Case Index

Title
Date
(KUMARI) ARUNA SHUKLA Vs. THE CHAIRMAN, MADHYAMIC SHIKSHA MANDAL BHOPAL & ORS.
January 30, 2003
(SUSHRI) MANORAMA GOUR Vs. STATE OF M.P. AND ANR.
July 14, 2003
A K BARATT Vs. STATE OF M P
July 30, 2003
AADESH KUMAR PATEL Vs. MANAGING DIRECTOR M P FINANCIAL CORPORATION
July 9, 2003
AARIF Vs. URMILABAI
November 4, 2003
AARTI AAKULWAR Vs. STATE OF M.P.
May 2, 2003
ABDUL HUSSAIN H M HUSSAIN Vs. HATIM ALI
January 15, 2003
ABHINAV GARIMA VIDYA NIKETAN SCHOOL Vs. STATE OF M.P.
February 6, 2003
ABIB HUSSAIN Vs. STATE OF M P
March 10, 2003
ADARSH NAGAR GRIH NIRMAN SAHKARI SANSTHAN MARYADIT, BHOPAL Vs. STATE OF M.P.
May 13, 2003
ADRIJA SAXENA Vs. STATE OF M.P. AND OTHERS
July 3, 2003
AFJAL MOHD. KHAN (SINCE DECEASED) THROUGH HIS L.RS. Vs. STATE OF M.P.
June 27, 2003
AJAY AGRAWAL Vs. INDERMAL SAMRATHMAL INFRASTRUCTURE PRIVATE LIMITED
September 5, 2003
AJAY KUMAR KESHWANI Vs. HELENA DSOUZA
January 9, 2003
AJAY PATODIA Vs. STATE OF MADHYA PRADESH
July 21, 2003
AJAY TRADERS Vs. BIRLA JUTE INDUSTRIES LTD
November 27, 2003
AJIT AJAY ESTATE AND RESORTS PVT LTD Vs. UNION OF INDIA
November 20, 2003
AJIT KUMAR Vs. INCOME-TAX OFFICER
January 23, 2003
AJIT KUMAR SINGH Vs. M P ELECTRICITY BOARD
January 9, 2003
AKASH SINDHWANI Vs. REGISTRAR RAJIV GANDHI PRODYOGIKI VISHWAVIDYALAYA
September 16, 2003
AKBAR ALI Vs. STATE OF M P
May 2, 2003
AKEEL AHMED KHAN Vs. GENERAL MANAGER STATE BANK OF INDIA
June 23, 2003
ALL INDIA STATE BANK OF INDORE OFFICERS CO-ORDINATION COMMITTEE Vs. CENTRAL BOARD OF DIRECT TAXES
September 1, 2003
ALLANUR Vs. NATHU LAL
October 15, 2003
ALOK KUMAR JAIN Vs. RAJNI BALA JAIN
November 18, 2003
AMARLAL KIRANA STORES Vs. COMMISSIONER OF INCOME-TAX
January 7, 2003
AMARSINGH Vs. KIRANBAI
November 6, 2003
AMARSINGH Vs. STATE OF M P
August 13, 2003
AMBIKA PRASAD BAKSHI Vs. ONKAR PRASAD SAINI
July 9, 2003
AMBIKA TRADING COMPANY Vs. COMMISSIONER OF INCOME-TAX
September 5, 2003
AMER JEET SHARMA Vs. UNION OF INDIA
May 2, 2003
AMOL SINGH Vs. STATE OF MP
July 21, 2003
ANAND Vs. MOHD USMAN
August 4, 2003
ANAND BAIRAGI Vs. STATE OF MADHYA PRADESH
December 3, 2003
ANAND KUMAR JAIN Vs. STATE OF M P
February 7, 2003
ANAND MOGHE Vs. CHAIRMAN SPECIAL AREA DEVELOPMENT AUTHORITY
May 15, 2003
ANAND RAM Vs. DHANPATIYA BAI
July 17, 2003
Anandilal Ahirwar Vs. Satya Vrat Chaturvedi
March 5, 2003
ANEETA SARAL Vs. BOARD OF SECONDARY EDUCATION
April 16, 2003
ANIKA BI Vs. ANEES AHMAD SIDDIQUI
November 19, 2003
ANIL Vs. GATTULAL
December 11, 2003
ANIL KUMAR GULATI Vs. STATE OF M P
August 29, 2003
ANIL PADEGAONKAR Vs. BHARAT PETROLEUM CORPORATION
June 23, 2003
ANITA SAND Vs. STATE OF M P
May 13, 2003
ANJANA BANERJEE Vs. AAJAD KUMAR RATNA
April 30, 2003
ANJULI SHARMA Vs. STATE OF MP
August 27, 2003
ANKUR VIDYA MANDIR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
January 17, 2003
ANOOP MHALHA Vs. STATE OF MP
February 6, 2003
ANSARI MOHAMMAD Vs. HARI RAM
September 12, 2003
ANTARSINGH Vs. RAMPRAKASH
September 2, 2003
ARCHANA Vs. STATE OF M P
January 22, 2003
ARUN KUMAR PANDEY Vs. STATE OF M P
May 2, 2003
ARUN KUMAR THAPAR Vs. YASHWANT INDAPURKAR
January 31, 2003
ARUP Vs. STATE OF MADHYA PRADESH
November 13, 2003
ARVIND SAHU Vs. RAJNI SAHU
April 14, 2003
ASARFILAL Vs. VIMLA DEVI
February 28, 2003
ASHA Vs. STATE OF M P
April 21, 2003
ASHA DEVI Vs. JITENDRA KUMAR SHARMA
February 11, 2003
ASHARAM Vs. STATE OF M P
January 2, 2003
ASHIMA Vs. HARIPRAKASH
January 20, 2003
ASHIMA JOSHI Vs. SAMEER JOSHI
December 5, 2003
ASHOK Vs. SHAKUNTALA BAI AND SHANTILAL JAIN
August 21, 2003
ASHOK D BHATIA Vs. MANAGING DIRECTOR FOOD CORPORATION OF INDIA
November 14, 2003
ASHOK KUMAR Vs. BALMUKUND
January 9, 2003
ASHOK KUMAR Vs. ARVIND KUMAR
February 3, 2003
ASHOK KUMAR Vs. STATE OF M.P.
July 22, 2003
ASHOK KUMAR RAI Vs. UNION OF INDIA
March 31, 2003
ASHOK KUMAR VISHWAKARMA Vs. STATE & ORS.
March 6, 2003
ASHOK KUMAR VISHWAKARMA Vs. STATE OF M P
May 6, 2003
ASHOK KUMAR YADAV Vs. STATE OF MADHYA PRADESH
July 17, 2003
ASHOK SALES CO Vs. STATE OF M P
January 8, 2003
ASHUTOSH DUBEY Vs. TILAK GRIH NIRMAN SAHAKARI SAMITI MARYADIT
November 11, 2003
ASLAM KHAN Vs. SULTAN AJIM
April 16, 2003
ASSISTANT COMMISSIONER OF INCOME-TAX Vs. GENDALAL HAZARILAL AND CO
July 9, 2003
ASSISTANT GENERAL MANAGER STATE BANK OF INDIA Vs. ASHA CHOUHAN
April 30, 2003
ASTHA TEXTILE CO LTD Vs. INDO RAMA SYNTHETICS I LTD
November 11, 2003
AVANTIBAI Vs. MOHANLAL
June 24, 2003
AVTAR SINGH Vs. INCOME-TAX OFFICER
May 7, 2003
AVTAR SINGH Vs. ITO
May 1, 2003
AWADH BIHARI ASATI Vs. SHYAM BIHARI ASATI
November 13, 2003
AWADHESH PRASAD SHUKLA Vs. STATE OF M P
November 25, 2003
AZAD MATSYA UDYOG SAHKARI SAMITI Vs. HARIJAN MATSYA UDYOG SAHAKARI SAMITI
January 15, 2003
B B VERMA AND CO Vs. CLEAR WATER WORKS LTD
December 2, 2003
B M SHUKLA Vs. STATE OF MADHYA PRADESH
May 26, 2003
B P L LIMITED Vs. STATE OF MADHYA PRADESH
April 23, 2003
B R ASSOCIATES LTD Vs. M P STATE ELECTRICITY BOARD
September 23, 2003
B S SUNDARAVADIVEL MUDALIAR AND SONS Vs. STATE OF M P
April 3, 2003
B.G. SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
March 28, 2003
BABA ADAM DAS GURU BABA RAM DAS Vs. MOOL CHAND NANDWANI
November 21, 2003
BABITA Vs. SHYAM SINGH
December 6, 2003
BABITA LILHARE Vs. SURENDRA RANA
January 6, 2003
BABOO KHAN Vs. STATE OF M P
September 17, 2003
BABUDAS Vs. STATE OF M P
March 31, 2003
BABULAL Vs. SHEIKH RAHEEM
June 23, 2003
BABULAL MISHRA Vs. JETHANAND BHAGDEO
February 5, 2003
BADRI SINGH THAKUR Vs. NATIONAL THERMAL POWER CORPORATION
December 5, 2003
BADRI VISHAL TIWARI Vs. SECRETARY NON COLLEGIATE EDUCATION
May 2, 2003
BADRILAL Vs. NAJJU @ NAJAKATHULLAH
January 29, 2003
BADRILAL PATIDAR Vs. KANHAIYALAL
May 6, 2003
BAHADUR SINGH Vs. STATE OF MADHYA PRADESH
May 5, 2003
BAHADUR SINGH Vs. STATE OF M P
March 11, 2003
BAL CHAND JAIN Vs. SAWAI SINGHAI NIRMAL CHAND JAIN
December 9, 2003
BALAGHAT ZILA SAHAKARI KARMACHARI SANGH Vs. STATE OF M P
February 4, 2003
BALARAM Vs. MADAN GIR
December 11, 2003
BALDU ALIAS BALDUA Vs. STATE OF MADHYA PRADESH
July 7, 2003
BALKISHAN Vs. KRISHI UPAJ MANDI SAMITI
April 4, 2003
BALKRISHNA BIHARILAL Vs. USHABAI
April 10, 2003
BALLO SAHU Vs. STATE OF MP
August 25, 2003
Balram Vs. Devkinandan
November 13, 2003
BALRAM NAYAK Vs. JANPAD PANCHAYAT ISAGARH AND ORS.
October 9, 2003
BALRAM NAYAK Vs. JANPAD PANCHAYAT
October 20, 2003
BALRAM PRAJAPATI Vs. SUSHEELA BAI
April 22, 2003
BALVIR SINGH Vs. MAHENDRA KUMAR
September 2, 2003
BALWAN SHA Vs. STATE OF MP
November 24, 2003
BALWANT SINGH Vs. G S CHAUHAN
January 17, 2003
BANA BAI Vs. COMMISSIONER OF INCOME TAX BHOPAL
January 23, 2003
BANE SINGH MANGUSINGH Vs. BASANTIBAI
July 24, 2003
BANK OF INDIA Vs. GULAB SINGH
April 22, 2003
BANK OF INDIA Vs. SUL INDIA LTD
March 21, 2003
BANSHILAL Vs. STATE OF MADHYA PRADESH
January 16, 2003
BANSILAL S/O PARMAIKLAL Vs. STATE OF M.P.
February 17, 2003
BAPULAL Vs. SHANKAR
April 16, 2003
BAPULAL B KACCHI Vs. KRUPACHAND JAIN
March 5, 2003
BASANTIBAI Vs. KAILASHDAS
January 6, 2003
BATTULAL Vs. STATE OF M.P.
March 6, 2003
BEENA BAI BHATE Vs. STATE OF M P
April 16, 2003
BEENA YADU Vs. STATE
January 28, 2003
BENI BAI Vs. CHHANDILAL
January 8, 2003
BENI PRASAD Vs. STATE OF MADHYA PRADESH
January 24, 2003
BHABIRATH Vs. STATE OF M P
June 27, 2003
BHAGIRATH Vs. LAL SINGH
March 4, 2003
Bhagirath Vs. State of M.P.
June 27, 2003
BHAGWAN SINGH RAWAT Vs. STATE OF M P
July 30, 2003
BHAGWAN SWAROOP BHATNAGAR Vs. NARENDRA SINGH RAWAT
September 23, 2003
BHAGWATI DEVI Vs. BRIJNARAYAN ROHATAGI
January 28, 2003
BHANDAS Vs. STATE OF M P
February 13, 2003
BHANGDI Vs. DITLI
July 8, 2003
BHANTABAI Vs. SUB-DIVISIONAL OFFICER
March 31, 2003
BHANU Vs. STATE OF M P
March 25, 2003
BHANUKUMAR JAIN Vs. KUMAR GUPTA
June 23, 2003
BHANUMAL WADHWANI Vs. RAJENDRA SINGH
February 27, 2003
BHANWARLAL Vs. STATE OF MADHYA PRADESH
May 13, 2003
BHARAT HEAVY ELECTRICALS LTD Vs. KALPANA GEARS PVT LTD
May 13, 2003
BHARAT KUMAR SINGH Vs. THE REGISTRAR, AWADHESH PRATAP SINGH UNIVERSITY & ANR.
February 6, 2003
BHARAT LAL Vs. STATE OF M P
February 17, 2003
BHARATI TELENET LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
September 1, 2003
BHERU Vs. BALA
March 10, 2003
BHERULAL Vs. RESHAM BAI
January 14, 2003
BHERUSINGH ALIAS RAJU Vs. STATE OF M P
February 24, 2003
BHIM SINGH Vs. RATANIYA
December 16, 2003
BHOPAL SINGH Vs. STATE OF M.P.
