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Case Index
Title
Date
RANU BHANDARI Vs. NILIMA DAS
January 24, 2013
A.BHASKARAN @ ARUNACHOLAM BHASKARAN Vs. CENTRAL BUREAU OF INVESTIGATION
December 2, 2013
ABBAS ALI SHAIKH Vs. UNION OF INDIA & ORS.
February 18, 2013
ABDUL AWAL Vs. PRESIDENT / CHAIRMAN
November 13, 2013
ABDUL KALAM Vs. UNION HEALTH SECRETARY
February 6, 2013
ABDUL MANNAN Vs. STATE OF WEST BENGAL
December 24, 2013
ABDUL SHOKUR MOLLA Vs. STATE OF WEST BENGAL
February 4, 2013
ABDUR RAHAMAN. Vs. MD. ABDUL HYE
June 18, 2013
ABHIJIT LAHIRI Vs. ASHOK ROY
April 2, 2013
ABHISHEK GHOSH Vs. STATE OF WEST BENGAL
July 26, 2013
ABID HOSSAIN Vs. ABDUL KUDDUS
January 31, 2013
ABINASH GORAI Vs. UNION OF INDIA
February 7, 2013
ACHINTA ROY @ ACHINTA KUMAR ROY GHATAK CHOWDHURY Vs. STATE OF WEST BENGAL
August 22, 2013
ACHYUT KUMAR BHATTACHARJEE Vs. JARITA BHATTACHARJEE
June 7, 2013
ADRISHNATH BHATTACHARYA Vs. WEST BENGAL INDUSTRIAL DEVELOPMENT CORP LTD
July 19, 2013
ADRISHNATH BHATTACHARYA Vs. WEST BENGAL INDUSTRIAL DEVELOPMENT CORP. LTD.
June 19, 2013
AFAQUE ALAM Vs. COMMISSIONER OF CUSTOMS (AIRPORT & ADMINISTRATION)
January 10, 2013
AGRICULTURE FINANCE CO LTD Vs. MICRO & SMALL ENTERPRISES FACILITATION COUNCIL
June 12, 2013
AHMED HUSSAIN Vs. COAL INDIA LTD
August 12, 2013
AISHA BIBI Vs. LIEUTENANT GOVERNOR
April 9, 2013
AJAY KUMAR Vs. DASA
March 26, 2013
AJAY SINGH Vs. NIK NISH RETAIL LTD
September 30, 2013
AJIT KUMAR BHAR Vs. PRAKASH CHANDRA SURANA
September 24, 2013
AJIT KUMAR GHOSH Vs. STATE OF WEST BENGAL
September 18, 2013
AJIT KUMAR KHAMRAI Vs. STATE OF WEST BENGAL
February 7, 2013
AJIT KUMAR SEN Vs. STATE OF WEST BENGAL
December 4, 2013
AJIT MONDAL Vs. TAPAN KUMAR GHANA
April 11, 2013
AJIT MONDAL Vs. TAPAN KUMAR GHANA
April 10, 2013
AJOY KUMAR CHOUDHURI Vs. HIGH COURT CALCUTTA
June 28, 2013
AJOY KUMAR DAS Vs. STATE OF WEST BENGAL
June 28, 2013
AJOY KUMAR SINGHANIA Vs. STATE OF WEST BENGAL
April 23, 2013
AJOY SANKAR ROY Vs. SONAR BANGLA DEVELOPERS PVT. LTD
November 26, 2013
AJOY SARKAR Vs. STATE OF WEST BENGAL
February 12, 2013
AKA LOGISTIC PVT LTD Vs. DURGAPUR PROJECTS LTD
May 7, 2013
AKBAR ALI KHAN Vs. UNION OF INDIA
February 19, 2013
AKHIL BANDHU SAHA Vs. BRANCH MANAGER STATE BANK OF INDIA
April 18, 2013
AKHIL BANDHU SAHA Vs. BRANCH MANAGER, STATE BANK OF INDIA
April 19, 2013
AKHTARI BIBI Vs. COAL INDIA LIMITED
June 14, 2013
AKSHAY BISWAS Vs. STATE OF WEST BENGAL
May 14, 2013
ALAUDDIN Vs. STATE OF WEST BENGAL
February 25, 2013
ALCOVE CONSTRUCTION PVT. LTD Vs. RABIYA BIBI
September 30, 2013
ALI MOHAMMAD Vs. STATE OF WEST BENGAL
January 10, 2013
ALIAN FISHERMEN CO OPERATIVE SOCIETY LTD Vs. STATE OF WEST BENGAL
August 22, 2013
ALL B.ED. DEGREE HOLDERS WELFARE ASSOCIATION Vs. STATE OF WEST BENGAL
October 3, 2013
ALLAUDDIN MOMIN @ MIA Vs. STATE OF WEST BENGAL
October 9, 2013
ALOKE KUMAR CHATTOPADHYAY Vs. CHIEF ENGINEER (I) IRRIGATION AND WATERWAYS DIRECTORATE
April 4, 2013
ALUM MOLLA @ ALAM MOLLA Vs. STATE
July 25, 2013
AMAL BANERJEE Vs. SANJIB KUMAR DEY
January 29, 2013
AMAL GHOSH & ORS. Vs. THE STATE OF WEST BENGAL
July 31, 2013
AMAL KANTISOM Vs. CHAIRMAN FOOD CORPORATION OF INDIA
August 6, 2013
AMAL KUMAR MAITY Vs. STATE OF WEST BENGAL
January 8, 2013
AMAL KUNDU Vs. SUNIL KUNDU
July 23, 2013
AMALENDU MUSTAFI Vs. STATE OF WEST BENGAL
June 5, 2013
AMAR CHAND KUNDU Vs. STATE OF WEST BENGAL
April 5, 2013
AMARENDRA NATH GHOSH Vs. STATE OF WEST BENGAL
December 4, 2013
AMBALAL SARABHAI ENTERPRISES LIMITED Vs. RAJEEV DAGA
December 5, 2013
AMIT DAS & ORS. Vs. THE STATE OF WEST BENGAL & ANR.
July 9, 2013
AMIT KUMAR MUKHOPADHYAY Vs. HOWRAH MUNICIPAL CORPORATION
January 15, 2013
AMIT RANJAN ROY Vs. K K DAS
May 3, 2013
AMITAVA SHIT Vs. BABLU KUNDU
November 29, 2013
AMIYA KUMAR DAS Vs. TARAK NATH SINHA
January 8, 2013
AMRITA MUKHOPADHYAY Vs. SUBRATA MUKHOPADHYAY
January 29, 2013
ANADI NATH PATRA Vs. STATE OF WEST BENGAL
June 26, 2013
ANADI PRASAD MAHATO Vs. STATE OF WEST BENGAL
July 23, 2013
ANAMIKA MOULIK Vs. STATE OF WEST BENGAL AND ANOTHER
November 12, 2013
ANANDA MAY CHATTERJEE Vs. SAIFUL ALI
August 12, 2013
ANASARUL ISLAM ALIAS ANASARUL ALI Vs. STATE
January 29, 2013
ANATH CHANDRA CHANDRA Vs. CALCUTTA DOCK LABOUR BOARD
January 8, 2013
ANATH NATH NASKAR Vs. UNION OF INDIA
February 26, 2013
ANDAMAN AND NICOBAR ADMINISTRATION Vs. NEWAZESH ALI
July 12, 2013
ANDHRA BANK Vs. DINESH KUMAR AGARWAL
April 8, 2013
ANDHRA BANK Vs. DINESH KUMAR AGARWAL
April 23, 2013
ANGSHUMAN PAHARI Vs. GAUTAM CHANDA
September 24, 2013
ANGUR BALA GHOSH Vs. GOPAL JEW THAKUR
July 22, 2013
ANIKUL SK @ NUR ISLAM Vs. STATE OF WEST BENGAL
March 13, 2013
ANIL KUMAR J. BAVISHI Vs. STATE OF WEST BENGAL
March 22, 2013
ANIMA DAS Vs. HIND ENGINEERING AND WIRE PRODUCTS
January 24, 2013
ANINDYA DATTA Vs. NEW INDIA ASSURANCE CO LTD
June 12, 2013
ANINDYA SUNDAR DAS Vs. STATE OF WEST BENGAL & ORS
August 1, 2013
ANIRUDDHA MANNA Vs. UNION OF INDIA
October 8, 2013
ANJALI CHAKRABORTY Vs. LEARNING TREE
November 25, 2013
ANJALI MONDAL Vs. THE STATE OF WEST BENGAL AND ORS.
April 1, 2013
ANJAN BOSE Vs. STATE OF WEST BENGAL
November 27, 2013
ANJAN GANGULY Vs. STATE OF WEST BENGAL
March 12, 2013
ANJAN KUMAR MITRA Vs. HON'BLE HIGH COURT AT CALCUTTA
September 9, 2013
ANJANA ROY CHOWDHURY Vs. ARUP MONDAL
November 26, 2013
ANJANA SARKAR Vs. ABC
March 22, 2013
ANJILI NAG Vs. KMB JAYAPAL
February 5, 2013
ANJUMAN ARA Vs. SAHIDA KHATOON
September 27, 2013
ANNAPURNA ENGINEERING WORKS Vs. C.E.S.T.A.T.
December 4, 2013
ANSHUMAN DALMIA Vs. ANSHUMAN DALMIA
May 3, 2013
ANTHONI CORNALIOUS Vs. USHA CORNALIOUS
January 10, 2013
ANU MEHTA Vs. GUNMALA SALES PRIVATE LTD.
March 13, 2013
ANUKUL CHANDRA DAS Vs. ARUP KUMAR DAS
December 19, 2013
ANUP DUTTA CHOWDHURY Vs. STATE OF WEST BENGAL
November 12, 2013
ANUPAM Vs. VIVEKANAND KENDRA VIDYALAYA
February 5, 2013
ANUPAM SAHA Vs. STATE OF WEST BENGAL
March 13, 2013
ARABINDA SINHA Vs. AMITAVA SINHA
August 20, 2013
ARATI DAS BHOWMICK Vs. STATE OF WEST BENGAL
March 25, 2013
ARATI GHOSH Vs. KALPANA PATHAK
April 18, 2013
ARCHANA BISWAS Vs. BYAPTI BANERJEE
June 27, 2013
ARINDAM JHA Vs. STATE OF WEST BENGAL
February 26, 2013
ARITRA CHATTERJEE & ORS. Vs. PRINCIPAL SECRETARY, DEPARTMENT OF HEALTH & FAMILY WELFARE
February 14, 2013
ARJUN DAS GUPTA Vs. STATE OF WEST BENGAL
August 14, 2013
ARJUN SINGH Vs. MOHINDRA KUMAR
April 10, 2013
ARJUN SINGH Vs. STATE OF WEST BENGAL
May 3, 2013
ARKA UJJWAL MAITI Vs. STATE OF WEST BENGAL
February 4, 2013
ARMAN Vs. STATE OF WEST BENGAL
March 13, 2013
ARMEN GEORGE & CO. PVT. LTD Vs. FLAVIEN PROPERTIES PVT LTD
March 22, 2013
ARTEE OVERSEAS PVT LTD. Vs. UNION OF INDIA
July 24, 2013
ARUN BISWAS Vs. STATE OF WEST BENGAL
April 2, 2013
ARUN GUPTA Vs. STATE OF WEST BENGAL & ORS
December 19, 2013
ARUN KUMAR MANNA Vs. STATE OF WEST BENGAL
September 19, 2013
ARUNANGSHU CHAKRABORTY Vs. STATE OF WEST BENGAL
February 4, 2013
ARUNANGSHU CHAKRABORTY Vs. BIDHANNAGAR MUNICIPALITY
April 23, 2013
ARUNANGSHU CHAKRABORTY Vs. BIDHANNAGAR MUNICIPALITY
April 22, 2013
ARUNAVA KONAR Vs. STATE OF WEST BENGAL
June 28, 2013
ARUP KUMAR ATTA Vs. SUSANTA KUMAR GHOSH.
July 11, 2013
ASARUL HOQUE @ ALI Vs. STATE OF WEST BENGAL
May 17, 2013
ASHA AUDIO CO. Vs. OM PRAKASH SONIK
September 27, 2013
ASHA AUDIO COMPANY & ANR. Vs. OM PRAKASH SONIK & ORS.
July 1, 2013
ASHALATA DEY Vs. ZAMILA KHATTOON
April 11, 2013
ASHIM BOSE Vs. STATE OF WEST BENGAL
March 7, 2013
ASHIM KUMAR ADGIRI Vs. STATE OF WEST BENGAL
January 30, 2013
ASHIM KUMAR BANERJEE Vs. SWAPAN KUMAR MALLICK
January 17, 2013
ASHIMABHA GHOSH Vs. RATAN GHOSH
June 25, 2013
ASHIS PAKHIRA Vs. STATE OF WEST BENGAL
March 1, 2013
ASHIS PATRA Vs. PARWAZ AHMAD SIDDIQUL
July 8, 2013
ASHIS SAHA @ MILAN Vs. STATE OF WEST BENGAL
July 12, 2013
ASHOK BANDYOPADHAYA Vs. STATE OF WEST BENGAL
September 13, 2013
ASHOK DUTTA Vs. ARCHANA JASH
January 29, 2013
ASHOK HARI Vs. COAL INDIA LIMITED
June 19, 2013
ASHOK KUMAR Vs. KISHORE KUMAR BHATTACHARJEE
February 5, 2013
ASHOK KUMAR GUHA Vs. CALCUTTA MUNICIPAL CORPORATION
March 15, 2013
ASHOK KUMAR GUHA Vs. CALCUTTA MUNICIPAL CORPORATION
May 15, 2013
ASHOK KUMAR JAISWAL Vs. ASHIM KUMAR KAR
February 7, 2013
ASHOK KUMAR KAR Vs. THE STATE OF WEST BENGAL AND OTHERS
October 8, 2013
ASHOK KUMAR SAMANTA Vs. SURJAMUKHI MONDAL
November 29, 2013
ASHOK KUMAR SINHA ROY Vs. UNIVERSITY OF KALYANI
March 8, 2013
ASHOKE KUMAR NATH Vs. UNION OF INDIA
August 1, 2013
ASHRAF HOSSAIN TARAFDAR Vs. STATE OF WEST BENGAL
June 26, 2013
ASIM KUMAR HAJRAH Vs. STATE OF WEST BENGAL
December 24, 2013
ASIRUDDIN DALAL Vs. STATE OF WEST BENGAL
September 18, 2013
ASISH BINDU MAITI Vs. STATE OF WEST BENGAL
October 8, 2013
ASIT BARAN MAITY Vs. STATE OF WEST BENGAL
April 19, 2013
ASIT KUMAR BISWAS Vs. STATE OF WEST BENGAL AND ORS.
July 22, 2013
ASOKE KUMAR BHATTACHARYYA Vs. MANJU BHATTACHARYYA
September 12, 2013
ASOKE KUMAR CHAUDHURI Vs. KUNAL SAHA
July 1, 2013
ASSAM CARBON PRODUCTS LIMITED Vs. STATE OF WEST BENGAL
June 28, 2013
ASSAM COMPANY (INDIA) LTD. Vs. NUMAZAR DORAB MEHTA
October 8, 2013
ASSET RECONSTRUCTION COMPANY (INDIA) LTD Vs. EXCEL DEALCOMM PVT. LTD
March 8, 2013
ASTOPADA RIT Vs. STATE OF WEST BENGAL
July 29, 2013
ASWINI KUMAR MAITY Vs. AMAR NATH DE
July 12, 2013
ATASHI BARUA Vs. STATE OF WEST BENGAL
October 8, 2013
ATUL DHANOTHIA Vs. SUPERINTENDING ENGINEER
April 11, 2013
ATUL ROY Vs. STATE OF WEST BENGAL
May 3, 2013
AUROMA COKE LTD Vs. COAL INDIA LTD
August 27, 2013
AVESHAK ROY Vs. STATE OF WEST BENGAL
January 24, 2013
AVESHAK ROY Vs. STATE OF WEST BENGAL AND ANOTHER
April 24, 2013
AVIJIT ROY Vs. UNION OF INDIA
February 28, 2013
AVISHEK GANGULY Vs. REGISTRAR THE UNIVERSITY OF BURDWAN
March 22, 2013
AVISHEK GANGULY Vs. REGISTRAR, THE UNIVERSITY OF BURDWAN
March 26, 2013
AWADHESH SINGH Vs. UNION OF INDIA
May 17, 2013
AXES MULTI DEVELOPERS LTD. Vs. STATE OF WEST BENGAL
September 18, 2013
AYAN BANERJEE Vs. RABINDRA BHARATI UNIVERSITY
April 24, 2013
AYUB KHAN Vs. MAHADEB DOLUI
April 17, 2013
AZIM HASHMI PREMJI Vs. STATE OF WEST BENGAL
March 21, 2013
B N ELIAS AND CO Vs. STATE
July 9, 2013
BABITA GHOSH Vs. MUNICIPAL COMMISSIONER
January 15, 2013
BABULAL ORAON @ URAON Vs. STATE OF WEST BENGAL
November 22, 2013
BACHA SINGH Vs. CALCUTTA TRAMWAYS COMPANY, (1978) LIMITED
January 15, 2013
BADAL CH. MAITY Vs. STATE OF WEST BENGAL AND ORS.
July 22, 2013
BAGRI IMPEX (P.) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 16, 2013
BAID MARBLE TILES PRIVATE LIMITED Vs. STATE OF WEST BENGAL
December 5, 2013
BAIDYANATH CHATTERJEE Vs. ANIMA CHATTERJEE
December 16, 2013
BAIJU KUMAR AGARWAL Vs. STATE OF WEST BENGAL
September 2, 2013
BAJRUL ISLAM Vs. STATE OF WEST BENGAL
August 29, 2013
BAJRUL ISLAM Vs. STATE OF WEST BENGAL
July 19, 2013
BAKYA HALDAR Vs. STATE OF WEST BENGAL
March 19, 2013
BALARAM GHOSH Vs. STATE OF WEST BENGAL
May 16, 2013
BALARAM GHOSH Vs. SHARDA DEVI
August 1, 2013
BALARAM GUPTA Vs. STATE OF WEST BENGAL
June 5, 2013
BALLY MUNICIPALITY & ORS. Vs. MONORANJAN GHOSH &ORS.
February 6, 2013
BAMAN DAS PATTANAYAK Vs. UNION OF INDIA
January 20, 2013
BANAMALI BADYAKAR Vs. STATE OF WEST BENGAL
April 24, 2013
BANGLAR MANABADHIKAR SURAKSHA MANCHA Vs. STATE OF WEST BENGAL
August 30, 2013
BANGSODHAR ROY Vs. PUSPA MONDAL
August 13, 2013
BANGUR BROTHERS LIMITED Vs. PDGD INVESTMENTS & TRADING (P) LTD
January 22, 2013
BANK OF BARODA Vs. BANWARILAL GUPTA
January 22, 2013
BANSHI SARDAR Vs. STATE OF WEST BENGAL
April 3, 2013
BAPI MONDAL Vs. STATE OF WEST BENGAL
March 15, 2013
BAPPA GHOSH Vs. STATE OF WEST BENGAL
February 11, 2013
BAPPADITYA MUKHERJEE Vs. STATE OF WEST BENGAL
September 17, 2013
BARIK MISTRY Vs. THE STATE OF WEST BENGAL
June 25, 2013
BARUN CHATTERJEE Vs. STATE OF WEST BENGAL
August 26, 2013
BARUN GHOSH Vs. SHANTI KUMAR GHOSH
October 3, 2013
BARUN KUMAR SASMAL Vs. STATE OF WEST BENGAL
July 30, 2013
BARUN MUKHERJEE Vs. STATE
April 1, 2013
BASA @ BASU DEV @ PRASANTA DEV Vs. STATE OF WEST BENGAL
December 3, 2013
BASABI RAI CHOWDHURY Vs. UNION OF INDIA
June 19, 2013
BASABI RAICHOWDHURY Vs. STATE OF WEST BENGAL
July 26, 2013
BASANA RAHA Vs. STATE OF WEST BENGAL
January 11, 2013
BASANT PRAN Vs. R.C.WAILA
October 9, 2013
BASANTI MONDAL Vs. SRIKANTA MONDAL
September 26, 2013
BASANTI MONDAL Vs. SRIKANTA MONDAL
September 25, 2013
BASHAB KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL
September 19, 2013
BASIRUDDIN Vs. STATE OF WEST BENGAL
December 25, 2013
BASISTHA MUNI OJHA Vs. STATE
July 23, 2013
BASU HOUSE PRIVATE LIMITED Vs. INDIAN OVERSEAS BANK
September 20, 2013
BASUDEB GHOSH Vs. SUB-DIVISIONAL OFFICER(SADAR)BURDWAN
February 13, 2013
BECHARAM GHOSH Vs. STATE OF WEST BENGAL
March 21, 2013
BECHARAM SAHU Vs. STATE OF WEST BENGAL
April 17, 2013
BEDANA SUR Vs. NIROD CHANDRA SEAL
June 27, 2013
BELGHARIA BURASHIBTALA DEBAYATAN SANGRAKSHAN SAMITY Vs. KAMARHATI MUNICIPALITY
July 19, 2013
BENGAL WATERPROOF LTD Vs. MALVIKA
April 12, 2013
BENOY BHUSHON CHAKRABORTY Vs. STATE OF WEST BENGAL
May 13, 2013
BHABANI KARMAKAR Vs. PRADIP RANJAN DEY
December 24, 2013
BHABATOSH KUMAR BASAK Vs. STATE OF WEST BENGAL
June 7, 2013
BHAGWATI DEVELOPERS PVT. LTD. Vs. PEERLESS GENERAL FINANCE AND INVESTMENT LTD.
