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Case Index
Title
Date
A B C COMPUTERS PRIVATE LTD Vs. STATE OF WEST BENGAL
July 10, 2003
A B Enterprises Vs. State of West Bengal
March 24, 2003
ABDUL HAMEED Vs. STATE
January 20, 2003
ABDUL LATIF LASKAR AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
June 13, 2003
ABDUL QUDDUS Vs. STATE OF WEST BENGAL
January 8, 2003
ABED ALI LASKAR Vs. STATE OF WEST BENGAL
April 30, 2003
ABHIJIT DAS GUPTA Vs. RITA DAS GUPTA
December 2, 2003
ABHIJIT SEN Vs. SUPERINTENDENT ADMINISTRATION REGIONAL PASSPORT OFFICER KOLKATA
September 18, 2003
ABHIJIT SEN Vs. STATE OF WEST BENGAL
April 29, 2003
ABHIK KUMAR SAHA Vs. STATE OF WEST BENGAL
December 18, 2003
ADHIR RANJAN CHOWDHURY Vs. STATE OF WEST BENGAL
December 17, 2003
ADITYA TRANSLINK PVT LTD Vs. UNION OF INDIA
January 21, 2003
AGRI HORTICULTURE SOCIETY OF INDIA Vs. STATE OF WEST BENGAL
April 3, 2003
AIR CONDITIONING CORPORATION LIMITED Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA
May 15, 2003
AJOY KUMAR CHATTERJEE Vs. STATE WEST BENGAL
December 16, 2003
Akash and Ambar Trust Vs. Commissioner of Income tax
November 24, 2003
AKHTAR HOSSAIN Vs. SURESH SINGH
February 11, 2003
ALBERT DAVIT LIMITED Vs. ANURADHA CHOUDHURY
November 27, 2003
ALEYA SK. Vs. THE STATE OF WEST BENGAL & ORS.
March 13, 2003
ALL BACKWARD CLASS RELIEF AND DEVELOPMENT MISSION Vs. STATE OF WEST BENGAL
April 11, 2003
ALLAHABAD BANK Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL & ORS.
June 24, 2003
ALLIED ELECTRICALS AND SWITCH FUSES Vs. ASSISTANT PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION DURGAPUR
February 10, 2003
ALOKE JYOTI MAITRA Vs. STATE OF WEST BENGAL
August 1, 2003
ALOKE MONDAL Vs. STATE OF W B
June 19, 2003
AMAL DASGUPTA ALIAS BABUJI Vs. RUBY DASGUPTA
December 4, 2003
AMAL KUMAR BOSE Vs. STATE OF WEST BENGAL
June 20, 2003
AMAL KUMAR SIL Vs. BANKU BEHARI DE CHOWDHURY
January 22, 2003
AMALENDU BERA Vs. STATE OF WEST BENGAL
May 23, 2003
Amalendu Sahoo Vs. Income tax Officer
August 1, 2003
Amar Nath Sen Vs. Union of India
November 13, 2003
Ambika Enterprises Vs. Trishna Bose
March 10, 2003
AMIT NANDI Vs. BHARAT SANCHAR NIGAM LTD
December 24, 2003
AMITAVA SEN Vs. STATE
June 12, 2003
AMRIT KUMAR MAITY Vs. STATE
December 2, 2003
ANALAB INDIA PVT LTD Vs. COMMISSIONER OF INCOME TAX
April 22, 2003
ANAND RUIA Vs. VIDHAS RUIA
November 7, 2003
ANANTALAL CHAKRABORTY Vs. STATE OF WEST BENGAL
July 16, 2003
ANIL KUMAR CHOULIA SANTOSH KUMAR CHOULIA and PARUL BALA CHOULIA Vs. SITESH CHANDRA LAHIRI
January 20, 2003
ANIL KUMAR MAHENSARIA Vs. COMMISSIONER OF CUSTOMS PORT
May 7, 2003
ANIS FATIMA BEGUM Vs. BOARD OF WAKF WEST BENGAL
May 2, 2003
ANITA MODAK Vs. UNIVERSITY OF BURDWAN AND OTHERS
July 11, 2003
ANJALI GHOSE Vs. SUBOTH KUMAR GHOSE
December 4, 2003
ANTOINE BENTZ PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
March 19, 2003
ANUKUL CHANDRA SADHUKHAN Vs. AJIT KUMAR SADHUKHAN
August 8, 2003
Anup Kumar Biswas Vs. Babul Kumar Biswas
March 10, 2003
ANURADHA CHAKRABORTY Vs. PRADIP KUMAR CHAKRABORTY
November 7, 2003
APARUP GHOSAL Vs. CENTRAL BOARD OF SECONDARY EDUCATION
July 8, 2003
Appropriate Authority Vs. Lytton Hotel P Ltd
April 8, 2003
APURBA KUMAR NANDY Vs. TIRTHANKAR GANGULY
September 23, 2003
ARATI DAW Vs. PRADIP ROY CHOWDHURY
April 8, 2003
ARJAN MALLICK AND FOUR ORS Vs. STATE
February 11, 2003
AROMA ENTERPRISE Vs. MURSHIDABAD ZILLA PARISHAD
February 5, 2003
ARUN BAL Vs. SUBHRANGSHU MONDAL
December 2, 2003
ARUN DAS Vs. STATE OF WEST BENGAL
January 7, 2003
ARUN DAS Vs. PARESH CHANDRA DAS
March 19, 2003
ARUN KUMAR BASU Vs. GLUCONATE HEALTH LIMITED
April 21, 2003
ARUNIMA BHATTACHARJEE Vs. SHAYAMA PRASAD BHATTACHARJEE
December 2, 2003
ASAN ALI MONDAL Vs. SARAWADDIN AHMED
January 8, 2003
ASHA AGARWAL Vs. MOHAN SHARMA
December 23, 2003
ASHALATA MAHAPATRA Vs. KAMAL KRISHNA GOSWAMI
March 6, 2003
ASHIS DEY BABLU DEY Vs. STATE OF TAMIL NADU
September 1, 2003
ASHIS KANTI DUTTA GUPTA Vs. STATE OF WEST BENGAL
August 29, 2003
ASHIS KUMAR GHOSE Vs. CESC LIMITED
December 4, 2003
ASHOK KR. DAS Vs. STATE OF WEST BENGAL & OTHERS
July 7, 2003
ASHOK KUMAR KHARBANDA Vs. STATE OF WEST BENGAL
July 10, 2003
ASHOK KUMAR KONAR Vs. SHYAMA PRASAD DAS
May 8, 2003
ASHOK KUMAR PANDA Vs. THE STATE OF WEST BENGAL & ORS.
August 14, 2003
ASHOK KUMAR SINGH Vs. STATE OF WEST BENGAL
September 23, 2003
ASISH KUMAR DAS Vs. KAKALI DAS
September 8, 2003
ASOKA GHOSE Vs. OFFICIAL LIQUIDATOR OF REMINGTON RAND OF INDIA LIMITED IN LIQUIDATION
September 2, 2003
ATANU DAS Vs. STATE OF WEST BENGAL
September 2, 2003
Atibur Rahaman Vs. State of West Bengal
February 26, 2003
ATUL CHANDRA MAHATA Vs. STATE OF WEST BENGAL
November 27, 2003
B D Khaitan and Co LTD Vs. Larsen Services and Trading Co
February 10, 2003
B S L LTD Vs. Commissioner of Income tax
November 20, 2003
BABU RAM PRAMANICK, CONSTABLE NO. 1102 OF RAILWAY PROTECTION FORCE, S.E. RAILWAY Vs. THE ASSISTANT SECURITY COMMISSIONER, R.P.F., S.E. RAILWAY SANTRAGACHHI AT SHALIMAR AND OTHERS
September 9, 2003
Babusona Sharma Vs. State of west Bengal
March 10, 2003
BADAL CHANDRA DEY Vs. INDIAN IRON AND STEEL COMPANY LIMITED
April 21, 2003
BADAL KUMAR DAS & ORS Vs. STATE OF WEST BENGAL & ORS
May 15, 2003
BADAL PAL Vs. UNION OF INDIA
March 10, 2003
BALAI JANA Vs. STATE OF WEST BENGAL
June 27, 2003
BALWANT SINGH Vs. PUNJAB AND SIND BANK
September 11, 2003
BANGSHIBADAN NANDI Vs. JNAN SANKAR MITRA
November 20, 2003
BANGUR FOUNDATION LIMITED Vs. ESJEY CORPORATION
March 20, 2003
BANKIM CHANDRA BANERJEE Vs. CHINMOYEE BANERJEE
November 6, 2003
BAPI BHUIYA @ RAJU Vs. STATE OF W.B.