January 23, 2003
BHURU TOTLA Vs. STATE OF MADHYA PRADESH
February 20, 2003
BIDASARIA BROTHERS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAX
November 28, 2003
BIHARILAL SONI Vs. BANK OF INDIA
September 26, 2003
BIJIYA Vs. STATE OF M P
June 27, 2003
BILNIYA BAI Vs. MOTILAL
March 27, 2003
BINA POWER SUPPLY COMPANY LIMITED BHOPAL Vs. STATE OF MADHYA PRADESH
May 13, 2003
BIRENDRA BAHADUR SINGH Vs. STATE OF M.P.
June 25, 2003
BRAHAN DUTT SHUKLA Vs. ASHOK LEYLAND FINANCE
September 26, 2003
BRAHMADATT GUPTA Vs. STATE OF M.P. AND ORS.
March 5, 2003
BRAJENDRA KUMAR SONI Vs. STATE OF M P
September 15, 2003
BRIJ BHOOSHAN MISHRA Vs. STATE OF MP
September 12, 2003
BRIJ NANDAN PRASAD TIWARI Vs. STATE OF M P
January 8, 2003
BRIJENDRA BAHADUR SINGH CHOUHAN Vs. MANAGING DIRECTOR M P S R T C BHOPAL
September 24, 2003
BRIJLAL MOGANIYA Vs. HEMLATA MOGANIYA
May 7, 2003
BRINDAWAN CHOURASIYA Vs. JAGDISH PRASAD SAHU
August 1, 2003
C J CELATINE PRODUCTS LIMITED Vs. EARNEST HEALTH CARE LIMITED
February 25, 2003
C. L. JOHN Vs. STATE OF M. P.
April 25, 2003
CENTURY YARN Vs. COMMERCIAL TAX OFFICER
March 21, 2003
CHAINRAM Vs. UNION OF INDIA
March 5, 2003
CHAMELI BAI Vs. KANHAIYALAL JHARIA
July 28, 2003
CHAMPA DEVI Vs. BIRENDRA BHAWSAAR
July 10, 2003
CHAMPABAI Vs. BAJPAI ROAD LINES
July 15, 2003
CHANDA DEVI Vs. RAJENDRA SINGH
January 31, 2003
CHANDAN SINGH Vs. S E W CONSTRUCTION CO LTD
January 3, 2003
CHANDAN SINGH Vs. STATE OF M P
April 3, 2003
CHANDMAL Vs. RATAN SINGH
June 30, 2003
CHANDRA SHEKHAR BAJPEYI Vs. COMMISSIONER, PUBLIC INSTRUCTIONS
April 7, 2003
CHANDRABHAN DUBEY Vs. MANOJ KUMARI
September 19, 2003
CHANDRABHAN PATEL Vs. STATE OF M.P. & ANR.
December 12, 2003
CHANDU @ CHANDRASHEKHAR Vs. STATE OF M. P.
October 10, 2003
CHANNULAL Vs. ADDITIONAL COMMISSIONER REVENUE
January 29, 2003
CHARAN SINGH Vs. STATE OF M P
March 26, 2003
CHETRAM Vs. MEWALDAS CO
July 25, 2003
CHHAGAN LAL Vs. DHANNALAL
March 10, 2003
CHHAGANIYA Vs. SURLI
April 17, 2003
CHHAGANLAL RAKESH KUMAR Vs. SHIVKUMAR
November 14, 2003
CHHANGA Vs. STATE OF MADHYA PRADESH
January 29, 2003
CHHOGALAL Vs. HUSAIN BAI
July 24, 2003
CHIMAN BHAI Vs. RANCHHOD BHAI
July 15, 2003
CHIMO AGENCIES PVT LTD Vs. COMMISSIONER OF INCOME-TAX
December 16, 2003
CHINTAMANI SAHU Vs. JAGAT SINGH
April 9, 2003
CHITTAR SINGH LODHI Vs. STATE OF MADHYA PRADESH
October 22, 2003
CHOKHELAL SAHU Vs. STATE OF M P
July 30, 2003
CHOUDHARY MINERAL AND CHEMICALS Vs. UNION OF INDIA
March 19, 2003
COLONAL PRAKASH Vs. STATE OF MADHYA PRADESH
March 26, 2003
COMMISSIONER OF CENTRAL EXCISE Vs. NEW VIKRAM CEMENTS
December 16, 2003
COMMISSIONER OF COMMERCIAL TAX Vs. AGRAWAL MEDICAL AND GENERAL STORE
March 21, 2003
COMMISSIONER OF CUS AND C EX Vs. TIRUPATI STEEL INDUSTRIES
January 13, 2003
COMMISSIONER OF GIFT TAX Vs. BANSHILAL NARSIDAS
October 28, 2003
COMMISSIONER OF INCOME TAX Vs. MADHYA PRADESH AUDYOGIK VIKAS NIGAM LTD
November 7, 2003
COMMISSIONER OF INCOME TAX Vs. PITAMBARDAS DULICHAND
December 18, 2003
COMMISSIONER OF INCOME TAX Vs. GANGAPRASAD BACHULAL
December 15, 2003
COMMISSIONER OF INCOME TAX Vs. PURSHOTTAMLAL TAMRAKAR UCHEHRA
March 10, 2003
COMMISSIONER OF INCOME TAX Vs. KHUSHLAL CHAND NIRMAL KUMAR
April 14, 2003
COMMISSIONER OF INCOME TAX Vs. AJANTA TALKIES
April 14, 2003
COMMISSIONER OF INCOME TAX Vs. SARASWATI JAISWAL
February 5, 2003
COMMISSIONER OF INCOME TAX Vs. NATHULAL GANGARAM SONI
July 3, 2003
COMMISSIONER OF INCOME TAX Vs. NITIN MUNJE
July 3, 2003
COMMISSIONER OF INCOME TAX Vs. DALURAM MANGILAL
July 8, 2003
COMMISSIONER OF INCOME TAX Vs. SHREENBAI
June 24, 2003
COMMISSIONER OF INCOME TAX Vs. KUMARS TYRE MANUFACTURING CO
May 9, 2003
COMMISSIONER OF INCOME TAX Vs. HEG LTD
May 5, 2003
COMMISSIONER OF INCOME TAX Vs. SANJEEV MEHROTRA
April 28, 2003
COMMISSIONER OF INCOME TAX Vs. SHIKHARCHAND JAIN
April 28, 2003
COMMISSIONER OF INCOME-TAX Vs. A K GHOSH
May 5, 2003
COMMISSIONER OF INCOME-TAX Vs. GURUDEO SINGH JAGGI
May 9, 2003
COMMISSIONER OF INCOME-TAX Vs. VALLABH LEASING AND FINANCE CO PVT LTD
July 28, 2003
COMMISSIONER OF INCOME-TAX Vs. MEHROTRA BROTHERS
February 5, 2003
COMMISSIONER OF INCOME-TAX Vs. BALCHAND AJIT KUMAR
April 14, 2003
COMMISSIONER OF INCOME-TAX Vs. J P PATEL BOMBAY PVT LTD
April 21, 2003
COMMISSIONER OF INCOME-TAX Vs. SARASWATI BAI JAISWAL
March 31, 2003
COMMISSIONER OF INCOME-TAX Vs. RALSON INDUSTRIES LTD
December 15, 2003
COMMISSIONER OF WEALTH TAX Vs. ANURADHA NAGORY
November 21, 2003
D S BAGHEL Vs. CHAIRMAN GOVERNING BODY HITKARNI SCIENCE COMMERCE AND ARTS MAHAVIDYALAYA
July 25, 2003
D.S. WALIA Vs. UNION OF INDIA
June 24, 2003
DALLA Vs. STATE OF MP
October 17, 2003
DAMODAR BAGDEY Vs. FOOD CORPORATION OF INDIA
March 12, 2003
DARBARI Vs. SUNWA
July 29, 2003
DARBARI SINGH Vs. STATE OF M P
September 27, 2003
DARYAV SINGH Vs. STATE OF MADHYA PRADESH
July 1, 2003
DASHRATH Vs. STATE OF MP
August 7, 2003
DAULAT RAM GUPTA Vs. STATE OF MADHYA PRADESH
January 20, 2003
DAYA RAM Vs. STATE OF M P
January 16, 2003
DAYARAM Vs. STATE OF M P
June 26, 2003
DAYARAM MISHRA Vs. STATE OF M P
March 24, 2003
DEENA NATH TIWARI Vs. HARI SINGH GOUR VISHWAVIDYALAYA
September 5, 2003
DELAMINE BV Vs. BETA NAPTHOL LIMITED
January 22, 2003
DEO RAGHUNATHJI BADA MANDIR Vs. PRAHLAD SINGH
October 22, 2003
DEOCHAND Vs. MOOLCHAND
September 3, 2003
DEORAM Vs. STATE OF MP
March 25, 2003
DEPT MANAGER MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SHANTIBEN
March 7, 2003
DESHRAJ Vs. STATE OF M P
April 28, 2003
DESHRATH SINGH Vs. MANAGING DIRECTOR M P STATE CO OPERATIVE OIL SEED GROWERS FEDERATION LTD
June 25, 2003
DEV PRAKASH Vs. STATE OF M P
November 11, 2003
DEVENDRA KUMAR Vs. REGISTRAR, CO-OPERATIVE SOCIETIES
November 7, 2003
Devendra Kumar Pandey Vs. State of M.P.
February 10, 2003
DEVENDRA SINGH THAKUR Vs. SHANTIBAI
December 3, 2003
DEVI PRASAD Vs. RAM NIWAS
April 17, 2003
DEVI SINGH Vs. STATE OF M P
April 9, 2003
DEVILAL SHRIVASTAVA Vs. RAMESH CHANDRA GUPTA
February 17, 2003
DEVISINGH Vs. STATE OF MADHYA PRADESH
December 10, 2003
DEVKARAN Vs. GANGARAM
February 19, 2003
DEVWRATH DWIVEDI Vs. STATE OF M P
August 7, 2003
DEWAS SYNTHETICS PVT LTD Vs. STATE OF MP
June 23, 2003
DHANNALAL GULABCHAND SETHI Vs. INCOME TAX OFFICER
February 25, 2003
DHARAMPAL SINGH Vs. STATE OF M.P. AND OTHERS
January 17, 2003
DHARAMSI BHAI Vs. STATE OF M P
March 3, 2003
DHARMENDRA JAIN Vs. STATE OF M P
December 15, 2003
DHEERAJBAI Vs. USHABAI
September 9, 2003
DHIRENDRA SINGH BHADHORIA Vs. STATE OF MADHYA PRADESH
August 7, 2003
DIKCHA Vs. JAMALUDDIN
July 25, 2003
Dilip Kumar Chourasiya Vs. State of M.P.
January 17, 2003
DILIP KUMAR GOUSHALAWALE Vs. STATE OF MADHYA PRADESH
May 16, 2003
DILIP SINGH Vs. RAMESH KUMAR
November 19, 2003
DINESH Vs. RAJENDRA
February 3, 2003
DINESH CHANDRA TIWARI Vs. UNION OF INDIA AND OTHERS
June 24, 2003
DINESH GIRI Vs. STATE OF MADHYA PRADESH
January 2, 2003
DINESH KUMAR AWASTHY Vs. STATE OF M P
March 12, 2003
DISTRICT CENTRAL CO OP BANK LTD Vs. PRAHLAD MUNGAR
May 1, 2003
DISTRICT CENTRAL CO-OPERATIVE BANK LTD., MANDSAUR AND ANOTHER Vs. PRAHLAD MUNGAR (DEAD) THROUGH L.RS. RAJESH KUMAR AND ANOTHER
June 23, 2003
DISTRICT CO-OPERATIVE AGRICULTURE RURAL DEVELOPMENT BANK LTD. Vs. JOINT REGISTRAR & ANR.
June 24, 2003
DODSAL LIMITED Vs. STATE OF MADHYA PRADESH
July 28, 2003
DOLA Vs. MUZAMMIL HUSSAIN
March 31, 2003
DR. GEETA RANI GUPTA Vs. STATE OF M.P. AND ORS.
August 19, 2003
Draupadi Bai Vs. Nathu Singh
April 22, 2003
DULESINGH Vs. STATE OF M P
April 22, 2003
DURGA PRASAD Vs. SUVRATI
March 20, 2003
DURGSH KUMAR YADAV Vs. VIMAL
January 2, 2003
DWARKAPRASAD Vs. JOINT REGISTRAR CO OPERATIVE SOCIETIES
March 11, 2003
Dwarkesh Vs. State of M.P.
August 30, 2003
EMPLOYEES STATE INSURANCE CORPORATION INDORE Vs. HIND SYNTAX LIMITED
June 23, 2003
EVEREADY INDUSTRIES INDIA LTD Vs. P S PARIHAR
June 24, 2003
FALOUDI PULSE MILLS Vs. M P FINANCIAL CORPN
August 8, 2003
FARHONA KHAN Vs. STATE OF M P
April 24, 2003
FAROOK Vs. ANIL
April 9, 2003
FAZAL ABBAS Vs. SHIV RAM SHARMA
March 13, 2003
FERAN SINGH Vs. VIMAL KUMAR AND ORS
January 23, 2003
FOOD CORPN OF INDIA Vs. RATALAL N GWALANI
May 6, 2003
FOOD CORPORATION OF INDIA Vs. DENA BANK
December 18, 2003
G D SINGH Vs. STATE OF M P
March 20, 2003
G.D.Singh Vs. State of M.P.