June 10, 2013
BHAGYRAAJ VYAPAAR PRIVATE LIMITED Vs. REGIONAL DIRECTOR, MINISTRY OF CORPORATE AFFAIRS
January 11, 2013
BHANDARDAHA BEEL MATSYAJIBI SAMABAY SAMITY LIMITED Vs. STATE OF WEST BENGAL
December 23, 2013
BHARAT DAS Vs. STATE OF WEST BENGAL
February 20, 2013
BHARAT DAS Vs. STATE OF WEST BENGAL
March 18, 2013
BHARAT PETROLEUM CORPORATION LIMITED Vs. AARVEE FINVEST PRIVATE LIMITED
September 13, 2013
BHARAT PETROLEUM CORPORATION LTD Vs. HOWRAH MOTOR COMPANY LTD
April 18, 2013
BHARAT PETROLEUM CORPORATION LTD. Vs. HOWRAH MOTOR COMPANY LTD.
April 10, 2013
BHARAT SANCHAR NIGAM LTD Vs. COMMR. OF C. EX. & SERVICE TAX
April 26, 2013
BHARATI CHOUDHURI Vs. STATE OF WEST BENGAL AND ORS.
July 22, 2013
BHARATIYA JANATA PARTY Vs. STATE OF WEST BENGAL
September 2, 2013
BHARTI AIRTEL LTD. Vs. STATE OF WEST BENGAL
June 24, 2013
BHARTI TAMANG Vs. C.B.I.
August 8, 2013
BHAWANI METAL CORPORATION Vs. UNION OF INDIA
October 3, 2013
BHOLA NATH ROY Vs. STATE OF WEST BENGAL
July 12, 2013
BHOLA PRASAD MALI Vs. COAL INDIA LIMITED
August 6, 2013
BHOLANATH BURMAN Vs. SUNIL DUTTA @ CHRISTOPHER ZEORGE
February 14, 2013
BHRAMAR BHANDARI Vs. VISVA BHARATI
October 9, 2013
BHUBAN MOHAN PAL Vs. STATE OF WEST BENGAL
July 29, 2013
BHUTESWAR BHUNIA Vs. STATE OF WEST BENGAL
February 7, 2013
BIBBY FINANCIAL SERVICES INDIA P. LTD. Vs. SSS LOHA MARKETING P. LTD.
February 5, 2013
BIBHA MANNA @ BABY MANNA Vs. NEW INDIA ASSURANCE CO LTD
August 1, 2013
BIBHAS KUMAR DAS Vs. STATE OF WEST BENGAL
September 6, 2013
BIBHISHAN MAHATO Vs. STATE OF WEST BENGAL
April 25, 2013
BIBHUTI BISWAS Vs. GOUTAM DAS
July 11, 2013
BIDHAN NAGAR-1 GRAM PANCHAYAT Vs. BIJAN KUMAR ROY
February 12, 2013
BIDHAN NIRMAN PVT LTD Vs. STATE OF WEST BENGAL
July 18, 2013
BIDYA DEVI Vs. TRIBENI SHAW
September 17, 2013
BIDYASAGAR TIWARY Vs. EMPLOYEES STATE INSURANCE CORPORATION
December 4, 2013
BIDYUT KAR Vs. STATE OF WEST BENGAL
October 8, 2013
BIDYUT KUMAR CHAKRABORTY Vs. CALCUTTA DOCK LABOUR BOARD
January 8, 2013
BIJOY BOURI Vs. COAL INDIA LIMITED
June 19, 2013
BIKAS KUMAR DAS Vs. STATE OF WEST BENGAL
May 10, 2013
BILBHADRA BARMAN Vs. STATE OF WEST BENGAL
January 4, 2013
BIMAL KUMAR KHERIA Vs. ASST. DIRECTOR
January 11, 2013
BIMAL KUMAR RAJ Vs. BIBHUTI BHUSAN RAJ
January 29, 2013
BIMAL ROY Vs. STATE OF WEST BENGAL
December 17, 2013
BIMAL SAHA Vs. MRIGANKA CHOWDHURY
August 21, 2013
BIMALA DEVI JALAN Vs. SHREE RATH CHEMICALS
December 6, 2013
BIMALENDU MAZUMDER Vs. NATIONAL INSTITUTE OF TECHNOLOGY
February 27, 2013
BIMALENDU MAZUMDER Vs. NATIONAL INSTITUTE OF TECHNOLOGY
February 7, 2013
BINA BANERJEE Vs. STATE OF WEST BENGAL
September 13, 2013
BINA BASAK Vs. BIPUL KANTI BASAK
December 18, 2013
BINA GHORUI Vs. CHOTTAN SHAW
May 17, 2013
BINA RANI SARKAR Vs. HANSI RANI GHOSH
March 22, 2013
BINAPANI DAS Vs. SUSHIL KUMAR BISWAS
December 10, 2013
BINAPANI GHOSH Vs. NEW INDIA ASSURANCE COMPANY LIMITED
April 3, 2013
BINOD KUMAR GUPTA Vs. STATE OF WEST BENGAL
September 27, 2013
BINOD KUMAR KABRA Vs. STATE OF WEST BENGAL
November 12, 2013
BINOY MAHATO Vs. STATE OF WEST BENGAL
April 2, 2013
BIPAK MUNDA Vs. STATE OF WEST BENGAL
June 27, 2013
BIPLAB DAS Vs. MIRA SENGUPTA
September 20, 2013
BIPUL MITRA Vs. MCLEOD RUSSEL INDIA LIMITED
October 1, 2013
BIRLA CORPORATION LIMITED Vs. BIRLA EDUCATION TRUST
May 10, 2013
BIRLA EDUCATION TRUST Vs. BIRLA CORPORATION LIMITED
September 16, 2013
BISAMBHAR DAS Vs. STATE OF WEST BENGAL
January 4, 2013
BISHAKHA PRAMANIK Vs. ORIENTAL INSURANCE COMPANY LTD
December 12, 2013
BISHAN SINGH Vs. UNION OF INDIA
January 9, 2013
BISHNU KUMAR GUPTA Vs. STATE OF WEST BENGAL
January 29, 2013
BISHNUPADA SAHOO & ORS Vs. SWAPAN KUMAR PAL & ORS
December 23, 2013
BISWAJIT DAS Vs. STATE OF WEST BENGAL
February 5, 2013
BISWAJIT MITRA Vs. STATE OF WEST BENGAL
September 10, 2013
BISWANATH KABASH Vs. PANCHULAL DAS MODAK
September 2, 2013
BISWANATH KABASH Vs. PANCHULAL DAS MODAK
September 3, 2013
BISWANATH MAITY Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
March 4, 2013
BISWANATH PAUL CHOUDHURY Vs. ABDUL QUAIYUM AZAD
December 12, 2013
BISWANATH SARKAR & ANR. Vs. SUNIT KUMAR SAHA
March 4, 2013
BITAN KAYAL Vs. STATE OF WEST BENGAL
February 22, 2013
BITHI DAS Vs. DEBABRATA MAJUMDAR
August 2, 2013
BMW VENTURES LIMITED Vs. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LIMITED
August 8, 2013
BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. HALDIA BULK TERMINALS PRIVATE LIMITED
March 22, 2013
BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. HALDIA BULK TERMINALS PVT. LTD.
May 14, 2013
BODHISATTA GHOSH Vs. STATE OF WEST BENGAL
June 19, 2013
BODRUL ALAM MALLICK Vs. STATE OF WEST BENGAL
October 9, 2013
BRAHMANAD SINGH @ DUKHI SINGH & ANR Vs. RAJESWAR PRASAD SINGH & ANR
December 20, 2013
BRAJA GOPAL MAITY Vs. NARENDRA NATH BERA
January 30, 2013
BRANCH MANAGER, STATE BANK OF INDIA Vs. SURESH RANJAN SINGH
July 17, 2013
BRISHTI VINIMAY PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE & ORS
August 2, 2013
BUDDHADEB GAYEN Vs. STATE OF WEST BENGAL
January 22, 2013
BUDGE BUDGE COLLEGE Vs. UNION OF INDIA
July 31, 2013
BUDHESWAR BARMAN Vs. STATE OF WEST BENGAL
April 3, 2013
BULBULI ADHIKARY MAHANTA @ MAMONI Vs. STATE
September 18, 2013
BURDWAN IRON & STEEL CO. (P) LTD. Vs. C.C.E., COMMISSIONERATE OF BOLPUR
July 22, 2013
C RAJENDRA PILLAI Vs. STATE OF WEST BENGAL
December 2, 2013
C RAVICHANDRAN Vs. STATE OF WEST BENGAL
October 7, 2013
CALCUTTA GUJARATI EDUCATION SOCIETY & ANOTHER Vs. BUDGE BUDGE COMPANY LTD.
January 8, 2013
CALCUTTA PORT TRUST UNION Vs. HALDIA SHORE SHIP AND TRANSPORT HANDLING
April 3, 2013
CANNING FARMS PVT LTD Vs. STATE OF WEST BENGAL
February 13, 2013
CASTRON TECHNOLOGIES LIMITED Vs. CASTRON MINING LIMITED
July 12, 2013
CASYAB PVT. LTD Vs. CENTRAL BANK OF INDIA
March 26, 2013
CENTRAL BANK OF INDIA Vs. UNION OF INDIA
January 18, 2013
CENTRAL BANK OF INDIA Vs. ALOKE GOENKA
December 3, 2013
CENTRAL BUREAU OF INVESTIGATION Vs. DILIP KUMAR LAHIRI
March 1, 2013
CENTRAL MINES, PLANNING & DESIGN INSTITUTE LTD. Vs. UNION OF INDIA
May 3, 2013
CENTURY PLYBOARDS (INDIA) LTD Vs. STATE
January 3, 2013
CHANCHAL GHOSH Vs. STATE OF WEST BENGAL
April 18, 2013
CHANCHAL SARKAR Vs. UNION OF INDIA
October 8, 2013
CHANDAN BAINK Vs. SUPRNA GANGULY BAGCHI
August 21, 2013
CHANDANA BASU Vs. DIRECTOR OF SCHOOL EDUCATION
September 9, 2013
CHANDRA SEKHAR JAISWAL Vs. STATE OF WEST BENGAL
January 22, 2013
CHANDRA TANTI Vs. STATE OF WEST BENGAL & ORS
April 11, 2013
CHANDRA TANTI Vs. STATE OF WEST BENGAL & ORS
August 21, 2013
CHANDRAJIT SHAW Vs. STATE OF WEST BENGAL
February 11, 2013
CHANDRAWATI DEVI Vs. STATE OF WEST BENGAL
January 9, 2013
CHATTERJEE PETROCHEM (MAURITIUS) CO. Vs. HALDIA PETROCHEMICAL LTD.
June 4, 2013
CHEYFAR ALI Vs. STATE OF WEST BENGAL
March 11, 2013
CHHABI SADHU Vs. RINA SAHA
November 20, 2013
CHHAYA GARAIN Vs. STATE OF WEST BENGAL
February 4, 2013
CHHAYA SARKAR Vs. ORIENTAL INSURANCE CO. LTD.
June 28, 2013
CHHOBAN MALLIK Vs. STATE
February 11, 2013
CHIEF EXECUTIVE OFFICER Vs. BABY DEY
February 28, 2013
CHINMOY CHATTOPADHYAY Vs. STATE OF WEST BENGAL
April 30, 2013
CHIRANJIB MUKHERJEE Vs. VICE CHANCELLOR, BISVA BHARATI UNIVERSITY
April 24, 2013
CHITTA RANJAN GHOSH Vs. UCO BANK
September 27, 2013
CHITTA RANJAN GHOSH Vs. UCO BANK
September 26, 2013
CHITTARANJAN KAR Vs. STATE OF WEST BENGAL
March 16, 2013
CHITTARANJAN LOCOMOTIVE WORKS Vs. UNION OF INDIA
July 23, 2013
CHITTARANJANKAR Vs. STATE OF WEST BENGAL
March 26, 2013
CHOBBAN MALLICK Vs. STATE OF WEST BENGAL
July 23, 2013
CHUNILAL MUKHERJEE Vs. GLUCONATE HEALTH LIMITED
October 8, 2013
CIPLA LTD. Vs. DEPUTY COMMISSIONER
January 3, 2013
CIT Vs. KANORIA CHEMICALS & INDUSTRIES LTD.
May 8, 2013
CIT Vs. AMARDEEP SINGH DHANJAL
January 11, 2013
COAL INDIA LIMITED Vs. GAJRAJ CHEMICALS
January 17, 2013
COAL INDIA LIMITED Vs. APEEJAY HOUSE PRIVATE LTD
January 16, 2013
COAL INDIA LTD Vs. CANADIAN COMMERCIAL CORPORATION
January 15, 2013
COLLECTOR OF CUSTOMS & DESIGNATED AUTHORITY Vs. J.K. CORPORATION LTD.
September 13, 2013
COMMERCIAL CLEARING AGENCIES PVT. LTD. Vs. UNION OF INDIA
January 15, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. VESUVIOUS INDIA LTD.
November 28, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. BLACK DIAMOND BEVERAGE LTD
September 17, 2013
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, HALDIA Vs. LUMINO INDUSTRIES LTD.
November 27, 2013
COMMISSIONER OF CUS. (PREV.), KOLKATA Vs. SNEHANSGSHU GHOSH
March 13, 2013
COMMISSIONER OF CUSTOMS Vs. CESTAT
February 1, 2013
COMMISSIONER OF CUSTOMS Vs. LGW LTD
February 13, 2013
COMMISSIONER OF CUSTOMS (PREVENTIVE), KOLKATA Vs. BALAJI MULTIPLEX PVT. LTD.
May 10, 2013
COMMISSIONER OF CUSTOMS KOLKATA Vs. A N IMPEX
August 8, 2013
COMMISSIONER OF INCOME TAX Vs. NISHAN INDO COMMERCE LTD
December 2, 2013
COMMISSIONER OF INCOME TAX Vs. MD. JAKIR HOSSAIN MONDAL
April 4, 2013
COMMISSIONER OF INCOME TAX Vs. KAMAL KUMAR BANSAL
April 3, 2013
COMMISSIONER OF INCOME TAX Vs. CRESCENT EXPORT SYNDICATE
April 3, 2013
COMMISSIONER OF INCOME TAX Vs. HARBANSLAL MALHOTRA & SONS (P.)LTD.
April 5, 2013
COMMISSIONER OF INCOME TAX Vs. RKBK FISCAL SERVICES PVT LTD
February 19, 2013
COMMISSIONER OF INCOME TAX Vs. SMT. ARATI JANA
March 18, 2013
COMMISSIONER OF INCOME TAX Vs. MADAN TEATRES LTD
May 14, 2013
COMMISSIONER OF INCOME TAX Vs. J.J. LEASING AND HIRING LTD.
December 2, 2013
COMMISSIONER OF INCOME TAX Vs. MITRA LOGISTICS P. LTD.
March 25, 2013
COMMISSIONER OF INCOME TAX Vs. REI AGRO LTD.
December 23, 2013
COMMISSIONER OF INCOME TAX, CENTRALII Vs. R E I AGRO LTD
November 8, 2013
COMMISSIONER OF INCOME TAX, KOLKATA-II Vs. M/S. LILY EXPORTERS PVT. LTD.
October 8, 2013
COMMISSIONER OF INCOME TAX-III Vs. RAJARANI EXPORTS (P.)LTD
April 24, 2013
COMMISSIONER OF SERVICE TAX Vs. KARMACHAND THAPER
August 21, 2013
COMPANION TRADERS PVT. LTD Vs. KOLKATA MUNICIPAL CORPORATION
December 13, 2013
COMPETENT AUTHORITY & ADMINISTRATOR Vs. MANILAL JALAL
July 12, 2013
COMPTROLLER AND AUDITOR GENERAL OF INDIA Vs. RAM DEBABRATA GHOSH
February 14, 2013
CONCEPT VENTURES PRIVATE LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
October 3, 2013
CONTROLLER OF TELECOM STORES BSNL Vs. CHINTAHARAN HALDER
October 8, 2013
COOKE & KELVEY PROPERTIES PVT. LTD Vs. UNITED BANK OF INDIA
February 18, 2013
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. MANISH KUMAR SURANA
September 13, 2013
CREED ENGINEERS PVT LTD. Vs. EASTERN RALWAYS
July 1, 2013
D & I TAXCON SERVICES PVT. LTD Vs. STATE OF WEST BENGAL
July 26, 2013
D M KULKARNI @ DILIP M KULKARNI Vs. STATE OF WEST BENGAL
July 26, 2013
DAMODAR VALLEY CORPORATION Vs. GRAPHITE INDIA LTD
January 4, 2013
DASA Vs. AJAY KUMAR SINGH
November 27, 2013
DATRE CORPORATION LIMITED Vs. COMMISSIONER OF CUSTOMS
May 2, 2013
DAVID JAMES AND SONS LIMITED AND OTHERS Vs. J.J. EXPORTERS LIMITED
April 3, 2013
DAVID MANTOSH Vs. APOLLO GLENEAGLES HOSPITAL LTD
September 27, 2013
DAYAMAY MONDAL Vs. STATE OF WEST BENGAL
September 18, 2013
DEB NARAYAN HALDER Vs. ANUSHREE HALDER
November 21, 2013
DEBABRATA MONDAL Vs. STATE OF W B
February 7, 2013
DEBABRATA SAHA Vs. KALPANA
January 15, 2013
DEBAPRATIM NEOGI Vs. STATE OF WEST BENGAL
October 7, 2013
DEBASHIS BOSE Vs. S R P CONSTRUCTION PVT LTD
July 19, 2013
DEBASIS SUTRADHAR Vs. STATE OF WEST BENGAL
March 22, 2013
DEBDAS BANERJEE Vs. STATE OF WEST BENGAL
November 28, 2013
DEBDAS MAITY Vs. STATE OF WEST BENGAL
July 25, 2013
DEBDATTA MAILI Vs. STATE OF WEST BENGAL
August 7, 2013
DEBENDRA NATH NAYAK Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LTD
November 21, 2013
DEBIBRATA CHATTOPADHYAY Vs. JHARNA GHOSH
September 9, 2013
DEBIDAS MONDAL Vs. SHIB KANTA MONDAL
December 2, 2013
DEBLEENA GHOSH Vs. STATE OF WEST BENGAL
July 2, 2013
DEEPAK KUMAR SINGH Vs. STATE OF WEST BENGAL
April 16, 2013
DESHBANDHU ROY Vs. SUSAMA BANERJEE
September 25, 2013
DEVIS ISPAT LIMITED Vs. STATE BANK OF INDIA
April 26, 2013
DHAN DEVI Vs. ANDAMAN AND NICOBAR ADMINISTRATION
November 28, 2013
DHANANJOY SINGHA Vs. KALYANI SAMANTA
December 6, 2013
DHANLAXMI BANK LTD Vs. ADITYA BIRLA NUVO LTD
November 28, 2013
DHURJATI PRASAD DAS Vs. UNION OF INDIA
March 8, 2013
DHURJATI PROSAD DAS Vs. UNION OF INDIA
August 30, 2013
DIBYENDU ADHURJYA Vs. BIRENDRA MISHRA
August 26, 2013
DIBYENDU BISWAS Vs. STATE OF WEST BENGAL
March 22, 2013
DIBYENDU LALL SEAL Vs. ASISH SEAL
May 16, 2013
DIBYENDU MONDAL Vs. STATE OF WEST BENGAL
March 28, 2013
DILIP DUTTA Vs. AJAY KUMAR PAIN
April 4, 2013
DILIP DUTTA Vs. AJAY KUMAR PAIN
April 8, 2013
DILIP KR ROY Vs. PREETY SINGHA ROY
January 24, 2013
DILIP KUMAR GUPTA Vs. KARABI BASU
December 10, 2013
DILIP KUMAR MONDAL & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
January 4, 2013
DILIP KUMAR MUKHERJEE Vs. STATE OF WEST BENGAL
October 3, 2013
DILIP KUMAR PAL Vs. STATE OF WEST BENGAL
March 21, 2013
DILIP KUMAR PATIL Vs. STATE OF WEST BENGAL
July 1, 2013
DILIP KUMAR SINGH Vs. ARUN KUMAR SINHA
November 21, 2013
DILIP PRAMANIK Vs. STATE OF WEST BENGAL
January 9, 2013
DINESH KUMAR AGARWAL Vs. STATE OF WEST BENGAL
February 1, 2013
DINESH KUMAR GOYAL Vs. KOLKATA MUNICIPAL CORPORATION
November 6, 2013
DINESH PASWAN Vs. UNION OF INDIA
October 8, 2013
DINESH RANCHHODDAS KAPADIA Vs. MANOJ S KASLIWAL
June 11, 2013
DIOPHARMA Vs. RABINDRA NATH SADHUKHAN
September 26, 2013
DIPAK DHAR Vs. HARAN CHANDRA DHAR
October 9, 2013
DIPAK KUMAR DE Vs. WEST BENGAL UNIVERSITY OF ANIMAL & FISHERY SCIENCES
January 21, 2013
DIPAK KUMAR DEY Vs. MALA DEY
February 20, 2013
DIPAK KUMAR GHOSH Vs. THE CALCUTTA TRAMWAYS COMPANY (1978) LIMITED AND ORS.