July 8, 2003
BARBARA TAYLOR BRADFORD Vs. SAHARA MEDIA ENTERTAINMENT LTD
July 16, 2003
BARIK SEIKH Vs. STATE OF WEST BENGAL
December 24, 2003
BARUN DULEY Vs. STATE OF WEST BENGAL
September 11, 2003
BARUN KUMAR GOSWAMI Vs. ARUN KUMAR GOSWAMY
January 31, 2003
BARUNDEV CHOWDHURY Vs. UNION OF INDIA
August 5, 2003
BASANA ROY Vs. STATE OF WEST BENGAL
September 26, 2003
BASANT PRAN & CO. JAIN AND ASSOCIATES Vs. R.C. WALIA & ANOTHER
March 24, 2003
BASANTA KUMAR MARODIA Vs. UNION OF INDIA
July 22, 2003
BASANTI MONDAL Vs. STATE OF WEST BENGAL
November 19, 2003
BASUDEV MALIK Vs. STATE OF W B
September 22, 2003
BASUDEV MONDAL Vs. STATE OF WEST BENGAL
July 10, 2003
BEJOY KRISHNA MAITY Vs. JOYDEB SAW
December 4, 2003
Bellevue Clinic East Diagnostics Research Centre Vs. State of West Bengal
April 3, 2003
BENGAL BRICKFIELDS OWNERS ASSOCIATION Vs. STATE OF WEST BENGAL
October 30, 2003
BENGAL IMMUNITY LIMITED Vs. MUKUL KUMAR KAR
July 10, 2003
BENGAL IMMUNITY WORKERS UNION & OTHERS Vs. BENGAL IMMUNITY LIMITED & OTHERS
March 26, 2003
Bengal Rolling Mills LTD Vs. CEGAT
November 19, 2003
BENOTA GHOSH Vs. SITESH CHANDRA LAHIRI
May 23, 2003
Berger Paints India LTD Vs. Assistant Commissioner of Income tax
December 24, 2003
BHABANI MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
November 13, 2003
Bhagabati Developers P LTD Vs. Peerless General Finance Investment Co Ltd
November 24, 2003
BHAGWATI DEVELOPERS PRIVATE LIMITED Vs. PEERLESS GENERAL FINANCE AND INVESTMENT COMPANY LIMITED
July 30, 2003
Bhagwati Prasad Vs. Union of India UOI
April 17, 2003
BHAIRAV ROY Vs. TRIPTI ROY
September 30, 2003
Bharat Bhari Udyog Nigam LTD Vs. Jessop and Co LTD
July 8, 2003
BHARAT CARBON AND RIBBON MANUFACTURING CO LTD Vs. SANT NIRANKARI MONDAL
July 4, 2003
BHARAT COKING COAL LIMITED Vs. SURENDRA PRATAP NARAYAN SINGH
September 5, 2003
BHARAT COKING COAL LTD Vs. TAPAN KUMAR GIRI
March 12, 2003
Bharat Hari Singhania Individual Vs. Wealth tax Officer
January 29, 2003
BHAVITA JITENDRA MEHTA Vs. SUDERA ENTERPRISES PRIVATE LIMITED
March 28, 2003
Bhogilal Mehta Vs. Union of India UOI
November 3, 2003
BHOLANATH JAISWAL Vs. AMARNATH GHOSH
August 20, 2003
BIDHU BHUSAN BHATTACHARYA Vs. STATE OF WEST BENGAL
July 20, 2003
BIDHYA CHARAM SINHA Vs. STATE OF WEST BENGAL
July 16, 2003
BIDYA DEVI Vs. COMMISSIONER OF INCOME TAX
May 15, 2003
BIDYUT ROY AND ANOTHER Vs. THE STATE OF WEST BENGAL AND OTHERS
February 17, 2003
BIJAN BEHARI MANNA Vs. SUDHIR CHANDRA MAITY
September 22, 2003
BIJOY KUMAR CHATTERJEE Vs. MINOR PRADIP KUMAR DUTTA
September 11, 2003
BIJOY KUMAR RAJGARHIA Vs. LIFE INSURANCE CORPORATION OF INDIA
June 19, 2003
BIKASH CHANDRA DAS Vs. STATE OF WEST BENGAL
December 23, 2003
BIKASH TALUKDAR Vs. STATE OF WEST BENGAL
August 1, 2003
BILASINI MONDAL Vs. NATIONAL INSURANCE COMPANY
January 7, 2003
BIMAL CHANDRA MITRA Vs. NEMAI PALIT
July 9, 2003
BIMAL KANTI GHOSH DASTIDAR Vs. SUKHEN ROY
August 13, 2003
BIMAL KUMAR DAMANI Vs. COMMISSIONER OF INCOME-TAX
January 30, 2003
BIMAL KUMAR MISHRA Vs. STATE OF WEST BENGAL
February 11, 2003
BINAPANI MITRA Vs. BHABANI CHARAN NANDY
December 18, 2003
BINOY CHANDRA MODAK Vs. MANOTA MODAK
December 15, 2003
BINOY TALUKDAR Vs. AMIT DUTTA
September 19, 2003
BISHNU LOHAR Vs. EASTERN COAL FIELD LTD.
September 9, 2003
BISWANATH ADHIKARY Vs. STATE OF WEST BENGAL
May 15, 2003
BISWANATH BANERJEE Vs. DEBENDRA CHANDRA DOLUI
November 24, 2003
BISWANATH DAS Vs. STATE OF WEST BENGAL
January 29, 2003
BISWANATH DUTTA Vs. FOOD CORPORATION OF INDIA
July 16, 2003
BISWANATH MAJI Vs. KARUNA SINDHU DEY
November 7, 2003
BISWANTH CHAKRABORTY Vs. BAGALA CHAKRABORTY
February 19, 2003
BOARD OF TRUSTEE OF THE PORT OF CALCUTTA Vs. PEARL TRANSPORT COMPANY LIMITED
April 3, 2003
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. JAIN UDYOG
April 8, 2003
BODHI RANJAN MAITY Vs. STATE OF WEST BENGAL
July 2, 2003
BROOKEBOND LIPTON INDIA LIMITED Vs. FIRST INDUSTRIAL TRIBUNAL
August 1, 2003
C E S C LTD Vs. Deputy Commissioner of Income Tax
June 19, 2003
C E S C LTD Vs. MADHO PROSAD MAHABIR PROSAD SUPPLIES P LTD
May 23, 2003
C E S C LTD Vs. Deputy Commissioner of Income tax
April 22, 2003
C E S C LTD Vs. RUP KUMAR BARIK
February 17, 2003
C I T KOLKATA III Vs. ORISSA CONCRETE and ALLIED INDUSTRIES LIMITED
August 1, 2003
CALCUTTA COSMOPOLITAN CLUB LTD Vs. BHANWARLAL BHANDARI
August 27, 2003
CALCUTTA JUTE MFG CO LTD Vs. STATE OF WEST BENGAL
November 19, 2003
CALCUTTA MUNICIPAL CORPORATION & ANR. Vs. PADMAVATI INVESTMENT LIMITED & ORS.
February 14, 2003
CALCUTTA PINJRAPOLE SOCIETY Vs. BENGAL METAL INDUSTRIES
July 15, 2003
CALCUTTA PORT TRUST Vs. EMPRESS SHIPPING SERVICES P LTD
April 10, 2003
Calcutta Teachest and Fibre LTD Vs. Assistant Commissioner Commercial Taxes
February 25, 2003
Caldern Pharmaceuticals LTD Vs. Commissioner of Income tax
September 24, 2003
CENTAX INDIA ENGINEERS P LTD Vs. UNION OF INDIA
December 24, 2003
CENTROTRADE MINERALS AND METALS INC Vs. HINDUSTAN COPPER LIMITED
November 19, 2003
CESC LIMITED Vs. RUP KUMAR BARIK
February 11, 2003
CESC LTD & ANR. Vs. THE APPELLATE AUTHORITY & ORS.
July 14, 2003
CHAIRMAN AD HOC COMMITTEE CALCUTTA DISTRICT PRIMARY SCHOOL COUNCIL Vs. ALPANA DEVI
September 10, 2003
CHAIRMAN DISTRICT PRIMARY SCHOOL DAKSHIN DINAJPUR Vs. MOUSUMI CHOWDHURY
July 14, 2003
CHAITANNYA CHANDRA BERA Vs. STATE OF W B
September 26, 2003
CHAITANYA GOSWAMI Vs. STATE OF WEST BENGAL
May 6, 2003
CHANCHAL KR. PATRA Vs. STATE AND ORS.
March 19, 2003
CHANDAN CHATTERJEE @ FULU Vs. STATE OF WEST BENGAL
February 18, 2003
CHANDANA GUHA ROY Vs. GOUTAM GUHA ROY
September 26, 2003
CHANDI CHARAN SEN Vs. STATE
July 31, 2003
CHANDITALA DANKUNI FOOD CORPORATION OF INDIA SHARAMIK KALYAN SAMITY & OTHERS Vs. UNION OF INDIA & OTHERS
May 23, 2003
CHANDRA NATH SADHU Vs. STATE OF WEST BENGAL
May 23, 2003
CHARU MANDI @ CHAR MANDI, Vs. STATE OF WEST BENGAL
August 5, 2003
CHAYA GHOSHAL Vs. UNION OF INDIA
August 22, 2003
Chemicare Products LTD Vs. Assistant Commissioner of Commercial Taxes
August 28, 2003
CHEMICO PROCESS COMPANY Vs. ACMECHEM PVT LIMITED
May 23, 2003
CHERYL ANN PETERSON Vs. ERIC JACOB PETERSON
March 13, 2003
CHIEF GENERAL MANAGER CALCUTTA TELEPHONE Vs. STATE CUNSUMER DISPUTES REDRESSAL COMMISSION W B
November 18, 2003
Coal Mines Officers Association of India Vs. Union of India UOI
September 12, 2003
COLD GOLD SYNTEX PVT LTD Vs. ALLAHABAD BANK
November 19, 2003
COLLIERY MAZDOOR SABHA Vs. MANAGER RAMNAGAR COLLIERY
March 10, 2003
Commissioner of Central Excise Vs. Panihati Rubber Ltd
July 31, 2003
COMMISSIONER OF CUSTOMS Vs. AMIT KUMAR SAHA
October 29, 2003
COMMISSIONER OF CUSTOMS Vs. A P L INDIA PVT LTD
May 8, 2003
Commissioner of Income tax Vs. Magnum Export P Ltd
April 29, 2003
Commissioner of Income tax Vs. Shree Gopikishan Industries Pvt Ltd
June 11, 2003
Commissioner of Income Tax Vs. Hooghly Mills Co Ltd
June 26, 2003
Commissioner of Income tax Vs. Tasati Tea Ltd
February 26, 2003
Commissioner of Income Tax Vs. Kamdhenu Vyapar Co Ltd
March 17, 2003
Commissioner of Income Tax Vs. Ruby Traders AND Exporters Ltd
March 12, 2003
COMMISSIONER OF INCOME TAX Vs. KUNDAN INVESTMENT LTD
April 9, 2003
Commissioner of Income tax Vs. Balarampur Commercial Enterprises Ltd
March 31, 2003
Commissioner of Income tax Vs. General Industrial Society Ltd
March 25, 2003
Commissioner of Income Tax Vs. Kundan Investment Ltd
March 20, 2003
Commissioner of Income Tax Vs. Nivedan Vanijya Niyojan Ltd
March 21, 2003
Commissioner of Income tax Vs. Capital Electronics Gariahat
February 11, 2003
Commissioner of Income tax Vs. Bimal Kumar Damani
February 10, 2003
Commissioner of Income Tax Vs. Chemcrown India Ltd
January 29, 2003
Commissioner of Income Tax Vs. Park View Properties P Ltd
January 22, 2003
Commissioner of Income tax Vs. Birla Jute and Industries LTD
January 17, 2003
Commissioner of Income tax Vs. Carew Phipson Ltd
January 21, 2003
Commissioner of Income tax Vs. National Standard Duncan Ltd
January 15, 2003
Commissioner of Income tax Vs. Indra Co Ltd
December 5, 2003
Commissioner of Income tax Vs. Biswanath Tea Co Ltd
July 23, 2003
COMMISSIONER OF INCOME-TAX Vs. BHAGWATI DEVELOPERS P LTD
February 14, 2003
Corporation Bank Officers Organisation Vs. Corporation Bank
December 16, 2003
CROMPTON GREAVES LIMITED Vs. WEST BENGAL STATE ELECTRICITY BOARD
November 21, 2003
D P S INDIA PRIVATE LIMITED Vs. KALIDAS BANERJEE
October 30, 2003
D.N. BOSE & CO. & OTHERS Vs. THE CONTROLLING AUTHORITY & OTHERS
June 27, 2003
D.N. SHUKLA & CO. & ORS. Vs. STEEL AUTHORITY OF INDIA LTD. & ORS.
