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Case Index
Title
Date
A CHAKRAPANI Vs. STATE OF ANDHRA PRADESH
April 28, 2003
A D M AKBAR KHAN Vs. VENKATESWARA UNIVERSITY TIRUPATHI
March 27, 2003
A EKAMBARA NAICKER Vs. LAND ACQUISITION OFFICER CUM REVENUE DIVISIONAL OFFICER SUB COLLECTORS OFFICE MADANAPALLE CHITTOOR DISTRICT
February 7, 2003
A GOPAL REDDY Vs. MUNIGALA SULOCHANA
June 6, 2003
A INDIRA Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION TIRUPATHI CHITTOOR DISTRICT
April 4, 2003
A KADIRAPPA Vs. GOVERNMENT OF ANDHRA PRADESH
March 27, 2003
A KAVITHA Vs. STATE OF A P
September 15, 2003
A KRISHNA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
July 4, 2003
A MURALI MOHAN Vs. STATE OF A P
October 20, 2003
A NARSAMMA Vs. DISTRICT COLLECTOR ANANTHAPUR
August 19, 2003
A P CIVIL LIBERTIES COMMITTEE Vs. COLLECTOR AND DIST MAGISTRATE GUNTUR
June 19, 2003
A P CO OP WOOL SPG MILLS LTD Vs. G M AND CO WOOL MERCHANTS
March 13, 2003
A P FILM CHAMBER OF COMMERCE GANDHINAGAR Vs. JOINT COLLECTOR and LICENSING AUTHORITY CINEMAS
June 18, 2003
A P INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED Vs. KURVA BALAPA
February 28, 2003
A P KEROSENE WHOLESALE DEALERS FEDERATION Vs. COMMISSIONER OF CIVIL SUPPLIES GOVERNMENT OF ANDHRA PRADESH HYDERABAD
March 21, 2003
A P S R T C Vs. P BALATRIPURA SUNDARI
August 29, 2003
A P STATE FINANCIAL CORPORATION Vs. MOPEDS INDIA LIMITED
July 25, 2003
A PETER SON ISRAEL Vs. V JAYAPRADA
January 6, 2003
A R CHOWDHARY Vs. MANAGING COMMITTEE OF STATE BANK OF INDIA HYDERABAD CIRCLE SUPERVISING STAFF CO OPERATIVE BUILDING SOCIETY LIMITED
July 16, 2003
A RAMA GOUD Vs. OMNITRODE ADITYA ELECTRODES PVT LTD
June 9, 2003
A RAMANAMMA Vs. NAKKA NEELAMMA
April 28, 2003
A RANGANATH Vs. ANDHRA UNIVERSITY VISAKHAPATNAM
April 21, 2003
A S ABDUL KHADER WAKF Vs. SABER MIAH
July 23, 2003
A SATYASEELA REDDY Vs. TAHSILDAR CUM LAND ACQUISITION OFFICER KURNOOL
August 7, 2003
A SESHAGIRI RAO Vs. COMMISSIONER OF CIVIL SUPPLIES APPEALS
April 8, 2003
A SRINIVASA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
January 10, 2003
A SS R KRISHNA RAO Vs. SECRETARY TO GOVT OF A P LEGISLATIVE AFFAIRS AND JUSTICE HYDERABAD
October 27, 2003
A SUJATHA Vs. SPECIAL SECRETARY TO STATE LEGISLATURE GOVERNMENT OF ANDHRA PRADESH A P STATE LEGISLATIVE ASSEMBLY HYDERABAD
March 18, 2003
A V JANAKI AMMA Vs. UNION OF INDIA
October 23, 2003
A VENKAT RAO Vs. DEPOT MANAGER CHARMINAR DEPOT APSRT HYDERABAD
July 11, 2003
A VENKATA RATNAM Vs. NAGARJUNA UNIVERSITY
March 7, 2003
A VIDYA PRAKASH GOUD Vs. STATE OF A P
March 3, 2003
A VISWESWARA RAO Vs. UNITED INDIA INSURANCE COMPANY LIMITED DHARMAVARAM
October 29, 2003
A YESUBABU Vs. D APPALA SWAMY
August 29, 2003
A. RADHA KRISHNA MURTHY (DIED) BY LRS. Vs. STATE OF A.P.
December 12, 2003
ABDUL GAFAOOR ALIAS ASHAN Vs. HAMEEMA KHATOON
September 15, 2003
ACTION FOR WELFARE AND AWAKENING IN RURAL ENVIRONMENT AWARE Vs. COMMISSIONER OF INCOME TAX
March 28, 2003
ADAPAKA SRIRAMULU Vs. ADAPAKA BAPI NAIDU
November 3, 2003
ADAPALA CHINNA SUBBAIAH DIED Vs. NAGENDRA HANUMANTHA RAO
March 24, 2003
ADARSH BALAKRISHNA Vs. OSMANIA UNIVERSITY
April 28, 2003
ADARSHA ADIVASI MAHILA SAMITHI Vs. AGENT TO THE GOVERNMENT
July 28, 2003
ADDITIONAL DISTRICT and SESSIONS JUDGE WARANGAL Vs. KEESARI MADHAV REDDY
July 18, 2003
ADIKARI RANGARAO Vs. BYREDDI TULASAMMA
December 11, 2003
ADITYA PHARMACEUTICALS P LTD Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
February 21, 2003
ADUSUMILLI RAJI RAO Vs. STATE OF A P
July 1, 2003
AGRICULTURAL MARKET COMMITTEE ADONI Vs. SANKAR RAO AND COMPANY ADONI
February 18, 2003
AHMED ALI Vs. ALASTU TALIMI TRUST HYDERABAD
June 27, 2003
AHMED MOHIUDDIN Vs. STATE BANK OF HYDERABAD HYDERABAD
May 2, 2003
AHMED SAADI Vs. STATE OF A P
December 26, 2003
AHMEDUNNISA BEGUM Vs. BADARUNNISA BEGUM
March 7, 2003
AIRPORT AUTHORITY OF INDIA Vs. JAGADAMBA PEARLS DEALER
September 8, 2003
AJMEER GOVIND Vs. PRINCIPAL AND CORRESPONDENT ARVINDO RESIDENTIALSCHOOL BODHAN NEAR RAILWAY STATION BODHAN NIZAMABAD DISTRICT OWNER OF SCHOOL BUS
December 26, 2003
AKKULA MANGAYYAMMA Vs. MANDAL DEVELOPMENT OFFICER
August 27, 2003
AKTAR BEGUM Vs. SYED AZMATHULLAH
March 25, 2003
AKULA GANGA RAJU Vs. P O YELESWARAM MANDAL
August 14, 2003
AKULA NARAYANA SWAMY Vs. STATE OF ANDHRA PRADESH
March 17, 2003
AKULA PARTHASARATHI Vs. RAJYA LAXMI
January 8, 2003
AKULA RAMULU Vs. KAMMARI BALARAM
March 10, 2003
AKULA SRINIVASA RAO Vs. G VENKATESWARA SARMA
April 8, 2003
AKULA TIRUPATHI Vs. COMMISSIONER PROHIBITION AND EXCISE HYDERABAD
January 22, 2003
ALAPATI SOMA SEKHAR Vs. COLLECTOR KRISHNA DISTRICT AT MACHILIPATNAM
March 6, 2003
ALAPATI VENKAYAMMA Vs. ALAPATI KESAVA RAO
September 15, 2003
ALCO CHEM LTD Vs. HYDERABAD CHEMICAL AND PHARMACEUTICAL WORKS LTD
January 10, 2003
ALHAJ MOHD QUADEERUDDIN Vs. ANJUMAN E RIFAH AL FUQRA
February 13, 2003
ALI IMRAN Vs. REGIONAL PASSPORT OFFICE
April 1, 2003
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION Vs. KAMAREDDY COLLEGE EDUCATION SOCIETY
August 8, 2003
ALL INDIA S C AND S T RAILWAY EMPLOYEES ASSOCIATION Vs. E VENKATESWARLU
January 28, 2003
ALL JAFER Vs. HINDUSTAN PETROLIUM CORPORATION LIMITED MUMBAI
September 1, 2003
ALLUMALLA KANNAM NAIDU Vs. ALLUMALLA SIMHACHALAM
January 20, 2003
AMBATI VYKUNTA RAO Vs. STATE OF A P
January 3, 2003
AMJAD BIN MOHAMMED Vs. STATE OF A P
March 31, 2003
AMJADULLAH KHAN Vs. GOVERNMENT OF A P MUNICIPAL ADMINISTRATION AND URBAN DEVELOPMENT DEPARTMENT
August 28, 2003
AMPOLU APPARAO Vs. PUBLIC PROSECUTOR
June 23, 2003
ANDHRA BANK HOUSING FINANCE LIMITED HYDERABAD Vs. ANDHRA BANK
March 27, 2003
ANDHRA PRADESH CIVIL LIBERTIES COMMITTEE Vs. COLLECTOR and DISTRICT MAGISTRATE GUNTUR DISTRICT
June 19, 2003
ANDHRA PRADESH CO OPERATIVE SOCIETIES HOUSING FEDERATION LTD Vs. SAPANA CO OPERATIVE HOUSING SOCIETY LTD
September 17, 2003
ANDHRA PRADESH KURUMA SANGAM Vs. REGISTRAR OF SOCIETIES A P
June 18, 2003
ANDHRA PRADESH LIMITED HYDERABAD Vs. CHAIRMAN INDUSTRIAL TRIBUNAL 1 HYDERABAD
December 31, 2003
ANDHRA PRADESH PAPER MILLS LIMITED SECUNDERABAD Vs. SEETHARAMAIAH
July 4, 2003
ANDHRA PRADESH ROAD TRANSPORT CORPORATION Vs. M VENKATESWAR REDDY
May 1, 2003
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. UNI METAL ALLOYS LTD
May 1, 2003
ANDHRA PRADESH STATE FINANCIAL CORPORARION MAHABUBNAGAR Vs. PROFESSIONAL GRADE COMPONENTS LIMITED
September 12, 2003
ANDHRA PRADESH STATE FINANCIAL CORPORATION Vs. STATE OF A P
November 17, 2003
ANDHRA PRADESH STATE MINORITIES COMMISSION Vs. OSMANIA UNIVERSITY
February 11, 2003
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. K KUMAR REDDY
January 7, 2003
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. K L SUDHAKAR
July 30, 2003
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. KATHAVATH GOPAL
May 2, 2003
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. M V RAMANA RAO
August 11, 2003
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION REP Vs. BHUPENDER SING ALAK
October 15, 2003
ANDHRA PRADESH STATE WARE HOUSING CORPORATION HYDERABAD Vs. K SARASWATHI DEVI
November 4, 2003
ANDHRA STEEL CORPORATION LIMITED VISAKHAPATNAM Vs. STATE OF A P
August 6, 2003
ANDUGULA VIJAYALAKSHMI Vs. DISTRICT COLLECTOR KRISHNA
January 10, 2003
ANILKUMAR AGGARWAL Vs. K C BABU
February 13, 2003
ANIREDDY SURENDER REDDY Vs. C I OF POLICE
April 4, 2003
ANISETTY VENKATA SUBBA RAO Vs. STATE
January 9, 2003
ANJU KUMAR AGARWAL Vs. STATE OF A P
August 1, 2003
ANKULA SADANANDA BEHARA ALIAS MOJIYA Vs. STATE OF ANDHRA PRADESH
October 17, 2003
ANURADHA TIMBER ESTATES Vs. THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES
February 13, 2003
APSRTC Vs. K SUSEELAMMA
December 2, 2003
APSRTC REP Vs. TUPAKULA VENKATA RAMANA
October 22, 2003
APSRTC REP Vs. R BATTAIAH
September 29, 2003
ARCHNA ARYA Vs. SHASHIKANTH ARYA
September 26, 2003
ARIGELA LAXMI Vs. BOODIREDDY CHANDRAIAH
January 21, 2003
ARJUN PRADEEPAK Vs. G VANI
July 15, 2003
ARUN ISPAT UDYOG SECUNDERABAD Vs. STATE OF A P
May 1, 2003
ASSISTANT INSPECTOR OF FACTORIES GUNTUR Vs. NUKALA SAMABASIVA RAO
July 7, 2003
ASSISTANT SUPERINTENDENT OF POST OFFICE BHADRACHALAM SUB DIVISION KHAMMAM POSTAL DIVISION Vs. T RAMAPPA RAO PINAPAKA MANUGURU KHAMMAM DISTRICT
December 16, 2003
ATTADA BHAGAVAN Vs. STATE OF A P VISAKHAPARNAM
October 15, 2003
ATTAR HUMAYUN BASHA Vs. A T RATNASEKHAR REDDY
June 19, 2003
AVON ORGANICS LIMITED Vs. POINEER PRODUCTS LIMITED
July 4, 2003
AVULA RAGHURAMAIAH Vs. PALLEMPAATI SEETAMMA
October 23, 2003
AVVARU RAMACHANDRA RAO Vs. STATE
August 26, 2003
AZIZUNNISA BEGUM Vs. PREMLATA GUPTA
June 17, 2003
B Vs. M SAMBAIAH
March 3, 2003
B ANIL KUMAR Vs. SRIRAM CHITS LIMITED ELURU WEST GODAVARI DISTRICT
May 2, 2003
B ANJAMMA Vs. A PULLAIAH
March 31, 2003
B BASIAH Vs. SINGANAMALA ESURATHANAM
February 13, 2003
B BHASKAR RAO Vs. GOVERNMENT OF A P
August 27, 2003
B DORASWAMY Vs. STATE
February 11, 2003
B DURVASULU Vs. REGISTRAR UNIVERSITY OF HYDERABAD
January 6, 2003
B H SUDHIR VARMA Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
September 26, 2003
B JOGI REDDY Vs. BALDEV SINGH DIED
January 23, 2003
B JOSEPH AND TWO Vs. RUSTROM GEW IRANI
March 7, 2003
B KULLAYYA REDDY Vs. STATION HOUSE OFFICER PRODDATUR
February 25, 2003
B LATCHANNA Vs. PRINCIPAL SECRETARY DEPT OF ENERGY ENVIRONMENT AND FOREST
January 20, 2003
B LAXMI Vs. GOVERNMENT OF ANDHRA PRADESH TECHNICAL EDUCATION DEPT
April 25, 2003
B LAXMI Vs. ASSISTANT DIVISIONAL ENGINEER NORTHEN POWER DISTRIBUTION COMPANY OF A P LIMITED CHERIAL WARANGAL DISTRICT
December 4, 2003
B MANMAD REDDY Vs. CHANDRAPRAKASH REDDY
January 10, 2003
B MOHAN Vs. SUB INSPECTOR OF POLICE PROHIBITION AND EXCISE P S KODUMUR KURNOOL DISTRICT
February 14, 2003
B MURALIDHAR Vs. SUPERINTENDENT OF PROHIBITION and EXCISE KHAMMAM KHAMMAM DISTRICT
February 7, 2003
B NARASIMHA REDDY Vs. BHASKARA RAO JOSHI
June 10, 2003
B P VENKATA SUBBA REDDY Vs. Y OBANNA
December 26, 2003
B R KOTESHWARA RAO Vs. G RAMESHWARI BAI
April 22, 2003
B R SRINIVASULU REDDY Vs. TIRUMALA TIRUPATHI DEVASTHANAMS TIRUPATHI
October 10, 2003
B RAJAGOPAL RAO Vs. D C MEHTA
February 18, 2003
B RAJAKISHAN REDDY Vs. STATE OF A P
December 1, 2003
B RAJENDRA PRASAD Vs. CONTROLLER EXAMINATIONS NAGARJUNA UNIVERSITY GUNTUR
July 30, 2003
B RAYALAMMA Vs. ASST COMMISSIONERS A P CHARITABLE RELIGIOUS
December 17, 2003
B REHELAMMA Vs. ANDHRA PRADESH STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LIMITED HYDERABAD
August 8, 2003
B SATYANARAYANA REDDY Vs. STATE OF ANDHRA PRADESH
November 4, 2003
B SURENDERJI Vs. M ANJANEYULU
April 29, 2003
B UMA MAHESHWARA RAO Vs. STATE OF A P REP
January 6, 2003
B V RAGHAVAIAH CHOUDARY Vs. STATION HOUSE OFFICER
June 25, 2003
B V RAMI REDDY Vs. STATE OF ANDHRA PRADESH
August 1, 2003
B V V S S NARAYANA Vs. STATE LEVEL CO ORDINATOR FOR PETROLEUM PRODUCTS
August 1, 2003
B VANI KUMARI Vs. UNION OF INDIAREP
November 7, 2003
B VEERA REDDY Vs. A P STATE WAREHOUSING CORPORATION HYDERABAD
April 30, 2003
B VEERASWAMY Vs. P BASAVAIAH
January 30, 2003
B VENKAT NARENDRA PRASAD Vs. STATE OF ANDHRA PRADESH
March 10, 2003
B VENKATESHWARLU Vs. GOVERNMENT OF ANDHRA PRADESH FINANCE AND PLANNING DEPT HYDERABAD
November 4, 2003
B YESUDAS Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
February 4, 2003
BADDI REDDY APPANNA DORA Vs. ATCHAMAMBA KORPU
May 2, 2003
BADI CHINNA RAO Vs. STATE OF ANDHRA PRADESH
July 15, 2003
BADRACHALAM SURYANARAYANA Vs. LOTLA VARALAXMI
November 3, 2003
BAGADI NARASINGA RAO Vs. KINJARAPU VARAPRASAD
February 19, 2003
BAHADUR ALI KHAN Vs. III ADDITIONAL RENT CONTROLLER CITY CIVIL COURT HYDERABAD
October 23, 2003
BAILADUGU PERAIAH Vs. BAILADUGU PEDDARAMULAMMA
November 25, 2003
BAIRAM MALLESHAM Vs. STATE OF ANDHRA PRADESH
August 14, 2003
BALAJI TRADERS Vs. COMMISSIONER OF EXCISE A P HYDERABAD
August 26, 2003
BALAJI TRADERS Vs. COMMR OF EXCISE A P
August 6, 2003
BANALA KRISHNA RAO Vs. STATE OF ANDHRA PRADESH
March 10, 2003
BANDAKURI PARVATHI Vs. BANDAKURI VIJAYAKUMAR
February 11, 2003
BANDAMEDI SHANKAR Vs. STATE OF ANDHRA PRADESH
February 3, 2003
BANDARI RAMACHANDER Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT
April 16, 2003
BANDARU SATYANARAYANA Vs. GANJI SURYANARAYANA MURTHY
January 7, 2003
BANDARUPALLI ESWARA REDDY Vs. THONNATI ADHI REDDY
March 3, 2003
BANDHAKAVI SEETA MAHALAKSHMI Vs. COLLECTOR WEST GODAVARI
April 7, 2003
BANDI DHANA LAKSHMI Vs. CHALAMALA SATYANARAYANA