January 15, 2013
DIPAK KUMAR ROY KARMAKAR Vs. STATE OF WEST BENGAL
September 23, 2013
DIPAK SAHA Vs. MA KREENG CONSTRUCTION PVT. LTD
April 4, 2013
DIPALI PAL Vs. UNITED INDIA INSURANCE CO LTD
November 27, 2013
DIPANKAR CHAKRABORTY Vs. STATE OF WEST BENGAL
April 17, 2013
DIPTISRI GHOSH Vs. STATE OF WEST BENGAL
January 4, 2013
DIRECTOR GENERAL EMPLOYEES STATE Vs. BHARATI BANERJEE
March 22, 2013
DIRECTOR OF INCOME TAX Vs. MAERSK LINE UK LTD.
August 16, 2013
DISPLAY SERVICE PROP CO OP PVT LTD Vs. STATE OF WEST BENGAL
December 5, 2013
DISTANT HORIZON ORCHARD PRIVATE LIMITED Vs. COMMISSIONER (APPEALS)
December 17, 2013
DISTRICT INSPECTOR OF SCHOOLS Vs. ABHIJIT BAIDYA
July 16, 2013
DR. ANTARLINA A. GAYEN Vs. THE STATE OF WEST BENGAL AND ORS.
April 25, 2013
DR. C. PALANIVELU Vs. STATE OF WEST BENGAL
December 4, 2013
DULALENDU CHATTERJEE Vs. MADHURI DUTTA
February 1, 2013
DUNLOP INDIA LIMITED Vs. E V MATHAI & SONS
January 31, 2013
DUNLOP INDIA LIMITED Vs. AMIYA KUMAR KUNDU AND CO.
January 31, 2013
DURGAPADA CHAKRABORTY Vs. BANKA BEHARI CHAKRABORTY
October 9, 2013
DURGAPUR PROJECT LTD. Vs. KUMARI PURNIMA BHUI
February 22, 2013
E P M LIMITED WORKMEN UNION Vs. STATE OF WEST BENGAL
June 21, 2013
E.S.I. CORPORATION Vs. M/S. MACHINE TOOLS (INDIA) LTD
December 3, 2013
EASTERN COALFIELDS LTD Vs. DILIP SINGH
March 7, 2013
EASTERN COALFIELDS LTD Vs. SWADHIN KUMAR BANERJEE
July 29, 2013
EDEN MEDIA PRIVATE LIMITED Vs. STATE OF WEST BENGAL
March 13, 2013
ELGIE ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
December 2, 2013
ELITE PRESS Vs. SIDDHARTH VINAY KUMAR KANTILAL SHAH
September 26, 2013
EMPLOYEES' PROVIDENT FUND ORGANISATION Vs. EMPLOYEES' PROVIDENT FUND APPELLATE TRIBUNAL
December 11, 2013
ENAMUL KHAN Vs. UNION OF INDIA
July 9, 2013
ESTERN COALFIELDS LIMITED Vs. RAKHI MONDAL
August 13, 2013
ETILATA KAIBARTA Vs. STATE OF WEST BENGAL
March 4, 2013
EXOTICA GLOBAL PVT. LTD. Vs. UNION OF INDIA
February 11, 2013
FALAKATA INDUSTRIES LTD. Vs. ESTATE OFFICER,NORTH FRONTIER RAILWAY
July 16, 2013
FALGUN EXPORT PVT. LTD. Vs. UNION OF INDIA
November 13, 2013
FAROJA BIBI Vs. SK MUSTAFA ALI
July 17, 2013
FATEMA BIBI Vs. ORIENTAL INSURANCE CO LTD
January 30, 2013
FEROZ KHANDEKAR ALIAS LALTU Vs. STATE OF WEST BENGAL
April 9, 2013
FERRAZZINI'S BAKERY Vs. AMITAVA MITTER
March 15, 2013
FIROZ AHMED Vs. UNION OF INDIA
August 26, 2013
FIROZA BEGUM Vs. STATE OF WEST BENGAL
February 7, 2013
FOOD CORPORATION OF INDIA Vs. RAM PARIKSHAN RAM
August 29, 2013
FOOD CORPORATION OF INDIA WORKERS' UNION. Vs. REGISTRAR OF TRADE UNIONS
July 12, 2013
FROST INTERNATIONAL LTD. Vs. COMMISSIONER OF SALES TAX
March 4, 2013
FUEL SOURCES INDIA PRIVATE LIMITED Vs. PAREKH ALUMINEX LIMITED
November 29, 2013
G & S CONSTRUCTION Vs. STATE OF WEST BENGAL
November 25, 2013
G SATYANARAYANA Vs. STATE
April 8, 2013
G.S.FERTILIZERS PRIVATE LIMITED Vs. DURGAPUR STEELS LIMITED
December 5, 2013
GADAI CHAND DEY Vs. STATE OF WEST BENGAL
November 26, 2013
GANESH COMMERCIAL COMPANY LIMITED Vs. ARUN KUMAR MOHATA
August 16, 2013
GANESH MONDAL Vs. STATE OF WEST BENGAL
March 5, 2013
GAUTAM KUNDU Vs. NAZUL ISLAM
October 8, 2013
GAUTAM PATTANAYAK Vs. STATE OF WEST BENGAL
May 6, 2013
GAYA PRASAD CHHEDILAL Vs. STATE OF WEST BENGAL
February 18, 2013
GAYATRI DAS Vs. STATE OF WEST BENGAL
April 10, 2013
GBM MANUFACTURING PVT LTD Vs. INDIAN OVERSEAS BANK
July 1, 2013
GE INDIA INDUSTRIAL P. LTD. Vs. VENUS CONTROLS AND SWITCHGEAR P. LTD.
June 26, 2013
GENERAL OFFICER COMMANDING HEAD QTRS BENGAL AREA Vs. STATE OF WEST BENGAL
July 2, 2013
GHAZANFAR ALI KHAN Vs. AMJADIA FOOD PRODUCTS (P) LTD
November 26, 2013
GIRISH JAISWAL Vs. STATE
April 1, 2013
GITA NASKAR Vs. THE STATE OF WEST BENGAL AND ORS.
September 10, 2013
GITA RANI KHANRA Vs. CHIEF INFORMATION COMMISSIONER
June 13, 2013
GLOSTER LIMITED Vs. STATE OF WEST BENGAL
July 24, 2013
GOBINDA MURMU Vs. STATE OF WEST BENGAL
October 9, 2013
GOLAM HUSSAIN Vs. RAJESH SAHA
July 16, 2013
GOPAL CHAKRABORTY Vs. SK RAFIQUE RAHAMAN
September 25, 2013
GOPAL CHANDRA MONDAL Vs. STATE OF WEST BENGAL
July 1, 2013
GOPAL DAS Vs. AJOY MUKHERJEE
September 26, 2013
GOPAL PAL Vs. STATE OF WEST BENGAL
February 22, 2013
GOPAL PAL Vs. STATE OF WEST BENGAL
April 22, 2013
GOPI DAS MIMANI Vs. VANDANA REAL ESTATES (P) LTD
April 18, 2013
GOUR CHANDRA DUTTA Vs. STATE OF WEST BENGAL
November 25, 2013
GOUR CHANDRA MONDAL Vs. STATE OF WEST BENGAL
January 7, 2013
GOUR KANTI SAMANTA Vs. STATE OF WEST BENGAL
March 22, 2013
GOURANGA CHATTERJEE Vs. STATE OF WEST BENGAL
July 8, 2013
GOURANGA HALDAR Vs. STATE OF WEST BENGAL
June 28, 2013
GOURI SANKAR ROY Vs. SOUTH BENGAL STATE TRANSPORT CORPORATION
October 9, 2013
GOUTAM GHOSH Vs. RAJESH BOSE
September 11, 2013
GOVERNING BODY OF EASTERN DOOARS B-ED TRAINING COLLEGE Vs. UNIVERSITY OF NORTH BENGAL
June 28, 2013
GOVIND PRASAD Vs. STATE OF WEST BENGAL
December 4, 2013
GREEN DISTRIBUTORS Vs. U.P. SEEDS & TARAI DEVELOPMENT CORPORATION LTD
July 17, 2013
GREWAL ASSOCIATES PVT. LTD. Vs. SHREE BALAJI COAL TRADERS LTD.
September 16, 2013
GUJARAT NRE COKE LTD Vs. GREGARIOUS ESTATES INCORPORATED
January 22, 2013
GURU CHARAN GHOSH Vs. STATE OF WEST BENGAL
January 8, 2013
GURUCHARAN KHASPURI Vs. STATE OF BENGAL
May 6, 2013
GURUNANAK INSTITUTE OF DENTAL SCIENCES & RESEARCH Vs. UNION OF INDIA
February 22, 2013
GYANENDRA SUNAR Vs. STATE OF WEST BENGAL
February 8, 2013
H.D.F.C BANK LTD Vs. CHITRA GUPTA
December 12, 2013
HABIB MUSTAFA AHMED Vs. NARCOTIC CONTROL BUREAU
February 13, 2013
HABU MAHARA Vs. STATE OF WEST BENGAL
May 15, 2013
HALESHWAR MAHATO Vs. STATE OF WEST BENGAL
July 9, 2013
HALESHWAR MAHATO Vs. STATE OF WEST BENGAL
July 7, 2013
HANJIN SHIPPING CO. LTD Vs. A.TOSH & SONS(I) LTD
September 13, 2013
HARADHAN BAGDI Vs. STATE OF WEST BENGAL
September 18, 2013
HARADHAN MALIK Vs. BISWANATH MALIK
September 26, 2013
HARAN CHANDRA DAS Vs. TAPAN JYOTI GUHA
September 19, 2013
HARANATH PODDER Vs. THE STATE OF WEST BENGAL AND ORS.
January 15, 2013
HAREKRISHNA MAITY Vs. DIPAK NARAYAN DUTTA
September 4, 2013
HAREN MONDAL Vs. STATE OF WEST BENGAL
November 20, 2013
HARI PATRA Vs. STATE OF WEST BENGAL
January 7, 2013
HARI PRAKASH GUPTA Vs. RAJARAM SHAW
November 29, 2013
HARI SANKAR DAS Vs. INDIAN OIL CORPORATION
February 25, 2013
HAZARILAL SHAW Vs. SUBAL CHANDRA GHOSH
September 4, 2013
HDFC BANK LIMITED Vs. RANJIT KUMAR SAHA
September 25, 2013
HEMANTA MONDAL Vs. GANESH CHANDRA NASKAR
August 1, 2013
HERITAGE INSURANCE BROKERS PVT. LTD Vs. INSURANCE REGULATORY AND DEVLOPMENT AUTHORITY
February 14, 2013
HEWLETT PACKARD INDIA SALES PVT LTD Vs. JALAN INFOTECH (P) LTD
July 18, 2013
HIMADRI ROY Vs. CONTAI CO-OPERATIVE BANK LTD
November 8, 2013
HIMALAYA OPTICO Vs. STATE OF WEST BANGAL
January 16, 2013
HIMANGSHU DEY Vs. NATIONAL INSURANCE COMPANY LTD
January 18, 2013
HIMANGSHU SHEKHAR BANERJEE Vs. STATE OF WEST BENGAL
December 11, 2013
HINDUSTAN COPPER LIMITED Vs. DINABANDHU SATAPATHY
October 8, 2013
HINDUSTAN UNILEVER LTD. Vs. RECKITT BENCKISER (INDIA) LTD.
September 23, 2013
HINDUSTHAN ARCHITECTS PVT. LTD Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY
November 26, 2013
HINDUSTHAN CHARITY TRUST Vs. REGIONAL PROVIDENT FUND COMMISSIONER 2 EMPLOYEES PROVIDENT FUND ORGANIZATION
July 8, 2013
HINDUSTHAN NATIONAL GLASS & INDUSTRIES LTD Vs. RESERVE BANK OF INDIA
July 1, 2013
HIRALAL @ HIRANAND Vs. COMMISSIONER OF CUSTOMS
September 19, 2013
HIRALAL SHAW Vs. BHARATI MANNA
December 13, 2013
HOOGHLY RIVER BRIDGE COMMISSIONER Vs. MEP INFRASTRUCTURE DEVELOPMENT PVT LTD
April 12, 2013
HOOGHLY RIVER BRIDGE COMMISSIONER & ORS. Vs. M/S. MEP INFRASTRUCTURE DEVELOPMENT PVT. LTD. AND ORS.
April 16, 2013
HOPNA SOREN Vs. STATE OF WEST BENGAL
December 3, 2013
HOUSING & URBAN DEVELOPMENT CORPORATION LTD Vs. ROCHITA TOWERS & ESTATES PVT. LTD
October 7, 2013
HOWRAH ZILA REGULATED MARKET COMMITTEE Vs. SAJ FOOD PRODUCT LIMITED
August 6, 2013
HSB EDUCATION TRUST Vs. UNION OF INDIA
March 8, 2013
HULLER SCREENS MANUFACTURING CO. Vs. COMMR. OF C. EX., KOLKATA-I
January 31, 2013
HUMAYAN PROPERTIES LTD Vs. BHARATI AIRTEL LTD
January 14, 2013
HUMAYUN MIA Vs. STATE OF WEST BENGAL
February 22, 2013
HUSNA BANO Vs. MUNNI BANO
February 12, 2013
HUSSAIN IMMAM Vs. HOWRAH MUNICIPAL CORPORATION
January 10, 2013
ICICI BANK LTD Vs. DUNLOP INDIA LTD
May 2, 2013
IN MATTER OF SHIRSENDU GHOSH Vs. STATE OF WEST BENGAL & OTHERS
August 14, 2013
IN RE BEE PEE JAY FINANCE LIMITED Vs. STATE
February 28, 2013
IN RE. SUSHIL KUMAR BEHATI Vs. STATE
January 28, 2013
IN RE: ANANDA GOPAL DHAR & ORS. Vs. STATE
September 6, 2013
IN RE: B.C. SEN INTERNATIONAL LTD. Vs. STATE
June 25, 2013
IN RE: BHOLANATH MEHROTRA Vs. STATE
August 30, 2013
IN RE: DURGAPUR STEELS LTD Vs. STATE
July 26, 2013
IN RE: HERITAGE HOUSING FINANCE LTD. Vs. STATE
July 8, 2013
IN RE: LARSEN & TOURBO LTD. Vs. STATE
May 2, 2013
IN RE: RATNAKAR BANDYAPADHYAY Vs. STATE
September 6, 2013
IN RE: SHAMBHU NATH CHAKRABORTY Vs. STATE
September 4, 2013
IN RE: SHIBARAM MAHATO Vs. STATE
March 7, 2013
IN RE: SHIBARAM MAHATO Vs. STATE
February 7, 2013
IN RE: SOVANLAL CHANGDER Vs. STATE
February 11, 2013
IN RE: SUBODH BARMAN Vs. STATE
February 12, 2013
IN RE: SUNIL KUMAR MANNA Vs. STATE
April 26, 2013
IN RE: SUSHIL SARKAR Vs. STATE
July 22, 2013
IN THE GOODS OF BHOLA NATH MEHROTRA Vs. STATE
August 30, 2013
IN THE MATTER Vs. SUNIL KUMAR MANNA
April 26, 2013
IN THE MATTER OF Vs. LMJ INTERNATIONAL LTD
February 5, 2013
IN THE MATTER OF : DHRUBA RAKSHIT Vs. STATE
January 9, 2013
IN THE MATTER OF : SAHALAM MIA & ANR. Vs. STATE
January 17, 2013
IN THE MATTER OF : SOMNATH BANERJEE Vs. STATE
January 7, 2013
IN THE MATTER OF AJIJ MOLLA AND ORS. Vs. STATE
January 14, 2013
IN THE MATTER OF MMTC LTD. Vs. STATE
March 6, 2013
IN THE MATTER OF SREEJAYA BHATTACHARJEE Vs. SHREEJAYA TEA AND INDUSTRIES PVT LTD
February 22, 2013
IN THE MATTER OF SST MEDIA PRIVATE LIMITED Vs. OFFICIAL LIQUIDATOR
May 14, 2013
IN THE MATTER OF: CHANDRA MOHAN SAREN Vs. STATE OF WEST BENGAL AND ORS.
January 22, 2013
IN THE MATTER OF: GOUR MOHAN BOSE Vs. TRIPTI GHOSH
September 9, 2013
INDEPENDENT JOURNALIST SOCIETY Vs. STATE OF WEST BENGAL
November 28, 2013
INDIA JUTE AND INDUSTRIES LIMITED Vs. MACKINNON MACKENZIE AND COMPANY LIMITED
July 1, 2013
INDIA JUTE AND INDUSTRIES LTD Vs. MACKINNON MACKENZIE
July 3, 2013
INDIA MERCANTILE AGENCY Vs. C.C. (AIRPORT & ADMINISTRATION)
January 4, 2013
INDIAN DRUG MANUFACTURERS ASSOCIATION Vs. STATE OF WEST BENGAL
September 27, 2013
INDIAN IRON & STEEL CO. LTD Vs. J. G. ENGINERS PVT.LTD
January 3, 2013
INDIAN JUTE MILLS ASSOCIATION Vs. UNION OF INDIA
August 8, 2013
INDIAN NATIONAL MINE WORKERS FEDERATION Vs. LIFE INSURANCE CORPORATION OF INDIA.
November 7, 2013
INDIAN OIL CORPORATION LIMITED Vs. UNION OF INDIA
January 30, 2013
INDIAN OIL CORPORATION LIMITED Vs. PRESIDING OFFICER
October 8, 2013
INDIRA CHUNDER Vs. LAXMI CHARAN LAW
September 26, 2013
INDRAJIT BANERJEE Vs. COMMISSIONER OF WEALTH TAX
September 30, 2013
INDUMATI MAITY & ANR. Vs. PRIYABRATA MAITY & ANR.
July 31, 2013
INSAN HOSSAIN Vs. STATE OF WEST BENGAL
June 28, 2013
INSPIRE EDUCATIONAL SERVICES (P.) LTD. Vs. TRIUMPHANT INSTITUTE OF MANAGEMENT EDUCATION (P.) LTD.
