINING CORPORATION PRIVATE LIMITED Vs. PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX
February 28, 2023
KALINGA WARRIORS SECURITY SERVICE Vs. STATE OF ODISHA
September 22, 2023
KALLAMUDIN KHAN PRESIDING OFFICER Vs. XXXXXXXXXXX
November 8, 2023
KALPITA PRADHAN Vs. SUSANTA KUMAR SWAIN
October 13, 2023
KALU Vs. STATE OF ODISHA
April 17, 2023
KALYANI DEBNATH Vs. BISWAJIT MANDAL
September 8, 2023
KAMALA MOHAPATRA Vs. COLLECTOR AND DISTRICT MAGISTRATE
May 11, 2023
KAMALESH AHIRWAR Vs. STATE OF ODISHA
April 10, 2023
KAMALKANTA JENA Vs. STATE OF ODISHAAND
November 1, 2023
KAMLESH TIWARI Vs. STATE OF ODISHA
July 14, 2023
KAMLU NAYAK Vs. STATE OF ODISHA
June 28, 2023
KANAKADHARA MINING & MINERALS PVT. LTD Vs. COMMISSIONER OF COMMERCIAL TAXES, ODISHA, CUTTACK
January 24, 2023
KANDARPA DANSANA Vs. STATE OF ODISHA
November 29, 2023
KANDURU PRADHAN Vs. STATE OF ODISHA
October 9, 2023
KANGRESS SWAIN Vs. STATE OF ODISHA
May 12, 2023
KANHU CHARAN MISHRA Vs. NAWAL KISHORE AGARWALLA
October 19, 2023
KANHU CHARAN PANDA Vs. STATE OF ODISHA
May 17, 2023
KANI Vs. STATE OF ODISHA
November 7, 2023
KANSARI MINIYAKA Vs. STATE OF ODISHA
April 24, 2023
KARA MAJHI Vs. STATE OF ODISHA
June 23, 2023
KARTIK ROUT Vs. MAMATA RANI SAHU
December 4, 2023
KARTIK SAHU Vs. STATE OF ODISHA
April 17, 2023
KARTIK SENAPATI Vs. STATE OF ODISHA
September 27, 2023
KARUNAKAR MALLICK Vs. STATE OF ODISHA
November 23, 2023
KARUNAKAR MOHANTY Vs. STATE OF ODISHA
April 20, 2023
KARUNAKAR TANDIA Vs. STATE OF ODISHA
October 3, 2023
KASI PRASAD MODI Vs. CHAITNYA DEV & RADHAKANTA DEB BADA MATHA, PURI
July 20, 2023
KASINATH MALLICK Vs. STATE OF ODISHA
July 14, 2023
KASTA RANA Vs. STATE OF ODISHA
May 12, 2023
KD GOLD AND DIAMONDS PRIVATE LIMITED Vs. KHIMJI & SONS
December 11, 2023
KELU CHARAN SAHOO Vs. STATE OF ODISHA
September 21, 2023
KENDRIYA VIHAR APARTMENT OWNERS ASSOCIATION PHASE II Vs. IGR CUM REGISTRAR OF SOCIETIES, BOARD OF REVENUE
March 13, 2023
KEWAL SINGH Vs. STATE OF ODISHA
February 27, 2023
KHAGENDRA KUMAR BEHERA Vs. COMMISSIONER OF ENDOWMENTS
January 11, 2023
KHAJA Vs. STATE OF ODISHA
June 13, 2023
KHEMUNDU PANGI Vs. STATE OF ODISHA
November 10, 2023
KHETRABASI MALLIK Vs. STATE OF ODISHA
April 27, 2023
KHIRAMOHAN NAIK Vs. JINDAL INDIA THERMAL POWER LTD
October 9, 2023
KHIROD KUMAR MISHRA Vs. STATE OF ODISHA
May 3, 2023
KHIROD PARIDA Vs. STATE OF ODISHA
July 18, 2023
KHIROD RANA Vs. STATE OF ORISSA
July 19, 2023
KHOKAN DEBNATH Vs. STATE OF ORISSA
July 7, 2023
KHUDIA Vs. STATE OF ODISHA
March 22, 2023
KIRAN KUMAR NAIK Vs. STATE OF ODISHA
November 30, 2023
KIRANBALA ROUT Vs. MANAGER, L AND T FINANCE LTD.
October 3, 2023
KISHOR CHANDRA KERKETTA Vs. SUSHAMA KHADIA
May 15, 2023
KISHOR GOLORI Vs. STATE OF ODISHA
September 4, 2023
KISHORE CHANDRA DAS Vs. STATE OF ODISHA
November 2, 2023
KISHORE CHANDRA MOHANTA Vs. MAKARA
August 14, 2023
KISHORE CHANDRA PANDA Vs. REPUBLIC OF INDIA
June 1, 2023
KISHORE MUDULI Vs. STATE OF ODISHA
March 24, 2023
KODALI UDAYALAXMI Vs. INDUGU ARUNA
August 31, 2023
KOMAL MURJANI Vs. STATE OF ORISSA
August 14, 2023
KONARI RAMA RAO Vs. REPUBLIC OF INDIA
May 10, 2023
KORAPUT CENTRAL COOPERATIVE BANK LTD. Vs. UMAKANTA RATH
December 5, 2023
KORIMILLI VENKATA SREENIVAS Vs. STATE OF ODISHA
October 18, 2023
KOTHARI BISWAJIT MEKAP Vs. STATE OF ODISHA
December 4, 2023
KRISHNA CHHETRI Vs. STATE OF ODISHA
August 8, 2023
KRISHNA KUMAR Vs. STATE OF ODISHA
July 10, 2023
KRSNA MINERALS Vs. STATE OF ODISHA
August 31, 2023
KRUPASINDHU MOHANTA Vs. VICE CHANCELLOR, UTKAL UNIVERSITY OF CULTURE
April 4, 2023
KRUSHNA CHANDRA KANHAR Vs. STATE OF ODISHA
December 20, 2023
KRUSHNA CHANDRA MALLIK Vs. STATE OF ODISHA
April 10, 2023
KRUSHNA CHANDRA SAHOO Vs. STATE OF ODISHA
December 15, 2023
KRUSHNA CHANDRA SURUJAL Vs. STATE OF ODISHA
October 18, 2023
KRUSHNA KHILLA Vs. STATE OF ODISHA
April 17, 2023
KRUSHNA PRASAD SAHOO Vs. STATE OF ODISHA
January 9, 2023
KRUTIBAS BEHERA Vs. STATE OF ORISSA
October 19, 2023
KULAMANI DASH Vs. SAKUNTALA LENKA
December 15, 2023
KULU BHUYAN Vs. STATE OF ORISSA
October 19, 2023
KUMUDINI PATTNAIK Vs. STATE OF ODISHA
May 12, 2023
KUNA MUNDA Vs. STATE OF ODISHA
June 30, 2023
KUNALATA NAYAK Vs. STATE OF ODISHA
January 4, 2023
KUNJA TIRKEY Vs. STATE OF ODISHA
August 25, 2023
KUSANA PATRA SUNA Vs. STATE OF ODISHA
August 25, 2023
KUSIA Vs. STATE OF ODISHA
February 2, 2023
KUSUMANJALI SAHOO Vs. JITENDRA KUMAR SAHOO
May 1, 2023
L. AKHIL Vs. STATE OF ODISHA
September 21, 2023
LABA KHILLA Vs. STATE OF ORISSA
August 3, 2023
LABA PANGI Vs. STATE OF ODISHA
November 30, 2023
LACHHAMAN BHATRA Vs. STATE OF ORISSA
July 24, 2023
LADU KISHORE GOUDA Vs. PADMABATI GOUDA
November 1, 2023
LADUKESWAR PRASAD MOHAPATRA Vs. STATE OF ODISHA
November 6, 2023
LAKSHMAN SRINIVASAN Vs. REPUBLIC OF INDIA
May 19, 2023
LALMOHAN MOHANTA Vs. PURUSOTTAM MOHANTA
August 18, 2023
LANKAMALLA RAJYA LAXMI Vs. VOONA SURYA RAO
August 11, 2023
LATIKA KAR Vs. STATE OF ODISHA
December 13, 2023
LATIKA SAHOO Vs. RAMESH NAYAK
April 12, 2023
LAXMAN NANDA Vs. STATE OF ODISHA
May 11, 2023
LAXMAN PALASI Vs. STATE OF ODISHA
September 15, 2023
LAXMAN SAHU Vs. STATE OF ODISHA
April 12, 2023
LAXMAN TARAI Vs. STATE OF ODISHA
November 7, 2023
LAXMI NARAYAN SINGH Vs. SUNITA JENAMANI
May 10, 2023
LAXMI SAHU Vs. STATE OF ODISHA
February 27, 2023
LAXMI SWAIN Vs. UNION OF INDIA
May 3, 2023
LAXMIDHAR BISWAL Vs. STATE OF ODISHA
March 3, 2023
LAXMIDHAR SAHU Vs. BHASKAR CHANDRA SAHU
December 21, 2023
LAXMIDHAR SAMAL Vs. STATE OF ODISHA
March 29, 2023
LAXMIPRIYA MAHARANA Vs. BABAJI MAHARANA
May 11, 2023
LIGHT & ELECTRONICS, CUTTACK Vs. ODISHA SALES TAX TRIBUNAL
February 20, 2023
LIMA DIGAL Vs. STATE OF ODISHA
June 30, 2023
LINGARAJ CASHEW INDUSTRY Vs. COMMISSIONER OF COMMERCIAL TAXES
March 6, 2023
LINGARAJ CHOUDHURY Vs. PRATIVA CHOUDHURY
February 9, 2023
LINGARAJ DIGAL Vs. STATE OF ODISHA
August 16, 2023
LINGARAJ SABAR Vs. STATE OF ORISSA
July 19, 2023
LINGARAJ SAHU Vs. STATE OF ODISHA
October 31, 2023
LIPINA BARIK Vs. DEBASIS MOHAPATRA
August 28, 2023
LIPU SAHOO Vs. STATE OF ODISHA
April 13, 2023
LITUMANJARI PRADHAN Vs. CHAIRMAN, COUNCIL OF HIGHER
March 31, 2023
LOKANATH JAL Vs. STATE OF ODISHA
November 1, 2023
LOKANATH PAIKARAY Vs. STATE OF ODISHA
December 20, 2023
LOPAMUDRA NANDA Vs. STATE OF ODISHA
May 2, 2023
LUKESH NAIK Vs. STATE OF ODISHA
June 28, 2023
LULU Vs. STATE OF ODISHA
June 30, 2023
LULUP BEHERA Vs. STATE OF ODISHA
May 18, 2023
M. ASHOK Vs. STATE OF ODISHA
May 11, 2023
M. ASISH RAO Vs. STATE OF ODISHA
January 24, 2023
M.D ASLAM Vs. STATE OF ORISSA
April 6, 2023
M/S. AJAYA PHARMACEUTICAL, NAGAPUR, PURI Vs. COMMISSIONER OF COMMERCIAL TAXES & GOODS AND SERVICE TAX, ODISHA
June 28, 2023
M/S. AKULA CHANDRA PARIDA Vs. COMMISSIONER OF SALES TAX
July 18, 2023
M/S. HOTEL MAY FAIR, C.T. ROAD PURI, ODISHA Vs. PRESIDING OFFICER, LABOUR COURT
January 20, 2023
M/S. INDUSIND BANK LTD. Vs. MAHESWAR ROUT
July 19, 2023
M/S. KALINGA MEDIA & ENTERTAINMENT PVT. LTD Vs. MOUSUMI MOHANTY
January 30, 2023
M/S. LEGEND STEEL PVT. LIMITED Vs. UNION OF INDIA
June 27, 2023
M/S. SATYASAI ENGINEERING COLLEGE, BALASORE Vs. BM, SBI, MAYURBHANJ
July 4, 2023
M/S. SHANTI CONSTRUCTION Vs. STATE
March 1, 2023
M/S. SYLVESA INFOTECH PRIVATE LIMITED Vs. ASSESSING OFFICER, ASSESSMENT UNIT OF NATIONAL FACELESS ASSESSMENT CENTRE, NEW DELHI