January 23, 2003
BANDI VEERA SWAMY Vs. PAMULA BASAVAIAH
January 13, 2003
BANDIKATLA BALAKOTESWARA RAO ACHARI Vs. STATE OF A P
December 5, 2003
BANK OF INDIA CBD BEKAPUR BRANCH NAVI MUMBAI Vs. U A N RAJU
November 20, 2003
BARATAM SEETHAMMA Vs. BORA CHANDRAVATHI
March 25, 2003
BASANI SRI LAKSHMI LATHA Vs. BASANI TIRUMALA RAMA RAO
March 11, 2003
BATCHU RAMAKRISHNA Vs. GOLLA VENKATA KOTESWARARAO
January 29, 2003
BAYANABOINA SUBBARAYUDU Vs. STATE OF A P
January 21, 2003
BAYYAPUREDDY APPALA NAIDU Vs. AGENT TO GOVERNMENT AND COLLECTOR VISAKHAPATNAM
July 1, 2003
BEECHANGARIPALLI SRINIVAS Vs. STATE OF A F
January 17, 2003
BEECHANGARIPALLI SRINIVAS Vs. STATE OF A P
January 7, 2003
BHAGAT RAM Vs. MUTHAWALLI DARGAH HAZRAT SHAIK JI HALI HYDERABAD
November 20, 2003
BHAGAVATHI ENTERPRISES Vs. KIRLOSKAR ELECTRIC CO LTD
December 11, 2003
BHAGYA NAGAR COLONY WELFARE ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH REP
April 24, 2003
BHAGYANAGAR CONTRACTORS WELFARE ASSOCIATION Vs. MANAGING DIRECTOR M W S and SEWERAGE BOARD
April 21, 2003
BHAGYANAGAR ENERGY AND TELECOM LTD Vs. BHARAT SANCHAR NIGAM LTD
March 18, 2003
BHAKTHAVATHSALA SUKUMAR Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED VISAKHAPATNAM
May 2, 2003
BHANGARU PACKAGING COMPANY Vs. MARWEL ORGANICS
March 3, 2003
BHARAT SCRAP Vs. HARYANA AND STEEL CENTRE
July 22, 2003
BHARATIYA VIGNANA MANDIRAM Vs. VIJAYAWADA MUNICIPAL CORPORATION
March 13, 2003
BHAVAJI MUTT SINGARAYAPALEM Vs. BOYINA NAGAIAH
October 16, 2003
BHOGI UMA MAHESWARA RAO Vs. STATE OF ANDHRA PRADESH
January 6, 2003
BHOOKYA PARINGYA Vs. STATE OF A P
January 31, 2003
BHUKYA BUJJI Vs. BHUKYA SARASWATHI
August 1, 2003
BHUKYA BUJJI Vs. BHUKYA SARASWATHI
April 24, 2003
BHUPATHI VENKATA NARESH BABU Vs. STATE OF A P
October 30, 2003
BHUPATHI VENKATA NARESH BABU Vs. STATE OF A P
October 13, 2003
BIKANI MALLAMMA NEREDMET MALKAJIGIRI R R DIST Vs. COLLECTOR and DISTRICT MAGISTRATE RANGA REDDY DISTRICT
December 19, 2003
BILLA VENKAT PAPI REDDY Vs. A KISHAN RAO
June 20, 2003
BINODLAL SAGARMAL HYDERABAD Vs. PREM PRAKASH GUPTA
June 24, 2003
BIRUDAVOLU VENKATA SUBBAMMA Vs. MALLAPU PADMAVATHAMMA
August 5, 2003
BOARD OF ADULT EDUCATION AND TRAINING Vs. BOARD OF INTERMEDIATE EDUCATION GOVT OF A P
April 28, 2003
BOARD OF CONTROL FOR CRICKET IN INDIA MUMBAI Vs. MOHAMMED AZHARUDDIN
April 23, 2003
BODASINGI SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
November 27, 2003
BODDU CHANDRA MOULI Vs. A P S R T C
November 24, 2003
BODLA RAVINDRANATH Vs. CHINTALA VENKATA LAXMI
January 10, 2003
BOGGAVARAPU SUBBA RAO Vs. TELAGAMSETTI VENKATA RAO
December 9, 2003
BOGHA VASUDEV S O NARAYANA Vs. TUPPATI MALLAIAH S O NARSAIAH
November 18, 2003
BOGIROUTHU SURYAKANTHAM Vs. KANDHI SANYASINAIDU
November 7, 2003
BOLLEDDULA LAKSHMI DEVI Vs. BOLLEDDULA PAPANNA
March 10, 2003
BOMMA ILAIAH Vs. STATE OF A P REP
January 9, 2003
BOMMIDI MALLIKHARJUNA ALIAS MALKA Vs. STATE OF A P
November 21, 2003
BORUSU NAGESWARA RAO Vs. SECRETARY A P CO OPERATIVE TRIBUNAL VIJAYAWADA
June 11, 2003
BOTSA APPALA NARASAYYA Vs. RAGHUNANDA LAKSHMI
October 23, 2003
BOYA MASTRI MADDAIAH Vs. STATE OF A P
March 31, 2003
BUDDHA MAHALAKSHMI NAIDU Vs. STATE OF A P
January 10, 2003
BUGATHA PRASAD Vs. COMMISSIONER AND REGISTRAR OF CO OPERATIVE SOCIETIES HYDERABAD
November 27, 2003
BURMA GNANESHWAR RAO Vs. E RAJAMANI
June 16, 2003
C ANITA Vs. COMMISSIONER OF POLICE AND ADDITIONAL DISTRICT MAGISTRATE HYDERABAD
September 11, 2003
C ARJUN RAO Vs. T RAMAMOHANA RAO
June 10, 2003
C ASWATHA NARAYANA MURTHY Vs. STATE OF A P
November 18, 2003
C KISHAN RAO Vs. SECRETARY TO GOVERNMENT PANCHAYAT RAJ AND RURAL DEVELOPMENT DEPARTMENT GOVT OF A P HYDERABAD
August 29, 2003
C M RAMANATHA REDDY Vs. GOVERNMENT OF INDIA
January 6, 2003
C MADHUSUDHAN Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
March 13, 2003
C MUNIKRISHNAIAH Vs. DISTRICT COLLECTOR CHITTOOR DISTRICT
January 21, 2003
C NARAYANA REDDY Vs. COMMISSIONER OF PANCHAYAT RAJ AND RURAL EMPLOYMENT ANDHRA PRADESH HYDERABAD
December 2, 2003
C S H N MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH
June 11, 2003
C SHEKAR REDDY Vs. C S R ESTATES FLAT OWNERS WELFARE ASSOCN
April 9, 2003
C SUBHASH MKUDIRAJ Vs. REGIONAL JOINT COMMISSIONER MULTI ZONE III ENDOWMENTS DEPARTMENT HYDERABAD
February 7, 2003
C SUBRAMANYAM Vs. C SUMATHI
October 17, 2003
C V S KRISHNA MURTHY TEJA CHARITIES TIRUPATI CHITTOR DISTRICT Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION NEW DELHI
July 4, 2003
C VIDYASAGAR Vs. STATE OFANDHRA PRADESH REP
January 22, 2003
CABLE CORPORATION OF INDIA LTD Vs. SANGHI INDUSTRIES LTD
January 10, 2003
CANARA BANK A NATIONALISED BANK Vs. MOPEDS INDIA LTD
July 25, 2003
CANARA BANK BANGALORE Vs. S RAMALINGAM
June 10, 2003
CEMENT CORPORATION OF INDIA EMPLOYEES UNION Vs. ASST COMMISSIONER OF LABOUR
September 3, 2003
CENTENARY BAPTISH CHURCH NAKKALAGUTTA HANMKONDA Vs. SHYAMSUNDER
November 18, 2003
CENTRAL BANK OF INDIA STAFF CO OPERATIVE BUILDING SOCIETY LIMITED VIJAYAWADA Vs. DULIPALLA RAMACHANDRA KOTESWARA RAO
June 13, 2003
CH KRISHNA RAO Vs. STATE OF A P REP
February 18, 2003
CH MADAN MOHAN Vs. MUNICIPAL CORPORATION OF HYDERABAD
May 2, 2003
CH MALLESHAM Vs. COMMISSIONER OF PROH AND EXCISE A P HYDERABAD
August 8, 2003
CH VENKATESWARA RAO Vs. MARGADARSHI CHIT FUNDS LTD
July 14, 2003
Chadipiralla Narayana Reddy Vs. Ponnapureddy Rama Subba Reddy
November 17, 2003
CHAIRMAN AND MANAGING DIRECTOR Vs. KURVA BALAPA
February 28, 2003
CHAIRMAN AND MANAGING DIRECTOR RURAL ELECTRIFICATION CORPORATION LIMITED NEW DELHI Vs. G JAWAHARLAL
September 24, 2003
CHAIRMAN OF THE BENGAL OF TRUSTEES OF THE PORT VISAKHAPATNAM PORT TRUST VISAKHAPATNAM Vs. GURUCHARAN SINGH NEW DELHI
September 4, 2003
CHAITANYA MAHILA MANDALSI REP Vs. PUNURI AROGYAM
February 11, 2003
Chakrapani Vs. State of A P
April 28, 2003
CHALAPATHIRAO M V Vs. M D BHARAT HEAVY PLATES AND VESSELS LIMITED VISHAKAPATNAM
August 14, 2003
CHALUMURI VEERANNA Vs. CHALUMURI SATYANARAYANA
February 21, 2003
CHALUVADI HANUMAYAMMA Vs. SANDRAPATI JAINABEE
March 26, 2003
CHANDANA INDUSTRIES Vs. GOVERNMENT OF ANDHRA PRADESH
March 17, 2003
CHANDANA VEERANJANEYULU Vs. C PANDURANGANAYAKAMMA
July 21, 2003
CHANDINI BAR and RESTAURANT HYDERABAD Vs. COMMISSIONER OF POLICE HYDERABAD CITY HYDERABAD
September 10, 2003
CHANDRA SHIPPING AND TRADING SERVICES KAKINADA Vs. BEERAPALLI CHENCHU SUBBA REDDY
May 2, 2003
CHARAN SINGH Vs. G VITTAL REDDY
March 7, 2003
CHARLAPALLI YADAMMA Vs. MIRYALA GOPAIAH
August 18, 2003
CHATUBAN AGARWAL Vs. T NAGAMANI
October 27, 2003
CHAVA ROSAIAH Vs. CHINTALA VENKATESWARLU
November 21, 2003
CHEEDI RAMA RAO Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED
April 9, 2003
CHEKKA SHANTHA KUMARI Vs. UNION OF INDIA
December 19, 2003
CHELLA CHENCHAIAH Vs. COMMISSIONER OFFICE OF THE CHIEF COMMISSIONER OF LAND ADMINISTRATION
April 30, 2003
CHENNA REDDY Vs. D VENKATA REDDY
September 26, 2003
CHERIBOYINA KRISHNA RAO Vs. STATE OF ANDHRA PRADESH
February 18, 2003
CHERUKURI SATYAVATHI Vs. VELAGA KAMALA
August 29, 2003
CHERUKURI SATYAVATHI Vs. VELAGA KAMALA
August 9, 2003
CHERUKUWADA VIJAYA LAKSHMI Vs. VELURI SITAPATHI
December 11, 2003
CHEVVA GURAVAIAH Vs. SEDAM PANDU RANGAIAH
April 18, 2003
CHIEF ENGINEER N S PROJECT Vs. TELUGUNADU WORK CHARGED EMPLOYES
August 29, 2003
CHIEF ENGINEER REPRESENTING THE MUNICIPAL CORPORATION OF HYDERABAD Vs. REGISTRAR OFFICE OF THE UPA LOKAYUKTA A P HYDERABAD
October 23, 2003
CHIEF MANAGER PERSONNEL and HRD SECTION STATE BANK OF INDIA ZONALOFFICE TIRUPATHI CHITTOOR DISTRICT Vs. K LAKSHMAMMA
June 10, 2003
CHILKA SRINIVAS Vs. STATE OF ANDHRA PRADESH
March 18, 2003
CHILWAR SAROJINI DEVI Vs. GOVT OF A P
October 17, 2003
CHINTA RAMAIAH Vs. GOVT OF A P REP
February 13, 2003
CHINTALA VENKATA LAXMI Vs. BODLA RAVINDRANATH
January 10, 2003
CHINTALA VENKATA SATYANARAYANA RAO Vs. CHINTALA SHYAMALA
April 4, 2003
CHINTAM KANTAM Vs. DHULIPUDI VENKATESWARA RAO
October 17, 2003
CHINTAM KANTAM Vs. DHULIPUDI VENKATESWARA RAO
October 7, 2003
CHINTHALA VENKATESWARLU Vs. DISTRICT PANCHAYAT OFFICER GUNTUR
August 29, 2003
CHINTHANURU SIVAIAH Vs. SOUTHERN POWER DISTRIBUTIONS COMPANY OF A P LIMITED TENALI
June 20, 2003
CHINTHLAPUDI NARAYANA Vs. RAMISETTI MAHALAKSHMAMMA
September 4, 2003
CHITTIMENU VEERARAJU Vs. STATE OF A P
September 5, 2003
CHITTIRI SIMMANNA Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES DIVISION CO OPERATIVE OFFICER SRIKAKULAM
August 27, 2003
CHITTURI VALLI KAMALA LAKSHMI RAMYA VIJAYAWADA Vs. DEVAKI PHANI KUMAR
September 23, 2003
CHURCH MISSIONARY SOCIETY KASHTURIBAIPET VIJAYAWADA Vs. GOVT OF A P
December 2, 2003
CIT Vs. HYDERABAD RACE CLUB CHARITABLE TRUST
February 26, 2003
COLLEGES OF EDUCATION MANAGEMENT ASSOCIATION HYDERABAD Vs. GOVERNMENT OF A P
November 7, 2003
COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD Vs. MANI OOMMEN
February 6, 2003
COMMISSIONER OF INCOME TAX Vs. SUNDWIGER EMFG AND CO
February 4, 2003
COMMISSIONER OF INCOME TAX Vs. B NARASIMHA RAO
January 31, 2003
COMMISSIONER OF INCOME TAX Vs. COROMANDEL FERTILIZERS LTD
February 14, 2003
COMMISSIONER OF INCOME TAX Vs. Y NARAYANA MURTHY
January 10, 2003
COMMISSIONER OF INCOME TAX Vs. GUDIVADA RAMACHANDRA RAO
January 6, 2003
COMMISSIONER OF INCOME TAX Vs. T SURYAMANI KOTHAVALASA
April 24, 2003
COMMISSIONER OF WEALTH TAX Vs. N T RAMA RAO DECD
February 14, 2003
COMMISSIONER OF WEALTH TAX Vs. ZAINAB NOORUL SAYEED
March 13, 2003
CONSERVATOR OF FORESTS Vs. BR SAW MILL
March 27, 2003
CONTINENTAL EXPORTS Vs. SOUTHERN POWER DISTRIBUTION CO LTD
January 28, 2003
COTTON CORPO OF INDIA WARANGAL Vs. TELANGANA SPINNING AND WEAVING MILLS LTD
April 15, 2003
COTTON CORPORATION OF INDIA LTD Vs. SURYA JYOTHI SPINNING MILLS LTD
January 31, 2003
CROSS OBJECTIONS LAND ACQUISITION OFFICER REVENUE DIVISIONAL OFFICER NARAYANPET MAHABUBNAGAR DISTRICT Vs. PARVATHAMMA DIED
February 20, 2003
D JAGANNADHA RAO ADDL REGISTRAR OF CO OPERATIVE SOCIETIES REGIONAL PROJECT DIRECTOR TRIBUNAL DEVELOPMENT HYDERABAD Vs. UNION OF INDIA DEVELOPMENT OF PERSONNEL AND TRANING NEW DELHI
September 24, 2003
D MADAN MOHAN Vs. STATE OF ANDHRA PRADESH
March 6, 2003
D MURALI KRISHNA Vs. CH SIVA BRAHMACHARYA
November 28, 2003
D N ELUMALAI Vs. M CHINNAIAH
December 9, 2003
D NAGAIAH Vs. DISTRICT COLLECTOR AND CHAIRMAN DISTRICT SELECTION COMMITTEE
September 5, 2003
D PADMAVATI Vs. STATE OF ANDHRA PRADESH
February 4, 2003
D RAM MOHAN RAO Vs. SRIDEVI HOTELS PRIVATE LIMITED NIZAMABAD
January 9, 2003
D RAM MOHAN RAO Vs. SRIDEVI HOTELS PRIVATE LIMITED NIZAMABAD
July 14, 2003
D SRINU Vs. DISTRICT COLLECTOR AND DISTRICT ELECTION AUTHORITY E G DISTRICT
November 25, 2003
D V N LINGA REDDY Vs. VASAVI CO OPERATIVE URBAN BANK LIMITED HYDERABAD
July 9, 2003
D VV NARASIMHA S O RAM NAIDU R O SIMHACHALAM VISAKHAPATNAM DISTRICT Vs. COMMISSIONER FOR ENDOWMENTS GOVERMENT OF A P HYDERABAD
November 28, 2003
DALITJATHI LABOUR CONTRACT CO OP SOCIETY HYDERABAD Vs. COMMISSIONER L B NAGAR MUNICIPALITY RANGA REDDY DISTRICT
April 28, 2003
DALJITH SINGH GHAI Vs. STATE BY STATION HOUSE OFFICER, WADI POLICE STATIO
November 5, 2003
DAMMAGOUNI DUBBA RAJAGOUD Vs. STATE OF A P REP
January 9, 2003
DAMMU SREENU Vs. STATE OF ANDHRA PRADESH
February 5, 2003
DANDU SRIDHAR Vs. POTHAMASHETTY PADMA PRIYA
December 29, 2003
DARIUS SHAPUR CHENNAI Vs. UNION OF INDIA
December 10, 2003
DARUVURI SUBBA RAO Vs. STATION HOUSE OFFICER TALUK POLICE STATION
December 26, 2003
DASARI SURYAMANI Vs. GOVERNMENT OF ANDHRA PRADESH CO OPERATION DEPARTMENT
August 25, 2003
DASIKA RAMAMOHANA RAO Vs. STATE OF A P
April 25, 2003
DASU JAYA VANI Vs. BALA SEETHAPATI
February 18, 2003
DASU SUBBA LAKSHMI Vs. INDIAN BANK CHENNAI
January 3, 2003
DATLA CHANDRAIAH DIED Vs. KOTHALANKA DURGAVARA PRASADA RAO
October 14, 2003
DAVULAYYA Vs. STATE OF A P
April 1, 2003
DAYARAM RAO M PAWAR Vs. KALAHASTHEESWARA INSTITUTE OF TECHNOLOGY
September 25, 2003
DECCAN LIME STONE MINING COMPANY PRIVATE LIMITED DHONE KURNOOL Vs. ASSISTANT DIRECTOR OF MINES AND GEOLOGY KURNOOL
December 4, 2003
DELITE PACKAGING INDUSTRIES Vs. ANAND KUMAR
April 18, 2003
DEPOT MANAGER APSRTC BUS DEPOT MAHABOOBNAGAR DIST Vs. K LAKSHMAN
August 4, 2003
DEPOT MANAGER APSRTC KAKINADA DEPOT KAKINADA Vs. R V RAMANA
November 4, 2003
DEPOT MANAGER APSRTC MIRYALAGUDA NALGONDA DISTRICT Vs. POREDDY SUJATHA
July 11, 2003
DEPUTY GENERAL MANAGER CANARA BANK Vs. A RAMA RAO