June 5, 2013
INTER ISLAND SEAMEN'S UNION Vs. LIEUTENANT GOVERNOR
February 8, 2013
ISHWAR DEALERS PVT. LTD. Vs. MUNICIPAL COMMISSIONER
June 20, 2013
ISWAR CHANDRA JANA Vs. STATE OF WEST BENGAL
January 4, 2013
ITC LIMITED Vs. GODFREY PHILLIPS INDIA LTD
November 26, 2013
J.J. EXPORTERS LIMITED Vs. DAVID JAMES AND SONS LIMITED
April 3, 2013
JADAB CHANDRA MONDAL Vs. STATE OF WEST BENGAL
February 14, 2013
JADABENDRA NARAYAN CHOUDHURY Vs. SHITANSHU KUMAR CHOUDHURY @ SUBHENDRA CHOUDHURY
January 11, 2013
JAGADISH SINGH Vs. SANTOSH IYER
August 20, 2013
JAGANNATH BAGDI Vs. STATE OF WEST BENGAL
February 21, 2013
JAGANNATH MONDAL Vs. STATE OF WEST BENGAL
February 6, 2013
JAGANNATH SAHA Vs. STATE OF WEST BENGAL
January 8, 2013
JAGAT PATI MATHUR Vs. STATE OF WEST BENGAL
June 11, 2013
JAGAT SARKAR Vs. STATE OF WEST BENGAL
December 24, 2013
JAGDISH KUMAR KHEMKA Vs. MADAN MOHAN GOSWAMI
September 5, 2013
JAHAR LALL PAUL Vs. ASIT KUMAR PAL
December 12, 2013
JAHARLAL MAITY Vs. SAMAR NATH GIRI
February 1, 2013
JAHARLAL ROY Vs. SATYABALA PANJA
September 9, 2013
JAICHANDLAL ASHOK KUMAR & CO. PRIVATE LIMITED Vs. DEEPAK JAIL NAWAB YOSSUF
April 17, 2013
JAICHANDLAL ASHOK KUMAR & CO.PRIVATE LIMITED Vs. DEEPAK JAIL NAWAB YOSSUF
April 11, 2013
JAICHANDLAL ASHOK KUMAR AND CO. PVT. LTD. Vs. NAWAB YOSSEF
August 22, 2013
JAISWAL IMPORT CARGO SERVICES LTD. Vs. C.C.
September 30, 2013
JALAN CARBON CHEMICALS LIMITED Vs. PASSPORT BRAND CLOTHING COMPANY PRIVATE LIMITED
December 24, 2013
JARINA BIBI @ KAJAL Vs. STATE OF WEST BENGAL
January 24, 2013
JAVED AKHTAR Vs. DIBYENDU SEKHOR LAHIRI
February 21, 2013
JAY PROKASH GHOSH Vs. STATE OF WEST BENGAL
March 1, 2013
JAY SHREE TEA & INDUSTRIES LIMITED Vs. GENERAL MAGNETS LIMITED
November 29, 2013
JAYA KARMAKAR ALIAS JAHIDA HOSSAIN Vs. AJMAL HOSSAIN
March 21, 2013
JAYANTA CHATTERJEE Vs. UNION OF INDIA
December 4, 2013
JAYANTI BASAK Vs. STATE OF WEST BENGAL
July 19, 2013
JAYANTI ROY CHAKRABORTY Vs. STATE OF WEST BENGAL
February 4, 2013
JAYASRI DAS Vs. SOMNATH DAS
April 10, 2013
JAYASRI GHOSH Vs. STATE OF WEST BENGAL
October 9, 2013
JENSON NICHOLSON(INDIA)LTD Vs. STATE
April 1, 2013
JHALDA SATYABHAMA VIDYAPITH Vs. STATE OF WEST BENGAL
June 28, 2013
JHARIPADA KARMAKAR Vs. YUDHISTHIR BOSE
February 12, 2013
JHARNA MONDAL Vs. STATE OF WEST BENGAL
January 22, 2013
JHARU CHARAN SAMANTA @ PARFULLA SAMANTA Vs. UNION OF INDIA
December 23, 2013
JHUMA PAL Vs. SANKARI PAL
November 7, 2013
JOGEN CHOWDHURY Vs. STATE OF WEST BENGAL
August 21, 2013
JOGEN CHOWDHURY AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
August 22, 2013
JOGESWAR BHATTACHARYA & ANR. Vs. THE BHATPARA MUNICIPALITY & ORS.
January 17, 2013
JOHAR ALI Vs. STATE OF WEST BENGAL
March 5, 2013
JOY CHAND PARAMANIK Vs. STATE OF WEST BENGAL
March 15, 2013
JOY KRISHNA MURMU Vs. STATE OF WEST BENGAL
February 26, 2013
JUDICIAL EMPLOYEES ASSOCIATION Vs. Y.M.PANDEY
August 6, 2013
JYOSTNA RANI SARKAR Vs. KEYA MAJUMDAR ALIAS MITHU MAJUMDAR
October 8, 2013
JYOTSNA MONDAL Vs. BHIM CHANDRA MONDAL
January 22, 2013
JYOTSNA PATTANAYAK Vs. STATE OF WEST BENGAL AND ORS.
July 22, 2013
K. C. NATH & CO. Vs. ANANDA MOHAN BOSE
February 5, 2013
K.A. KARTHIKEYAN Vs. UNION OF INDIA
July 15, 2013
K.R. CHATTERJEE Vs. STATE OF WEST BENGAL
January 27, 2013
KABARI PVT. LTD Vs. SHRIMATI ILA BASU
October 9, 2013
KABIA BEGUM Vs. NATIONAL INSURANCE COMPANY LTD.
April 1, 2013
KABIR LAHIRI Vs. COMMISSIONER, HOWRAH MUNICIPAL CORPORATION
November 18, 2013
KALIPADA MANNA Vs. STATE OF WEST BENGAL
March 15, 2013
KALIPADA SARDAR Vs. STATE OF WEST BENGAL
August 23, 2013
KALPANA MAITY Vs. TARAK NATH MONDAL
December 18, 2013
KALPANA MAJUMDER Vs. PACKARD EXPORTS PVT. LTD.
April 19, 2013
KALPANA MONDAL Vs. SHYAMALI MONDAL
March 19, 2013
KALPANA TALUKDAR Vs. ASHOK SARKAR @ GOLAK SARKAR
August 8, 2013
KALPATARU BAR Vs. STATE OF WEST BENGAL
August 8, 2013
KALYAN GHOSH Vs. STATE OF WEST BENGAL
April 30, 2013
KALYAN KUMAR BOSE Vs. STATE
April 4, 2013
KALYAN KUMAR GHOSH Vs. STATE
July 30, 2013
KALYAN SARKAR Vs. STATE OF WEST BENGAL
July 12, 2013
KALYANI DAS Vs. ORIENTAL INSURANCE COMPANY LTD
May 14, 2013
KALYANI MUKHERJEE Vs. STATE OF WEST BENGAL
July 8, 2013
KAMAL KANTI PYNE Vs. THE CALCUTTA TRAMWAYS COMPANY (1978) LIMITED AND ORS.
January 15, 2013
KAMAL NASKAR Vs. STATE OF WEST BENGAL
September 18, 2013
KAMALA BALA BALA Vs. BASUDEB KHANRA
January 29, 2013
KAMALA BANERJEE Vs. UNION OF INDIA
July 5, 2013
KAMALA S. Vs. VIDHYADHARAN M.J.
March 20, 2013
KAMALA TRANSPORT Vs. STATE OF WEST BENGAL
January 7, 2013
KAMALAKSHI GHOSH Vs. STATE OF WEST BENGAL
July 30, 2013
KAMINI KAPOOR Vs. PUNJAB NATIONAL BANK
April 23, 2013
KANAILAL ROY CHOWDHURY Vs. STATE OF WEST BENGAL
March 19, 2013
KANAK PROJECTS LIMITED Vs. OIL AND NATURAL GAS CORPORATION LTD
December 24, 2013
KANGALI DEYASHI Vs. KANAI LAL CHARI
August 14, 2013
KANGUJAM RAVI KUMAR SINGH Vs. UNION OF INDIA
December 24, 2013
KANIKA BISWAS Vs. STATE OF WEST BENGAL
September 24, 2013
KANIKA MONDAL Vs. STATE OF WEST BENGAL
March 12, 2013
KANIKA MONDAL Vs. STATE OF WEST BENGAL
March 20, 2013
KANORIA CHEMICALS AND INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
April 10, 2013
KARTICK CHANDRA GHOSH Vs. UNION OF INDIA
November 18, 2013
KARTICK CHANDRA NAHA Vs. AKHIL BANDHU GHOSH
January 9, 2013
KARTICK CHANDRA PAL Vs. MANTU CHANDRA GHOSH
November 22, 2013
KARUNA SAPKOTA Vs. UNIVERSITY OF NORTH BENGAL
April 22, 2013
KASHI NATH NIYOGI Vs. STATE OF WEST BENGAL
December 24, 2013
KASHINATH BARH Vs. NATIONAL INSURANCE CO LTD
December 17, 2013
KASHINATH DAS Vs. STATE OF WEST BENGAL
January 22, 2013
KAUSHIK GHOSE Vs. REBA DAS
November 8, 2013
KAYAN CONTAINER (P) LTD. @ KAYAN UDYOG LTD. Vs. OFFICIAL LIQUIDATOR, HIGH COURT
March 5, 2013
KEDAR NATH DAS Vs. STATE OF WEST BENGAL
January 7, 2013
KEDAR NATH YADAV Vs. STATE OF WEST BENGAL
July 11, 2013
KESHAB CHANDRA DHARA Vs. STATE OF WEST BENGAL
February 14, 2013
KESHAV PRASAD GUPTA Vs. SHYAM SUNDAR AGARWALA
June 27, 2013
KESORAM INDUSTRIES LTD Vs. STATE OF WEST BENGAL
August 5, 2013
KEYA KAR Vs. STATE OF WEST BENGAL
March 26, 2013
KEYUR J SHAH Vs. STATE OF WEST BENGAL
November 21, 2013
KHAGENDRA NATH CHAKRABORTY Vs. RABINDRA NATH GHOSH
November 18, 2013
KHAGENDRANATH SEN Vs. STATE OF WEST BENGAL AND ORS.
April 26, 2013
KHAIRUL AMIR Vs. STATE OF WEST BENGAL
January 22, 2013
KHARAG SINGH Vs. RAMDAS BANSAL
March 18, 2013
KHARAGPUR TRIBAL B.ED. TRAINING COLLEGE Vs. VIDYASAGAR UNIVERSITY
March 14, 2013
KISHORI LAL AGARWAL Vs. ALLIANCE ENGINEERS (P.) LTD.
August 12, 2013
KISHORI MOHAN CHAKRABORTY Vs. COAL INDIA LTD
April 19, 2013
KOHINOOR KHATUN Vs. STATE OF WEST BENGAL
December 24, 2013
KOLKATA IMPROVEMENT TRUST Vs. SARDARMULL KANKARIA
November 19, 2013
KOLKATA MUNICIPAL CORPORATION Vs. KESHOV PRASAD SHAW
December 23, 2013
KOLKATA MUNICIPAL CORPORATION Vs. SAMBHOO NATH DUTTA
December 17, 2013
KOLKATA MUNICIPAL CORPORATION Vs. TANIKA ROY
December 12, 2013
KOTAK MAHINDRA BANK LTD Vs. EASTERN SPINING MILLS & INDUSTRIES LTD
February 13, 2013
KRIPA NATH GANGULY Vs. STATE OF WEST BENGAL
July 24, 2013
KRISHNA DAS Vs. STATE OF WEST BENGAL
March 18, 2013
KRISHNA KANT MAJI Vs. STATE
July 25, 2013
KRISHNA KANTA MAJHI Vs. STATE OF WEST BENGAL
August 14, 2013
KRISHNA MANDAL Vs. STATE OF WEST BENGAL
December 4, 2013
KRISHNA SARKAR Vs. ASHOK KUMAR SARKAR
October 9, 2013
KRISHNA SARKAR Vs. ASHOK KUMAR SARKAR
October 10, 2013
KRISHNA TIMBERS PVT. LTD. Vs. UNION OF INDIA
January 28, 2013
KRISHNAPADA DUTTA Vs. STATE OF WEST BENGAL
August 2, 2013
KRISHNAPADA MANDAL Vs. ARUP KUMAR SINHA
December 9, 2013
KRISHNAPADA MURMU Vs. STATE OF WEST BENGAL
January 7, 2013
KRR NAIR Vs. UNION OF INDIA
March 22, 2013
KULTALI FOOD MARKETING PVT LTD. Vs. STATE OF WEST BENGAL
August 14, 2013
KUMAR AMARENDRA SINGH Vs. UNION OF INDIA
January 7, 2013
KUMAR AMRENDRA SINGH Vs. UNION OF INDIA
October 9, 2013
KUMAR BROTHERS Vs. SHRIMATI SUSHMA BERLIA
November 7, 2013
KUMAR EXPORTS Vs. SHARMA CARPETS
March 22, 2013
KUMAR MUSADDI Vs. STATE
February 8, 2013
KUMAR NARENDRA Vs. COAL INDIA LIMITED
September 10, 2013
KUMARI SHANTI MUDI Vs. COAL INDIA LIMITED
October 9, 2013
LALAN PASWAN Vs. UNION OF INDIA
June 6, 2013
LALAN SEIKH Vs. STATE OF WEST BENGAL
June 7, 2013
LAMINATED PRODUCTS INDIA Vs. STATE
January 28, 2013
LATIKA SAHU Vs. STATE OF WEST BENGAL
February 1, 2013
LAXMIKANTA DEB SARMA Vs. STATE OF WEST BENGAL
February 26, 2013
LEGJIN TSHERING Vs. RINCHEN CHAPKHANWALLA
September 27, 2013
LIGUSRI JEOQUIM MENEZES Vs. SHRIRAM INSIGHT SHARE BROKERS LTD
August 21, 2013
LOKNATH HANSDA Vs. STATE OF WEST BENGAL
June 27, 2013
LOLIT KARATI Vs. MENOKARANI DOGRA
April 18, 2013
LT. GOVERNOR, A & N ISLANDS Vs. ANDAMAN PLANTATIONS & DEVELOPMENT CORPORATION PVT. LTD
March 4, 2013
LUMNO INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 3, 2013
LUTFAR PATOWARY Vs. STATE OF WEST BENGAL
October 7, 2013
M K ENTERPRISES Vs. STATE OF WEST BENGAL
July 30, 2013
M S OUTOTEC LTD Vs. DIRECTOR OF INCOME TAX
February 11, 2013
M.D ENTERPRISE Vs. M/S WHIRLPOOL OF INDIA LTD
August 2, 2013
M.JOHN Vs. LIEUTENANT GOVERNOR
February 4, 2013
M.R.SELVAM Vs. ANDAMAN & NICOBAR ADMINISTRATION
November 28, 2013
M/S AUROMA COKE LTD Vs. COAL INDIA LTD
July 24, 2013
M/S. DR. P.B'S HEALTH & GLOW CLINIC LTD Vs. ORIENTAL BANK OF COMMERCE
December 12, 2013
M/S. DURGAPUR CHEMICAL LTD. Vs. CHANDAN MONDAL
July 29, 2013
M/S. JAIDKA MOTOR CO. LTD. AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
April 25, 2013
M/S. KUNDU ENTERPRISES Vs. STATE OF WEST BENGAL
July 5, 2013
M/S. N.M.DASSI & COMPANY Vs. KALIDAS BASAK
September 25, 2013
M/S. ROSE VALLEY REAL ESTATE & CONSTRUCTION LTD Vs. UNION OF INDIA
July 23, 2013
M/S. VINDHYA PROJECTS PVT. LTD. Vs. ALOK KUMAR BASU
July 27, 2013
MA KREENG CONSTRUCTION PVT. LTD Vs. DIPAK SAHA
April 4, 2013
MAA VAISHNO DEVLOPER Vs. STATE OF WEST BENGAL
November 22, 2013
MABUD MONDAL Vs. STATE OF WEST BENGAL
January 24, 2013
MADANLAL AGARWALA @ MANDANLAL AGARWAL Vs. STATE OF WEST BENGAL
October 3, 2013
MADHAB CHANDRA NEOGI Vs. STATE OF WEST BENGAL AND OTHERS
May 10, 2013
MADHAB KUMAR BANDHOPADHYAY Vs. STATE CHIEF INFORMATION COMMISSIONER ETC.
January 3, 2013
MADHAB MILAN GHOSH Vs. STATE OF WEST BENGAL
August 14, 2013
MADHABI DAS Vs. BISHNUPADA NASKAR
November 25, 2013
MADHURI ROY Vs. STATE OF WEST BENGAL
March 15, 2013
MADHUSUDAN MANNA Vs. SANDHYA DEY
September 17, 2013
MAGMA FINCORP LIMITED Vs. ASSISTANT DIRECTOR, DIRECTOR GENERAL OF CENTRAL EXCISE INTELLIGENCE
August 8, 2013
MAGMA FINCORP LTD Vs. ASSISTANT DIRECTOR DGCEI KOCHI
September 20, 2013
MAHAK VYAPAAR PVT. LTD. Vs. REGISTRAR OF COMPANIES, MINISTRY OF CORPROATE AFFAIRS
June 19, 2013
MAHAMMAD ISA Vs. JOHORA KHATOON
March 21, 2013
MAHARANI SANTRA Vs. STATE
March 21, 2013
MAHASIN ALI @ BANGRU Vs. THE STATE OF WEST BENGAL
July 8, 2013
MAHBUB RAHAMAN Vs. STATE OF WEST BENGAL
March 7, 2013
MAHESH TULSHIAN Vs. RAJENDRA KUMAR BANKA
April 23, 2013
MAHESHWARI ISPAT LIMITED Vs. TATA CAPITAL FINANCIAL SERVICES LIMITED
March 13, 2013
MAHESHWARY ISPAT LTD Vs. CENTRAL BANK OF INDIA
August 6, 2013
MAHESHWARY ISPAT LTD. Vs. STATE BANK OF PATIALA
October 3, 2013
MAHFUZ AMED MOLLAH Vs. STATE OF WEST BENGAL
September 18, 2013
MAKHAN CHANDRA DAS Vs. PARIMAL CHANDRA DAS
March 1, 2013
MALATI GAIN Vs. STATE OF WEST BENGAL
April 17, 2013
MALINA BHATTACHARYYA Vs. SABITRI BHATTACHARJEE
April 9, 2013
MAMTA MAHATO Vs. STATE OF WEST BENGAL
April 11, 2013
MAMTAZ BIBI Vs. STATE OF WEST BENGAL
April 2, 2013
MANAGER, DULICHAND FINANCE & LEASING LTD Vs. SUBRATA ROY
January 8, 2013
MANAGING COMMITTEE OF DUBA KHOKSAN BAIRDANGI K R HIGH SCHOOL Vs. STATE OF WEST BENGAL
September 27, 2013
MANGAL MAJHI Vs. COAL INDIA LIMITED AND ORS.
July 29, 2013
MANGALAM EDUCATIONAL SOCIETY Vs. M/S. SHIB SHAKTI ENTERPRISE
November 26, 2013
MANIK PAUL Vs. COAL INDIA LIMITED
June 6, 2013
MANIK RUIDAS (IN JAIL) Vs. THE STATE OF WEST BENGAL
April 17, 2013
MANIMALA GHOSH Vs. STATE OF WEST BENGAL
February 8, 2013
MANIRUL ISLAM Vs. STATE OF WEST BENGAL
December 24, 2013
MANISH KUMAR Vs. MANISH SHARMA
February 22, 2013
MANJEET GABA Vs. STATE OF WEST BENGAL
September 27, 2013
MANJU BIKASH BASU & ORS. Vs. THE STATE OF WEST BENGAL & ANR.
