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Case Index
Title
Date
A ANJAIAH,AKKAPOOR,NIZAMABAD Vs. BR MNGR,NEW INDIA ASSU CO LTD
June 7, 2013
A GANAPATHY Vs. GOVERNMENT OF ANDHRA PRADESH
July 9, 2013
A MANNAN Vs. APSETC
September 20, 2013
A NARENDRA RAJA Vs. STATE OF ANDHRA PRADESH
December 3, 2013
A P E P DISCOM LTD.,VISAKHAPATNAM Vs. VARAHADIRI MANGAIAH, AMALAPURAM
November 20, 2013
A P SATYANARAYANA Vs. P HIMA BINDU
July 15, 2013
A P STATE FINANCIAL CORPORATION Vs. DUVVURU RAJASEKHAR REDDY
August 21, 2013
A RAJA MURALI Vs. SINGARENI COLLIERIES
August 7, 2013
A RAJAIAH Vs. K SITHA RAMA RAO
October 24, 2013
A RANGA REDDY Vs. A RAM REDDY
March 28, 2013
A SOMESWARAM Vs. EX OFFICIO SECRETARY TO GOVT CONSUMER AFFAIRS FOOD AND CIVIL SUPPLIES
November 21, 2013
A T G SRINIVAS RAO Vs. PUSHARINI
December 17, 2013
A V REDDY Vs. APSRTC
November 20, 2013
A YADAGIRI Vs. CHIEF ELECTION COMMISSIONER
April 29, 2013
A. P. STATE ROAD TRANSPORT CORPORATION Vs. MOHD. FASIDDIN
July 5, 2013
A.BALASYA GOUD Vs. A.P. STATE HOUSING CORPORATION LTD
November 11, 2013
A.BHARAT Vs. STATE OF A.P.
August 14, 2013
A.GOPAL REDDY Vs. R.SUBRAMANYAM REDDY
February 22, 2013
A.K. JEWELLERY Vs. STATE OF ANDHRA PRADESH
July 17, 2013
A.KRISHNA VENI Vs. CENTRAL POWER DISTRIBUTION COMPANY OF A.P.LTD
August 26, 2013
A.P HOUSING BOARD, HYDERABAD Vs. INDUSTRIAL TRIBUNAL-CUM LABOUR COURT
November 11, 2013
A.P STATE WAKF BOARD Vs. G. PRAKASHA REDDY
August 21, 2013
A.P. MINERAL DEVELOPMENT CORPORATION LTD. Vs. M/S. GMK MINERALS PRIVATE LIMITED
December 12, 2013
A.P. PAPER MILLS LIMITED, REP. BY ITS VICE PRESIDENT (FINANCE) MR. SUDHIR BHANSALI Vs. STATE OF ANDHRA PRADESH, REP. BY ITS STATE REPRESENTATIVE, BEFORE THE SALES TAX APPELLATE TRIBUNAL
January 21, 2013
A.P.INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. OFFICIAL LIQUIDATOR
November 4, 2013
A.P.MAHESH CO-OP. URBAN BANK Vs. DIVISIONAL CO-OPERATIVE OFFICER, GOLCONDA
July 23, 2013
A.P.S.R.T.C., REP. BY ITS MANAGING DIRECTOR Vs. MOHD. YOUSUF KHAN
November 5, 2013
A.P.STAE FINANCE CORPORATION Vs. M/S UNILOIDS LIMITED
December 10, 2013
A.P.STATE WAKF BOARD Vs. G.PRAKASHA REDDY
September 21, 2013
A.RAMALINGESWARA REDDY Vs. VICE CHAIRMAN AND MANAGING DIRECTOR
November 26, 2013
A.RAMANAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
October 11, 2013
A.SUNDARA RAMI REDDY Vs. DISTRICT COLLECTOR, CHITTOOR DISTRICT
April 18, 2013
A.V.RAMU RAO Vs. A.P.S.R.T.C.
November 1, 2013
A.V.SANTOSH KUMAR Vs. SAJJID HUSSAIN
December 30, 2013
A.V.VINOD KUMAR Vs. UNION OF INDIA
December 19, 2013
A.YAGNA NARAYANA Vs. GOVERNMENT OF A.P.
September 20, 2013
AADI SREENIVAS Vs. RAMESH CHENNAMANENI
August 14, 2013
AALETI SRINIVAS Vs. AALETI DAYAKAR
July 22, 2013
AASRA ARCHIVENTURES PVT., LTD Vs. STATE OF A P
April 18, 2013
ABDUL JALEEL Vs. DENYL WINSTON FERRIES
November 12, 2013
ABDUL JALEEL (DIED) AND OTHERS Vs. COL. DENYL WINSTON FERRIES AND OTHERS
November 21, 2013
ABDUL KHADER Vs. GOVERNMENT OF ANDHRA PRADESH
March 8, 2013
ABDULLAH Vs. MOHD. ABDUL RAHEEM,HUSSAINI
February 18, 2013
ABRAR KHAN DURRANI Vs. SHO VISAKHAPATNAM
June 28, 2013
ACHARYA N G RANGA Vs. M DEVENDER REDDY
February 11, 2013
ACHARYA N.G. RANGA Vs. M. DEVENDER REDDY
March 11, 2013
ADDALA SUBRAHMANAYAM Vs. STATE
February 19, 2013
AESSEAL INDIA LTD Vs. NAGESWARA RAO
April 29, 2013
AGARWAL INDUSTRIES LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES
February 13, 2013
AGNIPARTHI SATYANARAYANA Vs. EASTERN POWER DISTRIBUTION COMPANY OF A P LTD
November 11, 2013
AGRI GOLD FARM ESTATE INDIA PVT.LTD., VIJAYAWADA Vs. STATE OF ANDHRA PRADESH
April 3, 2013
AHMED NIZAMUDDIN Vs. MOHD. GHAZIUDDIN HASAN
September 17, 2013
AILA UPENDER Vs. GOVERNMENT OF ANDHRA PRADESH, REP. BY ITS PRINCIPAL SECRETARY
January 4, 2013
AITIPAMULA KALAVATHI @ KALAMMA Vs. M/S.SOUTHERN ROADWAYS LTD
October 30, 2013
AJAY KUMAR AGARWAL Vs. STATE OF ANDHRA PRADESH
April 22, 2013
AJJAPALLLI PAPAIREDDY Vs. AJJAPALLI NARAYANAREDDY
October 11, 2013
AKBARUDDIN OWAISI Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS
July 19, 2013
AKULA DEVI PADMAJA Vs. AKULA VEERA VENKATA
June 25, 2013
AKULA MALLESHAM Vs. GENERAL MANAGER, BHARAT SANCHAR NIGAM LIMITED
November 8, 2013
AKULA SRI DURGA AND OTHERS Vs. MUGGULLA SATYA VISHALA AND ANOTHER
January 24, 2013
ALA VENKATA SESHAMMA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
August 23, 2013
ALAPATI KANAK DURGA Vs. SPECIAL DEPUTY COLLECTOR,TRIBAL WELFARE,K R PURAM,WEST GODAVARI DISTRICT
January 3, 2013
ALLA NAGIREDDY Vs. G.NARAYANA REDDY
March 1, 2013
ALLA VENKATA KRISHNA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
August 30, 2013
AMALAKANTI LAKSHMI SAROJA Vs. CHALUVADHI RAGHAVAMMA
January 28, 2013
AMBATI ARUNA Vs. STATE OF A.P.
December 13, 2013
AMBAVARAM RAJASEKHAR RAO Vs. STATE OF A P
July 23, 2013
AMBIENCE CONSTRUCTIONS INDIA LTD. Vs. CESTAT
December 5, 2013
AMINA ANJUM Vs. MOHD ISHAQUE
June 7, 2013
AMRUTHLAL SARDA Vs. MANGI BAI KASAT
July 10, 2013
ANAKAPALLY RURAL ELECTRIC COOPERATIVE SOCIETY LIMITED Vs. OKS REDDY
October 21, 2013
ANANTHARAJU VENKATA SESHAMMA Vs. RAJUPALEM SESHAVATARAM
December 16, 2013
ANAPALLI BHASKAR Vs. GUDI VENKATESWARLU
September 16, 2013
ANATHA UDAYA BHASKAR RAO Vs. ELECTION COMMISSION OF INDIA
September 20, 2013
ANDE RADHA KRISHNA, KRISHNA DISTRICT Vs. PRL SECRETARY, INDUSTRIES & COMMERCE
November 1, 2013
ANDHRA PEADESH PUBLIC SERVICE COMMISSION,HYDERABAD Vs. N PRAVEENA NAIDU
September 26, 2013
ANDHRA PRADESH PANCHAYAT RAJ CLASS-IV EMPLOYEES CENTRAL ASSOCIATION, HYDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH
April 26, 2013
ANDHRA PRADESH PUBLIC SERVICE Vs. K SURESH
December 16, 2013
ANDHRA PRADESH STATE FINANCIAL CORPORATION Vs. EMPLOYEES' PROVIDENT FUND ORGANISATION,REGIONAL OFFICE
January 24, 2013
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. KATTA KUSUMA
December 31, 2013
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. GUGULOTH KEEMA
April 25, 2013
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. BONDALAPATI PADMA
April 25, 2013
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. P SUVARNA
February 8, 2013
ANNAM UTTARUDU Vs. ANNAM VENKATESWARA RAO
November 29, 2013
ANNAPURNA Vs. AUTHORISED OFFICER
July 5, 2013
APPI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
October 3, 2013
APSRTC Vs. B.RAM REDDY
August 27, 2013
APSRTC Vs. T.VENKATAIAH
October 4, 2013
APSRTC Vs. LACHAIAH
September 23, 2013
APSRTC Vs. CH SRINIVASULU
April 30, 2013
APSRTC Vs. KAGITHA NANCHARAMMA
December 6, 2013
APSRTC HYDERABAD Vs. P SUVARNA
February 8, 2013
APSRTC, DEPOT MANAGER Vs. CHUKKA DURGAYYA
November 26, 2013
APSRTC, DEPOT MANAGER, VIZIANAGARAM AND ANOTHER Vs. CHUKKA DURGAYYA AND OTHERS
November 27, 2013
APSRTC,DEPOT MANAGER,MIDHANI DEPOT,HYDRABAD Vs. SYED YOUSUF
June 28, 2013
ARAVA MASTHANANUMA Vs. DEPOT MANAGER APSRTC
October 31, 2013
ARIHANTH AUTOMOBILES Vs. DEPUTY COMMERCIAL TAX OFFICER-I
February 4, 2013
ARIMANDA VIJAYA BHASKARA REDDY Vs. MANUKONDA RAMI REDDY
December 13, 2013
ARIMANDA VIJAYA BHASKARA REDDY Vs. MANUKONDA RAMI REDDY
December 30, 2013
ARISETTI SATYANARAYANA MURTHY Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
June 25, 2013
ARJUN RAO Vs. STATE OF ANDHRA PRADESH
March 22, 2013
ARRAKUNTAL V GANESHAN Vs. SAI RAM COTTON SYNDICATE
June 7, 2013
ARROW ADVERTISING Vs. THE DEPUTY COMMERCIAL TAX OFFICER
December 4, 2013
ARS METALS LIMITED Vs. ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED
November 14, 2013
ARSHAD AHMED Vs. MOHD SHUJAUDDIN
March 22, 2013
ARUNODAYA CATERERS PVT LTD Vs. DESU VENKATA SUBBA RAO
July 16, 2013
ASHISH KUMAR Vs. PRAMILA
April 30, 2013
ASHOK INTERNATIONAL Vs. STATE OF A.P.
April 3, 2013
ASHRAFUL MADARIS EDUCATIONAL SOCIETY Vs. STATE OF ANDHRA PRADESH
November 14, 2013
ASSISTANT SUPERINTENDENT, CHITTOOR Vs. G.CHITTI BABU
October 21, 2013
ASSOCIATED CEMENT COMPANIES LTD Vs. CHAIRMAN CUM PRESIDING BOFFICER
December 24, 2013
AUSALI SIDDIRAMULU Vs. AUSALI DUBBAIAH
November 13, 2013
AUTHORIZED OFFICER Vs. SURAPANENI VANI PADMAVATHI
July 4, 2013
AVILIGONDA TIRUPALU AND EIGHTEEN Vs. ASSISTANT DIRECTOR OF FISHERIES, FISHERIES DEPARTMENT, ANANTHAPUR
November 18, 2013
AYESHA RIZWANA Vs. MUSHTAQ AHMED
August 23, 2013
AYYAGARI SRINIVAS Vs. GOVERNMENT OF ANDHRA PRADESH
November 19, 2013
B CHAKRADHARI Vs. POTTI SREERAMULU TELUGU UNIVERSITY
December 16, 2013
B CHINNA SESHAMMA Vs. APSRTC
December 17, 2013
B CHITTI BABU Vs. VICE CHAIRMAN AND MANAGING DIRECTOR
June 13, 2013
B KIRAN KUMAR Vs. LEKKALA RADHAMMA
February 6, 2013
B KISHAN Vs. STATION HOUSE OFFICER
July 12, 2013
B MADHAVA REDDY Vs. J NARASIMHA REDDY
July 17, 2013
B MURLIDHAR Vs. STATE OF A P
July 4, 2013
B NEERAJA Vs. REVENUE DIVISIOANL OFFICER
August 13, 2013
B RAMANA RAO Vs. STATE
July 23, 2013
B. CHANDRA SEKHAR REDDY Vs. K. NAGA RAJU YADAV
January 4, 2013
B. SUDHAKAR REDDY Vs. S.H.O., RGIA, CYBERABAD,SHAMSHABAD, RANGA REDDY DISTRICT
April 26, 2013
B.JAGANMOHAN REDDY Vs. GRAM PANCHAYAT MANIKONDA (V), REP. BY ITS PANCHAYAT SECRETARY
April 26, 2013
B.KAMALA KUMARI Vs. GOVERNMENT OF ANDHRA PRADESH
July 16, 2013
B.KARTHIK RAO Vs. VENKATESWARA INSTITUTE OF MEDICAL SCIENCES
October 3, 2013
B.KESAV RAO Vs. P.SIVANNARAYANA
October 25, 2013
B.NARAYANA Vs. PRIMARY AGRICULTURAL COOPERATIVE SOCIETY LIMITED
August 20, 2013
B.NARSA REDDY Vs. RAMULU
December 11, 2013
B.PULLAIAH Vs. J.MALA PULLAMMA
December 3, 2013
B.S.NEELAKANTA Vs. STATE OF A.P.
December 4, 2013
B.S.P.RAVI KUMAR Vs. STATE OF A.P.
September 19, 2013
B.SAROJAMMA Vs. REVENUE DIVISIONAL OFFICER
February 14, 2013
B.SHANKER Vs. APSRTC ADMINISTRATIVE
December 16, 2013
B.SURYAKANTHAM Vs. B.S.VIDHYA SAGAR @ RAJU
August 8, 2013
B.V.RAMAKRISHNA RAJU Vs. B.BHARATHI
December 30, 2013
BABY SHAHANAJ Vs. A P S R T C
August 30, 2013
BADANA MUTYALU Vs. PALLI APPALARAJU
July 1, 2013
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. T. LATHA
December 19, 2013
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. PENUGUMATLA DHANALAKSHMI
December 16, 2013
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. VADTHAVATH KAMALAMMA @ BIKKIBAI
December 17, 2013
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. BOTU JANARDHANA RAO
December 18, 2013
BAJRANG LAL AGARWAL Vs. GAYATRI GUPTA
November 29, 2013
BALA SHANKAR Vs. MANAGING DIRECTOR, APSRTC
October 25, 2013
BALAJI TRANSPORT Vs. STATE OF ANDHRA PRADESH
July 5, 2013
BALAM DIGUVATHATTU RAMACHANDRA REDDY Vs. BALAM DIGUVATHATTU SAROJAMMA
February 12, 2013
BANDLAMUDI SUBBAIAH & SONS LTD., GUNTUR Vs. CENTRAL WARE HOUSING CORPORATION, GUNTUR
September 26, 2013
BAR ASSOCIATION, JUNIOR CIVIL JUDGE'S COURT, ALAMPUR Vs. GOVT.OF A.P.
March 14, 2013
BARATAM VENKATA CHENGALVA MURTY Vs. LADI DALAPPANNA
March 11, 2013
BARTRONICS INDIA LIMITED Vs. COMMERCIAL TAX OFFICER AND ANR.
December 16, 2013
BASAI STEELS AND POWER PVT LTD Vs. STATE OF A P
December 9, 2013
BASHYAM ANJAMMA Vs. NARRA SATYANARAYANA
April 22, 2013
BASHYAM ANJAMMA Vs. NARRA SATYANARAYANA
April 23, 2013
BASIREDDY RUKMINAMMA Vs. JOINT COLLECTOR
September 19, 2013
BATCHU SURYA PRAKASA RAO Vs. MOHAMMED LATIF
November 8, 2013
BATSALA HARSHAVARDHAN Vs. THE GOVERNMENT OF ANDHRA PRADESH REP. BY ITS SECRETARY
September 30, 2013
BATTA YELLAIAH Vs. B.RAMESH
November 28, 2013
BATTULA MALAKONDAIAH Vs. ANGIREKULAPADU GRAM PANCHAYAT
March 18, 2013
BAVISETTY JAGGANNA DORA Vs. SOMI ESTATES AND HOUSING P LTD
July 26, 2013
BAYYARAPU NARAYANA RAIDU Vs. PAGADALA VARALAXMI
November 12, 2013
BEERAM SUDHAKAR Vs. GOVT. OF A.P.
February 7, 2013
BEHRA BHASKARA RAO Vs. KAMESWARI ENTERPRISES
August 19, 2013
BEJJAM RAMESH BABU Vs. SOCIETY FOR ELIMINATION OF RURAL POVERTY
November 1, 2013
BEVARA SRIRAMULU Vs. GORTHI RAMAKRISHNA RAO
December 23, 2013
BHARAJU RAMBABU Vs. STATE OF ANDHRA PRADESH
November 6, 2013
BHARATH SANCHAR NIGAM LIMITED Vs. S.SATYA DURGA DASS
October 11, 2013
BHARATHI CEMENT CORPN. P. LTD. Vs. COMMR. OF C. EX., C. AND S.T.
December 19, 2013
BHARATHI DEGREE COLLEGE,WARDHANNAPET Vs. STATE OF ANDHRA PRADESH
April 30, 2013
BHATHARAJU SHANKARAIAH Vs. UNION OF INDIA
December 24, 2013
BHAVANAM LALITHA REDDY Vs. PERUMALLA PURNACHANDRA RAO
March 8, 2013
BHAVYA HEALTH SERVICES PRIVATE LIMITED, REPRESENTED BY ITS MANAGING DIRECTOR Vs. ANDHRA PRADESH POWER GENERATION CORPORATION LIMITED (APGENCO), REP. BY ITS MANAGING DIRECTOR AND ORS.
November 1, 2013
BHIKAM CHAND Vs. C.VITTAL RAO
April 3, 2013
BHUKYA BHASKAR Vs. STATE OF ANDHRA PRADESH
November 5, 2013
BHUPATHIRAJU SATYANARAYANA RAJU Vs. SANKU CHINA PULLA RAO
November 4, 2013
BIKANI SAVITHA Vs. ALL CONCERNED
April 1, 2013
BINJI MAHONARI Vs. KETHINEDI VENKATA SUBBA RAO
July 31, 2013
BOBILINENI RAJ KUMAR Vs. DUBALA VEERA SWAMY
September 19, 2013
BODAPATI UMAMAHESWARI Vs. BODAPATI VENKATESWARA RAO
July 29, 2013
BOGADI HARIBABU Vs. STATE OF ANDHRA PRADESH
January 4, 2013
BOGGAVARAPU NARASIMHULU Vs. SRIRAM RAMANAIAH
December 4, 2013
BOJJA BHUMAIAH Vs. GENERAL MANAGER, OPEN CAST MIES I, RAMAGUNDAM AREA III SINGARENI COLLIERIES CO LTD
July 13, 2013
BOJJA BHUMAIAH Vs. GENERAL MANAGER
July 30, 2013
BOLLEDDU ANIL RAJ Vs. P SAMBASIVA RAO
September 3, 2013
BOMMAKANTI SITA RAMAMMA Vs. GOVERNMENT OF INDIA
July 1, 2013
BOMMAKANTI VENKAVVA Vs. UNION OF INDIA, REPRESENTED BY ITS UNDER SECRETARY
March 5, 2013
BOMMI REDDY NARASIMHA REDDY Vs. POWER GRID CORPORATION OF INDIA LTD
November 22, 2013
BOMMIDALA BHANUMRUTHY Vs. PABOLU RAMA SUBRAHMANYAM
February 11, 2013
BOMMIDALA PURNAIAH TABACCO PVT LTD Vs. EXPORT IMPORT BANK OF INDIA
April 29, 2013
BOMMIDIPATI MADHAVI Vs. STATE OF ANDHRA PRADESH
October 10, 2013
BOMMU RAGHURAMI REDDY Vs. SPECIAL DEPUTY COLLECTOR
August 16, 2013
BONDA SEETHARAMA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
December 17, 2013
BONGU VENKUNAIDU Vs. EXECUTIVE ENGINEER, I AND CAD,SRIKAKULAM
October 31, 2013
BONTHU NARASIMHA SWAMY Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED
November 18, 2013
BONUS REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
August 30, 2013
BORGAM RAJENDER Vs. STATE OF A P
April 9, 2013
BOVILLA VENKATA SRINIVAS REDDY Vs. STATE
June 20, 2013
BOYA PARESHAPPA Vs. G.RAGHAVENDRA
December 20, 2013
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. DADISETTI R. AMANAMMA AND ORS.