March 20, 2003
GAB SINGH Vs. JORAWAR SINGH
September 17, 2003
GABBU B LODHI Vs. STATE OF MADHYA PRADESH
May 13, 2003
GAFARAN Vs. TILAKRAJ KAPUR
April 14, 2003
GAJANAND Vs. RAJABHAU
February 27, 2003
GAJANAND Vs. STATE OF M P
March 4, 2003
GAJENDRA NATH Vs. SHAKIL AHMAD KHAN ALIAS AJIJ MOHD KHAN
January 23, 2003
Gandhi Medical College Grah Nirman Sahkari Sanstha Maryadit, Bhopal Vs. Municipal Corporation, Bhopal
June 26, 2003
GANESH Vs. STATE OF M P
June 25, 2003
GANESH ALIAS KARAN MALI Vs. STATE OF M.P.
September 27, 2003
GANESH PRASAD Vs. UNION OF INDIA
December 3, 2003
GANGA Vs. SATISH SITOLE
November 11, 2003
GANGADHAR Vs. STATE OF M P
October 9, 2003
GANPATLAL CHAUHAN Vs. DILIP KUMAR
March 7, 2003
GANRAJ Vs. STATE OF MADHYA PRADESH
July 10, 2003
GEETA Vs. HIRALAL
August 27, 2003
GEETA DEVI MISHRA Vs. ANIL KUMAR TIWARI
November 17, 2003
GEETA GUJAR Vs. STATE OF M.P.
July 10, 2003
GEETA RANI BISWAS Vs. GURUKRIPA TRAVELS VIDISHA
December 11, 2003
GEETIKA SHARMA Vs. DIRECTOR, MEDICAL EDUCATION
September 4, 2003
GENDALAL Vs. MAHARANI MRUNALINI DEVI PANWAR
July 18, 2003
GENDALAL Vs. SHANKARLAL
October 8, 2003
GENERAL MANAGER, M P S R T C Vs. SHYMABAI AND ANR
March 27, 2003
GHANSHYAM Vs. BABULAL
November 7, 2003
GIRBAL ALIAS GIRBAR SINGH RAJPUT Vs. STATE OF MADHYA PRADESH
April 22, 2003
GIRDHARI Vs. KANTILAL AND BROS
December 10, 2003
GIRDHARILAL KESHARWANI Vs. NARESH GOLCHHA AND OTHERS
January 31, 2003
GIRISH CHANDRA MISHRA Vs. COTTON CORPORATION OF INDIA AND ANR.
December 17, 2003
GLENCORE INDIA PVT LTD Vs. METALMAN INDUSTRIES LTD
April 25, 2003
GLOBAL POLYMERS AND IMPEX LTD Vs. DAN-INJECT APS
January 16, 2003
GODREJ SOAPS LTD Vs. MUKUT SINGH CHANDEL
February 17, 2003
GOKUL PRASAD PATEL Vs. SPECIFIED OFFICER/SDO
January 13, 2003
GOKUL SINGH Vs. STATE OF M P
November 6, 2003
GOMA BAI Vs. SHIVCHARAN SINGH
February 18, 2003
GOP CHAND RAI Vs. STATE OF M P
December 4, 2003
GOPAL Vs. STATE OF MADHYA PRADESH
February 10, 2003
GOPAL Vs. BALBIR SINGH
July 9, 2003
GOPAL Vs. STATE OF M P
July 7, 2003
GOPAL AGRAWAL AND OTHERS Vs. STATE OF M. P. AND OTHERS
April 10, 2003
GOPAL SHARMA Vs. VICE CHANCELLOR RDVV
June 30, 2003
GOPAL SHARMA Vs. KACHRULAL
June 23, 2003
GOPAL SINGH Vs. ANWAR
August 19, 2003
GOPI CHAND GUPTA Vs. M P ELECTRICITY BOARD
December 19, 2003
GOURI SHANKAR Vs. NAVEEN CHAND
November 14, 2003
GOUS MOHD Vs. MOHD ANWAR
July 31, 2003
GOVIND Vs. STATE OF M P
May 15, 2003
GOVIND SINGH Vs. SATISH KUMAR
August 14, 2003
GOVIND VAKIL Vs. JAWAHARLAL NEHRU KRISHI VISHWA VIDYALAYA
September 17, 2003
GOVINDI Vs. DHARAMRAJ
March 28, 2003
GRAMIN VIDYUT SAHKARI SAMITI MARYADIT RAM NAGAR Vs. DEVIDEEN PATEL
January 2, 2003
GRASIM CEMENT RAIPUR Vs. MADHYA PRADESH ELECTRICITY BOARD
October 9, 2003
Grih Nirman Sahkari Samiti, Bhopal Vs. State of M.P.
March 31, 2003
GUDDIBAI Vs. MISHRILAL ASHIRWAR
August 21, 2003
GUDDU PUTRA ALIAS YOGENDRA SINGH THAKUR Vs. STATE OF M P
December 3, 2003
GUJARAT INDUSTRIAL INVESTMENT CORPORATION LTD Vs. BETA NAPTHOL LIMITED
January 22, 2003
GUL SINGH Vs. STATE OF M P
March 27, 2003
GULA Vs. STATE OF M P
April 17, 2003
GULAB RAO Vs. INDU BAI
May 6, 2003
GULABCHAND Vs. VARNI DIGAMBAR JAIN GURUKUL SAMITI
August 25, 2003
GULABDAS NAMDEO Vs. AMBUJA CEMENT EASTERN LTD
April 24, 2003
GULABI NAGAR GRIHA NIRMAN SAHKARI SAMITI MARYADIT BHOPAL Vs. STATE OF M P
March 20, 2003
GULAM RABBANI Vs. GULAM DASTAGIR
July 8, 2003
GULJARI LAL PATEL Vs. BALDEO SINGH & ANR.
January 3, 2003
GUN SHEKHAR @ SATYAMURTI Vs. STATE OF M.P.
June 25, 2003
GUPALA DHIMAR Vs. STATE OF M P
May 6, 2003
GYAN PRAKASH Vs. P K MISHRA
November 4, 2003
GYANTIBAI Vs. RAMPYARIBAI
January 3, 2003
H K SAXENA Vs. HARISINGH GAUR VISHWAVIDYALAYA
August 27, 2003
H K SINGARE Vs. M P STATE MINING CORPORATION LTD
August 22, 2003
H R AGRAWAL Vs. K B UPADHYAY
August 8, 2003
H. & R. JOHNSON (INDIA) LTD. Vs. CUSTOMS, EXCISE AND GOLD
July 29, 2003
HAFIJ KHAN Vs. STATE OF M P
January 21, 2003
HALKE YADAV Vs. STATE OF M P
March 28, 2003
HALKIBAI Vs. MANAGING DIRECTOR RAJASTHAN STATE ROAD TRANSPORT CORPORATION
September 3, 2003
HAMEEDA BEGAM Vs. CHAMPA BAI JAIN
February 25, 2003
HARGYAN Vs. STATE OF MADHYA PRADESH
January 31, 2003
HARI RAM Vs. STATE OF M.P.
January 29, 2003
HARI SHANKER MALVIYA Vs. HIGH COURT OF M. P. AND OTHERS
September 24, 2003
HARICHAND Vs. DHARAMPAL SINGH BABA
October 1, 2003
HARIHAR NATH GARG Vs. STATE OF MADHYA PRADESH
April 7, 2003
HARIKRISHNA Vs. LAND ACQUISITION OFFICER
April 29, 2003
HARISH K KODWANI Vs. PAPPI BHAIYA
April 17, 2003
HARISHANKAR VISHWAKARMA Vs. BOARD OF SECONDARY EDUCATION M P
March 6, 2003
HARIYARE Vs. STATE OF MP
November 12, 2003
HARMIT SINGH BHATIA Vs. STATE OF M P
November 28, 2003
HARNARAYAN Vs. STATE OF M P
January 2, 2003
HARSAN BAI Vs. STATE OF M P
September 3, 2003
HARSH MALIK Vs. MUNNA BURMAN
March 26, 2003
HEERA LAL BARDIYA Vs. RENT CONTROLLING AUTHORITY JABALPUR & ANR.
January 2, 2003
HEERALAL Vs. THAKUR DAS
May 5, 2003
HELEN WALLIA Vs. STATE OF MADHYA PRADESH
April 29, 2003
HEMRAJ Vs. STATE OF M P
April 23, 2003
HETLAL Vs. STATE OF MADHYA PRADESH
February 28, 2003
HIMMAT SINGH Vs. STATE
March 6, 2003
HIMMAT SINGH Vs. PREMBAI
November 21, 2003
HINDUSTAN ELECTRO GRAPHITES LTD. AND ANOTHER Vs. UNION OF INDIA AND OTHERS
April 3, 2003
HINDUSTAN ELECTRO GRAPHITO LTD Vs. M P STATE ELECTRICITY BOARD
November 27, 2003
HINDUSTAN LEVER LTD Vs. STATE OF MADHYA PRADESH
May 8, 2003
HIRADAS Vs. STATE OF MP
August 18, 2003
HIRADAS AND ORS. Vs. STATE OF M.P.
March 18, 2003
HIRARAM Vs. STATE OF MADHYA PRADESH
April 24, 2003
HIRU Vs. SARPANCH GRAM PANCHAYAT
July 18, 2003
HOSHYAR SINGH Vs. STATE OF MADHYA PRADESH
February 13, 2003
HUKUM SINGH Vs. STATE OF MP
July 25, 2003
HUKUM SINGH Vs. STATE OF M P
April 28, 2003
HUSSAIFA Vs. STATE OF M P
February 21, 2003
I M SIDDIQUI Vs. MOHD RAFIQ
January 30, 2003
ICDS LIMITED Vs. KAMAR TRADING CO PVT LTD
June 23, 2003
ICI INDIA LIMITED Vs. UNION OF INDIA
March 20, 2003
IMRAT Vs. STATE OF M P
June 27, 2003
IMTIYAJ AHMED Vs. ORIENTAL INSURANCE COMPANY LIMITED
August 5, 2003
INDAL Vs. STATE OF M.P.
August 13, 2003
INDARMAL Vs. DROPDABAI
October 31, 2003
INDBANK MERCHANT BANKING SERVICES LTD Vs. KEDIA GREAT GALLEON LTD
January 15, 2003
INDRA KUMAR PATEL Vs. PRESIDING OFFICER
September 12, 2003
Indra Puri Jankalyan Samiti Vs. State of M.P.
September 15, 2003
INDRAJEET SINGH Vs. JAGDISH PRASAD
May 7, 2003
IQBAL Vs. STATE OF M.P.
January 28, 2003
ISMAIL KHAN Vs. GENERAL OFFICER COMMANDING-IN-CHIEF WESTERN COMMAND
September 4, 2003
J P GUPTA Vs. NATIONAL INSURANCE CO LTD
December 5, 2003
JABALPUR DEVELOPMENT AUTHORITY Vs. Y.S. SACHAN
December 25, 2003
JAGANDEEP SINGH ANAND Vs. DIRECTOR GENERAL OF POLICE BHOPAL
May 9, 2003
JAGANNATH Vs. STATE OF M P
May 5, 2003
JAGANNATH PRASAD Vs. M P STATE ELECTRICITY
February 5, 2003
JAGDISH Vs. STATE OF M P
November 17, 2003
JAGDISH Vs. KIRAN
February 18, 2003
JAGDISH PRASAD SHARMA Vs. ASGAR KHAN
March 6, 2003
JAGDISH S/O MALTHURAM Vs. STATE OF M.P.
April 21, 2003
JAGGU Vs. STATE OF MP
May 2, 2003
JAGGU Vs. STEEL AUTHORITY OF INDIA LTD. AND ANOTHER
September 29, 2003
JAGTAR SINGH Vs. STATE OF M P
January 16, 2003
JAHUR BI Vs. ALTAF HUSSAIN
February 19, 2003
JAI KUMAR AWADHIYA Vs. STATE OF M. P. AND OTHERS
April 23, 2003
JAISHREE PILLAI Vs. STATE OF MP
July 10, 2003
JAKIR KHAN Vs. STATE OF M P
November 28, 2003
JALAM SINGH Vs. STATE OF MADHYA PRADESH
June 27, 2003
JAMANA PRASAD Vs. STATE OF M P
April 17, 2003
JAMNA PRASAD CHOURASIA Vs. STATE OF M P
April 25, 2003
JANKIBAI VERMA Vs. AKRAMALI
January 3, 2003
JANUNABAI Vs. CHHOTESINGH
October 28, 2003
JASRAM Vs. KAPTAN SINGH THAKUR
April 16, 2003
JAYMANTI Vs. SMT. TIRITHA BAI & ORS.
July 16, 2003
JHABAR SINGH Vs. STATE OF M P
December 10, 2003
JHABBU Vs. STATE OF M P
July 29, 2003
JHUGLI TEKAM Vs. ASSISTANT COMMISSIONER
May 9, 2003
JILA SAHAKARI KENDRIYA BANK MARYADIT Vs. OM PRAKASH
August 27, 2003
JILA SAHKARI KENDRIYA BANK KARMACHARI AVAM ADHIKARI SANGH AND OTHERS Vs. STATE OF M.P. AND OTHERS
February 4, 2003
Jiwaram Vs. State of M.P.
June 2, 2003
JOGINDER SINGH CHOUDHARY Vs. CAPITAL AUTO SERVICE, BHOPAL
July 11, 2003
JOHNSON M JOSEPH ALIAS SHAJOO Vs. ANEETA JHONSON
February 28, 2003
JUGAL KISHORE Vs. RAMLESH DEVI
September 26, 2003
JUGAL KISHORE Vs. RAMLESH DEVI
November 21, 2003
JUGAN Vs. STATE OF M.P.