April 4, 2003
DEVARKONDA RAMESH Vs. STATE OF ANDHRA PRADESH
February 21, 2003
DEVINENI SESHAGIRI RAO Vs. GOVERNMENT OF ANDHRA PRADESH
August 13, 2003
DILIP MEHRA Vs. VISAKHA INDUSTRIES LTD
February 14, 2003
DIRECTOR OF TREASURIES and ACCOUNTS Vs. B SRIVANI
March 5, 2003
DISEMCHARLA PENCHALAIAH Vs. MANAGER SYNDICATE BANK NELLORE
July 7, 2003
DISTRICT COLLECTOR Vs. MUNIGALA SULOCHANA
July 17, 2003
DISTRICT COLLECTOR Vs. VEMULA SATYAVATHI
January 9, 2003
DISTRICT COLLECTOR CUDDAPAH DISTRICT Vs. KOTAGADDA SAJEDMAHABOOB BASHA
October 31, 2003
DISTRICT COLLECTOR KAKINADA Vs. P NAGABHUSHANA RAO
September 19, 2003
DISTRICT COLLECTOR WARANGAL WARANGAL DISTRICT Vs. MUNIGALA SULOCHANA
June 17, 2003
DISTRICT COOPERATIVE CENTRAL BANK LIMITED Vs. SPECIAL COURT UNDER A P LAND
January 24, 2003
DISTRICT SELECTION COMMITTEE Vs. M VENUGOPAL
April 4, 2003
DIVISIONAL ELECTRICAL ENGINEER OPERATION APSEB JAGITHYAL Vs. SIRIPURAPU VIJAYA
November 10, 2003
DIVISIONAL ENGINEER TELECOM Vs. MAMIDI VENKATA RAMANA
February 21, 2003
DOKI P Vs. GOVERNMENT OF INDIA
March 25, 2003
DORA PRASAD M Vs. CORPORATION BANK MANGLORE
August 14, 2003
DRUS INSPECTOR BHIMAVARAM Vs. I RAMAKRISHNA GANDHI
December 12, 2003
DUDEKULA MUNTIMADUGU RAHIM Vs. STATE OF A P
September 8, 2003
DUKKU LABUDU BARIKI Vs. SOBHA HYMAVATHI DEVI
May 2, 2003
DUMALA MALLAIAH Vs. STATE OF A P
July 4, 2003
DUNNALA VENKATESWARA VARA PRASAD Vs. GOVT OF A P
November 20, 2003
DURGA ENTERPRISES Vs. UNION OF INDIA
November 14, 2003
DURGA RAO N Vs. SPECIAL DEPUTY COLLECTOR TRIBAL WELFARE
March 31, 2003
DURGA SINGH Vs. M LAKSHMAN YADAV
June 10, 2003
DUTTA SEETHAMAHALAKSHMAMMA Vs. YAMADALA BALARAMAIAH
April 18, 2003
E IMMANUEL Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
January 22, 2003
E KRISHNA Vs. UNION OF INDIA
November 25, 2003
E MALLAIAH Vs. STATE OF A P
February 4, 2003
E MALLAIAH Vs. M SURANA
July 7, 2003
E PRASAD GOUD Vs. B LAKSHMANA GOUD
March 31, 2003
E RAMA RAO Vs. DIVISIONAL CO OPERATIVE OFFICER GUNTUR GUNTUR DISTRICT
December 12, 2003
E RAVINDER Vs. CHAIRMAN CUM MANAGING DIRECTOR POWER GRID CORPORATION OF INDIA LTD
April 30, 2003
E V RAGHAVA REDDY Vs. DISTRICT PANCHAYAT OFFICER PRAKASHAM DISTRICT AT ONGOLE
March 27, 2003
ECI ENGINEERING and CONSTRUCTION CO LIMITED REP Vs. GOVERNMENT OF A P REP
January 9, 2003
EDARA TIRUMALA PRASAD RAO Vs. PAULS EDUCATIONAL SOCIETY
April 22, 2003
EDIGA JAGANNADHA GOWD Vs. STATE
October 17, 2003
EDWYN ANTHONYPEREIRA Vs. R R KUPPUSWAMY IYENGAR
November 13, 2003
EGUVAKAMMAKANDRIGA GRAM PANCHAYAT Vs. DIST COLLECTOR
August 7, 2003
ELCHURI THULISAMMA Vs. ELCHURI SAMRAJYAM
December 5, 2003
ELETI RAJA REDDY Vs. PUSKUR DAMODAR RAO
April 21, 2003
ELLATURU SIDDAIAH Vs. REVENUE DIVISIONAL OFFICER
April 15, 2003
ELLURU PEDDA DASTAGIR REDDY Vs. SUPERINTENDENT OF POLICE KADAPA
January 14, 2003
ELUGU SUDHAKAR Vs. STATE OF A P
April 8, 2003
EMPLOYEES STATE INSURANCE CORPORATION HYDERABAD Vs. RAMALINGESWARA PULVARISING MILLS KODUR CUDDAPAH DISTIRCT
March 13, 2003
ENTERPRISING ENTERPRISES PRIVATE LTD Vs. GOVERNMENT OF ANDHRA PRADESH
March 18, 2003
ENUGU THIRUPATHI REDDY Vs. STATE OF A P
July 7, 2003
ENUGUKONDA VENKATA RAGHAVACHARYULU Vs. PUSHPAGIRI MATTAM CUDDAPAH DIST
March 17, 2003
EPURI KOTAIAH Vs. EPURI RAMAIAH
January 10, 2003
ESTATE OFFICER AND MANAGER RECOVERIES A P INDUSTRIES INFRASTRUCTURE CORPORATION LIMITED Vs. RECOVERY OFFICER DEBTS RECOVERY TRIBUNAL BANGLORE
August 6, 2003
ESWARA PRASAD SURYADEVARA Vs. BOARD OF INTERMEDIATE EDUCATION OF A P REP
October 23, 2003
EURAKA FORBES LIMITED Vs. GOVT OF A P REP
February 7, 2003
EVANGELICAL TRUST ASSOCIATION OF SOUTH INDIA Vs. ANITA AIDDINYANTZ
July 24, 2003
EXCISE SUPERITNENDENT Vs. KUNDENA BHAGYAMMA
January 31, 2003
FATEH ALI Vs. M A ALEEM
September 9, 2003
FISHERMEN CO OPERATIVE SOCIETY Vs. ASSISTANT DIRECTOR OF FISHERIES EX OFFICIO DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
March 6, 2003
FOOD CORPORATION OF INDIA Vs. NELLORE DISTRICT FIC GODOWNS
August 1, 2003
FOOD INSPECTOR ADILABAD Vs. DESH RAJ
July 11, 2003
FOOD INSPECTOR ANANTHAPUR Vs. ARAVETI GOPINATH
July 4, 2003
FOOD INSPECTOR ANANTHAPUR Vs. ARAVETI GOPINATH
July 1, 2003
FOOD INSPECTOR CHITTOOR Vs. MUTUKU RAVICHANDRA BABU
February 13, 2003
FOOD INSPECTOR DIVISION Vs. KAPUGANTI SATYANARAYANA
August 1, 2003
FOOD INSPECTOR NIZAMABAD Vs. N CHANDRAIAH
January 31, 2003
FOREST RANGE OFFICER Vs. DISTRICT JUDGE CUDDAPAH
February 10, 2003
FORUM FOR BETTER HYDERABAD CONFEDERATION OF VOLUNTARY ORGANIZATIONS OF HYDERABAD Vs. GOVERNMENT OF A P
November 24, 2003
G ANASUYAMMA Vs. KANDULAPURAM PRIMARY AGRICULTURAL SOCIETY
December 15, 2003
G CHILAKAMMA Vs. G SATTAIAH
February 20, 2003
G J R SUNAND Vs. CONVENTION OF BAPTIST CHURCHES OF NORTHERN CIRCARS CBCNC
January 24, 2003
G JAWAHARLAL Vs. CHAIRMAN AND MANAGING DIRECTOR RURAL ELECTRIFICATION CORPN LTD
February 26, 2003
G JAY RAO Vs. STATE OF A P
February 21, 2003
G JAYA RAO Vs. STATE OF AP
February 1, 2003
G JAYACHANDRA NAIDU Vs. G LOKAMMA
November 20, 2003
G M QURESHI Vs. ASHRAT JEHAN
August 8, 2003
G M RAO Vs. UNION OF INDIA
April 4, 2003
G M RAVI ALIAS G PURUSHOTHAM Vs. STATE OF A P
July 3, 2003
G M SALES FDC LTD Vs. DEPUTY COMMR OF LABOUR GUNTUR
September 3, 2003
G MADHUSUDHANA REDDY Vs. G MARUTHI SEETHA RAMI REDDY
November 6, 2003
G MAISAIAH Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION REP
January 28, 2003
G MD MASOOM Vs. S K KHADER VALI
December 13, 2003
G NARAM NAIDU Vs. K KUMARA SWAMY
January 10, 2003
G NARASIMHA RAO Vs. REGIONAL JOINT DIRECTOR OF SCHOOL EDUCATION
November 19, 2003
G NARASINGA RAO HYDERABAD Vs. CHAIRMAN COOPERATIVE URBAN BANK LIMITED
March 12, 2003
G NATHMAL Vs. NIRANJANA RAO
November 11, 2003
G NAZEER AHMAD Vs. UNION OF INDIA
April 9, 2003
G PARIMALA Vs. RAJESH BHATIA
February 26, 2003
G PAVANA MURTHY Vs. VICE CHANCELLOR OSMANIA UNIVERSITY HYDERABAD
July 21, 2003
G RAJA RAM Vs. GOVERNMENT OF A P
December 4, 2003
G RAJA RAM Vs. STATE OF A P
December 29, 2003
G RAMACHANDER RAO Vs. G PADMA
November 4, 2003
G RAMAIAH DIED Vs. MUTHYALA PRAKASH
April 15, 2003
G RAVINDER Vs. GOWRISETTY SURENDER
April 24, 2003
G S R INDUSTRIES Vs. COMMISSIONER OF SURVEY SETTLEMENTS AND LAND RECORDS AND CHIEF CONTROLLING
March 26, 2003
G SAROJA Vs. B PADMA BAI
November 13, 2003
G SATYAMMA Vs. SECRETARY MINISTRY OF DEFENCE GOVERNMENT OF INDIA NEW DELHI
March 4, 2003
G SRINIVAS Vs. APSRTC ADILABAD
May 2, 2003
G SRINIVAS Vs. BALA RAJU
August 26, 2003
G SUBBA RAO Vs. FOOD CORPORATION OF INDIA
July 22, 2003
G SUBRAHMANYAM NAIDU Vs. COMMISSIONER OF ENDOWMENTS TILAK ROAD HYDERABAD
April 4, 2003
G V N BHARATHAN Vs. UNION OF INDIA
July 16, 2003
G VENKATA RAMA SUBBAIAH Vs. D RASOOL NAIK
March 7, 2003
G VENKATASWAMY Vs. DIST COLLECTOR KURNOOL
July 23, 2003
G VISHNUVARDHAN Vs. STATE OF A P
February 18, 2003
GADAMSETTY SRIRAMULU Vs. ASSISTANT DIRECTOR OF AGRICULTURE SINGARAYA KONDA
April 30, 2003
GADE RAMACHANDRAIAH DIED Vs. GADE LINGAIAH
March 17, 2003
GAINEDI GAJAPATHI RAO Vs. VELAL INDIRAMANAMMA
December 29, 2003
GAJJALA VENKATESWARULU Vs. ANDHRA PRADESH STATE WAKF TRIBUNAL
March 10, 2003
GAJULA RAMA RAO Vs. THONDAMANATI SUBBARAYA PILLAI
April 15, 2003
GALADA POWER AND TELECOMMUNICATION LIMITED HYDERABAD Vs. TRANSMISSION CORPORATION OF A P LTD
April 28, 2003
GANDEAY SHRAVAN KUMAR Vs. D SRINIVASULU
July 29, 2003
GANDHI SCHEDULE CASTE AND BACKWARD CLASSES Vs. DISTRICT COLLECTOR HYDERABAD DISTRICT AT HYDERABAD
September 12, 2003
GANDLA PANNALA BHULAXMI Vs. MANAGING DIRECTOR APSRTC
June 10, 2003
GANESH NAGARAJU Vs. STATE OF A P
August 28, 2003
GANGADHARA RAO Vs. STATE OF A P
March 1, 2003
GANJI MOHAN Vs. STATE OF A P
February 7, 2003
GANTI MADHUSARMA Vs. VELAGALA APPALANAIDU
February 11, 2003
GARIKAPATI VALLI ALIAS RAYAPROLU Vs. STATE OF ANDHRA PRADESH
December 18, 2003
GARLA PATI TIRUPATHAMMA Vs. B THIRUPALU
November 3, 2003
GARLAPATI PRAKASAM Vs. GARLAPATI JAGGAIAH
March 5, 2003
GAYATRI PROJECTS LIMITED Vs. GOVERNMENT OF A P
January 9, 2003
GEDELA LALITHA KUMARI Vs. BONUMAHANTHI NEELAKANTHAM
December 29, 2003
GEETANJALI WINES Vs. P BHASKAR REDDY
January 24, 2003
GENARAL MANAGER SALES FDC LIMITED MUMBAI Vs. DEPUTY COMMISSIONER OF LABOUR GUNTUR
September 3, 2003
GENERAL MANAGER and APPELLATE AUTHORITY Vs. MOHAMMAD NIZAMUDDIN
May 2, 2003
GENERAL MANAGER APSRTC Vs. LAKSHMI
January 31, 2003
GENERAL MANAGER AREA 1 R G DIVISION SINGARENI COLLIERIES Vs. PRESIDING OFFICER INDUSTRIES TRIBUNAL
August 7, 2003
GENERAL MANAGER MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. LAXMI BAI
January 31, 2003
GENERAL MANAGER P D C M P UNION LTD Vs. PAVURALLA SANTHAKUMARI
September 24, 2003
GENERAL MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD Vs. SHAIK ABDUL KHADER
June 23, 2003
GHEETIRALA RAMA MURTHY Vs. GHEETIRALA VENUGOPAL
January 10, 2003
GIRIDHARI AUTO FINANCE PRIVATE LIMITED KHAMMAM Vs. GUDLA HARI BABU
October 17, 2003
GIRIJAN CO OP CORPORATION LTD Vs. IMALLA SRINIVASA RAO
July 10, 2003
GLOBSYN TECHNOLOGIES LIMITED CALCUTTA Vs. ESKAAYCEE INFOSYS VISAKHAPATNAM
November 11, 2003
GLORY SILVA MARLAPUDI Vs. PREM KUMAR MARLAPUDI
July 25, 2003
GNANA BHARATHI EDUCATIONAL ACADEMY Vs. ANDHRA PRADESH STATE COUNCIL OF HIGHER EDUCATION
July 23, 2003
GODAVARI FERTILISERS AND CHEMICALS LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
March 21, 2003
GODAVARI POLYMERS PVT LIMITED SECUNDERABAD Vs. AGRICULTURAL PRODUCTION COMMISSIONER GOVERNMENT OF A P HYDERABAD
December 4, 2003
GODI JAYARAMI REDDY Vs. SIDDAMURTHY JAYARAMI REDDY
April 21, 2003
GOLLA LINGAMAIAH Vs. STATE OF ANDHRA PRADESH
July 18, 2003
GOLLA PULLEM PEDDA MADDAIAH Vs. STATE OF A P
August 14, 2003
GOPALA KRISHNA DAMODAR SHANBAGH NOMINEE INTERNATIONAL BEST FOODS Vs. STATE OF A P
November 3, 2003
GOPANABOYINA PUNNA RAO Vs. G ANKINEEDU PRASAD
April 25, 2003
GOPISETTI VENKAIAH Vs. CHAVALI BRAHMABHOTLU
February 19, 2003
GOPISETTY REDDY Vs. MAKAM V BALARAMAIH GUPTA
December 29, 2003
GORIKEPUDI SUBBA RAO Vs. STATE OF A P
August 14, 2003
GORIPARTHI GAYATRI Vs. GORIPATHI SRINIVASA RAO
February 3, 2003
GORRELA VARALAKSHMI Vs. GUNDU RATNAM
January 28, 2003
GOTTUMUKKALA BHASKARA RAJU Vs. MAMIDL PADMAVATHI
November 10, 2003
GOVERNMENT OF A P Vs. M A RAZZAQ
January 13, 2003
GOVERNMENT OF A P Vs. P KRISHNA PRASAD
March 4, 2003
GOVERNMENT OF A P Vs. M A RAZZAQ
August 13, 2003
GOVERNMENT OF A P Vs. S SAISWARUP
July 17, 2003
GOVERNMENT OF ANDHRA PRADESH Vs. A P LOKAYUKTA AND UPA LOKAYUKTA HYDERABAD
April 28, 2003
GOVERNMENT OF ANDHRA PRADESH Vs. STATE
June 11, 2003
GOVERNMENT OF ANDHRA PRADESH Vs. D POCHAIAH
February 18, 2003
GOVERNMENT OF ANDHRA PRADESH Vs. PUSHPENDAR KAUR
October 15, 2003
GOVERNMENT OF ANDHRA PRADESH IRRIGATION DEPARTMENT Vs. G KONDALA RAO
August 29, 2003
GOVERNMENT OF ANDHRA PRADESH REP Vs. P PRABHAKAR REDDY HYDERABAD
January 2, 2003
GOVT OF MADHYA PRADESH Vs. P V VIDHYASAGAR
September 1, 2003
GRAG MARTIN DISTILLERY PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
September 12, 2003
GUDA BHADRAIAH Vs. M C PARGIEN IPS DIVISIONAL FOREST OFFICER PALONCHA DIVISION KHAMMAN DISTRICT
January 21, 2003
GUDIVADA CHOWKADARA DUKANADARULA SANGAM Vs. GOVERNMENT OF ANDHRA PRADESH
May 2, 2003
GUDURI KOTAIAH COMPANY Vs. INDIAN TOBACCO TRADERS TANGUTUR PRAKASAM DISTRICT
May 2, 2003
GUDURU MALLA REDDY Vs. MORE BALAIAH
March 28, 2003
GULAM ISMAIL Vs. MIRZA IBRAHIM ALI BAIG
July 14, 2003
GULLIPALLI NARAM NAIDU Vs. KINTHALI KUMARASWAMI
January 10, 2003
GUMMADISETTI Vs. JOINT COLLECTOR KHAMMAM
December 30, 2003
GUNDALA KRISHNA REDDY Vs. TIRUMALA TIRUPATI DEVASTHANAMS TIRUPATI
November 25, 2003
GUNDEPANENI NAGABUSHANAM Vs. T ESWAR RAO
March 3, 2003
GUNNAM VEN KAMMA Vs. M SUBBA RAO
November 18, 2003
GURAJALA RAMESH Vs. STATE OF ANDHRA PRADESH
April 21, 2003
GURUNADHA RAO Vs. PALUKURI VENKATESWARA RAO
February 26, 2003
GURUVINDAPALLI ANNA RAO Vs. STATE OF ANDHRA PRADESH
March 6, 2003
GUTTIKONDA NAGIREDDY Vs. STATE OF A P
August 8, 2003
GVK INDUSTRIES LIMITED HYDERABAD Vs. UNION OF INDIA
December 2, 2003
GYAN CHAND GUPTA Vs. NIZAMABAD MUNICIPALITY
December 4, 2003
H RAJAGOPAL Vs. D C MEHTA
February 18, 2003
H RAJAGOPAL Vs. D C MEHTA
February 19, 2003
H RAJAGOPAL Vs. D C MEHTA AND ANOTHER
February 2, 2003
H TULASAMMA Vs. STATE TRANSPORT APPELLATE TRIBUNAL
March 7, 2003
HABEEB YAHIYA Vs. GOVERNMENT OF A P
June 16, 2003
HAL EMPLOYEES LIMITED SOCIETY Vs. TALARI VENKATAIAH