July 12, 2013
BRILLIANT BIO PHARMA LIMITED Vs. BRILLIANT INDUSTRIES LIMITED,TGV MANSION
March 12, 2013
BULCHAND AND COMPANY Vs. KHAMRUNNISA BEGUM
June 19, 2013
BULCHAND AND COMPANY Vs. SYED YAHYA
June 19, 2013
BULUSU SUNDARESHWARA MURTHY Vs. RAVI KUMAR
February 13, 2013
BURAVILLI SIVA MADHURI Vs. BURAVILLI SATYA VENKATA LAKSHMANA RAO
September 25, 2013
BURKA KANNAIAH Vs. STATE OF ANDHRA PRADESH
February 7, 2013
BUSI JYOTHIRMAY Vs. GOVT. OF A.P.
November 7, 2013
BYNOBOINA VALI RAJU Vs. STATE OF A.P.
October 1, 2013
C DHANAMJAYA Vs. SRI VENKATESWARA UNIVERSITY, TIRUPATI
April 29, 2013
C N REDDY Vs. G RAMESH
January 24, 2013
C. JAHENDER REDDY @ JAHIND REDDY Vs. K. SANGAMESHWAR RAO AND UNITED INDIA INSURANCE CO. LTD., REP. BY ITS DIVISIONAL MANAGER
November 12, 2013
C. RAMYA BALA Vs. CH. JAYARAM
April 16, 2013
C.H SUGUNAMMA Vs. DISCT COLLECTOR HYDERABAD
December 10, 2013
C.J. KARIRA AND G. BHARGAVI Vs. THE GOVERNMENT OF ANDHRA PRADESH, REP. BY ITS PRINCIPAL SECRETARY AND ORS.
October 13, 2013
C.J.KARIRA Vs. GOVERNMENT OF ANDHRA PRADESH
October 30, 2013
C.MOHAN REDDY Vs. OTTRA RAMESH
February 26, 2013
C.RAMULU Vs. C.ANJANEYULU
April 1, 2013
CAPRICON FOOD PRODUCTS INDIA LIMITED Vs. THE DEPUTY COMMISSIONER (COMMERCIAL TAXES)
December 5, 2013
CENTRAL ROADLINES CORPORATION Vs. STEEL AUTHORITY OF INDIA LTD
June 18, 2013
CH SRINIVASA Vs. STATE
December 18, 2013
CH. RAMA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
September 16, 2013
CH. SATYANARAYANA REDDY AND ANR. Vs. RAMACHANDRA REDDY & ANR.
November 4, 2013
CHAIL SINGH Vs. M H SHAFIULLA
February 12, 2013
CHAKKA PEDA SBBAIAH Vs. A P STATE IRRIGATION DEVELOPMENT CORPORATION LTD
December 23, 2013
CHALAPATHI CHIT FUND (P) LTD Vs. B.RAJASEKHAR
September 27, 2013
CHALLA VENKATA RAMI REDDY @ REDDY Vs. PUBLIC PROSECUTOR
February 25, 2013
CHANDU FINANCIERS Vs. G RAMAKRISHNA NAIDU
February 15, 2013
CHAPA LAKSHMI Vs. PENTAKOTA PARADESI NAIDU
November 29, 2013
CHAVLA PITCHAIAH Vs. STATE OF AP
June 5, 2013
CHEELI ASIRVADAM Vs. STATE OF ANDHRA PRADESH
June 4, 2013
CHEKURI MALAKONDAIAH Vs. STATE BANK OF INDIA
September 23, 2013
CHENNUPATI THATHA Vs. KOLLI CHENCHAMMA
March 13, 2013
CHIDARA UMA MAHESHWAR RAO Vs. METHUKU JANARDHAN
August 23, 2013
CHIEF GENERAL MANAGER TELECOM DISTRICT Vs. R B RAVI SHANKAR
October 9, 2013
CHILUKURI BALAJI GROUNDNUT Vs. STATE OF ANDHRA PRADESH
July 19, 2013
CHINTALA ANJANEYULU Vs. STATE OF ANDHRA PRADESH
November 20, 2013
CHINTALAPATI SUBRAMANYA SARMA Vs. YALAVARTHI PUSHAPAVATHI W/O. VEERAIAH CHOWDARY
April 3, 2013
CHINTHAM HARINADHA REDDY Vs. GOVERNMENT OF A P
August 16, 2013
CHIREC EDUCATION SOCIETY Vs. ASSISTANT DIRECTOR OF INCOME TAX
February 28, 2013
CHIRRBOINA KRISHNA Vs. GOVERNMENT OF ANDHRA PRADESH
July 10, 2013
CHIRTANA GANDKLA Vs. DEPOT MANAGER
September 2, 2013
CHITUMALLA VEERAMALLAIAH Vs. JOINT COLLECTOR,KARIMNAGAR
February 4, 2013
CHOICE PRECITECH INDIA PVT.LTD Vs. CUSTOM SERVICES TAX AND CENTRAL EXISE APPELLATE TRIBUNAL
October 30, 2013
CHOLAMANDALAM INVESTMENT AND FINANCE CO.LTD. Vs. STATE OF A P
December 4, 2013
CHOLAMNDALAM INVESTMENT AND FINANCE CO LTD Vs. STATE OF AP
October 23, 2013
COMMISSIONER AND DIRECTOR OF AGRICULTURE Vs. OMKAR FERTILIZERS PVT. LTD
March 1, 2013
COMMISSIONER AND DIRECTOR,WOMEN DEVELOPMENT AND CHILD WELFARE,HYDRABAD Vs. MULLAPUDI SARADA
March 25, 2013
COMMISSIONER AND SPECIAL OFFICER Vs. C SREERAMULU
June 14, 2013
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF HEH THE NIZAM'S MUKARRAMJAH TRUST FOR EDUCATION & LEARNINGS
September 27, 2013
COMMISSIONER OF INCOME TAX Vs. M.G. BROTHERS FINANCE LTD.
December 5, 2013
COMMISSIONER OF INCOME TAX Vs. YASHODA SUPER SPECIALITY HOSPITAL
July 4, 2013
COMMISSIONER OF INCOME TAX Vs. SOMANADRI BHUPAL
June 20, 2013
COMMISSIONER OF INCOME TAX, HYDERABAD Vs. WARNER HINDUSTAN LTD.
December 5, 2013
COMMISSIONER OF POLICE Vs. K PADMAJA
June 20, 2013
COMMISSIONER OF WEALTH TAX Vs. TRUSTEES OF HEH THE NIZAMS JEWELLERY TRUST
December 10, 2013
COMMISSIONER OF WEALTH-TAX ANDHRA PRADESH-II, HYDERABAD Vs. NITIN I PATEL, 4-1-833, ABIDS, HYDERABAD
December 19, 2013
COMMR. OF CENTRAL EXCISE Vs. HINDUSTAN ZINC LTD.
February 6, 2013
CORAMANDAL PRESTCRETE PVT LTD Vs. ENGINEER IN CHIEF PUBLIC HEALTH DEPARTMENT
July 2, 2013
CORPORATION OF COCHIN Vs. A P TECHNOLOGY DEVELOPMENT AND PROMOTION
April 9, 2013
CYNOSURE ENTERPRISES LTD. Vs. COMMISSIONER OF C. EX.
February 20, 2013
D ANASUYA Vs. MELLACHARUVU RAJESWARA RAO
October 25, 2013
D ANIL KUMAR Vs. SHIV BALAK
June 3, 2013
D ATCHYUTHA REDDY Vs. STATE OF ANDHRA PRADESH
July 19, 2013
D BAPU RAO Vs. STATE OF A P
February 6, 2013
D MADHAVA REDDY Vs. JANGA RAGHAVA REDDY
May 15, 2013
D SRINIVAS Vs. GOVT OF A P TRANSPORT
April 26, 2013
D SUBBA RAJU Vs. STATE OF A P
April 9, 2013
D SUDHEER REDDY Vs. DIRECTOR OF SOCIAL WELFARE DEPARTMENT
September 30, 2013
D SWARNALATHA Vs. D APPA RAO
March 20, 2013
D VENKATA REDDY Vs. K RAMACHANDRA REDDY
December 27, 2013
D VENKATALAKSHMAMMA Vs. VELURU RAJESWARAMMA
December 6, 2013
D VENKATESWARA RAO Vs. D RAMA SEETHAMMA
April 30, 2013
D. KASAIAH Vs. SUNKARA SRINIVASULU
January 4, 2013
D. LAKSHMI Vs. Y.V. SARMA
March 11, 2013
D. RAMA KRISHNAM RAJU Vs. DR. REDDYS LABORATORIES LIMITED
September 17, 2013
D. SUDHEER REDDY Vs. DIRECTOR OF SOCIAL WELFARE DEPARTMENT AND OTHERS
September 13, 2013
D. VENKATESHAM Vs. A.P.S.R.T.C.
November 26, 2013
D.ACHYUTHA REDDY Vs. STATE OF A P
September 24, 2013
D.BAL RAJ Vs. REGISTRAR, AP ADMINISTRATIVE TRIBUNAL,HYDERABAD
September 26, 2013
D.CHINNA RAO Vs. PROJECT OFFICER,ITDA,RAMPACHODAVARAM
October 28, 2013
D.LAKSHMI Vs. Y.V.SARMA
February 11, 2013
D.LEELAVATHI Vs. DIRECTOR OF MINES AND GEOLOGY, HYDERABAD
April 25, 2013
D.OMPRAKASH Vs. M/S. SREE VENKATARAYA INVESTMENT & FINANCE CO. LTD
November 6, 2013
D.V.PRASAD Vs. B.MURALI KRISHNA
April 2, 2013
DADI KOMURAVVA Vs. GARSHE BUCHAIAH
March 15, 2013
DAMPETLA CHENNA REDDY Vs. STATE OF ANDHRA PRADESH
June 20, 2013
DANALA APPA RAO Vs. DISTRICT COLLECTOR AND MAGISTRATE, EAST GODAVARI
October 23, 2013
DANDU LAKSHMI NARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH
August 2, 2013
DANDUBOINA MADHAVA RAO Vs. KANDI ATCHIRAJU
January 4, 2013
DANKUNI STEELS LIMITED Vs. DEPUTY COMMISSIONER (CT) & ANOTHER
August 14, 2013
DANTHA TRINADHA RAO Vs. SPECIAL JUDGE FOR TRIAL OF OFFENCES
August 5, 2013
DAPARTHI SEETHARAMAYYA Vs. KURUKURI CHINNA SATYAM @ CHINNA SATHI RAJU
September 19, 2013
DARJI KRISHNA MURTHY Vs. M.SHANKAR REDDY
October 1, 2013
DARNAM LAXMINARAYANA S/O SAYANNA Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES, SIRCILLA, KARIMNAGAR DISTRICT
April 9, 2013
DAVU GOPAL LUNANI Vs. SIVA GOPAL LUNANI
December 9, 2013
DEPOT MANAGER APSRTC Vs. S S RAO
October 3, 2013
DEPOT MANAGER APSRTC Vs. M.NARASIAH
September 30, 2013
DEPOT MANAGER APSRTC,TIRUPATI DEPOT Vs. H V ASHOK RAO
November 18, 2013
DEPOT MANAGER, APSRTC, KADAPA DISTRICT Vs. P ABHILASH
November 8, 2013
DEPOT MANAGER,APSRTC,JEEDIMETLA DEPOT, HYDRABAD Vs. G.DARSHAN
September 5, 2013
DESHOPANTHULA SHAILAJA Vs. INDIAN OIL CORPORATION LIMITED
July 3, 2013
DEUTSCHE BANK AG Vs. PRITHVI INFORMATION SOLUTIONS LIMITED
November 11, 2013
DEVA BREWERIES P LIMITED Vs. CHIEF SECRETARY
August 1, 2013
DEVARAPALI SUBBAREDDY Vs. DEPOT MANAGER, PRAKASAM DISTRICT
November 18, 2013
DEVARAPU PADMA Vs. GUNTUR TEACHERS COOPERATIVE HOUSING BUILDING SOCIETY LTD
October 11, 2013
DEVISETTY RAMASWAMY Vs. CHIEF ENGINEER
April 2, 2013
DHANALAKSHMI Vs. STATION HOUSE OFFICER
September 23, 2013
DHANALAKSHMI IRON INDUSTRIES LIMITED Vs. A P ELECTRICITY REGULATORY COMMISSION
December 6, 2013
DIFFERENTLY ABLEB EMPLOYEES WELFARE ASSOCIATION, A P Vs. GOVERNMENT OF A P
March 5, 2013
DIRECTOR OF INCOME TAX Vs. RAMOJI FOUNDATION
December 18, 2013
DISTRICT COLLECTOR,ADILABAD,ADILABAD DISTRICT Vs. REBBATH SWATHI
September 11, 2013
DIVISIONAL COMMERCIAL MANAGER, SOUTH CENTRAL RAILWAY,VIJAYAWADA Vs. Y MEHER BABA
September 25, 2013
DIVYA SAKTHI SERVICES Vs. COMMERCIAL TAX OFFICER
August 19, 2013
DONKADA VIJAYALAKSHMI Vs. GALLA SANYASAMMA
June 21, 2013
DONTHY REDDY ACHYUTA REDDY Vs. STATE OF A.P.
April 22, 2013
DOSALI APPALANARASAMMA Vs. A.V. SWARNALATHA
April 25, 2013
DOSHI MOTORS PRIVATE LIMITED Vs. THE DEPUTY COMMISSIONER (CT), ABIDS DIVISION AND OTHERS
June 10, 2013
DOT SYSTEMS Vs. UNION OF INDIA
April 3, 2013
DOWLURI KRISHNA Vs. STATE OF A P
April 17, 2013
DUBBA JAYA RAMI REDDY Vs. K JAITHUN BEE
June 17, 2013
DURGA WINES Vs. GOVERNMENT OF ANDHRA PRADESH
December 20, 2013
DUVVUR NIRANJAN REDDY Vs. EXECUTIVE OFFICER SRI KAILASANATHA SWAMY TEMPLE
November 1, 2013
DY.Y.SEKHAR Vs. I.POORNACHANDRA RAO
September 10, 2013
E INDIRA REDDY Vs. GRAM PANCHAYAT MANIKONDA, RANGA REDDY DISTRICT
April 26, 2013
E SUBRAHMANYAM Vs. VISAKHAPATNAM PORT TRUST
August 28, 2013
E. KOTESHWARA RAO Vs. THE HONBLE CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM-LABOUR COURT
October 28, 2013
E.RAMARAJU Vs. GOV.OF A P
October 1, 2013
E.V. RANGA REDDY Vs. UNION OF INDIA
March 14, 2013
E.VENKATAIAH Vs. STATE OF A.P.
January 24, 2013
EASTERN POWER DISTRIBUTION COMPANY OF A P Vs. Y RAJENDRA
September 5, 2013
ECI ENGINEERING & CONSTRUCTIONS COMPANY LIMITED Vs. THE COMMISSIONER OF COMMERCIAL TAXES
January 24, 2013
EEDI ANJALI DEVI Vs. CHANGANTIPATI LAKSHMINARAYANA
August 21, 2013
ELECTRONIC CORPORATION OF INDIA LTD Vs. SWARNA GEORGE
July 31, 2013
ELETI RAJI REDDY Vs. PUSUKURI DAMODAR RAO
October 9, 2013
ELETI RAJI REDDY Vs. PUSUKURI DAMODAR RAO
October 19, 2013
EPURU SESHADRI REDDY Vs. STATE OF ANDHRA PRADESH
July 22, 2013
ERRAM SHARATH BABU ALIAS SHARATH REDDY Vs. ERRAM ANITHA W/O. SHARATH BABU
March 4, 2013
ERUKALA UMA Vs. GOVERNMENT OF ANDHRA PRADESH
June 24, 2013
EXCISE SUPERINTENDENT Vs. KUNDENA BHAGYAMMA
February 4, 2013
EXCISE SUPERINTENDENT Vs. KUNDENA BHAGYAMMA
February 14, 2013
FAHEEMUDDIN AHMED S/O. LATE RAFIQUE AHMED Vs. FARZANA ABEDI W/O.SYED RIAZUDDIN
April 4, 2013
FAIR PRICE CLOTH STORE,HYDERABAD Vs. DR.MALIKANAZ MOHAMMED
October 11, 2013
FAQRUNNISA BEGUM Vs. STATE OF ANDHRA PRADESH
December 20, 2013
FORTUNE CONSTRUCTIONS PRIVATE LIMITED Vs. THE COMMISSIONER OF COMMERCIAL TAXES & OTHERS
February 25, 2013
G CHALAPATHI Vs. STATE OF ANDHRA PRADESH
February 11, 2013
G CHANDRA SEKHAR RAO Vs. STATEBANK OF HYDERABAD
July 29, 2013
G CHENNA KRISHNA REDDY Vs. B JAGANNADHAM
October 8, 2013
G GOPALAKRISHNA Vs. G PRAMILA
March 14, 2013
G GOPALKRISHNA Vs. G VENUGOPAL
March 14, 2013
G KARANALAL Vs. STATE OF ANDHRA PRADESH
August 1, 2013
G M, ORIENTAL BANK OF COMMERCE, HYDERABAD Vs. SECRETARY, MINISTRY OF LABOUR EMPLOYMENT, NEW DELHI
November 1, 2013
G N PRASAD Vs. APSRTC HYDERABAD
October 22, 2013
G PURNACHANDER Vs. SYNDICATE BANK
November 18, 2013
G S RADHAKRISHNAIAH Vs. Y KARAM SINGH
February 8, 2013
G S V PRASAD Vs. SECRETARY, INDIAN COUNCIL OF AGRICULTURAL RESEARCH, NEW DELHI
September 24, 2013
G SHANKARAPPA Vs. DISTRICT COLLECTOR
June 10, 2013
G SUMATHI Vs. NATIONAL INSURANCE CO LTD
July 15, 2013
G V DEENA DAYAL Vs. A BHAGIRATHI
June 13, 2013
G VARALAKSHMI Vs. SECRETARY TO GOVERNMENT SOCIAL WELFARE
July 29, 2013
G VEMANNA Vs. JOINT COLLECTOR
June 10, 2013
G. MALLAIAH Vs. A.P.S.R.T.C.
November 7, 2013
G.A.RAMA RAO Vs. UNION OF INDIA
September 19, 2013
G.B.V.SUBBAIAH Vs. STATE BANK OF INDIA, MUMBAI
October 28, 2013
G.BALA SUBRAHMANYAM Vs. BAR COUNCIL OF ANDHRA PRADESH
November 7, 2013
G.HARITHA Vs. DIRECTOR GENERAL OF POLICE
December 6, 2013
G.NARASIMHAMURTHI Vs. STATE OF ANDHRA PRADESH
December 16, 2013
G.NARAYANA REDDY Vs. M.VAJIDA TABUSUM
November 26, 2013
G.PAL VIJAY KUMAR Vs. STATE OF A.P.