July 10, 2023
M/S.ORIENTAL INSURANCE CO. LTD Vs. YASTI SARIA
May 4, 2023
MAA SARASWATI SHG Vs. STATE OF ODISHA
January 11, 2023
MAA SARASWATI SHG Vs. STATE OF ODISHA
January 19, 2023
MADAN KHEMUNDU Vs. STATE OF ODISHA
November 1, 2023
MADAN MOHAN DAS Vs. STATE OF ODISHA
December 6, 2023
MADAN MOHAN PATRA Vs. NIMISH ATHA
April 3, 2023
MADAN MOHAN PRADHAN Vs. STATE OF ODISHA
August 28, 2023
MADHAB BAIRAGI Vs. STATE OF ODISHA
September 11, 2023
MADHAB DIGAL Vs. STATE OF ODISHA
October 31, 2023
MADHAB KHARA Vs. STATE OF ODISHA
May 4, 2023
MADHAB MANDAL Vs. STATE OF ODISHA
December 22, 2023
MADHABIKA DAS Vs. UNION OF INDIA
September 8, 2023
MADHUMITA Vs. STATE OF ORISSA
February 3, 2023
MADHUSMITA SAMANT Vs. UNION OF INDIA
August 10, 2023
MADHUSUDAN MOHAPATRA Vs. BRUNDABAN PANDA
March 27, 2023
MADKAMI BHIMA Vs. STATE OF ODISHA
April 27, 2023
MAFUZA BIBI Vs. STATE OF ODISHA
September 11, 2023
MAHADEBA Vs. STATE OF ODISHA
September 26, 2023
MAHADEV BEHERA Vs. STATE OF ODISHA
January 27, 2023
MAHADEV MUTKIA Vs. STATE OF ODISHA
June 28, 2023
MAHAMMED NASEER Vs. ASSISTANT DIRECTOR, ENFORCEMENT DIRECTORATE
November 20, 2023
MAHANADI COALFIELDS LTD Vs. STATE OF ODISHA
July 12, 2023
MAHANTA KOUSAL KISHORE DAS Vs. SRI LAXMINARAYAN TEMPLE, GANJAM
July 5, 2023
MAHAVIR JAL Vs. STATE OF ODISHA
June 8, 2023
MAHENDRA BARIHA Vs. STATE OF ODISHA
June 28, 2023
MAHENDRA BEHERA Vs. STATE OF ODISHA
May 11, 2023
MAHENDRA KUMAR MAHARANA Vs. GOURI MAHARANA
November 3, 2023
MAHENDRA MAHARANA Vs. REPUBLIC OF INDIA
April 3, 2023
MAHESH CHANDRA MOHANTY Vs. STATE OF ODISHA
April 19, 2023
MAHESWAR DASH Vs. UNION OF INDIA
January 6, 2023
MAKARA MUNDA Vs. STATE OF ORISSA
December 19, 2023
MAKARDHWAJA MUNDA Vs. STATE OF ODISHA
September 18, 2023
MAKUNDA PRUSTY Vs. SASHIMANI SAHOO
October 11, 2023
MAMATA SAMANTARAY Vs. SARASWATI PATRA
May 3, 2023
MANA PANGI Vs. STATE OF ODISHA
August 9, 2023
MANAGEMENT OF DIVISIONAL MANAGER, ODISHA FOREST DEVELOPMENT CORPORATION LTD Vs. NIRANJAN SAMANTA
October 13, 2023
MANAGEMENT OF M/S. STEEL AUTHORITY OF INDIA LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
March 16, 2023
MANAGEMENT OF RENGALI HYDRO ELECTRIC PROJECT Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, BHUBANESWAR
May 18, 2023
MANAGEMENT, NEELACHAL HOSPITAL PVT. LTD. Vs. KAILASH KUMARI TRIPATHY
March 9, 2023
MANAGEMENT, NEELACHAL HOSPITAL PVT. LTD., Vs. KAILASH KUMARI TRIPATHI
February 23, 2023
MANAGER (LEGAL), IFFCO TOKIO GENERAL INSURANCE CO. LTD Vs. PRAKASH CHANDRA SWAIN
May 5, 2023
MANAGER LEGAL (T.P. CELL), THE NEW INDIA ASSURANCE CO.LTD Vs. JULI DEVI
May 9, 2023
MANAGING COMMITTEE OF KANAK DURGA HIGH SCHOOL Vs. REGIONAL DIRECTOR OF EDUCATION
April 11, 2023
MANAGING DIRECTOR, ODISHA FOREST DEVELOPMENT CORPORATION, LTD Vs. DAYANIDHI MOHAPATRA
February 20, 2023
MANAS KUMAR MISHRA Vs. STATE OF ODISHA
May 19, 2023
MANIKA TANGUL Vs. STATE OF ORISSA
June 27, 2023
MANINDRA KUMAR PATEL Vs. STATE OF ODISHA
November 6, 2023
MANISH AGARWAL Vs. STATE OF ODISHA
June 22, 2023
MANJURANI ENTERPRISERS Vs. UNITED INDIA INSURANCE CO. LTD
January 17, 2023
MANMOHAN ROUT Vs. STATE OF ODISHA
March 3, 2023
MANOJ DAS Vs. GANESH SAHOO
February 7, 2023
MANOJ KUMAR Vs. STATE OF ODISHA
November 30, 2023
MANOJ KUMAR CHAWDA Vs. TAHASILDAR
October 17, 2023
MANOJ KUMAR MOHANTY Vs. STATE OF ODISHA
December 14, 2023
MANOJ KUMAR PATRA Vs. COMMISSIONER CONSOLIDATION & SETTLEMENT
April 10, 2023
MANOJ KUMAR SAHU Vs. STATE OF ODISHA
November 28, 2023
MANOJ MOHAPATRA Vs. STATE OF ODISHA
December 22, 2023
MANOJ NATH Vs. STATE OF ODISHA
January 12, 2023
MANOJ PRAMANIK Vs. STATE OF ODISHA
April 13, 2023
MANOJ SUNANI Vs. MANI BOSS
October 10, 2023
MANONITA MALI Vs. STATE OF ODISHA
May 5, 2023
MANORANJAN BEHURA Vs. PRAVAKAR SWAIN
August 17, 2023
MANORANJAN DAS Vs. STATE OF ODISHA
October 4, 2023
MANORANJAN DASH Vs. STATE OF ODISHA
July 3, 2023
MANORANJAN HOTA Vs. STATE OF ODISHA
October 18, 2023
MANORANJAN MOHANTY Vs. STATE OF ODISHA
February 23, 2023
MANSIDHAR BHOINA Vs. MITRABHANU BHUE
September 21, 2023
MANTU Vs. STATE OF ODISHA
September 18, 2023
MANTYENA PADMAJA Vs. STATE OF ODISHA
November 1, 2023
MANU DURIA Vs. STATE OF ODISHA
January 25, 2023
MARIA KADAISMA Vs. STATE OF ODISHA
March 15, 2023
MAYA NAYAK Vs. LIC OF INDIA, TALCHER BRANCH
May 2, 2023
MD. SADAM Vs. STATE OF ORISSA
February 10, 2023
MD. SAHABUDDIN Vs. STATE OF ODISHA
March 24, 2023
MD. YUNUS Vs. MD. JAMAL AKHTAR
October 9, 2023
MENAKA PALEI Vs. UNION OF INDIA
March 23, 2023
MESA SAHU Vs. STATE OF ODISHA
June 26, 2023
MICRO ENGINEERING Vs. STATE OF ODISHA
January 30, 2023
MIHIR KUMAR KARAN Vs. STATE OF ORISSA
October 19, 2023
MILAN KUMAR PATRO Vs. STATE OF ODISHA
October 18, 2023
MILIKSHYA TANDI Vs. STATE OF ORISSA
May 15, 2023
MINAKHI SINGH Vs. BHARAT PETROLEUM CORPORATION LTD
May 8, 2023
MINATI MISHRA Vs. STATE OF ODISHA
March 14, 2023
MIR RIFAKAT ALLI Vs. STATE OF ODISHA
June 6, 2023
MIR TAJUDDIN Vs. STATE OF ODISHA
February 23, 2023
MISRA BAG Vs. STATE OF ODISHA
September 5, 2023
MISS A. Vs. STATE OF ODISHA
November 28, 2023
MITHUN Vs. STATE OF ORISSA
August 7, 2023
MOHAMMAD HAMID SIDDIQUI Vs. NAJIBUN BEGUM
September 12, 2023
MOHAMMAD SHA Vs. SAYED SINDH BAIG PEER SAHEB
May 16, 2023
MOHAPATRA Vs. STATE OF ORISSA
April 11, 2023
MONALISA DAS Vs. GAJENDRA KUMAR DASH
December 15, 2023
MORSALIM HOSSAIN Vs. STATE OF ODISHA
October 13, 2023
MOUSUMI DEHURY Vs. MUNES KUMAR BHUKTA
November 1, 2023
MRUTUNJAY Vs. COMMISSIONER OF ENDOWMENTS, BBSR
January 24, 2023
MUKA MADKAMI Vs. STATE OF ODISHA
April 27, 2023
MUKESH RANJAN JENA Vs. STATE OF ODISHA
February 16, 2023
MUKUNDA MADHAB BAHIDAR Vs. STATE OF ODISHA
February 9, 2023
MUKUNDA PARICHHA Vs. STATE OF ODISHA
January 6, 2023
MUNA GOUDA Vs. STATE OF ODISHA
September 8, 2023
MUNA JENA Vs. STATE OF ODISHA
October 11, 2023
MUNA PANI Vs. STATE OF ODISHA
May 3, 2023
MUNNA INNUS SHAIK Vs. STATE OF ODISHA
September 18, 2023
MUNU Vs. STATE OF ODISHA
October 18, 2023
MURALI SAHU Vs. STATE OF ORISSA
August 4, 2023
MURALIDHARA DUTTA Vs. COMMISSIONER OF ENDOWMENTS
January 30, 2023
MURASID KHAN Vs. STATE OF ODISHA
November 7, 2023
NABA Vs. STATE OF ODISHA
August 28, 2023
NABA BEHERA Vs. STATE OF ODISHA
July 6, 2023
NABIN GANDA Vs. STATE OF ODISHA
August 28, 2023
NABINA SA Vs. STATE OF ODISHA
March 27, 2023
NABRANGI Vs. STATE OF ODISHA
September 18, 2023
NAGEN BHOI Vs. STATE OF ODISHA
January 24, 2023
NAIK MAJHI Vs. STATE OF ORISSA
April 6, 2023
NAKULA NAYAK Vs. STATE OF ODISHA
December 20, 2023
NALILNI KANTA MISHRA Vs. BOARD OF SECONDARY EDUCATION, ODISHA
May 5, 2023
NANDA Vs. STATE OF ORISSA
July 7, 2023
NANDALAL MUKESH Vs. STATE OF ODISHA
May 17, 2023
NANDAN BEHERA Vs. STATE OF ODISHA
June 6, 2023
NARAHARI Vs. SANANDA NATH
May 8, 2023
NARAYAN BEHERA Vs. STATE OF ODISHA
August 28, 2023
NARAYAN BESRA Vs. STATE OF ODISHA
April 11, 2023
NARAYAN BISHNOI Vs. STATE OF ODISHA
September 18, 2023
NARAYAN CHANDRA SAHU Vs. MANORANJAN SAMANTA
October 11, 2023
NARAYAN DAS Vs. STATE OF ORISSA
July 7, 2023
NARAYAN PANI Vs. STATE OF ODISHA
April 10, 2023
NARAYAN SAHOO Vs. STATE OF ODISHA
April 10, 2023
NARENDRA DAS Vs. STATE OF ODISHA
September 21, 2023
NARESH CHANDRA MOHANTY Vs. MAHANADI COAL FIELD LTD.