May 2, 2003
HANUMANTH VAJHULA JAGANNADHA SASTRY Vs. VAJHULA ANNAPURNA RAJESWARAMMA
December 9, 2003
HARI MAHESWARI Vs. STATE
January 21, 2003
HARIDASU MAVULLAYYA Vs. LANKA VENKATA MAHALAXMI
November 12, 2003
HARIHANA BAZARAPPA Vs. H CHAKARALA RANGANNA
October 14, 2003
HARIJANA MULINTI BHUSHANNA Vs. STATE OF A P
July 15, 2003
HARYANA AND STEEL CENTRE Vs. LAKSHMI PORCELAINS LTD
July 22, 2003
HARYANA CONDUCTORS PRIVATE LIMITED HARYANA Vs. GOVT OF ANDHRA PRADESH
September 5, 2003
HARYANA CRICKET ASSOCIATION Vs. GUNROCCK CRICKET
December 1, 2003
HEERA BABI Vs. JOINT COLLECTOR MAHABOOBNAGAR DISTRICT
November 11, 2003
HYDERABAD CHEMICAL AND PHARMACEUTICAL WORKS PRIVATE LIMITED Vs. ALCO CHEMICALS LTD
January 10, 2003
HYDERABAD CO OPERATIVE CENTRAL TRADING SOCIETY LIMITED HYDERABAD Vs. REGISTRAR OF CO OPERATIVE SOCIETIES ANDHRA PRADESH HYDERABAD
December 29, 2003
HYDERABAD CO OPERATIVE URBAN BANK LIMITED Vs. S M HUSSAIN RASHEED
April 18, 2003
I L NAIDU Vs. UNION OF INDIA
February 18, 2003
ICICI BANK LIMITED BANGALORE Vs. V T PRAKASH
March 3, 2003
IDAMAKANTI ANANTHAMMA Vs. IDAMAKANTI RAMANAMMA
February 6, 2003
IINDLA KRISHNAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
July 17, 2003
INDIAN AIRLINES CORPORATION Vs. LATE DUBA MOHAN
March 11, 2003
INDIAN AMMONIUM NITRATE MANUFACTURERS ASSOCIATION MUMBAI Vs. UNION OF INDIA MINISTRY OF LAE JUSTICE AND COMPANY AFFAIRS
December 1, 2003
INDIAN BANK Vs. V R VENKATARAMAN
December 17, 2003
INDIRA ALLURU Vs. CONVENOR EDCET 2002 DELTA STUDIES INSTITUTE ANDHRA UNIVERSITY
April 15, 2003
INDO NATIONAL LIMITED TADA NELLORE DISTRICT Vs. LABOUR COURT GUNTUR
April 18, 2003
INDUPURU RAGHAVA REDDY Vs. COMMISSIONER SURVEY SETTLEMENTS AND LAND RECORDS A P HYDERABAD
June 10, 2003
INSPECTOR OF POLICE, VIGILANCE AND A P T S, REP BY Vs. N S PRASAD RAO
February 14, 2003
IPPILLI KRISHNA Vs. STATE OF A P
November 20, 2003
ISKALA VENKATA NARASIMHAM Vs. COMMISSIONER OF CIVIL SUPPLIES APPEALS
February 19, 2003
ISWAR RAJ Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT
April 16, 2003
J C PRIYADARSHINI Vs. STATE OF A P
July 16, 2003
J D ELECTRONICS HYDERABAD Vs. E S I CORPORATION HYDERABAD
August 4, 2003
J K FINANCE AND CHIT FUNDS Vs. R SURYA KUMAR
November 7, 2003
J PEDDA REDDAMMA Vs. B TWINKLE
September 25, 2003
J PEDDA REDDAMMA Vs. B TWINKLE
September 5, 2003
J R RAMESH KUMAR Vs. N PRABHAKAR RAO
December 16, 2003
J SIMON VIJAYA KUMAR Vs. STATE OF A P
November 25, 2003
J VANAMMA Vs. SPECIAL DEPUTY TAHSILDAR ENFORCEMENT
January 21, 2003
J VENKATESWAR RAO Vs. DISTRICT COLLECTOR GUNTUR
November 27, 2003
J VINAYA Vs. SINGARENI COLLERIES COMPANY LIMITED
June 13, 2003
JAKKA SUBBA RAO Vs. LAKKIMSETTY SYAMALA KRISHNA MOHANA RAO
November 5, 2003
Jaladi Seetharamamma Vs. Ramalingaswara Swami Temple Gundavaram
February 7, 2003
JALDULA PENTAIAH Vs. STATE OF A P
October 17, 2003
JALLIGAMPALA PRAKASH RAO Vs. FOOD CORPORATION OF INDIA
March 11, 2003
JAMUNA STORES Vs. REGIONAL DIRECTORS E S I CORPORATION HYDERABAD
September 1, 2003
JANAB MEHAMMED AYUB Vs. JANAB MEHBOOB SHARIFF
September 22, 2003
JANARDHANA REDDY P Vs. STATE OF ANDHRA PRADESH
January 24, 2003
JANGILI NAGAIAH Vs. ASSISTANT COMMISSIONER OF ENDOWMENTS ONGOLE PRAKASAM DISTRICT
November 5, 2003
JAQUAR STEELS PRIVATE LIMITED Vs. STATE
November 5, 2003
JAQUAR STEELS PRIVATE LIMITED HYDERABAD Vs. PETITIONER UNDER SECTION 391 AND 394 OF THE COMPANIES ACT PRAYING THAT THIS HIGH COURT MAY BE PLEASED TO
November 5, 2003
JAS RAJ GANESHMAL WHOLESALE GHEE MERCHANT AND COMMISSION AGENT Vs. A P DAIRY DEVELOPMENT CO OPERATIVE FEDERATION LIMITED HYDERABAD
November 12, 2003
JAVVADI KOTESWARA RAO Vs. SONTI SAMBASIVA RAO
November 24, 2003
JAVVADI KOTESWARA RAO Vs. SONTI SAMBASIVA RAO
November 23, 2003
JAWAHAR REDDY K Vs. STATE OF ANDHRA PRADESH
January 7, 2003
JAYA RAJ V Vs. BHAVANI SWEETS AND BAKERY
January 22, 2003
JAYAMANGALA VENKATESWARA RAO Vs. KALLA APPA RAO
September 19, 2003
JAYARAMI REDDY M Vs. SIDDAVARAM SALAMMA
February 26, 2003
JEENU KUNTA VARDHAN Vs. STATE OF ANDHRA PRADESH
February 21, 2003
JOHN CLEMENTS Vs. ALL CONCERNED
May 2, 2003
JONNALA SURA REDDY Vs. TITYYAGURA SRINIVASA REDDY
July 8, 2003
JONNALAGADDA RAMREDDY Vs. NOOKALA NARASIMHA REDDY
December 29, 2003
JUBLIEE HILLS LABOUR WELFARE ASSOCIATION Vs. MUNICIPAL CORPORATION OF HYDERABAD KHAIRATABAD HYDERABAD
October 21, 2003
JUNNU RAMA GOUD Vs. COMMISSIONER OF PROH AND EXCISE
September 22, 2003
JUSTICE NEELAM SANJIVA REDDY Vs. GOVERNMENT OF INDIA
January 10, 2003
K ADINARAYANA REDDY Vs. GOVT OF A P REP
September 1, 2003
K AGI REDDY Vs. UPPAL KALAN MUNICIPAL COUNCIL REP
December 26, 2003
K ANANDA REDDY Vs. APPSC HYDERABAD
July 8, 2003
K ANNAJI RAO Vs. MD JABOAR
September 2, 2003
K BALA BAI Vs. GOVERNMENT OF ANDHRA PRADESH
July 18, 2003
K BHASKARA RAMA MURTHY Vs. K SATYAVATHI DEVI
December 10, 2003
K CHANDRAIAH Vs. SPECIAL DEPUTY COLLECTOR LA UNIT II LMD KARIMNAGAR
September 16, 2003
K CHINNA THIMMA REDDI Vs. K A VENKATARAMI REDDY
July 31, 2003
K DHANANJAYA RAO Vs. STATE OF A P
April 13, 2003
K JAYAPRAKASH RAM Vs. ADDL DIRECTOR GENERAL OF POLICE CRIMINAL INVESTIGATION DEPARTMENT
March 27, 2003
K KESAVA RAO Vs. UNION OF INDIA
December 23, 2003
K KRISHNA MOHAN RAO Vs. SUNIL ARORA
May 1, 2003
K KRISHNA REDDY Vs. A P STATE POLICE HOUSING CORPORATION LTD
February 27, 2003
K L HI TECH SECURE PRINT LIMITED Vs. UTTAR PRADESH STATE ROAD TRANSPORT CORPORATON
December 24, 2003
K L N S MURTHY Vs. GOVT OF A P
May 2, 2003
K L VENKATESWAR RAO Vs. STATE OF A P
October 14, 2003
K M SAFIULLAH Vs. ANDHRA PRADESH STATE WAKF BOARD
January 24, 2003
K M SUBRAMANI Vs. STATE OF ANDHRA PRADESH
April 24, 2003
K MUNIDHARMANADHAIAH Vs. GIRIJAN CO OPERATIVE CORPORATION LTD
August 14, 2003
K NAGESHWARA RAO Vs. STATE OF A P REP
January 7, 2003
K NARASIMHA CHARY Vs. STATE OF A P REP
March 20, 2003
K NARASIMHA REDDY Vs. UDAYAMANIKYAM PRIMARY AGRICULTURAL CO OPERATIVE SOCIETY LTD
February 24, 2003
K NARASIMHULU NAIDU and CO Vs. G SUBBARAMA REDDY
July 18, 2003
K NARSIMHA Vs. STATE
December 8, 2003
K PADMA REDDY Vs. STATION HOUSE OFFICER BELLAMPALLI
August 4, 2003
K PEDA VENKATAIAH Vs. GOVT OF A P
December 8, 2003
K PEDDA LINGA REDDY Vs. B SATHAIAH
July 21, 2003
K PEDDA LINGA REDDY Vs. B SATHAIAH
July 25, 2003
K Prabhavatamma Vs. B Indiramma
August 5, 2003
K PRABHAVATAMMA Vs. B INDIRAMMA
August 15, 2003
K PRASADA RAO Vs. SUB DIVISIONAL INSPECTOR POSTAL GIDDALUR
April 29, 2003
K PREM CHAND Vs. GOVERNMENT OF ANDHRA PRADESH
January 22, 2003
K R KRISHNA RAJU Vs. CHIEF CO ORDINATOR QIP NODAL CELL UNIVERSITY COLLEGE OF PHARMACEUTICAL SCIENCES
June 12, 2003
K R RAGHU Vs. EXECUTIVE OFFICER TIRUMALA TIRUPATHI DEVASTHANAM TIRUPATHI CHITOOR DISTRICT
January 6, 2003
K R SULOCHANA DEVI Vs. CHAIRMAN RAILWAY BOARD RAIL BHAVAN NEW DELHI
June 10, 2003
K RAGHURAM RAJU Vs. UNION OF INDIA
March 10, 2003
K RAJAIAH Vs. UNION OF INDIA
August 6, 2003
K RAMACHANDRA RAO Vs. RANKS CABLES LIMITED INLIQN
April 4, 2003
K RAMASWAMY Vs. STATE OF A P
August 1, 2003
K RAMCHANDRA RAO Vs. STATE OF A P PUBLIC PROSECUTOR
December 27, 2003
K RAMESH BABU Vs. BANK OF INDIA CHITTOOR
August 19, 2003
K RAVINDER Vs. STATE OF A P
February 5, 2003
K S DHAN RAJ Vs. OSMANIA UNIVERSITY HYDERABAD
November 17, 2003
K SAHADEVAIAH Vs. N SRINIVASA CHARI
March 20, 2003
K SAMBASIVA RAO Vs. DISTRICT LEVEL COMMITTEE
April 8, 2003
K SAMBASIVA RAO Vs. SAI CO OPERATIVE URBAN BANK LIMITED HYDERABAD
April 17, 2003
K SANDHYA Vs. K VENUGOPALA RAO
August 8, 2003
K SATYANARAYANA MURTHTY DIED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD
April 10, 2003
K SREERAMA MURTHY Vs. STATE OF A P
December 29, 2003
K SRINIVASULU Vs. DISTRICT COLLECTOR NALGONDA
January 9, 2003
K SUBHAKAR RAO Vs. MONETRECK COMPUTERS SECUNDERABAD
July 8, 2003
K SUBRAHMANYAM Vs. STATE OF A P
September 26, 2003
K SUDHAKAR GUPTA Vs. ELECTRO THERMICS PVT LIMITED HYDERABAD
April 18, 2003
K T BHATLAGARI SUBBANARSAIAH Vs. K T VENKATA CHALAMAIAH
November 10, 2003
K UDAY KUMAR Vs. MANDAL REVENUE OFFICER
June 19, 2003
K UPENDER Vs. STATE OF ANDHRA PRADESH
May 2, 2003
K UPENDER REDDY Vs. DIRECTOR GENERAL ACB
April 4, 2003
K V S RAJU Vs. FLAG OFFICER COMMANDING IN CHIEF
July 10, 2003
K V SESHAIAH Vs. NTR UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
March 12, 2003
K VASUDEVREDDY Vs. B CHANDRAKALA
June 20, 2003
K VENKATESHU Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD
September 8, 2003
K VENKATESWARLU Vs. STATE OF A P
April 23, 2003
K VENKATESWARLU and COMPANY HYDERABAD Vs. SECRETARY IRRIGATION DEPARTMENT GOVT OF A P
September 18, 2003
K VENKULU Vs. STATE OF ANDHRA PRADESH
September 10, 2003
K VINODHAR Vs. EXECUTIVE BOARD OF NIZAMS INSTITUTE OF MEDICAL SCIENCES APPELLATE AUTHORITY NIMS PANJAGUTTA HYDERABAD
December 29, 2003
K Y SURYA PRAKASH SECUNDERABAD Vs. L K AGENCIES SECUNDERABAD
November 6, 2003
KADALI RAVI KUMAR ALIAS RAVI Vs. STATE OF A P
August 28, 2003
KADAVANDI KRISHNACHARI Vs. DIOCESE OF GUNTUR SOCIETY R C M
February 18, 2003
KADIYALA PURNACHANDRA RAO Vs. RAMALINGESWARASWAMY DEVASTHANAM
November 13, 2003
KAINYA and ASSOCIATES PVT LTD Vs. AVANTI KOPP ELECTRICALS PRIVATE LTD
April 17, 2003
KAITHA NARSIMHA Vs. SUSHEELA DEVI
November 19, 2003
KAKINADA CHINA APPARAO Vs. PALUKURI VENKATESWARA RAO
February 26, 2003
KALASIKA PRASHANTA KUMAR Vs. STATE OF ANDHRA PRADESH
September 11, 2003
KALINGA KANNA ALIAS KALI KONNA Vs. GOLLAPALLI APPALASWAMY
April 3, 2003
KALYAN CHEMICALS KOPPURAVURU PADAKAKANI MANDAL GUNTUR DISTRICT Vs. GOVERNMENT OF ANDHRA PRADESH
October 21, 2003
KALYANI ROLLER FLOUR MILLS PVT LIMITED GUNTAKAL KURNOOL DISTRICT Vs. COMMISSIONER OF COMMERCIAL TAXES ANDHRA PRADESH HYDERABAD
October 16, 2003
KALYANI STRAW BOARDS LTD Vs. LALA GOPI KRISHNA GOKULDAS AGENCIES FIRM
February 11, 2003
KAMAKSHI ALIAS PADMAVATHI Vs. V CHENCHURAMAIAH
July 2, 2003
KAMALA MUNIRATNAM Vs. STATE OF ANDHRA PRADESH
August 1, 2003
KAMALAPURAM NARAYANA SETTY Vs. STATE OF A P
July 16, 2003
KAMINI RANI GUPTA Vs. OMPRAKASH GUPTA
September 24, 2003
KAMIREDDY VENKATARAMANA REDDY Vs. APPELLATE AUTHORITY
September 10, 2003
KANCHE CHANDRAIAH @ KUSALA SATYANARAN REDDY Vs. JAISSINGANI CHANDAN AND OTHERS
August 23, 2003
KANDRATHI NAGARAJU Vs. COMMISSIONER OF TRIBAL WELFARE A P HYDERABAD
August 8, 2003
KANIGOLLA LAKSHAMANA RAO Vs. GUDIMETIA RATNA MANIKYAMBA
January 22, 2003
KANJARALA PRASHANTH ALIAS KITTU Vs. STATE
January 23, 2003
KANTALA SRINIVAS REDDY Vs. STATE OF ANDHRA PRADESH
January 23, 2003
KANTHAMMA Vs. GANGULAMMA
August 27, 2003
KANTHETI BHOGESWARA RAO Vs. STATE OF A P
March 12, 2003
KANYALUR JITENDRA Vs. N S KALANDAR BASHA
March 31, 2003
KAPITAN DISTILLERIES Vs. GOVERNMENT OF ANDHRA PRADESH
August 27, 2003
KARAKA CHINA RAMAYAMMA Vs. STATE GOVT OF A P
August 7, 2003
KARAMPUDI KRISHNA MURTHY Vs. PULIPATI SUBBALAKSHMAMMA
December 29, 2003
KARRI KRISHNAVENI Vs. BATCHU NOOKARAJU REDDI
January 31, 2003
KARRI TARAKESWARA RAO Vs. TINITI JAGANNADHAM
November 4, 2003
KARRI VAIKUNTAVALLI THAYARAMMA Vs. SUKLA NARASIMHA MURTHY
April 15, 2003
KASA VENKATA REDDY Vs. SYED BASHA
April 13, 2003
KASA VENKATA REDDY Vs. SYED BASHA
April 30, 2003
KASHA KISTAPPA Vs. NEW INDIA ASSURANCE CO LTD
January 24, 2003
KATAREDDY VENKALA SUBBA REDDY Vs. GUDALA SUNDARARAMIREDDY
August 8, 2003
KATARI RATNA RANI Vs. VELAGAPUDI RAMA RAO
September 8, 2003
KATASANI SIVA REDDY Vs. GOVT OF A P
November 25, 2003
KATIKA PILLA ALIAS FAKRUDDIN Vs. RAMAVATH VALLIKABAI
July 31, 2003
KATIKA RAMESH ALIAS MADAPURAM SHANKAR Vs. STATE OF ANDHRA PRADESH
April 9, 2003
KATTA JANAMMA DIED Vs. N ANANTHA REDDY
June 11, 2003
KAVALI ROLLER FLOUR MILLS PRIVATE LIMITED KAVALI Vs. A P ELECTICITY BOARD HYDERABAD
August 22, 2003
KAVITHA GOUD Vs. NOOKALA SUDARSHAN REDDY
June 27, 2003
KAVURI SUWAMA BALA SUNDARAM Vs. KARNATI POORNA CHANDRA RAO
October 13, 2003
KAVURI SUWARNA BALA SUNDARAM Vs. KARMATI POORNA CHANDRA RAO
October 30, 2003
KEDIYA VANASPATHI LIMITED Vs. R V S MARIMUTHU
June 26, 2003
KEESARI VENKATA REDDY Vs. STATE OF ANDHRA PRADESH
July 18, 2003
KELAKA RAMANA ALIAS STANELY JONES Vs. STATE OF A P
February 21, 2003
KEN R GNANAKAN Vs. ANITA AIDINYANTS
July 24, 2003
KHAJA MUJEEBUDDIN Vs. KHAJA MUNEERUDDIN
January 29, 2003
KILAPARTHI SURI APPA RAO Vs. STATE OF A P
November 6, 2003
KILLAPARTHI SURI APPA RAO Vs. SUB ISPECTOR OF POLICE DEVARAPALLI P S
November 28, 2003
KINDU BALANNA Vs. STATE OF A P