April 3, 2003
DAKSHINEE CO Vs. SMT. TAPATI BANERJEE
April 22, 2003
DALGAON AGRO INDUSTRIES LTD Vs. UNION OF INDIA
March 21, 2003
DAULATRAM RAWATMULL PVT LTD Vs. PEERLESS GENERAL FINANCE and INVESTMENT CO LTD
March 21, 2003
DAYA SHANKAR GUPTA Vs. MANORANJAN BANK MAJUMDAR
September 19, 2003
DEBASIS SARKAR Vs. ABDUL HAI
August 1, 2003
DEBENDRA NATH KAR SHARMA Vs. STATE OF WEST BENGAL
January 17, 2003
DEBI PADA GANGULY Vs. BIRESWAR MUKHERJEE
September 2, 2003
DEBRAJ DEY Vs. UNION OF INDIA
January 7, 2003
DECON INDIA PRIVATE LTD Vs. UNION OF INDIA
September 11, 2003
DEEPIKA SAMANTA Vs. STATE
September 12, 2003
DEPALI MAITY Vs. KALIPADA MAITY
November 17, 2003
DEPUTY DIRECTOR OF INCOME-TAX INVESTIGATION Vs. MAHESH KUMAR AGARWAL
February 25, 2003
DEVELOPMENT CONSULTANT PVT LTD Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA
July 31, 2003
DHARMA NARAYAN DAS Vs. DISTRICT INSPECTOR OF SCHOOLS
June 30, 2003
DHARMARAJ ROY Vs. STATE OF WEST BENGAL AND ORS.
March 7, 2003
DHIRENDRA NATH BHANJA Vs. STATE OF WEST BENGAL & OTHERS
August 8, 2003
DILIP KUMAR CHATTERJEE Vs. RITA CHATTERJEE
August 26, 2003
DINESH KUMAR SINGHANIA Vs. CALCUTTA STOCK EXCHANGE ASSOCIATION LTD
February 18, 2003
DINOPRASAD BARMAN @ SALLAN BURMAN Vs. STATE OF WEST BENGAL
March 26, 2003
DIPAK CHOWDHURY Vs. E S I CORPORATION
September 12, 2003
DIPAK HALDAR AND TWO ORS Vs. STATE OF WEST BENGAL
August 5, 2003
DIPAK KUMAR SAKAR Vs. STATE OF W B
December 5, 2003
DIPALI CHATTOPADHYAY Vs. NEW INDIA ASSURANCE CO LTD
August 29, 2003
DIPANKAR CHAKRABORTY Vs. UNION OF INDIA & ORS
April 2, 2003
DIPENDRA NARAYAN MUNSHI Vs. STATE OF WEST BENGAL
August 4, 2003
DIRECTOR OF ENTRY TAXES Vs. SUSHIL KUMAR SHARMA
July 3, 2003
DOLLY PARMANICK Vs. STATE OF WEST PENGAL
June 13, 2003
DR. AMIT KUMAR PALIT Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
August 14, 2003
DR. BIMAL KUMAR MUKHERJEE & ORS. Vs. STATE OF WEST BENGAL & ORS.
September 29, 2003
Dugar Impex Pvt LTD Vs. Commissioner of Customs
May 7, 2003
DULAL RANJAN GHOSH DASTIDAR Vs. RAJANI TANDON
August 20, 2003
DUNCAN GLENEAGLAS HOSPITAL LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
August 29, 2003
Durga Kamal Rice Mills Vs. Commissioner of Income Tax
April 9, 2003
Durga Kamal Rice Mills Vs. Commissioner of Income tax
January 14, 2003
EAST INDIA ELECTRIC SUPPLY Vs. COMMISSIONER OF INCOME TAX
May 13, 2003
EAST INDIA HOTELS LTD Vs. CALCUTTA MUNICIPAL CORPORATION
July 4, 2003
EAST INDIA WIRES LIMITED IN THE MATTER OF AND MOHAN LAL GHOSH Vs. STATE
April 11, 2003
EASTERN TRADING CO Vs. UCO BANK
June 19, 2003
EGRA THANA CO Vs. REGISTRAR OF CO
March 12, 2003
ELECTRO INDIA Vs. STATE OF WEST BENGAL & ORS.
April 22, 2003
Elias Meyer Free School Talmud Torah Vs. Beni Ltd
September 16, 2003
Ellenbarrie Tea Co LTD Vs. Vivek Kejriwal
November 7, 2003
EMPLOYEES STATE INSURANCE CORPORATION Vs. BRAITHWAITE & CO.LTD.
November 18, 2003
EMPLOYEES STATE INSURANCE CORPORATION CULCUTTA Vs. STEELCO PRODUCTS PROPRIETOR EMPEE ENTERPRISES PRIVATE LIMITED CALCUTTA
December 16, 2003
EMPLOYEES STATE INSURANCE CORPORATION REGIONAL OFFICE KOLKATA Vs. HOOGHLY MILLS COMPANY LIMITED REGIONAL OFFICE KOLKATA
August 13, 2003
Employer in relation to Management of Steel Authority of India Limited Vs. Central Government Industrial Tribunal
January 8, 2003
Engser LTD Vs. Assistant Commissioner of Customs
September 2, 2003
Entedee Vs. Union of India UOI
January 31, 2003
EUREKA FORBES LIMITED & ORS. Vs. DEBT RECOVERY TRIBUNAL & ANR.
April 7, 2003
EVEREADY INDUSTRIES INDIA LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER JALPAIGURI
January 20, 2003
Everett India Pvt LTD Vs. Collector of Customs
December 15, 2003
EXPORTERS OF W A Vs. M S T C
February 5, 2003
FALLCON FIBRE GLASS INDUSTRIES Vs. RUIA CHEMICALS
September 26, 2003
FEDERATION OF MMTC EMPLOYEES UNION Vs. UNION OF INDIA
May 16, 2003
FELU CHANDRA DAS Vs. MAHESH PRASAD SINGH
March 10, 2003
FIAT INDIA PRIVATE LIMITED Vs. RAHUL UDYOG VINIOG LIMITED
April 1, 2003
FOOD CORPORATION OF INDIA Vs. GOPAL CHANDRA MUKHERJEE
March 17, 2003
FOOD CORPORATION OF INDIA OFFICERS ASSOCIATION Vs. UNION OF INDIA
August 20, 2003
Fortuna Agro Plantations LTD Vs. Rajesh Kejriwal
November 25, 2003
FOYAM SK Vs. STATE OF WEST BENGAL
November 20, 2003
FRENCH MOTOR CAR COMPANY LIMITED Vs. ARIEF AHMED
March 25, 2003
Fu Sheen Tannery Vs. Income tax Officer
April 1, 2003
GAJANAND COMMERCIAL PRIVATE LIMITED Vs. CENTRAL PROVIDENT FUND COMMISSIONER
May 8, 2003
GANESH BENZOPLAST LTD Vs. HINDUSTHAN PAPER CORPORATION LTD
April 24, 2003
GANESH HALDER ALIAS GANA HALDER ALIAS GHANA Vs. STATE
February 20, 2003
GANESH MUKHERJEE Vs. BHARAT PETROLEUM CORPORATION
April 4, 2003
GANGES PRINTING COMPANY LTD Vs. SUB DIVISIONAL OFFICER AND COMPETENT AUTHORITY
November 20, 2003
GEETA MULLICK Vs. BROJO GOPAL MULLICK
June 27, 2003
General Manager Eastern Coalfields LTD Vs. Rajender Singh alias Rajendra Singh
February 11, 2003
GENERAL MANAGER MUGMA AREA EASTERN COALFIELDS LTD Vs. GOPAL CHANDRA MONDAL
March 26, 2003
Genesis International Vs. Commissioner of Customs
December 22, 2003
Geo Miller and Co LTD Vs. Deputy Commissioner of Income tax
February 3, 2003
GILLOORAM GOURISHANKAR Vs. WEST BENGAL STATE ELECTRICITY BOARD
February 25, 2003
GIMPEX OVERSEAS PVT LTD Vs. J and C PACKAGING PVT LTD
December 23, 2003
GITA(BATASI) MAITY Vs. PANKAJ KUMAR MAJI & OTHERS
March 20, 2003
GLAXO INDIA LTD Vs. STATE OF WEST BENGAL
November 25, 2003
Goenka Agencies Vs. Commissioner of Income tax
May 12, 2003
Golam Momen Vs. Assistant Commissioner of Income tax
April 24, 2003
GORA CHAND DAS Vs. FAJLE JAMAL ALIAS BACHU MIA
December 18, 2003
GORACHAND MUKHERJEE Vs. GAUTAM BANDOPADHYAY
June 13, 2003
GOUR GOPAL DEBNATH Vs. STATE OF WEST BENGAL
June 9, 2003
GOURI PHANI CHAKRABORTY Vs. GOVERNING BODY OF KRISHNANAGAR WOMENS COLLEGE
December 18, 2003
GOVERNMENT MEDICAL STORES DEPOT Vs. STATE OF WEST BENGAL
February 4, 2003
GOVINDA PROSAD VERMA Vs. STATE
December 3, 2003
GREAT EASTERN SHIPPING CO LTD Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA
September 10, 2003
GUNADHAR MAJHI & ORS Vs. STATE OF WEST BENGAL ORS
April 30, 2003
GURUDAS ROY CHOWDHURY Vs. STATE OF WEST BENGAL
August 27, 2003
GYANENDRA NATH Vs. PROFESSION TAX OFFICER
November 27, 2003
HANIF BEING DEAD HIS WIDOW QURMNUNESSA Vs. ROZAN MIAN
November 13, 2003
HANS NATH SINGH Vs. STATE OF WEST BENGAL
December 26, 2003
HARDEV SINGH Vs. STATE OF WEST BENGAL
December 12, 2003
HARI NARAYAN MISHRA Vs. STATE OF WEST BENGAL & ORS.