February 24, 2023
NAROTTAM MALLICK Vs. STATE OF ODISHA
August 29, 2023
NASIM Vs. ROKIYA BIBI
October 18, 2023
NATIONAL ALUMINIUM COMPANY LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 31, 2023
NATIONAL ALUMINIUM COMPANY LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION
January 13, 2023
NATIONAL ALUMINUM CO. LTD Vs. UNION OF INDIA
January 18, 2023
NATIONAL ALUMINUM COMPANY LTD. Vs. ORISSA COAL CHEM. PVT. LTD.
August 1, 2023
NATIONAL INSURANCE CO. LIMITED Vs. SANJUKTA PAL
May 15, 2023
NATIONAL INSURANCE COMPANY LTD Vs. SAIRENDRI SAHU
April 26, 2023
NAYAK SRI JAGDISH PRASAD SINGH Vs. STATE OF ODISHA
February 17, 2023
NEELACHAL ISPAT NIGAM LTD. Vs. STATE OF ODISHA
February 17, 2023
NEHERU SATNAMI Vs. STATE OF ODISHA
September 5, 2023
NESAR AHMED KHAN Vs. STATE OF ORISSA
April 3, 2023
NETRANANDA MAHARA Vs. STATE OF ODISHA
May 18, 2023
NETRINE CONFECTIONARY LTD., Vs. K. RENUKA
September 8, 2023
NEW INDIA ASSURANCE CO. LTD Vs. MONAKA SAHOO
May 8, 2023
NIHAR RANJAN CHOUDHURY Vs. STATE OF ODISHA
November 6, 2023
NIKHIL RANJAN NAYAK Vs. STATE OF ODISHA
April 18, 2023
NIKUNJA KANHAR Vs. STATE OF ODISHA
August 9, 2023
NILA Vs. STATE OF ODISHA
May 5, 2023
NILAKANTHA PANDA Vs. SECRETARY TO GOVT. FISHERIES AND ANIMAL RESOURCES DEVELOPMENT DEPARTMENT
September 22, 2023
NILAMADHABA ENTERPRISES Vs. CT AND GST OFFICER
May 10, 2023
NILAMBAR MOHAPATRA Vs. SUBAS CHANDRA SAHOO
September 2, 2023
NILAMBARA MAHAKUR Vs. SURENDRA MOHAPATRA
December 22, 2023
NILANCHALA PAN Vs. GOVT OF INDIA
March 24, 2023
NIMANANDA BISWAL Vs. STATE OF ODISHA
September 8, 2023
NINIMANI BEHERA Vs. STATE OF ODISHA
November 30, 2023
NIRANJAN KISHORE NANDA Vs. GOBINDA CHANDRA RATH
May 9, 2023
NIRANJAN MELAKA Vs. STATE OF ODISHA
May 19, 2023
NIRANJAN MOHARANA Vs. STATE OF ORISSA
April 6, 2023
NIRANJAN PAHADSINGH Vs. STATE OF ODISHA
December 21, 2023
NIRANJAN PRADHAN Vs. STATE OF ODISHA
May 5, 2023
NIRANJAN PRASAD PANDA Vs. STATE OF ODISHA
February 7, 2023
NIRUPAMA PRADHAN Vs. GOKULANANDA SAHU
May 11, 2023
NITA DUBEY Vs. STATE OF ODISHA
April 6, 2023
NITIN KAPOOR Vs. STATE OF ODISHA
November 23, 2023
NORTHERN EASTERN ELECTRICITY SUPPLY OF KALYANI COMPLEX Vs. STATE OF ODISHA
March 29, 2023
NORTHERN EASTERN ELECTRICITY SUPPLY OF KALYANI COMPLEX Vs. STATE OF ODISHA
April 18, 2023
NOVARTIS INDIA LIMITED Vs. SHRI BICHIMAYA MISHRA
November 10, 2023
NRUPA RANA Vs. STATE OF ODISHA
May 5, 2023
NRUSINGH CHARAN MISHRA Vs. STATE OF ODISHA
May 3, 2023
NRUSINGH CHARAN NATH Vs. RABINARAYAN SATPATHY
May 9, 2023
NRUSINGHA BEHERA Vs. BRAJARAJ DAS
January 6, 2023
NRUSINGHA CHARAN PATI Vs. STATE OF ORISSA
October 19, 2023
NTPC LTD Vs. STATE OF ODISHA
April 25, 2023
NURU MAHAMMAD Vs. STATE OF ODISHA
November 3, 2023
ODISHA JESUIT SOCIETY Vs. STATE OF ODISHA
May 18, 2023
ODISHA STATE BUREAU OF TEXT BOOK PREPARATION AND PRODUCTION Vs. DEBA PRASAD PADHI
April 6, 2023
ODISHA STATE FINANCIAL CORPORATION Vs. HOTEL ASHIRBAD
October 9, 2023
OM BRAMHABID MISHRA Vs. AYUSHMATI SUBHRA MISHRA
November 21, 2023
OM CONSTRUCTION Vs. COMMISSIONER OF CT & GST
January 16, 2023
OMJAY EV LIMITED, BHUBANESWAR Vs. DEPUTY COMMISSIONER OF STATE TAX, CT & GST CIRCLE, BHUBANESWAR
April 19, 2023
ORIENTAL INSURANCE CO. LTD. Vs. MURALIDHAR BEHERA
April 12, 2023
ORISSA POWER GENERATION CORPORATION LTD. Vs. ORISSA STATE INFORMATION COMMISSION
December 13, 2023
P. DEVA REDDY Vs. STATE OF ODISHA
May 25, 2023
P.SHYAM SUNDAR PRUSTY Vs. STATE OF ODISHA
April 11, 2023
PABITRA ADHIKARY Vs. SUNIL DHALI
November 7, 2023
PADIA MADKAMI Vs. STATE OF ODISHA
November 1, 2023
PADMA MOTHU Vs. AMITA MAJHI
July 27, 2023
PADMA NAYAK Vs. STATE OF ODISHA
March 16, 2023
PADMAN Vs. STATE OF ODISHA
August 24, 2023
PAGAL Vs. STATE OF ORISSA
July 24, 2023
PAGAL PANDAB Vs. STATE OF ODISHA
August 11, 2023
PAKHAN MAJHI Vs. RAMDHAR TANDI
November 10, 2023
PALLAVI MISHRA Vs. STATE OF ODISHA
July 10, 2023
PANCHAJANYA PRESS Vs. DY. DIRECTOR (REVENUE)
February 20, 2023
PANCHAM KUMAR ROUT Vs. STATE OF ODISHA
July 3, 2023
PANDU Vs. STATE OF ODISHA
November 7, 2023
PANKHRASIUS BARA Vs. STATE OF ODISHA
February 27, 2023
PARADEEP PHOSPHATES LTD Vs. STATE OF ODISHA
July 6, 2023
PARADIP PORT TRUST Vs. SURANA SOLAR LTD.