August 22, 2003
KIRAN GRAPHICS Vs. TENDER COMMITTEE CONSTITUTED FOR TECHNICAL ANDK PRICE
January 8, 2003
KISHANGUNJ HYDERABAD Vs. CHINTALA VENKATA LAXMI
January 10, 2003
KODAMALA PRABHAKAR Vs. STATE OF A P
March 12, 2003
KODANDAPANI Vs. KADIDELA RAJAMOULI
January 8, 2003
KODAPALLY VENKATESWARULU Vs. KODELA SIVA PRASADA RAO
February 19, 2003
KOLISTTTY LAKSHMANA RAO Vs. DRODAVALLI RAMACHANDRA RAO
November 28, 2003
KOLLI SHALLAJA RANI Vs. K V RAMANA PRASAD
March 21, 2003
KOLLURI SUBBA RAO Vs. STATE
August 5, 2003
KOMMIREDDY BHASKARA RAMA MURTHY Vs. KOMMIREDDY SATYAVATHI DEVI
December 10, 2003
KONA SRINIVAS Vs. STATE OF A P
September 11, 2003
KONATHAM RAMA SASTRULU Vs. STATE OF A P
February 3, 2003
KONDA BHAGYALAXMI Vs. DISTRICT COLLECTOR KARIMNAGAR
September 5, 2003
KONDA LAKSHMANA BAPUJI Vs. GOVT OF A P
August 22, 2003
KONERU SAND AND BOAT WORKERS CO OPERATIVE SOCIETY LIMITED Vs. DISTRICT PANCHAYAT OFFICER MEMBER CONVENOR DISTRICT LEVEL COMMITTEE FOR SAND AUCTIONS GUNTUR
September 4, 2003
KONIDELA MADHUSUDHAN ALIAS MADHU Vs. STATE OF A P
March 24, 2003
KONKANA RAVINDER GOUD Vs. BHAVANARISHI CO OPERATIVE HOUSE BUILDING SOCIETY HYDERABAD
September 5, 2003
KOOTTE JAGANNADHA RAO Vs. REVENUE DIVISION OFFICER BANDAR KRISHNA DISTRICT
October 16, 2003
KOPPALA SUNKI REDDY Vs. STATE OF A P
February 14, 2003
KOPPARA KRISHNA RAO Vs. VOPPANGI JAGANNADHA DAS
July 22, 2003
KOPVVURI SUBBARAJU Vs. KARRI BABURAO
November 7, 2003
KORADA APPALANARASAMMA Vs. KINTHALI VARAHANARASIMHAMURTHY
January 10, 2003
KORE LAXMI Vs. UNITED INDIA INSURANCE CO LTD
July 16, 2003
KORUKONDA SREENU Vs. DISTRICT COLLECTOR
April 21, 2003
KOTHA RAGHAVENDER GOUD Vs. PROHIBITION AND EXCISE SUPERINTENDENT HYDERABAD
May 2, 2003
KOTHA SRINIVASA RAO Vs. GANTA NAGARATNAM
December 12, 2003
KOTHURTHI KRISHNA BHASKARA RAO Vs. NADIMINTI SURYANARAYAN MURTHY
July 11, 2003
KOTINA APPA RAO Vs. KOTINA SRIRAMULU
November 13, 2003
KOTTAM PULLAIAH DIED PER L RS Vs. HARIJAN PANGANTI EAGA BALAIAH
January 7, 2003
KOUDAGANI RAJESHWARA RAO Vs. GANDU SAMMAIAH
February 14, 2003
KOWURI MALLIKARJUNA REDDI Vs. KOTA SANKARA RAO
March 28, 2003
KRISHI ENGINES LTD Vs. KRISHI FOUNDRY EMPLOYEES UNION
January 10, 2003
KRISHI FOUNDRY EMPLOYEES UNION, HYDERABAD Vs. KRISHI ENGINES LTD. AND OTHERS
January 10, 2003
KRISHNA DUTT RATHOD Vs. REGISTRAR JNTU
April 10, 2003
KRISHNA PHARMACEUTICALS LIMITED Vs. UNION OF INDIA
November 27, 2003
KRISHNA SALT WORKS PARTNERSHIP FIRM VISAKHAPATNAM Vs. STATE OF ANDHRA PRADESH
July 21, 2003
KRISHNA TULASI CHIT FUND P LTD Vs. RENUKA TRADERS
November 17, 2003
KRISHNAREDDIGARI SASHIKUMAR REDDY Vs. STATE OF A P
October 17, 2003
KRUTTI VENKATA APPA RAO Vs. KAKI UMA SHANKARA RAO
March 13, 2003
KUDIYALA RAMANA Vs. VATTIKOLLA SOMARAJU
January 2, 2003
Kunapareddi Leela Anand Vs. Ongole Municipality
October 21, 2003
KUPPALA SRINIVASA RAO Vs. LINGALA AMRUTHAMMA
August 27, 2003
KURIMINELLI CHINNA Vs. STATE OF A P
December 15, 2003
KURUVA MEKALA ERANNA Vs. STATE OF ANDHRA PRADESH
August 1, 2003
KUSUMATAI DANDEKAR Vs. BHOOPATHI RAJESHWARI
June 30, 2003
KUTCHARLAPATI KRISHNAM RAJU Vs. STATE OF A P REP
June 16, 2003
L PARVATHI Vs. PRINCIPAL AND CONVENOR SKUCET AND LAWCET 2003 SRI KRISHNADEVARAYA UNIVERSITY COLLEGE S V PURAM ANANTHAPUR
December 22, 2003
L RAMESH KUMAR Vs. L LALITHA
March 7, 2003
LACHALA SEENAIAH Vs. STATE
July 13, 2003
LACHALA SEENAIAH Vs. STATE
July 23, 2003
LAGADAPATI VENKAIAH Vs. PRINCIPAL JUNIOR CIVIL JUDGE CUM ELECTION TRIBUNAL
June 27, 2003
LAGUDU ANURADHA Vs. GORREPOTU CHELLAYYAMMA
December 19, 2003
LAKSHETY PEDDA LAXMAN Vs. DISTRICT COLLECTOR ADILABAD DISTRICT
November 14, 2003
LAKSHMI S T MINING AND LEASING LABOUR CONTRACT CO OPERATIVE SOCIETY LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
January 9, 2003
LAKSHMI TRADERS VIJAYAWADA Vs. STATE OF A P
July 14, 2003
LAMBADI PEDDA BHADRU Vs. MOHD ALI HUSSAIN
July 4, 2003
LAND ACQUISITION OFFICER CUM TAHSILDAR Vs. SHARFUDDIN
June 30, 2003
LAND ACQUISITION OFFICER WANAPARTHY MAHABOOBNAGAR DIST Vs. GONUR VENKATSWAMY
July 4, 2003
LAO BHONGIR Vs. JADALA ANAND
January 31, 2003
LARSEN AND TOUBRO LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES
July 10, 2003
LAVUDI LAKYA Vs. SECRETARY TO GOVERNMENT OF A P IRRIGATION COMMAND AREA DEVELOPMENT DEPARTMENT HYDERABAD
April 16, 2003
LAXMAN TALKIES YEMMIGANUR Vs. GOVERNMENT OF ANDHRA PRADESH
July 2, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. D V ANIL KUMAR
June 10, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. VAILA LAKSHMI BAI
February 14, 2003
LINGALA RAMA RAO Vs. DONEPUDI SRI RAMULU
December 31, 2003
M A RAOOF Vs. MOHAMMAD GHOUSE
November 18, 2003
M A RAOOF Vs. MOHD GHOUSE
November 8, 2003
M ANJANEYA Vs. GOVERNMENT OF A P
October 16, 2003
M B RATNAM Vs. REVENUE DIVISIONAL OFFICER R R DIST
January 24, 2003
M CHELLA RAO Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES NUZVID KRISHNA DISTRICT
January 20, 2003
M CHINA GOPALAKRISHNA Vs. STATE OF A P
August 14, 2003
M DURGA PRASAD SPECIAL ASSISTANT SYNDICATE BANK Vs. STATE OF ANDHRA PRADESH
August 14, 2003
M GANGANNA Vs. A CHINNA GURAVAIAH
April 25, 2003
M GNANA PRASUNAMBA Vs. DISTRICT EDUCATIONAL OFFICER NELLORE
October 16, 2003
M JAYANNA Vs. K RADHA KRISHNA REDDY
October 21, 2003
M JAYARAMA NAIDU Vs. M NALLAIAH ALIAS MUTHYAL NAIDU
January 10, 2003
M JYOTHI RAJU SECUNDERABAD Vs. MANAGING DIRECTOR NATIONAL CO OPERATIVE CONSUMER FEDERATION OF INDIA LIMITED NEW DELHI
August 29, 2003
M KESAVULU Vs. STATE OF ANDHRA PRADESH
September 18, 2003
M KRISHNA MURTHY Vs. M ANANTHARAM
February 21, 2003
M KRISHNA RAO Vs. M L NARASIMHA RAO
June 10, 2003
M KRISHNAMA NAIDU Vs. STATE OF A P
February 25, 2003
M MADUSUDAN REDDY Vs. M KAMALAMMA
December 2, 2003
M MALLIKARJUNA RAO Vs. B BHARATHI
March 5, 2003
M MEENAKSHI Vs. PRINCIPAL KENDRIYA DISTRICT
August 14, 2003
M MURALIDHAR REDDY DIED Vs. DEPUTY TRANSPORT COMMER and SECRETARY REGIONAL TRANSPORT AUTHORITY
July 8, 2003
M NAGABHUSHANAM Vs. TWIN CITIES STEEL RE ROLLING MILLS P LTD
February 6, 2003
M NARAYANA CHOWDARY Vs. MEHERBABA PLOTS OWNERS WELFARE ASSOCIATION REP
March 27, 2003
M NARSAIAH Vs. P RANGA REDDY
February 26, 2003
M PADMA Vs. M SESHAGIRI RAO
April 8, 2003
M PRASAD BABU Vs. DISTRICT COLLECTOR ANANTHAPUR DISTRICT
December 19, 2003
M PRAVEEN REDDY Vs. GOVT OF A P EDUCATION DEPARTMENT
March 6, 2003
M PYDI RAJU Vs. STATE OF A P
November 7, 2003
M RAMACHANDRAM MEMBER AND EX CHAIRMAN OF VASUNDARA CO OPERATIVE URBAN BANK LIMITED SECUNDERABAD Vs. JOINT REGISTRAR DISTRICT CO OPERATIVE OFFICER RANGA REDDY DISTRICT
November 18, 2003
M RAMAMURTHY NALGONDA Vs. GUNDALA LAKSHMINARAYANA
January 27, 2003
M RAMMOHAN REDDY Vs. GOVERNMENT OF ANDHRA PRADESH REVENUE UCI DEPT
November 13, 2003
M S ANJAIAH Vs. N RAJAIAH
February 6, 2003
M SADASIVA SEKHAR Vs. DISTRICT COLLECTOR KURNOOL
March 7, 2003
M SAROJINI Vs. GOVT OF A P
September 3, 2003
M SAROJINI Vs. JOINT COMMISSIONER ENDOWMENTS M Z III HYDERABAD
December 2, 2003
M SATYAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
April 1, 2003
M SATYANARAYANA GOUD LICENCEE OF RED LIPS WINES Vs. COMMISSIONER PROHIBITION AND EXCISE HYDERABAD
September 25, 2003
M SIVUDU NAIDU Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
March 10, 2003
M SOWBHAGYAMMA Vs. LAND ACQUISITION OFFICER HYDERABAD
October 24, 2003
M SREENIVASULU REDDY Vs. K S RAGHAVA REDDY DIRECTOR OF JAY MILK PRODUCTS PVT LTD
March 3, 2003
M SREERAMULU Vs. STATE OF ANDHRA PRADESH
March 5, 2003
M SUBBARAYUDU Vs. RAJAMMA
January 23, 2003
M SURYA RAO Vs. DIST COLLECTOR LAND ACQUISITION
April 30, 2003
M T V KRISHNA MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH REP
September 11, 2003
M TIRUPATHAIAH Vs. RAYALASEEMA PAPER MILLS LTD
March 25, 2003
M V RAMANA RAO Vs. APSRTC
April 10, 2003
M V S SATYANARAYANA Vs. GOVT OF A P REVENUE DEPT
December 10, 2003
M VARALAKSHMI Vs. ASSISTANT DIVISIONAL ENGINEER
July 2, 2003
M VEERA SWAMY Vs. MANDAL REVENUE OFFICER SANKAVARAM MANDAL SANKAVARAM E G DIST
August 20, 2003
M VEERAIAH CHOWDARY Vs. STATE OF ANDHRA PRADESH
January 21, 2003
M VEERANJANEYULU Vs. M SARASWATHAMMA
September 5, 2003
M VENKAT REDDY Vs. SCIENTIFIC ADVISOR TO RAKSHA MANTRI
June 23, 2003
M VENKATA RAO Vs. UNION OF INDIA
September 24, 2003
M VENKATA RATNA REDDY Vs. V MOHAMMED REDDY
November 17, 2003
M VENKATA SUBBA REDDY Vs. STATE BANK OF INDIA MAIN BRANCH CUDDAPAH
February 17, 2003
M VENKATARAMI REDDY Vs. GOVERNMENT OF A P REP
January 22, 2003
M VENKATESWARA RAO Vs. BOLLISETTY BAPANAISH
December 3, 2003
M VIJAYA Vs. M BHAGYARAM
August 8, 2003
M/S. NUTECH ORGANIC CHEMICALS LTD. AND ANOTHER Vs. GMR TECHNOLOGIES AND INDUSTRIES LTD. AND ANOTHER
January 10, 2003
MACHA SRINIVASA RAO Vs. MACHA ANASURYAMMA
January 8, 2003
MACHIPEDDI REMASWAMY Vs. P BUCHI REDDY
April 17, 2003
MADALA VENKAIAH DIED Vs. K KRISHNA MURTHY
November 5, 2003
MADALA VENKATESWARA RAO Vs. LANKA SUBBA RAO
August 12, 2003
MADAME CANISIA CEIZER Vs. ALTAR HUSSAIN KHAN
December 17, 2003
MADASANI VENKATESWARA RAO Vs. MUNICIPAL CORPORATION OF VIJAYAWADA
November 3, 2003
MADDUKURI MASTAN RAO Vs. MADDUKURI VCNKATESWARLU
January 28, 2003
MADHAVA HYTECH ENGINEERS PVT LTD Vs. UNION OF INDIA
March 7, 2003
MADHAVARAPU HARANADHABAD Vs. KALIGINEEDI MAHALAKSHMAMMA DIED
September 15, 2003
MADHAVULU Vs. BOYA ESHWARAIAH
August 7, 2003
MADIGIRI KIRAN KUMAR Vs. SWARNAGIRI SUBBAMMA
November 4, 2003
MAGULURI VENKATA SUBBARAO Vs. SYED KHASIMSAHBED
February 18, 2003
MAHABOOB BASHA SK Vs. GOVERNMENT OF ANDHRA PRADESH
April 7, 2003
MAHAJAN CHIT FUND AND FINANCE PRIVATE LIMITED Vs. PUNJAB AND SIND BANK HYDERABAD
March 26, 2003
MAHALAXMI MOTORS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 10, 2003
MAHATI WINES Vs. REVENUE DEPARTMENT HYDERABAD
March 20, 2003
MAHESWARAN SAKKUBAI Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
June 16, 2003
MAHESWARI ROLLER FLOUR MILLS Vs. ADDITIONAL COMMISSIONER OF CIVIL SUPPLIES
March 12, 2003
MAJETI GOPALA KRISHNA Vs. COMMISSIONER RAJAHMUNDRY MUNICIPAL CORPORATION RAJAHMUNDRY E G DISTRICT
October 17, 2003
MAJETI KRISHNA MOHANA RAO Vs. UPPALA NAGARAJU
October 14, 2003
MAJETI VENKATESWARLU Vs. POTURI TULASIDAS
August 6, 2003
Makupalli Lakshmamma Vs. Guntur Kedari
December 31, 2003
MALAMMA Vs. PERMANAND
September 23, 2003
MALLA SATYANARAYANA Vs. LANKA VENKATA RAMANAMMA
June 26, 2003
MALLADI KRISHNA MOHAN Vs. STATE OF A P
August 12, 2003
MALLAMPALLI MADHUSUDHANA RAO Vs. MALLAMPALLI VENKATESWARARAO
July 15, 2003
MALLIPUDI BABU RAO Vs. MALLIPUDI PRAMEELA KUMARI
November 28, 2003
MALREDDY RAMACHANDRA REDDY Vs. C VANAJA REDDY
April 16, 2003
MALREDDY RAMESH REDDY Vs. STATE OF A P
October 28, 2003
MANCHIRAJU VISWASWARA SADASIVA RAO and KAMARSU VISWASWARA SADASIVA RAO Vs. KAMARSU VIJAYALAXMI
June 11, 2003
MANCHUKONDA SRINIVASAM Vs. VEMPOLU BRAHMANANDA RAO DIED
February 10, 2003
MANDADI RAM REDDY Vs. STATE OF ANDHRA PRADESH
January 24, 2003
MANDALA APPA RAO Vs. PINNINTI SREEDEVI
August 1, 2003
MANDALAPU VEERAIAH Vs. STATE OF A P SPECIAL A C B HYDERABAD
March 17, 2003
MANEPALLI UDAYA BHASKARA RAO Vs. KANUBOYINA DHARMARAJU
December 8, 2003
MANGA RAM MURTHY Vs. DISTRICT COLLECTOR WARANGAL DISTRICT
October 29, 2003
MANGALI SATUKURI ANJAIAH Vs. NETHI RAJAIAH
February 6, 2003
MANGATI VENKATARAMA REDDY Vs. A VINDASWAMY
March 11, 2003
MANGILAL Vs. P MADHAVAIAH
November 24, 2003
MANIKYALA PRASAD Vs. STATE OF A P REP
March 6, 2003
MANNAM RAMASUBBAIAH ALIAS RAMASUBBA REDDY Vs. MANNAM JAYARAMAIAH alias JAYARAMI REDDY
November 3, 2003
MANTHENA SATYANARAYANA RAJU Vs. LAKKAMRAJU LAKSHMIKANTHAMMA
April 25, 2003
MARIKANTA NARSIMHA Vs. REGISTRAR A P AGRICULTURE UNIVERSITY HYDERABAD
September 17, 2003
MARINA VENKATASWAMI ALIAS MUSALAYYA Vs. MARINA RAMA MURTHY
July 11, 2003
MASIRIPAMU NUKAIAH ALIAS NUKARAJU Vs. STATE OF A P
July 23, 2003
MATURI SANDESH Vs. CHALLA VENKATESWARA RAO
January 2, 2003
MD ABDUL HAMEED Vs. DIRECTOR OF SUGARS AND CANE COMMISSIONER GOVERNMENT OF A P HYDERBAD
August 7, 2003
MD ALIUDDIN FAROOQUI Vs. MOHD KARAMATH HUSSAIN
January 28, 2003
MD MAQDOOM AHMED Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION INDUSTRIES NAMPALLY HYDERABAD
July 9, 2003
MD ROSHANLAL KHAN Vs. GOVERNMENT OF ANDHRA PRADESH
January 28, 2003
MEDICHERLA RAMANAMMA Vs. NAGA PRATHAP
March 11, 2003
MEGACITY BUILDERS Vs. ANDHRA PRADESH STATE CONSUMER DISPUTE REDRESSAL COMMISSION HYDERABAD
October 16, 2003