April 2, 2003
HARKA BAHADUR RAI Vs. STATE OF WEST BENGAL
February 25, 2003
HEILGERS LTD. Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA & ORS.
May 22, 2003
HEINZ ITALIA Vs. DABUR INDIA LIMITED
August 29, 2003
HIMUNGSU KUMAR BASU Vs. SUDHANGSU KUMAR BASU
November 27, 2003
HINDUSTAN LEVER LIMITED Vs. CAVINKARELIMITED
July 16, 2003
HINDUSTAN MOTORS LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
September 17, 2003
Hindusthan Tea Trading Co LTD Vs. Commissioner of Income Tax
March 11, 2003
HINDUSTHAN TEA TRADING CO. LTD. Vs. CIT
March 12, 2003
HIRALAL SETT Vs. LALIT MOHAN SETT
May 2, 2003
HIREN CH. BISWAS Vs. GENERAL MANAGER, DURGAPUR STEEL PLANT, DURGAPUR AND ORS.
July 18, 2003
HOWRAH ZILA ENGINEERING EMPLOYEES FEDERATION Vs. STATE OF WEST BENGAL
March 24, 2003
HUMBOLDT WEDAG INDIA PRIVATE LIMITED Vs. EIGHTH INDUSTRIAL TRIBUNAL
April 29, 2003
HUSENERA BEGUM Vs. STATE OF WEST BENGAL
October 31, 2003
HYDER ALI Vs. STATE OF WEST BENGAL
August 28, 2003
I C I INDIA LIMITED Vs. COLLECTOR I CENTRAL EXCISE CALCUTTA II COLLECTORATE
August 1, 2003
I C I India LTD Vs. Collector of Central Excise
August 1, 2003
IMC LTD Vs. Joint Commissioner of Income tax
April 22, 2003
INCOME-TAX OFFICER Vs. ELECTRO STEEL CASTINGS LTD
July 11, 2003
INDIAN COUNCIL OF AGRICULTURAL RESEARCH & OTHERS Vs. DR. ATIUR RAHMAN & ANOTHER
September 26, 2003
INDIAN EXPRESS NEWSPAPERS BOMBAY LTD Vs. STATE OF WEST BENGAL
August 28, 2003
INDIAN IRON AND STEEL COMPANY LIMITED Vs. BHABESH CHANDRA DUTTA
September 16, 2003
INDOFER SOCIETY Vs. DIRECTOR GENERAL OF FOREIGN TRADE and ADDITIONAL SECRETARY TO THE GOVERNMENT OF INDIA
November 20, 2003
INNOVATIVE CLASSIC EXPORT PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
April 10, 2003
INSPECTOR IN CHARGE RAILWAY PROTECTION FORCE LILUAH WORKSHOP POST HOWRAH Vs. STATE OF WEST BENGAL
May 23, 2003
INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS & ANR. Vs. ADRIDHARAN DAS
April 4, 2003
JAGMOHAN JINDAL Vs. STATE OF WEST BENGAL
October 29, 2003
JAHANARA KHATUN BIBI Vs. SITAL CHANDRA GUREY ROY & ORS.
April 4, 2003
JAMADAR SHA Vs. STATE OF WEST BENGAL
March 27, 2003
JATASANKAR SHAW@ GUPTA Vs. SHABANA ROZE CHOWDHURY
July 3, 2003
JAYANTI BURMAN Vs. ISWAR SATYA NARAYANJEE
December 5, 2003
JEKAY ROLLING MILL PRIVATE LTD Vs. DEBTS RECOVERY TRIBUNAL
January 22, 2003
JENSON and NICHOLSON INDIA LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
September 18, 2003
JENSON and NICHOLSON INDIA LTD Vs. SEACEM PAINTS INDIA PRIVATE LIMITED
September 5, 2003
JHUMA SARDAR Vs. STATE OF WEST BENGAL
December 5, 2003
Jindal India LTD Vs. Assistant Commissioner Commercial Taxes
September 11, 2003
JITEN BOURI Vs. STATE OF WEST BENGAL
March 3, 2003
JOGESH CHANDRA SARKAR Vs. STATE OF WEST BENGAL & OTHERS
December 19, 2003
JOYDEB DUTTA Vs. STATE OF WEST BENGAL
July 30, 2003
JOYNAH VICTOR DE Vs. INDIAN AIRLINES LIMITED
September 24, 2003
JUSTICE (RETD.) DEBI PRASAD SARKAR Vs. STATE OF WEST BENGAL AND OTHERS
April 28, 2003
JYOTIRMOY DOLUI Vs. STATE OF WEST BENGAL
August 1, 2003
JYOTISH BERA Vs. STATE OF WEST BENGAL
May 23, 2003
K M CONSTRUCTION Vs. EASTERN RAILWAYS
March 25, 2003
K N MISHRA Vs. UNION OF INDIA
July 25, 2003
K.N. MISHRA Vs. UNION OF INDIA
January 20, 2003
KABITA ROY CHOWDHURY Vs. SANTI DEVI BAJAJ
April 4, 2003
KAJAL CHOWDHARY Vs. DILIP CHOWDHARY
September 17, 2003
KAKALI DAS GHOSH Vs. ASISH KUMAR DAS
May 28, 2003
KALA CHAND BANERJEE Vs. UNION OF INDIA AND OTHERS
July 22, 2003
KALI SHANKAR BARMAN AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
August 1, 2003
KALIDAS MONDAL Vs. ABDUL HOSSEIN
April 22, 2003
KALIPADA DAS Vs. UNION OF INDIA
May 23, 2003
KALPANA BISWAS Vs. SUKAMAL BISWAS KAMAL
August 18, 2003
KALPANA SARKAR Vs. RAMKRISHNA MISSION
June 27, 2003
KALYAN CHOWDHURY Vs. UNION OF INDIA
May 15, 2003
KALYANI DEVI Vs. TARAPADA DAS
February 27, 2003
KALYANI PAL Vs. ASHUTOSH PAL
December 2, 2003
KAMAL KANTA SAHOO Vs. STATE OF WEST BENGAL
August 19, 2003
KAMALA BALA PAUL Vs. MUNICIPAL COMMISSIONER C M C
September 8, 2003
KAMLA SUKLA Vs. KRISHNA ROY
November 17, 2003
KANAILAL DAS Vs. STATE OF WEST BENGAL
September 30, 2003
KANAILAL HAZRA Vs. STATE OF WEST BENGAL
July 30, 2003
KANCHAN OIL INDUSTRIES LIMITED Vs. SEVENTH INDUSTRIES TRIBUNAL
May 23, 2003
Kanoi Industries P LTD Vs. Assistant Commissioner of Income tax
January 16, 2003
KARTICK ROY Vs. PRABITRA ROY
December 23, 2003
KASHINATH CHAKRABORTY AND OTHERS Vs. STATE OF WEST BENGAL
April 9, 2003
Kayan Udyog LTD Vs. Commissioner of Central Excise
August 7, 2003
KAZI ABDUL HASSEM & ORS. Vs. STATE OF WEST BENGAL & ORS.
December 25, 2003
KEDARNATH JUTE MANUFACTURING Vs. STATE OF WEST BENGAL
January 9, 2003
KEDARNATH JUTE MANUFACTURING CO LTD Vs. PRASAD RANJAN RAY
September 2, 2003
KENARAM PATHAK Vs. COMMISSIONER OF BAIDYABATI MUNICIPALITY AND OTHERS
July 2, 2003
Khandelwal Surti Private Limited Vs. Assistant Commissioner Commercial Taxes
August 20, 2003
KHITISH CHANDRA KAMILA Vs. STATE OF WEST BENGAL
July 15, 2003
KIRTICHAND BIDESHI GOPE Vs. STATE OF WEST BENGAL
September 24, 2003
KISORE KR SEN Vs. STATE
July 8, 2003
KOHINOOR TAILORING WORKS Vs. EMPLOYEES STATE INSURANCE CORPORATION
April 8, 2003
KOLKATA HOTELS PRIVATE LIMITED Vs. UNITED BUILDERS
March 17, 2003
KOLLAL DASGUPTA Vs. STATE
August 11, 2003
Kothari Filaments Vs. Commissioner of Customs Port
March 27, 2003
KRISHNA KAMAL GUCHHAIT Vs. STATE OF W.B. AND ORS.
August 20, 2003
Krishna Kumar Mundhra Vs. Narendra Kumar Anchalia
August 8, 2003
KULDEEP KUMAR NAYYAR Vs. UNION OF INDIA & ORS.
May 13, 2003
KUMAR PLASTICS PRIVATE LIMITED Vs. WEST BENGAL STATE ELECTRICITY BOARD
September 29, 2003
KUMUD RANJAN HAIDER Vs. HONBLE CHIEF JUSTICE HIGH COURT CALCUTTA
September 11, 2003
KUNAL SAHA Vs. WEST BENGAL MEDICAL COUNCIL
April 30, 2003
Kusum Products LTD Vs. Union of India
May 12, 2003
L P ELECTRONICS PVT LTD Vs. MANOR FLOATEL LTD
March 13, 2003
LAKSHMI JANARDAN THAKUR Vs. COLLECTOR UNDER SECTION 54 OF THE W B L R ACT
April 30, 2003
LOHIA MANDILIA Vs. C E S C LTD
January 14, 2003
LUTFAR RAHAMAN Vs. STATE
November 19, 2003
M S Freight Carriers Vs. Commercial Tax Officer
December 18, 2003
M/S ASIATIC OXYGEN LTD. Vs. STATE OF W.B. & OTHERS
July 22, 2003
M/S WIMCO LIMITED Vs. THE APPELLANT AUTHORITY AND ORS.
February 3, 2003
M/S. BENGAL PROPERTIES PVT. LTD. & ANR. Vs. CALCUTTA MUNICIPAL CORPORATION & ORS.
August 22, 2003
MADHURI BHATTACHARYA Vs. STATE OF WEST BENGAL
September 17, 2003
MAGMA LEASING LIMITED Vs. TONGANAGAON TEA CO PVT LTD
September 17, 2003
MAGMA LEASING LIMITED Vs. S AND S INDUSTRIES AND ENTERPRISES LIMITED
May 23, 2003
MAGMA LEASING LIMITED Vs. TONGANAGAON TEA CO. PVT. LTD. & ORS.