February 4, 2013
G.PYADA RAO Vs. FOOD CORPORATION OF INDIA
December 24, 2013
G.SANTHI PRIYA Vs. M/S. ANDHRA TRADE DEVELOPMENT CORPORATION LTD
November 25, 2013
G.VENKATAMMA Vs. VIJAY CHANDRA MATHUR
October 30, 2013
G.VENLATAMMA Vs. DR.VIJAY CHANDRA MATHUR
October 13, 2013
GADAGOTTU PANDURANGARAO Vs. P BAL REDDY
June 6, 2013
GADDA BALAIAH Vs. JOINT COLLECTOR RANGA REDDY
February 25, 2013
GADDAM CHANDRASHEKAR Vs. BHAVANAM LOKESHWAR REDDY
June 7, 2013
GADDAM LAXMAIAH Vs. COMMISSIONER AND INSPECTOR GENERAL,REGISTRATION AND STAMPS DEPARTMENT
April 30, 2013
GADDAM REDDAIAH Vs. A PANEER SELVAM AND ORS
November 5, 2013
GALIB SAHEB Vs. A P STATE WAKF BOARD
March 1, 2013
GAMMON INDIA LTD. Vs. COMMERCIAL TAX OFFICER
January 2, 2013
GAMPALA ANTHAIAH Vs. KASARLA VENKAT REDDY
December 18, 2013
GANGIREDDY LALITHA DEVI Vs. GANGIREDDY TRINADHA MOHAN
August 19, 2013
GANTHI RAMULU Vs. GOVT. OF A.P.
August 20, 2013
GANTI SRINIVAS Vs. G VASANTHA
June 10, 2013
GARBHAM JAGANNADHA PATRO PER LRS Vs. BODLA SATYANARAYANA PER LRS
September 3, 2013
GARIMELLA SUBBA RAO Vs. STATE OF ANDHRA PRADESH
March 26, 2013
GARLAPATI VENKATESWARLU Vs. DIVI APPALACHARYULU
September 30, 2013
GATI LTD. Vs. COMMR. OF CUS., C. EX. & S.T.
November 29, 2013
GAYATRI PROJECTS LIMITED Vs. STATE OF ANDHRA PRADESH
June 19, 2013
GENERAL MANAGER,APSRTC,HYDERABAD Vs. CHUNCHU SRINIVAS RAO
August 23, 2013
GLK GRANTS Vs. GOVERNMENT OF ANDHRA PRADESH
January 21, 2013
GLOBAL FUELS LUBRICANTS INC, AEULESTASSE Vs. COMMISSIONER OF COMMERCIAL TAXES, HYDERABAD AND ANOTHER
October 3, 2013
GLOBAL FUELS LUBRICANTS INC. Vs. COMMISSIONER OF COMMERCIAL TAXES
February 18, 2013
GODAVARTHY VENKATESWARLU Vs. KUDITHIPUDI VENKATESWARA RAO
December 13, 2013
GOKUL INSTITUTE OF TECHNOLOGY AND SCIENCES & GOKUL COLLEGE OF PHARMACY Vs. DEPUTY COMMERCIAL TAX OFFICER AND EX-OFFICIO PROFESSIONAL TAX OFFICER
February 12, 2013
GOLAKOTI DURGA Vs. DODDAPANENI KEDARNADH
November 27, 2013
GOLLA BHEEMANNA Vs. STATE OF A P REP BY PUBLIC PROSECUTOR
April 25, 2013
GOLLA DHARMANNA Vs. SAKARI POSHETTY
August 20, 2013
GOLLA SAVARANNA Vs. GOLLA THIMMANNA
February 14, 2013
GOPAL CHEMICALS INDUSTRIES PVT LTD Vs. INDUSIND BANK LTD
June 17, 2013
GOPAL NAIDU A Vs. STATE OF ANDHRA PRADESH
July 5, 2013
GOPINATH Vs. DISTRICT COLLECTOR, VISAKHAPATNAM
October 30, 2013
GORRELA DURGA RAO Vs. GOVERNMENT OF A.P.
October 1, 2013
GOV.OF A P Vs. P.DURGA PRASAD
September 26, 2013
GOVERMENT OF INDIA Vs. J.RAJA MANOHAR
September 13, 2013
GOVERNMENT OF A P Vs. GHOUSIA BEGUM
September 27, 2013
GOVERNMENT OF A P Vs. BHAGAM DORASANAMMA
August 26, 2013
GOVERNMENT OF A P Vs. MULLAPUDI SARADA
March 25, 2013
GOVERNMENT OF A.P. Vs. K.NAVEEN KUMAR
October 9, 2013
GOVERNMENT OF A.P. Vs. K.SAYOJI RAO
July 26, 2013
GOVERNMENT OF ANDHRA PRADESH Vs. V.YELLAIAH
September 24, 2013
GOVERNMENT OF ANDHRA PRADESH Vs. INSTITUTION OF THE HON'BLE LOKAYUKTA AND UPA-LOKAYUKTA,HYDERABAD
October 13, 2013
GOVERNMENT OF ANDHRA PRADESH Vs. COMMISSIONER, HYDERABAD
September 24, 2013
GOVERNMENT OF ANDHRA PRADESH Vs. INSTITUTION OF THE HONBLE LOKAYUKTA ANDUPALOKAYUKTA
October 30, 2013
GOVERNMENT OF ANDHRA PRADESH Vs. M SATYANARAYANA RAO
July 1, 2013
GOVERNMENT OF ANDHRA PRADESH Vs. KANDRIGA SUBBA REDDY
September 24, 2013
GOVERNMENT OF ANDHRA PRADESH Vs. N. SATYANARAYANA
November 19, 2013
GOVERNMENT OF ANDHRA PRADESH Vs. RAAYA SRIDEVI
March 12, 2013
GOVERNMENT OF ANDHRA PRADESH Vs. G NEWTON
October 7, 2013
GOVERNMENT OF ANDHRA PRADESH Vs. TELESCREEN COMMUNICATIONS(P)LTD.
February 14, 2013
GOVT. OF A.P. Vs. BABUNAIK
September 20, 2013
GOVT. OF A.P. Vs. V.VEERA REDDY
September 16, 2013
GRANDHI MADHUSUDAN RAO Vs. COMMISSIONER OF POLICE
September 13, 2013
GRANDHI NARAYANA RAO Vs. SPECIAL COLLECTOR, INDIRA SAGAR PROJECT
November 29, 2013
GRANDHI SURYA PRAKASAM Vs. TAMMANA GUNDAYYA
October 30, 2013
GUDAPARTHI APPANNA Vs. KAKARA APPA RAO, Y. SANKARA RAO AND THE NEW INDIA ASSURANCE COMPANY LIMITED REP. BY ITS DIVISIONAL MANAGER
December 4, 2013
GUDIVADA SANKARA RAO Vs. GUDIVADA VENKATA RAMANA
July 23, 2013
GUDURU SRINIVAS Vs. AMRADI PRABHAKAR
April 8, 2013
GUJJALA RATNAKAR REDDY Vs. GUJJALA JANAKI
December 4, 2013
GULBARGA AIRPORT DEVELOPERS PVT. LTD. Vs. IL&FS TRANSPORTATION NETWORK LIMITED
November 29, 2013
GULLAPALLI SOOREEDAMMA Vs. BANDARU TRINADHUDU
February 5, 2013
GULLAPALLI VIJAYASREE Vs. REDNAM SATYAVATHI
March 28, 2013
GUMPENAPALLI SULOCHANA Vs. TAHSILDAR MANDAL REVENUE OFFICE
August 12, 2013
GUNDAPUNENI JANAKI RAMA RAO Vs. GOVT. OF A.P.
September 19, 2013
GUNISETTY CHINA GUNNA RAJU TRADERS Vs. COMMERCIAL TAX OFFICER, CHINAWALTAIR CIRCLE
September 16, 2013
GUNTUR DISTRICT MILK PRODUCERS MUTUALLY AIDED CO-OPERATIVE UNION LTD. Vs. BILLA KALYANI
January 4, 2013
GURAL BURAN Vs. STATE OF A P
November 26, 2013
GURRAM VENKATESWARLU Vs. COLLECTOR AND DISCT MAGISTRATE
January 3, 2013
GURUCHARAN SINGH SAHNEY Vs. HARPREET SINGH CHHABRA
March 15, 2013
GUTTI SANGEETHA Vs. GUTTI VENKATA RAJU @ BOBBI
April 15, 2013
GUVVALA VENKATESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
October 21, 2013
HAMSA MINERALS AND EXPORTS ONGOLE Vs. GOVERNMENT OF ANDHRA PRADESH
October 22, 2013
HARIJANA MUKEERANNA Vs. B THIMMOTHI
July 5, 2013
HARIK RESINS PVT. LTD. Vs. CESTAT, BANGALORE
September 25, 2013
HAYAGREEVA FARMS AND DEVELOPMENTS, VISAKHAPATNAM Vs. GOVERNMENT OF ANDHRA PRADESH
October 21, 2013
HIND RE-ROLLING INDUSTRIES Vs. MUKTAR STEELS PRIVATE LIMITED
March 7, 2013
HINDU COLLEGE COMMITTEE Vs. SHAIK SUBHANI
March 6, 2013
HINDUSTAN COCO COLA BEVERAGES P LIMITED Vs. STATE OF ANDHRA PRADESH
January 2, 2013
HINDUSTAN STEELWORKS CONSTRUCTION LTD Vs. C.C.E.
September 4, 2013
HOTAL SWARNA PALACE Vs. GOVT OF A.P.
April 12, 2013
HUSSAIN ALI KHAN, Vs. STATE OF ANDHRA PRADESH
January 2, 2013
HYDERABAD PRECISION MFG. CO. PVT. LTD Vs. GOVERNMENT OF INDIA MINISTRY OF DEFENCE
September 13, 2013
HYDERABAD RACE CLUB Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 26, 2013
HYDROGEN FUEL SYSTEMS Vs. PRAVEENA MADAN
August 8, 2013
I VENKATESWARLU Vs. STATE
July 11, 2013
I.AGA REDDY Vs. S.DHARNEET SINGH
March 20, 2013
IBC LTD. Vs. A.P.MINERAL DEVELOPMENT CORPORATION LTD.
January 4, 2013
IFFCO Vs. C. KRISHNAIAH AND OTHERS
September 4, 2013
IFTCO-TOKIO GENERAL INSURANCE CO. LTD. Vs. KUNTIMADDI KHATHIJA
December 10, 2013
ILAVALA VENKA REDDY Vs. LAND ACQUISITION OFFICER
July 18, 2013
IMRAN BASHA Vs. M/S. UNITED INDIA INSURANCE COMPANY LIMITED
November 5, 2013
IN RE: SATYAM COMPUTER SERVICES LTD. Vs. STATE
March 20, 2013
IN RE: SATYAM COMPUTER SERVICES LTD. Vs. STATE
June 11, 2013
INDIAN BANK Vs. STATE OF ANDHRA PRADESH
December 17, 2013
INDIAN HUME PIPE CO LTD Vs. STATE OF ANDHRA PRADESH
February 22, 2013
INDIAN INDUSTRIAL GROWTH FUND LIMITED Vs. ANITHA NESANURU
March 22, 2013
INDIAN MEDICAL ASSOCIATION, A P STATE Vs. A S R GANGADHARA RAO
July 29, 2013
INDIAN RAYON CORPORATION LTD Vs. N N ASSOCIATES
June 11, 2013
INDUS TOWER LIMITED Vs. STATE OF ANDHRA PRADESH
December 23, 2013
INJETI VENKATA RAMI REDDY Vs. SHAIK CHAND BASHA
March 5, 2013
INSTITUTE OF EDUCATION, RAMCHANDRAPURAM Vs. RAMCHANDRAPURAM MUNICIPALITY
November 14, 2013
INVESTMENT TRUST OF INDIA LIMITED,CHENNAI Vs. P.VARAHALAMMA
July 24, 2013
IRCON INTERNATIONAL LIMITED Vs. STATE OF A.P.
February 6, 2013
ISKALA VENKATA NARASIMHAM, PRAKASAM DIST Vs. SECY CONSUMER AFFAIRS, FOOD & CIVIL SUPPLIES DEPT, HYD
August 8, 2013
J SRINIVASA RAO Vs. UCO BANK
January 30, 2013
J.CHINNA RAO Vs. DEPUTY GENERAL MANAGER, CANARA BANK CIRCLE OFFICE, HYDERABAD
October 4, 2013
J.KRISHNA Vs. MALIRAM AGARWAL
March 4, 2013
J.KRISHNAMACHARI Vs. STATE GOVERNMENT OF A.P.
September 6, 2013
J.NARAYANA Vs. JAINAPALLI PEDDA KISTAIAH
November 21, 2013
J.RAJAIAH Vs. GOVERNMENT OF A.P.
September 20, 2013
J.RAMA KRISHNA Vs. M/S SHRIRAM CHITS PVT. LTD
April 9, 2013
J.RAVI Vs. J.UMA MAHESWARI
November 19, 2013
J.SUKANYA Vs. J.P.NIRMALA
July 31, 2013
JADHAV SUBHASH RAO Vs. STATE OF ANDHRA PRADESH
November 6, 2013
JAGGA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
November 19, 2013
JAI SIHA Vs. DEEWAN RANVEER SINGH AND ANOTHER
October 22, 2013
JAICHAND T GANGWAL Vs. SHRIRAM CHITS PVT LTD
July 19, 2013
JAIPRAKASH ASSOCIATES LTD. Vs. UNION OF INDIA
March 26, 2013
JAKKA RAMACHANDRAIAH Vs. STATE OF ANDHRA PRADESH
February 18, 2013
JAKKAMMPUDI KRISHNA VENKATA SATYANARATANA Vs. GUTTULA RAMA MOHAN
November 1, 2013
JALA GANDHI Vs. ELURI VIJAYA LAXMI
March 28, 2013
JALUMURI VENKATA RAJA RAO Vs. MANAGING DIRECTOR
July 29, 2013
JAMPALA YADAIAH Vs. COMMISSIONER ENDOWMENTS
April 25, 2013
JANGA BIKSHAPATHI Vs. THE MANAGING DIRECTOR/VICE CHAIRMAN AND THE DEPOT MANAGER, A.P.S.R.T.C.
November 26, 2013
JANGA RAGHAVA REDDY Vs. STATE OF ANDHRA PRADESH,REPRESENTED BY ITS SECRETARY
April 17, 2013
JANKE MALLAREDDY Vs. SHAIK ABDUL KHADER
February 22, 2013
JATAVATH KOMTI @ LAKSHMI Vs. K.JANGAIAH
January 21, 2013
JAVVAJI KOTI NAGAIAH Vs. HONBLE CHIEF JUSTICE HIGH COURT OF A P
February 14, 2013
JAYABHARAT AUTOMOBILES Vs. V S V RAMESH
March 25, 2013
JAYANTH PHARMA CHEM Vs. KEKULE PHARMA LTD
January 28, 2013
JAYANTHI Vs. K L NARAYANA
February 26, 2013
JETTI ISSAC Vs. GUMMADI RAMESH
July 31, 2013
JINGULAIAH SUBRAMANYAM NAIDU Vs. JINGULAIAH VENKATESULU NAIDU
February 15, 2013
JOHN SANTIYAGO Vs. CLEMENT DASS
November 4, 2013
JOSEPH SRIHARSHA AND MARY INDRAJA EDUCATIONAL SOCIETY Vs. STATE OF A.P.
August 20, 2013
JOSEPH SRIHARSHA MARY INDRAJA EDUCATIONAL SOCIETY, HYDERABAD Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION, NEW DELHI
November 13, 2013
JRAMBAI Vs. G H SHIV KUMARI
August 26, 2013
JUMMERATH SAYANNA Vs. MD. ARIFUDDIN
November 29, 2013
JUVVAJI SRINIVASA RAO Vs. STATE
June 26, 2013
K B JAGAN MOHAN Vs. STATE OF ANDHRA PRADESH
February 19, 2013
K B SANNAPPA Vs. JOINT COLLECTIOR
March 11, 2013
K G F COTTON PVT LTD Vs. UNION OF INDIA
February 20, 2013
K J J PAUL PRABHUDAS Vs. S. PRISCILLA PRIYA KUMARI
June 5, 2013
K JOHN Vs. STATE
January 30, 2013
K KANNAIAH Vs. S SANKARAIAH
February 11, 2013
K KISTAIAH Vs. STATE OF A P
November 8, 2013
K KOTAIAH Vs. KOGANTI SIVA PRASAD
June 6, 2013
K KRISHNA KUMAR Vs. K RADHAKRISHNAIAH
August 23, 2013
K KRISHNA KUMARI Vs. DRAPANENI KRISHNA KUMAR
February 11, 2013
K KUMAR Vs. STATE OF A P
February 6, 2013
K LAKSHMI Vs. A P S R T C
December 23, 2013
K MADHAVA RAO Vs. STATE OF ANDHRA PRADESH
December 27, 2013
K MEHFUZ ALI KHAN Vs. STATE OF ANDHRA PRADESH
August 27, 2013
K PRASAD Vs. ROOP OIL TRADERS
April 25, 2013
K R BALARAM Vs. NIZAM INSTITUTE OF MEDICAL SCIENCES
July 8, 2013
K RADHIKA Vs. GOVERNMENT OF ANDHRA PRADESH
February 4, 2013
K RAJA RAO Vs. A P INDUSTRIAL DEVELOPMENT CORPORATION LTD
January 4, 2013
K S VINAY KUMAR Vs. STATE
June 13, 2013
K SALAMMA Vs. K JAYARAMA RAJU
April 1, 2013
K SARVESWAR ARAO Vs. KAKARAPARTHI ANJALI DEVI
July 12, 2013
K SATYANARAYANA Vs. G PRAMILA
August 22, 2013
K SIVA REDDY Vs. STATE OF ANDHRA PRADESH
July 15, 2013
K SRIHARI Vs. CHAIRMAN CUM PRESIDING OFFICER, LABOUR COURT
October 31, 2013
K SURESH Vs. APSRTC
June 18, 2013
K SURJYANARAYANA Vs. NAMA LAKSHMI
September 16, 2013
K V NARASIMHA REDDY Vs. CANTONMENT BOARD SECUNDERABAD
October 21, 2013
K V RAMANA REDDY Vs. STATE OF ANDHRA PRADESH
April 30, 2013
K VENKATA RAMA RAO Vs. A SRINIVASA RAO
October 7, 2013
K VENKATESH Vs. K PRAMEELA
November 26, 2013
K VIJAYA ANAND Vs. SUVARNA
July 17, 2013
K. DEVAIAH Vs. GOVERNMENT OF ANDHRA PRADESH REP BY ITS PRINCIPAL SECRETARY TO EDUCATION
January 4, 2013
K. GANGADHAR Vs. APSRTC, REP.BY ITS MANAGING DIRECTOR
March 22, 2013
K. HARINATH Vs. HINDUSTAN PETROLEUM CORPORATION LTD
March 28, 2013
K. PADMANABHAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
September 12, 2013
K. RADHAKRISHNAIAH AND OTHERS Vs. SREE SEETHARAMA BHAKTHA SANGAM AND OTHERS
December 6, 2013
K. SURESH KUMAR REDDY Vs. KRISHNA UNIVERSITY
February 14, 2013
K. VISHNU Vs. K. JANARDHAN
February 18, 2013
K.ANANTHA RAO Vs. STATE OF ANDHRA PRADESH
September 12, 2013
K.C.P. BUILDERS PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
January 3, 2013
K.CHANDRASEKHARA RAO Vs. HYDERABAD REGIONAL CONFERENCE OF THE METHODIST CHURCH IN INDIA
December 12, 2013
K.GOPAL REDDY Vs. M.BUCHAMMA
September 23, 2013
K.JHANSI RANI Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, CHITTOOR
November 11, 2013
K.KIREETI Vs. UNION OF INDIA
January 30, 2013
K.KIRRRTI Vs. UNION OF INDIA
January 3, 2013
K.RAJIV Vs. GOVERNMENT OF A.P.