November 29, 2013
MANJUSREE DAS Vs. BARUNA MUKHERJEE
August 8, 2013
MANOJ DAS Vs. STATE OF WEST BENGAL
March 7, 2013
MANOJ MALAVIYA Vs. UNION OF INDIA
February 18, 2013
MANOJ NATHNI Vs. REKHA NATHNI
July 24, 2013
MARAN CHANDRA SHIL Vs. STATE OF WEST BENGAL
September 3, 2013
MASCHARAK COMMERCIAL P LTD Vs. BENGAL FODDER MILLS PRIVATE LIMITED
April 3, 2013
MASIH JABU KHALKU Vs. UNION OF INDIA
August 13, 2013
MASTER SAIRAAJ SARKAR Vs. UNION OF INDIA
May 7, 2013
MASTER STORES Vs. RAMCHANDRA PAROLIA
August 22, 2013
MATI SHAW ALIAS MATILAL SHAW Vs. MOHAN SHAW
July 4, 2013
MAYA GHOSH Vs. STATE OF WEST BENGAL
February 5, 2013
MAYA MAJEE Vs. STATE OF WEST BENGAL
March 1, 2013
MAYA PARSHI Vs. MONOROMA PATRA
March 21, 2013
MD AKBAR ALI Vs. MAIMUM NESHA
March 19, 2013
MD JAKARIA MONDAL Vs. MUSSMAT HUSNEARA BIBI
December 11, 2013
MD RAJU Vs. MD SALIM
March 3, 2013
MD ROUF ALI Vs. UNION OF INDIA
September 11, 2013
MD. ABDUL @ BAPI Vs. STATE OF WEST BENGAL
November 26, 2013
MD. IMDADUL HOQUE Vs. STATE OF WEST BENGAL
June 27, 2013
MD. KALLU Vs. STATE OF WEST BENGAL
December 17, 2013
MD. MAHASIN AND ANR. Vs. SPL. L.A. OFFICER BIRBHUM AND ORS.
November 19, 2013
MD. MASUM ALI Vs. MD. SAYEED
January 28, 2013
MD. MUSTAFA Vs. KOLKATA PORT TRUST
October 8, 2013
MD. NADIM Vs. STATE
January 4, 2013
MD. RABIUL HAQUE Vs. UNION OF INDIA
January 31, 2013
MD. RAFIQUE KHAN Vs. STATE OF WEST BENGAL
June 19, 2013
MD. RASHID @ BARIWALA Vs. STATE OF WEST BENGAL
April 2, 2013
MD. SABIR ALIAS MD. SABIR AHMED Vs. UCO BANK
December 20, 2013
MD. SAHID @ KATTA SAHID Vs. STATE OF WEST BENGAL
December 3, 2013
MD. USMAN Vs. COAL INDIA LIMITED
June 18, 2013
MD.KUDDUS Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
June 28, 2013
MECHANO PAPER MACHINES LIMITED Vs. ALLAHABAD BANK
November 22, 2013
MEDICAL COUNCIL OF INDIA Vs. SUKARNA MUKHERJEE
July 18, 2013
MEGHNATH NASKAR Vs. STATE OF WEST BENGAL
June 24, 2013
MEGHU MAHATO Vs. STATE OF WEST BENGAL
April 18, 2013
MEMBER SECRETARY, CENTRAL SILK BOARD Vs. SWAPAN KUMAR CHAKRABORTY
April 11, 2013
MEMBERS OF MANAGING COMMITTEE REPRESENTED BY THE SECRETARY Vs. PASUPATI DAS
October 8, 2013
MENAKA SAHOO Vs. STATE OF WEST BENGAL AND ORS.
July 22, 2013
MERLIN DEVELOPERS Vs. NILAM CHOUDHURY
September 30, 2013
METROPOLITAN DEVELOPMENT AUTHORITY Vs. BABY DEY
February 28, 2013
MIDNAPORE AGRICULTURE & RURAL DEVELOPMENT BANK LTD. Vs. SRIKANTA PATRA
March 14, 2013
MIHIR KUMAR MONDAL Vs. STATE OF WEST BENGAL
March 7, 2013
MIHIRLAL GHOSH DASTIDAR Vs. ILA ROY
December 24, 2013
MINERAL METAL CENTRE Vs. DIR. GENERAL OF CENTRAL EXCISE INTELLIGENCE
August 7, 2013
MINJA SUNDARI Vs. UNITED INDIA INSURANCE COMPANY LTD
December 3, 2013
MINTU MIA Vs. STATE OF WEST BENGAL
June 6, 2013
MINTU SARKAR Vs. STATE OF WEST BENGAL
June 5, 2013
MIR MD.ASFIA Vs. MIR MD. ISMAIL
February 11, 2013
MITTAN MONDAL Vs. STATE OF WEST BENGAL
October 8, 2013
MIZANUR RAHAMAN Vs. STATE OF WEST BENGAL
June 6, 2013
MODERN PACKGING CORPORATION Vs. WEST BENGAL FINANCIAL CORPORATION
August 26, 2013
MOFIJUL HAQUE Vs. UNION OF INDIA
February 14, 2013
MOHAN CHAWLA Vs. STATE OF WEST BENGAL
November 22, 2013
MOHAN LAL BANDOPADHYAY Vs. STATE OF WEST BENGAL
April 16, 2013
MOHANLAL AGARWALA Vs. BEHARILAL AGARWALA
November 20, 2013
MOHIT KUMAR SEN Vs. STATE OF WEST BENGAL
March 18, 2013
MOHITOSH JANA Vs. STATE OF WEST BENGAL
June 21, 2013
MOIFUL SHEIK Vs. MD. MANSUR ALI.
September 30, 2013
MOJIBUR SK @ MOJIBUL SK @ BADSHAH @ UJIR SK Vs. STATE OF WEST BENGAL
September 18, 2013
MOMOTAJ BEGUM Vs. CALCUTTA ELECTRICITY SUPPLY CORPORATION LIMITED
November 28, 2013
MONALISA DAS Vs. STATE OF WEST BENGAL
June 4, 2013
MONCHOP ALI MONDAL @ MONSUF ALI MONDAL @ MUNSEF ALI MONDAL Vs. AYUB ALI MOLLA
August 22, 2013
MONOJ KUMAR GHOSH Vs. STATE OF WEST BENGAL
May 7, 2013
MONOJ KUMAR GHOSH Vs. STATE OF WEST BENGAL
May 17, 2013
MONOJIT DALAL Vs. STATE OF WEST BENGAL
January 16, 2013
MONOJIT DAS Vs. STATE OF WEST BENGAL
March 4, 2013
MONORANJAN SARKAR Vs. KOLKATA MUNICIPAL CORPORATION
October 8, 2013
MONOTOSH KANTI DAS Vs. UNION OF INDIA
August 16, 2013
MONOTOSH MONDAL Vs. STATE OF WEST BENGAL
February 13, 2013
MONOTOSH PAUL Vs. GOPAL CHANDRA MONDAL
April 2, 2013
MOTI MD Vs. STATE OF WEST BENGAL
July 17, 2013
MOUMITA SARKAR Vs. STATE OF WEST BENGAL
March 12, 2013
MOUSUMI BANERJEE Vs. STATE OF WEST BENGAL
July 18, 2013
MPS GREENERY DEVELOPERS LIMITED Vs. STATE OF WEST BENGAL
September 17, 2013
MR. ASISH CHANDRA BAGCHI, MR. SATYAJIT MONDAL AND MS. SWAGATA DATTA Vs. MR. SUBHAS CHANDRA KARAR, MR. MUKTESWAR MAITY AND MR. SURAJIT ROY
August 13, 2013
MR. MOHD. TABRAIZ Vs. MRS. ANJILI NAG
November 26, 2013
MR. SHIV SHANKAR BANERJEE, Vs. MR. ANIRUDDHA CHATTERJEE,
January 18, 2013
MR. SHYAMAL CHAKRABORTY AND MR. BHUSHAN JAIN Vs. MR. PROBAL KUMAR MUKHERJEE AND MR. SABYASACHI SEN
January 14, 2013
MRIDUL KANTI BASU Vs. CALCUTTA DOCK LABOUR BOARD
January 8, 2013
MRIDUL KUMAR SINGHA Vs. NETAI CHARAN NANDI
November 13, 2013
MRINAL KANTI PANDA Vs. AMARENDRA NATH PANDA
September 20, 2013
MSLEOD & CO LTD Vs. UCO BANK
October 8, 2013
MST. MUSLIMA BIBI Vs. SK. RAJESH
June 21, 2013
MUKTI SENGUPTA Vs. GOLAK SAHA
March 13, 2013
MUKUL BAG Vs. STATE OF WEST BENGAL
July 23, 2013
MUMTAZ AHMED SIDDIQUE AND ORS. Vs. M/S. SANGANARIA COMPANY PVT. LTD
November 7, 2013
MUNMUN SINGH Vs. ORIENTAL INSURANCE COMPANY LIMITED
February 6, 2013
MURARI LAL SHARMA Vs. STATE OF WEST BENGAL
June 13, 2013
MURARI MOHAN MAITY Vs. STATE OF WEST BENGAL
September 19, 2013
MURLIDHAR RATANLAL EXPORTS LIMITED Vs. STATE OF WEST BENGAL
December 17, 2013
MURLIDHAR RATANLAL EXPORTS LTD Vs. BIJAY KUMAR KAJARIA
March 22, 2013
MURLIMAL SANTRAM & CO. Vs. BATA INDIA LIMITED
April 3, 2013
MUSLIM II Vs. CALCUTTA DOCK LABOUR BOARD
January 8, 2013
N ARAVINDAN Vs. STATE OF WEST BENGAL
January 10, 2013
N.L. BASAK Vs. MANAGING COMMITTEE, SUKCHAAR SWAMI MAHADEVANANDA JUNIOR HIGH SCHOOL
September 12, 2013
N.V.SUMATRA TOBACCO TRADING CO. Vs. REGISTRAR OF TRADE MARKET
May 17, 2013
NABA KUMAR ROY Vs. SWAPAN KUMAR DHARA
February 27, 2013
NABANITA BHATTACHARYA Vs. STATE OF WEST BENGAL
January 31, 2013
NADIA DISTRICT PRIMARY SCHOOL COUNCIL Vs. RUPUK SENGUPTA
August 22, 2013
NAFFAR CHANDRA JUTE MILLS LTD. Vs. STATE OF WEST BENGAL
March 5, 2013
NAGARUKHRA FARMERS' SERVICE CO-OPERATIVE SOCIETY LTD. Vs. SRI ASIT DAS
June 21, 2013
NAGENDRA PAL SINGH Vs. UNION OF INDIA
August 5, 2013
NAITIK VINIMAY PVT. LTD Vs. UNION OF INDIA
December 23, 2013
NANDAN BANIK Vs. SUPARNA GANGULY BAGCHI & ORS
August 21, 2013
NANDLAL SHAW Vs. NEW INDIA ASSURANCE CO LTD
May 3, 2013
NANTU ROY @ KALYAN ROY Vs. STATE OF WEST BENGAL
December 4, 2013
NARASIMHAM Vs. K.KONDAIAH
November 29, 2013
NARAYAN CHANDRA BERA Vs. BIKASH CHANDRA MANDAL
December 24, 2013
NARAYAN CHANDRA DAS Vs. SRI ANJAN GHOSH
May 3, 2013
NARAYAN CHANDRA DAS Vs. STATE OF WEST BENGAL
January 31, 2013
NARAYAN CHANDRA DEY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
January 22, 2013
NARAYAN CHANDRA GHOSH & ANR Vs. BISWAJIT LAHIRI
July 24, 2013
NARAYAN CHANDRA NANDI Vs. STATE OF WEST BENGAL
March 21, 2013
NARAYAN CHANDRA PAUL Vs. UNION OF INDIA
February 20, 2013
NARAYAN DEBNATH @ HARINARAYAN Vs. THE STATE OF WEST BENGAL & ORS.
January 18, 2013
NARAYAN LAL DUTT Vs. HITESH KUMAR A. SANGHVI
February 13, 2013
NARAYAN MONDAL Vs. STATE OF WEST BENGAL
June 27, 2013
NARBADA DEVI HARLALKA Vs. KOLKATA MUNICIPAL CORPORATION
July 29, 2013
NARESH KUMAR AND CO. PVT. LTD. Vs. UNION OF INDIA
February 12, 2013
NASIRUDIN MOLLA @ NASIR Vs. STATE OF WEST BENGAL
February 12, 2013
NATIONAL INSURANCE COMPANY Vs. SANJAY CHOWDHURY
December 5, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. MOHINI KAMILA
December 20, 2013
NATIONAL PLYWOOD INDUSTRIES Vs. STATE OF WEST BENGAL
March 12, 2013
NAWN ESTATES PVT. LTD. Vs. MAHESWARY ISPAT LTD.
September 5, 2013
NAYAN BHEBLI Vs. BHUTNATH SARDAR
March 21, 2013
NAZMA BEGUM Vs. UNOIN OF INDIA
February 8, 2013
NCC LIMITED Vs. UNION OF INDIA
December 17, 2013
NEERAJ PODDAR Vs. THE STATE OF WEST BENGAL & ANR.
August 26, 2013
NEERJA LAL Vs. SHRIMATI PHYLLIS ANN VELLIS
September 25, 2013
NEMAI ENTERPRISE Vs. STATE OF WEST BENGAL
February 1, 2013
NEMAI MAITY Vs. NETAI MAITY
March 14, 2013
NEO METALIKS LIMITED Vs. UNION OF INDIA
July 3, 2013
NEO METALIKS LTD Vs. UNION OF INDIA
March 21, 2013
NEPAL GHOSH Vs. STATE OF WEST BENGAL
February 19, 2013
NEW INDIA ASSURANCE CO LTD Vs. SAHELI SARKAR
April 12, 2013
NEW INDIA ASSURANCE CO LTD Vs. NIYATI KUMAR
December 2, 2013
NEW INDIA ASSURANCE CO LTD Vs. RENUKA LAHA
July 11, 2013
NEW INDIA ASSURANCE CO. LTD Vs. SHIBNATH PANDA @ SHEWNATH AND ORS.
December 10, 2013
NEXT GENERATION BUILDERS PVT. LTD Vs. KOLKATA MUNICIPAL CORPORATION
May 14, 2013
NIBIR KUMAR SOM Vs. STATE OF WEST BENGAL
April 16, 2013
NICCO CORPORATION LTD Vs. COMMISSIONER OF SERVICE TAX
October 3, 2013
NICCO CORPORATION LTD. Vs. COMMISSIONER OF C. EX.
August 8, 2013
NICHHETTAR MODERN FABRICATION Vs. MUKTAMONI VANIJYA PVT LTD
February 13, 2013
NICKUNJ EXIMP ENTERPRISES PVT. LTD. Vs. UNION OF INDIA
January 9, 2013
NIDHIRAM GHOSH Vs. STATE OF WEST BENGAL
April 16, 2013
NIDHU CHITRAKAR Vs. STATE
May 17, 2013
NIKITA HITESH SHAH Vs. STATE OF WEST BENGAL
August 14, 2013
NILADRI GHOSH Vs. SUPERINTENDENT, ESI HOSPITALS, ULUBERIA
August 13, 2013
NILANJANA RUDRA (MALLICK) Vs. STATE OF WEST BENGAL
January 3, 2013
NILRATAN MAHAPATRA Vs. STATE OF WEST BENGAL
August 30, 2013
NILU SHROFF Vs. JOINT SECRETARY GOVT OF INDIA
September 24, 2013
NIMA WANGDI SHERPA Vs. SANGAY LHAMU SHERPA
December 4, 2013
NIRAJ KUMAR SUMAN Vs. STATE OF WEST BENGAL
November 29, 2013
NIRAPADA PANDIT Vs. STATE OF WEST BENGAL
May 16, 2013
NIRMAL KIUMAR DUTTA Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY
March 6, 2013
NIRMAL KUMAR BASULI Vs. UNION OF INDIA
December 10, 2013
NIRMALA DEVI AGARWAL Vs. ICICI LOMBARD GENERAL INSURANCE CO LTD
March 25, 2013
NIRUPAMA BARMAN Vs. STATE OF WEST BENGAL
March 22, 2013
NISHKA PROPERTIES PVT LTD Vs. STATE OF WEST BENGAL
August 7, 2013
NITAI BARMAN @ NETAI BARMAN Vs. STATE OF WEST BENGAL
November 12, 2013
NOBLE TREXIM PVT. LTD Vs. BASABI DUTTA CHOWDHURY
December 9, 2013
NOOR JAHAN BEGAM AND ORS. Vs. ASHIQUE HOSSAIN AND ORS.
December 24, 2013
NOPANY EDUCATION TRUST Vs. STATE
November 25, 2013
NUKA RAMANA RAO Vs. UNION OF INDIA
October 8, 2013
NUR HOSSAIN LASKAR Vs. STATE OF WEST BENGAL
September 18, 2013
O T A FALLOONS FORWARDERS Vs. CUSTOMS EXCISE
February 4, 2013
OCTOVIOUS TEA AND INDUSTRIES LTD Vs. MONOJLAL SEAL
February 14, 2013
OLIVE GHOSH Vs. INDIAN OIL CORPORATION LTD
March 12, 2013
OM PRAKASH AGARWAL Vs. BHARAT PETROLEUM CORPORATION LTD. & ANR.
July 30, 2013
OM PRAKASH JHUNJHUNWALA Vs. UCO BANK
August 2, 2013
OM PRAKASH MISHRA Vs. STATE OF WEST BENGAL
July 3, 2013
ORIENTAL INSURANCE COMPANY LTD Vs. BIKASH KALI MONDAL
July 29, 2013
ORIENTAL INSURNCE CO.LTD. Vs. TITHI BANERJEE
February 13, 2013
OUTOTEC(CANADA) LTD Vs. DIRECTOR OF INCOME TAX
February 11, 2013
P. KRISHNAMARAJU Vs. STATE
September 19, 2013
PADAM Vs. STATE
February 11, 2013
PAHARIMATA INDUSTRIAL DEVELOPMENT LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
May 17, 2013
PAM INFRASTRUCTURE PROJECTS LTD Vs. LOURDES TEXTILE PVT. LTD
September 6, 2013
PANCHANAN DAS Vs. UNION OF INDIA AND OTHERS
August 29, 2013
PANCHANAN PAL Vs. STATE OF WEST BENGAL AND OTHERS
October 8, 2013
PANCHAYAT SAMITI Vs. EXECUTIVE ENGINEER
February 4, 2013
PANKAJ CHATTERJEE Vs. CHHANDA CHATTERJEE
September 12, 2013
PANKAJ KUMAR BISWAS Vs. WEST BENGAL UNIVERSITY OF ANIMAL & FISHERY SCIENCES
March 25, 2013
PANNALAL GUPTA Vs. KIRAN SANKAR JANA
April 2, 2013
PARA TOPPO Vs. STATE
February 11, 2013
PARAG MAJMUDAR Vs. STATE OF WEST BENGAL
December 24, 2013
PARAMANANDA HARALALKA @ P.HARALALKA Vs. VIJAYA BASU
November 25, 2013
PARAMESWAR GHOSH Vs. ARUN KUMAR GHOSH
February 6, 2013
PARBATI MAITI Vs. STATE OF WEST BENGAL
April 29, 2013
PARESH NATH DUTTA Vs. STATE OF WEST BENGAL
October 8, 2013
PARESH NATH GUPTA Vs. STATE OF WEST BENGAL
December 11, 2013
PARIMAL MONDAL Vs. STATE OF WEST BENGAL
February 7, 2013
PARITOSH SAHA Vs. ORIENTAL INSURANCE CO LTD
September 18, 2013
PARMINDER LALL Vs. STATE
March 20, 2013
PARTHA HALDER Vs. STATE OF WEST BENGAL
April 24, 2013
PARTHA MAJUMDAR Vs. MRITYUNJAY KHARA
May 8, 2013
PARTHA PRATIM GHOSH Vs. JAGADISH DEBNATH
November 7, 2013
PARTHA PRATIM GHOSH Vs. JAGADISH DEBNATH
January 29, 2013
PARUL BALA DAS Vs. SOURENDRA KUMAR BHOWMIK
September 3, 2013
PASANG TAMANG Vs. STATE OF WEST BENGAL
May 17, 2013
PASCHIM BANGA NARI O SISHU KALYAN SANSTHA Vs. STATE OF WEST BENGAL
August 13, 2013
PASHUPATI SARDAR Vs. UNION OF INDIA
April 11, 2013
PASSOLAM BHUTIA (LEPCHA) Vs. STATE OF WEST BENGAL AND ORS.