February 28, 2023
PARAMANANDA BHOSAGAR Vs. THABIR SAHU
November 13, 2023
PARAMANANDA DALEI Vs. RUDNA DALEI
December 13, 2023
PARBATI GHADEI Vs. STATE OF ODISHA
April 26, 2023
PARBATI SAHOO Vs. DILLIP KUMAR PAL
May 9, 2023
PAREL INVESTMENT & TRAINING COMPANY LIMITED Vs. STATE OF ODISHA
July 3, 2023
PARESH KUMAR KHAMARI Vs. STATE OF ODISHA
September 5, 2023
PARESH MALLICK Vs. STATE OF ODISHA
July 10, 2023
PARTHA SARATHI DASH Vs. STATE OF ODISHA
March 21, 2023
PARUL BHATTACHARYA Vs. STATE OF ODISHA
May 4, 2023
PAULUS ORAM Vs. STATE OF ODISHA
June 6, 2023
PAWAN KUMAR AGARWAL Vs. STATE OF ODISHA
January 11, 2023
PAWAN KUMAR AGRAWAL Vs. SHREE LAXMINARAYAN BUILDERS AND DEVELOPERS PVT. LTD., SAMBALPUR
July 21, 2023
PEOPLES FORUM Vs. COMMISSIONER OF INCOME TAX
August 4, 2023
PINKU Vs. STATE OF ODISHA
November 7, 2023
PINTU BISOYI Vs. STATE OF ODISHA
September 27, 2023
PINTU SAHOO Vs. STATE OF ODISHA
December 12, 2023
PITABAS BEHERA Vs. STATE
August 14, 2023
PITABAS PRADHAN Vs. MAHANADI COALFIELDS LIMITED
April 25, 2023
PITAMBAR GIRI Vs. BISHNUPADA DAS
October 13, 2023
PRABHAKAR MAHALIK Vs. NATIONAL ALUMINUM COMPANY LTD
April 6, 2023
PRABHAT MANJARI NAYAK Vs. SARAT KUMAR GARTIA
November 30, 2023
PRABIN KUMAR BARIK Vs. TRILOCHAN SAHOO
October 10, 2023
PRABIN KUMAR DEHURY Vs. STATE OF ODISHA
May 2, 2023
PRABIRA KUMAR PATTANAIK Vs. STATE OF ORISSA
December 13, 2023
PRABODH DAS Vs. STATE OF ODISHA
August 9, 2023
PRADEEP Vs. STATE OF ODISHA
October 31, 2023
PRADEEP DEHURI Vs. STATE OF ORISSA
February 10, 2023
PRADEEP KUMAR BISOI Vs. PRESIDING OFFICER, LABOUR COURT
September 25, 2023
PRADEEP KUMAR DAS Vs. STATE OF ODISHA
July 13, 2023
PRADEEP KUMAR DHAL Vs. GOVERNING BODY OF CHRIST COLLEGE
December 14, 2023
PRADEEP KUMAR ROUTRAY Vs. MIRA DEVI DASRAPURIA
August 16, 2023
PRADEEP KUMAR SINGH Vs. STATE OF ODISHA
May 3, 2023
PRADEEP PALA Vs. STATE OF ODISHA
September 18, 2023
PRADEEPTA KUMAR PRAHARAJ Vs. STATE OF ODISHA
August 21, 2023
PRADHANI JANI Vs. STATE OF ORISSA
June 1, 2023
PRADHUM KUMAR MANDAL Vs. STATE OF ODISHA
November 29, 2023
PRADIP BAG Vs. STATE OF ODISHA
December 14, 2023
PRADIP BARIK Vs. STATE OF ODISHA
May 12, 2023
PRADIP DAS Vs. STATE OF ODISHA
May 16, 2023
PRADIP PRADHAN Vs. STATE OF ODISHA
May 8, 2023
PRADOSH KUMAR SWAIN Vs. STATE OF ODISHA
September 11, 2023
PRAFULLA DAS Vs. CHAKRADHARA KARAN
December 11, 2023
PRAFULLA KUMAR NAG Vs. STATE OF ORISSA
May 19, 2023
PRAHALLAD PANDA Vs. STATE OF ODISHA
July 3, 2023
PRAHALLAD SAHU Vs. LAND ACQUISITION ZONE
January 17, 2023
PRAJATANTRA PRACHAR SAMITI Vs. LAXMI NARAYAN DAS
August 2, 2023
PRAKASH BEHERA Vs. STATE OF ODISHA
September 11, 2023
PRAKASH CHANDRA PANDA Vs. STATE OF ODISHA
May 4, 2023
PRAKASH KUMAR KHUNTIA Vs. STATE OF ODISHA
July 27, 2023
PRAKASH KUMAR MOHAPATRA Vs. STATE OF ODISHA
August 17, 2023
PRAKASH KUMAR SWAIN Vs. STATE OF ODISHA
April 27, 2023
PRAMILA DAS Vs. GOURAHARI DAS
October 16, 2023
PRAMILA DIGAL Vs. STATE OF ODISHA
September 22, 2023
PRAMILA SAHOO Vs. MITHUN
November 1, 2023
PRAMOD BEHERA Vs. STATE OF ODISHA
May 5, 2023
PRAMOD KUMAR DAS Vs. STATE OF ODISHA
December 21, 2023
PRAMOD KUMAR SAHU Vs. STATE OF ODISHA
May 30, 2023
PRAMOD KUMAR SARAF Vs. STATE OF ODISHA
February 10, 2023
PRAMODINI SAHOO Vs. STATE
May 30, 2023
PRANAB KUMAR BEGRAI Vs. STATE OF ORISSA
May 1, 2023
PRANATI MISHRA Vs. CHANDRA SEKHAR TRIPATHY
September 26, 2023
PRANGYA PARAMITA HARICHANDAN Vs. ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
February 28, 2023
PRASAN KUMAR PATRA Vs. STATE OF ODISHA
March 17, 2023
PRASANA KUMAR KHUNTIA Vs. SANTOSH KUMAR SWAIN
May 8, 2023
PRASANNA KUMAR BISWAL Vs. RAM BALI PRASAD
May 8, 2023
PRASANNA KUMAR PATTANAIK Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNALCUM-LABOUR COURT, BHUBANESWAR
September 8, 2023
PRASANT KUMAR PANIGRAHI Vs. STATE OF ODISHA
March 23, 2023
PRASANT NAIK Vs. STATE OF ODISHA
May 2, 2023
PRASANTA Vs. STATE OF ORISSA
September 27, 2023
PRASANTA CHANDRA RATH Vs. PRADIP KUMAR PATRA
May 9, 2023
PRASANTA DANDIA Vs. STATE OF ODISHA
May 5, 2023
PRASANTA KUMAR KHATUA Vs. STATE OF ODISHA
May 11, 2023
PRASANTA PRADHAN Vs. STATE OF ODISHA
August 18, 2023
PRASANTA SAHU Vs. STATE OF ODISHA
April 12, 2023
PRATAP MOHANTY Vs. COMMISSIONER OF ENDOWMENTS
May 10, 2023
PRATAP NAIK Vs. STATE OF ODISHA
April 27, 2023
PRAVAKAR JAYASINGH Vs. STATE OF ODISHA
April 18, 2023
PRAVASINI MOHANTY Vs. STATE OF ODISHA
November 30, 2023
PRAVAT KUMAR CHOUDHURY Vs. RANJIT CHOUDHURY
October 11, 2023
PRAVAT KUMAR PRADHAN Vs. GOVT. OF ODISHA
June 21, 2023
PRAVATI SAHOO Vs. STATE OF ODISHA
May 2, 2023
PRAVEEN VARANASI Vs. STATE OF ODISHA
April 10, 2023
PREM KUMAR AGARWAL Vs. STATE OF ODISHA
March 9, 2023
PREMALATA PATNAIK Vs. JOINT COMMISSIONER, SETTLEMENT AND CONSOLIDATION
April 24, 2023
PREMANANDA DIP Vs. STATE OF ODISHA
March 16, 2023
PRINCE KUMAR Vs. STATE OF ODISHA
August 16, 2023
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. ORISSA MINING CORPORATION LTD
August 4, 2023
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. TATA SPONGE IRON LTD
May 10, 2023
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. INTEGRAL PUBLICATION PVT. LTD
February 8, 2023
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. NARAYAN KUMAR KHAITAN
February 14, 2023
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. DILIP CONSTRUCTION PVT.LTD
June 28, 2023
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) Vs. IMPROVE TRADERS (P.) LTD
January 31, 2023
PRINCIPAL SECRETARY TO GOVT. OF ODISHA Vs. SABITA KUMAR SENAPATI
March 23, 2023
PRIYADARSAN PRADHAN Vs. STATE OF ODISHA
March 23, 2023
PRIYANKA RAY Vs. STATE OF ODISHA
August 21, 2023
PRIYANKA SENAPATI Vs. PRIYABARTA MISHRA
July 27, 2023
PROPRIETOR LATE RAMRATTAN RAI Vs. STATE OF ODISHA
May 12, 2023
PURANJANA GOMANGO Vs. STATE OF ODISHA
October 16, 2023
PURNA CHANDRA DAS Vs. HARAMANI SATPATHY
August 16, 2023
PURNIMA BINDHANI Vs. STATE OF ODISHA
September 26, 2023
PURTI JHADIA Vs. STATE OF ORISSA
August 14, 2023
PURUSOTTAM BINDHANI Vs. UCO BANK, BALASORE
January 9, 2023
PUSKARA GAHIR Vs. STATE OF ODISHA
July 18, 2023
PUSPANGINI JOSHI Vs. STATE OF ODISHA
August 28, 2023
PUSPANJALI DAS Vs. STATE OF ORISSA
May 3, 2023
PUSPANJALI GAANA Vs. STATE OF ODISHA
May 15, 2023
R.LACHIMI Vs. UNION OF INDIA
January 6, 2023
RABA GANGA Vs. STATE OF ORISSA
July 25, 2023
RABI RAO Vs. STATE OF ODISHA
April 3, 2023
RABINARAYAN DAS Vs. STATE OF ODISHA
February 17, 2023
RABINDRA KUMAR BARIK Vs. REVENUE DIVISIONAL COMMNR CENTRAL
April 4, 2023
RABINDRA KUMAR DAS Vs. STATE OF ODISHA
May 18, 2023
RABINDRA KUMAR JENA Vs. REPUBLIC OF INDIA
February 6, 2023
RABINDRA KUMAR MISHRA Vs. STATE OF ODISHA
March 17, 2023
RABINDRA KUMAR NAYAK Vs. REGIONAL CHIEF CONSERVATOR OF FORESTS
May 2, 2023
RABINDRA MOHANTY Vs. STATE OF ORISSA
April 6, 2023
RABINDRA PRADHANI Vs. STATE OF ODISHA
September 21, 2023
RABINDRA SWAIN Vs. STATE OF ODISHA
January 25, 2023
RADEEP KUMAR NATH Vs. STATE OF ODISHA
April 20, 2023
RADHA GARMENTS Vs. CHIEF MANAGER, PUNJAB NATIONAL BANK
February 8, 2023
RADHAKANTA KAR Vs. SUMITRA MAHAPATRA
November 13, 2023
RADHESHYAM SAHU Vs. STATE OF ODISHA
August 14, 2023
RAGHUNATH BEHERA Vs. STATE OF ODISHA
June 30, 2023
RAGHUNATH GOUDA Vs. STATE OF ODISHA
February 23, 2023
RAGHUNATH HANTAL Vs. STATE OF ODISHA
October 31, 2023
RAGHUNATH JEW THAKUR Vs. COMMISSIONER OF ENDOWMENTS, ODISHA, BHUBANESWAR
September 2, 2023
RAGHUNATH NAYAK Vs. STATE OF ODISHA
April 26, 2023
RAGHUNATH PARHI Vs. STATE OF ODISHA
November 23, 2023
RAHUL KUMAR NAYAK Vs. STATE OF ODISHA
June 28, 2023
RAHUL KUMAR VERMA Vs. STATE OF ODISHA
May 3, 2023
RAISINGH MUNDA Vs. STATE OF ODISHA
August 28, 2023
RAJ KUMAR AGARWAL Vs. I.F.G.L. REFRACTORIES LTD.