September 4, 2003
JUGRAJ Vs. STATE OF MADHYA PRADESH
August 21, 2003
Jugraj Singh Markam Vs. Dhannulal Maravi
May 7, 2003
JUGRU Vs. STATE OF MADHYA PRADESH
July 24, 2003
JUMMAN GOND Vs. STATE OF MP
February 13, 2003
JYOTI PRAKASH SHUKLA Vs. STATE OF MADHYA PRADESH
March 31, 2003
K P SHRIVASTAVA Vs. STATE OF M P
November 24, 2003
K.K. CHATURVEDI Vs. M.P.S.R.T.C.
September 1, 2003
K.K. MAHESHWARI & ORS. Vs. STATE OF M.P. & ORS.
April 1, 2003
K.M. RAI Vs. HIGH COURT OF M.P. AND ANR.
November 18, 2003
KADUDIYA Vs. STATE OF M P
October 29, 2003
KAILASH Vs. STATE OF MADHYA PRADESH
December 4, 2003
KAILASH CHANDRA Vs. STATE OF MP
May 9, 2003
KAILASH JOSHI Vs. STATE OF MP
March 6, 2003
KAILASHCHANDRA GOYAL Vs. G J COROGATION PVT LTD
July 23, 2003
KAILASHIBAI Vs. UNITED INDIA INSURANCE CO LTD
January 20, 2003
KAKDA REROLLING MILLS Vs. UNION OF INDIA
August 6, 2003
KALABAI Vs. MUSHTAQUE KHAN
February 21, 2003
KALKAPRASAD Vs. DILIP KUMAR PAL
January 16, 2003
Kallu Ahirwar Vs. State of M.P.
October 30, 2003
KALOO Vs. MADANLAL
October 16, 2003
KALPANA JAIN Vs. SHIV KUMAR JAIN
May 2, 2003
KALUSINGH Vs. STATE OF MADHYA PRADESH
February 18, 2003
KALYANMAL Vs. M P FINANCIAL CORPN
February 14, 2003
KAMAL Vs. MAHENDRA KUMARI
November 12, 2003
KAMAL Vs. STATE OF M P
April 25, 2003
KAMAL SINGH Vs. RAVI SHANKAR
July 8, 2003
KAMAL SINGH Vs. STATE OF MADHYA PRADESH
August 6, 2003
KAMALA ALIAS KAMALA JAAN ALIAS HIJRAH Vs. SADIQ ALI
February 3, 2003
KAMALDAS Vs. STATE OF M P
January 22, 2003
KAMALSHRI ALIAS PRIYA JAIN Vs. PRAMOD KUMAR
April 16, 2003
KAMALSINGH Vs. RADHEY SHYAM
January 23, 2003
KAMDHENU HOUSING CO-OPERATIVE SOCIETY Vs. NAGAR NIGAM
November 18, 2003
KAMIABAI Vs. MARUBAI
November 6, 2003
KAMLA Vs. DURGA
November 20, 2003
KAMLA BAI Vs. RAJU
September 18, 2003
KAMLA PATEL Vs. STATE OF M P
January 13, 2003
KAMLA PATEL Vs. FIROZ KHAN
February 27, 2003
KAMLAKANT JOSHI Vs. SANTOSHBAI PANDYA
November 28, 2003
KAMTA PRASAD Vs. SUGRIV PRASAD
December 11, 2003
KANDHILAL Vs. RAJESH KUMAR RAWAT
February 20, 2003
KANHAIYALAL Vs. SITABAI
April 24, 2003
KANHAIYALAL Vs. STATE OF MADHYA PRADESH
November 13, 2003
KANTA Vs. STATE OF M P
August 6, 2003
KASHIRAM Vs. STATE OF M P
August 27, 2003
KAUSHLYA DEVI Vs. STATE OF M P
March 20, 2003
KEDAR YADAV Vs. STATE OF MP
July 3, 2003
KEEMAT RAI NAGDEO Vs. ABDUL ABRAR
September 11, 2003
KELA PARDI Vs. STATE OF M P
February 4, 2003
KESARIMAL Vs. UNITED INDIA INSURANCE CO LTD
July 18, 2003
KESHAR SINGH Vs. STATE OF M P
February 4, 2003
KESHRIMAL Vs. INCOME TAX OFFICER
February 19, 2003
KHUMAN SINGH Vs. JAIL SUPERINTENDENT CENTRAL JAIL
December 5, 2003
KIRAN GUPTA Vs. PIZZA HUT INTERNATIONAL LLE
November 20, 2003
KIRLOSKAR BROTHERS LTD Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
May 8, 2003
KIRTAN PRASAD Vs. STATE OF M P
September 24, 2003
KISHAN Vs. MOTILAL
March 11, 2003
KISHANLAL Vs. STATE OF M P
June 30, 2003
KISHNABAI SHRIVASTAVA Vs. MANMOHAN SHRIVASTAVA
November 14, 2003
KISHORE JUIDKA Vs. PRESIDING OFFICER LABOUR COURT, SAGAR (M.P.) AND ANR.
December 19, 2003
KISHORI LAL Vs. OPIUM AND ALCOLOID FACTORY
March 12, 2003
KISHORI PUJARI GRANITE PVT LTD Vs. UNION OF INDIA
August 5, 2003
KOGI RAM Vs. STATE OF M P
September 27, 2003
KOK SINGH Vs. STATE OF M P
November 25, 2003
KOKILABAI Vs. ABDUL BAHAV
August 4, 2003
KOWA SPINNING LIMITED Vs. DEBT RECOVERY TRIBUNAL
February 28, 2003
KRIPA SHANKAR TIWARI Vs. STATE OF M P
February 13, 2003
KRISHI UPAJ MANDI SAMITI Vs. MAHESH BHATI
April 9, 2003
KRISHI VIKAS NAGAR GRIH NIRMAN SAHAKARI SANSTHA MARYADIT Vs. STATE OF M P
November 6, 2003
KRISHNA Vs. BHAGWAN SWARUP
March 7, 2003
KRISHNA BHARADWAJ Vs. STATE OF M P
June 24, 2003
KSHETRIYA GRAMIN BANK HOSHANGABAD WORKERS ORGANISATION Vs. KSHETRIYA GRAMIN BANK HOSHANGABAD AND ANR.
November 25, 2003
KU NALINI CHAUHAN Vs. STATE OF M P
July 29, 2003
KU NEENA DWIVEDI Vs. STATE OF M P
September 11, 2003
KU NEHA INDURKHYA Vs. M P BOARD OF SECONDARY EDUCATION
April 23, 2003
KU RAJNI KHARE Vs. STATE OF M P
April 4, 2003
KU RUCHIRA GUHA Vs. PROFESSIONAL EXAMINATION BOARD
November 20, 2003
KU SALONI Vs. MOHAMMAD HANIF
September 3, 2003
KUBER EXTRUSIONS PRIVATE LIMITED Vs. LAXMINARAYANA alias BHAILAL
January 14, 2003
KUDHERI RAM @ KUDHERI Vs. KAMAL KISHORE
October 15, 2003
KULDEEP TIWARI Vs. ORIENTAL INSURANCE COMPANY
September 19, 2003
KUMAR BAIS Vs. HINDUSTAN COPPER LIMITED
January 14, 2003
KUNDANLAL KUNDAN SINGH Vs. SUNDER BAI
March 6, 2003
KUNJA Vs. STATE OF M P
September 18, 2003
KUNJAN SINGH Vs. STATE OF M P
July 24, 2003
KUNJBIHARI BHADORIA Vs. KUSUMLATA BHADORIA
July 30, 2003
LACHANDHARI SHAH Vs. RAJ NATH SHAH
January 9, 2003
LAHAR PUBLICITY SERVICE Vs. UNION OF INDIA
January 13, 2003
LAKHANLAL Vs. STATE OF M P
January 16, 2003
LALIT JATAV Vs. STATE OF M P
March 7, 2003
LALLAN PRASAD Vs. M.P. ELECTRICITY BOARD
March 19, 2003
LALLOO RAM Vs. RAM BABU KAMARIYA
October 23, 2003
LALLU SINGH Vs. PRAVEEN VISHWAKARMA
June 30, 2003
LALTA BAI Vs. SANJAY KHARVANI
January 2, 2003
LALU Vs. STATE OF MADHYA PRADESH
February 3, 2003
LANCE NAIK VINOD KUMAR Vs. UNION OF INDIA
September 16, 2003
LAOUA SINGH Vs. STATE OF M P
March 7, 2003
LARSEN AND TOUBRO LTD Vs. STATE OF M P
September 15, 2003
LAXMAN Vs. BAGDIBAI
June 26, 2003
LAXMI DEVI DWIVEDI Vs. STATE OF M P
January 7, 2003
LAXMI KANT CHATURVEDI Vs. VIDYA DEVI
April 14, 2003
LAXMI NARAYAN SHARMA Vs. LIFE INSURANCE CORPORATION OF INDIA AND OTHERS
May 5, 2003
LAXMIBAI Vs. SURESH CHANDRA
November 17, 2003
LAXMIKANT Vs. PREMWATI DEVI
April 22, 2003
LEKHRAM SHARMA Vs. UNION OF INDIA
February 19, 2003
LIMDI BAI Vs. TULSI BAI
February 26, 2003
M J EXPORTS LTD Vs. KALYAN SOLVENT EXTRACTION LTD
March 7, 2003
M P COUNCIL FOR CHILD WELFARE BHOPAL Vs. PRESIDING OFFICER LABOUR COURT NO 1
February 25, 2003
M P ELECTRICITY BOARD JABALPUR Vs. REGIONAL PROVIDENT FUND COMMISSIONER JABALPUR
May 16, 2003
M P EMPLOYEES STATE INSURANCE Vs. STATE OF M P
September 24, 2003
M P FINANCIAL CORPORATION Vs. PURNA GASES PVT LTD
January 8, 2003
M P HASTA SHILPA CO OPERATIVE HOUSING SOCIETY BHOPAL Vs. STATE OF M P
February 11, 2003
M P HOUSING BOARD Vs. NEERA KAPOOR
September 8, 2003
M P RAJYA VAN VIKAS NIGAM LTD Vs. COMMISSIONER OF INCOME-TAX
February 25, 2003
M P S E B Vs. COLLECTOR
December 5, 2003
M P S E B Vs. JASBEER SINGH
June 24, 2003
M P S R T CORPORATION Vs. KUMARI GUDIA
April 3, 2003
M P STATE ELECTRICITY BOARD Vs. NATIONAL THERMAL POWER CORPORATION LTD
September 22, 2003
M P STATE ELECTRICITY BOARD Vs. KAMALA SHARMA
July 16, 2003
M P STATE INDUSTRIAL CO OPERATIVE FEDERATIONLIMITED Vs. UTTAM SINGH
April 16, 2003
M P STATE ROAD TRANSPORT CORPN Vs. MADAN KUWAR
February 4, 2003
M.P. AUDHOGIK KENDRA VIKAS NIGAM LTD. Vs. RAM RAKSHA DWIVEDI
August 1, 2003
M.P. STATE CO-OPERATIVE MARKETING FEDERATION LTD. Vs. ARUNA PYASI
March 31, 2003
M.P. STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT APPELLATE TRIBUNAL
January 22, 2003
M.P. STATE ROAD TRANSPORT CORPORATION GWALIOR Vs. S.T.A.T. & ORS.
January 15, 2003
M/S FATEH GRANITE LTD. Vs. STATE OF M.P. AND ANR.
March 5, 2003
M/S P.C.C. CONSTRUCTION CO. & ORS. Vs. DEBTS RECOVERY TRIBUNAL & ANR.
February 28, 2003
M/S RELIABLE CONTRACTORS Vs. UNION OF INDIA
July 1, 2003
MADAN LAL Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
July 22, 2003
MADHAV SINGH Vs. STATE OF M P
April 4, 2003
MADHU RAM Vs. CHAIRMAN, BHARAT SANCHAR NIGAM LTD. AND ORS.
November 11, 2003
MADHUKAR TALMALE Vs. STATE OF M P
March 26, 2003
MADHUMILAN Vs. UNION OF INDIA
September 5, 2003
MADHYA PRADESH BOARD OF SECONDARY EDUCATION Vs. KU SHASHI TOMER
December 12, 2003
MADHYA PRADESH DAINIK VETAN BHOGI KARMACHARI SANGH Vs. STATE OF MADHYA PRADESH
June 30, 2003
MADHYA PRADESH ELECTRICITY BOARD RAMPUR JABALPUR Vs. BADRI PRASAD
March 12, 2003
MADHYA PRADESH SPECIAL POLICE ESTABLISHMENT Vs. STATE
January 10, 2003
MADHYA PRADESH WAKF BOARD Vs. ABDUL RAIS
July 4, 2003
MAHAKAUSHAL CLINICAL PATHOLOGISTS AND DIAGNOSTIC ASSOCIATION Vs. STATE OF M.P.