October 11, 2013
K.RAMA RAO Vs. APSRTC,REP.BY ITS MANAGING DIRECTOR,HYDRABAD
August 2, 2013
K.RAMACHANDRU Vs. LAO SPL.DY.COLLECTOR SLBC NALGONDA
October 9, 2013
K.S.S. RAJENDRA PRASAD Vs. STATE OF ANDHRA PRADESH
September 5, 2013
K.SHIVA KUMAR Vs. GOVERNMENT OF ANDHRA PRADESH
September 30, 2013
K.SRINIVASALU Vs. JALDU SUBRAMANYAM CHETTY
August 27, 2013
K.SUBBA REDDY Vs. SPECIAL CHIEF SECRETARY TO GOVT.
February 15, 2013
K.V.RAMANA REDDY Vs. SPECIAL DEPUTY COLLECTOR
October 31, 2013
K.VENKAT RAO Vs. COLLECTOR, KURNOOL DISTRICT
November 14, 2013
K.YADAGIRI Vs. ORDINANCE FACTORY BOARD
October 21, 2013
KADARI GOPAL RAO Vs. STATE OF A.P.
September 13, 2013
KADIYALA SUDERSHAN Vs. GOVERNMENT OF ANDHRA PRADESH
July 29, 2013
KAKE RAJAGOPAL REDDY Vs. GOVT., OF A.P., REPTD., BY ITS PRINCIPAL SECRETARY
February 11, 2013
KALAPALA ANJANEYA SAGARA PRASAD Vs. CESTAT
December 26, 2013
KALLEM PENTA REDDY Vs. MANDAL REVENUE OFFICER
August 16, 2013
KALYAN PRASAD SEN Vs. INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY
April 30, 2013
KAMAL KISHORE BIYANI Vs. SHYAM SUNDER BUNG
July 3, 2013
KAMAL KISHORE BIYANI Vs. SHYAM SUNDER BUNG
July 5, 2013
KAMBALA NAGESWARA RAO Vs. KESANA BALAKRISHNA
November 8, 2013
KAMINENI SANKAR RAO Vs. STATE OF ANDHRA PRADESH
February 18, 2013
KAMISETTI KRISHNA Vs. KANCHUMARTHI VENKATA RAMANAMMA
October 11, 2013
KANAPARTHI MANOHARA RAO Vs. KANAPARTHI RAJAMMA AND CH. SATYANANDAM @ CHINNA
November 30, 2013
KANAPARTHI MANOHARA RAO Vs. KANAPARTHI RAJAMMA
November 13, 2013
KANCHAM NALLAPPA Vs. B.SUDHAKAR
December 2, 2013
KANCHI KAMAKOTI PEETAM Vs. STATE OF ANDHRA PRADESH
July 26, 2013
KANIPAKAM KANNAIAH Vs. SUDHALA SANKARAIAH
February 11, 2013
KANNAIAH MANDADI Vs. RESIDENTS OF GOLLAPALLI
January 31, 2013
KANTILAL G.JAIN Vs. C.SAILAJA
September 13, 2013
KAPADAM SANGALAPPA Vs. KAMATAM SANGALAPPA
January 28, 2013
KARAM SREENIVASU DORA Vs. STATE OF A P
June 12, 2013
KARI HARI BABU Vs. MADDINENI NARASIMHAM
December 2, 2013
KARIMELLA SANTHAMMAAND Vs. MORE VENKANNA
December 26, 2013
KARRE NARASIMHA Vs. JOINT COLLECTOR,RANGA REDDY DISTRICT
April 25, 2013
KARTAR SINGH Vs. BHARAT DYNAMICS LTD
November 22, 2013
KASANI NARASIMHULU Vs. SATHAGOWNI SRINIVAS GOUD
October 29, 2013
KASANI NARSIMULU Vs. SATHAGOWNI SRINIVAS GOUD
October 28, 2013
KATAM THIMMAIAH Vs. A.AMAR BABU
December 16, 2013
KATTA SIVAIAH Vs. GOVERNMENT OF A P
April 26, 2013
KATTA VENKATA RAJA SUBRAHMANYAM Vs. GRAM PANCHAYAT, YELLAMANCHINI
November 22, 2013
KATURI MEDICAL COLLEGE AND HOSPITAL Vs. COMMERCIAL TAX OFFICER
February 25, 2013
KESIREDDY RAMACHANDRA REDDY Vs. UNION OF INDIA
December 31, 2013
KHALIDA BEGUM Vs. LIFE INSURANCE CORPORATION LTD
April 2, 2013
KIRAN AUTO SERVICE Vs. ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORP LTD
July 16, 2013
KODEBATTULA VARADA RAJESWARI Vs. VEMPATI RAMAKRISHNA
January 22, 2013
KOLLI VENKATA RAJA SEKHAR Vs. GOVERNMENT OF ANDHRA PRADESH
August 23, 2013
KOLLU MALATHI Vs. GADDAM NAGARAJAKUMAR REDDY
March 25, 2013
KOLLURI MALLAIAH Vs. PALE SRINIVAS, B. RAM KIRAN AND THE ORIENTAL INSURANCE COMPANY LIMITED REPRESENTED BY ITS DIVISIONAL MANAGER
November 8, 2013
KOMATI SEETHA MAHALAKSHMI Vs. GORREPATI NAGABHUSHANAM@ BUSI
February 13, 2013
KOMMAGANI ILAIAH Vs. KOMMAGANI BIKSHAPATHI
December 31, 2013
KOMMINENI HARIBABU Vs. TAHSILDAR, CHANDRAGIRI MANDAL, CHITTOOR DISTRICT
October 10, 2013
KOMMURI PRATAP REDDY Vs. PONNALA LAKSHMAIAH
December 18, 2013
KONA SUGUNA SIVANI Vs. STATE OF ANDHRA PRADESH
June 19, 2013
KONDA MURALIDHAR RAO Vs. A. CHAKRAPANI
January 4, 2013
KONDAMMA Vs. INDUSTRIAL TRIBUNAL II HYDERABAD
September 13, 2013
KONDAMMA Vs. INDUSTRIAL TRIBUNAL II,HYDERABAD
September 30, 2013
KONDAPALAKALA KIRAN KISHORE Vs. NIZAM'S INSTITUTE OF MEDICAL SCIENCES, HYDERABAD
August 2, 2013
KONDAPATI TEJO ANANTHALAKSHMI Vs. KONDEPATI MANIKYAM
March 1, 2013
KONDAVEETI SRINIVASA RAO Vs. GOVERNMENT OF A.P.
March 15, 2013
KONDI GIRIJA Vs. KONDI RATNAKAR
March 12, 2013
KONDIBA Vs. SPL DY COLLECTOR
September 24, 2013
KONDURI YADAGIRI Vs. REVENUE DIVISIONAL OFFICER, KARIMNAGAR, KARIMNAGAR DISTRICT
August 12, 2013
KONEJETI RADHAKRISHNAIAH Vs. SREE SEERHARAMA BHAKTHA SANGHEA
December 6, 2013
KONEJETI VARALAKSHMI, E G DIST Vs. RAJAHMUNDRY MUN CORPN
November 7, 2013
KONERU RAJENDRA PRASAD Vs. STATE
August 5, 2013
KOPPOLI RAMANA REDDY Vs. DISTRICT COLLECTOR, NELLORE, SRI POTTI SRIRAMULU NELLORE DISTRICT
September 2, 2013
KORLA TRIVENI SRI SANKALPA Vs. STATE OF ANDHRA PRADESH
June 6, 2013
KORRAI CHILAKAIAH Vs. STATE OF ANDHRA PRADESH
March 18, 2013
KOTHAMARAM NAGI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
January 2, 2013
KOTHOLLA KOMURAIAH Vs. KOTHOLLA @ BIKKANURI@ GORLAKADI KANAKA LAXMI
October 29, 2013
KOTHURI GANDHI Vs. STATE OF A P
June 28, 2013
KOVVURI KANAKA REDDY Vs. NADELLA YEDUKONDALU
December 23, 2013
KOVVURI LAKSHMI NATAYANA REDDY Vs. MAMIDI RAVI RATNA SWAROOP
March 8, 2013
KOWTA SUBRAHMANYA SASTRY Vs. KOWTA CHANDRAMOULI
November 8, 2013
KOYYALAMUDI NAGESWARA RAO Vs. KOYYALAMUDI PRAVENA @ VALLABHANENI PRAVEENA
September 3, 2013
KPR PLASTIC LIMITED Vs. UNION OF INDIA
July 10, 2013
KRISHNA DEVLOOR Vs. N.MADHAVI
April 29, 2013
KRISHNA SWAMY Vs. M T KRISHNABABU
March 6, 2013
KRISHNA SWAMY Vs. SRI M.T. KRISHNABABU, I.A.S., COMMISSIONER, GREATER HYDERABAD MUNICIPAL CORPORATION (GHMC) AND SRI B. SAMBOB I.A.S., SECRETARY, MUNICIPAL ADMINISTRATION DEPARTMENT
March 16, 2013
KRISHNAM RAJU FINANCIAL CONSULTANCY SERVICES Vs. S.P.BUILDERS, REP.BY ITS ALLEGED MANAGING PARTNER S.HANEEF
February 18, 2013
KUJANA VENU Vs. STATE OF ANDHRA PRADESH
November 21, 2013
KUKKU VENKATARATNAM Vs. K.SUJILABAI
January 28, 2013
KULUKULRI SURESH VARMA Vs. V.VENKATA SATYA SUBRAHMANYA MALLIKARJUNA SURYA RAO
April 4, 2013
KUMAR'S COTEX LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 2, 2013
KUMMATI @ PANDRAPALLI YERRAPPA Vs. SANGATI ANJINAPPA
November 5, 2013
KUNDURU VENKAT REDDY Vs. KONDAPALLY UPENDER REDDY
July 19, 2013
KUPPALA SIVASANKAR Vs. KUPPALA VENKATAMMA
December 4, 2013
KUPPILI SRIDHAR KUMAR Vs. KUPPILI SIVA SANTOSHI
June 28, 2013
KURUBA BANDI YERRA GANGAPPA Vs. P. ASLAM BASHA, THE UNITED INDIA INSURANCE CO. LTD. REP. BY ITS DIVISIONAL MANAGER, E. GANGANNA AND THE NEW INDIA ASSURANCE CO. LTD. REP. BY ITS DIVISIONAL MANAGER
November 26, 2013
KUSUMA LOKANADHAM Vs. STATE OF ANDHRA PRADESH
November 7, 2013
KWALITY CONSTRUCTION ENGINEERS Vs. ASSISTANT COMMISSIONER (CT), AUDIT, VMU-II
January 3, 2013
KYASA NARAYANA Vs. STATE OF ANDHRA PRADESH
July 5, 2013
L RAJAGOPAL AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
December 18, 2013
L SUDHAKAR Vs. MEDICAL COUNCIL OF INDIA
March 25, 2013
L.NAGARAJU Vs. SYNDICATE BANK
December 18, 2013
L.RANGA RAO Vs. VICE CHAIRMAN AND MANAGING DIRECTOR
April 23, 2013
L.VENKATESWARA SASTRY Vs. UNION OF INDIA
July 29, 2013
LAKSHMI CHAITANYA Vs. B SHARAT CHANDRA
March 25, 2013
LAKSHMI PRABHAKAR Vs. SATYA VENKATA SRINIVASA
June 20, 2013
LALITHA, RANGA REDDY DIST Vs. ASST COMMR OF ENDOWMENTS, R R DIST
July 29, 2013
LAND ACQUISITION OFFICER CUM MANDAL REVENUE OFFICER, GADWAL Vs. KANDAKAM SIDDI RAMAPPA
October 23, 2013
LARSEN & TOUBRO LIMITED Vs. EXECUTIVE ENGINEER,PUBLIC HELTH ENGINEERING DEPARTMENT
February 22, 2013
LARSEN AND TOUBRO LIMITED Vs. COMMISSIONER OF LABOUR
November 28, 2013
LAXMAIAH Vs. NIZAMABAD CO OPERATIVE SUGAR FACTORY LTD
June 7, 2013
LAXMAIAH Vs. SOUTH CENTRAL RAILWAY
September 26, 2013
LAXMINARSAMMA Vs. N VENKATREDDY
March 22, 2013
LEAD SPACE, HYDERABAD Vs. SENIOR DIVISIONAL COMMERCIAL MANAGER,SECUNDERABAD DIVISION,SCR,
October 25, 2013
LEBAKA VIJAYA BHASKAR REDDY Vs. AMBAVARAM NARAYANAMMA
April 18, 2013
LEBAKA VIJAYA BHASKAR REDDY Vs. AMBAVARAM NARAYANAMMA
August 30, 2013
LEE PHARMA LTD Vs. UNION OF INDIA
February 14, 2013
M A E K K VARMA Vs. CH.RAMOJI RAO
October 11, 2013
M ADINARAYANA Vs. COMMERCIAL TAX OFFICER
August 2, 2013
M ANAND Vs. REVENUE DIVISIONAL OFFICER
March 28, 2013
M C V PRASAD Vs. M SUBBA RAJU
February 13, 2013
M DHANA LAKSHMI Vs. M CHINNA GANGANNA
June 28, 2013
M DIVYA Vs. MEDICAL COUNCIL OF INDIA
August 5, 2013
M KISHAN RAO Vs. P SAVITRI
June 26, 2013
M MADHUSUDHAN REDDY Vs. STATE OF ANDHRA PRADESH
July 31, 2013
M NAVEEN KUMAR Vs. P SATYANARAYANA
August 20, 2013
M RADHAKRISHNA Vs. UNION OF INDIA
September 21, 2013
M RAJESWAR RAO & OTHERS Vs. CHITLURI SATYAM (DIED) & OTHERS
December 9, 2013
M RAJITHA Vs. REVENUE DIVISIONAL OFFICER
July 4, 2013
M RAMCHANDAR Vs. P RAKESH
December 6, 2013
M S RAJASEKHAR Vs. CHAIRPERSON AND MANAGING DIRECTOR INDIAN BENK CHENNAI
December 13, 2013
M S VARA PRASAD Vs. INSPECTOR OF POLICE, ACB, HYDERABAD
October 30, 2013
M SREEDHAR Vs. A P CO OPERATIVE TRIBUNAL
June 24, 2013
M SRILAKSHMI Vs. TIRUMALA TIRUPATHI DEVASTHANAMS
December 13, 2013
M T R FOODS LTD., BANGALORE Vs. STATE OF ANDHRA PRADESH
November 22, 2013
M V APPARAO Vs. SYNDICATE BANK
June 11, 2013
M V S BABU Vs. JOINT COLLECTOR ADDL. DISTRICT MAGISTRATE
July 11, 2013
M VENKATARATNAM REDDY Vs. P L MANOGARAN
February 8, 2013
M. ABDUL KHAYUM, S.C. VIJAYA KUMAR AND V. NAVANEETA KRISHNA Vs. THE COMMISSIONER MUNICIPAL CORPORATION ANANTAPUR AND ORS.
October 7, 2013
M. JAFFER SAHEB Vs. COMMISSIONER OF INCOME-TAX, VIJAYAWADA
December 19, 2013
M. MADHUSUDHAN REDDY AND ANOTHER Vs. D. RAJENDER REDDY
July 31, 2013
M. MANOHAR Vs. NORTHERN POWER DISTRIBUTION COMPANY OF A.P LTD., REP. BY ITS CHAIRMAN AND MANAGING DIRECTOR, WARANGAL, WARANGAL DISTRICT AND THREE OTHERS
November 28, 2013
M. NAGABHUSHANA REDDY (DIED PER L.RS.), MIDAKANTHI SEHSHAMMA, MIDAKANTHI VEENA AND MIDAKANTI THIRUMALA REDDY Vs. MOHD. MOULANA AND ORS.
November 25, 2013
M. RADHAKRISHNA Vs. THE UNION OF INDIA REP. BY ITS SECRETARY AND OTHERS
September 24, 2013
M. VENKATA RAMAIAH Vs. JOINT DISCT COLLECTOR
November 19, 2013
M. VENKATESWARLU NAIDU Vs. SRIRAO SATYANARAYANA, UNITED INDIA INSURANCE COMPANY LTD., REP. BY ITS DIVISIONAL MANAGER AND V. PARTHASARATHY
November 4, 2013
M.AKBAR A.KHAN Vs. SYED SALEEM AHMED
August 26, 2013
M.ALI BAIG Vs. KOTTALA SANJEEVA REDDY
December 27, 2013
M.HARINATH Vs. JOINT COLLECTOR
December 2, 2013
M.K.B. COLD STORAGE Vs. COMMERCIAL TAX OFFICER
January 3, 2013
M.LAXMIKANTHAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
November 4, 2013
M.NARASIMHULU Vs. B.JANA REDDY
October 31, 2013
M.PARVATHI Vs. PENUMATCHA SATYANARAYANA RAJU
April 9, 2013
M.RAJITHA Vs. REVENUE DIVISIONAL OFFICER
April 4, 2013
M.S. PRASAD AND ANR. Vs. THE STATE OF ANDHRA PRADESH AND ANR.
July 25, 2013
M.S.RAJASEKHAR Vs. CHAIRPERSON & M.D.,INDIAN BANK
December 30, 2013
M.SRINIVAS RAO Vs. MADHURA CENTRE/TIFFIN REP. BY ITS OWNER
November 12, 2013
M.SUDHAKAR RAO Vs. DIRECTOR OF SCHOOL EDUCATION
October 11, 2013
M.SUKENDER Vs. S.M.SHIRISHA
April 12, 2013
M.VARTHAMMA Vs. KANNAPPA
March 5, 2013
M.YASODAMMA Vs. GOVERNMENT OF A.P.
December 10, 2013
M/S DECCAN CEMENTS LTD. Vs. COMMISSIONER OF INCOMETAX
November 28, 2013
M/S JAIPRAKASH ASSOCIATES LIMITED Vs. SUPERINTENDING ENGINEER
October 11, 2013
M/S LOTUS ALUMINIUM PRIVATE LIMITED Vs. K.PADMASREE
November 19, 2013
M/S MALLIKARJUNA MEDICAL & GENEMRAL STORES Vs. ASSISTANT DIRECTO, SALES LICENSING & ENFORCEMENT AUTHORITY, DRUGS CONTROL
October 11, 2013
M/S. A.P.STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. FARZANA
December 19, 2013
M/S. BABA STONE CRUSHER Vs. ASSISTANT DIRECTOR OF MINES AND GEOLOGY
September 17, 2013
M/S. BALAJI ENERGY PRIVATE LIMITED Vs. SOUTHERN POWER DISTRIBUTION COMPANY LIMITED
March 26, 2013
M/S. DECCAN CEMENTS LTD Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
October 9, 2013
M/S. DHANALAKSHMI IRON INDUSTRIES LIMITED Vs. A.P. ELECTRICITY REGULATORY COMMISSION
December 6, 2013
M/S. DURGA WINES Vs. GOVT. OF A.P.
August 7, 2013
M/S. HARSHA ROYAL MINERALS REP. BY ITS PROPRIETOR R. SUKUMAR Vs. THE A.P. MINERAL DEVELOPMENT CORPORATION LTD., REP. BY ITS VICE-CHAIRMAN & MANAGING DIRECTOR
June 13, 2013
M/S. HOTEL ASRANI PRIVATE LIMITED Vs. TRILOK SINGH
August 8, 2013
M/S. KAMAKSHI BUILDERS Vs. DR.AMBEDKAR EDUCATIONAL SOCIETY
December 12, 2013
M/S. NATIONAL INSURANCE CO. LTD Vs. ANUGULA MUNASWAMY NAIDUAND
November 18, 2013
M/S. NATIONAL INSURANCE CO. LTD Vs. MAHESWARI LORRY TRANSPORT, RAJAHMUNDRY
October 7, 2013
M/S. NUGGEST ESTATES PRIVATE LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
March 5, 2013
M/S. P.R. AGENCIES Vs. LAKSHMI PRIYA EXPORTS (INDIA) PRIVATE LIMITED AND OTHERS
February 7, 2013
M/S. PATEL ENGINEERING LIMITED Vs. COMMISSIONEROF CENTRAL EXCISE
November 13, 2013
M/S. SAI DURGA MEDICAL CORPORATION Vs. STATE OF A.P.
July 17, 2013
M/S. SHANKAR DASWANI Vs. GOVERNMENT OF A.P.
July 1, 2013
M/S. SRI VENKATESWARA GAS AGENCY Vs. GOVT OF A.P.