September 29, 2003
Magma Leasing LTD Vs. Commissioner of Income tax
January 16, 2003
MAHENDRA PRASAD GUPTA Vs. M/S. VIJAY GAURAV RASAYAN PRIVATE LIMITED
March 19, 2003
MAHESH HOUSING CO OPERATIVE SOCIETY LTD Vs. STATE OF WEST BENGAL
November 21, 2003
MALLAR MUKHERJEE Vs. RUBY MUKHERJEE
November 20, 2003
Management of Calcutta Telephones Vs. Presiding Officer
February 14, 2003
MANAGEMENT OF CULCUTTA TELEPHONES Vs. JAYANTA KUMAR BANERJEE
March 25, 2003
Manik Chandra Ankure Vs. State of West Bengal
August 28, 2003
MANISH KUMAR BHANU Vs. UNION OF INDIA
April 7, 2003
MANJURI BERA Vs. ORIENTAL INSURANCE COMPANY LIMITED
November 12, 2003
MAPRA LABORATORIES P LTD Vs. STATE OF WEST BENGAL
July 8, 2003
MARSHALL CORPORATION LIMITED Vs. STATE OF WEST BENGAL
January 15, 2003
MAYA SARAI (SAHA) Vs. STATE OF WEST BENGAL & OTHERS
July 9, 2003
MAYANK PODDAR & OTHERS Vs. DEVELOPMENT CONSULTANTS LIMITED
May 22, 2003
Maynak Poddar HUF Vs. Wealth Tax Officer
February 24, 2003
MD ERSAD SHEIKH Vs. UNION OF INDIA
August 7, 2003
MD. ABDUL HANNAN GAZI Vs. STATE OF WEST BENGAL AND ORS.
September 17, 2003
MD. ABDUL KABIR Vs. STATE OF BENGAL AND ORS.
July 17, 2003
MD. ABDUR RAZZAK Vs. STATE OF WEST BENGAL AND ORS.
May 7, 2003
MD. AINUL HAQUE Vs. GARULIA MUNICIPALITY
May 23, 2003
MD. GOLAN RASUL Vs. STATE OF WEST BENGAL & OTHERS
July 4, 2003
MD. JOYNAL SK. Vs. STATE OF WEST BENGAL
September 22, 2003
MD. SMSUL HAQUE Vs. STATE OF WEST BENGAL AND ORS.
July 23, 2003
MENDARIAN ENTERPRISES PVT LTD Vs. INSPECTOR GENERAL OF REGISTRATION RANGE
November 13, 2003
METALLURGICAL AND ENGINEERING CONSULTANT INDIA LIMITED Vs. JAYANTA KUMAR SINHA ROY
July 28, 2003
MINATI GHOSH Vs. LAKSHMI NARAYAN SARKAR
September 17, 2003
MINING AND ALLIED MACHINERY CORPORATION Vs. RAM RANJAN MUKHERJEE
September 4, 2003
MINTU MUKHERJEE Vs. STATE OF WEST BENGAL AND ORS.
September 19, 2003
MIRA BANIK Vs. SMITA BHATTACHARYYA
August 11, 2003
MITHAI LAL PASSI Vs. C.E.S.C. LTD. AND ORS.
May 7, 2003
MITHILESH KUMAR Vs. SHYAM LALL PAIK
December 16, 2003
MITHLESH KUMAR Vs. SHYAM LALL PAIK
December 12, 2003
MOHUN BAGAN ATHLETIC CLUB Vs. DEBA PRASAD MUKHERJEE
May 23, 2003
MONIKA BOSE Vs. SHIB SANKAR DAS
December 11, 2003
MONOJ KR HALDER Vs. GOBINDA ADAK
November 14, 2003
MONOJ SONI & ORS. Vs. STATE
April 30, 2003
MONOWARA BIBI Vs. NEW INDIA ASSURANCE CO LTD
November 11, 2003
Motilal Agarwal Vs. Diabari Tea Company Ltd
May 19, 2003
Mrinal Chowdhury and Maheswar Jha Vs. Union of India UOI
February 3, 2003
MRINAL KANTI DATTO PETITIONER Vs. STATE OF WEST BENGAL AND ORS. RESPONDENTS
July 15, 2003
MRITUNJOY BISWAS Vs. STATE OF W.B.& OTHERS
July 14, 2003
MRITYUNJAY SEN Vs. SIKHA SEN
February 5, 2003
MRS. A.M. LAZARUS Vs. STATE & OTHERS
December 2, 2003
MUKTIPADA SARKAR Vs. H K MALLICK and CO
September 19, 2003
MUNIA BAJI ALIAS REHANA Vs. CALCUTTA MUNICIPAL CORPORATION
December 8, 2003
MURLIDHAR RATANLAL EXPORTS LIMITED Vs. STATE OF WEST BENGAL
July 29, 2003
MUSAMMAT AFROZ BEGUM Vs. ABDUL QUDDUS
February 18, 2003
N SINGH Vs. CHAIRMAN COAL INDIAN LTD
May 22, 2003
NABA KUMAR MAJHI Vs. STATE OF WEST BENGAL
August 18, 2003
NABANITA DUTTA Vs. STATE OF WEST BENGAL
December 17, 2003
Nabendu Dutta Vs. Arindam Mukherjee
May 20, 2003
NABIN AGARWAL Vs. C E S C LTD
September 30, 2003
NAGENDRA RAI Vs. MUNICIPAL COMMISSIONER CALCUTTA MUNICIPAL CORPORATION
January 14, 2003
NAJRIN NAHAR Vs. STATE & ORS.
March 12, 2003
NALINI KUMAR MAJUMDER ALIAS NALINI RANJAN MAJUMDER Vs. DWIJENDRA KR SIL
March 5, 2003
NARENDRA NATH ROY ALIAS NARENDRA KUMAR ROY Vs. STATE OF WEST BENGAL
November 27, 2003
NARESH BUTANI Vs. ROSLIE TRIPATHI
October 29, 2003
NARESH CHANDRA JOARDA and PARTHA SARATHI ROYCHOUDHURY Vs. STATE OF WEST BENGAL
November 28, 2003
NATARAJ ENTERPRISES Vs. ILLORA SARKAR
December 24, 2003
NATHJI BHANDAR Vs. STATE OF WEST BENGAL
September 22, 2003
NATIONAL INSURANCE CO LIMITED Vs. LAKHI KANTA CHAINI
July 24, 2003
NATIONAL INSURANCE CO LTD Vs. AZIZUL
September 3, 2003
NATIONAL INSURANCE COMPANY LIMITED Vs. PARANG LAMA
October 31, 2003
NATIONAL RUBBER WORKS Vs. DAISY MANTOSH
June 27, 2003
Netai Chandra Rarhi and Co Brindaban Chandra Das and Satya Narayan Das Vs. Income tax Settlement Commission
April 25, 2003
NEW INDIA ASSURANCE CO. LTD Vs. MD. AKBAR ALI
November 17, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANANDA MOYEE DIKPATI
August 29, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. TARA SUNDARI PHAUZDAR
July 25, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAILENDRA NATH BERA
August 6, 2003
NIBARAN CHANDRA MONDAL Vs. THE STATE OF WEST BENGAL AND ORS.
September 8, 2003
NIKHIL CHANDRA PAL Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
May 15, 2003
NILANCHAL ESTATE PVT. LTD. Vs. DR. AMBAR GHOSH
November 17, 2003
NIRMAL KUMAR DAS Vs. RABINDRA BHARATI UNIVERSITY
December 8, 2003
NIRMAL MISTRY Vs. BENOY KRISHNA HOME ROY
October 29, 2003
NIZAMUDDIN MULLICK Vs. STATE OF WEST BENGAL
November 25, 2003
NORTH VALLEY ISPAT UDYOG (P) LTD S Vs. STATE
July 30, 2003
NOVATTIS INDIA LTD Vs. STATE OF WEST BENGAL
July 11, 2003
NUMAZAR DORAB MEHTA Vs. ASSAM CO LTD
December 9, 2003
O.N. GOENKA Vs. STATE OF WEST BENGAL & ANR.
June 12, 2003
ORGANON INDIA LIMITED Vs. STATE OF WEST BENGAL
April 29, 2003
PADMA SIRKAR Vs. MANJULA GHOSH
November 10, 2003
PANCHANAN NATH ALIAS PANCHU NATH Vs. LAXMI RANI BASU
August 14, 2003
PANKAJ KUMAR MONDAL Vs. STATE OF WEST BENGAL
August 5, 2003
PANKAJ KUMAR MONDAL Vs. STATE OF WEST BENGAL
August 11, 2003
PANNALAL ROY Vs. TARAPADA MITRA
November 3, 2003
Paradeep Phosphates LTD Vs. Commissioner Central Excise AND Customs
February 18, 2003
PARAMITA DAS Vs. PRANATI SARKAR
June 27, 2003
PARIJAT DE Vs. AMARENDRA KUMAR
November 10, 2003
PARK HOTEL LIMITED Vs. ICS CLUB MARKETING INDIA PRIVATE LIMITED
July 24, 2003
PARTHA SUBIR GUHA Vs. UNION OF INDIA
September 17, 2003
PASHUPATI ADHIKARY Vs. PRADYUT KUMAR ALIAS TARAPADA ADHIKARY
May 16, 2003
PATAL CHANDRA CHAKRABORTY Vs. PULIN BEHARI CHAKRABORTY
December 12, 2003
PATTON ESTATES PVT LTD Vs. STATE OF WEST BENGAL
May 6, 2003
PEERLESS GENERAL FINANCE INVESTMENT CO LTD Vs. TIRUPATI DEVELOPERS PVT LTD
July 15, 2003
PHILIPS INDIA LIMITED Vs. LD FOURTH INDUSTRIAL TRIBUNAL WEST BENGAL
August 26, 2003
PIJUSH KANTI NANDY Vs. UNITED BANK OF INDIA
February 20, 2003
PRABHAT KUMAR CHAKRABORTY Vs. PAPIYA CHAKRABORTY
February 14, 2003
PRABHAT KUMAR CHAKRABORTY Vs. PAPIYA CHAKRABORTY
February 4, 2003
PRABHAT KUMAR PATRA Vs. WEST BEGNAL SURFACE TRANSPORT CORPORATION LTD
August 1, 2003
PRABIR CHATTERJEE Vs. STATE OF WEST BENGAL
November 28, 2003
PRABIR KUMAR DUTTA Vs. CALCUTTA MUNICIPAL CORPORATION
July 23, 2003
PRABIR KUMAR NATH Vs. L I C OF INDIA
February 17, 2003
PRACHIN KUMAR MALLICK Vs. UNION OF INDIA & OTHERS
August 20, 2003
PRADIP KUMAR BHOWMICK Vs. BASANTI DUTTA
August 14, 2003
PRADIP KUMAR DAS Vs. STATE OF WEST BENGAL AND OTHERS
September 9, 2003
PRADIP KUMAR DAS AND ORS. Vs. M/S DURGAPUR CHEMICALS LTD. AND ORS.