March 26, 2003
MAHANKAL AGENCIES Vs. STATE OF M P
February 24, 2003
MAHARISHI VIDYA MANDIR Vs. RAM PRAKASH DUBEY
September 2, 2003
MAHAVEERDAS SHASTRI Vs. SADGURU SEVA SANGH
July 29, 2003
MAHAVIR COLD STORAGE AND ICE FACTORY Vs. M. P. ELECTRICITY BOARD AND OTHERS
January 6, 2003
MAHBOOB ALI Vs. UNION OF INDIA
April 7, 2003
MAHENDER Vs. AJAYKUMAR MITRA
July 9, 2003
MAHENDRA KUMAR SONI Vs. STATE OF M P
January 20, 2003
MAHESHWARI PROTEINS LTD Vs. STATE OF MP
October 29, 2003
MAHILA KALAWATI Vs. SHYAM SUNDER DANDOTIYA
October 10, 2003
MAHILA RAMJANKI Vs. PAVAN SHARMA
February 26, 2003
MAHILA SHANTI DEVI Vs. CHAMBAL RURAL DEVELOPMENT
April 2, 2003
MAHMED IQBAL Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
January 6, 2003
MAIKU BAIGA Vs. STATE OF MADHYA PRADESH
June 30, 2003
MAKBOOL Vs. STATE OF MADHYA PRADESH
April 9, 2003
MAKHAN S O OF NAGJIRAM Vs. STATE OF MADHYA PRADESH
April 8, 2003
MAKHANSINGH Vs. JITENDRASINGH & 2 ORS
February 17, 2003
MALAV BUNKAR SAHKARI SAMITI AND ANOTHER Vs. STATE OF M. P. AND OTHERS
January 3, 2003
MAMTA Vs. BUDHMAL RAJAK
September 18, 2003
MAMTA TIWARI Vs. SATYANARAYAN TIWARI
May 12, 2003
MAN INDUSTRIES INDIA LTD Vs. STATE OF M P
January 6, 2003
MANAK CHAND Vs. GOVARDHAN DAS & ORS.
July 2, 2003
MANDI BAHAUDIN KHALSA EDUCATION SOCIETY Vs. STATE OF M P
March 19, 2003
MANEESH PAL SAMDARIA Vs. B. K. CHOUBEY AND OTHERS
February 7, 2003
MANFUL Vs. MEHMOOD
September 3, 2003
MANGALDEEN Vs. MUNNIBAI
April 16, 2003
MANGIIAL AGARWAL Vs. STATE OF MP
August 18, 2003
MANGILAL Vs. DEVKARAN
July 9, 2003
MANGILAL Vs. SHANTILAL
March 7, 2003
MANGILAL Vs. STATE OF MADHYA PRADESH
November 20, 2003
MANIKLAL Vs. RAJARAM
January 2, 2003
MANISH KUMAR Vs. BABU
February 5, 2003
MANISHA NEEMA Vs. STATE OF MADHYA PRADESH
March 21, 2003
MANJU SHARMA Vs. DAULAT RAM
July 3, 2003
MANJULATA PANDEY Vs. SARASWATI SHIKSHA PARISAD
September 12, 2003
MANNULAL Vs. CHHAGAN LAL CHAUHAN
August 25, 2003
MANOHAR MANIKRAO GHARPURE Vs. ANWAR KHAN
January 22, 2003
MANOHARLAL Vs. STATE OF M.P.
August 11, 2003
MANOJ KOSHTA S/O TULSIRAM KOSHTA Vs. STATE OF M.P.
September 2, 2003
MANOJ KUMAR Vs. HARISH KUMAR TOLANI
November 5, 2003
MANOJ KUMAR SHUKLA Vs. STATE OF MADHYA PRADESH
November 18, 2003
MANOJ SURGICAL INDUSTRIES LTD Vs. STATE OF M P
December 4, 2003
MANORAMA BORKAR Vs. JANAKI PRASAD
January 14, 2003
MANORAMA GARG Vs. RANI DURGAWATI VISHWAVIDYALAYA
April 28, 2003
MANSINGH Vs. BANNE
April 3, 2003
MANSOOR ALI Vs. STATE OF M. P. AND OTHERS
April 28, 2003
MARTALBAI Vs. MADANLAL
January 2, 2003
MARUTI TRADERS Vs. GRASIM INDUSTRIES LTD
August 7, 2003
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September 18, 2003
MAYANK JAIN Vs. STATE OF MADHYA PRADESH
September 10, 2003
MEENA DEVI Vs. LAHARCHAND
February 4, 2003
MEERA BAI Vs. STATE OF MP
April 21, 2003
MEHARBANSINGH Vs. STATE OF M.P.
December 2, 2003
MEHRAB SINGH Vs. STATE OF M.P.
November 14, 2003
MENA TRANSPORT Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
July 28, 2003
METALCRAFT INDUSTRIES Vs. STATE OF M P
May 6, 2003
MIRZA HASAN BEG Vs. ISHRAT YASMEEN
September 24, 2003
MISHRILAL DIWAN Vs. INDUBAI
November 12, 2003
MISKAN MISKANBEE Vs. NARMADA BOREWELL
July 25, 2003
MITHUMAL Vs. KU KAVITA
February 10, 2003
MITTAL CONTRACTS PVT LTD Vs. IRCON INTERNATIONAL LTD
November 18, 2003
MOHAMMAD ANIS Vs. RAMESH CHANDRA AGARWAL
January 24, 2003
MOHAMMAD ASIF Vs. STATE OF M P
April 25, 2003
MOHAMMAD SAGIR Vs. BHARAT HEAVY ELECTRICALS & 2 ORS.
March 28, 2003
MOHAMMED HANIF Vs. RAM GOPAL
August 27, 2003
MOHAN Vs. MAHADU
July 7, 2003
MOHAN Vs. STATE OF M.P.
November 19, 2003
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June 25, 2003
MOHANNAD AHMAH Vs. AKBARI BEGUM
August 22, 2003
MOHD ISHAQUE Vs. SHIV KUMAR CHOUBEY
August 13, 2003
MOHD NASIR Vs. ANGAD PRASAD
February 6, 2003
MOHD NAVED Vs. HINDUSTAN PETROLEUM CORPORATION
September 26, 2003
MOHD SYED Vs. HINDUSTAN PETROLEUM
January 10, 2003
MOHD TARIK Vs. STATE OF M P
August 22, 2003
MOHD USMAN Vs. STATE OF M P
September 24, 2003
MOHD. RAFI, PROPRIETOR, R. B. TRADING COMPANY Vs. STATE OF M. P. AND OTHERS
April 23, 2003
MOORAT SINGH Vs. STATE OF M. P.
June 24, 2003
MOORTI BHAGWAN SHRI LAXMI NARAYANJI AND BABA SHRI SHRI CHANDJI MAHARAJ Vs. MOOL CHAND NANDWANI
November 21, 2003
MOSAMLAL Vs. UNION OF INDIA
May 13, 2003
MOTILAL Vs. BANK OF INDIA
February 27, 2003
MOTILAL PANDEY Vs. UNION OF INDIA
August 1, 2003
MOTILAL SHARMA Vs. OMPRAKASH KULSHRESTHA
May 19, 2003
MOTIRAM MANDHYANI Vs. STATE OF MADHYA PRADESH
March 17, 2003
MUBARAK MASTER Vs. HANSRAJ
August 4, 2003
MUKESH KUMAR JAIN Vs. UNION OF INDIA
May 5, 2003
MUKHTAR ALI Vs. STATE OF MADHYA PRADESH
October 1, 2003
MUKIMUDDIN ALIAS MUKIM Vs. STATE OF M P
July 24, 2003
MUNICIPAL COMMISSIONER MUNICIPAL CORPORATION JABALPUR Vs. DY LABOUR COMMISSIONER GOVT OF M P INDORE
August 8, 2003
MUNICIPAL CORPORATION Vs. COL ANIL KAK
July 3, 2003
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December 4, 2003
MUNNA @ ABHAY Vs. STATE OF M.P.
June 26, 2003
MUNNA @ MOHAN S/O BENI PRASAD BARMAN Vs. STATE OF M.P.
September 18, 2003
MUNNALAL Vs. STATE OF M.P.
July 16, 2003
MUNNI BAI SAHU Vs. MAN MOHAN SINGH HORA
February 3, 2003
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May 6, 2003
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January 29, 2003
MYSORE CEMENT LTD Vs. STATE OF MADHYA PRADESH
September 8, 2003
MYSORE CEMENTS LTD. Vs. STATE OF M.P.
April 29, 2003
N P PATHAK Vs. KULADHIPATI AWADHESH PRATAP SINGH VISHWA VIDYALAYA
August 28, 2003
NAGAR PALIKA PARISHAD Vs. TULSIRAM
January 10, 2003
NAGAR PALIKA PARISHAD MORENA Vs. AGRAWAL CONSTRUCTION CO
August 25, 2003
NAMITA AGNIHOTRI Vs. REKHA BARETHIA
April 28, 2003
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February 27, 2003
NAND KISHORE Vs. RAMESH CHANDRA
May 5, 2003
NANDI BAI Vs. SHYAMUBAI
April 17, 2003
NANDINI VERMA Vs. DEVENDRA NATH
March 27, 2003
NARAYAN Vs. STATE OF M P
March 12, 2003
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December 19, 2003
NARAYAN PRASAD KORI Vs. M P STATE ROAD TRANSPORT CORPORATION
September 26, 2003
NARAYAN PRASAD TAMRAKAR Vs. M P STATE CO-OPERATIVE LAND DEVELOPMENT BANK LTD
December 15, 2003
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June 23, 2003
NARAYANI BAI Vs. UNION OF INDIA
November 21, 2003
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January 28, 2003
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April 16, 2003
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January 22, 2003
NARESH KUMAR LAHRIA Vs. STATE OF M P
September 15, 2003
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November 27, 2003
NARMADABHAI Vs. KAMAL KISHORE
March 31, 2003
NATENDRA KUMAR SONDHIYA Vs. STATE OF M P
March 5, 2003
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April 22, 2003
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January 30, 2003
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January 31, 2003
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October 22, 2003
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November 6, 2003
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April 22, 2003
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January 6, 2003
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January 6, 2003
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July 11, 2003
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July 18, 2003
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July 18, 2003
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November 27, 2003
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February 3, 2003
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February 27, 2003
NEHA KHULLAR Vs. RAKESH KHULLAR
May 13, 2003
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February 13, 2003
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March 11, 2003
NEW INDIA ASSURANCE CO LTD Vs. SAVITA SEN
April 7, 2003
NEW INDIA ASSURANCE CO LTD Vs. HARI KISHAN
February 13, 2003
NEW INDIA ASSURANCE CO LTD Vs. BHANUMATI DEVI
January 17, 2003
NEW INDIA INSURANCE CO LTD Vs. HAJRAT SINGH
January 14, 2003
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February 25, 2003
NIRBHAY SINGH KUSHWAHA Vs. STATE
December 10, 2003
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September 10, 2003
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May 13, 2003
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February 24, 2003
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November 14, 2003
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October 29, 2003
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February 3, 2003
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April 1, 2003
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March 3, 2003
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September 10, 2003
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September 16, 2003
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September 22, 2003
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November 28, 2003
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June 23, 2003
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November 6, 2003
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September 23, 2003
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November 18, 2003
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March 25, 2003
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March 5, 2003
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January 20, 2003
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April 8, 2003
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January 2, 2003
P.C. Basu Vs. State of M.P.
June 30, 2003
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February 26, 2003
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June 30, 2003
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April 22, 2003
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January 9, 2003
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January 22, 2003
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September 16, 2003
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October 31, 2003
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December 5, 2003
PARAKH PRINTERS INDORE Vs. KAMLA BAI
September 3, 2003
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January 9, 2003
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January 27, 2003
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December 3, 2003
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January 15, 2003
PATIRAM CHANDEL Vs. STATE OF M P
March 26, 2003
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August 4, 2003
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February 28, 2003
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February 25, 2003
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August 4, 2003
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April 1, 2003
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March 27, 2003
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May 15, 2003
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July 15, 2003
PK SAMAL Vs. STATE OF M P
January 8, 2003
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October 10, 2003
PRABHABAI Vs. ASSOCIATED CEMENT CO.
September 18, 2003
PRABHAKAR Vs. STATE OF MP
March 4, 2003
PRABHU Vs. STATE OF MADHYA PRADESH
January 29, 2003
PRABHU DAYAL Vs. STATE OF MADHYA PRADESH
August 14, 2003
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January 28, 2003
PRABHUDAS KISHORDAS TOBACCO Vs. STATE OF MADHYA PRADESH
March 28, 2003
PRABHUNARAYAN NAI Vs. STATE OF MADHYA PRADESH
November 20, 2003
PRACHYA NIKETAN H.S. SCHOOL, BHOPAL Vs. STATE OF M.P.
May 13, 2003
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September 15, 2003
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March 27, 2003
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January 20, 2003
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November 13, 2003
Pragya Sharma Vs. State of M.P.
January 14, 2003
PRAHLADDAS AND OTHERS Vs. STATE OF M.P.
April 22, 2003
PRAKASH CHANDER KHURANA Vs. UNION OF INDIA
February 19, 2003
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December 16, 2003
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June 23, 2003
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March 13, 2003
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November 13, 2003
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November 6, 2003
PRAMOD KUMAR SHUKLA Vs. BOARD OF SECONDARY EDUCATION, BHOPAL
January 10, 2003
PRAMOD SHARMA Vs. GURUPREET SINGH
October 9, 2003
PRAN SINGH Vs. STATE OF M P
January 30, 2003
PRASAD Vs. STATE OF MADHYA PRADESH
October 31, 2003
PRASENJIT KARMAKAR Vs. STATE OF M.P.