May 17, 2023
RAJ KUMAR DEHURY Vs. STATE OF ODISHA
October 3, 2023
RAJ KUMAR DUTTA Vs. STATE OF ODISHA
June 26, 2023
RAJA Vs. STATE OF ODISHA
April 4, 2023
RAJA Vs. STATE OF ODISHA
September 11, 2023
RAJA KISHORE PANDA Vs. MGMT
March 23, 2023
RAJANIGANDHA MOHANTA Vs. STATE OF ODISHA
August 29, 2023
RAJARAM BAGHA Vs. STATE OF ODISHA
July 18, 2023
RAJASHREE SAHOO Vs. RAGHUNATH BARAL
December 12, 2023
RAJAT MALLIK Vs. STATE OF ORISSA
September 27, 2023
RAJENDRA KUMAR BISWAL Vs. GENERAL MANAGER
February 8, 2023
RAJENDRA KUMAR MOHAPATRA Vs. STATE OF ODISHA
May 10, 2023
RAJENDRA LAKRA Vs. STATE OF ODISHA
August 21, 2023
RAJENDRA NAIK Vs. JANANI NAIK
September 13, 2023
RAJENDRA NATH NAYAK Vs. STATE OF ODISHA
February 9, 2023
RAJENDU MISHRA Vs. STATE OF ODISHA
December 7, 2023
RAJESH Vs. STATE OF ODISHA
May 4, 2023
RAJESH BISWAL Vs. STATE OF ODISHA
October 18, 2023
RAJESH DHARUA Vs. STATE OF ORISSA
November 13, 2023
RAJESH KANDI Vs. STATE OF ODISHA
April 6, 2023
RAJESH KUMAR BEHERA Vs. STATE BANK OF INDIA
February 3, 2023
RAJESH KUMAR BEHERA Vs. STATE OF ODISHA
August 18, 2023
RAJESH KUMAR DHAL Vs. STATE OF ODISHA
December 18, 2023
RAJESH KUMAR GHADAI Vs. COMMISSIONER OF CT AND GST
April 20, 2023
RAJESH KUMAR PRUSTY Vs. STATE OF ODISHA
December 20, 2023
RAJESH KUMAR SAHOO Vs. STATE OF ODISHA
May 3, 2023
RAJESH KUMAR TRIPATHY Vs. STATE OF ORISSA
June 27, 2023
RAJESH MAHARANA Vs. STATE OF ODISHA
May 11, 2023
RAJESH VARANASI Vs. STATE OF ODISHA
April 10, 2023
RAJESWAR PARASETH Vs. STATE OF ODISHA
April 12, 2023
RAJIB KUMAR PALEI Vs. STATE OF ODISHA
June 28, 2023
RAJIB KUMAR PATI Vs. STATE OF ORISSA
April 6, 2023
RAJKISHORE MOHANTY Vs. BATA SWAIN
December 1, 2023
RAJKISHORE SAHU Vs. SUBHADRA SAHOO
June 30, 2023
RAJU Vs. STATE OF ODISHA
August 18, 2023
RAJU KUMAR Vs. STATE OF ODISHA
April 12, 2023
RAJU MADKAMI Vs. STATE OF ODISHA
May 11, 2023
RAJU MARSHE Vs. STATE OF ODISHA
August 25, 2023
RAJU S.V. Vs. STATE OF ODISHA
December 21, 2023
RAJU SHARMA Vs. STATE OF ODISHA
May 10, 2023
RAJU SINGH Vs. STATE OF ODISHA
August 28, 2023
RAKESH BEHERA Vs. STATE OF ODISHA
August 21, 2023
RAKESH HEMBRUM Vs. STATE OF ODISHA
April 3, 2023
RAM BABU KUMAR Vs. STATE OF ODISHA
November 28, 2023
RAM BABU MAHTO Vs. STATE OF ODISHA
June 30, 2023
RAM CHANDRA PADHY Vs. STATE OF ODISHA
July 11, 2023
RAMA CHANDRA BANIA Vs. STATE OF ODISHA
April 13, 2023
RAMA CHANDRA MOHANTY Vs. COMMISSIONER OF ENDOWMENT
April 20, 2023
RAMA MUDULI Vs. STATE OF OR ISSA
July 4, 2023
RAMA MURMU Vs. STATE OF ODISHA
August 4, 2023
RAMAKANTA PRASAD Vs. STATE OF ODISHA
June 6, 2023
RAMAKANTA SWAIN Vs. STATE OF ODISHA
December 13, 2023
RAMAKRUSHNA PANIGRAHI Vs. STATE OF ODISHA
September 22, 2023
RAMANA PANGI Vs. STATE OF ODISHA
August 16, 2023
RAMENDU CHATTOPADHYAY Vs. REPUBLIC OF INDIA
September 26, 2023
RAMESH CHANDRA BEHERA Vs. STATE OF ODISHA
January 25, 2023
RAMESH CHANDRA DASH Vs. STATE OF ODISHA
September 5, 2023
RAMESH CHANDRA PAL Vs. DILLIP PAL
December 18, 2023
RAMESH SABAR Vs. STATE OF ODISHA
October 31, 2023
RAMESWAR SAHOO Vs. STATE OF ODISHA
October 10, 2023
RAMU SAHU Vs. STATE OF ODISHA
January 25, 2023
RANA BHADRA Vs. STATE OF ODISHA
August 28, 2023
RANA MUNA DORA Vs. STATE OF ODISHA
October 13, 2023
RANJAN KUMAR DAS Vs. BRANCH MANAGER, UCO BANK, BALITUTHA, DISTRICT JAGATSINGHPUR
January 19, 2023
RANJAN KUMAR DEHURY Vs. STATE OF ODISHA
April 6, 2023
RANJAN KUMAR GIRI Vs. BISHNUPADA SETHI
October 10, 2023
RANJIT KUMAR SAHOO Vs. STATE OF ODISHA
September 8, 2023
RANKANATH Vs. STATE OF ODISHA
October 12, 2023
RANKANIDHI BHARIMALLA Vs. STATE OF ODISHA
October 13, 2023
RAOSENARA BIBI Vs. STATE OF ODISHA
October 17, 2023
RAPNA MAJHI Vs. LABOUR AND EMPLOYMENT DEPARTMENT
January 19, 2023
RAPS INFRATECH PVT. LTD Vs. STATE OF ODISHA
August 22, 2023
RATNABATI DASH Vs. UNION OF INDIA
May 2, 2023
RATNAKAR PRADHAN Vs. STATE OF ODISHA
August 28, 2023
RATNAKAR PRADHAN Vs. MANJULATA PRADHAN
September 11, 2023
RATNARENU BALIARSINGH Vs. STATE OF ODISHA
February 3, 2023
RATTAN ENTERPRISES SWADHIN COLONY Vs. STATE OF ODISHA REPRESENTED BY THE SECRETARY DEPARTMENT OF LABOUR & EMPLOYMENT ODISHA SECRETARIAT, BHUBANESWAR
May 12, 2023
RAUTA DIGAL Vs. STATE OF ODISHA
June 6, 2023
RAVI Vs. STATE OF ORISSA
September 13, 2023
RAYA MUNDA Vs. STATE OF ORISSA
September 27, 2023
REBATI GOSWAMI Vs. STATE OF ODISHA
January 25, 2023
REBATIKANTA MOHAPATRA Vs. STATE OF ODISHA
October 11, 2023
RENUKA SETHI Vs. BABU SAHU
February 1, 2023
RILA NAIK Vs. STATE OF ODISHA
June 26, 2023
RINA DASH Vs. CHIEF MANAGER CUM AUTHORIZED OFFICER
February 9, 2023
RINKU MOHARANA Vs. STATE OF ORISSA
January 6, 2023
ROHIT AGARWAL Vs. STATE OF ODISHA
May 30, 2023
ROHIT MENAN Vs. STATE OF OD ISHA
July 14, 2023
ROHIT SINGH THAKUR Vs. STATE OF ODISHA
November 10, 2023
ROHTASH KUMAR Vs. STATE OF ODISHA
February 3, 2023
ROSALYN BEHERA Vs. STATE OF ODISHA
September 11, 2023
ROSNI BEGUM Vs. STATE OF ODISHA
October 30, 2023
ROUF MOHAMMAD Vs. STATE OF ODISHA
September 4, 2023
RSS INFRASTRUCTURE PROJECTS LTD Vs. STATE OF ODISHA
September 15, 2023
RUDRA CHARAN NAIK Vs. STATE OF ODISHA
November 13, 2023
RUDRA NARAYAN SAHU Vs. STATE OF ODISHA
March 15, 2023
RUKADHAR GATAN Vs. STATE OF ODISHA
June 23, 2023
RUKMAN BAG Vs. STATE OF ORISSA
August 14, 2023
RUNGTA MINES LTD Vs. COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX
March 27, 2023
RUNIMA DIGAL Vs. STATE OF ODISHA
May 12, 2023
RUPA MANJARI MAHAPATRA Vs. PRINCIPAL SECRETARY MSME
May 2, 2023
RUPALAXMI SETHI Vs. STATE OF ODISHA
January 13, 2023
RUPIA KHATEI Vs. STATE OF ORISSA
June 1, 2023
RUSHI BEHERA Vs. STATE OF ODISHA
February 28, 2023
S. MUND CONSTRUCTIONS PRIVATE LIMITED Vs. STATE OF ODISHA
August 18, 2023
S.K. ABDUL RAHIM Vs. MANAGER EAST COAST RAILIWAY
May 3, 2023
S.K. JHUNJHUNWALA Vs. PROVIDENT FUND INSPECTOR
May 18, 2023
S.R. ENGINEERING, KEONJHAR Vs. STATE OF ODISHA
May 4, 2023
SABETUN BIBI Vs. KALIPADA DAS
October 11, 2023
SABHAPATI GANDA Vs. STATE OF ODISHA
September 22, 2023
SACHIDANANDA PATRA Vs. INDUMATI PATRA
August 21, 2023
SACHIMANI PAIKRAY Vs. STATE OF ODISHA
January 13, 2023
SADHU BAG Vs. STATE OF ODISHA
December 8, 2023
SAGAR KULDEEP Vs. STATE OF ORISSA
June 27, 2023
SAGAR MANDAL Vs. STATE OF ODISHA
May 17, 2023
SAGAR MOHAPATRA Vs. STATE OF ODISHA
November 7, 2023
SAGAR TIGGA Vs. STATE OF ODISHA
July 4, 2023
SAHADEV HARIJAN Vs. STATE OF ODISHA
March 6, 2023
SAHADEV MAJHI Vs. STATE OF ODISHA
September 5, 2023
SAHANAWAJ ANSARI Vs. STATE OF ODISHA
July 14, 2023
SAHIL Vs. STATE OF ODISHA
October 16, 2023
SAHOO SWAGATIKA KESHAB Vs. STATE OF ODISHA
November 23, 2023
SAHU ANADI CHARAN Vs. PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX
August 9, 2023
SAILABALA MISHRA Vs. SUDARSHAN MISHRA
May 9, 2023
SAINA KAR Vs. BANK OF INDIA
February 8, 2023
SAINA PARWIN Vs. STATE OF ODISHA
August 28, 2023
SAIRA MONDAL Vs. STATE OF ODISHA
December 20, 2023