November 11, 2013
M/S. SUPERBUILD INDIA PRIVATE LIMITED Vs. M/S. NIRAJ CEMENT STRUCTURAL LIMITED
November 29, 2013
M/S. UNITED STEEL ALLIED INDUSTRIES PRIVATE LIMITED Vs. M/S. INDIAN BANK, CORPORATE OFFICE
April 22, 2013
M/S. UNITED STEEL ALLIED INDUSTRIES PVT. LTD. Vs. M/S. INDIAN BANK
April 29, 2013
M/S. V.S.ENGINEERING (P) LTD Vs. STATE OF ANDHRA PRADESH
October 11, 2013
M/S.KALYAN ROLLER FLOOR MILLS PVT. LTD Vs. U.NEELAMMA
September 27, 2013
M/S.SIVA SAI GRANITES Vs. GOVERNMENT OF ANDHRA PRADESH
September 19, 2013
M/S.SRI SRINIVAS ENTERPRISES Vs. SRI NARAYANDAS
March 14, 2013
M/S.SRI VENKATESWARA CHEMICAL INDUSTRIES Vs. KAMBAMPATI RAMAKRISHNA RAO
September 19, 2013
M/S.SURYODAYA INFRA PROJECTS (I) PVT. LTD Vs. NATIONAL MINERAL DEVELOPMENT CORPORATION LIMITED
October 10, 2013
MACHA RAMULAMMA Vs. SRI Y. SRINIVASA RAO AND ANOTHER
October 28, 2013
MACHINENI RAMA DEVI Vs. M SATHYANARAYANA
August 19, 2013
MADALA RAMA RAO Vs. DISTRICT COLLECTOR,KRISHNA DISTRICT AT MACHILIPATNAM
February 21, 2013
MADANAPALLE CLOTH MERCHANTS ASSOCIATION Vs. MADANAPALLE MUNICIPALITY
February 11, 2013
MADDIMADUGU DIVA PRASAD Vs. MD ASADULLAH
November 14, 2013
MADDIREDDY VENKATA SIVA NAGA Vs. MUNICIPAL COMMISSIONER
December 4, 2013
MADDISETTI BHARTHI Vs. SPECIAL DEPUTY COLLECTOR
November 20, 2013
MADHU KUMAR MY Vs. HIMA BINDU
June 10, 2013
MADIRI SAILOO Vs. GOPI NARESH
October 31, 2013
MADISHETTY SHOBHA RANI Vs. J. SAIDULU AND OTHERS
December 9, 2013
MAHALAKSHMI MINES AND MINERALS Vs. UNION OF INDIA
January 21, 2013
MAHENDER SINGH Vs. UNION OF INDIA
March 14, 2013
MAHENDRA KUMAR GANDHI Vs. S RAMKUMAR
March 22, 2013
MAHINDRA & MAHINDRA LTD. Vs. COMMISSIONER OF C. EX.
July 11, 2013
MAILWAR NARSAPPA Vs. B.SANGAMMA
September 19, 2013
MAKHTESHIM-AGAN INDIA PRIVATE LIMITED Vs. DEPARTMENT OF AGRICULTURE AND CO-OPERATION, MINISTRY OF AGRICULTURE
March 6, 2013
MALAMPATI KOTESWARA RAO Vs. BANK OF BARODA, NADENDLA BRANCH, NADENDLA
October 8, 2013
MALAPATI VARUN REDDY Vs. STATE OF ANDHRA PRADESH
June 4, 2013
MALEMPATI HARINARAYANA Vs. VANKAYALAPATI SUBBA RAO AND OTHER
January 22, 2013
MALREDDY YESANNA Vs. GOVERNMENT OF A.P.
April 9, 2013
MAMIDI PRASANTHI Vs. STATE OF ANDHRA PRADESH
June 14, 2013
MANAGEMENT OF ENGINE VALVES LIMITED Vs. INDUSTRIAL TRIBUNAL-II
December 12, 2013
MANAGING DIRECTOR Vs. B NARASIMHULU
July 30, 2013
MANAGING DIRECTOR, APSRTC Vs. BANDARU VENKATA NARSAMMA
December 2, 2013
MANAPPURAM FINANCE LTD Vs. GOVT. OF A.P., DEPT. OF LEGAL METROLOGY,REP. BY CONTROLLER OF LEGAL METROLOGY
January 4, 2013
MANDADI ADILAKSHMI Vs. VALLABHANENI SIVA PRASAD
April 24, 2013
MANDADI SRINIVAS RAO Vs. SHAIK MEHRUNNISA
March 18, 2013
MANDALA YADAGIRI Vs. MANDALA MADHAVA RAO
December 20, 2013
MANDAPALU RAMAIAH Vs. CONTDRATHI RAMANARAYANA
July 4, 2013
MANDAVA LAKSHMINARAYANA Vs. K.V.S.S. MALLIKARJUNA RAO
December 11, 2013
MANDAVA UMAMAHESWARA RAO Vs. AUTHORISED OFFICER
March 15, 2013
MANGATI GOPAL REDDY Vs. GOVERNMENT OF A P
July 2, 2013
MANIGANDLA RADHAKRISHNA MURTHY Vs. DHAVALESWARAPU JANIKAMMA
December 18, 2013
MANJUALA VENKATESWARARAO Vs. GOVT. OF A.P.
December 16, 2013
MANOJ KUMAR KANUGA Vs. MARUDHAR POWER PVT LTD
April 23, 2013
MANTRI DEVELOPERS PVT LTD Vs. B VENKATESHWAR RAO
August 8, 2013
MARKAPURAM SIVA RAO Vs. STATE OF ANDHRA PRADESH
April 30, 2013
MARUGU NARAYAN Vs. STATE
February 13, 2013
MARUPAKA SUDHAKAR Vs. GOVERNMENT OF A.P.,REP. BY ITS PRINCIPAL SECRETARY,HIGHER EDUCATION
February 25, 2013
MARUTI ISPAT & ENERGY PRIVATE LIMITED Vs. CENTRAL POWER DISTRIBUTION COMPANY LIMITED
April 2, 2013
MARZ FURNITURES & DECORS (P) LIMITED Vs. COMMERCIAL TAX OFFICER (AUDIT)
March 20, 2013
MASTER PIECES FURNITURE PVT. LTD Vs. K.LAKSHMA REDDY
November 20, 2013
MATAPU VENKAT REDDY Vs. STATE OF A.P.
December 5, 2013
MAYTAS PROPERTIES LIMITED Vs. A.P. STATE CONSUMER DISPUTES REDRESSAL COMMISSION
February 7, 2013
MAYTAS PROPERTIES LIMITED Vs. KRISHNA KILARU
December 27, 2013
MD KHALEEL Vs. J SATYANARAYANA
November 8, 2013
MD SADIQ Vs. COMMISSIONER OF PROHIBITION AND EXCISE OF A P
November 21, 2013
MD SADIQ Vs. COMMISSIONER OF PROHIBITION AND EXCISE OF A P
March 20, 2013
MD. FAYAZ Vs. R.SABIHA BEGUM
September 4, 2013
MD. QHAIRUNNISA BEGUM Vs. SHAIK KUSHEED BEGUM
January 4, 2013
MD. SUBHAN KHAN Vs. THE A.P.S.R.T.C.,
June 20, 2013
MD.AMMANUALLAH GHOURI Vs. GOVERNMENT OF ANDHRA PRADESH
January 22, 2013
MD.SAIDUDDIN Vs. K.VENKATESAM
October 8, 2013
MEDARI WILSON RAJU Vs. STATE OF A P
November 20, 2013
MEGA CITY BUILDERS Vs. S L SAWHNEY
April 29, 2013
MEHER BANO Vs. GOVERNMENT OF ANDHRA PRADESH
April 29, 2013
MEKA KARTHIK Vs. STATE OF ANDHRA PRADESH
September 13, 2013
MELLACHERUVU RAJESWAR RAO Vs. CHITLURI SATYAM
December 9, 2013
METHUKU RAVINDRANATH Vs. SURE KRISHNAMURTHY
February 18, 2013
METTU MALYADRI Vs. METTU SIVAIAH
November 7, 2013
MIDWEST GRANITE PRIVATE LIMITED Vs. GOVERNMENT OF A.P.
April 29, 2013
MIR ALAMDAR ALI Vs. JOINT COLLECTOR-I, HYDERABAD
October 9, 2013
MIR HUSSAIN AIL KHAN Vs. STATE OF A.P.
January 2, 2013
MIRZA KHUSRU ALI BAIG Vs. GREATER HYDERABAD MUNICIPAL CORPORATION
January 4, 2013
MITTAPALLY RAJYALAXMI Vs. LAND ACQUIISITION OFFICER
November 18, 2013
MOHAMMED ABDUL HAMEED Vs. ZULFIKHAR AHMED
July 2, 2013
MOHAMMED ABDUL JABBAR Vs. GREATER HYDERABAD MUNICIPAL CORPORATION
November 5, 2013
MOHAMMED AHMED ALI Vs. STATE OF ANDHRA PRADESH
April 26, 2013
MOHAMMED JAFFAR Vs. A.P. STATE WAKF BOARD
October 23, 2013
MOHAN SINGH Vs. R.VENKATRAMANA
October 4, 2013
MOHD AFZALUDDIN AHMED Vs. TRUSTEES BOARD MAHDAVIA CLUB, HYDERABAD
December 23, 2013
MOHD KHADEER Vs. K VENKATESHAM
October 30, 2013
MOHD LIYAQATH ALI Vs. REGISTRAR
June 14, 2013
MOHD. ABDUL QUAYYUM AND OTHERS Vs. MOHD. ABDUL HADI AND OTHERS
July 24, 2013
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December 17, 2013
MOHD. ASHRAF ALI Vs. M/S. KRUSHI CHAITANYA YOUVAJANA SANGAM
November 27, 2013
MOHD. GHULAM GHOUSE Vs. INUDSTRIAL TRIBUNAL-II
December 31, 2013
MOHD. KHADEER AND OTHERS Vs. K. VENKATESHAM AND OTHERS
October 13, 2013
MOHD. YAKUB Vs. TRANSMISSION CORPORATION OF A.P. LTD
July 30, 2013
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July 13, 2013
MOHD.ALEEMUDDIN Vs. STATE OF A P
September 18, 2013
MOINUDDIN Vs. MD KAREEMUDDIN
January 24, 2013
MOKU NARAYANA REDDY Vs. JOINT COLLECTOR,WARANGAL,WARANGAL DISTRICT
September 26, 2013
MONANGI LAKSHMI Vs. ANDHRAVARAPU GOWRISHANKARA
October 31, 2013
MONAVARTHI RAMA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
February 7, 2013
MORTHA RANGARAO Vs. STATE OF A P
September 25, 2013
MOTHER THERESA MEMORIAL CHRISTIAN MINORITY EDUCATIONAL SOCIETY Vs. STATE OF A P
February 14, 2013
MOULICA CONSTRUCTIONS Vs. DEPUTY COMMERCIAL TAX OFFICER, JUBILEE HILLS CIRCLE AND ANOTHER
August 2, 2013
MOVVA RAJA RAM Vs. STATE OF ANDHRA PRADESH
June 18, 2013
MPL CEMENT & SPONGE PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER & ANOTHER
June 12, 2013
MRF MAZDOOR SANG Vs. COMMISSIONER OF LABOUR
October 3, 2013
MUDDANA GOUD Vs. STATE OF ANDHRA PRADESH
March 14, 2013
MUKUTHI CHILAKAMMA Vs. CHEELAPALLE GOVINDAIAH
February 27, 2013
MULLU VENKATRAMAN REDDY AND OTHER Vs. GANDHURI GOVINDA REDDYAND ANOTHER
January 21, 2013
MUMMAREDDY VENKATESWARA RAO Vs. PENDYALA RAMAKRISHNA CHOWDARY
February 4, 2013
MURUGAN COLD STORAGE (P.) LTD Vs. COMMERCIAL TAX OFFICER
February 4, 2013
MUSLIM MINORITY STONE QUARRY WORKERS LABOUR CONTRACT CO OPERATIVE SOCIETY LTD KANIGIRI MANDAL,PRAKASAM DISTRICT Vs. GOVERNMENT OF ANDHRA PRADESH
January 22, 2013
MUTHUKUR GRAM PANCHAYAT Vs. KAKUTURU RAMESH REDDY
September 27, 2013
MUTYALA BHUSHANAM Vs. PATNEEDI SREERAMAMURTHY
November 26, 2013
MUVVALA VASUDEVA Vs. PATTELA RAMA KOTESWARA RAO AND ANOTHER
October 31, 2013
MY PALACE MUTUALLY AIDED CO-OPERATIVE SOCIETY LTD Vs. MANDAL REVENUE OFFICER
August 26, 2013
MYSA ARJUN Vs. STATE OF ANDHRA PRASAD
August 21, 2013
MYSAGALLA BALAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
June 19, 2013
N GOVERDHANA BABU Vs. PALYAM RAMASUBRAHMANYAM
December 31, 2013
N GURUVARAO Vs. B PRATAP REDDY
February 4, 2013
N HANMANTH REDDY Vs. RAZIA BEGUM
July 19, 2013
N MALLA REDDY Vs. STATE OF A P
August 30, 2013
N NARSING RAO Vs. STATE OF ANDHRA PRADESH
November 8, 2013
N NARSING RAO Vs. STATE OF ANDHRA PRADESH
November 18, 2013
N P NAGARAJA Vs. TIRUMALA TIRUPATHI
March 21, 2013
N PARASURAM Vs. CHAIRMAN INDUSTRIAL TRIBUNAL CUM LABOUR COURT, GODAVARI KHANI
October 23, 2013
N R K MURTHY Vs. APSRTC
August 28, 2013
N SANKAR REDDY Vs. N RAMI REDDY
January 31, 2013
N SRIDHAR Vs. STATE OF A P
January 29, 2013
N SRINIVASULU Vs. MANAGING DIRECTOR
June 11, 2013
N SURENDER RAO Vs. B SWAMY
December 5, 2013
N TULASIDAS Vs. SECRETARY EDUCATION DEPARTMENT HYDERABAD
November 20, 2013
N V S J RAMA RAO Vs. BROADCASTING CORPORATION OF INDIA
January 9, 2013
N V S K PRASAD Vs. STATE OF A P
September 27, 2013
N VENKATA RAMI REDDY Vs. SUB INSPECTOR OF POLICE
April 3, 2013
N. TYAGARAJU Vs. A. NARAYANA AWAMY
August 14, 2013
N.BHUMAIAH Vs. STATE OF ANDHRA PRADESH
November 21, 2013
N.MALLA REDDY Vs. STATE OF ANDHRA PRADESH
August 13, 2013
N.MALLA REDDY Vs. PROHIBITION & EXCISE SUPERINTENDENT,MEDCHAL, RANGA REDDY DISTRICT
March 28, 2013
N.PRABHAKAR REDDY Vs. STATE OF A P
June 13, 2013
N.PRITHAVI RAJ SINGH Vs. BHARAT DYNAMIC LTD., HYDERABAD
November 1, 2013
N.R.KANNAN Vs. CHIEF GENERAL MANAGER, TELECOMMUNICATIONS
September 18, 2013
N.S.R. MINERALS Vs. COMMR. OF CUS, C. EX. AND SERVICE TAX
November 12, 2013
N.SREE RAMULU Vs. B.LAKSHMI NARAYANA
April 24, 2013
N.VENKATA RAMA PRASAD Vs. K.KOTESWARA RAO
February 6, 2013
N.VENUGOPAL Vs. UNION OF INDIA
November 8, 2013
NADIMINTI VARALAKSHMI Vs. STATE OF ANDHRA PRADESH
September 2, 2013
NAGABATHULA HARA GOPAL Vs. MALLURI VENKATA RAMANA
December 17, 2013
NAGABHAIRAVA MEDHINI DEVI AND OTHERS Vs. PERUMALLA KASI RAO AND ANOTHER
April 29, 2013
NAGIREDDY VENKATESHWARA REDYYAND Vs. G.JAYA CHANDRA BABU
November 25, 2013
NAGULAPATI MALLAIAH Vs. STATE
March 26, 2013
NAJAMUDDIN KAZI Vs. MOHD ABDUL AZIZ
July 5, 2013
NAKKA PARTHASARATHY Vs. NAKKA KRSIHNAVENI
April 2, 2013
NAKKULA SATYANARAYANA, SRIKAKULAM DIST Vs. NAKKULLA JAGGARAO, SRIKAKULAM DIST AND OTHRS
November 1, 2013
NAMBOORI SATYANARAYANA Vs. PRL SECY , CIVIL SUPPLIES & ANO
November 12, 2013
NAMUDURI SRINIVAS Vs. K RADHA
April 29, 2013
NANDAM RAMA RAO Vs. BATTU RAMA RAO
April 4, 2013
NANDYALA KOTI REDDY Vs. BHEEMAVARAPU RAMA KRISHNA
December 13, 2013
NARENDRA BAHADUR Vs. BIRENDER BAHADUR
July 26, 2013
NARENDRA VEERABHADRA Vs. STATE OF ANDHRA PRADESH
February 5, 2013
NARRA SUSHEELA Vs. NARRA SRINIVAS REDDY
September 13, 2013
NARRA VENKAT RAM REDDAY Vs. NARRA SUSHEELA
September 21, 2013
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October 30, 2013
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February 7, 2013
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June 3, 2013
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October 4, 2013
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December 2, 2013
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January 24, 2013
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December 9, 2013
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November 13, 2013
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November 18, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. GANNE SESHAMMA
March 13, 2013
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April 25, 2013
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December 12, 2013
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April 18, 2013
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July 5, 2013
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July 22, 2013
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March 14, 2013
NESAM SUBBARAO @ SUBBAYYA Vs. STATE
March 25, 2013
NETAJI MEMORIAL EDUCATIONAL SOCIETY Vs. THE GOVT. OF A.P., THE COMMISSIONER OF DIRECTOR OF SCHOOL EDUCATION, THE REGIONAL JOINT DIRECTOR OF SCHOOL EDUCATION AND THE DISTRICT EDUCATIONAL OFFICER
July 13, 2013
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July 30, 2013
NEW INDIA ASSURANCE CO LTD Vs. BULLA BHUDEVAMMA AND ORS
October 28, 2013
NEW INDIA ASSURANCE CO. LTD Vs. DAMMU ATCHAYYAMMA
August 30, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. BASANTHA MOHANTHY
December 19, 2013
NEW INDIA ASSURANCE COLTD Vs. KHAJA MOINUDDIN
April 25, 2013
NEW INDIA ASSURANCE COM LTD Vs. KATIKA GIRIDHAR RAO
November 19, 2013
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December 27, 2013
NEW INDIA ASSURANCE COMPANY LTD Vs. V.D.SURESH
December 16, 2013
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September 13, 2013
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March 15, 2013
NIZAM SUGAR FACTORY Vs. PREM HEAVY ENGINEERING WORKS PRIVATE LIMITED
June 3, 2013
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June 11, 2013
NOON HOMES AND RESORTS PVT. LTD. Vs. CESTAT
October 25, 2013
NOOR AHMED Vs. MAZHARUL QAMAR
June 18, 2013
O KALYAN Vs. M P RABINDRANATH
April 25, 2013
OIL NATURAL GAS CORPORATIONH LTD. RAJAHMUNDRY Vs. RAO AND RAO ENGINEERING WORKS, VIJAYAWADA
August 26, 2013
ORIENTAL INSURANCE CO LTD Vs. SHAIK MAHABUNNI
March 8, 2013
ORIENTAL INSURANCE CO.LTD. TANUKU Vs. POLISETTI SATYAVATHI
July 12, 2013
ORIENTAL INSURANCE CO.LTD., SECUNDERABAD Vs. G.S.DIWAKAR
July 29, 2013
ORIENTAL INSURANCE COMPANY DIVISIONAL OFFICE Vs. ALURU RAMA DEVI
November 5, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. KUNAPAREDDY SAROJA
December 24, 2013
P B RAMESH Vs. GOVERNMENT OF ANDHRA PRADESH
December 11, 2013
P IILESH YADAV Vs. P SUVARNA
December 12, 2013
P KRISHNA YADAV Vs. M S JAYALINGAM
June 28, 2013
P LAXMI DEVI Vs. STATE OF ANDHRA PRADESH
June 3, 2013
P NAGESWARA RAO Vs. MARATH JAYANTHI
January 24, 2013
P RAMAKRISHNA Vs. SHRIRAM CITY UNION FINANCE LTD
February 8, 2013
P RAVINDER REDDY Vs. NALAMALAPUR SUBBA REDDY
March 21, 2013
P S BHARATHSENA REDDY Vs. VALLAMMA
December 6, 2013
P URMILA Vs. STATE OF A P
September 23, 2013
P UTHEJA Vs. S SRINIVAS
December 22, 2013
P V KONDALA RAO Vs. LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER, KAKINADA
October 29, 2013
P V PRASAD Vs. COMMISSIONER OF PROHIBITION
March 12, 2013
P VEERA SWAMY Vs. GANDHAM CHANDRA SEKHAR RAO
July 9, 2013
P VENKAT REDDY Vs. STATE OF A P
September 2, 2013
P. ANJI BABU Vs. GOVERNMENT OF ANDHRA PRADESH
July 15, 2013
P. GHOUSIA BEGUM & OTHERS Vs. BASIREDDY RUKMINAMMA
November 19, 2013
P. VEERASWAMY AND OTHERS Vs. PANGURU SEETHAMMAGARI ARYA VYSYA DHARMA SATHRAM
July 9, 2013
P. VENKATESWARLU Vs. THE DIVISIONAL OFFICE, LIFE INSURANCE CORPORATION OF INDIA
November 29, 2013
P.ANAND RAO Vs. STATE OF A.P.