May 6, 2003
PRATAP SINGH Vs. BADEMJEE
July 29, 2003
PRAVEEN KUMAR KAREL Vs. HIGH COURT OF M P
September 29, 2003
PREETAM SINGH Vs. VIJAY YADAV
March 10, 2003
PREM KUMARI Vs. PRAHLAD DEV
October 28, 2003
PREM NEPALI ALIAS PREM BAHADUR Vs. STATE
February 21, 2003
PREMA BAI Vs. UNION OF INDIA
September 8, 2003
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January 16, 2003
PREMLAL BIRLA Vs. GILT PACK LTD
January 28, 2003
PREMLAL TIWARI Vs. SECRETARY BOARD OF SECONDARY EDUCATION
May 1, 2003
PREMNARAYAN Vs. STATE OF MADHYA PRADESH
November 12, 2003
PRISM CEMENTLIMITED Vs. L AND T FINANCE LTD
December 16, 2003
PRITHVIRAJ CHOUHAN Vs. COMMISSIONER OF INCOME-TAX
April 9, 2003
PRIYANKA UPADHYAYA Vs. COAL INDIA LTD
May 7, 2003
PROF. R.K. TIWARI Vs. STATE OF M.P. & ORS.
January 9, 2003
PROFESSIONAL EXAMINATION BOARD Vs. BHOPAL MUNICIPAL CORPORATION
July 23, 2003
PROFESSOR R K MALVIYA Vs. STATE OF MADHYA PRADESH
September 23, 2003
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March 6, 2003
PURUSHOTTAM TAMRAKAR Vs. SHANKAR LAL
March 5, 2003
PYARELAL Vs. DRIVER ANGAD
September 9, 2003
PYARSINGH Vs. KAMLABAI
April 25, 2003
QAMAR ALI Vs. MUNICIPAL CORPORATION, BHOPAL
April 25, 2003
R C BHARGAVA Vs. MADHYA PRADESH DUGDH MAHASANGH SAHAKARI MARYADIT
September 1, 2003
R K CHACHODIYA Vs. STATE OF MP
February 14, 2003
R K JAIN Vs. COMMISSIONER OF INCOME-TAX
April 17, 2003
RABHUDAYAL PANDEY Vs. M. P. STATE AGRICULTURE MARKETING BOARD, BHOPAL AND OTHERS
June 26, 2003
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January 31, 2003
RADHA DEVI Vs. SHAFIQ ALIAS SHAFAQ
February 24, 2003
RADHELAL BASANT KUMAR Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
February 14, 2003
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December 15, 2003
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January 17, 2003
RADHEY SHYAM Vs. AMARA
April 17, 2003
RAGHU SINGH Vs. MADAN LAL
April 9, 2003
RAGHUBIR SINGH Vs. UNION OF INDIA AND OTHERS
August 26, 2003
RAGHUNATH Vs. STATE OF MADHYA PRADESH
May 8, 2003
RAGHUVEER Vs. SUPERINTENDENT AND PROJECT OFFICER NATIONAL CHAMBAL SANCTUARY
November 21, 2003
RAGHUVEER CHARAN SHARMA Vs. ADITYA NARAYAN KAPOOR
June 25, 2003
RAGHUVEER SINGH Vs. PHOOLMAL
February 21, 2003
RAHNUMA @ LALLI Vs. PRAHALAD DAS GUPTA
July 16, 2003
RAJ HOMES PRIVATE LIMITED Vs. STATE OF MADHYA PRADESH
March 26, 2003
RAJARAM Vs. STATE OF M P
July 18, 2003
RAJENDRA KUMAR Vs. UDAI PRAKASH
January 13, 2003
RAJENDRA KUMAR KOSHAKE Vs. RENUKA
May 7, 2003
RAJENDRA KUMAR VISHWAKARMA Vs. UNION OF INDIA
March 21, 2003
RAJENDRA PRASAD SHRIVASTAVA Vs. STATE OF M P
February 5, 2003
RAJENDRA S/O MOHANLAL YADAV Vs. STATE OF M.P. AND OTHERS
July 29, 2003
RAJENDRA SINGH CHHABRA Vs. STATE OF M P
May 12, 2003
RAJESH ALIAS RAJESWARI Vs. LAKHAN SINGH
March 27, 2003
RAJESH KUMAR Vs. RAM SINGH
August 26, 2003
Rajesh Singh Vs. State of M.P.
June 2, 2003
RAJESH TARNRAKAR Vs. KHEMCHAND
October 1, 2003
RAJIV SHARMA Vs. STATE OF M P
May 13, 2003
RAJJU ALIAS RAJKUMAR Vs. STATE OF M P
February 4, 2003
RAJKUMAR Vs. STATE OF M P
March 3, 2003
RAJMAL Vs. BASANTABAI
March 5, 2003
RAJMANI SHARMA Vs. PRESIDING OFFICER CGIT JABALPUR
April 23, 2003
RAJNI GARG Vs. BALKRISHNA GARG
May 13, 2003
RAJOO ALIAS HIRALAL PASI Vs. STATE OF MADHYA PRADESH
October 21, 2003
RAKESH Vs. STATE OF MADHYA PRADESH
August 18, 2003
Rakesh Kumar Tiwari Vs. State of M.P.
July 16, 2003
RAM BABU KESHWARWANI Vs. ORIENTAL BANK OF COMMERCE
May 12, 2003
RAM BAHADUR Vs. STATE OF M P
January 28, 2003
RAM BAI Vs. STATE OF MADHYA PRADESH
July 7, 2003
RAM DAL MILLS Vs. RAMA
February 25, 2003
RAM KUWAR SARATHE Vs. HARI SINGH RAJPUT
March 27, 2003
RAM MILAN Vs. STATE OF MADHYA PRADESH
April 28, 2003
RAM NIWAS SINGH RATHORE Vs. SUMITRA
May 9, 2003
RAM PRATAP Vs. STATE OF MADHYA PRADESH
June 24, 2003
RAM SEWAK Vs. STATE OF MADHYA PRADESH
May 12, 2003
RAM SINGH Vs. RAJ MAL
August 18, 2003
RAMA Vs. TETIBAI
October 31, 2003
RAMA ALIAS RAMALAL Vs. BADRILAL
January 10, 2003
RAMADHAR KUSHWAHA Vs. STATE OF M P
February 27, 2003
RAMANDEEP SINGH Vs. MOHD HASAN
March 5, 2003
RAMAVTAR VERMA Vs. CHINTAMANI
December 12, 2003
RAMAVTAR YADAV Vs. SONIYA YADAV
September 19, 2003
RAMBABU AGARWAL Vs. STATE OF M.P.
January 29, 2003
RAMCHANDRA Vs. NIYAZ HUSSAIN
March 31, 2003
RAMCHANDRA @ BHAGWAN BHAGIRATH Vs. ORIENTAL INSURANCE CO. LTD
May 12, 2003
RAMDAS Vs. STATE OF M P
February 28, 2003
RAMDAYAL VAISHYA Vs. ANITA KUMARI
August 28, 2003
RAMDHUN TIWARI Vs. DEVI SINGH
March 25, 2003
RAMESH Vs. STATE OF M P
March 19, 2003
RAMESH Vs. GANESHCHANDRA
November 27, 2003
RAMESH Vs. STATE OF MP
September 9, 2003
RAMESH Vs. STATE OF MADHYA PRADESH
April 25, 2003
RAMESH CHANDRA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
May 12, 2003
RAMESH CHANDRA DHAWAL Vs. M P STATE ROAD TRANSPORT CORPORATION
January 10, 2003
RAMESH CHANDRA SHRIVAS Vs. MURTI RAMCHANDRAJI
November 7, 2003
RAMESH KHATI Vs. STATE OF M P
June 30, 2003
RAMESH KUMAR Vs. STATE OF M P
May 8, 2003
RAMESH PRATAP SINGH Vs. VIMLA SINGH
December 10, 2003
RAMESH RAWAT Vs. STATE OF MADHYA PRADESH
April 23, 2003
RAMESH SINGH Vs. VAIJANTI BAI
July 24, 2003
RAMESHCHANDRA AGRAWAL Vs. STATE OF MADHYA PRADESH
July 8, 2003
RAMESHWAR Vs. STATE OF MP
October 14, 2003
RAMESHWAR Vs. MADANLAL
April 9, 2003
RAMESHWAR PRASAD SHUKLA AND OTHERS Vs. STATE OF M.P. AND OTHERS
March 20, 2003
RAMJAN Vs. MADHYA PRADESH STATE ROAD TRANS CORPN
January 24, 2003
RAMJI LAL Vs. OMKAR LAL
January 7, 2003
RAMKISHAN Vs. MAJOR SINGH
July 17, 2003
RAMKRIPAL PANDEY Vs. M P STATE ROAD TRANSPORT CORPORATION
January 21, 2003
RAMLAKHAN Vs. SHIVRAJ SINGH
February 13, 2003
RAMLAL Vs. STATE OF MADHYA PRADESH
May 1, 2003
RAMLAL Vs. ALLAHABAD BANK
April 22, 2003
RAMMILAN Vs. STATE OF MADHYA PRADESH
April 25, 2003
RAMMU ALIAS RAMESH Vs. STATE OF MADHYA PRADESH
August 29, 2003
RAMPRASAD CHOURASIA Vs. PREMCHAND CHOURASIA
August 8, 2003
RAMRAKHI BAI Vs. PITAMBHARDAS
November 5, 2003
RAMSINGH Vs. RAMCHANDRA
October 16, 2003
RANDHEER SINGH Vs. STATE OF MADHYA PRADESH
July 24, 2003
Rani Durgawati Vishwa Vidyalaya, Jabalpur Vs. Santosh Kumar
August 5, 2003
RASOOL KHAN Vs. JAGDISH SINGH SIKARWAR
October 30, 2003
RATANLAL Vs. STATE OF M P
August 22, 2003
RATANLAL Vs. BARDI BAI
March 5, 2003
RAVI TIWARI Vs. UNION OF INDIA
January 28, 2003
RAVINDRA AGRAWAL Vs. BANK OF INDIA
February 11, 2003
RAVISHANKER YADAV Vs. NAGAR PALIKA PARISHAD
May 7, 2003
RAYMOND LIMITED Vs. STEEL TUBES OF INDIA LIMITED
March 11, 2003
REGIONAL PROVIDENT FUND COMMISSIONER Vs. VIJAY MALA BHONSLE
February 18, 2003
REGIONAL SALES OFFICER, TELCO Vs. STATE OF MP
August 27, 2003
RENU Vs. DILIP KUMAR
July 24, 2003
RENU JAIN Vs. PREETI AGRAWAL
August 27, 2003
RIGHT SERVICES RATLAM Vs. CHHOTU BHAIYA ROAD LINES
February 13, 2003
ROOPCHAND WASWANI Vs. STATE BANK OF INDIA
May 13, 2003
ROSHAN Vs. STATE OF M P
November 18, 2003
ROSHAN GENERAL STORE Vs. VIVEK GUPTA
July 29, 2003
ROSHAN SINGH TOMAR Vs. DISTRICT AND SESSIONS JUDGE, BHIND AND ANOTHER
September 1, 2003
RUBINA SHEIKH Vs. MUNICIPAL CORPORATION
March 11, 2003
RUDRAKSHA PETROCHEM PVT LTD Vs. COMMERCIAL TAX OFFICER-CUM-TEHSILDAR
December 19, 2003
RUKAYYA BAI Vs. MUNNI BAI
April 9, 2003
RUKMINI BAI Vs. COMMISSIONER OF INCOME TAX
April 17, 2003
S C SAXENA Vs. UNION OF INDIA
January 22, 2003
S K IDDALGI Vs. M P ELECTRICITY BOARD
February 25, 2003
S K MUDDIN Vs. S K NAFEES
September 4, 2003
S K MURTI Vs. GOVIND PRASAD AGRAWAL
March 25, 2003
S N VERMA Vs. STATE OF MADHYA PRADESH
July 25, 2003
S P JAUHARI Vs. MADHYA PRADESH LAGHU UDYOG NIGAM MARYADIT
March 20, 2003
S V INDUSTRIES Vs. SECRETARY ENGINEERING MAZDOOR SANGH
January 2, 2003
S.C. SHARMA Vs. BHARAT HEAVY ELECTRICAL LTD., BHOPAL
August 6, 2003
S.P. ANAND Vs. UNION OF INDIA
October 20, 2003
S.V. SHRIVASTAVA Vs. NEPA MILLS LTD
August 8, 2003
SAADAT MOHAMMAD KHAN Vs. STATE OF M P
January 14, 2003
SAADAT MOHAMMAD KHAN & ORS. Vs. STATE OF M.P. & ORS.
January 4, 2003
Sabina Khan Vs. Dean, Netaji Subhash Chandra Bose Medical College, Jabalpur
August 6, 2003
SABIR MOHAMMAD QURESHI Vs. ANIL KUMAR KALRA
February 6, 2003
SACHIV KRISHI UPAJ MANDI SAMITI Vs. ADITYA S/O BAIJNATH SHUKLA
February 4, 2003
SACHIV KRISHI UPAJ MANDI SAMITI Vs. KALYAN SINGH
January 17, 2003
SACHIV, KRISHI UPAJ MANDI SAMITI, SANAWAD Vs. MAHENDRA KUMAR AND ANR.
September 22, 2003
Sadashiv Joshi Vs. State of M.P.
January 17, 2003
SADASHIV SHIVRAM GARUD Vs. FOOD CORPORATION OF INDIA
April 25, 2003
SADHNA UPADHYAYA Vs. STATE OF M.P.