July 22, 2013
PAWAN KR. KHAITAN Vs. SUNIL DUTTA @ CHRISTOPHER ZEORGE
February 14, 2013
PAWAN KUMAR AGARWAL Vs. STATE OF WEST BENGAL
September 27, 2013
PAWAN KUMAR TIWARY Vs. JAGADAMBA SINGH
September 3, 2013
PAYAL BARAT Vs. SARMILA SEN
July 31, 2013
PHANINDRA NATH SARDAR Vs. BUDHISWAR PODDAR
August 30, 2013
PINTU SEIKH Vs. STATE OF WEST BENGAL
March 21, 2013
PLABAN MUKHERJEE Vs. THE HONBLE HIGH COURT AT CALCUTTA
June 21, 2013
PLASTOLENE POLYMERS PVT. LTD. Vs. UNION OF INIDA
September 4, 2013
PODDAR PROJECTS LTD Vs. CENTRAL BANK OF INDIA
October 3, 2013
POLAR INDUSTRIES LIMITED Vs. STATE
January 16, 2013
POLYMAC THERMOFORMERS PVT LTD Vs. STATE OF WEST BENGAL
September 19, 2013
PORTO MAINA MARITIME SA Vs. OWNERS & PARTIES INTERSTED IN THE VESSEL M.V. GATI MAJESTIC
September 24, 2013
PRABHAS CHANDRA MONDAL & ORS. Vs. STATE OF WEST BENGAL & ORS.
June 14, 2013
PRABHAS GAYEN Vs. PANCHANAN JEW THAKUR AND BHUBANESWARI DEBI
November 29, 2013
PRABHU DAYAL LOHIA Vs. SHANKAR LAL FATEH CHANDAK
July 30, 2013
PRABIR CHANDRA DEY @ PRABIR DEY Vs. STATE OF WEST BENGAL
May 16, 2013
PRABIR ROY CHOWDHURY Vs. AGR PLANTATIONS PRIVATE LIMITED
February 18, 2013
PRADIP ATTA Vs. STATE OF WEST BENGAL
July 4, 2013
PRADIP KUMAR DAS Vs. UNION OF INDIA
September 10, 2013
PRADIP KUMAR MITRA Vs. UNITED BANK OF INDIA
October 8, 2013
PRADIP KUMAR SHAH Vs. UNION OF INDIA
January 22, 2013
PRADIP SENGUPTA Vs. STATE OF WEST BENGAL
August 8, 2013
PRAFULLA DAS Vs. MAHADEV MAITY
September 30, 2013
PRAFULLA KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL
January 7, 2013
PRAKASH ARTS Vs. ANDAMAN & NICOBAR ADMINISTRATION
December 20, 2013
PRAKASH PLY CENTRE PRIVATE LIMITED Vs. MINOO H.HIRAMANIK
September 11, 2013
PRAMATHA RANJAN MONDAL Vs. STATE OF WEST BENGAL
July 17, 2013
PRAMOD KUMAR KISHORPURIA Vs. SUPERINTENDENT OF POLICE,C.B.I.
October 8, 2013
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February 4, 2013
PRANAB KUMAR BHUYAN Vs. UNITED BANK OF INDIA
September 19, 2013
PRANAB KUMAR BHUYAN Vs. UNITED BANK OF INDIA
April 25, 2013
PRANAB KUMAR KARMAKAR Vs. STATE OF WEST BENGAL
March 5, 2013
PRAPTI FASHIONS PRIVATE LIMITED Vs. MANOJ KUMAR GUPTA
July 5, 2013
PRASANTA GIRI Vs. RANJAN BISWAS
April 5, 2013
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December 4, 2013
PRASANTA PAUL Vs. SHRIRAM TRANSPORT FINANCE CO LTD
December 5, 2013
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December 17, 2013
PRASUN DATTA Vs. STATE OF WEST BENGAL
December 17, 2013
PRATAP CHANDRA SINHA Vs. STATE OF WEST BENGAL
July 12, 2013
PRATAP KUMAR SADHU Vs. MANOWARA BEGUM
March 8, 2013
PRATIM KUMAR SINGHA RAY Vs. UNION OF INDIA
May 13, 2013
PRATIMA KUNDU Vs. ASHOKE KUMAR TIBRIWAL
December 11, 2013
PRAVIN JAIN Vs. STATE OF WEST BENGAL
November 19, 2013
PRECIOUS CARRYING CORPORATION LTD Vs. SECOND LABOUR COURT
October 8, 2013
PREETI BAID Vs. UNION OF INDIA
January 7, 2013
PREM RATAN RATHI Vs. STATE OF WEST BENGAL
September 27, 2013
PREMCHAND JUTE & INDUSTRIES PVT. LTD Vs. UNION OF INDIA
September 30, 2013
PREMIER MICA MINING & MANUFACT URING COMPANY Vs. THE COMPETENT AUTHORITY BARRACKPORE
December 5, 2013
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August 12, 2013
PRITIKANA BHUIN Vs. UNIVERSITY OF BURDWAN
March 1, 2013
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September 13, 2013
PRIYABRATA CHANDRA Vs. STATE OF WEST BENGAL
March 20, 2013
PROBHAT KUMAR DAS Vs. UNIVERSITY OF BURDWAN
May 16, 2013
PROJECT ENGINEERING CONSTRUCTION Vs. M/S. HINDUSTAN STEEL WORKS CONSTRUCTION LTD
April 23, 2013
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January 17, 2013
PROVA BANERJEE Vs. STATE OF WEST BENGAL
August 16, 2013
PROVAS MONDAL Vs. STATE OF WEST BENGAL
January 30, 2013
PRYANATH REJ Vs. STATE
February 28, 2013
PUNAM GHOSH Vs. AMAR NATH ROY
December 16, 2013
PURBAKOLA BAYAN SILPA SAMABAY SAMITY LTD Vs. STATE OF WEST BENGAL
October 8, 2013
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September 26, 2013
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December 20, 2013
PUSHPAK MODI Vs. STATE OF WEST BENGAL
December 20, 2013
PUSPA DEY Vs. JAYANTA KUMAR DEY
July 22, 2013
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December 10, 2013
PUSPAJIT MONDAL Vs. LAP AUTHOMOBILES
September 9, 2013
R PIYARILAL IMPORT & EXPORT LTD Vs. SUSHIL KUMAR BAJAJ
June 26, 2013
R. R. AGRO TECH. PVT. LTD Vs. STATE OF WEST BENGAL
February 11, 2013
R.A.INTERNATIONAL Vs. PRATEEK PLASTO METAL (PVT.) LTD
September 12, 2013
R.K. MISHRA & CO. Vs. AL-ARAFAH-ISLAMI BANK LTD.
June 14, 2013
R.M. PACKAGING PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 17, 2013
R.SOMASEKARAN PILLAI Vs. UNION OF INDIA
September 5, 2013
R.T.O. CARRIERS PVT. LTD. Vs. STATE OF WEST BENGAL
May 14, 2013
RABI MONDAL Vs. EASTERN COALFIELD LIMITED
January 10, 2013
RABI MONDAL Vs. EASTERN COALFIELDS LTD.
July 8, 2013
RABIAL KHAN Vs. STATE
May 2, 2013
RABIN MANDAL Vs. SARALA MONDAL
April 8, 2013
RABINDRA NATH GHOSH Vs. BIKASH KUMAR BISWAS
June 27, 2013
RABINDRA NATH KUNDU Vs. RATHINDRA NATH KUNDU
February 13, 2013
RABINDRA NATH PAL Vs. WEST BENGAL STATE INFORMATION COMMISSION
March 8, 2013
RABINDRANATH DAS Vs. MANMOHAN SARAF
December 24, 2013
RABINDRANATH GIRI Vs. STATE OF WEST BENGAL
March 20, 2013
RADHA BAGREE Vs. GHANSHYAM BAGREE
April 12, 2013
RADHA PAASARI Vs. STATE OF WEST BENGAL
March 12, 2013
RADHESHYAM JADAV Vs. BISSWAJIT BASU AND OTHERS
December 20, 2013
RAFI @ RAFIKUL ISLAM FARAJI Vs. STATE
January 15, 2013
RAGHUNATH MONDAL Vs. STATE OF WEST BENGAL
April 3, 2013
RAHUL INDUSTRIES Vs. KOTAK MAHINDRA BANK LTD
September 11, 2013
RAJ GRIHI RAM Vs. ANAND KUMAR SHAW
January 4, 2013
RAJ KUMAR DAS Vs. DIBAKAR NATH
September 26, 2013
RAJ KUMAR DAS @ BURO Vs. STATE OF WEST BENGAL
September 27, 2013
RAJ KUMAR SHAW Vs. CESC LTD
November 7, 2013
RAJARAMAN RAMAMOORTHY Vs. UNION OF INDIA
September 19, 2013
RAJAT KANTI DAS Vs. STATE OF WEST BENGAL AND ANOTHER
November 7, 2013
RAJENDRA SINGH SETHIA @ RAJENDRA SETHIA Vs. CENTRAL BUREAU INVESTIGATION
November 8, 2013
RAJESH DHANUKA Vs. STATE OF WEST BENGAL
September 26, 2013
RAJIB KUMAR ADAK Vs. STATE OF WEST BENGAL
September 11, 2013
RAJTANU BHATTACHARYA Vs. STATE OF WEST BENGAL
April 9, 2013
RAJU HALDAR Vs. STATE OF WEST BENGAL
February 22, 2013
RAJU NASKAR Vs. STATE OF WEST BENGAL
August 22, 2013
RAJYA PPARSHWA SHISHAK Vs. STATE
January 16, 2013
RAKHAL CHANDRA DAS Vs. STATE OF WEST BENGAL
August 20, 2013
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February 13, 2013
RAM CHANDA CHETRI Vs. DISTRICT INSPECTOR OF SCHOOLS
January 11, 2013
RAM CHANDRA SAHA Vs. UNION OF INDIA
February 27, 2013
RAM DEO TIWARI Vs. UNION OF INDIA
July 14, 2013
RAM DEO TIWARI, EX-SUB-INSPECTOR RPF Vs. UNION OF INDIA
June 14, 2013
RAM NANDAN PRASAD Vs. STATE OF WEST BENGAL
June 6, 2013
RAM PRASAD BOURI Vs. COAL INDIA LIMITED
June 19, 2013
RAM PRASAD CHANDRA Vs. BUDGE BUDGE FLOOR COVERINGS LIMITED
February 6, 2013
RAM PRASAD TAMANG Vs. STATE OF WEST BENGAL AND ORS.
July 22, 2013
RAM SURAT SINGH Vs. STATE
March 20, 2013
RAMA BALLAV ROY Vs. KAMALA CHATTERJEE
September 30, 2013
RAMA GARG Vs. RATAN KUMAR JASRAPURIA
March 1, 2013
RAMA KANT BURMAN Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
March 19, 2013
RAMEL INDUSTRIES LTD Vs. STATE OF WEST BENGAL
June 19, 2013
RAMEL INDUSTRIES LTD. Vs. STATE OF WEST BENGAL
July 9, 2013
RAMESH CHANDRA DHARA Vs. STATE OF WEST BENGAL
December 18, 2013
RAMESH HARI Vs. STATE OF WEST BENGAL
August 16, 2013
RAMESH KUMAR DUBEY Vs. STATE OF WEST BENGAL
April 4, 2013
RAMESH KUMAR HANSARIA Vs. UNION OF INDIA
August 30, 2013
RAMESH KUMAR KEJRIWAL Vs. MAHESH KUMAR KEJRIWAL
March 12, 2013
RAMESH MAITY Vs. STATE OF WEST BENGAL
October 7, 2013
RAMIL MONDAL Vs. STATE OF WEST BENGAL
January 16, 2013
RAMKRISHNA GOSWAMI Vs. STATE OF WEST BENGAL
September 4, 2013
RAMKRISHNA SAHA Vs. STATE OF WEST BENGAL
February 22, 2013
RAMPO EXPORT IMPORTS PVT LTD Vs. KUSUM PRODUCTS LTD
July 26, 2013
RAMSEBAK HARJAN Vs. HARBANS HARJAN
November 19, 2013
RANANJOY BHATTACHARYA Vs. UNION OF INDIA
March 19, 2013
RANBAXY LABORATORIES LIMITED Vs. STATE OF WEST BENGAL
October 8, 2013
RANJIT DUTTA Vs. ABHAYA RANI DUTTA
September 19, 2013
RANJIT HARIJAN Vs. UNION OF INDIA
November 18, 2013
RANJIT KUMAR DAS Vs. KATWA MUNICIPALITY
July 5, 2013
RANJIT MONDAL @ RANJIT KUMAR MONDAL Vs. INDIRA PAL
September 27, 2013
RANJIT MONDAL @ RANJIT KUMAR MONDAL Vs. SAMAR MONDAL
September 27, 2013
RANJIT NASKAR Vs. STATE OF WEST BENGAL
October 9, 2013
RANJIT PRASAD ROY Vs. THE STATE OF WEST BENGAL & ORS.
January 11, 2013
RANOJIT DAS Vs. STATE OF WEST BENGAL
August 14, 2013
RANOJOY CHATTERJEE Vs. UNIVERSITY OF CALCUTTA
March 13, 2013
RASHMI METALIKS LTD. & ANR. Vs. K.M.D.A. & ORS.
July 11, 2013
RATAN CHANDRA DAS ADHIKARI Vs. STATE OF WEST BENGAL
July 24, 2013
RATAN SIKDAR Vs. STATE OF WEST BENGAL.
May 3, 2013
RATNA MITRA Vs. STATE OF WEST BENGAL AND ORS.
July 22, 2013
RATNA MONDAL Vs. ORIENTAL INSURANCE COMPANY LTD
July 11, 2013
RAUNAKS COIRS LTD Vs. W B STATE ELECTRICITY DISTRIBUTION CO LTD
February 1, 2013
REBA MUKHERJEE Vs. SANJIB KUMAR MUKHERJEE
June 14, 2013
REBATI BAIDYA Vs. STATE OF WEST BENGAL
October 7, 2013
RECKITT BENCHKISER (INDIA) LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
September 3, 2013
REGISTRAR GENERAL, HIGH COURT, CALCUTTA Vs. MINAKSHI CHAKRABORTY
February 14, 2013
REKHA TAMANG Vs. STATE OF WEST BENGAL
July 4, 2013
RELIANCE INFRASTRUCTURE LTD Vs. DY. COMMISSIONER SALES TAX
September 9, 2013
RENUKA MONDAL Vs. UNION OF INDIA
March 1, 2013
RENUKA SEN Vs. JAGDISH PANDEY
January 28, 2013
RESERVE BANK OF INDIA Vs. KRISHNANANDA BANERJEE
August 13, 2013
RIGHTECH POWER Vs. UNION OF INDIA
January 10, 2013
RINTU CHAKRABORTY Vs. STATE OF WEST BENGAL
January 8, 2013
RISHRA STEEL LTD Vs. ARC HOLDINGS LTD
July 24, 2013
RITA MUKHERJEE Vs. STATE OF WEST BENGAL
October 8, 2013
RITU SINGHANIA Vs. STATE OF WEST BENGAL
September 27, 2013
ROBIN ROY CHOWDHURY Vs. ANIL MUKHERJEE
September 9, 2013
ROHIMA BIBI Vs. UNITED INDIA INSURANCE COMPANY LTD
December 10, 2013
ROOPREKHA DAS Vs. LORETO DAY SCHOOL SEALDAH
August 29, 2013
RUBY GENERAL HOSPITAL LIMITED Vs. SARKAR SOUMITRA & COMPANY
February 18, 2013
RUDA DEVI Vs. COAL INDIA LTD
May 3, 2013
RUDAL YADAV Vs. STATE OF WEST BENGAL
November 12, 2013
RUDRA JYOTI BHATTACHARJEE Vs. UNION OF INDIA
September 19, 2013
RUHUL MALLICK Vs. STATE OF WEST BENGAL
April 5, 2013
RUKMINI PROPERTIES PVT LTD Vs. MIRA GHOSH
June 25, 2013
RUPA MODAK Vs. STATE OF WEST BENGAL
July 2, 2013
S. LAXMI Vs. M. GANAPATHI @ CHINNA
July 5, 2013
S.P. PROJECTS Vs. STATE OF WEST BENGAL
March 13, 2013
S.P. TRADERS Vs. HOOGHLY MILLS CO. LTD.
June 20, 2013
SABIR SK Vs. STATE OF WEST BENGAL
March 13, 2013
SABITA SHAW Vs. WEST BENGAL UNIVERSITY OF ANIMAL & FISHERY SCIENCES
January 18, 2013
SABRATI ALIAS SK.LULU Vs. SABIRUDDIN ALIAS BHADDU
July 10, 2013
SABYASACHI CHATTERJEE Vs. PRASAD CHATTERJEE
February 22, 2013
SABYASACHI CHATTERJEE Vs. PRASAD CHATTERJEE
July 22, 2013
SABYASACHI GHOSH Vs. BATA INDIA LIMITED
January 11, 2013
SADHAN ROY Vs. MANJU MONDAL
August 6, 2013
SAFIQUE MONDAL Vs. STATE OF WEST BENGAL
November 18, 2013
SAGARPARA MONGOLBERIA MATSYAJIBI SAMABAY SAMITY LIMITED AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
April 25, 2013
SAHADEB PAL Vs. LALIT MOHAN BERA
March 8, 2013
SAHEB ALI MOLLA Vs. STATE OF WEST BENGAL
March 1, 2013
SAIBAL CHOUDHURY Vs. MAHABIR TEA ESTATE P. LTD.
December 4, 2013
SAIKAT DAS GUPTA Vs. KOLKATA MUNICIPAL CORPORATION
March 25, 2013
SAILENDRA SINGH Vs. RABINDRA SINGH
August 26, 2013
SAJAL KUMAR BANERJEE Vs. UNION OF INDIA
September 25, 2013
SAJJAN BANSAL Vs. STATE OF WEST BENGAL
February 11, 2013
SAJJAN KUMAR AGARWAL Vs. MAHIPAL SINGH MOHNOT
February 6, 2013
SAJJAN KUMAR AGARWALA Vs. JATIA COTTON MILLS LTD
January 3, 2013
SAKIL ALIAS SAKIL AHMED Vs. STATE OF WEST BENGAL
April 11, 2013
SAKINA BEWA Vs. AKKEL ALI
April 2, 2013
SALESH SAHA Vs. GOUR SAHA
March 22, 2013
SAMAR KUMAR BARAI Vs. STATE OF WEST BENGAL
March 7, 2013
SAMARESH MONDAL Vs. STATE OF WEST BENGAL
June 19, 2013
SAMBHU NATH AGARWAL Vs. STATE OF WEST BENGAL
September 17, 2013
SAMBHUNATH CHATTERJEE Vs. EASTERN COALFIELDS LTD
August 8, 2013
SAMBHUNATH DAS Vs. STATE OF WEST BENGAL
December 3, 2013
SAMIR BRAHMACHARY Vs. BOARD OF COUNCILORS, KHARDAH MUNICIPALITY AND ORS.
April 30, 2013
SAMIR KUMAR PAL Vs. BHASKAR SARDAR
October 8, 2013
SANAT KARAR Vs. STATE OF WEST BENGAL
August 7, 2013
SANAT SARDAR Vs. LAKSHMI KANTA SARDAR
July 2, 2013
SANATAN HANSDA Vs. STATE OF WEST BENGAL
August 14, 2013
SANCHITA BISWAS Vs. STATE OF WEST BENGAL
October 8, 2013
SANDHYA BARIK Vs. STATE OF WEST BENGAL
January 18, 2013
SANDHYA CHAKRABORTY Vs. UNION OF INDIA
April 3, 2013
SANDHYA MISTRY Vs. UNION OF INDIA
March 4, 2013
SANDHYA PAL Vs. KOLKATA MUNICIPAL CORPORATION
July 22, 2013
SANDHYA PODDAR Vs. ALLAHABAD BANK
September 20, 2013
SANDHYA ROY Vs. BISWANATH MONDAL
August 22, 2013
SANGANARIA COMPANY PVT. LTD Vs. MUMTAZ AHMED SIDDIQUE
November 7, 2013
SANGANARIA COMPANY PVT. LTD Vs. MUMTAZ AHMED SIDDIQUE
September 9, 2013
SANIKA KARKETTA @ BICHA Vs. STATE OF WEST BENGAL
March 8, 2013
SANJAY KUMAR BASU Vs. STATE
January 28, 2013
SANJAY PAREEK Vs. STATE OF WEST BENGAL
September 27, 2013
SANJEEB CHAKRABORTY Vs. STATE OF WEST BENGAL
June 17, 2013
SANJEEVA ROY Vs. UNION OF INDIA
September 19, 2013
SANJIB CHATTERJEE Vs. STATE & ORS.