October 4, 2013
P.ANJANEYULU GUPTA Vs. MOHD ABDUL BASITH KHAN
November 28, 2013
P.BALASUBRAHMANYAM Vs. UNION OF INDIA
October 8, 2013
P.DHARMA REDDY Vs. ANJI REDDY
December 26, 2013
P.JAYAPAL REDDY Vs. DISTRICT COOPERATIVE OFFICER
November 22, 2013
P.JAYARAM Vs. P.SUDHA LAXMI
November 26, 2013
P.KUPPARAJU Vs. A.THYAGARAJU
February 12, 2013
P.LAVANYA Vs. P.DINESH RAO
April 8, 2013
P.MURALI S/O JAYARAMAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
October 31, 2013
P.MURTHY YADAV Vs. GOVERNMENT OF A.P.
February 15, 2013
P.N. NARASIMHULU Vs. SUPERINTENDENT OF POLICE AND ANOTHER
June 7, 2013
P.N.S. PRAKASH Vs. SECRETARY TO GOVT. OF A.P.
February 15, 2013
P.NARASIMHA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
November 20, 2013
P.NARASIMHA RAO Vs. CHIEF EXECUTIVE OFFICER
October 11, 2013
P.R.AGENCIES Vs. LAKSHMI PRIYA EXPORTS PRIVATE LIMITED
February 6, 2013
P.R.SUBRAMANYAM Vs. GOVERNMENT OF ANDHRA PRADESH
September 24, 2013
P.T.RAMANUJACHARYULU Vs. SPECIAL TAHSILDAR
December 4, 2013
P.UTHEJA Vs. S.SRINIVAS
December 23, 2013
P.V.KRISHNAIAH Vs. UNION OF INDIA
October 8, 2013
P.V.NARAYANA Vs. A.P.STATE ROAD TRANSPORT CORPORATION
February 15, 2013
P.VEERABHADRAPPA SETTY Vs. POLLIKI CHANDRAHAS
November 26, 2013
P.VENUGOPAL RAO Vs. SECRETARY, MINISTRY OF DEFENCE, GOVERNMENT OF INDIA
April 15, 2013
P.VIJAYA JYOTHI Vs. STATE OF ANDHRA PRADESH
December 31, 2013
PADALA RAMU @ PADALA VENKATA RA MA REDDY Vs. STATE OF A P
April 22, 2013
PADMA SRINIVAS GAS AGENCY Vs. DISTRICT COLLECTOR,KAKINADA
April 9, 2013
PAIAAVULA KESHAVULU Vs. STATE OF ANDHRA PRADESH AND ANOTHER
April 30, 2013
PALADUGU NAGAMANI Vs. MADALA RAMA RAO
August 16, 2013
PALADUGU RAMESH Vs. SHAIK BEGUM BEE
December 11, 2013
PALAMANGALAM VENDAMMA Vs. S SALEEM
February 12, 2013
PALAVENKATAPURAM GRAM PANCHAYAT Vs. DISTRICT COLLECTOR
September 26, 2013
PALKONDA VIJAYA MOHAN REDDY Vs. MD.ASADULLAH
July 10, 2013
PALLAPU SRINU Vs. SECRETARY,REGIONAL TRANSPORT AUTHORITY,KARIMNAGAR,KARIMNAGAR DISTRICT
August 13, 2013
PALLAPU SRINU Vs. SECRETARY REGIONAL TRANSPORT
August 30, 2013
PALLAVAJHALA SURYA NARAYANA MURTHY Vs. KONDAPALLE VENKATA LAKSHMI NARAYANA MURTHY AND ORS.
July 12, 2013
PALLE PITCHI REDDY Vs. SPECIAL DEPUTY COLLECTOR, SOMASILA PROJECT UNIT IV, RAJAMPET, Y.S.R. DISTRICT
February 26, 2013
PALLETI VIMALAMMA AND OTHERS Vs. STATE OF A.P.
January 31, 2013
PANNALU RUKMANI DEVI Vs. SANAGAVARAPU
November 13, 2013
PAPASANI SANKARA REDDY Vs. KANDULA HANUMANTHA REDDY
February 21, 2013
PARACHA MOHAN RAO Vs. STATE OF ANDHRA PRADESH
July 4, 2013
PARAMKUSHAM VIJYA LAXMI Vs. GOVT OF ANDHRA PRADESH
December 10, 2013
PARASA NAGAMALLESWARARAO Vs. SUB REGISTRAR ELURU
February 12, 2013
PARCHUR COLD STORAGE PVT LTD Vs. GOVERNMENT OF ANDHRA PRADESH
September 23, 2013
PASMALA ANJAIAH CHARY Vs. T SATYANARAYANA
December 31, 2013
PASMALA ANJAIAH CHARY Vs. T SATYANARAYANA
December 21, 2013
PASULA NARASIMNA Vs. INSPECTOR OF POLICE
February 15, 2013
PASUPARTHI JAYARAM Vs. GOVERNMENT OF ANDHRA PRADESH
June 3, 2013
PASUPULETI BALA GANGADHAR Vs. STATE OF A.P.
March 4, 2013
PATHAN VALI KHAN Vs. G VENKATA GANDHI
July 13, 2013
PATHAN VALI KHAN Vs. G.VENKATA GANDHI
July 30, 2013
PATNALA VENKATA RAMAKRISHNA Vs. M/S. MIDWEST (INDIA) INDUSTRIES LIMITED
November 4, 2013
PATTAN NAZIMUNNISA BEGUM @ NAZIMUNNISA Vs. SHAIK HAMIDUNNISA
November 20, 2013
PATTAN NAZIMUNNISA BEGUM @ NAZIMUNNISA Vs. SHAIK HAMIDUNNISA
November 19, 2013
PAVULURU MOHAN RAO Vs. GUDIPATI KRISHNAMMA
September 27, 2013
PAWAN AGRO INDUSTRIES Vs. DEPUTY COMMERCIAL TAX OFFICER-1 AND 3
December 16, 2013
PEARL BEVERAGES LTD. Vs. COMMR. OF C. EX. , CUS. & S.T.
August 21, 2013
PEDDI SAILAJA Vs. STATE REP.BY THE PRINCIPAL SECRETARY TO GOVT.OF A.P.REVENUE DEPARTMENT
October 7, 2013
PEETHALA MURTHY YADAV Vs. GOVERNMENT OF A P
February 15, 2013
PENKI SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH
June 14, 2013
PENMATSA APPALA NARASIMHA RAJU Vs. DISTRICT COLLECTOR, ELURU,WEST GODAVARI DISTRICT
October 24, 2013
PENMATSA APPALA NARASIMHA RAJU Vs. DISTRICT COLLECTOR
February 6, 2013
PENMATSA LAKSHMI Vs. STATE OF A P
February 6, 2013
PENUGONDA VARALAKSHMI Vs. NALLAMALA LAKSHMI TAYARU
November 29, 2013
PENUMALLI SULOCHANA Vs. HARISH RAWTANI
July 25, 2013
PERUMALLAKASI RAO Vs. NUKALA MURALIKRISHNA
April 29, 2013
PERURI MANIKYAMBA Vs. AGRAHARAPU VEERA VENKATA SATYANARAYANA MURTHY
April 29, 2013
PETA RADHA REDDY Vs. C.V. MANOHARAN
April 1, 2013
PILLI YADAIAH Vs. PILLI KOMRAIAH
June 20, 2013
PITTALA LACHAVVA Vs. DUDDETI VENKATAIAH
September 11, 2013
PJSC STROYTRANSGAZ Vs. ASSISTANT COMMISSIONER (CT), VMU-II
January 2, 2013
POCHREDDY SRIHARI REDDY Vs. VEERIBOINA HARIKRISHNA
December 12, 2013
POLAVARAPU VEERA RAGHAVA SARMA Vs. GOVT. OF A.P.
September 6, 2013
PORANKI SRIDHAR RAJU Vs. GOVERNMENT OF ANDHRA PRADESH
March 26, 2013
POTHINI VARAPRASAD Vs. STATE OF ANDHRA PRADESH
January 24, 2013
POTHUGANTI KOMURAIAH Vs. LAND ACQUISITION OFFICER
November 7, 2013
POTU CHINA MUSALAIAH Vs. POTU YALLAMANDA
November 14, 2013
POWER GRID CORPORATION OF INDIA LTD.,KHAMMAM Vs. THE 17 WORKERS,KHAMMAM
July 16, 2013
PRABHODINI GATLA Vs. VIJAY KUMAR GATLA
October 29, 2013
PRABHUNATH VASIREDDY Vs. UNION OF INDIA
June 7, 2013
PRAGA TOOLS OFFICERS CO OPERATIVE Vs. DSN RAJU
June 24, 2013
PRATAPA SEETHARAMA Vs. SEETHEPALLI KUTUMBAYYA
April 10, 2013
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March 11, 2013
PRATHISTA INDUSTRIES LIMITED Vs. COMMERCIAL TAX OFFICER
January 23, 2013
PRINCIPAL SECRETARY TO GOVERNMENT, GOVT OF A P Vs. M NARSIMHA
October 4, 2013
PULAGAM SRINIVAS REDDY Vs. STATE OF A P
November 26, 2013
PULI SAILU Vs. REVENUE DIVISIONAL OFFICER,KAMAREDDY
March 13, 2013
PULIGUJJU VASANTHA RAO Vs. SHRIRAM CITY UNION FINANCE LIMITED
February 13, 2013
PULIME SWAMY NAIDU Vs. DENDULURI MANIKYAMBHA
August 23, 2013
PULUGAM SRINIVAS Vs. ASSISTANT DIRECTOR
September 30, 2013
PULUGAM SRINIVAS Vs. ASSISTANT DIRECTOR HANDLOOM AND TEXTILES, MEDAK DISTRICT,SANGAREDDY
September 13, 2013
PUNUMACHA ASHOK RAJU Vs. INDUKURI VENKATA GOPALA KRISHNAM RAJU
March 1, 2013
PURAVANKARA PROJECTS LIMITED Vs. STATE OF ANDHRA PRADESH
March 5, 2013
PURMA ANDALU Vs. GOVERNMENT OF ANDHRA PRADESH
July 3, 2013
PUSHPA Vs. L.C.FARNANDEZ
July 5, 2013
PUTTY ARAVIND KUMAR Vs. PUTTY ASH
April 24, 2013
PYLA ANAND RAO Vs. TAHSILDAR, VISAKHAPATNAM
September 11, 2013
R JAGADEESH Vs. R RENUKA
April 29, 2013
R LAKSHMI DEVI Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
July 11, 2013
R MARKANDEYA KUMAR Vs. UNION OF INDIA
April 22, 2013
R NARASIMHA REDDY Vs. DIST REGISTRAR, STAMPS, HYD
March 21, 2013
R RADHA Vs. P BHANU PRAKASH REDDY
April 25, 2013
R SATYANARAYANA Vs. STATE OF A P
July 18, 2013
R VEERAIAH Vs. STATE OF A P
July 31, 2013
R.G.S.G.KARYALAYA Vs. ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED
November 22, 2013
R.RADHIKA Vs. A.P.S.R.T.C
November 26, 2013
R.SAROJANA Vs. ORANGANTI RAJITHA
July 17, 2013
R.SHIVA NARAYANA Vs. VICE CHAIRMAN AND HOUSING COMMISSIONER
September 25, 2013
R.V.S.VARA PRASAD Vs. V.RAMDAS
July 12, 2013
RACHA JANA BAI Vs. RACHA GOWREESHAM
September 30, 2013
RACHARLA THIRUPATHI Vs. GUNDALA SHOBHA RANI
July 24, 2013
RACHOKONDA PARVATHI W/O. VENKATA SUBRAHMANYAM Vs. RACHAKONDA VENKATA SUBRAHMANYAM S/O. LATE R.VENKATA RAMANA
April 3, 2013
RADHIKA JAISWAL Vs. STATE OF ANDHRA PRADESH
July 15, 2013
RAGHUNATHA RAO Vs. CENTRAL BOARD OF FILM CERTIFICATION
June 28, 2013
RAHEEMUNNISA Vs. STATE OF ANDHRA PRADESH
February 28, 2013
RAHMATULLAH KHAN Vs. GOVERNMENT OF ANDHRA PRADESH
December 31, 2013
RAJ KUMAR SURANA Vs. GOVERNMENT OF ANDHRA PRADESH
November 12, 2013
RAJESH SINGH Vs. PRITHVIRAJ SINGH
July 29, 2013
RAJULAPATI KOMALA DEVI Vs. KAGITHA RAM BABU
December 19, 2013
RAK CERAMICS (INDIA) PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER
August 6, 2013
RAKSHANA STEELS LIMITED Vs. UNION OF INDIA
January 28, 2013
RAMAKRISHNA FOOD INDUSTRY Vs. GOVERNMENT OF ANDHRA PRADESH
March 14, 2013
RAMDAS RAMANNA Vs. GOVERNMENT OF ANDHRA PRADESH
February 27, 2013
RAMEJA SYED Vs. REGIONAL PASSPORT OFFICER, SECUNDERABAD
July 29, 2013
RANGAL LINGAIAH Vs. SAJJALA VENKAT REDDY
March 25, 2013
RANJITH FILLING STATION Vs. INDIAN OIL CORPORATION LIMITED
December 11, 2013
RASHTRIYA PARIYOJANA NIRMAN NIGAM LTD Vs. P L RAJU
June 10, 2013
RATNAMMA Vs. BHAGWANTH KAUR
December 12, 2013
RAVULA GOPAL REDDY Vs. RAVULA NARASI REDDY
December 9, 2013
RAVURI SIVA PRASAD Vs. STATE OF ANDHRA PRADESH
July 15, 2013
RAYEES FATIMA Vs. M/S SUPER RECLAMATIONS PRIVATE LIMITED
October 31, 2013
RAZIA BEGUM Vs. HON'BLE HIGH COURT OF ANDHRA PRADESH
December 5, 2013
REDDI RADHAKRISHNA Vs. REDY LAKSHMI
February 27, 2013
REEMANA KAUSHIK Vs. SHOBHIT KAUSHIK
June 3, 2013
REGULAVALASA CHIRANJEEVI RAO Vs. STATE OF A.P.
February 25, 2013
RELIABILLITY ENGINEERING INDUSTRIES,R.R.DISTRICT,A.P. Vs. AESSEAL INDIA PVT. LTD., PUNE DISTRICT, MAHARASHTRA
July 10, 2013
RELIANCE GENERAL INSURANCE CO LTD Vs. B MALLAIAH
August 28, 2013
REMIDI SRINIVAS REDDY Vs. STATE OF ANDHRA PRADESH
April 18, 2013
RODDA NARSAIAH Vs. ADLA RAJU
June 13, 2013
ROHITH P. REDDY Vs. STATE OF ANDHRA PRADESH
December 27, 2013
ROHITH P.REDDY Vs. STATE OF ANDHRA PRADESH
August 20, 2013
ROLLON STEELS Vs. A P TRANSCO LTD
July 3, 2013
ROMPICHERLA VENKATA RATNAM Vs. GOVERNMENT OF ANDHRA PRADESH
June 28, 2013
RONGALA VENKATA SATYANARAYANA Vs. MANDAL REVENUE OFFICER
March 1, 2013
ROUTHU LIKITHA Vs. L.SRINIVASA RAO
December 20, 2013
ROWTHU NAGESWARA RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION AND ANR.
June 9, 2013
ROWTHU NAGESWARA RAO Vs. APSRTC
June 19, 2013
RUDRAVARAM JHANSI RANI Vs. STATE OF A P
July 24, 2013
RUKHIA BANU Vs. COMMISSIONER & DIRECTOR OF AGRICULTURE, HYDERABAD
August 26, 2013
RYTU DEPOT DRAKSHARAMA Vs. RAJYALAKSHMI
June 14, 2013
S JANARADHAN REDDY Vs. S MADHAVA REDDY
April 23, 2013
S MADHAV RAO Vs. HONBLE INDUSTRIAL TRIBUNAL
August 13, 2013
S SARAVAIAH Vs. STATE OF ANDHRA PRADESH
October 29, 2013
S V NARASIMHULU NAIDU Vs. GOVERNMENT OF ANDHRA PRADESH
April 30, 2013
S V PRASAD Vs. PUBLIC PROSECUTOR ACB CASEC
January 28, 2013
S ZIAULLA Vs. M H SHAFIULLA SAHIB
February 12, 2013
S. RAMU Vs. L. RAMANAMMA @ RAJANI
August 6, 2013
S. VENKATESH Vs. RESERVE BANK OF INDIA
February 28, 2013
S.C.R. CATERERS, DRY FRUITS, FRUIT JUICE STALLS WELFARE ASSOCIATION Vs. SENIOR DIVISIONAL COMMERCIAL MANAGER
August 16, 2013
S.HABEEB Vs. M.F.SHAHANAZ
February 21, 2013
S.KRISHNA MURTHY Vs. INDIAN OVERSEAS BANK
October 3, 2013
S.KUMARA SWAMY Vs. STATE OF ANDHRA PRADESH
November 5, 2013
S.M. ANJINEYULU Vs. K. SATYA PRAKASH
February 19, 2013
S.NAGESH KUMAR Vs. STATE OF ANDHRA PRADESH
September 20, 2013
S.NARAYANASWAMY Vs. NIMMALA APPANNA S/O.PEDDANNA
August 14, 2013
S.RAM MANOHAR S/O. LATE S.SUNDERA MURTHY Vs. UNION OF INDIA
April 24, 2013
S.RAMESH BABU Vs. N.KRISHNA REDDY
June 18, 2013
S.RAVINDRA Vs. STATE OF A.P.
November 4, 2013
S.SATTU Vs. GOVERNMENT OF ANDHRA PRADESH
April 1, 2013
S.SHANTHA Vs. STATE OF ANDHRA PRADESH
September 18, 2013
S.T. RANGANATHAN Vs. MARGADARSI CHIT FUND (PVT.) LTD
January 24, 2013
S.VIJAYKUMAR Vs. DISTRICT EDUCATIONAL OFFICER
September 20, 2013
S.ZINNI FARAHAT Vs. GOVERNMENT OF ANDHRA PRADESH
September 10, 2013
SADIQUR RAHMAN Vs. RAMKISHAN BUNG
August 27, 2013
SAI BALAJI HEALTH CARE INDIA PRIVATE LTD Vs. GOVERNMENT OF ANDHRA PRADESH
December 5, 2013
SAI DURGA MEDICAL CORPORATION Vs. STATE OF A P
July 17, 2013
SAI RAM HEAVY MOTOR DRIVING SCHOOL,RANGA REDDY DISTRICT Vs. GOVERNMENT OF ANDHRA PRADESH
June 13, 2013
SAIF UL ISLAM HABEEB ALI Vs. ASMA BEGUM
October 11, 2013
SAIPEM Vs. COMMERCIAL TAX OFFICER
August 8, 2013
SALAPU RAMANA Vs. SALAPU SANYASI RAO
July 5, 2013
SALLEPALLI NARASIMHA REDDY Vs. YERRAM PEDDA SUBBA REDDY
November 22, 2013
SAM ZAL BASTAWALA Vs. STATE OF ANDHRA PRADESH
April 4, 2013
SAMA LINGA REDDY Vs. MOHAMMAD JAMAL AHMED AND ORS.