July 11, 2003
PRADIP KUMAR GOENKA Vs. MANJU BHARATIA
November 19, 2003
PRADIP KUMAR MITRA Vs. STATE OF WEST BENGAL
February 26, 2003
PRAFULLA KUMAR ROY CHOWDHURY Vs. BHARAT PETROLEUM CORPORATION LTD
May 13, 2003
PRANAB CHOWDHURY Vs. CHAPRA THANA AGRICULTURE MARKETING CO OPERATIVE SOCIETY LTD
July 15, 2003
PRANAB KUMAR CHAKRABORTY Vs. KUMKUM CHAKRABORTY
April 25, 2003
PRASANTA KUMAR DEY Vs. INDRANI DEY @ SINHA
March 7, 2003
PRASESH CHANDRAGIRI Vs. STATE
August 1, 2003
PRATIMA GHOSH Vs. BINAPANI PAUL
July 29, 2003
PRATIVA DEVI MUKHERJEE Vs. DIPAK KUMAR SANYAL and STATE
August 5, 2003
PRAVAT CHANDRA DEY Vs. ORIENTAL INSURANCE CO LTD
July 25, 2003
PREMENDRA KR MITRA Vs. AMARENDRA KR MITRA
June 27, 2003
PREMLALL SEAL Vs. BASANTI SEAL
July 24, 2003
PREMLATA NAHATA Vs. CHANDI PRASAD SIKARIA
November 19, 2003
Priya Chemicals Vs. West Bengal Commercial Taxes
April 30, 2003
PROBODH KUMAR CHAKRABORTY Vs. ARIJIT CHAKRABORTY
January 8, 2003
PRUDENTIAL CAPITAL MARKETS LTD Vs. STATE
July 11, 2003
Pulak Patodia Vs. A C C T Central Section
April 9, 2003
PUNJAB NATIONAL BANK Vs. DELITE PROPERTIES PRIVATE LIMITED
October 29, 2003
PUSPA RANI SAHA & ANR. Vs. STATE OF WEST BENGAL & ORS.
September 8, 2003
QURAISHA BIBI Vs. SHIPPING CORPORATION OF INDIA
July 10, 2003
R B M PATI JOINT VENTURE Vs. BENGAL BUILDERS
July 16, 2003
R C D TRADING PRIVATE LIMITED Vs. SUYOG ORECHEM INTERNATIONAL PRIVATE LIMITED
December 2, 2003
R L KANORIA Vs. STATE OF WEST BENGAL
June 26, 2003
R L KANORIA Vs. STATE
February 20, 2003
RABI LOCHAN DEOGHARIA Vs. UNION OF INDIA & ORS.
February 26, 2003
RABINDRA CHANDRA GUHA Vs. STATE OF WEST BENGAL
February 19, 2003
RADHARANI BOSE & ANR. Vs. BANK OF BARODA & ORS.
April 22, 2003
RADIO MANUFACTURERS OF INDIA Vs. STATE OF WEST BENGAL
September 16, 2003
RAGHUNATH DEY AND Vs. STATE
August 20, 2003
RAHEE INDUSTRIES LTD Vs. HONG KONG AND SHANGHAI BANKING CORPORATION LIMITED
April 4, 2003
RAIGARH JUTE & TEXTILE MILLS LTD Vs. AUTO DISTRIBUTORS LTD
December 15, 2003
RAILWAY CONTRACTORS LABOUR UNION (W.B.)(CITU), CALCUTTA METRO RAILWAY Vs. UNION OF INDIA AND ORS
September 12, 2003
RAJ KUMAR RAWALA Vs. MANABENDRA BANERJEE
December 24, 2003
RAJARAM JAIPURIA Vs. LAKSHMI KHANNA
June 20, 2003
Rajasthan Pipes Pvt LTD Vs. Commercial Tax Officer Assessment Wing
March 20, 2003
RAJENDRA NATH GHOSH Vs. SADHANA BALA BANERJEE
August 28, 2003
RAJESH KUMAR KANOI Vs. STATE OF WEST BENGAL
March 31, 2003
RAJGAON STORES COMPANY P LTD Vs. STATE OF WEST BENGAL
February 5, 2003
RAM DARASH DOSAD Vs. UNION OF INDIA
July 28, 2003
RAM PRASAD JAIN Vs. HMT LIMTED
July 24, 2003
RAMA DASGUPTA (SENGUPTA) Vs. STATE OF WEST BENGAL
September 4, 2003
RAMENDRA NATH SHIT Vs. STATE
August 5, 2003
RAMENDRANATH BANERJEE Vs. PRADIP KUMAR SEN
June 10, 2003
RAMESWAR SARKAR Vs. COLLECTOR NADIA
February 26, 2003
RAMKRISHNA MISSION Vs. PARIMAL BIKASH BISWAS
October 31, 2003
RAMNATH MUKHERJEE Vs. WEST BENGAL FINANCIAL CORPORATION
February 28, 2003
RAMPUKAR SHOW Vs. BIDUR BANERJEE
December 8, 2003
RANEN KUMAR MUKHOPADHYAY Vs. STATE OF WEST BENGAL
July 18, 2003
Rani Sati Devi Trust Vs. Commissioner of Income tax
February 3, 2003
RANJAN BHATTACHARJEE Vs. KRISHNAPADA JOARDAR
June 13, 2003
RANJANA KAR & ORS Vs. THE STATE OF WEST BENGAL & ORS.
July 7, 2003
RANJIT KUMAR BHOWMIK Vs. SUBODH KUMAR ROY
November 14, 2003
RANJIT KUMAR HALDER Vs. STATE OF WEST BENGAL
September 12, 2003
RANJIT KUMAR LAHIRI Vs. STATE OF WEST BENGAL
June 27, 2003
RASH MOHAN SAHA Vs. NARCOTIC CONTROL BUREAU EASTERN ZONAL UNIT
November 7, 2003
RATAN CHANDRA DAS Vs. GOUTAM DAS
January 8, 2003
RATAN KUMAR KHAITAN Vs. UNITED BANK OF INDIA
August 13, 2003
RATNA CHAKRABORTY Vs. REKHA CHAKRABORTY
April 9, 2003
RATNAGIRI ENGINEERING PRIVATE LIMITED Vs. STATE OF WEST BENGAL
July 11, 2003
REBA MUKHERJEE (CHATTERJEE) Vs. STATE OF WEST BENGAL AND ORS.
August 1, 2003
RINA MONDAL Vs. CHIEF ELECTION COMMISSIONER, W.B. & ORS.
June 27, 2003
RITA DE CHOWDHURI Vs. KALYAN DE CHOWDHURI
August 14, 2003
RIYAZ KHAN Vs. LIEUTENANT GOVERNOR
December 22, 2003
ROUSSEAU MITRA Vs. CHANDANA MITRA
April 17, 2003
S and D Securities P LTD Vs. Union of India UOI
February 5, 2003
S B INTERNATIONAL LTD Vs. COMMISSIONER OF CUS , CALCUTTA
December 2, 2003
S N TIWARI Vs. UNION OF INDIA
November 17, 2003
S.M. COLD STORAGE PVT. LTD. & ANR. Vs. UNION OF INDIA & ORS.
April 25, 2003
SABARI VENTURES LIMITED Vs. CANARA BANK
March 13, 2003
SABARNA ROYCHOWDHURY PARIBAR PARISHAD Vs. STATE OF WEST BENGAL
May 16, 2003
SABILA KHATOON Vs. SAFIKUL SHEIKH
September 30, 2003
SACHI PRASAD MUKHERJEE Vs. PAMPA KUMAR
July 9, 2003
SACHIN GHOSH Vs. NIRANJAN CHANDRA GHOSH
December 8, 2003
SADHAN GHOSH Vs. STATE
March 17, 2003
SADIFUL SK Vs. STATE OF WEST BENGAL
December 16, 2003
SAHARUDDIN NASKAR Vs. STATE OF WEST BENGAL
August 5, 2003
SAIL DSP VR Employees Association 1998 Vs. Union of India
February 20, 2003
Sajal Kanti Chakraborty Vs. State of West Bengal
March 10, 2003
SAJAN TANTIYA Vs. MESSRS AASIA INDUSTRIAL TECHNOLOGIES LIMITED
March 21, 2003
SAJJAN KUMAR SHARMA Vs. COMMERCIAL TAX OFFICER
April 30, 2003
SALIHA BANO Vs. STATE OF WEST BENGAL
December 24, 2003
SAMBHU DEY Vs. ARCHANA DEY & OTHERS
June 27, 2003
SAMBHUNATH DAS Vs. AIRPORTS AUTHORITY OF INDIA
August 7, 2003
SAMBHUNATH DAW Vs. STATE AND OTHERS
June 25, 2003
SAMBHUNATH KUNDU Vs. DISTRICT MAGISTRATE HOOGHLY
March 26, 2003
SAMIM AKHTAR Vs. TAULIB ENTERPRISES
July 9, 2003
SANDHA GHOSH Vs. UNION OF INDIA
July 11, 2003
SANDHYA BANERJEE Vs. MAHENDRA NATH CHATTERJEE
December 11, 2003
SANDIP KUMAR SINHA Vs. NIRMAL DUTTA
September 11, 2003
SANGHAMITRA GHOSH Vs. STATE OF WEST BENGAL & OTHERS
July 15, 2003
SANJAY KAPUR Vs. PAYEL KAPUR
March 31, 2003
SANJAY KHEMANI Vs. JHUNJHUNWALLA SYNTHETIC LTD.
October 31, 2003
SANJAY KUMAR SINGHANIA Vs. STATE
July 11, 2003
SANJIB CHAKRABORTY Vs. RAMANATH GHOSH
June 12, 2003
SANJIT CHAKRABORTY Vs. STATE OF WEST BENGAL
December 24, 2003
SANJOY KUMAR MAZUMDAR Vs. STATE OF WEST BENGAL & OTHERS
September 9, 2003
SANKAR GHOSH Vs. MINOR SRIMANTA GHOSH
September 11, 2003
SANKARAN MOITRA Vs. SADHANA DAS
July 7, 2003
SANKARAN MOITRA Vs. SADHANA DAS AND ANR.