MEHDI HUSSAIN KHAN Vs. NUSRAT HASAN
July 30, 2003
MEHERUNNISA BEGUM Vs. MANDAL REVENUE OFFICER MACHILIPATNAM KRISHNA DISTRICT
March 18, 2003
MESSRS SUPER SHINE ABRASIVES PVT LTD Vs. DEBTS RECOVERY TRIBUNAL SITTING AT HYDERABAD BENCH
November 13, 2003
METADIN AGARWAL Vs. SYED ABDUL RAZACK
September 10, 2003
METTA CHANDRA SEKHARA RAO Vs. GANGA RAM
February 25, 2003
MIDICHARLA RAMANAMMA Vs. V NAGA PRATHAP
January 2, 2003
MINISTRY OF DEFENCE SENIOR ACCOUNTS OFFICER DEPARTMENT OF ADMINISTRATIVE REFORMS PUBLIC GRIEVANCES NEW DELHI Vs. GADDE YELLAMMA
April 13, 2003
MIRZA RAMZA ALI Vs. COMMISSIONER PROHIBITION AND EXCISE HYDERABAD
April 16, 2003
MODALAVALASA SHANTI RAM KUMAR Vs. STATE OF ANDHRA PRADESH
June 10, 2003
MODEL BOTTLING COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD
February 4, 2003
MOHAMMAD ABDUL AZEEZ Vs. STATE OF ANDHRA PRADESH
February 27, 2003
MOHAMMAD BASHEERUDDIN Vs. MOHAMMAD GIASUDDIN
April 22, 2003
MOHAMMAD DOWLATH Vs. STATE OF ANDHRA PRADESH
November 7, 2003
MOHAMMAD HASSON Vs. PRESIDING OFFICER HYDERABAD
March 13, 2003
MOHAMMAD IBRAHIM Vs. MANAGING COMMITTEE OF MASJID E KHURSHEED JAH
June 24, 2003
MOHAMMAD MISKINAVALLI Vs. VISAKHAPATNAM MUNICIPAL CORPORATION REP
January 20, 2003
MOHAMMAD MUNAWAR HUSSAIN Vs. USHA KIRAN CHIT FUNDS
September 15, 2003
MOHAMMAD NAZAR JANI Vs. SYED PEERULLA HUSSAIN
November 28, 2003
MOHAMMAD NIZAMUDDIN Vs. SHAKTI LPG LIMITED
June 18, 2003
MOHAMMAD NIZAMUDDIN Vs. GENERAL MANAGER AND APPELLATE AUTHORITY BANK OF INDIA
May 2, 2003
MOHAMMAD RAJMOHAMMAD Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT
January 3, 2003
MOHAMMAD RASOOL KHAN Vs. STATE OF ANDHRA PRADESH HOME DEPARTMENT
November 24, 2003
MOHAMMAD SAJID QURESHI Vs. R PRATHAP
December 9, 2003
MOHAMMAD SHARFUDDIN DIED Vs. MOHAMMAD JAMAL
February 19, 2003
MOHAMMAD SIDDIQUI ALI QURESHI Vs. STATE OF A P
November 21, 2003
MOHAMMAD SUKUR MIYA Vs. SINGARENI COLLIERIES COMPANY LIMITED MANDAMARRI AREA ADILABAD DISTRICT
January 28, 2003
MOHAMMED ABDUL HAMMED ALIAS KHURSHEED Vs. ZULFIKHAR AHMED
December 17, 2003
MOHAMMED MOHINUDDIN ALI Vs. MAHESH KUMAR ASAVA
December 24, 2003
MOHAMMED SULTAN Vs. RAMCHAND T TOURAIN
November 11, 2003
MOHAMMED VAZIRUDDIN EDUCATIONAL SOCIETY PRAKASH NAGAR RAJAHMUNDRY Vs. CONVENOR EAMCET 2002
September 11, 2003
MOHD ANWAR ALI Vs. ANDHRA PRADESH CO OPERATIVE OIL SEEDS GROWERS FEDERATION LIMITED HYDERABAD
September 26, 2003
MOHD IRFAN ALI Vs. STATE OF A P
October 17, 2003
MOHD MOHIZUDDIN MINOR Vs. G PITCHAIAH
July 30, 2003
MOHD SAJID Vs. DISTRICT COLLECTOR NIZAMABAD
April 3, 2003
MOHD SHAFI Vs. STATE OF A P
November 6, 2003
MOORTHY P S Vs. UCO BANK
March 31, 2003
MOSCHIP SEMICONDUCTOR TECHNOLOGY LIMITED Vs. STATE
August 13, 2003
MOTICHAND JAIN Vs. JAIKUMAR M
October 24, 2003
MUDAVATH HEMA NAIK Vs. STATE OF ANDHRA PRADESH
June 19, 2003
MULLA MADAR BEE Vs. TENALI RAMAKRISHNAIAH
November 11, 2003
MULLAPUDI SATYAM Vs. SUB COLLECTOR VIJAYAWADA KRISHNA DISTRICT
September 12, 2003
MULLILPUDI MUKUNDA RAO Vs. SUB INSPECTOR OF POLICE
June 16, 2003
MUMMIDI UDAYA BHASKAR Vs. STATE OF A P
November 6, 2003
MUNEERUDDIN Vs. ADMINISTRATOR CUM SENIOR CIVIL JUDGE
July 30, 2003
MUNICIPAL CORPORATION OF HYDERABAD Vs. K MR MANI OOMMEN
February 6, 2003
MUNICIPAL CORPORATION OF KURNOOL Vs. K VEERANNA
November 6, 2003
MUNNANGI RAMAKRISHNA RAO Vs. VANAKURU VENKATA SIVA RAMAKRISHNA PRASAD
April 21, 2003
MUSLIM MINORITY WELFARE COMMITTEE Vs. STATE OF ANDHRA PRADESH EDUCATION DEPARTMENT
April 29, 2003
MUSTYALA RAJESHWARI Vs. RAMIDI RAJANNA
December 10, 2003
MUSUNURI ANANTHA PADMANABHA RAO Vs. MUSUNURI RAMA DEVI
January 6, 2003
MUTCHA VEERANNA VEERA REDDY Vs. STATE OF A P
September 22, 2003
MY PALACE MUTUALLY AIDED HOUSING CO OPERATIVE SOCIETY LIMITED Vs. STATE OF ANDHRA PRADESH
July 31, 2003
MYKALA SABAMMA Vs. S SRINIVAS RAO
January 29, 2003
N BALAKRISHNA Vs. SECURITY OFFICER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
January 20, 2003
N C K REDDY Vs. GOVERNMENT OF ANDHRA PRADESH MEDICAL HEALTH AND FAMILY WELFARE DEPT
April 21, 2003
N ESHWARA PRASAD Vs. MARGADARSHI CHIT FUND LIMITED WARANGAL
November 6, 2003
N G SHAH Vs. T N MOHAN RAJ
June 25, 2003
N GOPI KUMAR AC PLANT OPERATOR VENKATESWARA INSTITUTE OF MEDICAL SCIENCES TIRUPATI CHITTOOR DISTRICT Vs. DIRECTOR SRI VENKATESWARA INSTITUTE OF MEDICAL SCIENCES TIRUPATI CHITTOOR DISTRICT
January 10, 2003
N JAYALAXMI Vs. R VEERASWAMY
August 22, 2003
N K JAIN Vs. ZAHID ALI
December 30, 2003
N KUMARA SWAMY Vs. A INDRASENA
July 21, 2003
N NARAYANA REDDY Vs. STATE OF ANDHRAPRADESH
April 21, 2003
N RAMULU Vs. A VENKATESHAM
June 10, 2003
N SATYANARAYANA Vs. VEDPRAKASH DUSAJ
March 28, 2003
N SOMI REDDY Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
March 28, 2003
N SRIDHAR REDDY Vs. GOVERNMENT OF ANDHRA PRADESH EDUCATION DEPARTMENT
April 1, 2003
N T R UNIVERSITY OF HEALTH SCIENCES Vs. A RAJ KARAN REDDY
August 1, 2003
N V RAO CO OP SUGARS LTD Vs. STATE BANK OF INDIA
April 4, 2003
NAGA CHENGAL REDDY Vs. PROHIBITION AND EXCISE SUPERINTENDENT CUDDAPAH DISTRICT AT CUDDAPAH
February 5, 2003
NAGARAPU LAKSHMIPATHI RAO Vs. NAGARAPU VENKATA RAMARAO
April 10, 2003
NAGARJUNA FERTILIZERS and CHEMICALS LIMITED Vs. UNION OF INDIA
July 25, 2003
NAGULAPALLI SATYANARAYANA Vs. STATE OF A P
October 17, 2003
NAGULAPPALLY JABBAR Vs. RAHEEMUNNISA
March 5, 2003
NAIK AJAI KUMAR ROY AOC CENTER SECUNDERABAD Vs. UNION OF INDIA
April 10, 2003
NALAM PULLARAO Vs. IBP COMPANY LIMITED KADIMOPTHAVARAM VILLAGE G KONDUR MANDAL KRISHNA DIST
June 11, 2003
NALAM SARASWATHI Vs. MADETI SATYA RAO
January 3, 2003
NALAMOTHU SAIBABU NAIDU Vs. CHIDIPOTHU KRISHNAIAH
March 13, 2003
NALLAGONDLA KANTHAMMA Vs. NALLAGONDALA RAJYAM
September 19, 2003
NALLAMILLI SYAMALA Vs. KONALA VENKAYAMMA
July 22, 2003
NANDA SESHIKALA Vs. ANDHRA PRADESH STATE WAKF BOARD
August 13, 2003
NANDAM ESWARAIAH Vs. PRODDATUR PADMASALI BAHUTHAMA SANGHAM
January 4, 2003
NANDAM ESWARAIAH Vs. PRODDATUR PADMASALI BAHUTHAMA SANGHAM
January 24, 2003
NANDI VELUGU LAKSHMI BHARATHI Vs. NANDI VELUGU CHANDRASEKHAR
March 3, 2003
NANJALA BAYAMMA Vs. REVENUE DIVISIONAL OFFICER
April 4, 2003
NARASIMHA OIL SUPPLIES IOC NIDADAVOLU WEST GODAVARI DISTRICT Vs. JOINT COLLECTOR WEST GODAVARI
January 9, 2003
NARENDER Vs. SECRETARY MUNICIPAL ADMINISTRATION
August 1, 2003
NARESH THAPER Vs. NARAYANA RAO PATALAY DIED
March 28, 2003
NARSING RAO Vs. ANJUMAN KADEEMUL MUSLEEMEEN
June 9, 2003
NASEEM BEGUM Vs. S M KALEEM
September 19, 2003
NATARI PARVATI Vs. STATE OF A P
August 22, 2003
NATIONAL INSURANCE CO LTD Vs. ADARI KOTAMMA
December 4, 2003
NATIONAL INSURANCE COMPANY LIMITED Vs. J YELLAPPA
July 15, 2003
NATIONAL INSURANCE COMPANY LIMITED Vs. TAKKEDA VENKATESWARA RAO
February 10, 2003
NAVATHA MAHILA MANDALI Vs. GOVT OF A P
February 10, 2003
NAVAYUGA ENGINEERING COMPANY LTD Vs. UNION OF INDIA
January 27, 2003
NEBULA MOTORS LIMITED Vs. STATE
April 23, 2003
NEELAM VENKATA KAMI REDDY Vs. STATE OF A P
February 27, 2003
NERELLA DHANUNJAYA Vs. MUNICIPAL CORPORATION WARANGAL
August 1, 2003
NETHRA CHITS PRIVATE LIMITED Vs. B RAMACHADRA REDDY
July 4, 2003
NEW INDIA ASSURANCE CO LTD Vs. PUTTA LAXMI
July 23, 2003
NEW INDIA ASSURANCE CO LTD Vs. SANGAREDDYPETA DURGAIAH
September 10, 2003
NEW INDIA ASSURANCE CO LTD Vs. SYED JAHEERA
January 30, 2003
NEW INDIA ASSURANCE CO LTD Vs. B PATTNI BAI MUDRAKOLLA YELLAIAH
January 8, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SANDEPUDI MARIYAMMA
February 13, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. JAHANGIR SHAREEF
March 17, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. LAKKA VIJAYA GOPALAREDDY
June 16, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. LODYA SHANKAR
September 23, 2003
NEW INDIA ASSURANCE COMPANY LIMITED BASHEERBAGH HYDERABAD Vs. KURVA ASHAPPA
April 24, 2003
NEW INDIA ASSURANCE COMPANY LIMITED KAKINADA Vs. KANDAVALLI LAXMI RAJESWARI
July 21, 2003
NEW INDIA ASSURANCE COMPANY LIMITED SECUNDERABAD Vs. K VIJAYA LAXMI
December 2, 2003
NEW INDIA ASSURANCE COMPANY LIMITED VISAKHAPATNAM Vs. MOROR ALEXY
June 11, 2003
NEW TECH SERVICES PVT LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES
March 10, 2003
NEW VASANTH VIHAR Vs. SPECIAL DEPUTY COLLECTOR
August 22, 2003
NIZAM SUGAR FACTORY LTD Vs. SARFARAS BAIG
September 3, 2003
NOTIFIED AREA COMMITTEE KOTHAGUDEM Vs. VANNALA BABU
March 5, 2003
NOVAPAN INDUSTRIES LIMITED PATANCHERU MEDAK DIST Vs. S KRISHNA MURTHY
January 24, 2003
NUTECH ORGANIC CHEMICALS LTD Vs. GMR TECHNOLOGIES and INDUSTRIES LTD
January 10, 2003
NUVVALA KIRAN Vs. STATE OF ANDHRA PRADESH
June 10, 2003
OIL AND NATURAL GAS CORPORATION LIMITED K G PROJECT RAJAHMUNDRY Vs. N SATYANARAYANA
January 21, 2003
ORIENTAL INSURANCE CO LIMITED Vs. DULIPUDI SREENIVAS
December 11, 2003
ORIENTAL INSURANCE CO LTD Vs. LAXMANNA DIED
December 1, 2003
ORIENTAL INSURANCE CO LTD Vs. ADLGOPPALA SAMBRAJYAM
September 22, 2003
ORIENTAL INSURANCE COMPANY LIMITED VIJAYAWADA Vs. DADA BADEMIYA
July 3, 2003
ORUGANTI SESHACHALA VENKATESWARLU Vs. GOVERNMENT OF ANDHRA PRADESH
February 10, 2003
OSMANIA UNIVERSITY Vs. COMMERCIAL TAX DEPARTMENT
July 3, 2003
P ARUMUGAM Vs. TIRUMALA TIRUPATHI DEVASTHANAMS REP
January 22, 2003
P BHASKAR Vs. ASST GENERAL MANAGER SYNDICATE BANK ZONAL OFFICE SOMAJIGUDA HYDERABAD
June 30, 2003
P C SEETHAMMA Vs. MUNICIPAL CORPORATION HYDERABAD
November 14, 2003
P CHANDRA SEKHAR NAIDU Vs. CORRESPONDENT SSRSO UPPER PRIMARY SCHOOL SRIKALAHASTHI
September 12, 2003
P ESHWARI BALARAJAIAH Vs. MOHAMMAD RIYAS
July 22, 2003
P GANESWAR RAO Vs. SECRETARY
May 1, 2003
P GYAN CHANDER Vs. SECUNDERABAD CANTONMENT BOARD
August 26, 2003
P JAGANNADHA RAO Vs. COMMISSIONER AND DISTRICT OF SCHOOL EDUCATION GOVT OF A P HYDERABAD
October 20, 2003
P KAMESWARA RAO Vs. GOVERNMENT OF A P REP
January 9, 2003
P KULLAIAH SWAMY Vs. SUB INSPECTOR OF POLICE JAMMALAMADUGU
March 5, 2003
P KUMAR Vs. PUBLIC PROSECUTOR
March 8, 2003
P M ANAND BABU Vs. MIR AKBAR ALI KHAN
June 10, 2003
P M RAJU Vs. NAGARJUN FINANCE LIMITED
December 19, 2003
P MALLIKARJUNA RAO Vs. MECON INDIA LTD
June 27, 2003
P MAZHER Vs. STATE OF A P
March 12, 2003
P MOHAN REDDY Vs. GENERAL MANAGER APSFC
June 11, 2003
P MOHANREDDY Vs. DEBTS RECOVERY APPELLATE TRIBUNAL MUMBAI
November 21, 2003
P MONISH GAJAPATHI RAJU Vs. AUTHORISED OFFICER LAND REFORMS DISTRICT COLLECTORS OFFICE VIZIANAGARAM
November 3, 2003
P PEDDA GHULAM HUSSAIN Vs. INDIAN OVERSEAS BANK KURNOOL
September 3, 2003
P PRAKASH Vs. ELECTRONICS CORPORATION OF INDIA LTD
February 6, 2003
P PRAMEELA Vs. P EMANUEL VARA PRASAD
June 23, 2003
P PRASAD Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY KADAPA
September 15, 2003
P PURNACHANDRA RAO Vs. SENIOR SECURITY COMMISSIONER R P F
April 17, 2003
P R NAPPINI Vs. DEPUTY COMMISSIONER CIRCLE NO 5 MUNICIPAL CORPORATION OF HYDERABAD
June 12, 2003
P RAGHU Vs. K ANJAIAH
November 27, 2003
P RAJA LINGAM Vs. COMMISSIONER OF ENDOWMENTS HYDERABAD
November 5, 2003
P RAJAK SAB Vs. P NARAYANAPET MASTHAN
March 18, 2003
P RAMA MURTHY Vs. MUNICIPAL CORPORATION OF HYDERABAD
July 10, 2003
P RAMACHANDRA REDDY Vs. SANGHI ENTERPRISES
December 8, 2003
P RAMACHANDRAIAH Vs. COMMISSIONER
July 10, 2003
P RAMESWARA RAO Vs. I SANJEEVA RAO
June 26, 2003
P RAVINDER Vs. NATIONAL STOCK EXCHANGE OF INDIA LTD
October 21, 2003
P S BHEEMESWARA RAO Vs. REGIONAL JOINT DIRECTOR OF INTERMEDIATE EDUCATION
April 30, 2003
P S E HUSSAIN Vs. COMMISSIONER MUNICIPALITY ANAKAPALLE
April 29, 2003
P S RAMA KRISHNA Vs. MEMBER SECRETARY A P POWER GENERATION CORPORATION LIMITED HYDERABAD
September 8, 2003
P S SUDERSHAN Vs. SECUNDERABAD CANTONMENT BOARD
August 4, 2003
P SANTHAKUMAR Vs. STATE OF A P
July 11, 2003
P SEETHARAMASWAMY Vs. P SUJYA KUMAR
December 30, 2003
P SHIVAJI REDDY Vs. COMMISSIONER OF PROHIBITION AND EXCISE HYDERABAD
July 22, 2003
P SHOBHA Vs. KOTHURI NARENDER
July 1, 2003
P SINGAIAH Vs. UNION OF INDIA
April 4, 2003
P SUBRAHMANYAM CHETTY Vs. GOVT OF ANDHRA PRADESH
October 28, 2003
P SURYANARAYANA Vs. STATE OF A P
March 10, 2003
P VENKATA APPA RAO Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
January 10, 2003
P VENKATARAMAIAH Vs. STATION HOUSE OFFICER CHITTAMUR POLICE STATION
January 28, 2003
P VENKATARAMANA Vs. DISTRICT COLLECTOR VISAKHAPATNAM VISAKHAPATNAM DISTRICT
September 24, 2003
P VISHNUVARDHAN REDDY Vs. GOVERNMENT OF A P
April 18, 2003
PADALA KONDA BABU Vs. BANDI NAGARAJU
November 20, 2003