SAJAN KUMAR DHANUKA Vs. SAKUNTALA AGRAWAL
May 8, 2023
SAKUL SEKH Vs. STATE OF ORISSA
April 6, 2023
SAKUNTALA DASH Vs. STATE OF ODISHA
August 18, 2023
SAKUNTALA SENAPATI Vs. TARAPRASAD DAS
October 31, 2023
SALILA PRADHAN Vs. RAM BALI PRASAD
May 5, 2023
SALIPUR COLLEGE, SALIPUR Vs. SALIPUR TRAINING COLLEGE SALIPUR
July 21, 2023
SAMARA MADKAMI Vs. STATE OF ODISHA
May 23, 2023
SAMARA NAYAK Vs. STATE OF ODISHA
September 1, 2023
SAMARA NAYAK Vs. STATE OF ODISHA
July 14, 2023
SAMEER KUMAR SAHU Vs. STATE OF ODISHA
April 20, 2023
SAMEER MISHRA Vs. STATE OF ODISHA
November 30, 2023
SAMEER PIREI Vs. STATE OF ODISHA
August 23, 2023
SAMIR KUMAR SAMAL Vs. STATE OF ODISHA
April 26, 2023
SAMIR NANDI Vs. GOVINDA CHANDRA BEHERA
December 21, 2023
SAMSHAD ALAM Vs. ASST. DIRECTOR, E.D
June 22, 2023
SANA MALI Vs. STATE OF ODISHA
August 28, 2023
SANAK PRADHAN Vs. UNION OF INDIA (NCB)
May 2, 2023
SANANDA BEHERA Vs. STATE OF ODISHA
July 10, 2023
SANDEEP KUMAR NAYAK Vs. STATE OF ODISHA
May 1, 2023
SANDEEP PRABODH KERKETTA Vs. STATE OF ODISHA
July 14, 2023
SANDIP KUMAR SWAIN Vs. MADHUSMITA BAL
October 11, 2023
SANGADI SANIA Vs. STATE OF ODISHA
August 2, 2023
SANGHAMITRA DAS Vs. STATE OF ODISHA
February 9, 2023
SANGITA NAYAK Vs. RANJEET PANDEY
October 31, 2023
SANGRAM KESHARI JENA Vs. STATE OF ODISHA
May 11, 2023
SANGRAM KESHARI MOHANTY Vs. STATE OF ODISHA
November 23, 2023
SANIA PUJARI Vs. STATE OF ODISHA
March 29, 2023
SANJATA KUMAR HARICHANDAN Vs. DIRECTOR GENERAL, RAILWAY PROTECTION FORCE
August 29, 2023
SANJAY KUMAR MOHANTA Vs. NABAKISHORE MOHANTA
February 28, 2023
SANJAY NAYAK Vs. COMMISSIONER OF COMMERCIAL TAXES & GOODS AND SERVICE TAX, ODISHA
June 28, 2023
SANJAY PATRA Vs. BIDYADHAR PRUSTY
May 3, 2023
SANJAY SAMAL Vs. SWAGATIKA MOHAPATRA
December 11, 2023
SANJIB JENA Vs. STATE OF ORISSA
June 27, 2023
SANJIB KUMAR MOHANTY Vs. STATE OF ODISHA
December 15, 2023
SANJIT KUMAR PARIJA Vs. STATE OF ODISHA
December 11, 2023
SANKAR Vs. STATE OF ODISHA
March 24, 2023
SANKAR NAYAK Vs. STATE OF ODISHA
August 18, 2023
SANKAR PANDA Vs. STATE OF ODISHA
June 26, 2023
SANOFI INDIA LTD. Vs. SANOFI EMPLOYEES AND ALLIED WORKERS UNION
December 19, 2023
SANTANU KAUDI Vs. STATE OF ODISHA
July 5, 2023
SANTILATA SAHOO Vs. KANCHANLATA DAS
November 13, 2023
SANTISILA WADEKA Vs. STATE OF ODISHA
March 10, 2023
SANTOSH Vs. STATE OF ODISHA
November 29, 2023
SANTOSH BEHERA Vs. STATE OF ODISHA
June 1, 2023
SANTOSH CHANDUKA Vs. STATE OF ODISHA
September 21, 2023
SANTOSH KHEMUNDU Vs. STATE OF ODISHA
June 28, 2023
SANTOSH KUMAR ACHARYA Vs. RATNAKAR SWAIN
March 13, 2023
SANTOSH KUMAR ACHARYA Vs. RATNAKAR SWAIN
April 26, 2023
SANTOSH KUMAR KHORA Vs. STATE OF ODISHA
August 23, 2023
SANTOSH KUMAR LENKA Vs. COMMISSIONER OF COMMERCIAL TAXES AND GOODS AND SERVICES TAX
April 3, 2023
SANTOSH KUMAR MALIK Vs. ELECTION OFFICER
February 22, 2023
SANTOSH KUMAR NAYA Vs. STATE OF ODISHA
April 3, 2023
SANTOSH KUMAR RAY Vs. STATE OF ODISHA
February 2, 2023
SANTOSH KUMAR ROUT Vs. STATE OF ODISHA
September 4, 2023
SANTOSH PATRA Vs. STATE OF ODISHA
October 9, 2023
SANTUNU SAHU Vs. STATE OF ODISHA
November 1, 2023
SANYA SWAIN Vs. STATE OF ODISHA
April 6, 2023
SANYASI MUNI Vs. STATE OF ORISSA
June 27, 2023
SAPNESWAR Vs. STATE OF ODISHA
March 24, 2023
SAPNESWAR Vs. STATE OF ODISHA
March 20, 2023
SARADA PRASAD NAYAK Vs. NATIONAL HIGHWAYS AUTHORITIES OF INDIA
March 27, 2023
SARASWATI BEHERA Vs. STATE OF ODISHA
June 30, 2023
SARAT CHANDRA NAYAK Vs. ORISSA HIGH COURT, CUTTACK
April 25, 2023
SARAT CHANDRA PATRA Vs. PRESIDING OFFICER, LABOUR COURT
April 20, 2023
SARAT CHANDRA SAMANTRAY Vs. STATE OF ODISHA
May 4, 2023
SARBESWAR BARIK Vs. STATE OF ODISHA
May 15, 2023
SARDHAKAR PANAKA Vs. SURENDRA KUMAR
February 2, 2023
SARITA DEI Vs. STATE OF ODISHA
May 19, 2023
SARMIT URMA Vs. STATE OF ODISHA
December 15, 2023
SAROJ BAG Vs. STATE OF ODISHA
May 4, 2023
SAROJ KUMAR NAYAK Vs. STATE OF ODISHA
October 3, 2023
SAROJ KUMAR PRADHAN Vs. STATE OF ODISHA
March 24, 2023
SAROJ KUMAR ROUT Vs. STATE OF ORISSA
September 12, 2023
SAROJ MALLIK Vs. STATE OF ODISHA
July 18, 2023
SAROJKANTA MALLICK Vs. BHUBANESWAR DEVELOPMENT AUTHORITY
May 1, 2023
SARTHAK KUMAR Vs. UNION OF INDIA
March 15, 2023
SASANKA SEKHAR MUNI Vs. STATE OF ODISHA
October 10, 2023
SASHISEKHAR SAR Vs. REGIONAL TRANSPORT OFFICER
January 6, 2023
SASMITA PAIKRAY Vs. STATE OF ODISHA
December 11, 2023
SASMITA PARIJA Vs. HEMANTA KUMAR MOHANTY
November 28, 2023
SASMITA SAMANTARAY Vs. PRASANTA KUMAR SAHOO
November 30, 2023
SATENDRA KUMAR Vs. STATE OF ODISHA
February 1, 2023
SATISH KUMAR PAL Vs. MITALI MADHUSMITA SAHANI
May 9, 2023
SATISH SINGH Vs. STATE OF ODISHA
February 8, 2023
SATRUGHANA SAHU Vs. STATE OF ODISHA
May 19, 2023
SATRUGHNA BEURA Vs. SUKA BEHERA
July 25, 2023
SATRUGHNA BHOI Vs. STATE OF ORISSA
July 25, 2023
SATRUGHNA SAMAL Vs. STATE OF ODISHA
August 23, 2023
SATYABHAMA BISWAL Vs. STATE OF ODISHA
October 18, 2023
SATYABHAMA PATRA Vs. REGIONAL DIRECTOR, E.S.I. CORPORATION
January 9, 2023
SATYABRATA GOCHHAYAT Vs. STATE OF ODISHA
August 24, 2023
SATYABRATA PATI Vs. STATE OF ODISHA
October 13, 2023
SATYAJIT ROUT Vs. STATE OF ODISHA
March 1, 2023
SCAN STEEL LIMITED Vs. MADAN KUMAR BEHERA
April 20, 2023
SECRETARY, BERHAMPUR COOPERATIVE CENTRAL BANK LIMITED Vs. BHABA SUNDAR DALAI
October 18, 2023
SECRETARY, BSE, ODISHA Vs. GITANJALI BAI
September 21, 2023
SEKHAR HUIKA Vs. STATE OF ORISSA
July 24, 2023
SESADEV KUDEI Vs. STATE OF ODISHA
May 19, 2023
SHAIKH SAKIR HUSSAIN Vs. STATE OF ODISHA
June 1, 2023
SHAIKH SHAKIL Vs. STATE OF ODISHA
September 22, 2023
SHAKTI RANJAN SINGH SAMANTA Vs. STATE OF ODISHA
January 12, 2023
SHAKTIDHAR NAYAK Vs. STATE OF ODISHA
May 11, 2023
SHAKTIDHAR NAYAK Vs. STATE OF ODISHA
May 3, 2023
SHAKUNTALA JENA Vs. SIKHYA O ANUSANDHAN PRIVATE LIMITED
January 24, 2023
SHANKAR BAISHNAB Vs. STATE OF ORISSA
September 27, 2023
SHANKAR DAS Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, BHUBANESWAR
February 24, 2023
SHANKAR DEHURI Vs. STATE OF ODISHA
May 25, 2023
SHANKARLAL AGARWAL Vs. STATE OF ODISHA
January 11, 2023
SHANTILATA PRADHAN Vs. STATE OF ODISHA
October 6, 2023
SHANTILATA SAHOO Vs. SUB-REGISTRAR, CUTTACK
May 8, 2023
SHIBA Vs. STATE OF ORISSA
September 13, 2023
SHIBA SANKAR SABAT Vs. STATE OF ODISHA
July 10, 2023
SHIV PRASAD BHAGAT Vs. STATE OF ODISHA
August 14, 2023
SHIVA KUMAR SWAIN Vs. STATE OF ODISHA
August 10, 2023
SHIVOM MINERALS LTD Vs. BAJRANG METALICSLTD
November 13, 2023
SHRACHI DEVELOPERS PVT. LTD. Vs. BIDYUTLATA MAHAPATRA
April 5, 2023
SHREE BHARAT MOTORS LTD. Vs. SALES TAX OFFICER
March 15, 2023
SHREE JAGANNATH MOHAPRABHU AND SHREE LAXMINARAYAN MAHAPRABHU BIJE Vs. STATE OF ODISHA
April 10, 2023
SHREE NILAMADHAB JEW THAKUR BIJE NIJAGRUHA Vs. PRINCIPAL SECY. TO GOVT. OF ODISHA
April 19, 2023
SHREEDATT DASH Vs. Z ESTATE PRIVATE LTD.
May 30, 2023
SHRI MAHAVIR FERRO ALLOYS PVT. LTD Vs. PASSARY MINERALS LTD.