October 13, 2013
SAMA PRABHAKAR REDDY, RANGA REDDY DISTRICT Vs. PRL SECY, TRANSPORT DEPT, HYDERABAD
November 13, 2013
SAMUDRALA SATYANARAYANA Vs. STATE OF A P
July 11, 2013
SANALA APPA RAO Vs. DISTRICT COLLECTOR AND MAGISTRATE EAST GODAVARI KALINADA
October 23, 2013
SANAPALA RAMANUJULU @ RAMANUJA CHARUYLU Vs. SANAPALA SRIDHRUDU
December 3, 2013
SANGAVARAPU RUKMINIDEVI Vs. SANGAVARAPU VENKATA SUBBAIAH AND OTHERS
November 13, 2013
SANJAY KUMAR PATENGAY S/O SATYANARAY Vs. SATYANARAYANA RAO PATANGAY
November 7, 2013
SANJEEV MALHOTRA Vs. SUNSHINE FRUIT PULP INDUSTRIES
July 1, 2013
SANNAPPA NAGAMMA Vs. SAPATLA PAKKIRAPPA
June 3, 2013
SANNAPU REDDY VENKATA REDDY Vs. JILLELA BHUPAL REDDY
November 26, 2013
SANOFI PASTEUR HOLDINGS SA Vs. DEPARTMENT OF REVENUE
February 15, 2013
SANTOSH KUMAR SONY Vs. CHAIRMAN A P STATE CO OPERATIVE
July 23, 2013
SARALA PROJECT WORKS PRIVATE LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES
December 10, 2013
SARASWATHI EDUCATIONAL SOCIETY Vs. GOVT. OF A.P.
November 12, 2013
SATHYANARAYANA SAW MILL Vs. ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LTD
September 19, 2013
SATISH KHANNA Vs. KANDURU ANURADHA REDDY
April 2, 2013
SAYED YOUSHA HYDER Vs. GREATER HYDERABAD MUNICIPAL CORPORATION
July 29, 2013
SCV CABLE NET Vs. CESTAT, BANGALORE
September 18, 2013
SECRETARY TO GOVERNMENT OF ANDHRA PRADESH Vs. MOHAMMED IBRAHIM
March 4, 2013
SECRETARY TO GOVT Vs. P SUNDER RAMI REDDY
July 8, 2013
SEELA RANI Vs. MIMIDI SURESH
June 4, 2013
SEGALLA CHINNAMMI Vs. A P WAKF BOARD
July 12, 2013
SELCO INTERNATIONAL LTD Vs. LVR INFRASTRUCTURES PVT LTD
July 5, 2013
SELECTION GRADE SECRETARY Vs. RAMA SAI BABA
April 26, 2013
SHABBIR Vs. S RAZAK SAHEB
December 27, 2013
SHAHANAJ Vs. ANDHRA PRADESH STATE ROAD TRANS CORPN
August 30, 2013
SHAIK @ MOHAMMED GOUSINNISA BEGUM @ GOUSIA BEGUM Vs. SHAIK ABDUL RASHEED
August 19, 2013
SHAIK ADAM SHARIF Vs. AREA MARKETING MANAGER
March 13, 2013
SHAIK GOUSIYA BEGUM Vs. SHAIK HUSSAN
November 13, 2013
SHAIK JILANI SAHEB Vs. GOVERNMENT OF A P
July 11, 2013
SHAIK MAHAMMAD RAFI Vs. CORRESPONDENT OF SAINT FRANCIS INTEGRANTED ENGLISH MEDIUM SCHOOL
September 27, 2013
SHAIK MOHAMMAD Vs. GOVERNMENT OF ANDHRA PRADESH
September 5, 2013
SHAIK SALAM Vs. Y. SRINIVASA RAO AND M/S. THE NEW INDIA ASSURANCE CO. LTD., REP. BY ITS DIVISIONAL MANAGER
October 29, 2013
SHAIK SUBHANI Vs. GOVERNMENT OF ANDHRA PRADESH
November 7, 2013
SHAMSHU BEGUM Vs. GREATER HYDERABAD MUNICIPAL CORPORATION
March 14, 2013
SHANKAR HILLS PLOT PURCHASERS Vs. CH ANANTHA REDDY
August 5, 2013
SHANTHAM SWAMY Vs. TAHASILDAR, MEDAK DISTRICT
November 5, 2013
SHARFUNNISSA BEGUM Vs. APSRTC,REP., BY ITS REGIONAL MANAGER MEDAK REGION, SANGAREDDY
August 21, 2013
SHARP BUSINESS SYSTEMS (P) LTD. Vs. STATE OF ANDHRA PRADESH
July 18, 2013
SHIVA PRASADA RAO Vs. SECRETARY EDUCATION DEPARTMENT HYDERABAD
November 5, 2013
SHIVA SAI GRANITES, GUNTUR DISTRICT Vs. GOVERNMENT OF A P
September 19, 2013
SHIVA SHANKAR MINERALS PVT LTD, HYDERABAD Vs. SECRETARY DEPARTMENT OF REVENUE, GOVT OF INDIA
September 19, 2013
SHIVAREDDYPALLY ANANTHAIAH Vs. JOINT COLLECTOR
November 27, 2013
SHIVRAJ SANGHI Vs. KESHAV DEO DALMIA
October 11, 2013
SHRIRAM GENERAL INSURANCE CO.LTD. Vs. C.CHANDRA SHEKAR GOUD
August 28, 2013
SIKHAKOLLI MAHESH Vs. STATE OF ANDHRA PRADESH
September 4, 2013
SILAPARASETTI RAMU Vs. LALAM RAMANAMMA
August 6, 2013
SINGARENI COLLERIES CO LTD Vs. DEVARAJ VENKATESHWAR RAO
December 6, 2013
SINGARENI COLLIERIES COMPANY LTD Vs. SPL. DY. COLLECTOR
December 6, 2013
SIRI RESTAURANT & BAR Vs. COMMR. OF CUS., C. EX. & S.T.
October 31, 2013
SITA BAI Vs. SOUTH INDIA BANK LTD
June 18, 2013
SITARAMA MARINE FISHERMEN CO OPERATIVE SOCIETY, KALIPATNAM Vs. COMMISSIONER OF FISHERIES
December 10, 2013
SK. NAZIR Vs. NORTHERN POWER DISTRIBUTION COMPANY OF A.P. LIMITED
November 4, 2013
SMT. NOONE KRISHNAVENI Vs. THE GOVERNMENT OF A.P. REP. BY ITS PRINCIPAL SECRETARY,
June 25, 2013
SMT. S. DASLI Vs. M/S. ARORA POULTRY PRODUCTS LTD., REP. BY R. DEVA DAS PILLAI AND UNITED INDIA INSURANCE CO. LTD., REP. BY SENIOR DIVISIONAL MANAGER
October 29, 2013
SMT. T. SUVARNA, T. VISHNU MURTHY AND T. BHARATH Vs. STATE OF ANDHRA PRADESH, REPT. BY THE PUBLIC PROSECUTOR, HIGH COURT OF A.P., THROUGH INSPECTOR OF POLICE AND M/S. SIVA SAI BUILDERS & DEVELOPERS (P) LTD., REPT. BY ITS M.D., SMT. B.H. LAKSHMI
June 5, 2013
SOA SOFTWARE ENGINEERING INDIA PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
March 12, 2013
SOMA CGGCJV Vs. GOVERNMENT OF ANDHRA PRADESH
September 11, 2013
SOMA VENKATA RAO Vs. VELAMURI CHINA AYYAPA REDDY
April 26, 2013
SOMISETTI BALA SRINIVASA RAO Vs. CHIEF MANAGER, INDIAN BANK, R.R. PET
February 15, 2013
SONO PRINTERS PVT. LTD Vs. REGISTRAR OF COMPANIES
November 12, 2013
SONTI RAMANAMMA Vs. HUSSAINI BEGUM
December 6, 2013
SOYAM NAGARAJU Vs. TAHSILDAR CHARLA MANDAL
July 23, 2013
SPANDANA SPHOORTY FINANCIAL LTD Vs. AUTHORITY UNDER MINIMUM WAGES
April 29, 2013
SPANDANA SPOORTHY FINANCIAL LTD Vs. C.C., C. EX. & S.T.
November 6, 2013
SPECIAL DEPUTI COLLECTOR Vs. K. SHOBHA RANI
August 16, 2013
SPECIAL DEPUTY COLLECTOR Vs. K SHOBHA RANI
August 16, 2013
SPECIAL PROTECTION FORCE Vs. C.C.E., CUS. & S.T.
September 19, 2013
SPECTRA SHARES & SCRIPS PVT. LTD Vs. COMMISSIONER OF INCOME TAX-III
February 21, 2013
SPL DEPUTY COLLECTOR, LAND ACQUISITION AND REHABILITATION, SRISAILAM PROJECT CUM LAND ACQUISITION OFFICER, KURNOOL Vs. K SHOBHA RANI
August 16, 2013
SPLASH LE SURE PARK LTD. Vs. METTU CHANDRA SEKHARA REDDY
January 4, 2013
SREE SEETHA RAMA CHANDRA SWAMY VARI DEVASTHANAM Vs. GOVERNMENT OF A.P.
November 22, 2013
SREI EQUIPMENT FINANCE PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER (CT-IV), NAMPALLY
August 23, 2013
SRI AGASTESWARA SWAMY TEMPLE Vs. V.SIVA KAMESWARA RAO
December 31, 2013
SRI BALAJI SERVICE STATION Vs. CESTAT
November 19, 2013
SRI CHAITANYA EDUCATIONAL COMMITTEE Vs. C.C., C. EX. AND S.T., GUNTUR
September 4, 2013
SRI DHANALAKSHMI RICE AND BOILED RICE MILL Vs. THE APPELLATE DEPUTY COMMISSIONER (CT), GUNTUR AND ANOTHER
September 2, 2013
SRI EDUPUGANTI SUBBA RAO Vs. M/S. SUGANTI ALLOYS CASTINGS, LIMITED (IN LIQUIDATION), REP. BY OFFICIAL LIQUIDATOR AND OTHERS
October 28, 2013
SRI VENKATESWAA GAS AGENCY,KURNOO; DISTRICT Vs. GOVERNMENT OF ANDHRA PRADESH
July 11, 2013
SRI VIGNESWARA TRADERS,KOMERAPUDI VILLAGE Vs. CIRCLE INSPECTOR OF POLICE,PORUMAMILLA
April 1, 2013
SRIKAKULAPU SURYANARAYANA Vs. APSRTC
December 26, 2013
SRIMANNARAYANA TRADING COMPANY Vs. TIRUMALA TIRUPATHI DEVASTHANAM
July 16, 2013
SRINIVAS ENTERPRISES Vs. NARAYANDAS
March 15, 2013
SRINIVAS ENTERPRISES,TARNAKA, SECUNDERABAD AND ANO Vs. NARAYANDAS AND OTHERS
March 14, 2013
SRINIVASA (INLAND FISHERMEN) MATHSYA PARISRAMIKA SAHAKARA SANGAM Vs. ASSISTANT DIRECTOR OF FISHERIES AND EX-OFFICIO COOPERATIVE DEPUTY REGISTRAR
December 13, 2013
SRINIVASA RAO KOTHAPALLI Vs. APPA RAO MUKKAMALA
December 27, 2013
SRIRAM REFREGERATION INDUSTRIES Vs. INCOME TAX OFFICER
December 24, 2013
SRIVARI INDUSTRIES Vs. COMMERCIAL TAX OFFICER
February 11, 2013
STATE BANK OF HYDERABAD Vs. STAR ELECTRICAL INDUSTRIES
October 28, 2013
STATE BANK OF INDIA Vs. P.VEERANARAYANA
September 4, 2013
STATE BANK OF INDIA Vs. MONARCH PIPES LIMITED
April 4, 2013
STATE BANK OF INDIA Vs. DEPUTY COMMERCIAL TAX OFFICER
December 23, 2013
STATE BANK OF INDIA Vs. KADAVAKOLLU VENKATARATNAM
August 28, 2013
STATE OF A P Vs. SHAIK KHADER BASHA
April 29, 2013
STATE OF A P Vs. KARUBA HANUMANTHAPPA
June 25, 2013
STATE OF A P Vs. MOHAMMED SADAQ ALI
August 21, 2013
STATE OF A P Vs. SHAIK SARDAR
April 22, 2013
STATE OF A P Vs. YADLA SATYANARAYANA
April 25, 2013
STATE OF A P Vs. LAKKU NAGARAJU REDDY @ NAGARAJU
April 24, 2013
STATE OF A P Vs. MALLAVARAM SANKAR REDDY ,
July 17, 2013
STATE OF A P Vs. ARCOT ESWARA REDDY
June 18, 2013
STATE OF A P Vs. BARLAPUDI BHASKARA RAO
June 17, 2013
STATE OF A P Vs. THUMMA MURALI
October 24, 2013
STATE OF A P Vs. PUDURU RAMESH
April 25, 2013
STATE OF A P Vs. GAINI NARAYANA
March 11, 2013
STATE OF A.P. Vs. KALLEPALLI GIRI
April 23, 2013
STATE OF A.P. Vs. PALIKA RAJU @ RAVI RAJU @ TELU RAJU
July 1, 2013
STATE OF A.P. Vs. SREE AKKAMAMBA TEXTILES LTD.
August 8, 2013
STATE OF ANDHRA PRADESH Vs. NALAMATI DORAYYA
December 31, 2013
STATE OF ANDHRA PRADESH Vs. SRI SAI MARKETING
September 10, 2013
STATE OF ANDHRA PRADESH Vs. ADUKKALPATTU MANI
December 5, 2013
STATE OF ANDHRA PRADESH Vs. SRINIVASA CEMENTS
July 4, 2013
STATE OF ANDHRA PRADESH Vs. SRI SARVARAYA SUGARS LIMITED
July 9, 2013
STATE OF ANDHRA PRADESH Vs. STAR TIMBER TRADERS
July 17, 2013
STATE OF ANDHRA PRADESH Vs. BAJAJ GINNING FACTORY
June 21, 2013
STATE OF ANDHRA PRADESH Vs. VENKATRAMANA ENTERPRISES
July 29, 2013
STATE OF ANDHRA PRADESH Vs. MOHD MUNTAZUDDIN KHAN
June 11, 2013
STATE OF ANDHRA PRADESH Vs. VISWA VIJETHA AGENCIES, GUNTUR
July 30, 2013
STATE OF ANDHRA PRADESH Vs. RAGHAVENDRA AGENCIES
July 24, 2013
STATE OF ANDHRA PRADESH Vs. SEETHARAMA CASHEW COMPANY
July 24, 2013
STATE OF ANDHRA PRADESH Vs. HARIKISHAN OMPRAKASH BANG
July 18, 2013
STATE OF ANDHRA PRADESH Vs. MUMMAREDDY
June 19, 2013
STATE OF ANDHRA PRADESH Vs. SAMIULLA SHAREEF
June 20, 2013
STATE OF ANDHRA PRADESH Vs. BHYRAVARAPU SRI KRISHNA
June 10, 2013
STATE OF ANDHRA PRADESH Vs. SURENDER KUMAR JOSHI
November 20, 2013
STATE OF ANDHRA PRADESH Vs. Y.V.RAMANA
November 22, 2013
STATE OF ANDHRA PRADESH Vs. N.V. BHASKAR
August 26, 2013
STERLING & WILSON LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES, ABIDS DIVISION
January 4, 2013
SUB COLLECTOR AND LAND ACQUISITION OFFICER,VIJAYAWADA Vs. K SREE RAMA MURTHY
September 20, 2013
SULAKSHANA CIRCUITS LTD. Vs. ROLEX METERS PVT. LTD.
October 31, 2013
SUNKARI SAMBAIAH Vs. STATE OF ANDHRA PRADESH
August 19, 2013
SUPERINTEDNING ENGINEER Vs. S PRABHAKAR
June 18, 2013
SUPERINTENDING ENGINEER Vs. K.GNANA PRASAD RAO
November 21, 2013
SUPERINTENDING ENGINEER, IRRIGATION & CAD DEPARTMENT Vs. S.KESHAVA MURTHY
November 22, 2013
SURANA INDUSTRIES LTD. Vs. UNION OF INDIA
April 26, 2013
SURESH KUMAR Vs. MOHD.DASTAGIRI
April 4, 2013
SURESH KUMAR JAIN Vs. STATE OF ANDHRA PRADESH
July 1, 2013
SURESH KUMAR SHAW Vs. B.RAJESHAM
December 18, 2013
SURISETTY NOOKARATNAM Vs. SARAGADAM GOWRI RAMALAKSHMI
December 16, 2013
SURISETTY REVATHI Vs. TALADI YALAMANDA RAO
April 17, 2013
SURISETTY REVATHI Vs. TALADI YALAMANDA RAO
April 16, 2013
SURISETTY TULASI VENKATA NAGABHUSHANA RAO Vs. VISAKHAPATNAM MUNICIPAL CORPORATION
March 22, 2013
SURUCHI CHAND Vs. COMMERCIAL AND INDUSTRIAL FINANCE PRIVATE LIMITED
April 15, 2013
SURYA GRANITES Vs. G VENKATESWARLU
June 4, 2013
SURYAPETA MUNICIPALITY Vs. BOORA SATISH
July 30, 2013
SWAMSAR INDUSTRIAL SERVICES Vs. CESTAT
March 14, 2013
SYED AHMED MOHIUDDIN MADANI Vs. G KUSUM KUMARI
May 15, 2013
SYED ALI Vs. SYED NOOR MOHAMMED
June 7, 2013
SYED BAJI HUSSAIN Vs. STATE OF A P
July 8, 2013
SYED GHOUSE PASHA Vs. K.ROOPLATA
October 28, 2013
SYED HABIBULLA SHAH Vs. STATE OF A.P
February 25, 2013
SYED HAFEEZ Vs. GOVT. OF A.P.
September 11, 2013
SYED HANEEF Vs. MOULANA AZAD NATIONAL URDU UNIVERSITY
December 13, 2013
SYED JAVEED Vs. DISTRICT LEGAL SERVICES AUTHORITY,RANGAREDDY DISTRICT
January 22, 2013
SYED KURSHEED HUSSAIN Vs. SAIDA BANU
March 21, 2013
SYED MUJTABA ALLI Vs. NAWAB MAZHARUDDIN KHAN
December 12, 2013
SYED RASOOL HUSSAINI Vs. A P STATE WAKF BOARD
February 25, 2013
SYED RAWOOF Vs. STATE OFANDHRA PRADESH
July 18, 2013
SYED RIYAZ UDDIN Vs. STATE OF ANDHRA PRADESH
June 24, 2013
SYED SHAH KHAJA MOHIUDDIN KHADRI Vs. A.P.STATE WAKF BOARD
March 8, 2013
SYED SHAH SHAKEEL AHMED HUSSAINI Vs. A P STATE WAKF BOARD
February 25, 2013
SYED TARUJ AHMED Vs. STATE OF A P
December 18, 2013
SYED YAQOOB Vs. U ACHUTA KUMARI
June 14, 2013
SYED ZAKIR HUSSAIN Vs. STATE OF ANDHRA PRADESH
July 2, 2013
SYEDA FATIMA MANZELAT Vs. SYED SIRAJUDDIN
June 25, 2013
T H CHOWDARY Vs. REGISTRAR OF COMPANIES
March 28, 2013
T MANJULA DEVI Vs. TATA RAO
July 13, 2013
T RANI Vs. SULTAN MOHD SHAFIUDDIN
November 13, 2013
T SANKAR Vs. JOINT COLLECTOR
June 10, 2013
T SRIRANGA RAO Vs. DIRECTOR GENERAL OF POLICE
September 6, 2013
T SURESH KUMAR Vs. B PRAVEEN KUMAR
April 30, 2013
T. RAMANA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
December 23, 2013
T. SURESH KUMAR AND ANOTHER Vs. B. PRAVEEN KUMAR AND OTHERS
April 13, 2013
T.CH.VENKATESWARLU Vs. FOOD CORPORATION OF INDIA
December 30, 2013
T.D.DAYAL Vs. MADUPU HARINARAYANA
August 13, 2013
T.HARI PRASAD Vs. COMMISSIONER OF PROHIBITION & EXCISE, HYDERABAD
April 23, 2013
T.MADAN MOHAN REDDY Vs. STATE OF A.P.