April 7, 2003
SAGAR SAMIR PRODUCTION Vs. BANK OF INDIA
January 2, 2003
SAGARBAI Vs. URMILABAI JAISWAL
November 12, 2003
SAGARMAL BHANDARI Vs. RAJENDRA KUMAR
December 5, 2003
SAGARMAL JAIN Vs. STATE OF M P
November 10, 2003
SAHELIBAI WD/O ONKARLALJI Vs. KHYALIRAM S/O NANURAM AND OTHERS
March 31, 2003
SAHIBLAL Vs. STATE OF M P
January 14, 2003
SAI DEVELOPERS Vs. SANJAY KUMAR
August 11, 2003
SAJJAN Vs. STATE OF M P
December 4, 2003
SAJJAN SHARMA Vs. RETURNING OFFICER
September 29, 2003
SAKHI GOPAL AGRAWAL Vs. STATE OF M P
August 29, 2003
SAKHI GOPAL AGRAWAL & ORS. Vs. STATE OF M.P. & ORS.
August 28, 2003
SALIM Vs. DISTRICT MAGISTRATE UJJAIN
January 30, 2003
SALONI BUILDERS (PVT.) LTD Vs. M.P. STATE ELECTRICITY BOARD
September 15, 2003
SAMBHAJIRAO Vs. VIMLESH KUMARI KULSHRESTHA
March 27, 2003
SANDHYA Vs. NAVI MOHAMMAD
December 12, 2003
SANDHYA DUBEY Vs. SHYAM KUMAR
June 26, 2003
SANDHYA SHARMA Vs. RAVI SHARMA
April 14, 2003
SANGEETA Vs. VIVEK SHRIVASTAVA
November 24, 2003
SANJAY DHANUKA Vs. M P STATE FINANCIAL CORPORATION
April 8, 2003
SANJAY KUMAR Vs. SUBODH MANDVIKAR
January 23, 2003
SANJAY KUMAR GUPTA Vs. GENERAL MANAGER NEW INDIA ASSURANCE CO LTD
May 7, 2003
SANJAY MISHRA Vs. STATE OF MADHYA PRADESH
April 21, 2003
SANJAY RICHHARIA Vs. DIRECTOR INDIAN OIL CORPORATION LTD
May 12, 2003
SANJAY SHRIVASTAVA Vs. SURENDRA KUMAR SONI
January 16, 2003
SANJEEV PARASHAR Vs. MITHELESH KUMAR
February 20, 2003
SANTLAL KHERA Vs. UNION OF INDIA
April 16, 2003
SANTOSH Vs. STATE OF M P
March 20, 2003
SANTOSH Vs. STATE OF M P
July 16, 2003
SANTOSH Vs. MURARILAL
August 27, 2003
SANTOSH KUMAR Vs. SHANTI BAI
August 29, 2003
SANTOSH MISHRA Vs. CENTRAL BANK OF INDIA
February 13, 2003
SANTOSH NEMA Vs. PUNJAB NATIONAL BANK
April 30, 2003
SANTOSH SOLANKI Vs. M P STATE CIVIL SUPPLIES CORPORATION LTD
January 8, 2003
SARASWATI Vs. SOORAJ PRASAD
May 13, 2003
SARASWATI TRIPATHI Vs. STATE OF M P
March 7, 2003
SARASWATIBAI ALIAS SARITABAI Vs. RAMSHANKER
May 8, 2003
SARDAR GURUCHARAN SINGH Vs. MAHENDRA SINGH
November 14, 2003
SARITA AGNIHOTRI Vs. STATE OF M.P.
March 12, 2003
SARVODAYA MAHILA GRAH NIRMAN SAHKARI SAMITI, BURHANPUR, DISTT. KHANDWA (MP.) Vs. MUNICIPAL CORPORATION, BURHANPUR, DISTT. KHANDWA (MP.) AND ORS.
June 30, 2003
SATISH Vs. LATIF KHAN
May 5, 2003
SATISH KUMAR UPADHYAYA Vs. STATE OF MADHYA PRADESH
July 29, 2003
SATISH PATEL Vs. PUSIA BAI
September 15, 2003
SATYA NARAYAN PANDEY Vs. STATE OF M P
October 30, 2003
SATYABHAN PATEL Vs. STATE OF M.P.
April 25, 2003
SATYANARAYAN Vs. OPIUM AND ALCOLOID
March 31, 2003
SATYAWATI SHARMA Vs. KRISHNA SHARMA
November 20, 2003
SATYENDRA KUMAR GAUTAM Vs. STATE OF M P
May 2, 2003
SATYENDRA SINGH Vs. STATE OF M.P.
September 8, 2003
SATYENDRA SINGH Vs. STATE OF MP
November 14, 2003
SAVITRI SINGH Vs. STATE OF M P
April 23, 2003
SAYEED ALIAS ASLAM Vs. STATE OF M P
August 14, 2003
SECRETARY KRISHI UPAJ MANDI SAMITI, DAMOH Vs. LABOUR COURT, SAGAR
August 27, 2003
SEEMA ARORA Vs. DINESH KUMAR ARORA
November 19, 2003
SEEMUPADHYAYA Vs. AJAY UPADHYAYA
January 30, 2003
SEETA CHARAN BANWARI Vs. M P RAJYA BHUMI VIKAS NIGAM
July 30, 2003
SEETARAM Vs. COLLECTOR
January 13, 2003
SENGHAL JOSHI Vs. STATE OF M P
April 30, 2003
SERBJEET BHATIA Vs. GOC-IN-C, HQ CENTRAL COMMAND, LUCKNOW
January 9, 2003
SHAHJAHAN BEGUM Vs. LAKHAN PRATAP SINGH
January 10, 2003
SHAIKH ISRAJ Vs. REKHA
October 1, 2003
SHAILESWAR ROY CHOWDHURY Vs. UNION OF INDIA
April 7, 2003
SHAITAN SINGH Vs. STATE OF MP
November 20, 2003
SHAKUN SHIVHARE Vs. DHARAMRAJ
April 17, 2003
SHAKUNTALABAI Vs. NEW INDIA ASSURANCE CO LTD
July 11, 2003
SHAMBHAU Vs. DAULAT RAM
January 20, 2003
SHAMSHAD BEGUM Vs. ANWARULHAQ QURESHI
October 9, 2003
SHANKAR SINGH Vs. STATE OF MADHYA PRADESH
August 25, 2003
SHANKARLAL Vs. STATE OF M P
February 3, 2003
SHANTABAI Vs. STATE OF M P
January 30, 2003
SHANTI DEVI Vs. R.N. SINGH
March 25, 2003
SHANTI DEVI AGARWAL Vs. V H LULLA
July 7, 2003
SHANTILAL Vs. GEETA BAI
February 18, 2003
SHANTILAL BUM BUM Vs. STATE OF M P
January 3, 2003
SHANTILAL CHHOTELAL AND COMPANY Vs. BETA NAPTHOL LIMITED
January 22, 2003
SHASHIKANT BEDEKAR Vs. INDORE PARASPAR SAHAKARI BANK LTD
January 14, 2003
SHASTRI R K Vs. KENDRIYA VIDYALAYA SANGTHAN
January 22, 2003
SHEHZAD KHAN Vs. SHRI OSWAL SAMAJ
August 2, 2003
SHEHZAD KHAN Vs. OSWAL SAMAJ
August 21, 2003
SHEIKH AMIR Vs. COLLECTOR
March 24, 2003
SHEIKH BASHIR Vs. STATE OF M P
February 13, 2003
SHEIKH RAMZAN Vs. NATIONAL INSURANCE CO LTD
July 22, 2003
SHEIKH SAMI Vs. AHFAJ
November 27, 2003
SHEKHAR BHARGAVA Vs. INDORE MUNICIPAL CORPORATION
July 10, 2003
SHEONATH PRASAD Vs. SARAN PAL JEET SINGH TULSI AND OTHERS
May 15, 2003
SHER KHAN Vs. BABOO KHAN
October 13, 2003
SHESH RAO Vs. STATE OF M P
November 29, 2003
SHIPRA SHIVKUMAR YADAV Vs. MAKHANLAL CHATURVEDI RASHTRIYA VISHWAVIDYALAYA
September 1, 2003
SHISHUPAL SINGH Vs. DISTRICT MAGISTRATE
December 10, 2003
SHIV KUMAR Vs. YAGYABHAN
January 20, 2003
SHIVA Vs. CHANDER MOHAN
July 30, 2003
SHIVANAND BHARTI Vs. STATE OF MP
June 30, 2003
SHIVNARAYAN Vs. LAXMINARAYAN
March 6, 2003
SHIVRAJ BAI Vs. SHYAMLAL
August 21, 2003
SHOBHNATH Vs. STATE OF MADHYA PRADESH
August 25, 2003
SHOJI Vs. STATE OF MP
September 1, 2003
SHRAMADHAM UCHACHATAR MADHYAMIK VIDYALAYA SANCHALAN SAMITI Vs. STATE OF MADHYA PRADESH
January 8, 2003
SHRI GANESH BAL VIDYALAYA HIGH SCHOOL KHARGOON, RAISEN Vs. STATE OF M.P. & ORS.
February 6, 2003
SHRIKRISHAN SHRIVASTAVA Vs. STATE OF MP
September 3, 2003
SHRIKRISHNA GUPTA Vs. STATE OF M P
January 2, 2003
SHRINIWAS FERTILISERS LIMITED Vs. KHAITAN CHEMICALS AND FERTILISERS LTD
January 10, 2003
SHRINIWAS FERTILISERS LTD Vs. KHAITAN CHEMICALS AND FERTILISERS LTD
February 28, 2003
SHRISH AGRAWAL Vs. STATE OF M P
March 10, 2003
Shrish Agrawal Vs. State of M.P.
October 3, 2003
SHUBHKARAN Vs. STATE OF MADHYA PRADESH
September 26, 2003
SHYAM NARAYAN Vs. UNION OF INDIA
July 28, 2003
SHYAM NARAYAN CHOUKSEY Vs. UNION OF INDIA
July 24, 2003
SHYAMABAI Vs. ISLOOP
February 18, 2003
SHYAMLAL Vs. MUNNASINGH
February 18, 2003
SIDDH INDUSTRIES Vs. UNION BANK OF INDIA
August 22, 2003
SIKLA Vs. STATE OF M P
January 27, 2003
SITA RAM CHOWHAN Vs. STATE OF MADHYA PRADESH
May 12, 2003
SITABAI Vs. KAMLABAI
November 5, 2003
SITARAM Vs. SHYAMADEVI
February 7, 2003
SMT. PUSHPA BERRY Vs. SHRI MAHILA GRIH UDYOG LIJJAT PAPAD AND ANR.
November 13, 2003
SOMAJI Vs. SHANTILAL
April 1, 2003
SOMWATI Vs. PANKAJ KUMAR
March 7, 2003
SOMWATI TIWARI Vs. PEOPLE IN GENERAL
January 8, 2003
SPEED AUTOMOBILES LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
April 14, 2003
SPEED AUTOMOBILES LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
March 24, 2003
STATE Vs. BHAGIRATH
January 28, 2003
STATE BANK OF BIKANER AND JAIPUR Vs. INTEX CONTAINERS PVT LTD
August 11, 2003
STATE BANK OF INDIA Vs. AKEEL AHMAD KHAN
December 15, 2003
STATE BANK OF INDORE Vs. BALAJI TRADERS
February 5, 2003
STATE BANK OF INDORE Vs. NISAR MOHAMMAD KHAN
April 22, 2003
STATE BANK OF INDORE BRANCH BHIND Vs. PARASHURAM VIDYALAYA SAMITI AND ORS.
November 11, 2003
STATE OF M P Vs. PHOOL SINGH
January 28, 2003
STATE OF M P Vs. JAGANNATH LOHAR
May 5, 2003
STATE OF M P Vs. SHIV PRASAD
July 7, 2003
STATE OF M P Vs. RAMESH PRASAD VERMA
March 27, 2003
STATE OF M P Vs. FAKIR MOHAMMAD
February 18, 2003
STATE OF M P Vs. JAMADAR
January 28, 2003
STATE OF M P Vs. S B S PARIHAR
January 27, 2003
STATE OF M P Vs. GAUTAM NAGAR HOUSING SOCIETY
December 4, 2003
STATE OF M P Vs. P B MENON
January 22, 2003
STATE OF M P Vs. PATIRAM
January 21, 2003
STATE OF M P Vs. SHIV PRASAD
January 21, 2003
STATE OF M P Vs. KARIA ALIAS KALLU
January 13, 2003
STATE OF M P Vs. GOVIND PRASAD
January 16, 2003
STATE OF M P Vs. RAMBABU YADAV
January 2, 2003
STATE OF M P Vs. NILENDRA PRATAP SINGH
January 16, 2003
STATE OF M P Vs. JAHANA
June 23, 2003
STATE OF M P Vs. SIYARAM VERMA
November 5, 2003
STATE OF M P Vs. BANGUBAI
November 25, 2003
STATE OF M P Vs. KRISHNA DAS
December 6, 2003
STATE OF M.P Vs. RAJARAM S/O KALURAM KHATI
March 11, 2003
STATE OF M.P Vs. KU. RAJIYA VANO AND OTHERS
March 21, 2003
State of M.P. Vs. N.K. Vaidya
June 30, 2003
STATE OF M.P. Vs. A.K. BATRA
April 1, 2003
STATE OF M.P. Vs. BABULAL
January 8, 2003
STATE OF M.P. & ANR. Vs. DR. SURESH CHANDRA SAXENA & ANR.
July 18, 2003
STATE OF M.P. AND OTHERS Vs. BADRI LAL AND ANOTHER
January 15, 2003
STATE OF MADHYA PRADESH Vs. HUKUMCHAND MILLS LTD.