June 26, 2013
SANJIB DAS Vs. STATE OF W.B.
November 27, 2013
SANJIB MALLICK AND ANR. Vs. THE STATE OF WEST BENGAL
July 5, 2013
SANJIB SARKAR Vs. STATE OF WEST BENGAL
June 11, 2013
SANJIT KUMAR MUKHERJEE @ SANJIT MUKHERJEE Vs. COAL INDIA LIMITED
September 3, 2013
SANJOY CHOWDHURY Vs. STATE OF WEST BENGAL
January 7, 2013
SANJOY SANTRA Vs. STATE OF WEST BENGAL
January 29, 2013
SANKAR BANERJEE Vs. STATE OF WEST BENGAL
August 8, 2013
SANKAR BANIK Vs. NATIONAL INSURANCE COMPANY LIMITED
April 1, 2013
SANKAR DATTA Vs. STATE OF WEST BENGAL
July 5, 2013
SANKAR KARMAKAR Vs. MAHADEB GHOSH
January 29, 2013
SANKAR KUMAR GAYEL Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED
April 18, 2013
SANKAR MAJHI Vs. COAL INDIA LIMITED
September 19, 2013
SANKAR PRASAD SAHOO Vs. STATE OF WEST BENGAL
July 29, 2013
SANKUJIT GHOSH Vs. STATE OF WEST BENGAL
August 27, 2013
SANOKA BARMAN AND OTHERS Vs. UNITED INDIA INSURANCE COMPANY LIMITED AND ANOTHER
April 1, 2013
SANTANA BARMAN Vs. STATE OF WEST BENGAL
July 30, 2013
SANTANU GHOSH Vs. STATE BANK OF INDIA
June 25, 2013
SANTANU GHOSH Vs. STATE BANK OF INDIA
June 27, 2013
SANTI TARAFDAR Vs. STATE OF WEST BENGAL
December 3, 2013
SANTOSH CHOUDHURY Vs. STATE OF WEST BENGAL
January 17, 2013
SANTOSH KUMAR GHATAK Vs. THE STATE OF WEST BENGAL AND ORS.
April 26, 2013
SANTOSH KUMAR SHARMA Vs. STATE OF WEST BENGAL
March 4, 2013
SANTOSH MONDAL Vs. STATE OF WEST BENGAL
April 8, 2013
SANTOSH RAJWAR Vs. COAL INDIA LIMITED
June 19, 2013
SARADA KANTA PAUL Vs. THE STATE OF WEST BENGAL & ORS.
January 7, 2013
SARAF IMPEX PVT LTD Vs. FEDERAL BANK LTD
April 11, 2013
SARAJIT BISWAS Vs. STATE OF WEST BENGAL
June 27, 2013
SARDA ENERGY & MINERAL LTD. Vs. W.B. POWER DEVELOPMENT CORPORATION LTD.
August 26, 2013
SARDA ENERGY & MINERALS LIMITED Vs. W B POWER DEVELOPMENT CORPORATION LTD
August 20, 2013
SAREGAMA INDIA LTD Vs. VIACOM 18 MOTION PICTURES
March 1, 2013
SARIT KUMAR SARKAR Vs. STATE OF WEST BENGAL
April 26, 2013
SARMI CHATTERJEE Vs. UDAYAM CHATTERJEE
April 3, 2013
SARMISTHA GUHA Vs. GOURI GUHA
January 10, 2013
SAROJ KANTI MUKHERJEE Vs. STATE OF WEST BENGAL
December 9, 2013
SASHI PRASAD GOENKA Vs. STEELCO SYNDICATE
October 8, 2013
SATYA RANJAN BARMAN Vs. STAT OF WEST BENGALE
February 18, 2013
SATYABRATA CHAUDHURI Vs. STATE OF WEST BENGAL
February 12, 2013
SATYAJEET BURMAN Vs. NUR HOSSAIN MONDAL
August 26, 2013
SATYAJIT ROY Vs. STATE OF WEST BENGAL
March 22, 2013
SATYAJIT SARKAR Vs. STATE OF WEST BENGAL
July 17, 2013
SATYANARAYAN DATTA Vs. WEST BENGAL STATE ELECTRICITY BOARD
November 27, 2013
SATYENDRA NATH BOSE Vs. STATE OF WEST BENGAL
June 3, 2013
SAYAN HAZRA Vs. WEST BENGAL UNIVERSITY OF TECHNOLOGY
March 25, 2013
SBPL INFRASTRUCTURE LIMITED Vs. INDIA MEDIA SERVICES PRIVATE LIMITED
May 3, 2013
SCOTTLANE POVERTY ERADICATION CENTRE & ANR. Vs. STATE OF WEST BENGAL & ORS.
May 17, 2013
SEA HAWK INDIA PRIVATE LIMITED Vs. HOTEL NEW SEA HAWK
May 17, 2013
SEA STREAM NAVIGATION LTD. Vs. LMJ INTERNATIONAL LTD.
February 5, 2013
SEEMA SARIN Vs. SUDESH CHANDER TALWAR
December 4, 2013
SEKHAR BANERJEE Vs. STATE OF WEST BENGAL
April 16, 2013
SELIM SK Vs. STATE OF WEST BENGAL
April 5, 2013
SELIM SK. Vs. STATE OF WEST BENGAL
December 9, 2013
SELVEL ADVERTISING PVT LTD Vs. KOLKATA MUNICIPAL CORPORATION
August 16, 2013
SENTU GHOSH Vs. STATE OF WEST BENGAL
April 4, 2013
SEPHALI BISWAS Vs. STATE OF WEST BENGAL AND ORS.
July 22, 2013
SHAKIL AHMED Vs. HAROON RASHID
July 26, 2013
SHALIGRAM ROY Vs. AMIYA RANJAN KAR
October 8, 2013
SHAMBHU NATH SHARMA Vs. SAMIRAN CHANDRA MAJUMDER
August 29, 2013
SHAMPA DEY Vs. STATE OF WEST BENGAL
July 3, 2013
SHAMPA MALLICK Vs. DIVISIONAL MANAGER UNITED INSURANCE
February 26, 2013
SHANKARI MONDAL Vs. UNITED BANK OF INDIA
September 3, 2013
SHANKARLAL PATEL Vs. STATE OF W B
March 14, 2013
SHANTABRATA MOITRA Vs. STATE OF WEST BENGAL
June 14, 2013
SHANTIMOY CHATTERJEE Vs. STATE OF WEST BENGAL
October 9, 2013
SHARMILA SHAW Vs. GENERAL MANAGER, EASTERN RAILWAY
December 24, 2013
SHELLY MULLICK Vs. SHIBNATH MULLICK
October 7, 2013
SHIB CHARAN SINGH Vs. UNION OF INDIA
August 22, 2013
SHIB SHANKAR RUNGTA Vs. POONAM RUNGTA
November 29, 2013
SHIBALAK ROY Vs. STATE OF WEST BENGAL
June 24, 2013
SHIBANI GHOSH Vs. STATE BANK OF INDIA
January 18, 2013
SHIBANI RAKSHIT Vs. KRISHNA KUMAR BANERJEE
July 23, 2013
SHILPA SANEI Vs. DURGAPUR STEELS LIMITED
December 5, 2013
SHIV OM POLYNETS PRIVATE LTD. Vs. MARINE FABRICE & ANR.
January 21, 2013
SHIVAM Vs. STATE OF WEST BENGAL
June 4, 2013
SHIVANI PROPERTIES PVT LTD Vs. UNITED BANK OF INDIA
July 14, 2013
SHIVANI PROPERTIES PVT. LTD. Vs. UNITED BANK OF INDIA
May 14, 2013
SHOBHA PARESH KAMPANI Vs. KOLKATA MUNICIPAL CORPORATION
February 6, 2013
SHRABANI BHATTACHARYA Vs. STATE OF WEST BENGAL
January 17, 2013
SHREE APARTMENT FLAT OWNERS ASSOCIATION Vs. STATE
September 17, 2013
SHREE RENUKA SUGARS LIMITED Vs. STATE OF WEST BENGAL
September 10, 2013
SHREYA SAHA Vs. STATE OF WEST BENGAL
March 1, 2013
SHRI BISWAJIT DAS Vs. FOOD CORPORATION OF INDIA
June 6, 2013
SHRI DEBASHIS BOSE Vs. S.R.P. CONSTRUCTION PVT. LTD
July 19, 2013
SHRI HARI PATRA Vs. STATE OF WEST BENGAL
January 17, 2013
SHRI M. PANDI Vs. STATE
November 26, 2013
SHRI PARIMAL HALDER Vs. UNION OF INDIA
March 4, 2013
SHRIMATI DIPALI PAL @ DIPURANI PAL @ DIPU PAL Vs. UNITED INDIA INSURANCE CO. LTD.
November 27, 2013
SHRIMATI GAYATRI DEBI Vs. RAJA RAM DAL MILL
October 8, 2013
SHRIRAM TRANSPORT FINANCE COMPANY LIMITED Vs. STATE OF WEST BENGAL
December 5, 2013
SHUKESHWARI ROY Vs. NATIONAL INSURANCE COMPANY LTD
January 29, 2013
SHUVRANGSHU ROY Vs. DIPANNITA ROY
July 16, 2013
SHYAM FERRO ALLOYS LTD. Vs. UNION OF INDIA
December 3, 2013
SHYAM SEL AND POWER LTD Vs. W B MINERALS DEVELOPMENT AND TRADING CORPORATION LTD
July 3, 2013
SHYAMA ENCLAVE PVT LTD Vs. CENTRAL BANK OF INDIA
July 4, 2013
SHYAMAL KANTI GOSWAMI Vs. ASHIM MUKHERJEE
October 8, 2013
SHYAMAL KUMAR BASU @ SHYAMAL BOSE @ SHYAMAL BASU Vs. RABINDRA CHANDRA DHAR
January 29, 2013
SHYAMAL KUMAR SARKAR AND ORS. Vs. EASTERN COALFIELDS LIMITED
October 8, 2013
SHYAMAL PRAMANIK Vs. STATE OF WEST BENGAL
July 23, 2013
SHYAMAL SEN Vs. STATE OF WEST BENGAL
July 12, 2013
SHYAMALI BERA Vs. NATA KRISHNA PARUA
October 8, 2013
SHYAMALI GANGULY Vs. STATE OF WEST BENGAL
February 14, 2013
SHYAMAPADA MURMU Vs. STATE OF WEST BENGAL
April 8, 2013
SHYAMCHAND MONDAL Vs. ANUP KUMAR HALDAR & ANR.
December 5, 2013
SIDDHARTHA DASGUPTA Vs. STATE OF WEST BENGAL
July 17, 2013
SIDDHARTHA SANKAR MITRA Vs. BABLU MITRA
December 12, 2013
SIDDIQUE SK Vs. STATE OF WEST BENGAL
March 19, 2013
SIMPLEX INFRASTRUCTURES LTD. AND BANWARI LAL BAJORIA AND OTHERS Vs. REGISTRAR OF COMPANIES, WEST BENGAL
June 10, 2013
SIPRA KABIRAJ Vs. STATE OF WEST BENGAL
July 1, 2013
SIPRA MUKHERJEE Vs. STATE OF WEST BENGAL
December 18, 2013
SIRAJUL HAQUE Vs. MARJINA BIBI
February 13, 2013
SIRAJUL HAQUE MONDAL Vs. STATE OF WEST BENGAL
April 25, 2013
SIRAJUL ISLAM Vs. STATE OF WEST BENGAL
February 13, 2013
SISIR KUMAR MUKHERJEE Vs. STATE
April 23, 2013
SIYARAM HARIJAN Vs. COAL INDIA LIMITED
June 19, 2013
SK SHAM SUZ ZAMAN Vs. STATE OF WEST BENGAL
April 16, 2013
SK. KACHI MD Vs. SATINDRA NARAYAN BAIDYA
March 8, 2013
SK. MAHAMMAD ALI Vs. CHAIRMAN, BURDWAN MUNICIPALITY & ORS.
January 16, 2013
SK. MAKSHED Vs. SK. RAHAMAN
May 17, 2013
SK. MANIRUDDIN Vs. SOMA BANERJEE
February 1, 2013
SK. NAJMUL ARFIN @ SHEIKH ARFIN @ ARFIN SHEIKH @ ARFIN NAJMUL Vs. STATE OF WEST BENGAL
August 16, 2013
SK. SULTAN MAHAMMAD Vs. MST. MANSURA BEGAM
June 27, 2013
SK.AKBAR ALI Vs. SM.GAYATRI GHOSH
July 26, 2013
SMRITISH DUTTA Vs. CENTRAL BUREAU OF INVESTIGATION
September 6, 2013
SMT. JHARNA GHOSH Vs. STATE OF WEST BENGAL & ANR.
July 12, 2013
SMT. JOLLY CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS.
January 16, 2013
SMT. KIRAN ARYA AND ANR. Vs. AMBALAL SARABHAI ENTERPRISES LTD. AND ORS.
August 12, 2013
SMT. KRISHNA SARKAR Vs. STATE OF WEST BENGAL AND ORS.
July 22, 2013
SMT. PRAJAPATI MISHRA Vs. UNION OF INDIA AND ORS.
October 8, 2013
SMT. SNIGDHA CHAKRABORTY Vs. ASSISTANT GENERAL MANAGER, REGION - III, STATE BANK OF INDIA & ORS.
August 29, 2013
SMT. USHA RANI DUTTA AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
April 25, 2013
SMTI AKHTARUN-NISA Vs. THE LIEUTENANT GOVERNOR AND OTHERS
November 26, 2013
SOHARAB GAZI Vs. STATE OF WEST BENGAL
September 13, 2013
SOMA MUKHERJEE Vs. STATE OF WEST BENGAL
November 29, 2013
SOMENATH DAS Vs. SOMNATH DAS
November 12, 2013
SONALI BISWAS Vs. UNION OF INDIA
June 5, 2013
SOUMEN BISWAS Vs. STATE OF WEST BENGAL
July 25, 2013
SOUMEN DINDA Vs. STATE OF WEST BENGAL
February 21, 2013
SOUMEN MONDAL Vs. STATE
May 15, 2013
SOUMEN PRAMANIK Vs. SUBHENDU PRAMANIK
July 16, 2013
SOUMENDRA GARAIN Vs. STATE OF WEST BENGAL
November 29, 2013
SOUMENDRA NATH SEN Vs. STATE OF WEST BENGAL
June 28, 2013
SOUMENDU SAHA Vs. UNION OF INDIA
August 1, 2013
SOUMIK DASGUPTA Vs. POULAMI DASGUPTA
August 29, 2013
SOUMIK DUTTA Vs. UNION OF INDIA
June 24, 2013
SOUMITRA DEY Vs. ANIMA DEY
November 22, 2013
SOUMYA DATTA Vs. STATE BANK OF INDIA
July 4, 2013
SOUMYA GHOSH Vs. STATE
May 6, 2013
SOUMYENDRA ROY CHOUDHURY Vs. UCO BANK
November 29, 2013
SOURYENDRA NATH SARKAR Vs. STATE OF WEST BENGAL
October 8, 2013
SOUVIK MUKHERJEE Vs. STATE OF WEST BENGAL
November 18, 2013
SOVA RANI DUTTA Vs. ASHIS KUMAR DUTTA
August 6, 2013
SPARK DEALERS PRIVATE LIMITED Vs. OFFICIAL LIQUIDATOR
June 12, 2013
SRABAN BANIK @ RAHUL BANIK Vs. STATE OF WEST BENGAL
October 9, 2013
SREEJAYA BHATTACHARJEE GODFREY AND ANOTHER Vs. SREEJAYA TEA & INDUSTRIES (P.) LTD. AND OTHERS
February 22, 2013
SRI ADRISHNATH BHATTACHARYA Vs. WEST BENGAL INDUSTRIAL DEVELOPMENT CORP. LTD
June 19, 2013
SRI AMAR NATH BOSE Vs. GOURI NAG
June 27, 2013
SRI ANIMESH ROY Vs. STATE OF WEST BENGAL
May 16, 2013
SRI ASHOK ROY @ ASHOK KUMAR ROY Vs. THE STATE OF WEST BENGAL & ANR.
October 8, 2013
SRI BALKRISHNA SHROFF Vs. STATE OF WEST BENGAL
September 13, 2013
SRI BIKASH DAS Vs. STATE OF WEST BENGAL
March 1, 2013
SRI BISWAJIT JANA Vs. STATE OF WEST BENGAL
March 5, 2013
SRI GOUTAM BASU Vs. STATE OF WEST BENGAL
April 26, 2013
SRI JAYANTA CHAKRABORTY Vs. STATE OF WEST BENGAL
May 17, 2013
SRI MAHAPRASAD JANA Vs. SRI LALIT MOHON BERA
March 8, 2013
SRI PANCHANAN PAL Vs. THE STATE OF WEST BENGAL AND ORS.
October 8, 2013
SRI RAMCHANDRA AHIR @ GOPE Vs. STATE OF WEST BENGAL
March 15, 2013
SRI SAMIRAN GOSWAMI Vs. NATIONAL INSTITUTE OF TECHNICAL TEACHERS TRAINING & RESEARCH, KOLKATA
May 16, 2013
SRI SANKAR PRASAD GHARA Vs. NIRANJAN GHARA
April 24, 2013
SRI SHIBNATH KHAN Vs. SMT. SAKUNTALA KUNTI & ANR.
September 4, 2013
SRI. SWARUP DEBNATH Vs. SMT. SABITA DEBNATH
February 7, 2013
SRIDAM CHATTERJEE Vs. WEST BENGAL STATE ELECTRICITY BOARD
May 15, 2013
SRIKANT BAGLA Vs. COMMISSIONER OF CUSTOMS (PORT)
December 18, 2013
SRIMATI SHILA SANKARI DEVI Vs. SRIMATI LAKSHIRANI KAILTHA
December 12, 2013
SSS LOHA MARKETING PRIVATE LIMITED Vs. BIBBY FINANCIAL SERVICES INDIA PRIVATE LIMITED
February 5, 2013
SST MEDIA PRIVATE LIMITED Vs. OFFICER LIQUIDATOR HIGH COURT CALCUTTA
May 14, 2013
STADMED PRIVATE LTD Vs. INTELLECUAL PROPERTY APPELLATE BOARD
July 24, 2013
STATE BANK OF INDIA Vs. BIMALENDU CHATTOPADHYAY
June 28, 2013
STATE OF WEST BENGAL Vs. WEST BENGAL STATE ELECTION COMMISSION
May 14, 2013
STATE OF WEST BENGAL Vs. DIPANKAR DEY
February 26, 2013
STATE OF WEST BENGAL Vs. MD. ISLAM
June 21, 2013
STATE OF WEST BENGAL Vs. ARUP KUMAR GANGULY
August 2, 2013
STATE OF WEST BENGAL Vs. SOMASHREE KHATUN
December 6, 2013
STATE OF WEST BENGAL Vs. PURNAM PRADHAN
May 2, 2013
STATE OF WEST BENGAL Vs. SAGAR DAS @ GADAI
May 3, 2013
STATE OF WEST BENGAL Vs. GEETA BASOR
January 31, 2013
STATE OF WEST BENGAL Vs. CENTRAL CALCUTTA CITIZENS WELFARE ASSOCIATION
June 27, 2013
STATE OF WEST BENGAL Vs. GAUTAM KUMAR ACHARJEE
January 28, 2013
STATE OF WEST BENGAL Vs. TAPAS HAZRA AND DEVELOPMENT CONCERN
January 4, 2013
STATE OF WEST BENGAL Vs. SAIDUR RAHMAN
November 26, 2013
STATE OF WEST BENGAL Vs. SILIGURI HINDI HIGH SCHOOL
August 13, 2013
STATE OF WEST BENGAL Vs. ASIS DAS GUPTA
September 9, 2013
STATE OF WEST BENGAL Vs. AFCONS PAULING (INDIA) LIMITED
September 10, 2013
STATE OF WEST BENGAL Vs. PURNAM PRADHAN
April 30, 2013
STEEL AUTHORITY OF INDIA Vs. SUKANTA SEN
September 17, 2013
STEEL AUTHORITY OF INDIA LIMITED Vs. RAM KRISHAN KULWANT RAI
August 22, 2013
STEEL AUTHORITY OF INDIA LTD Vs. UNIT CONSTRUCTION COMPANY PRIVATE LIMITED
April 19, 2013
STEEL AUTHORITY OF INDIA LTD Vs. COMMISSIONER OF C. EX.