October 29, 2013
T.MALLIKARJUNA Vs. STATE OF ANDHRA PRADESH
September 30, 2013
T.MANJULA DEVI Vs. TATA RAO
July 30, 2013
T.RATNAKAR Vs. STATE OF ANDHRA PRADESH
October 1, 2013
T.SHARATH Vs. GOVT. OF A.P.
December 3, 2013
T.SRIRANGA RAO Vs. DIRECTOR GENERAL OF POLICE, HYDERABAD
September 6, 2013
T.V.G.CHANDRASEKHAR Vs. STATE OF A.P.
December 23, 2013
TADIKONDA NARMADA Vs. DISTRICT COLLECTOR, EAST GODAVARI DISCT, KAKINADA
November 14, 2013
TADISETTI KONDA Vs. MEKA PRAKASA REDDY
October 31, 2013
TALARI MUTYALAPPA Vs. DISTRICT COLLECTOR, ANANTAPUR
June 17, 2013
TANARAPU SURYA RAO Vs. REDDI MAHALAKSHMI
September 21, 2013
TANGIRALA RADHAKRISHNAMMA Vs. REVENUE DIVISIONAL OFFICER,TENALI, GUNTUR DISTRICT
July 18, 2013
TANMAI JEWELS PVT LTD Vs. SREESAILA KUMARI
April 3, 2013
TATA COFFEE LTD Vs. GOVERNMENT OF ANDHRA PRADESH
July 22, 2013
TAV RAMMOHAN Vs. TEKURU SRIDEVI
April 17, 2013
TECH MAHINDRA LIMIRED Vs. VENTURE GLOBLE ENGINEERING LLC
August 23, 2013
TECUMSEH PRODUCTS INDIA PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 29, 2013
TEDDY CO OPERATIVE SOCIETY Vs. COMMISSIONER OF PROHIBITION
January 10, 2013
TELUGU CHINNA THIRUPATHAIAH Vs. BOYA NADIPI
June 18, 2013
TEMKE KISHAN Vs. GOVERNMENT OF ANDHRA PRADESH
September 13, 2013
TERA CHINNAPA REDDY Vs. GOVT. OF A.P.
September 13, 2013
THAMEERU YOGESHWAR RAO Vs. STATE OF ANDHRA PRADESH
December 3, 2013
THATIKAYALA UPPALAIAH Vs. STATE OF A P
October 22, 2013
THE ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION, REP. BY ITS MANAGING DIRECTOR Vs. SAILLA THIRUPATHI AND DASARAPU NARAYANA
November 5, 2013
THE GOVERNMENT OF A.P., REP. BY ITS PRINCIPAL SECRETARY AND ORS. Vs. P. KRISHNA REDDY AND THE HONBLE ANDHRA PRADESH ADMINISTRATIVE TRIBUNAL, REPRESENTED BY ITS REGISTRAR
September 23, 2013
THE ORIENTAL INSURANCE COMPANY LTD., REP. BY ITS BRANCH MANAGER Vs. MUMMADI HIMABINDU AND K. NAGESWARA REDDY
November 5, 2013
THOOMU KOTAMMA Vs. PRABHALA KANAKA RAJESWARI
December 4, 2013
THOTA VENKATA KRISHNA Vs. STATE OF A P
October 11, 2013
THUMMALAPALLY BHAGYA LAXMI Vs. JOINT COLLECTOR RANGA REDDY DISTRICT
March 19, 2013
THYRUMALA SETTY PHANINDRA,S/O BHASKARA RAO Vs. DISTRICT COLLECTOR
April 8, 2013
TIRUMALASETTY SANTHAMMA Vs. YENUGANTI VENKAIAH
June 12, 2013
TIRUPATHI SUBBA RAO Vs. SUPERINTENDING ENGINEER ROADS AND BUILDINGS, ELURU, WEST GODAVARI DISTRICT
March 26, 2013
TOBACCO BOARD Vs. COMMISSIONER OF CUS., C. EX. & S.T.
September 16, 2013
TRANSMISSION CORPORATION OF A.P. LIMITED Vs. COMMERCIAL TAX OFFICER
February 6, 2013
TRANSPORT CORPORATION OF INDIA Vs. NATIONAL INSURANCE COMPANY LTD
June 14, 2013
TRIUMPHANT INSTITUTE OF MANAGEMENT EDUCATION PRIVATE LIMITED Vs. INSPIRE EDUCATIONAL SERVICES PRIVATE LIMITED
December 31, 2013
TUMMALA RAJI REDDY Vs. T PANDURANGA RAO
December 24, 2013
TUMMALA RAMNARAYANA Vs. STATE OF A.P.
March 21, 2013
TUMMURI JALANDHARI Vs. GOVERNMENT OF A P
September 30, 2013
U SANTHA RAO Vs. COMMISSIONER OF COLLEGIATE EDUCATION
August 19, 2013
U SEKHAR BABU Vs. GOVERNMENT OF ANDHRA PRADESH
October 21, 2013
U.NARAYANAMMA Vs. GOVERNMENT OF INDIA
March 1, 2013
UCO BANK Vs. K SUGUNA LAKSHMI
July 19, 2013
ULLENGULA NARAYANA Vs. STATE OF ANDHRA PRADESH
August 22, 2013
UMA MAHESWARA RAO Vs. DISTRICT SUPPLY OFFICER
June 7, 2013
UNION OF INDIA Vs. B METTU RAMA REDDY
August 19, 2013
UNION OF INDIA Vs. S. VEERAMANI
September 24, 2013
UNION OF INDIA Vs. A.SIVAIAH
September 5, 2013
UNION OF INDIA Vs. M.BIKSHAPATHY
September 13, 2013
UNION OF INDIA Vs. D.N.N.KUMAR
October 4, 2013
UNION OF INDIA Vs. G.RAHGAVENDRA RAO
October 4, 2013
UNION OF INDIA Vs. SAVARAYYA
September 25, 2013
UNION OF INDIA Vs. ASHOK NARAYAN PALDHE
April 4, 2013
UNION OF INDIA Vs. SRI LAKSHMINARASIMHA EXPORT INDUSTRIES
December 10, 2013
UNION OF INDIA, REP. BY ITS GENERAL MANAGER, CHIEF COMMERCIAL MANAGER, SOUTH CENTRAL RAILWAY, ADDITIONAL DIVISIONAL RAILWAY MANAGER, S.C. RAILWAY AND SENIOR DIVISIONAL COMMERCIAL MANAGER, S.C. RAILWAY Vs. N. VENUGOPAL
October 8, 2013
UNITED INDIA INSURANCE CO LTD Vs. K BUCHAMMA AND ORS
October 8, 2013
UNITED INDIA INSURANCE CO LTD Vs. KATIKALA INDIRA
August 27, 2013
UNITED INDIA INSURANCE CO LTD Vs. DEDISETTI RAMANAMMA
July 12, 2013
UNITED INDIA INSURANCE CO. LTD Vs. ERIKALA LOKINENI SREENIVASULU
December 11, 2013
UNITED INDIA INSURANCE COMPANY LIMITED Vs. OSMAN ALI BAIG
December 10, 2013
UNITED INDIA INSURANCE COMPANY LIMITED Vs. R.CHOWLIBAI
December 13, 2013
UNITED INDIA INSURANCE COMPANY LIMITED Vs. AJJUGUTTU RAMANJANEYA REDDY
December 3, 2013
UNITED INDIA INSURANCE COMPANY LIMITED Vs. LAKKASANI SHOBA RANI AND OTHERS
November 27, 2013
UNITED INDIA INSURANCE COMPANY LTD Vs. DTADI LAKSHMI
July 11, 2013
UNITED INDIA INSURANCE COMPANY LTD Vs. B RAMANA
April 25, 2013
UNITED INDIA INSURANCE COMPANY LTD., REP. BY ITS SENIOR DIVISIONAL MANAGER Vs. SMT. K. GANGAMMA, K. LALAIAH AND V. SUBBARAMA REDDY
November 27, 2013
UNITED STEEL ALLIED INDUSTRIES PRIVATE LIMITED Vs. INDIAN BANK AND OTHERS
April 22, 2013
UNIVERSITY OF HYDERABAD Vs. SADIK HUSSAIN
December 9, 2013
UPPALA SURYANRAYANA MURTHY Vs. STATE OF A.P.
January 28, 2013
UPPARA GANGAMMA Vs. MANDAL REVENUE
April 25, 2013
UPPARI BAZARI Vs. E.RANGASWAMY
July 5, 2013
UPPU VENKATARAMANA Vs. STATE OF ANDHRA PRADESH AND ORS.
July 1, 2013
UPPU VENKATARAMANA Vs. STATE OF A P
April 30, 2013
UPPU VENKATARAMANA Vs. STATE OF ANDHRA PRADESH
April 13, 2013
UPPULA RAMESH Vs. ELAGANDULA HARINATH
July 31, 2013
USKE GANGAREDDY Vs. DISTRICT COLLECTOR
April 18, 2013
UTKURI RATAMMA Vs. DEPUTY SECRETARY GOVERNMENT OF INDIA
February 22, 2013
V BALA PEDDANNA Vs. STATE OF ANDHRA PRADESH
June 20, 2013
V BHASKAR Vs. APCPDC LTD
November 19, 2013
V LALITHA Vs. REGIONAL JOINT DIRECTOR
August 2, 2013
V NARAYANA REDDY Vs. INDUSTRIAL TRIBUNAL II HYDERABAD
December 31, 2013
V PARVATHALU Vs. MUNICIPAL COUNCIL
February 5, 2013
V S PRAKASA RAO YADAVVILLI Vs. ANDHRA BANK,CREDIT CARD CENTRE,HYDERABAD
January 2, 2013
V SRIDHAR RAO Vs. STATE OF ANDHRA PRADESH
September 17, 2013
V SRINIVAS Vs. APSRTC
June 4, 2013
V SUBBAYAMMA Vs. JOINT COLLECTOR
August 7, 2013
V SUDHAKAR NAIDU Vs. M PADMAVATHAMMA
February 28, 2013
V SUSSAIN SAHEB Vs. VADLAPULA RANGAIAH
December 3, 2013
V. SHANKER Vs. SYED MOHAMOOD HUSSAIN AND THE NEW INDIA ASSURANCE COMPANY LIMITED, REP. BY ITS DIVISIONAL MANAGER
November 26, 2013
V.ALIVELU MANGAS DEVI Vs. V,VENKATA LASKSHMI NARASIMHA PALLA RAO
November 28, 2013
V.BHEEMAYYA Vs. Y.RAMI REDDY
August 13, 2013
V.DASHARATHAM Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
October 1, 2013
V.HARITHA Vs. INDIAN OIL CORPORATION LTD
March 6, 2013
V.KAMESWAR RAO Vs. UMADEVI
December 19, 2013
V.MURALI PRASAD REDDY Vs. STATE OF ANDHRA PRADESH, REP. BY ITS PRINCIPAL SECRETARY TO GOVERNMENT
April 18, 2013
V.NAGAIAH Vs. INDUSTRIAL TRIBUNAL
June 3, 2013
V.RAMESH BABU Vs. STATE OF ANDHRA PRADESH
July 11, 2013
V.SRINIVASAN Vs. GOVERNMENT OF ANDHRA PRADESH
September 19, 2013
V.VENKAT SAI ANURAG Vs. SECRETARY, MINISTRY OF HUMAN RESOURCE DEVELOPMENT, GOVERNMENT OF INDIA
September 4, 2013
V.VENKATAKRISHNA REDDY Vs. CHEVIREDDIGARI CHINNA CHANGA REDDY
November 11, 2013
V.VENKATESHWARLU Vs. V.MAMATHA
December 6, 2013
VADDE VEERESH Vs. STATE OF ANDHRA PRADESH
March 25, 2013
VADIGA AMOSE Vs. VADIGA ANJANEYULU
December 12, 2013
VADLA HUSSAIN MIAH Vs. VADLA PULA RANGAIAH
December 3, 2013
VADLAMANI SRINIVAS @ SRINIVAS Vs. UNION OF INDIA, MINISTRY OF FINANCE
February 12, 2013
VADLAMANI SRINIVAS @ SRINIVAS AND ANOTHER Vs. UNION OF INDIA MINISTRY OF FINANCE NEW DELHI AND OTHERS
February 21, 2013
VALLALA YASODHA Vs. VALLALA NAGA VENKATA LAXMI
April 18, 2013
VALLALA YASODHA Vs. VALLALA NAGA VENKATA LAXMI
April 24, 2013
VALLEPU ANKAMMA Vs. PALLAPU KONDAIAH
December 19, 2013
VALLURI SRINIVAS Vs. VALLURI VIJAYA
June 4, 2013
VANAPALLI JAYALAXMI @ VENKATA JAYALAXMI Vs. A.KONDALARAO S/O. SATYAM
November 19, 2013
VANGETI BAL REDDY Vs. KARAGANI BALAIAH
June 25, 2013
VANUMU KONDAMMA Vs. POLAVARAPU SIMHACHALAM
September 4, 2013
VARDHINEEDI NARASIMHA RAO Vs. GADIRAJU BAPIRAJU
September 25, 2013
VARIKUPPALA VENKATESH Vs. STATE OF A.P.
December 31, 2013
VARUDU BHUSHANA NAIDU Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
July 17, 2013
VASIREDDI SIMHACHALAM Vs. DISTRICT COLLECTOR
July 8, 2013
VATSAVAI SRINIVASA RAJU Vs. STATE OF ANDHRA PRADESH
October 30, 2013
VEERABHATHINI MALLESHAM Vs. STATE OF A.P.
August 13, 2013
VEESARAPU PADMA Vs. RANGINENI ANITHA
October 30, 2013
VEGENDLA VIJAYALAKSHMI AND TWO Vs. GADDIPATI NAGA HIMABINDU AND SEVEN
June 5, 2013
VELANGANTI VEDHA RAJU @ KHANNA Vs. STATE OF A.P. REP. BY PUBLIC PROSECUTOR HIGH COURT OF A.P.
September 10, 2013
VELPURI KRISHNA RAO Vs. RANDHI SURYANARAYANA
June 26, 2013
VELU YARN TRADERS Vs. LAKSHMI PRIYA EXPORTS PVT LTD
February 6, 2013
VELURI RAJA RAJESWARI Vs. VELURI SANTHANSAGAR REDDY
November 12, 2013
VELURU PRABHAKAR REDDY Vs. STATE OF ANDHRA PRADESH
June 21, 2013
VEMULIRI VEERAYYA Vs. SUPRINTENDENT OF POST OFFICES
September 25, 2013
VENGALAPUDI MANGA Vs. PALURI KANNABBAI
June 6, 2013
VENKAT N.R.AKKINENI Vs. APPELLATE TRIBUNAL FOR FOREIGN EXCHANGE, MINISTRY OF LAW JUSTICE & COMPANY AFFAIRS
April 12, 2013
VENKATA CHAKRADEV HYDRALICS Vs. DEPUTY COMMISSIONER (CT), NELLORE DIVISION AND OTHERS
October 30, 2013
VENKATA RAMANA ARCADE Vs. Y.VIJAYA LAKSHMAMMA
September 2, 2013
VENKATA RAO Vs. J.R.RAMESHJI
December 24, 2013
VENKATESWARA GAS AGENCY Vs. GOVERNMENT OF ANDHRA PRADESH
June 7, 2013
VENKATESWARA TRADING COMPANY Vs. DEPUTY COMMERCIAL TAX OFFICER-I
November 20, 2013
VENTURBAY CONSULTANTS PRIVATE LIMITED AND ORS. Vs. SATYAM COMPUTER SERVICES LIMITED
March 20, 2013
VENTURBAY CONSULTANTS PRIVATE LIMITED AND ORS. ETC. ETC. Vs. THEIR RESPECTIVE SHAREHOLDERS AND CREDITORS AND ORS. ETC. ETC.
June 11, 2013
VIDYA SAGAR COLE Vs. J.BALAJI SINGH
September 26, 2013
VIJAYA AGENCIES Vs. INDIA CEMENTS LTD
August 7, 2013
VIJAYA LAKSHMI Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS,ANDHRA PRADESH, HYDERABAD
October 4, 2013
VIJAYA LAXMI Vs. UNION OF INDIA
April 22, 2013
VISAKHA INDUSTRIAL GASES (P) LIMITED Vs. THE COMMERCIAL TAX OFFICER AND ORS.
December 23, 2013
VISHNU DAS BAHETI Vs. ABHISHEK KERTHAN
April 3, 2013
VOBILINENI RAJ KUMAR Vs. DUDALA VEERA SWAMY
September 19, 2013
VOMPOLU SUBHADRA Vs. STATE OF ANDHRA PRADESH
April 30, 2013
VOOSA SATYANARAYANA Vs. SUNKARA VERAPANDU
June 5, 2013
VST INDUSTRIES LTD.,HYDERABAD Vs. G.OM PRAKASH
December 24, 2013
VURLAGADDA NANJAPPA Vs. B V MALLANARADHYA
June 7, 2013
VUTUKURU SUBBA RAO Vs. STATE OF A.P.
November 26, 2013
WAHEEDA BEGUM Vs. MD.YAKUB
July 15, 2013
WG. CDR. (RETD) V.S. REDDY Vs. SECRETARY, CO
July 22, 2013
WIPRO PRODUCTS LTD Vs. AKBAR S NOORANI
July 30, 2013
WIPRO PRODUCTS LTD Vs. AKBAR S NOORANI
July 13, 2013
Y GOPAL Vs. JOINT COLLECTOR
June 26, 2013
Y KRISHNA KISHORE Vs. GOVERNMENT OF ANDHRA PRADESH
September 13, 2013
Y NARAYANA RAJU Vs. SARASWATHULA KAMESWARAMMA
March 25, 2013
Y PRABHAKARA RAO Vs. P S ANIL KUMAR
July 19, 2013
Y RAJITHA REDDY Vs. GOVERNMENT OF IANDHRA PRADEESH
October 30, 2013
Y SANDHYA @ D SANDHYA Vs. APSRTC HYDERABAD
November 8, 2013
Y SUBBA RAO Vs. CHIEF POSTMASTER GENERAL
April 29, 2013
Y VIJAYALAKSHMI DEVI Vs. OFFICIAL LIQUIDATOR TUNGABHADRA INDUSTRIES LTD
December 6, 2013
Y.MURALINADHA REDDY Vs. STATE
August 13, 2013
Y.VIJAYALAKSHMI Vs. J.RAVI SHARMA
December 12, 2013
YACHAMANENI RAJAIAH NAIDU Vs. YACHAMANENI MUNIKRISHNAIAH
February 13, 2013
YADLAPATI NAGAMALLESWARA RAO Vs. DEPUTY TRANSPORT COMMISSIONER
December 18, 2013
YAKKALA MOHANA RAO Vs. SHAIK HUSSAIN
October 11, 2013
YARLAGUNTA BHASKAR RAO Vs. BOMMAJI DANAM
September 26, 2013
YELETI YESHODA Vs. B SUDHAKAR RAJU
December 5, 2013
YELLAPRAGADA PRABHAKARA RAO Vs. SOUTHERN POWER DISTRIBUTION CO.
September 30, 2013
YEMIREDDY SUNDER REDDY Vs. B YADAGIRI REDDY
April 23, 2013
YERRAMILLI VIJAYALAKSHMI Vs. JILLELA RAVI SARMA (DIED) PER L.RS.
December 2, 2013
YERRAMSETTI MANGAYAMMA Vs. MEDISETTI ABBAI
December 4, 2013
YOUSUF AND COMPANY, REP. BY ITS PARTNER SRI MOHD. MEHAMOOD, Vs. GOVERNMENT OF ANDHRA PRADESH, REP. BY ITS PRINCIPAL SECRETARY,SECRETARIAT,
June 6, 2013
YOUSUF SALEH ALIAS RAISA Vs. AISHA SIDDIQUE
October 25, 2013
YUVAJANA SRAMIKA RYTHU CONGRESS PARTY Vs. GOVERNMENT OF ANDHRA PRADESH
October 16, 2013
Z LOURDIAH NAIDU Vs. STATE OF ANDHRA PRADESH
June 12, 2013