PADDINTIGULLA PASUPULETI RAJU ALIAS RAVI Vs. STATE OF A P
June 10, 2003
PAGIDI PADMAVATHI Vs. KANALA NAGARAJU
July 15, 2003
PAIDIMARRI SHANKER Vs. STATE OF A P
September 5, 2003
PALADUGU RAMESH Vs. DISTRICT REGISTRAR REGISTRATION AND STAMPS DEPARTMENT NALGONDA
February 26, 2003
PALADUGU SRIMANNARAYANA Vs. BONU SEETHA DEVI
March 5, 2003
PALADUGULA KONDAIAH Vs. STATE OF ANDHRA PRADESH
September 5, 2003
PALAGANI SUDHAKARA RAO Vs. GOVT OF A P
September 26, 2003
PALAPALA SEETHARAMASWAMY Vs. PALAPALA SUJYA KUMAR
December 30, 2003
PALAVALASA PADMANABHAM Vs. STATE OF A P
June 17, 2003
PANJALA BALARAJU Vs. C JANAIAH YADAV
November 24, 2003
PANTANGI BALARAMA VENKATA GANESH Vs. STATE OF ANDHRA PRADESH
March 31, 2003
PANYAM CEMENTS EMPLOYEES UNION AFFILIATED TO INTUC KURNOOL DISTRICT Vs. COMMISSIONER OF LABOUR HYDERABAD
November 17, 2003
PAPATLA JOHN VEERANNA Vs. STATE OF A P
January 21, 2003
PAPPU VENKATA LAXMI Vs. KOLLI PYDITHALLI
April 22, 2003
PARUCHURI ASHOK KUMAR Vs. STATE OF A P
December 5, 2003
PARVATHI SAHU Vs. AYYALASAMAYAJULU VENKATA RAMANA
December 24, 2003
PASUPALA FAKRUDDIN Vs. JAMIA MOSQUE
June 12, 2003
Pasupuleti Satyavathi Vs. Veeramreddy Venkata Srinivasa Rao
September 7, 2003
PASUPULETI SATYAVATHI Vs. VEERAMREDDY VENKATA SRINIVASA RAO
September 17, 2003
PASUPULETI SUBBA RAO Vs. NANDAVARAPU ANJANEYULU
April 23, 2003
PATTAM ABDULLAH KHAN Vs. T VENKATARAMI REDDY
January 9, 2003
PAULINE DECRUZE Vs. M F KATHA SINGH
December 19, 2003
PEDAMAJJI RAMANA S O RAMANA Vs. PEDAMAJJI RAMANA S O SURI
March 11, 2003
PEDAMALANNA Vs. S SUNKAMMA
April 17, 2003
PEDDLNTI PURNACHANDRA RAO Vs. BONU NARAYANASWARAY
October 17, 2003
PENCHALA SADAIAH Vs. STATE OF ANDHRA PRADESH
July 18, 2003
PENDYALA RAJU Vs. STATE OF A P
August 28, 2003
PENDYALA SUBRAHMANYA SASTRY Vs. R
March 25, 2003
PENKEY SURYAKANTHAM Vs. SHAIK SILLAR
April 9, 2003
PENNAR PATERSON LTD Vs. L P PLOYMERS LIMITED HYDERABAD
April 9, 2003
PENNAR STEEL LTD Vs. S ANSARI
February 20, 2003
PENUMATCHA JAYA RAO Vs. PAIDIPAMULA NEHRU
March 17, 2003
PERUGU BIXAM Vs. STATE OF A P
September 3, 2003
PERUGU VARALAKSHMI Vs. STATE REP
December 17, 2003
PERVALIPALEM GRAM PANCHAYAT Vs. DIST COLLECTOR GUNTUR
October 24, 2003
PETA THALLAMMA Vs. PEDAMALLU GOPALAKRISHNA MURTHY
January 22, 2003
PETLU PRAKASH Vs. PETLU PENCHALAMMA
December 23, 2003
PINNINTI SATYANARAYANA Vs. STATE OF A P
November 19, 2003
PIONEER BUILDERS Vs. SUPERINTENDING ENGINEER
February 4, 2003
PITTI VENKATA RAMANAIAH Vs. STATE OF A P
January 28, 2003
PLANT ENGINEER NELLORE THERMAL STATION PADUGU PADU Vs. JYOTI ADEMMA
September 12, 2003
PODELLY CHINNA CHINNANNA Vs. BANDARI PEDDA BHUMANNA
December 29, 2003
PONNADA SRINIVAS Vs. ANDHRA UNIVERSITY REP
September 16, 2003
PONNAGANTI KONDAIAH Vs. MALLELA SUBBA RAO
November 28, 2003
POOSARLA VISWESWARARAO BROS and VUPPALA NOOKAYYA SETTY Vs. VUPPALA NOOKAYASETTI
October 29, 2003
POPURI SUNITA LAKSHMI Vs. POPPURI SRINIVAS
July 25, 2003
POSMASTER GENERAL HYDERABAD REGION HYDERABAD Vs. A SUDHAKAR
March 31, 2003
POTHUKUCHI SYAMASUNDARY Vs. MANDAL REVENUE OFFICER KARAMCHEDU MANDAL KARAMCHEDU MANDAL
October 31, 2003
PRABHAKAR RAO T Vs. REGISTRAR OF CO OPERATIVE SOCIETIES GOVERNMENT OF ANDHRA PRADESH
August 5, 2003
PRAGNA BHARATI Vs. UNION OF INDIA
November 21, 2003
PRAKASH Vs. PUSHPA VANI
December 23, 2003
PRAKASHAM DISTRICT COOPERATIVE MILK PRODUCERS UNION LTD Vs. PAVURALLA
September 24, 2003
Prashanth Spinners LTD Vs. Chunnilal Pranjivandass and Co
December 31, 2003
PRASHANTH SPINNERS LTD Vs. CHUNNILAL PRANJIVANDASS AND CO
December 1, 2003
PRATAP REDDY Vs. M VENKAT REDDY
October 22, 2003
PRESIDENT NANDYAL MUSLIM WELFARE SOCIETY Vs. PATTANA PRAJA ABHYUDAYA SAMITHI NANDYAL KURNOOL DISTRICT
July 8, 2003
PRINCE SHAHAMAT ALI KHAN Vs. SULTAN UL ULOOM EDUCATION SOCIETY
November 4, 2003
PRINCIPAL SECRETARY TO GOVT OF AP TRANSPORT ROADS BUILDINGS DEPARTMENT HYDERABAD Vs. PPRABHAKAR REDDY
January 2, 2003
PRIYA ADILAKSHMI Vs. PRIYA VENKATAMMA
August 29, 2003
PRIYA PAUL YEDIURI Vs. N T R UNIVERSITY OF HEALTH SCIENCES REP
December 26, 2003
PRIYADARSHINI CEMENTS LTD Vs. A P GAS POWER CORPORATION LTD
March 13, 2003
PROGRESSIVE CONSTRUCTION LTD Vs. GOVERNMENT OF A P DEPARTMENT OF INDUSTRIES AND COMMERCE MINESII
January 9, 2003
PROPERTY ASSOCIATION OF BAPTIST CHURCHES KAVALI NELLORE Vs. SUB REGISTRAR JANAGAON WARANGAL DISTRICT
June 3, 2003
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. TOOMULURI NARAYANA AND SONS
June 18, 2003
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. CHECHEDI VENKATA RAMANA
August 20, 2003
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. SANNAILA SUBBA
August 5, 2003
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. LOKULA RAMESH
February 4, 2003
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. POTHURAJU NARASIMHA RAO
February 4, 2003
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. NELLABOTHU RAMULU and SEETHARAMAIAH
July 24, 2003
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. NESE JILAKARA SREERAMULU
August 29, 2003
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. BAVISETTI SERINIVAS
September 5, 2003
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. POORNASRI VENKATARAMANA FERTILIZERS MADHIRA
June 18, 2003
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. TOOMULURI NARAYANA
June 15, 2003
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. DASARI SIVA PRASAD REDDY
July 15, 2003
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. KALLA RAJU
July 11, 2003
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. GOPICHETTY RAJENDRAN
December 26, 2003
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. JAGANNADHAM SRINIVASA RAO alias SRINU
October 17, 2003
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. CHINNAKKAGARI NAGI REDDY
September 17, 2003
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. PULICHERLA GOVINDA REDDY
August 28, 2003
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. P SUBHASH CHANDRA REDDY
March 13, 2003
PUDI BALRAJU Vs. JALLU ANNAPOORNA
August 1, 2003
PULIMALA SAIDAMMA Vs. STATE OF ANDHRA PRADESH
September 17, 2003
PULLAGURA RENUKAMMA Vs. BOMMANA VENKATA LAXMAMMA
February 24, 2003
PUNNA PRAMEELA Vs. REDDIMALLA YADAGIRI
August 11, 2003
PUNURU VENKATA REDDY Vs. PUNURU VIJAYALAKSHMI
July 1, 2003
PUPPALA APPA RAO Vs. YELISETTI VASANTHA
December 9, 2003
PURUSHOTHAM PATEL Vs. RAVULA LAKSHMINARAYANA
April 28, 2003
PUSHPAGIRI MUTT CUDDAPAH Vs. C INDIRAMMA
February 27, 2003
PUSHPALATHA Vs. DEPUTY COMMISSIONER OF POLICE HYDERABAD
June 13, 2003
PUSHPALATHA Vs. DEPUTY COMMISSIONER OF POLICE
June 30, 2003
PUSHPINDER KAUR Vs. GOVERNMENT ANDHRA PRADESH
August 8, 2003
PUTTA VENKATASWAMY Vs. STATE OF A P
August 14, 2003
PUTTALASARAIAH Vs. STATE OF A P REP
January 22, 2003
PUVVADA NAGESWARARAO Vs. KANTAMANI RATNA KUMAR
April 16, 2003
PUVVADA SRINIVAS Vs. P CH SATYANARAYANA MURTHY
June 16, 2003
PUVVADA SRINIVAS Vs. P CH SATYANARAYANA MURTHY
June 19, 2003
PYDAH RAMMOHANA RAO Vs. MANDARAPU MAHALAKSHMI
December 24, 2003
R BHAGAWANTH RAO Vs. STATE OF A P
November 21, 2003
R Gopal Vs. Union of India
December 1, 2003
R JAGADEESHWAR Vs. P GOUTHAM GOUD
June 20, 2003
R JAYASIMHA REDDY Vs. GOVT OF A P
July 25, 2003
R K S MOTORS PRIVATE LTD Vs. STATE
March 28, 2003
R KANAKAMMA Vs. DISTRICT COLLECTOR
December 12, 2003
R KANAKAMMA Vs. DISTRICT COLLECTOR NELLORE DIST
December 26, 2003
R KRISHNAIAH PRESIDENT ANDHRA PRADESH BACKWARD CLASSES WELFARE ASSOCIATION HYDERABAD Vs. UNION OF INDIA
November 27, 2003
R LAXMAN Vs. STATE OF A P
August 5, 2003
R LAXMINARAYANA Vs. B RAMYA
February 3, 2003
R S N MURTHY Vs. UNION OF INDIA
June 23, 2003
R SUDHA MADHURI DEVI Vs. K SUDHA
December 19, 2003
R V BHUVANESWARI Vs. PONNUBOINA CHENCU RAMAIAH
December 12, 2003
R V D R K PRASAD Vs. STATE
March 4, 2003
R VENKAT REDDY HYDERABAD Vs. UNION OF INDIA
March 10, 2003
R VENUGOPAL Vs. STATE BANK OF INDIA REP
February 20, 2003
R VENUGOPAL Vs. CHIEF GENERAL MANAGER STATE BANK IF INDIA
February 20, 2003
RAASI CEMENTS LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES
March 12, 2003
RACHAMALLA AMARUTMMA Vs. STATE OF ANDHRA PRADESH
August 6, 2003
RACHAMSETTI NAGESWAR RAO Vs. DISTRICT COLLECTOR
July 8, 2003
RADHAKRISHNA MURTHY Vs. DEPUTY COLLECTOR LAND ACQUISITION GENERAL HYD
April 30, 2003
RAGAM YELLAIAH Vs. CHINTHA SHANKARAIAH
January 29, 2003
RAGHAVENDRA EXPORTS Vs. NAWAKAR ENTERPRISES
September 17, 2003
RAGHU PRAVEEN Vs. REVENUE DIVISIONAL OFFICER KAKINADA EAST GODAVARI DISTRICT
July 25, 2003
RAGI SHAKUNTALA Vs. CHANDRAPALKALA SADANANDAM
March 28, 2003
RAIDURG CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED RAIDURG Vs. GOVT OF A P
March 21, 2003
RAJA VELIGOTI VENKATA SESHA VARADA RAJA GOPALKRISHNA YACHENDRA Vs. UNION OF INDIA
November 4, 2003
RAJABATHULA SURYANARAYANA Vs. YEDUKULA LAKSHMI
February 24, 2003
RAJAGOPALA RAO T V Vs. ADDITIONAL DIRECTOR CENTRAL GOVT HEALTH SCHEME
April 4, 2003
RAJAH R V G K RANGA RAO Vs. NIZAMMA SUGARS LIMITED LATCHAYYAPETA
October 24, 2003
RAJASTHAN DRUGS AND PHARMACEUTICALS LIMITED JAIPUR Vs. GOVT OF A P
September 22, 2003
RAJENDRA KUMAR Vs. P BHASKAR RAJU
November 11, 2003
RAJENDRA KUMAR Vs. P V KRISHNAM RAJU
November 11, 2003
RAJI REDDY Vs. A P S R T C
April 8, 2003
RAJMOHAMMED Vs. LABOUR COURT WARANGAL
January 3, 2003
RAJULADEVULA SRINU ALIAS SRINIVAS Vs. STATE OF A P
August 14, 2003
RAM BAHADUR Vs. LABOUR COURT GUNTUR
August 12, 2003
RAMA MURTHY Vs. CH RAJYALAKSHMI
April 7, 2003
RAMA WINES REP Vs. GOVERNMENT OF ANDHRA PRADESH REP
March 5, 2003
RAMAVATHU RAMBABU Vs. ANDHRA PRADESH STATE ROAD
January 9, 2003
RAMAVATHU RAMBABU Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
July 9, 2003
RAMESH SINGH Vs. STATE OF ANDHRA PRADESH
December 12, 2003
RAMISETTI SRINIVASA RAO Vs. DISTRICT COLLECTOR KRISHNA DISTRICT MACHILLIPATNAM
August 1, 2003
RAMYA WINES Vs. GOVERNMENT OF ANDHRA PRADESH
February 27, 2003
RANGAMMA Vs. DISTRICT COLLECTOR MAHABUBNAGAR DISTRICT MAHABUBNAGARDISTRICT and PROPER
October 15, 2003
RANI BAI Vs. THAKUR GANESH SING
March 13, 2003
RAPOLU LAKSHMAMMA Vs. RAPOLU YADAGIRI
January 10, 2003
RAPOLU SATHEESH Vs. NTR UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA KRISHNA DISTRICT
June 23, 2003
RAPOLU YADAGIRI Vs. RAPOLU LAKSHMAMMA
January 10, 2003
RASALE GOPAL Vs. ANDHRA BANK
April 22, 2003
RATAKONDA RAGHU NAIDU Vs. KOLLA SIVARAM PRASAD
August 14, 2003
RATAN SINGH CHOWDHARY Vs. DEBTS RECOVERY OFFICER HYDERABAD
October 21, 2003
RAUF AHMED Vs. SPECIAL DEPUTY COLECTOR LAND ACQUISITION MCH HYDERABAD
October 23, 2003
RAVIKANTH SHINDE Vs. MANAGING DIRECTOR GUJARAT HEAVY CHEMICALS LTD
April 24, 2003
RAYALASEEMA ALKALIES AND ALLIED CHEMICAL LTD Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
August 5, 2003
RAYAPROLU RAJYA LAKSHMI Vs. RAYAPROLU RAVINDRANADH SARMA
March 18, 2003
RCI POWER LIMITED CHENNAI Vs. UNION OF INDIA
April 18, 2003
REDDY RAMMOHAN RAO Vs. ADDITIONAL COMMISSIONER OF POLICE HYDERABAD
June 25, 2003
REDDY SAMPATH KUMAR Vs. STATE OF A P
September 5, 2003
REGIONAL MANAGER A P S R T C Vs. D VICTOR
April 18, 2003
REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SK GULAM RASOOL
January 29, 2003
REGIONAL MANAGER APSRTC NELLORE Vs. GULAM RASOOL
January 29, 2003
RELIABLE POWER SYSTEMS PRIVATE LIMITED HYDERABAD Vs. GOVERNMENT OF INDIA
September 23, 2003
RELIGIOUS ENDOWMENTS DEPARTMENT REP Vs. VISAKHAPATNAM MUNICIPAL CORPORATION REP
February 26, 2003
REVENUE DIVISIONAL OFFICER Vs. M BAPAYA REDDY
May 2, 2003
RICHARD FRITCHLEY Vs. MANAGERMENT OF GATESWAY HOTEL BANJARA HILLS HYDERABAD
March 18, 2003
ROHINI BAI Vs. SHAH BABULAL RAMANLAL AND COMPANY
December 4, 2003
RONDA NARAPA REDDY Vs. RONDA SATYANARAYANA REDDY
December 23, 2003
RONDA NARAPA REDDY Vs. RONDA SURYANARAYANA REDDY
November 23, 2003
ROYAL WORLD EXIMS AND AGENCIES Vs. KARUR VYSYA BANK LIMITED KARUR TAMIL NADU
March 24, 2003
RUPAVATH MOTHI RAM Vs. STATE OF ANDHRA PRADESH REP
February 20, 2003
RUTTALA SIMHACHALAM Vs. CHUNDRU BHIMESWARA JAGANNADHAM
March 3, 2003
S A AZEEZ Vs. PASAM HARI BABU
March 20, 2003
S A KHADEER Vs. G V R ANJANEYULU
June 23, 2003
S ALRAF HUSSAIN Vs. STATE OF ANDHRA PRADESH
November 11, 2003
S AMEENA Vs. SHAIK HUSSAINVALI
October 23, 2003
S ANJANEYULU Vs. S YELLAMMA
January 10, 2003
S APPANNA Vs. GENERAL MANAGER S E RAILWAY
June 12, 2003
S B RAMANAIAH ALIAS S B RAMANA Vs. C V ENKATA SUBBAIAH
September 10, 2003