August 1, 2003
STATE OF MADHYA PRADESH Vs. ROHIT SHIVHARE
August 27, 2003
STATE OF MADHYA PRADESH Vs. NANHELAL
August 26, 2003
STATE OF MADHYA PRADESH Vs. RAMBABU AGRAWAL
August 28, 2003
STATE OF MADHYA PRADESH Vs. JANGVALI SINGH
May 16, 2003
STATE OF MADHYA PRADESH Vs. ABDUL AJIJ
June 23, 2003
STATE OF MADHYA PRADESH Vs. HUKUMCHAND MILLS LTD
July 17, 2003
STATE OF MADHYA PRADESH Vs. KAILASH CHANDRA AGRAWAL
July 31, 2003
STATE OF MADHYA PRADESH Vs. SHANTIBAI
November 27, 2003
STATE OF MADHYA PRADESH Vs. HISAMUDDIN
December 18, 2003
STATE OF MADHYA PRADESH Vs. M K CHATURVEDI
December 16, 2003
STATE OF MADHYA PRADESH Vs. RAMCHARAN
September 25, 2003
STATE OF MADHYA PRADESH Vs. JAY SINGH
October 16, 2003
STATE OF MADHYA PRADESH Vs. MAYANK PANDEY
October 17, 2003
STATE OF MADHYA PRADESH Vs. SIYARAM VERMA
October 23, 2003
STATE OF MADHYA PRADESH Vs. DEEPAK SHARMA
January 27, 2003
STATE OF MADHYA PRADESH Vs. SUNDARI BAI
January 23, 2003
STATE OF MADHYA PRADESH Vs. DASHRATH PRASAD
January 23, 2003
STATE OF MADHYA PRADESH Vs. RAVINDRA
January 28, 2003
STATE OF MADHYA PRADESH Vs. JITENDRA S O RAJENDRA RATHOR
February 20, 2003
STATE OF MADHYA PRADESH Vs. BADRIPRASAD
February 25, 2003
STATE OF MADHYA PRADESH Vs. VIVEK AGRAWAL
February 25, 2003
STATE OF MADHYA PRADESH Vs. RAJIYA VANO
March 26, 2003
STATE OF MADHYA PRADESH Vs. FARIDA BANO
April 3, 2003
STATE OF MP Vs. MOHAMMED JAVED
December 9, 2003
STATE OF MP Vs. KALU
September 30, 2003
STATE OF MP Vs. BHAGADIYA
April 24, 2003
STATE OF MP Vs. ALOK NIGAM
February 5, 2003
STATE OF MP. Vs. SURESH CHANDRA JAIN
September 26, 2003
STEEL AUTHORITY OF INDIA LIMITED Vs. JAGGU
June 25, 2003
STEEL INGOTS LTD Vs. COMMISSIONER OF COMMERCIAL TAX
September 17, 2003
STEEL TUBES OF INDIA LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX
June 30, 2003
STEEL TUBES OF INDIA LTD Vs. TEHSILDAR
January 20, 2003
STI FINANCE LTD Vs. PREMIER INDUSTRIES INDIA LTD
July 28, 2003
STUTI AGRAWAL Vs. PROFESSIONAL EXAMINATION BOARD
March 27, 2003
SUBHADRA Vs. RAJENDRA PRASAD
July 23, 2003
Subhadrabai Vs. State of M.P.
August 19, 2003
SUBHAN SHAH Vs. M P WAKF BOARD BHOPAL
March 13, 2003
SUBHAN SHAH (DEAD) THROUGH L.RS. RAMJAN AND ORS. Vs. M.P. WAKF BOARD, BHOPAL & 2 ORS.
February 18, 2003
SUBHASH CHANDRA JAIN Vs. STATE OF MADHYA PRADESH
August 22, 2003
SUBHASH JAIN Vs. SHAILENDRA KUMAR MALAIYA
December 4, 2003
SUBHASH KHER Vs. JAWAHARLAL NEHRU KRISHI VISHWA VIDYALAYA JABALPUR
July 29, 2003
SUDHARANI AGRAWAL Vs. SURENDRA
May 16, 2003
Sudhir Batham Vs. M.P. State Level Committee
May 9, 2003
SUGANBAI Vs. SUBHASH
July 16, 2003
SUGARABAI Vs. TATA INTERNATIONAL EXPORT LIMITED
July 22, 2003
SUGREEVA PRASAD DUBEY Vs. SITARAM DUBEY
November 27, 2003
SUJAN MAL Vs. UNION OF INDIA
October 15, 2003
SUKHDEO Vs. STATE OF M.P.
October 22, 2003
SUKHDEV Vs. RAJENDRA
August 21, 2003
SUKHDEV PRASAD VERMA Vs. PAPPAN KHAN ALIAS SHEIKH AMEEN
May 26, 2003
SUKHDEV S/O RAMKRISHNA DALAL Vs. STATE OF M.P.
April 22, 2003
SUKHDIN Vs. STATE OF M P
May 2, 2003
SUKHIYA BAI Vs. HARILAL
February 20, 2003
SUKKHO BAI Vs. JANAK RAJ
March 10, 2003
Sukumar Vs. Ratan Kumari
November 20, 2003
SUL INDIA LIMITED Vs. BANK OF INDIA
September 11, 2003
SULTAN SINGH Vs. M P CO OPERATIVE TRIBUNAL
August 6, 2003
SUMERA Vs. STATE OF MADHYA PRADESH
April 1, 2003
SUNDERLAL Vs. DALIRAM
August 19, 2003
SUNDERLAL Vs. STATE OF M P
September 26, 2003
SUNIL KUMAR RAI Vs. UNION OF INDIA
April 24, 2003
SUNIL PILLAI Vs. UNION OF INDIA
January 17, 2003
SUNIL SEHGAL Vs. CHHAYA SEHGAL
July 22, 2003
SUNITA Vs. PRIYA KUMAR
March 31, 2003
Sunita Vs. Priya Kumar
March 25, 2003
SURAJMAL Vs. SUNDERLAL
March 31, 2003
SURENDRA SINGH Vs. RECOVERY OFFICER
February 19, 2003
SURENDRA SINGH Vs. STATE OF MP
January 9, 2003
SURESH Vs. STATE OF MP
January 17, 2003
SURESH Vs. NEW INDIA ASSURANCE CO LTD
May 1, 2003
SURESH CHANDRA Vs. SATYA NARAYAN
November 19, 2003
SURESH CHANDRA TRIPATHI Vs. STATE OF MADHYA PRADESH
August 22, 2003
SURESH KUMAR DAVANI Vs. SHASHIKANT AGRAWAL
January 7, 2003
Suresh Kumar Rawat Vs. Board of Secondary Education, M.P.
August 4, 2003
SURESH NARAYANAN Vs. STATE OF MADHYA PRADESH
April 23, 2003
SURESH R DAVE Vs. STATE OF MADHYA PRADESH
January 3, 2003
SURILA KHATRI Vs. STATE OF M P
May 16, 2003
SURYAKANT Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 28, 2003
SURYANARAYAN Vs. SHYAM LAL VYAS
July 1, 2003
SUSHILA SHARMA Vs. CHINTAMAN SHARMA
December 9, 2003
SUTINDER PAL SINGH ARORA Vs. ASHOK KUMAR JAIN
September 26, 2003
T. GULAM NABI S/O HASANJI PINJARA AND OTHERS Vs. SAJJAN SINGH S/O RAGHU NATH SINGH AND OTHERS
October 15, 2003
TARA CHAUDHARY Vs. DISTINCT REALTY LTD
June 23, 2003
TARABAI Vs. RAHUL TRADING AND FINANCE CO
April 8, 2003
TARUNENDRA BAHADUR Vs. STATE OF MP
March 25, 2003
TEJ KHAN Vs. STATE OF MADHYA PRADESH
May 19, 2003
TEJUMAL Vs. RAM PRATAP JAISWAL
April 16, 2003
THAKURDEEN Vs. STATE OF M.P.
October 9, 2003
THAKURDEEN Vs. STATE OF M.P.
April 23, 2003
TOOFAN SINGH AND OTHERS Vs. STATE OF M. P.
August 25, 2003
TOWER ENGG WORKS Vs. UNION BANK OF INDIA
July 28, 2003
TRILOK SINGH Vs. KAWALJEET KAUR
March 7, 2003
TRILOKCHAND Vs. STATE OF M.P.
December 6, 2003
TRILOKINATH Vs. VINOD KUMAR
April 22, 2003
TULSI RAM Vs. MAHESH PATEL
February 27, 2003
TULSI RAM Vs. JAIVEERSINGH
January 21, 2003
UDAY SINGH Vs. STATE OF MP
December 16, 2003
UMASHANKAR NAMDEV Vs. STATE OF M P
February 13, 2003
UMASHANKAR TIWARI Vs. COMMISSIONER CITY MUNICIPAL CORPORATION
July 30, 2003
UMESH KUMAR Vs. CHANDRAKRIPA
February 27, 2003
UNION OF INDIA Vs. SATISH PATIDAR
January 27, 2003
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March 13, 2003
UNION OF INDIA Vs. ANIL KUMAR GROVER
March 31, 2003
UNION OF INDIA Vs. H B LALWANI
January 8, 2003
UNION OF INDIA Vs. BHUPAT SINGH
September 26, 2003
Union of India Vs. A.K. Mishra
December 10, 2003
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April 30, 2003
UNITED INDIA INSURANCE CO LTD Vs. JHANJHAN
May 6, 2003
UNITED INDIA INSURANCE CO LTD Vs. KISHORILAL
November 21, 2003
UPENDRA SINGH Vs. JANPAD PANCHAYAT KALAPIPAL
January 16, 2003
URJA CABLES AND METALS PVT LTD Vs. UNION OF INDIA
August 6, 2003
URMILA MISHRA Vs. BHOLANATH YADAV
January 9, 2003
URMILA PATEL Vs. RAVINDRA PATEL
March 26, 2003
USHA DEVI Vs. VINOD KUMAR JAIN
May 8, 2003
USHA WADHAWA Vs. STATE OF M P
April 25, 2003
V CAN NETWORK P LTD Vs. HOME SECRETARY GOVT OF TAMIL NADU CHENNAI
February 13, 2003
V I S P PVT LTD Vs. COMMISSIONER OF INCOME-TAX
July 21, 2003
V K KAUL Vs. STATE OF M P
August 1, 2003
V K KAUL Vs. STATE OF M P
November 11, 2003
VADILAL CHEMICALS LTD Vs. YERK TECHNOCHEM PVT LTD
June 23, 2003
VAISHNAV DHARMIK PANCHAYAT Vs. SHANKAR LAL
August 29, 2003
VAN VIBHAG GRIH NIRMAN SAHAKARI SAMSTHA Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES
August 5, 2003
VARUN KUMAR Vs. CHHUNNA SIKARWAR
October 13, 2003
VIDYA DEVI Vs. MAYA BAI
November 5, 2003
VIDYARAM Vs. CENTRAL BANK OF INDIA
May 9, 2003
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January 21, 2003
VIJAY DOMLE Vs. NAVNEETA DOMLE
July 24, 2003
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January 9, 2003
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July 7, 2003
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January 30, 2003
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March 25, 2003
Vijay Kumar Mishra Vs. Sanjay Rusia
July 30, 2003
VIJAY KUMAR PANDEY Vs. ASHOK LEYLANDS
October 17, 2003
VIJAY PANDA Vs. STATE OF M. P. AND OTHERS
February 11, 2003
VIJAY SINGH CHAUHAN Vs. STATE OF M P
July 17, 2003
VIJAY VYAS Vs. STATE OF M P
September 18, 2003
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January 22, 2003
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May 6, 2003
VIMLESH Vs. DIVISIONAL MANAGER, L.I.G. OF INDIA
August 18, 2003
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March 10, 2003
VINOD KUMAR Vs. JAGLAL
April 29, 2003
VINOD KUMAR KHATIK Vs. STATE OF M P
January 29, 2003
VINOD SEMVAL Vs. LAXMAN SINGH VERMA
June 27, 2003
VIRENDRA BAHADUR SINGH Vs. UNION OF INDIA
June 24, 2003
VIRENDRA SINGH Vs. STATE OF MP
June 5, 2003
VISHRAM SINGH Vs. STATE OF M.P.
August 8, 2003
VISHWANATH Vs. STATE OF MADHYA PRADESH
March 4, 2003
VISHWANATH Vs. STATE
November 11, 2003
VISHWANATH PRASAD AGNIHOTRI Vs. M P STATE CO OPERATIVE DAIRY FEDERATION LTD
November 12, 2003
VIVEK KATHAL Vs. DELHI SPECIAL POLICE ESTABLISHMENT CBI
March 25, 2003
VYSYA BANK LIMITED Vs. STATE OF M P
January 14, 2003
WALI MOHAMMED AND Vs. BATULBAI
May 6, 2003
WENANATH SEN AND OTHERS Vs. STATE OF M. P. AND ANOTHER
March 10, 2003
Y S SACHAN Vs. STATE OF MADHYA PRADESH
August 5, 2003
YASHODA DEVI & ANR. Vs. SUMAN
October 31, 2003
YASHWANT Vs. STATE OF M P
May 26, 2003
YASHWANT SHILPKAR Vs. SAMTA SHILPKAR
January 29, 2003
YASMIN Vs. RASHID BEG
March 27, 2003
YOGESH KUMAR GARG Vs. UNION OF INDIA
February 20, 2003
ZILA SAHAKARI KENDRIYA BANK Vs. STATE OF M P
January 8, 2003
ZILA SAHAKARI KRISHI AUR GRAMIN VIKAS BANK MARYADIT Vs. VASUDEV GUPTA
February 13, 2003
ZILA SAHAKARI KRISHI AUR GRAMIN VIKAS BANK MYDT Vs. PHOOL SINGH TANDESHWAR
December 18, 2003
Zitu Singh Vs. State of M.P.
October 21, 2003