March 9, 2023
SHRI RAJESH BEHERA Vs. STATE OF ODISHA
May 16, 2023
SHRI TRIBIKRAM SAI Vs. STATE OF ORISSA
July 24, 2023
SHRIKANT MOHTA Vs. REPUBLIC OF INDIA
January 6, 2023
SHRIKANT MOHTA Vs. REPUBLIC OF INDIA
May 30, 2023
SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. TAPAN BISOI
May 4, 2023
SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. KIRTAN PURTTI
November 30, 2023
SHYAM KHARA Vs. STATE OF ODISHA
November 30, 2023
SHYAM KHARA Vs. STATE OF ODISHA
August 17, 2023
SHYAM PRADHAN Vs. STATE OF ODISHA
May 9, 2023
SHYAMAGHANA BEHERA Vs. STATE OF ODISHA
May 23, 2023
SIBA PRADHAN Vs. STATE OF ODISHA
August 16, 2023
SIBARAM SAHU Vs. STATE OF ODISHA
April 12, 2023
SIBU KANUNGO Vs. STATE OF ODISHA
July 28, 2023
SIDHANT PATRA Vs. STATE OF ODISHA
June 26, 2023
SIDIQUE Vs. COMMISSIONER, CONSOLIDATION & SETTLEMENT
March 1, 2023
SIKESWAR DEHURY Vs. KAILAS DEHURY
July 17, 2023
SIMANCHAL PATRA Vs. STATE OF ODISHA
April 6, 2023
SINGHAL ENTERPRISES PVT. LTD. Vs. STYLISH COMMOTRADE PVT. LTD
February 2, 2023
SIPUN Vs. STATE OF ORISSA
October 3, 2023
SIPUN DAS & ANOTHER Vs. STATE OF ODISHA
May 3, 2023
SITAKANTA SAI Vs. STATE OF ODISHA
January 20, 2023
SITARAM JAYAPURIA Vs. TARANI SINGH
January 24, 2023
SK. ASPAK Vs. STATE OF ORISSA
July 19, 2023
SK. RIYAZUDDIN Vs. STATE OF ODISHA
January 10, 2023
SK. SADAB KADIR Vs. SAHER SANIYA
December 1, 2023
SK. SALIM MOHAMMAD Vs. ODISHA BOARD OF WAQF
April 27, 2023
SK. SURAJ Vs. STATE OF ODISHA
May 11, 2023
SMRUTI RANJAN SAHOO Vs. STATE OF ODISHA
January 9, 2023
SMRUTIMALA DASH Vs. CHINMAYA PANDA
November 16, 2023
SMRUTIREKHA BISWAL Vs. STATE OF ODISHA
January 27, 2023
SOLEMAN SEKH Vs. STATE OF ODISHA
September 4, 2023
SOMANATH MOHAPATRA Vs. STATE OF ODISHA
February 9, 2023
SOMANTH BEHERA Vs. STATE OF ODISHA
May 12, 2023
SONALI DASH Vs. SARTHAK DASH
October 11, 2023
SONALI SURAVITA PUTHAL Vs. STATE OF ODISHA
November 30, 2023
SONALI SURAVITA PUTHAL Vs. STATE OF ODISHA
March 10, 2023
SONU Vs. STATE OF ORISSA
September 27, 2023
SOUBHAGINI DEVI Vs. PRAKASH KUMAR SAMANTRAY
December 14, 2023
SOUDAMINI SAHOO Vs. STATE OF ODISHA
September 21, 2023
SOUMENDRA NANDAN DASMOHAPATRA Vs. STATE OF ODISHA
April 18, 2023
SOUMITRA DAS Vs. STATE OF ODISHA
December 15, 2023
SOUMITRA MONDAL Vs. STATE OF ODISHA
April 26, 2023
SOUMYA DAS Vs. STATE OF ODISHA
November 28, 2023
SOUMYA RANJAN MOHANTY Vs. STATE OF ODISHA
July 4, 2023
SOUMYA RANJAN PRADHAN Vs. STATE OF ODISHA
April 26, 2023
SOUMYA SARTHAK RAY Vs. ALAKA GHOSH
December 6, 2023
SOURAV ALLOYS & STEEL (P) LTD. Vs. SALES TAX OFFICER
January 16, 2023
SOURAV ROUT Vs. ODISHA LEGISLATIVE ASSEMBLY
May 19, 2023
SOUTHERN ELECTRICITY SUPPLY OF KALYANI COMPLEX Vs. STATE OF ODISHA
March 29, 2023
SR. SUSHIL KUMAR MOHAPATRA Vs. STATE OF ODISHA
October 5, 2023
SREEPATI RANJAN DASH Vs. STATE OF ODISHA
February 24, 2023
SRI BENU MADHAV TRIPATHY Vs. STATE OF ODISHA
January 25, 2023
SRI GAURANGA MAHAPRABHU BIJE RAMAGARH Vs. COMMISSIONER OF ENDOWMENTS
March 27, 2023
SRI LAXMINARAYAN DEV Vs. STATE OF ODISHA
January 11, 2023
SRI SRI GOURAGOPAL JEW BIJE NIJAGRUHA Vs. STATE OF ODISHA
March 1, 2023
SRI SRI PARAM PREMAMAYA PURUSOTTAM TRUST Vs. STRIDE HOSPTIAL PRIVATE LIMITED
June 28, 2023
SRI SURATH BEHERA Vs. STATE OF ODISHA
June 21, 2023
SRIBATSHA SAHOO Vs. STATE OF ODISHA
November 3, 2023
SRICHARAN MINZ Vs. STATE OF ODISHA
November 28, 2023
SRIDHAR Vs. STATE OF ODISHA
February 1, 2023
SRIKANTA GRAHACHARYA Vs. STATE OF ODISHA
March 23, 2023
SRIMANTA KUMAR PANDA Vs. STATE OF ODISHA
May 3, 2023
SRIPATI DHARUA Vs. STATE OF ODISHA
September 8, 2023
STATE OF ODISHA Vs. AMARENDRA MALLICK
August 16, 2023
STATE OF ODISHA Vs. K.K. ROLLER FLOUR MILLS (P) LTD.
September 12, 2023
STATE OF ODISHA Vs. PRAMOD KUMAR PANDA
August 22, 2023
STATE OF ODISHA Vs. PRADEEP ACHARYA
August 14, 2023
STATE OF ODISHA Vs. STATE OF ODISHA
May 3, 2023
STATE OF ODISHA Vs. RUSHAVA RANA
May 8, 2023
STATE OF ODISHA Vs. BIJAYA KUMAR HANS
May 10, 2023
STATE OF ODISHA Vs. SREEPATI RANJAN DASH
November 7, 2023
STATE OF ODISHA Vs. SK. ASIF ALLI
January 31, 2023
STATE OF ODISHA Vs. NARMADA MOHANTY
October 11, 2023
STATE OF ODISHA Vs. PRATIBHA PRAKASH BHAWAN
December 19, 2023
STATE OF ODISHA Vs. PATITAPABAN DUTTA DASH
April 12, 2023
STATE OF ODISHA Vs. PRAFULLA CHANDRA NAYAK
April 5, 2023
STATE OF ODISHA Vs. BANI
July 11, 2023
STATE OF ODISHA Vs. DILIP DAS
July 11, 2023
STATE OF ODISHA Vs. MANOJ KUMAR PRADHAN
July 11, 2023
STATE OF ODISHA Vs. SANTILATA BARIK
July 11, 2023
STATE OF ODISHA Vs. MINAKETAN BEHERA
February 7, 2023
STATE OF ODISHA Vs. REBATI KANTA KALET
February 27, 2023
STATE OF ODISHA Vs. SRI SAMBHUNATH SAHU
February 27, 2023
STATE OF ODISHA Vs. HINDUSTAN COCA-COLA BEVERAGES PVT. LTD.
February 27, 2023
STATE OF ORISSA Vs. RAJUA
July 11, 2023
STATE OF ORISSA Vs. MANGULU MUNDA
June 22, 2023
STATE OF ORISSA Vs. KALANDI NAYAK
June 26, 2023
STATE OF ORISSA Vs. HARISEBAK MISHRA
June 23, 2023
STATE OF ORISSA Vs. GOURANGA MAHANTA
June 23, 2023
STATE OF ORISSA Vs. UDESWAR PRADHAN
June 27, 2023
STATE OF ORISSA Vs. KHANDA MALLIK
June 27, 2023
STATE OF ORISSA Vs. PANKAJ MOHAN SASMAL
June 27, 2023
STATE OF ORISSA Vs. JAGAT BHOTRA
October 16, 2023
STATE OF ORISSA Vs. SRIDHAR PRASAD JENA
September 27, 2023
STEEL AUTHORITY OF INDIA LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
September 27, 2023
STEEL AUTHORITY OF INDIA LTD Vs. G.C. KANUNGO CONSTRUCTION PVT. LTD
April 4, 2023
STEEL AUTHORITY OF INDIA LTD Vs. SALES TAX OFFICER
March 15, 2023
SUBARNA GHOSH Vs. STATE OF ODISHA
February 27, 2023
SUBARNA GHOSH Vs. STATE OF ODISHA
March 23, 2023
SUBARNAMALA NAYAK Vs. STATE OF ODISHA
March 3, 2023
SUBASH CHANDRA BEHERA Vs. ULLA SAMAL
August 3, 2023
SUBASH SAHOO Vs. STATE OF ODISHA
June 13, 2023
SUBASH TAREI Vs. STATE OF ODISHA
July 6, 2023
SUBASINI MEHER Vs. JANMAJAYA PANIGRAHI
August 9, 2023
SUBHADRA BHUYAN Vs. STATE OF ORISSA
April 27, 2023
SUBHAKANTA PRADHAN Vs. ASHISH ISHWAR PATIL, COLLECTOR, KANDHAMAL
January 19, 2023
SUBHAM JENA Vs. STATE OF ODISHA
January 5, 2023
SUBHAM KUMAR DORA Vs. STATE OF ODISHA
April 21, 2023
SUBHAM PATTANAIK Vs. STATE OF ODISHA
August 28, 2023
SUBHASHREE SUNDAR RAY Vs. STATE OF ODISHA
June 28, 2023
SUBRAT DAS Vs. STATE OF ODISHA
April 6, 2023
SUBRAT KUMAR NAIK Vs. STATE OF ODISHA
April 21, 2023
SUBRAT KUMAR PIRI Vs. ODISHA GRAMYA BANK
March 23, 2023
SUBRAT PRADHAN Vs. STATE OF ODISHA
September 26, 2023
SUCHISMITA PATTNAIK Vs. NIRNIMESH PATTNAIK
November 1, 2023
SUDAM SAHU Vs. KUNTALA SAHU
October 9, 2023
SUDAMA GOUDA Vs. STATE OF ODISHA
June 22, 2023
SUDANA SABAR Vs. STATE OF ODISHA
August 11, 2023
SUDARSAN BARLA Vs. STATE OF ODISHA
September 26, 2023
SUDARSAN LEDRU Vs. STATE OF ODISHA
November 10, 2023
SUDARSAN MALLICK Vs. SUNATI MALLICK
May 15, 2023
SUDARSAN MOHAKUD Vs. STATE OF ODISHA
May 5, 2023
SUDARSHAN NAYAK Vs. DIRECTOR (RESEARCH), ROBBER RESEARCH INSTITUTE OF INDIA
April 12, 2023
SUDEEPTA SAHU Vs. STATE OF ODISHA
December 20, 2023
SUDHANSU GOUDA Vs. STATE OF ODISHA
September 11, 2023
SUDHANSU KHILAR Vs. STATE OF ORISSA
September 27, 2023
SUDHANSU SEKHAR JENA Vs. KALPANA PARIDA
January 25, 2023
SUDHIR KUMAR ROUT Vs. STATE OF ODISHA
December 20, 2023
SUDHIR KUMAR SATPATHY Vs. STATE OF ODISHA
May 5, 2023
SUDHIR RANJAN BARIK Vs. STATE OF ODISHA
May 10, 2023
SUJATA DAS Vs. STATE OF ODISHA
March 1, 2023
SUJATA MALLICK Vs. CHINMAYEE BEHERA
July 25, 2023
SUJATA ROUT Vs. STATE OF ODISHA
October 19, 2023
SUKANTA KUMAR PRADHAN Vs. RUDRA PRASAD KAR
September 18, 2023
SUKU DARLI Vs. STATE OF ORISSA
July 19, 2023
SUKU JALA Vs. STATE OF ODISHA
December 12, 2023
SUKUMAR GOUDA Vs. STATE OF ODISHA
August 31, 2023
SULTAN Vs. STATE OF ODISHA
March 24, 2023