July 24, 2013
STEEL AUTHORITY OF INDIA LTD Vs. CESTAT
January 3, 2013
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF C. EX.
September 19, 2013
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 12, 2013
STEWARTS & LLOYDS OF INDIA LIMITED Vs. CESTAT
January 17, 2013
SUBAL MONDAL Vs. GOPAL CHANDRA MONDAL
November 29, 2013
SUBARNAREKHA PROPERTIES PVT. LTD Vs. AKBAR ALI KHAN
September 16, 2013
SUBASINI SAHOO Vs. BALISAI NO.7 GRAM PANCHAYET
November 28, 2013
SUBHADEEP CHANDA Vs. ADITI CHANDA NEE ROY
July 4, 2013
SUBHANGSHUMAN DE Vs. STATE OF WEST BENGAL
March 26, 2013
SUBHANKAR MISHRA ALIAS SHUBHANKAR MISHRA Vs. STATE OF WEST BENGAL
June 18, 2013
SUBHAS CHANDRA MAHATA Vs. STATE OF WEST BENGAL
September 27, 2013
SUBHAS CHANDRA MONDAL Vs. STATE OF WEST BENGAL
October 9, 2013
SUBHAS CHANDRA SAHA Vs. HARIDAS SAHA
November 7, 2013
SUBHASIS GUPTA Vs. SRITAMA KAR
September 5, 2013
SUBHOJIT DUTTA Vs. UNION OF INDIA
September 11, 2013
SUBHRA HALDER Vs. DISTRICT MAGISTRATE,MURSHIDABAD
April 9, 2013
SUBIMAL CHATTERJEE Vs. SARASWATI BARDHAN
February 21, 2013
SUBODH MITRA Vs. UNION OF INDIA
February 25, 2013
SUBRATA DAS Vs. STATE OF WEST BENGAL
May 17, 2013
SUBRATA DEB Vs. STATE OF WEST BENGAL
November 25, 2013
SUBRATA DUTTA Vs. MITHU DUTTA NEE SARKAR
July 24, 2013
SUBRATA GHOSE Vs. STATE OF WEST BENGAL
October 8, 2013
SUBRATA GUHA SARKAR Vs. UNION OF INDIA
January 16, 2013
SUBRATA MAJUMDAR Vs. UNION OF INDIA
August 7, 2013
SUBRATA SANKAR BAGCHI Vs. STATE OF WEST BENGAL
February 12, 2013
SUBRATA SARDAR Vs. STATE OF WEST BENGAL
January 24, 2013
SUBRATA SARKAR Vs. UNITED BANK OF INDIA
June 5, 2013
SUDAKSHINA CHOWDHURY Vs. STATE OF WEST BENGAL
May 10, 2013
SUDAM CHANDRA MALAKAR Vs. ARUNDHUTI SEN AND ANOTHER
April 9, 2013
SUDEB CHOWDHURY Vs. STATE OF WEST BENGAL
October 9, 2013
SUDHANSHU KUMAR BISWAS Vs. STATE OF WEST BENGAL
November 29, 2013
SUDIP CHAKRABORTY Vs. STATE OF WEST BENGAL
February 7, 2013
SUDIP DAS Vs. UNION OF INDIA (UOI)
August 7, 2013
SUDIP MAZUMDAR Vs. STATE
December 24, 2013
SUDIPTA GHOSH Vs. STATE OF WEST BENGAL
June 26, 2013
SUDIPTA ROY Vs. STATE
February 6, 2013
SUFAL MONDAL ALIAS SUBAL Vs. STATE OF WEST BENGAL
July 24, 2013
SUJIT KUMAR NASKAR Vs. STATE OF WEST BENGAL
April 4, 2013
SUJOY ROY Vs. STATE OF WEST BENGAL AND ANR
September 11, 2013
SUJOY SAHA Vs. STATE OF WEST BENGAL
February 19, 2013
SUKANTA MALLICK Vs. UNION OF INDIA
April 9, 2013
SUKESH CHANDRA JATUA Vs. PRAFULLA KUMAR JATUA
September 3, 2013
SUKESH CHANDRA JATUA Vs. PRAFULLA KUMAR JATUA
September 2, 2013
SUKHMANI DEVELOPERS PVT. LTD Vs. RAVINDER SINGH
September 19, 2013
SUKU @ NIKUNJA BIHARI BISWAS Vs. STATE OF WEST BENGAL
February 14, 2013
SUKUMAR BHATTACHARYA Vs. RENUKA HAZRA & ORS
September 26, 2013
SUKUMAR DAWN Vs. COAL INDIA LIMITED
April 30, 2013
SUKUMAR MAHALDAR Vs. STATE OF WEST BENGAL
May 13, 2013
SULAGNA BHADURI Vs. STATE OF WEST BENGAL
July 17, 2013
SULOCHANA Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH
February 27, 2013
SUMANA DE Vs. STATE OF WEST BENGAL
September 18, 2013
SUMERMAL JAIN Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 24, 2013
SUMERMAL SURANA Vs. PREMLATA KAKRANIA
September 12, 2013
SUMIT BARAN GHOSH Vs. STATE OF WEST BENGAL
June 14, 2013
SUMIT MAJUMDAR Vs. COAL INDIA LTD
June 25, 2013
SUMIT SEN Vs. STATE OF WEST BENGAL
January 22, 2013
SUNANDHYA BALA @ KAUSLYA SARKAR Vs. HARI SINGH
November 26, 2013
SUNIL BARAN DUTTA Vs. KAMALA BALA DUTTA
May 17, 2013
SUNIL KUMAR MANNA Vs. SOUMITRA DAS
April 26, 2013
SUNIL KUMAR SAMMADAR Vs. UNION OF INDIA
February 8, 2013
SUNIL KUMAR SANTRA Vs. SECRETARY, FINANCE (REVENUE) DEPT. GOVERNMENT OF WEST BENGAL
September 11, 2013
SUPRAKAS SAHU Vs. STATE OF W B
January 13, 2013
SUPRAKAS SAHU Vs. STATE OF WEST BENGAL
January 31, 2013
SUPRIYA KUMAR SAHA AND ORS Vs. UNION OF INDIA AND ORS
December 24, 2013
SURAJ PAUL DIAS Vs. VELOCITY NETWORKS P. LTD.
May 2, 2013
SURAVI BOSE Vs. UNION OF INDIA
May 17, 2013
SURESH KUMAR AGARWALLA Vs. SANKAR LAL AGARWALLA
January 29, 2013
SURYA NARAYAN MISHRA Vs. STATE OF WEST BENGAL
March 25, 2013
SUSAMA ROY PRAMANIK Vs. STATE OF WEST BENGAL
April 9, 2013
SUSANT @ JOSEPH TOPPO Vs. STATE
July 18, 2013
SUSANTA DUTTA Vs. UNION OF INDIA
July 25, 2013
SUSANTA DUTTA Vs. UNION OF INDIA
July 26, 2013
SUSANTA GHOSH Vs. STATE OF WEST BENGAL
May 17, 2013
SUSANTA PRAMANIK Vs. THE STATE OF WEST BENGAL
May 8, 2013
SUSHANTA BISWAS Vs. PAMPA MONDAL
August 12, 2013
SUSHIL JHA Vs. STATE OF WEST BENGAL
April 2, 2013
SUSMITA BASU Vs. KOLKATA MUNICIPAL CORPORATION
December 17, 2013
SUSMITA DAS Vs. STATE OF WEST BENGAL
December 11, 2013
SUSMITA MAZUMDAR Vs. STATE
April 5, 2013
SUSMITA SARKAR Vs. STATE OF WEST BENGAL
April 18, 2013
SUSOVAN PANDA Vs. CHAIRMAN UCO BANK
July 22, 2013
SUTAPA CHATTERJEE Vs. UCO BANK
March 12, 2013
SUTAPA CHATTERJEE Vs. UCO BANK
March 7, 2013
SUTAPA SAHA Vs. NIVEDITA BISWAS
December 18, 2013
SUTNA STONE AND LIME CO LTD Vs. AMJAD ALI
July 17, 2013
SUTTON & SONS INDIA PVT LTD. Vs. INCOME TAX OFFICER
July 23, 2013
SUVRA KUMAR DEY Vs. THE STATE OF WEST BENGAL & ORS.
October 9, 2013
SWADESH MONDAL Vs. DIPTI MONDAL
August 20, 2013
SWAPAN BISWAS & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
July 19, 2013
SWAPAN DAS Vs. STATE OF WEST BENGAL
January 29, 2013
SWAPAN GHOSH @ BABU GHOSH Vs. STATE OF WEST BENGAL
July 16, 2013
SWAPAN HALDER Vs. STATE OF WEST BENGAL
July 26, 2013
SWAPAN KUMAR DUTTA Vs. CALCUTTA DOCK LABOUR BOARD
January 8, 2013
SWAPAN KUMAR GOSWAMI Vs. ALLAHABAD BANK
June 5, 2013
SWAPAN KUMAR KHAN Vs. STATE OF WEST BENGAL
December 24, 2013
SWAPAN KUMAR MAJHI Vs. STATE OF WEST BENGAL
February 6, 2013
SWAPAN KUMAR SAHOO @ SWAPAN SAHOO Vs. UNION OF INDIA
March 20, 2013
SWAPAN KUMAR SARDAR Vs. STATE OF WEST BENGAL
June 28, 2013
SWAPAN ROY Vs. C.B.I.
December 11, 2013
SWARAJ KUMAR BARMAN Vs. STATE OF WEST BENGAL
March 25, 2013
SWASTIC PROJECTS PRIVATE LIMITED Vs. KAZI AMIRUZ ZAMAN
March 6, 2013
SWASTIKA BACHHAR Vs. STATE OF WEST BENGAL
October 8, 2013
TAIMUR HAQUE Vs. STATE OF WEST BENGAL
January 10, 2013
TAMAL KRISHNA CHAKRABORTY Vs. STATE OF WEST BENGAL
June 17, 2013
TAMASA RANJAN MUKHARJEE Vs. STATE OF WEST BENGAL
March 12, 2013
TANUJA GHOSH Vs. CHAIRMAN BOARD OF TRUSTEE
June 28, 2013
TAPABRATA BANERJEE Vs. CENTRAL BUREAU OF INVESTIGATION
September 30, 2013
TAPAN BHATTACHARYA Vs. KOLKATA MUNICIPAL CORPORATION
September 5, 2013
TAPAN CHANDRA KOLEY AND ANOTHER Vs. ESTATE OFFICER AND OTHERS
September 20, 2013
TAPAN DAS Vs. STATE OF WEST BENGAL
February 26, 2013
TAPAN KUMAR BANERJEE Vs. APARNA DEBI
January 31, 2013
TAPAN KUMAR MITRA Vs. DEBABRATA MUKHERJEE
September 20, 2013
TAPAN KUMAR PALMAL Vs. STATE OF WEST BENGAL
February 5, 2013
TAPAN MAITY Vs. STATE OF WEST BENGAL
April 11, 2013
TAPAN PRADHAN Vs. STATE OF WEST BENGAL
April 26, 2013
TAPAN ROY Vs. STATE OF WEST BENGAL
October 8, 2013
TAPAS ROUTH Vs. STATE OF WEST BENGAL
March 21, 2013
TARAK NATH MANNA Vs. NITYANANDA SAHA
February 5, 2013
TARAKNATH BHANDARI Vs. STATE OF WEST BENGAL
November 29, 2013
TARAPADA DAS Vs. STATE OF WEST BENGAL & ORS
December 23, 2013
TARAPADA DHIBAR Vs. COAL INDIA LIMITED
July 22, 2013
TARAPADA DHIBAR Vs. COAL INDIA LTD
June 26, 2013
TARAPADA MISTRY Vs. NILIMA MONDAL
September 27, 2013
TARULATA MONDAL Vs. STATE OF WEST BENGAL
July 12, 2013
TARUN CHATTERJEE Vs. STATE OF WEST BENGAL
July 17, 2013
TATA MOTORS FINANCE LIMITED Vs. STATE OF WEST BENGAL
September 27, 2013
TATA MOTORS FINANCE LIMITED, ICICI BANK LIMITED AND FAMILY CREDIT LIMITED AND ANOTHER Vs. ASSISTANT COMMISSIONER OF SALES TAX, JOINT COMMISSIONER OF SALES TAX AND ASSISTANT COMMISSIONER OF SALES TAX SALT LAKE CHARGE AND OTHERS
October 8, 2013
TATA STEEL LIMITED Vs. STATE OF WEST BENGAL
June 24, 2013
TATA STEEL LIMITED Vs. BALL ROLL CORPORATION
December 17, 2013
TEXMACO LIMITED Vs. TEXMACO ENGINEERING EMPLOYEES UNION
November 7, 2013
THE CHIEF SECRETARY Vs. SHRIMATI C.RADHAMANIAMMA
July 16, 2013
THE MEMBERS OF MANAGING COMMITTEE REPRESENTED BY THE SECRETARY Vs. SRI PASUPATI DAS AND OTHERS
October 8, 2013
THE REGISTRAR GENERAL, HIGH COURT, CALCUTTA Vs. CHAITALI KUNDU & ORS.
February 14, 2013
THE SUPRINTENDENT OF POLICE Vs. SRI CHANDRA SEKHAR SAHAY
October 3, 2013
THOUDAM TOMBI SINGH Vs. UNITED BANK OF INDIA
December 3, 2013
TITIL DATTA SAMANTA Vs. STATE OF WEST BENGAL
January 28, 2013
TOWER INFOTECH LTD. Vs. UNION OF INDIA
September 20, 2013
TRIPTI HALDER Vs. PANCHU GOPAL HALDER
August 14, 2013
TRUSTEES TRUST ESTATE OF MUTTY LALL SEAL Vs. ASISH SEAL
May 16, 2013
TUHIN MUKHERJEE Vs. STATE OF WEST BENGAL
September 27, 2013
TUSHAR KANTI DAS Vs. COMMISSIONER OF CUSTOMS
January 3, 2013
TUSHAR SUBHRA MANDAL Vs. STATE OF W B
February 1, 2013
UCO BANK Vs. COMMISSIONER OF INCOME TAX, WEST BENGAL-III
December 2, 2013
UDAY KUMAR ATARTHY Vs. STATE OF WEST BENGAL
July 22, 2013
UIC INDUSTRIES LTD Vs. ANNAVARAM CONCRETE (P) LTD
April 11, 2013
UJJAL KUMAR DAS Vs. STATE BANK OF INDIA
May 3, 2013
UJJAL KUNDU Vs. STATE
February 12, 2013
UJJWAL KANTI PANDIT Vs. TEA BOARD
August 1, 2013
UMA EXPORTS LTD Vs. UNION OF INDIA
May 16, 2013
UMA RANI GHORAI Vs. STATE
July 5, 2013
UNIGLOBAL PAPERS PVT. LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
September 23, 2013
UNION OF INDIA Vs. AMIT KUMAR HAZRA
February 7, 2013
UNION OF INDIA Vs. PANSARI VEGETABLE AND OILS PVT LTD
May 6, 2013
UNION OF INDIA Vs. ASHOKE TUBEWELL
April 24, 2013
UNION OF INDIA Vs. SUBHASISH BASAK
January 10, 2013
UNION OF INDIA Vs. SUBRATA KUMAR LODH
March 12, 2013
UNION OF INDIA Vs. ASIM KUMAR MONDAL
April 8, 2013
UNION OF INDIA Vs. RAMESHWARLAL AGARWAL
August 2, 2013
UNION OF INDIA Vs. MOHAN LAL JAIN
April 23, 2013
UNION OF INDIA Vs. UDAYAN SAMADDAR
April 19, 2013
UNION OF INDIA Vs. MOHAN LAL JAIN
April 19, 2013
UNION OF INDIA Vs. DBL ENTERPRISE
September 10, 2013
UNITED INDUSTRIAL BANK AUSTHAYEE ADHASTHAM Vs. UNION OF INDIA
July 30, 2013
UNITED VEIN CARE CANCER RESEARCH & WELFARE INSTITUTE LTD Vs. CESC LTD
January 3, 2013
UNITY PAINTS AND CHEMICAL CO. P. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 14, 2013
UNITY REALTY Vs. AMIT KUMAR MITRA
March 7, 2013
UNIVERSAL PAPER MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
July 17, 2013
UNIVERSAL PAPER MILLS LTD. Vs. COMMR. OF CENTRAL EXCISE
July 24, 2013
UPAMA PAN Vs. STATE
August 21, 2013
USHA SHAW Vs. UNION OF INDIA
July 4, 2013
USHA SHAW Vs. UNION OF INDIA
February 4, 2013
UTPAL KUMAR SAHA Vs. SUJAN BHOWANI
April 11, 2013
UTPAL ROY Vs. STATE OF WEST BENGAL
November 7, 2013
UTTAM KUMAR BHAKAT Vs. STATE OF WEST BENGAL
September 26, 2013
UTTAM KUMAR DUTTA Vs. STATE OF WEST BENGAL
October 8, 2013
V RAMAN Vs. LT GOVERNOR
December 20, 2013
VIDYAWATI Vs. KISHEN
February 8, 2013
VIJAI SHREE LIMITED Vs. STATE OF WEST BENGAL
April 5, 2013
VIJAY KULLU Vs. UNION OF INDIA AND OTHERS
November 26, 2013
VIJAY KUMAR AGARWAL Vs. AJOY AGARWAL
March 6, 2013
VIJAY KUMAR SWAIKA Vs. VINEET KUMAR SWAIKA
August 22, 2013
VIKASH JAIN Vs. ASSTT. COMMR. OF C. EX. & S. TAX, DURGAPUR
November 12, 2013
VINAY KUMAR SETHIA Vs. VINITA SETHIA
July 5, 2013
VINAY KUMAR SINHA Vs. UNION OF INDIA
September 19, 2013
VINDHYA PROJECTS PVT. LTD. Vs. ALOK KUMAR BASU
June 27, 2013
VISHNU DEB @ VISWA DEV CHATTERJEE Vs. KALI PROSAD PASWAN
January 9, 2013
VISHNU ENGINEERING CORPORATION Vs. KOLKATA PORT TRUST
April 23, 2013
VIVEK BHARDWAJ Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION
December 2, 2013
VIVEK SARAOGL Vs. CHIEF MANAGER SYNDICATE BANK
April 12, 2013
VOGUE Vs. UNION OF INDIA
January 3, 2013
VVF (INDIA) LTD. Vs. JYOTHY LABORATORIES LTD.
October 9, 2013
WAHIDUZZAMAN Vs. STATE OF WEST BENGAL
April 11, 2013
WEST BENGAL FOREIGN "OFF" AND "ON" SHOP OWNER'S ASSOCIATION Vs. STATE OF WEST BENGAL
December 16, 2013
WEST BENGAL STATE ELECTION COMMISSION Vs. STATE OF WEST BENGAL
May 10, 2013
WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. MADHABI GHOSH
September 25, 2013
WEST BENGAL UNIVERSITY OF HEALTH SERVICES Vs. INDIAN CENTRE FOR ADVANCEMENT OF RESEARCH AND EDUCATION
August 30, 2013
WEST BENGAL UNIVERSITY OF HEALTH SERVICES AND ANR. ETC. ETC. Vs. INDIAN CENTRE FOR ADVANCEMENT OF RESEARCH AND EDUCATION, HALDIA AND ORS. ETC. ETC.
December 30, 2013
WINSTAR INDIA INVESTMENT COMPANY LIMITED Vs. HALDIA PETROCHEMICALS LIMITED
April 29, 2013
YUSUF ALI MONDAL Vs. STATE OF WEST BENGAL
June 14, 2013
YUTHI MILIT Vs. CHAIRMAN, CENTRAL SELECTION COMMITTEE
March 12, 2013
ZAKI AHMED Vs. THE LIEUTENANT GOVERNOR
August 6, 2013
ZAKIR HOSSAIN MOLLAH @ BHADU Vs. STATE OF WEST BENGAL
April 11, 2013
ZILLER RAHIM Vs. SP, CBI/ACB/KOLKATA
December 3, 2013