July 11, 2003
SANTI DEVI MITTAL Vs. STATE OF WEST BENGAL
December 16, 2003
SARDARMULL KANKARIA Vs. CALCUTTA IMPROVEMENT TRUST
August 5, 2003
SARIF ANSARI Vs. STATE OF WEST BENGAL & ANR
November 28, 2003
SARMISTHA ROY Vs. ARINDAM ROY
December 18, 2003
SAROJ NATH MOITRA Vs. ZONAL MANAGER, EASTERN ZONAL OFFICE, LIFE INSURANCE CORPORATION OF INDIA & OTHERS
September 3, 2003
SARVOPARI INVESTMENTS PVT. LTD. & ANR. Vs. SOMA TEXTILES & INDUSTRIES LTD. & ORS.
May 20, 2003
SASHI BHUSHAN PRASAD SINHA Vs. M/S. COAL INDIA LIMITED
November 14, 2003
Satish Kapur Vs. Commissioner of Income tax
November 24, 2003
SATYA CHAKRABORTY Vs. TRUSTEES OF VICTORIA MEMORIAL
September 9, 2003
SATYENDRA KUMAR SINHA Vs. UNION OF INDIA
January 29, 2003
SATYENDRA NATH BORAL AND ANJALI MULLICK Vs. MRITYUNJOY DEY
June 16, 2003
SAURAV DAS Vs. MAU DAS
June 16, 2003
SBI HOME FINANACE LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 8, 2003
SEEMA DASGUPTA Vs. GOPAL BANERJEE
September 29, 2003
SEKHAR CHANDRA BISWAS Vs. STATE OF WEST BENGAL
November 6, 2003
SENCOSE FOOD PRODUCTS PRIVATE LIMITED Vs. RAJ KUMAR SEN
June 10, 2003
SEPHALIKA PAL Vs. STATE OF WEST BENGAL AND ORS.
May 15, 2003
Sethia Oils Limited Vs. Assistant Commissioner Commercial Taxes
August 14, 2003
SHAMAPRASAD DAS Vs. STATE OF WEST BENGAL AND OTHERS
February 28, 2003
SHAMIM AHMED Vs. STATE
April 4, 2003
SHANKARI HALDAR Vs. STATE OF WEST BENGAL
September 18, 2003
SHASHILA DEVI MOHATA Vs. COMMISSIONER OF INCOME TAX
December 9, 2003
SHAW WALLACE AND CO LTD Vs. COMMISSIONER OF INCOME TAX
July 29, 2003
Shaw Wallace and Co LTD Vs. Settlement Commission
June 11, 2003
Shaw Wallace AND Co LTD Vs. Union of India
March 11, 2003
SHAW WALLACE and COMPANY LIMITED Vs. GHOOM INVESTMENT COMPANY PRIVATE LIMITED
April 7, 2003
SHAW WALLACE CO LTD Vs. UNION OF INDIA
August 28, 2003
SHAYMAL KANTI DUTTA Vs. STATE OF WEST BENGAL AND ORS.
March 24, 2003
SHEFALI PODDAR Vs. MONOTOSH PANJA
December 24, 2003
SHELLY JAFFRE LATIF Vs. STATE OF WEST BENGAL
December 4, 2003
SHIB SANKAR RUDRA Vs. JYOTIRMOY RUDRA
July 18, 2003
Shiv Kumar Jain Vs. Union of India
November 11, 2003
SHRABONI DEY Vs. HOWRAH MOTOR CO LTD
April 22, 2003
SHREE HANUMAN SUGAR AND INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
December 5, 2003
Shree Mahalaxmi Cotton Mills Mazdoor Union Vs. Union of India
February 11, 2003
SHRI SWADESH RANJAN MAITY AND ORS. Vs. SRI BUDDHADEV MAITY AND ORS.
November 13, 2003
SHUSHIL KUMAR BAGLE Vs. STATE OF WEST BENGAL
February 24, 2003
SHYAMALI BAG Vs. STATE
August 29, 2003
SHYAMALI CHATTOPADHYAY Vs. THE WEST BENGAL BOARD OF SECONDARY EDUCATION AND ORS.
July 2, 2003
SHYAMLI MITRA Vs. MANINDRA NATH CHATTERJEE
September 19, 2003
SHYMAL GUIN Vs. STATE OF WEST BENGAL
June 12, 2003
SIBA PRASAD SAHOO Vs. STATE OF WEST BENGAL
September 17, 2003
SIBENDRA NATH SIL AND OTHER Vs. THE UNIVERSITY OF CALCUTTA & OTHERS
July 1, 2003
SIKHA GORAI Vs. SUBODH CHANDRA GORAI
June 10, 2003
Simplex Concrete Piles India LTD Vs. Deputy Commissioner of Income tax
April 2, 2003
SINCHITA KANJILAL Vs. MOHINI MOHAN KANJILAL & ORS.
July 16, 2003
SINCLAIRS HOTEL AND TRANSPORTATION LIMITED Vs. STATE OF WEST BENGAL
March 10, 2003
SIRAJUL MIRZA Vs. STATE OF W B
September 10, 2003
SISIR GHOSH Vs. STATE
November 12, 2003
SITAL CHANDRA GANGULY Vs. NINTH INDUSTRIES TRIBUNAL WEST BENGAL
June 18, 2003
SITALA PRASAD JAISWAL Vs. STATE OF WEST BENGAL
March 24, 2003
SK MOHAMMAD BHAI Vs. ASSOCIATED SUPPLY CORPN INDIA
May 12, 2003
SK. ABU TAHER Vs. MOSSAMMAT MARGINA BIBI
March 28, 2003
SK. ASGAR ALI & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
August 5, 2003
SK. JAHANGGIR ALAM Vs. STATE AND ORS.
July 15, 2003
SK. MENTU Vs. STATE OF WEST BENGAL AND ORS.
May 19, 2003
SK. YUSUF HOSSAIN Vs. BURDWAN MUNICIPALITY & ORS.
June 13, 2003
SM. DALIA MITTER & ORS. Vs. CALCUTTA IMPROVEMENT TRUST & ORS.
March 24, 2003
SMT MUNNA BEGUM & ORS Vs. ALYA BEGUM & ORS
April 8, 2003
SMT. BIMLA KAR & ANR. Vs. THE A & N ADMINISTRATION & ORS.
January 14, 2003
SMT. PROVARANI CHAKRABORTY AND ANOTHER Vs. SMT. GOURI MUKHERJEE AND OTHERS
December 5, 2003
SMT. RENUKA PAL & ANR. Vs. DEPUTY REGISTRAR OF CO
July 21, 2003
SMT. SAROJ AGARWAL & ORS. Vs. MOHANLAL SEAL & ORS.
April 23, 2003
SMT. TARU BALA PAUL AND ORS. Vs. SRI BIRENDRA NATH DAS
November 7, 2003
SMT. USHA SINGH Vs. STATE OF WEST BENGAL & OTHERS
February 28, 2003
SOMNATH ROY Vs. STATE OF WEST BENGAL
December 23, 2003
SORABAN BEWA & OTHERS Vs. JINNATH BIBI & OTHERS
August 12, 2003
SOUMEN KUMAR BOSE & OTHERS Vs. PRINCIPAL SECRETARY, URBAN DEVELOPMENT DEPARTMENT & OTHERS
January 3, 2003
SREE SREE ISWAR SREEDHAR JEW Vs. KAMALA BALA MUSTAPHY & ANR.
March 17, 2003
SREELA BANERJEE Vs. FOOD CORPORATION OF INDIA & OTHERS
November 18, 2003
SRI ANUPAM GHOSH Vs. UNION OF INDIA AND ORS.
February 13, 2003
SRI CHHAYA DEY & ANR. Vs. K.I.C. RESOURCES LTD.
November 19, 2003
SRI HARENDRA NATH GHOSH Vs. THE STATE OF WEST BENGAL & ORS.
June 16, 2003
SRI JIBAN KRISHNA DAS Vs. STATE OF WEST BENGAL
April 21, 2003
SRI LAKSHMAN CHANDRA DEY Vs. SRI RAM CHANDRA DEY
March 13, 2003
SRI PRASANTA KR. DAS Vs. STATE OF WEST BENGAL AND OTHERS
March 17, 2003
SRI PRASANTA KUMAR PAUL & ORS. Vs. STATE OF WEST BENGAL & ORS.
January 27, 2003
SRI PRASUN BAKULY @ BAKULI Vs. WEST BENGAL STATE ELECTRICITY BOARD AND OTHERS
August 18, 2003
SRI RANJIT KUMAR SIKDAR Vs. COAL INDIA LIMITED AND OTHERS
August 1, 2003
SRI SAMIR PAUL Vs. THE CHAIRMAN, B.D.G., THE BALAVPUR INDUSTRIES LTD., AND ORS.
July 10, 2003
SRI SHYMAL KUMAR PATRA Vs. STATE OF WEST BENGAL & OTHERS
November 13, 2003
SRI SUKANTA MITRA Vs. UNION OF INDIA AND OTHERS
March 5, 2003
SRI SUKUMAR ROY Vs. STATE OF WEST BENGAL AND ORS.
May 20, 2003
SRI SUSHIL CHANDRA DAS Vs. STATE OF WEST BENGAL AND ORS.
May 19, 2003
SRI UDAY KUMAR BOSE Vs. CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY AND OTHERS
August 1, 2003
SRIKANTA DAS ADHIKARI Vs. JHARESWAR CHANDA
December 24, 2003
SRIKANTA MONDAL Vs. SRIKANTA MONDAL & ORS.
March 27, 2003
STATE Vs. G RAVINDRAN ACHARI
January 20, 2003
STATE OF WEST BENGAL Vs. STATE
October 13, 2003
STATE OF WEST BENGAL Vs. MEDICAL COUNCIL OF INDIA
November 14, 2003
State of West Bengal Vs. D B Enterprise
August 29, 2003
STATE OF WEST BENGAL Vs. BIRENDRA NATH SARKAR
July 30, 2003
STATESMAN LIMITED Vs. FIRST INDUSTRIAL TRIBUNAL WEST BENGAL
April 25, 2003
STEEL AUTHORITY OF INDIA LTD Vs. DURGA CRANE
January 6, 2003
SUB Vs. STATE OF WEST BENGAL AND ORS.