SUMANTA KUMAR PADHI Vs. STATE OF ODISHA
May 4, 2023
SUMANTA MAJHI Vs. STATE OF ODISHA
October 11, 2023
SUMANTA RANA Vs. STATE OF ODISHA
August 11, 2023
SUMANTA SINGH Vs. STATE OF ORISSA
July 24, 2023
SUMEET SECURITY SERVICE Vs. STATE OF ODISHA
November 29, 2023
SUMITRA SAHOO Vs. STATE OF ODISHA
May 9, 2023
SUNA BARIK Vs. STATE OF ODISHA
May 8, 2023
SUNDAR PRAVAT DAS Vs. JOINT COMMISSIONER OF STATE TAX
April 26, 2023
SUNIL NAIK Vs. STATE OF ODISHA
May 12, 2023
SUNIL NAIK Vs. STATE OF ODISHA
February 23, 2023
SUNIL RAY Vs. STATE OF ODISHA
May 8, 2023
SUNIL SAHU Vs. STATE OF ODISHA
June 23, 2023
SUNIRMAL MUKHERJEE Vs. STATE OF ODISHA
September 26, 2023
SUNITA SAHOO Vs. STATE OF ODISHA
July 27, 2023
SUNNY KUMAR Vs. STATE OF ODISHA
August 4, 2023
SUPERINTENDING ENGINEER Vs. PRESIDING OFFICER
August 24, 2023
SURAJ KARUA Vs. STATE OF ODISHA
May 16, 2023
SURAJ PRAKASH Vs. STATE OF ODISHA
December 13, 2023
SURATI MATRI Vs. STATE OF ORISSA
July 24, 2023
SUREKHA BISWAL Vs. UNION OF INDIA
May 4, 2023
SUREN POOJA Vs. STATE OF ODISHA
August 18, 2023
SURENDRA BACHA Vs. STATE OF ODISHA
October 13, 2023
SURENDRA BARIK Vs. STATE OF ODISHA
June 1, 2023
SURENDRA BREKABADIKA Vs. STATE OF ODISHA
August 28, 2023
SURENDRA JANI Vs. STATE OF ODISHA
January 16, 2023
SURENDRA KUMAR BEHERA Vs. STATE OF ODISHA
September 12, 2023
SURENDRA PRASAD SINGH Vs. GENERAL MANAGER, MAHANADI COALFIELDS LTD, JHARSUGUDA
February 17, 2023
SURENDRA SABHASUNDAR Vs. STATE OF ODISHA
November 30, 2023
SURENDRANATH PATRO Vs. PRATIMA SAHU
October 11, 2023
SURENDRANATH PRADHAN Vs. BOARD OF GOVERNORS
June 27, 2023
SURESH AMAT Vs. STATE OF ODISHA
October 18, 2023
SURESH CHANDRA JENA Vs. PRESIDING OFFICER, CGIT CUMLABOUR COURT, BHUBANESWAR
February 23, 2023
SURESH CHANDRA SAHOO Vs. STATE OF ODISHA
May 19, 2023
SURESH CHANDRA SARANGI Vs. STATE OF ODISHA
May 2, 2023
SURESH DAS Vs. STATE OF ORISSA
September 27, 2023
SURESH JENA Vs. STATE OF ODISHA
May 2, 2023
SURESH KUMAR DAS Vs. MANJURANI BHUYAN
September 12, 2023
SURESH SAHOO Vs. STATE OF ORISSA
December 4, 2023
SURESHAN KANHAR Vs. STATE OF ORISSA
July 7, 2023
SURESWAR MISHRA Vs. STATE OF ODISHA
February 10, 2023
SURIA Vs. STATE OF ODISHA
June 30, 2023
SURJYA PRASAD SWAIN Vs. STATE OF ODISHA
June 30, 2023
SURYA NARAYAN NAYAK Vs. STATE OF ODISHA
December 20, 2023
SURYA SPONGE IRON LTD Vs. ALLAHBAD BANK NOW INDIAN BANK
May 9, 2023
SURYAKANTA BALIARSINGH Vs. STATE OF ODISHA
April 13, 2023
SUSAMA GAYAN Vs. STATE OF ODISHA
October 16, 2023
SUSAMA ROUT Vs. GOURANGA CHARAN SAMAL
January 17, 2023
SUSAMA SAHU Vs. RAMAKANTA BALIARSINGH
May 5, 2023
SUSANT KUMAR SAHU Vs. STATE OF ODISHA
December 12, 2023
SUSANTA KUMAR PADHI Vs. STATE OF ODISHA
April 6, 2023
SUSANTA KUMAR PARIDA Vs. UNION OF INDIA
September 5, 2023
SUSANTA KUMAR SAMANTARAY Vs. STATE OF ODISHA
December 18, 2023
SUSANTA KUMAR SWAIN Vs. STATE OF ODISHA (VIGILANCE)
May 2, 2023
SUSHANTA BAGH Vs. STATE OF ODISHA
June 28, 2023
SUSHANTA KABI Vs. STATE OF ODISHA
January 11, 2023
SUSHIL NAIK Vs. STATE OF ODISHA
June 26, 2023
SUSHILARANI MISHRA Vs. NITYANANDA PANDA
August 9, 2023
SUSHREE SANGEETA PANDA Vs. STATE OF ORISSA
September 14, 2023
SUVENDRA KUMAR NANDA Vs. ROURKELA STEEL PLANT
December 18, 2023
SWADHEEN KUMAR RAUT Vs. STATE OF ODISHA
June 28, 2023
SWADHIN PALLEI Vs. STATE OF ODISHA
May 30, 2023
SWAPNARANI ROUT Vs. SAROJ
February 2, 2023
SWARNALATA PATTNAIK Vs. STATE OF ODISHA
May 11, 2023
SWARUPA ACHARYA Vs. SAILENDRA ACHARYA
November 1, 2023
SWETAPADMA SAMAL Vs. STATE OF ODISHA
September 22, 2023
SWORNALATA DASH Vs. STATE OF ODISHA
July 21, 2023
T. BIRANCHI NARAYAN PATRO Vs. CH. MOHAN RAO
October 6, 2023
TABREJ KHAN Vs. DEPUTY MANAGER-CUM-S.D.O
March 24, 2023
TAHAMIR KHAN Vs. COLLECTOR, PURI
September 13, 2023
TAMALA DAS Vs. STATE OF ODISHA
January 12, 2023
TANKADHAR JANI Vs. STATE OF ODISHA
May 19, 2023
TANKADHARA PATRA Vs. STATE OF ORISSA
September 27, 2023
TAPA PRAKASH BEHERA Vs. STATE OF ODISHA
March 21, 2023
TAPAN KUMAR PATRA Vs. STATE OF ORISSA
April 5, 2023
TAPAN MAJHI Vs. STATE OF ODISHA
October 30, 2023
TAPAN PRADHAN Vs. STATE OF ODISHA
January 31, 2023
TAPAS KUMAR DAS Vs. GOVERNMENT OF ODISHA
July 14, 2023
TARA PRASANA SATPATHY Vs. DEPUTY CHIEF ENGINEER
September 1, 2023
TARINI PRADHANI Vs. STATE OF ODISHA
June 13, 2023
TATA CAPITAL HOUSING FINANCE LIMITED Vs. DISTRICT MAGISTRATE CUMCOLLECTOR
February 9, 2023
TECHNO GLOBAL SERVICES PVT. LTD Vs. ADDITIONAL CHIEF SECRETARY REVENUE AND DISASTER MANAGEMENT DEPARTMENT
September 27, 2023
THUBA SINGH Vs. STATE OF ODISHA
August 11, 2023
TIKEPILA Vs. STATE OF ODISHA
June 30, 2023
TIMA Vs. STATE OF ORISSA
July 27, 2023
TIRA DEEP Vs. STATE OF ODISHA
October 9, 2023
TOFAN BADHEI Vs. STATE OF ORISSA
September 27, 2023
TRIBENI MOHAPATRA Vs. SUB COLLECTOR
January 24, 2023
TRILOCHAN BEHERA Vs. STATE OF ODISHA
June 21, 2023
TRILOCHAN NAYAK Vs. UNION OF INDIA
January 10, 2023
TRILOCHAN PANDA Vs. REGISTRAR OF COMPANIES
March 3, 2023
TRIMUL KUMAR REDDY Vs. STATE OF ODISHA
March 1, 2023
TRISHOOL LOGISTICS PRIVATE LIMITED Vs. ORISSA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION
July 25, 2023
TUKUNA NAIK Vs. STATE OF ORISSA
April 6, 2023
TULU Vs. STATE OF ODISHA
August 28, 2023
TUMUKA MALLICK Vs. STATE OF ODISHA
April 10, 2023
TUNIBALA SAHU Vs. STATE OF ODISHA
August 16, 2023
TURU Vs. STATE OF ODISHA
May 19, 2023
TUSAR KANT MISHRA Vs. STATE OF ODISHA
February 8, 2023
TUSHAR JENA Vs. STATE OF ODISHA
August 21, 2023
TUSHARKANT SAMANTARAY Vs. ADDITIONAL CT AND GST OFFICER
May 3, 2023
TUTU DIGAL Vs. STATE OF ORISSA
July 21, 2023
UDAYANATH BEHERA Vs. COMMISSIONER OF ENDOWMENT
January 18, 2023
UDAYANATH PATTNAYAK Vs. NAMAKKAL SOUTH INDIA TRANSPORTS
May 9, 2023
UMESH CHANDRA DASH Vs. M/S. SHAREKHAN LIMITED
July 4, 2023
UMESH PATRA Vs. STATE OF ODISHA
May 10, 2023
UNION OF INDIA Vs. STEEL AUTHORITY OF INDIA LIMITED
May 9, 2023
UNION OF INDIA Vs. SUBAL LENKA
May 9, 2023
UNION OF INDIA Vs. KRISHNA CHANDRA BISWAS
October 18, 2023
UNION OF INDIA Vs. TIRTHA SINGH
November 20, 2023
UNION OF INDIA Vs. MARKANDA SAHOO
February 6, 2023
UNION OF INDIA Vs. HARISH CHANDRA SAHOO
December 21, 2023
UNITED SPIRITS LIMITED Vs. STATE OF ODISHA
August 14, 2023
UNUS MEHEBUB SHAIKH Vs. STATE OF ODISHA
May 30, 2023
UPALI APARAJITA LENKA Vs. UNION OF INDIA
January 10, 2023
UPENDRA DALEI Vs. UPENDRA NATH PATRA
March 27, 2023
UPENDRANATH ACHARYA Vs. DWARIKANATH ACHARYA
November 7, 2023
UTKAL ALUMINA INTERNATIONAL LTD. Vs. STATE OF ODISHA
April 10, 2023
UTKAL AUTO, CUTTACK Vs. STATE OF ORISSA
September 14, 2023
UTKAL BEHERA Vs. STATE OF ODISHA
May 30, 2023
UTTAM KUMAR DIPA Vs. STATE OF ODISHA
May 12, 2023
UTTAM KUMAR PANIGRAHI Vs. STATE OF ODISHA
December 13, 2023
V. JHANSIRANI PATRO Vs. V. RABINDRANATH PATRO
May 10, 2023
VA TECH WABAG LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED
August 8, 2023
VEDABYASH RESIDENTIAL COLLEGE Vs. DEPUTY DIRECTOR (REVENUE), ESI CORPORATION
March 9, 2023
VEDANTA RESOURCES LTD Vs. ASST. COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION
February 9, 2023
VIGYAN BHARATI CHARITABLE TRUST Vs. STATE OF ODISHA
May 18, 2023
VIJAY Vs. STATE OF ODISHA
June 6, 2023
VIKASH DAHAIYA Vs. STATE OF ODISHA
February 24, 2023
VIKASH KUMAR Vs. STATE OF ODISHA
July 17, 2023
VIKRANT KUMAR BISWAL Vs. PRESIDING OFFICER, LABOUR COURT
February 7, 2023
VIMTAS SCHOOL OF PHARMACY, KORAPUT Vs. PHARMACY COUNCIL OF INDIA
May 10, 2023
VINAY SINGH Vs. STATE OF ODISHA
May 11, 2023
WESTERN ELECTRICITY SUPPLY OF KALYANI COMPLEX Vs. STATE OF ODISHA
March 29, 2023
YAGNASENI PATEL Vs. GENERAL MANAGER, MAHANADI COALFIELDS LTD
June 22, 2023
YOGENDRA DAS Vs. STATE OF ODISHA
April 18, 2023
Z PLUS SURAKHYA SEVA Vs. STATE OF ODISHA
March 9, 2023