April 1, 2003
SUBHAS CHANDRA HAIDER AND OTHERS Vs. BISWANATH HAIDER AND OTHERS
November 20, 2003
SUBHAS CHANDRA KAMILYA ALIAS KAMILA Vs. S C MUKHOPADHYAY
September 23, 2003
SUBHASH BAPARI Vs. STATE OF WEST BENGAL
May 13, 2003
SUBODH KUNDU Vs. STATE OF CALCUTTA
June 2, 2003
SUBRATA BARMAN ALIAS GOGA Vs. STATE OF WEST BENGAL
September 1, 2003
SUDESHNA BHATTACHARJEE Vs. STATE OF WEST BENGAL
April 28, 2003
SUDHENDU KUMAR DUTTA Vs. ARATI DHAR
September 18, 2003
SUDHIR MONDAL Vs. UNION OF INDIA
September 29, 2003
SUDIP CHARAN CHAKRABORTY Vs. STATE OF WEST BENGAL
October 30, 2003
SUDIP ROY CHOWDHURY Vs. STATE OF WEST BENGAL & ORS.
July 15, 2003
SUDIP SRIMAL & ANR. Vs. STATE OF WEST BENGAL & ORS.
July 22, 2003
SUJAN CHOWDHURY Vs. THE STATE OF WEST BENGAL
September 30, 2003
SUJIT KUMAR DUTTA Vs. UNION OF INDIA & OTHERS
May 19, 2003
SUKANTA GHOSH Vs. STATE
September 5, 2003
Sukhi India Pvt LTD Vs. Union of India
April 25, 2003
SULTAN AHMED SARKAR & ORS. Vs. AMITABHA SINGHA ROY & ORS.
March 31, 2003
SUMIT KUMAR Vs. UNIVERSITY OF CALCUTTA
December 3, 2003
SUNDAR GOPAL SINGHA Vs. WEST BENGAL OF BOARD OF SECONDARY EDUCATION AND ORS.
September 9, 2003
SUNDAR GUPTA Vs. STATE OF W B
April 4, 2003
SUNIL KUMAR BOSE Vs. JAGABANDHU DHANG
June 20, 2003
SUNITI BALA BAKSHI Vs. UNION OF INDIA
November 24, 2003
SUNITI BALA DEBNATH Vs. LAL PARSHI DEBI
December 23, 2003
SURADHANI DARBAR Vs. STATE OF WEST BENGAL
May 23, 2003
SURAJ KIRAN JAIN Vs. GANESH CHANDRA DUTTA & ORS.
September 23, 2003
SURAJMAL BANTHIA Vs. STATE OF WEST BENGAL
March 21, 2003
SURENDRA NATH DOLAI Vs. STATE OF W.B. AND OTHERS
July 21, 2003
SURESH CHANDRA BARMAN Vs. STATE OF WEST BENGAL AND ORS.
August 27, 2003
SURESH CHOWDHURY Vs. UNION OF INDIA & ORS.
January 1, 2003
SURSATI DEVI YADAV Vs. NEW INDIA ASSURANCE CO LTD
October 31, 2003
SUSANTA KHARA Vs. STATE AND ANOTHER
March 27, 2003
SUSANTA SAMANTA Vs. W B S E B
December 16, 2003
SUSHIL KUMAR BAGLA Vs. STATE
February 24, 2003
SUSHIL KUMAR DE Vs. CHHAYA DE
November 17, 2003
SUSHIL KUMAR DE Vs. CHHAYA DE
August 8, 2003
SUSHILA DEVI JAJODIA Vs. SITA DEVI SARAF
May 23, 2003
SWAPAN KUMAR CHATTERJEE Vs. UNION OF INDIA AND OTHERS
August 6, 2003
SWAPAN KUMAR GHOSH Vs. STATE OF WEST BENGAL
August 18, 2003
SWAPAN KUMAR GHOSH & ORS. Vs. UNION OF INDIA
March 13, 2003
SWAPAN KUMAR MITRA Vs. SOUTH BENGAL STATE TRANSPORT CORPORATION
August 26, 2003
SWAPAN KUMAR PANI Vs. CANARA BANK
August 14, 2003
SWAPNA SAHA Vs. STATE OF WEST BENGAL
July 2, 2003
T SARWARI BEGUM Vs. NAZIR AHMED
April 24, 2003
TAMAL GHOSH Vs. STATE OF WEST BENGAL
August 7, 2003
TAMALI BHATTACHARJEE Vs. SAMIK BAIDYA
November 24, 2003
TANDRA RAY Vs. SATYAM PROJECTS & OTHERS
July 2, 2003
Tapan Kumar Chowdhury Vs. Registrar of Companies
April 24, 2003
TAPAN KUMAR DAS Vs. STATE OF WEST BENGAL
June 26, 2003
TAPAN KUMAR MANNA & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
August 13, 2003
TAPAS CONSTRUCTION AND COMPANY Vs. STATE OF WEST BENGAL
August 11, 2003
TARA PROPERTIES LTD Vs. BHAGIRATHI AGARWALA
August 6, 2003
TARAK NATH SHA Vs. BHUTORIA BROTHERS PRIVATE LTD
September 1, 2003
TETRON COMMERCIAL LTD Vs. COMMISSIONER OF INCOME TAX
January 15, 2003
THE CALCUTTA DOCK LABOUR BOARD WORKERS COMMITTEE Vs. UNION OF INDIA
April 9, 2003
THE JUTE CORPORATION OF INDIA EMPLOYEES UNION & ORS. Vs. THE JUTE CORPORATION OF INDIA & ORS.
July 10, 2003
THE W.B. STATE FISHERMENS CO Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
August 7, 2003
TRANSPORT CORPORATION OF INDIA LTD Vs. PRATIMA BOSE
April 2, 2003
TRIDIB BHATTACHARJEE Vs. RANJIT ROY
July 9, 2003
TURNER MORRISON LIMITED Vs. ARUN PROPERTIES PVT LIMITED
May 13, 2003
UDIT KUMAR MUKHERJEE Vs. KHAITAN CONSULTANTS LTD
November 5, 2003
UIC FINANCE PRIVATE LIMITED Vs. CAREWS PHARMACEUTICALS PRIVATE LIMITED
December 2, 2003
UMA DAS Vs. ASHANANDA SAHA
December 8, 2003
UMA SHANKAR RAIPURIA Vs. STATE OF WEST BENGAL
December 12, 2003
UMAPADA BHUI Vs. STEEL AUTHORITY OF INDIA
January 15, 2003
UMESH CHANDRA PROKASH AND OTHERS Vs. COAL INDIA LIMITED AND OTHERS
November 13, 2003
UMESH KUMAR GUPTA Vs. STATE OF WEST BENGAL
July 17, 2003
UNION OF INDIA Vs. SANCHETI FOOD PRODUCTS LTD
April 25, 2003
UNION OF INDIA Vs. BHADUR/BAHADUR SINGH
April 1, 2003
UNION OF INDIA Vs. AKSHAYA KUMAR MONDAL
August 13, 2003
UNION OF INDIA Vs. ARUN JYOTI KUNDU
March 4, 2003
UNION OF INDIA Vs. BURMA CONSTRUCTION
March 17, 2003
UNION OF INDIA Vs. PAWANDAS PAWAN KUMAR PVT LTD
April 24, 2003
UNION OF INDIA Vs. INDIA STEAMSHIP CO LTD
July 17, 2003
UNION OF INDIA Vs. FORWARD SEAMEN UNION
December 22, 2003
UNION OF INDIA Vs. ASHOK KUMAR AGARWALLA
December 4, 2003
UNION OF INDIA Vs. PAM DEVELOPMENTS PVT LTD
October 28, 2003
UNION OF INDIA Vs. MAHENDRA PRASAD DUBEY
September 30, 2003
UNION OF INDIA Vs. SEALDAH COLD STORAGE AND TRANSPORT LTD
July 28, 2003
Union of India UOI Vs. Pioneer Construction
May 15, 2003
Unit Construction Co LTD Vs. Joint Commissioner of Income tax
January 13, 2003
UNITA DEBSARMA Vs. NEW INDIA ASSURANCE COMPANY
December 2, 2003
UNITED INDIA INSURANCE CO LTD Vs. PHURBA DORJAY LAMA
December 1, 2003
UNITED INDIA INSURANCE CO LTD Vs. MINA MITRA
February 27, 2003
UNITED INDIA INSURANCE CO LTD Vs. KAMALA HAZRA
April 4, 2003
UNITED INDIA INSURANCE CO. LTD. Vs. GAITRY MEDDA & ORS.
May 16, 2003
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KARTICK CHANDRA MANDAL
April 4, 2003
UNITED INDIA INSURANCE COMPANY LIMITED Vs. TANUSHREE MUKHERJEE
August 29, 2003
UNIVERSITY OF CALCUTTA & ORS. Vs. DWIJER MONDAL & ORS.
March 5, 2003
USHABALA ADHIKARI Vs. MANASHI GHOSH
August 25, 2003
UTTAM DAS Vs. STATE OF WEST BENGAL
December 5, 2003
UTTAM NUMALA Vs. STATE
November 28, 2003
V.S. RABINDRAN Vs. UNION OF INDIA AND OTHERS
July 28, 2003
VETERAN COMPANY PRIVATE LIMITED Vs. STATE
September 16, 2003
VETERAN COMPANY PVT LTD Vs. STATE OF WEST BENGAL
September 16, 2003
Vijay Mallya Vs. Assistant Commissioner of Income Tax
May 12, 2003
VIJAY MALLYA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 3, 2003
VIVEK ARYA Vs. ECONOMIC TRANSPORT ORGANISATION
May 22, 2003
WEST BENGAL BOARD OF SECONDARY EDUCATION Vs. SILIGURI HINDI HIGH SCHOOL
November 13, 2003
WEST BENGAL ELECTION INDUSTRIES DEVELOPMENT CORPORATION LIMITED Vs. K K CHAKRABORTY
August 29, 2003
WIMCO LTD Vs. STATE OF WEST BENGAL
July 10, 2003
WORKMEN Vs. CENTRAL GOVT INDUSTRIAL TRIBUNAL CALCUTTA
February 25, 2003
Yellappa B Vs. Steel Authority of India Ltd
May 15, 2003
ZAFRUL HASAN Vs. KOLKATA MUNICIPAL CORPORATION
September 16, 2003
ZONAL MANAGER (EAST), FCI AND ORS. Vs. VIVEKANANDA BARUA AND ORS.
May 8, 2003