S BHAGAVAN REDDY Vs. ELECTION TRIBUNAL
August 13, 2003
S D GANESH Vs. UNION OF INDIA
April 4, 2003
S DASARATHI Vs. DIVISIONAL FOREST OFFICER
July 16, 2003
S E JOHN CHAKRAVARTHI Vs. STATE OF A P
June 24, 2003
S FAZEELATH BEGUM Vs. I K ABDUL HAKEEM
August 13, 2003
S I PVT LTD Vs. INDUS IND MEDIA AND COMMUNICATIONS LTD
September 3, 2003
S KOMARAIAH Vs. STATE
March 10, 2003
S L KAMESWARI Vs. GOVT OF ANDHRA PRADESH EDUCATION DEPARTMENT HYDERABAD
March 6, 2003
S LALITHA Vs. ZAKIR HUSSAIN
October 17, 2003
S MANOHAR REDDY Vs. G KOTESWARA RAO
December 24, 2003
S NABI RASOOL Vs. CONSERVATOR OF FORESTS KURNOOL CIRCLE KURNOOL
February 17, 2003
S NAGAPPA Vs. K P HANUMAPPA
October 17, 2003
S NARASIMHA KUMAR Vs. STATE OF A P REP
March 21, 2003
S PRABHAVATHI Vs. SUPERINTENDENT OF POST OFFICE
December 11, 2003
S RAMI REDDY Vs. VICE CHAIRMAN AND MANAGING DIRECTOR
June 25, 2003
S RATNAVATHI Vs. A NARASIMHAMURTHY
January 22, 2003
S S RAMACHANDRA RAO Vs. SINGARENI COLLERIES COMPANY LTD
February 14, 2003
S S Waghe Vs. Nizams Institute of Medical Sciences
December 17, 2003
S SESHAIAH PEOFESSOR OD LAW SRI KRISHNADEVARAYA UNIVERSITY ANANTAPUR A P Vs. GOVT OF A P REP
October 14, 2003
S SHANKARAMMA Vs. S RAMAKRISHNA REDDY
April 7, 2003
S SUDARSHAN Vs. STATE OF A P
December 4, 2003
S UMAMAHESWARA RAO Vs. CHIEF ENGINEER NABARD
February 6, 2003
S UMESH Vs. CHAIRMINAR CO OPERATIVE URBAN BANK LIMITED HYDERABAD
December 9, 2003
S V B L C CO OP SOCIETY LTD Vs. DISTRICT PANCHAYAT OFFICER
July 11, 2003
S V B N R ENGLISH MEDIUM HIGH SCHOOL TIRUMALA HILLS CHITTOOR DISTRICT Vs. COMMISSIONER OF ENDOWMENTS A P HYDERABAD
March 21, 2003
S V RAMACHANDRA MURTHY Vs. DASARI UMA MAHESWARA RAO
June 13, 2003
S V S KODANDA RAO Vs. STATE OF A P
April 18, 2003
S V S RAVI KRISHNA Vs. K SITA RAMAIAH
March 20, 2003
S VARALAKSHMI Vs. DISTRICT COOPERATIVE OFFICE
September 24, 2003
S YELLAMMA Vs. S ANJANEYUIU
January 10, 2003
S. KOMARAIAH Vs. STATE
June 10, 2003
S.MD.SHARIF Vs. MOHAMMAD OSMAN
March 6, 2003
SABAVAT RUKMAN NAIK Vs. GOVT OF A P MUNICIPAL ADMINISTRATION HYDERABAD
November 19, 2003
SABOO LEASING PRIVATE LTD Vs. STATE
March 28, 2003
SACHIVADA SIMHACHALAM Vs. KALLA NAIDU
February 28, 2003
SADAR RAM SINGH Vs. SADAR RAM SINGH
September 15, 2003
SADE GNANESWARI Vs. STATE
February 18, 2003
SAGAR CEMENTS LTD Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
February 7, 2003
SAGAR SUGARS AND ALLIED PRODUCTS LIMITED Vs. TRANSMISSION CORPORATION OF A P LIMITED
December 15, 2003
SAI EDUCATIONAL SOCIETY Vs. STATE OF A P
July 25, 2003
SAI KRISHNA GENERAL STORES SECUNDARABAD Vs. B SAI ANAND PRASAD
September 26, 2003
SAI SREENIVASA CONSTRUCTIONS CUDDAPAH DISTRICT Vs. T SIVA PRASAD REDDY
May 1, 2003
SAIDAPALLI MOGALAIAH Vs. STATE OF A P
August 28, 2003
SAIDULU Vs. FINANCE AND PLANNING PROJECTS WING
July 22, 2003
SAITHANA NAGESWARA RAO Vs. STATE OF A P REP
May 1, 2003
SAJJA RAVINDRA Vs. SAJJA GANGADHARUDU
July 9, 2003
Sajja Ravindra Vs. Sajja Cangadharudu
July 21, 2003
SAKARY VISWANATHA RAO Vs. K MANIKYAMMA
August 22, 2003
SAKUNALA MANGESWARA RAO Vs. KOLLAPALLI SUBBA RAO
March 12, 2003
SALEEM Vs. ATOMIC ENERGY EDUCATION SOCIETY MUMBAI
October 17, 2003
SALEEMA G RATTANSEY Vs. UNION OF INDIA
March 28, 2003
SALEEMUNNISA BEGUM Vs. MOHD ZAMEERUDDIN
September 1, 2003
SAMIR MATHUR Vs. STATE OF ANDHRA PRADESH
February 3, 2003
SAMPATHLAL Vs. SHYAMALAL
June 10, 2003
SANGA SAILU Vs. STATE OF A P
December 5, 2003
SANGHI SPINNERS I LIMITED Vs. AHMEDABAD ELECTRICITY COMPANY LTD
September 22, 2003
SANKARAS COLLEGE OF EDUCATION Vs. PROF G SATYANARAYANA
January 3, 2003
SANNIDHI RATNAVATHI Vs. ARAVA NARASIMHA MURTHY
January 22, 2003
SAPTAGIRI FINANCIERS HYDERABAD Vs. SREENIVASULU
September 22, 2003
SARAMEKALA ANJANEYULU Vs. KURRA SAMBRAJYAM
December 26, 2003
SARDAR KANCHAN SINGH Vs. STATE OF A P
May 2, 2003
SARVARAKYA TEXTILES LIMITED Vs. STATE OF ANDHRA PRADESH REP
June 10, 2003
SARVARAYA SUGARS LIMITED CHELLURU EAST GODAVARI DIST Vs. GOVERNMENT OF A P
July 7, 2003
SARVARAYA TEXTILES LTD Vs. STATE OF ANDHARA PRADESH
June 20, 2003
SARWAR BEE NIZAMABAD Vs. UTLA BIKSHAPATHI
February 18, 2003
SATYAMSETTI SOMARAJU Vs. RAMISETTI NAIDU ALIAS VENKATA RAO
September 5, 2003
SATYANARAYANA CHARY T K Vs. CHAIRMAN ANDHRA PRADESH STATE ELECTRICITY BOARD
January 24, 2003
SATYANARAYANA SPUN PIPE COMPANY Vs. N PADMAVATHI
March 4, 2003
SATYANARAYANA T Vs. CHAIRMAN AND P O INDUSTRIAL TRIBUNAL CUM LABOUR COURT VISAKHAPATNAM
June 27, 2003
SATYASRI FERTILISERS Vs. E I D PARRY INDIA LTD
February 4, 2003
SAVALAM SURANNA DORA Vs. STATE
July 24, 2003
SAYEDA PEERANI BEGUM Vs. HYDERABAD SECUNDERABAD NAI SENA SAMAJ
February 14, 2003
SEBBELLA VEERA VENKATA SATYANARAYANA REDDY ALIAS BABY Vs. STATE OF ANDHRA PRADESH
October 31, 2003
SECRETARY MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS DEPARTMENT OF PENSION and PENSIONERS WELFARE GOVT OF INDIA Vs. R RAMA MURTHY
December 24, 2003
SECRETARY TO GOVERNMENT REVENUE ENDOWMENTS DEPARTMENT ANDHRA PRADESH HYDERABAD Vs. SWAMY AYYAPPA COOPERATIVE HOUSING SOCIETIES LIMITED HYDERABAD
October 15, 2003
SECRETARY TO GOVT OF INDIA Vs. INDIRA DEVI
March 13, 2003
SEDAM PANDURANGAIAH Vs. CHAVVA GURUVSAIAH
November 28, 2003
SENIOR DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. C KAMAKSHAMMA
September 25, 2003
SERGEANT JENA JK Vs. UNION OF INDIA
June 24, 2003
SET DISCOVERY PRIVATE LIMITED Vs. BANJARA TELE LINKS PRIVATE LIMITED
September 10, 2003
SETHULURI VEERAIAH Vs. PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD
March 7, 2003
SHAHAZADI BEE Vs. MANAGING DIRECTOR
July 22, 2003
SHAIK APSAR Vs. STATE OF A P
August 12, 2003
SHAIK BASHEER AHMED Vs. SARDAR MAHENDER SINGH
January 7, 2003
SHAIK BASHU Vs. COLLECTOR AND DISTRICT MAGISTRATE ANANTHAPUR
April 24, 2003
SHAIK FARID BI Vs. KONDURI APPA RAO
October 16, 2003
SHAIK HABEEB BASHA Vs. STATE
December 26, 2003
SHAIK IQBAL JOHN Vs. SHAIK KHADER BASHA
August 1, 2003
SHAIK KHURSHEED Vs. STATE OF A P
September 2, 2003
SHAIK MAHABOOB BASHA Vs. STATE OF A P
July 29, 2003
SHAIK MAHABOOB BASHA Vs. A P SOUTHERN POWER DISTRIBUTION CORPORATION LTD
March 17, 2003
SHAIK MAHABOOB BEE Vs. STATE OF ANDHRA PRADESH REP
February 4, 2003
SHAIK MASTAN BEE Vs. STATE OF ANDHRA PRADESH
August 28, 2003
SHAIK NURJAHAN Vs. STATE OF ANDHRA PRADESH
August 6, 2003
SHAIK RAMJOHN SHARIEF Vs. STATE OF A P REP
March 4, 2003
SHAIK SHARFUDDIN Vs. JOINT COLLECTOR R R DIST
March 21, 2003
SHAKTHI ENTERPRISES Vs. MARUTHI OIL TRADERS PRODDATUR TOWN CUDDAPAH DIST
June 10, 2003
SHALIVAHANA BUILDERS PVT LTD Vs. GANAPATHY COOPERATIVE HOUSING SOCIETY
March 4, 2003
SHANTA BAI Vs. TRILOK CHAND
October 31, 2003
SHARADA FINANCE CORPORATION Vs. L LAXMAN GOUD
December 12, 2003
SHARIEFFUDDIN Vs. SYED ANWAR MOHIDDIN
February 4, 2003
SHASHI FINANCE CORPORATION HYDERABAD Vs. SUPER SHINE ABRASIVES PRIVATE LIMITED JEEDIMETLA HYDERABAD
August 22, 2003
SHAW WALLANCE and COMPANY MADRAS Vs. STATE OF A P
December 16, 2003
SHILPA ENGINEERING CONTRACTORS AND SUPPLIERS Vs. NORTHERN POWER DISTRIBUTION CO OF ANDHRA PRADESH LTD
August 8, 2003
SHIRDI SAI SAMAJ HYDERABAD Vs. BHAGYANAGAR COLONY WELFARE ASSOCIATION HYDERABAD
September 11, 2003
SHIRDI SAI WINES Vs. COMMISSIONER OF PROHIBITION AND EXCISE
March 20, 2003
SHIVDAT RAI PRAHLAD RAI Vs. OFFICIAL LIQUIDATOR HIGH COURT OF A P HYDERABAD
April 24, 2003
SHRISTAB PRIVATE LIMITED Vs. REASELACK POLYMERS PVT LIMITED
December 12, 2003
SHV ENERGY SOUTH EAST LTD Vs. STATE INVESTMENT PROMOTION BOARD
March 13, 2003
SIDDHARTHA ELECTRONICS Vs. VIDEOCON INTERNATIONAL LTD
February 24, 2003
SIDDIRAM Vs. SPECIAL DEPUTY COLLECTOR L A SINGOOR PROJECT SANGAREDDY MEDAK DISTRICT
March 24, 2003
SIKENDER ALI KHAN Vs. CONSERVATOR OF FOREST ADILABAD
March 7, 2003
SIMPSON AND COMPANY LIMITED Vs. R A MOHAMMADI
November 7, 2003
SINGAMSETTY SIVA SURYANARAYANA MURTHY (DIED) PER LRS Vs. PRAPANCHAM SREENIVASA RAO
December 1, 2003
SINGILIDEVI VEERA VENKATA ANANTHALAKSHMI Vs. BHAMIDIPATI SETHARAMAYYA
November 3, 2003
SINGIRIKONDA SUREKHA Vs. G V SHARMA
January 8, 2003
SIRUGUDI ADINARAYANA Vs. BODLA MARIAMMA
November 28, 2003
SITHANI TEXTILES AND FABRICS PVT LTD Vs. A P INDUSTRIAL DEV CORPN
March 17, 2003
SIVACHANDRADU T Vs. ELECTION TRIBUNAL PRINCIPAL JUNIOR CIVIL JUDGE
July 22, 2003
SIVARAMAKRISHNA TRADERS Vs. KAMAL TRADERS
January 20, 2003
SIVUDU VENKATASWAMY Vs. AGENT TO THE GOVERNMENT
November 25, 2003
SK MOULANA Vs. DEPOT MANAGER APSRTC BANSWADA DEPOT
November 4, 2003
SOHANLAL AGARWAL Vs. ZAKIR HUSSAIN
April 18, 2003
SOMESWARA SWAMI VARI TEMPLE NANDIGAM SETTENAPALLI GUNTUR Vs. DEGALA KOTESWARA RAO
April 28, 2003
SOMESWARA SWAMY VARI DEVASTANAM Vs. DASAM SURYANARAYANA
November 10, 2003
SOMULA BHASKAR REDDY Vs. SOMULA RAMACHANDRA REDDY
December 10, 2003
SPECIAL DEPUTY COLLECTOR L A SRBC NANDYAL Vs. N VASUDEVA RAO
September 24, 2003
SPECIAL DEPUTY COLLECTOR L A UNIT PRIYADARSHINI JURALA PROJECT GADWAL Vs. RAGHAVA REDDY
April 3, 2003
SPECIAL DEPUTY COLLECTOR LA UNIT PRIYADARSHINI JURALA PROJECT GADWAL Vs. RAGHAVA REDDY
April 4, 2003
SPECIAL DEPUTY THASILDAR ENFORCEMENT Vs. J VANAMMA
January 21, 2003
SPECIAL DY COLLECTOR L A TELUGU GANGA PROJECT Vs. KALLUR DASARATHARAMIREDDY
March 28, 2003
SPECIAL OFFICER AND COMPETENT AUTHORITY ULC HYDERABAD Vs. SYED AZAM
March 7, 2003
SPL DY COLLECTOR L A RAILWAYS NALGONDA Vs. PEDDINTI RAMANUJA CHARY
February 27, 2003
SREERAMANJANEYAPURAM VILLAGE AGRL LABOUR SOCIETY Vs. DIVISIONAL FOREST OFFICER
April 18, 2003
SRI BALAJI RICE MILL Vs. RICE MILL AND FLOUR MILL WORKERS UNION VEERAGHATTAM SRIKAKULAM DISTRICT
November 14, 2003
SRI RAMA OIL COMPANY Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD
February 14, 2003
SRI VENUGOPAL OIL MILL Vs. COMMERCIAL TAX OFFICER
September 5, 2003
SRINIVASA CONVENT AIDED HIGH SCHOOL Vs. GOVERNMENT OF ANDHRA PRADESH
August 22, 2003
SRINIVASA WINES Vs. GOVERNMENT OF ANDHRA PRADESH
July 18, 2003
SRIRAM SUBRAHMANYAM Vs. S MOHAMMED RIYAZ
February 3, 2003
ST JOHNS CHURCH EDUCATION SOCIETY Vs. CHURCH OF SOUTH INDIA TRUST ASSOCIATION
May 1, 2003
ST THERESAS TENDER LOVING CARE HOME HYDERABAD Vs. P JAMUNA
May 1, 2003
STATE BANK OF HYDERABAD Vs. B RANGASWAMY
August 25, 2003
STATE BANK OF HYDERABAD GUNFOUNDRY BRANCH HYDERABAD Vs. T MEENAKSHI STATE OF A P
November 21, 2003
STATE BANK OF INDIA Vs. BLUEGOLD MARITECH INTERNATIONAL LTD
April 22, 2003
STATE BANK OF INDIA AGRICULTURAL DEVELOPMENT BRANCH PRODDUTUR Vs. KOLLI VENKATA APPA RAO
September 8, 2003
STATE BANK OF INDIA GOVERNORPET BRANCH VIJAYAWADA Vs. NUTAKKI SRIHARI RAO
June 16, 2003
STATE BANK OF INDIA VIZINAGARAM BRANCH Vs. SIRI POULTRY COMPLEX GEDDAPETA VILLAGE PADMANABHAM REVENUE MANDAL VISAKHAPATNAM REVENUE MANDAL VISAKHAPATNAM DISTRICT
December 5, 2003
STATE GOVT GAZETTED OFFICERS CO OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. MUTYALA POTHAYYA
March 7, 2003
STATE GOVT PENSIONERS ASSOCIATION Vs. STATE OF A P
September 10, 2003
STATE OF A P Vs. C SRINIVASULU REDDY
September 12, 2003
STATE OF A P Vs. G V SUBBA REDDY
April 21, 2003
STATE OF A P Vs. MANDALUPU RAMAIAH
September 23, 2003
STATE OF ANDHRA PPADESH Vs. PALTATI SHARAVAN KUMAR
October 31, 2003
STATE OF ANDHRA PPADESH IRRIGATION and CAD DEPARTMENT Vs. GAYATRI PROJECTS LIMITED
December 30, 2003
STATE OF ANDHRA PRADESH Vs. M SATYANARAYANA RAO
September 17, 2003
STATE OF ANDHRA PRADESH Vs. Y SHIVA SHANKAR
August 4, 2003
STATE OF ANDHRA PRADESH Vs. TRISHUL ENGINEERING WORKS VIJAYAWADA
March 7, 2003
STATE OF ANDHRA PRADESH Vs. LAKSHMINARAYANA
March 7, 2003
STATE OF ANDHRA PRADESH Vs. NARENDER REDDY
April 4, 2003
STATE OF ANDHRA PRADESH SUPERINTENDING ENGINEER NAGARJUNA SAGAR LEFT CANALS KRISHNA DISTRICT Vs. K KRISHNAM RAJU
September 11, 2003
STATE WIDE RECOGNIZED [RTA] AGENTS WELFARE ASSOCIATION REP Vs. GOVERNMENT OF A P REP
March 27, 2003
STEEL PLANT VISAKHAPATNAM Vs. NARLA GOPALAKRISHNAIAH
November 21, 2003
SUBHASH CHAND AGARWAL Vs. SHESHANK GOEL IAS DISTRICT COLLECTOR NIZAMABAD
October 16, 2003
SUBHASH CHANDRA SARIYA Vs. AMARA NAGARJUNA COTTON CORPORATION
March 20, 2003
SUDA VENKATARATNAM Vs. BEESA BATHUNI PITCHAMMA
September 26, 2003
SUDHIR SABHARAWAL Vs. ANIL PRABHAKAR NILGIRWAR
March 4, 2003
SUGANTI ALLOY CASTINGS LTD Vs. EDUPUPGANTI SUBBA RAO
July 29, 2003
SULTAN UL ULOOM EDUCATIONAL SOCIETY Vs. MIR SHAHMAT ALI KHAN
May 2, 2003
SUNKARI SRUJANA Vs. CHIKKALA BHAVANI SHANKAR
November 27, 2003
SUNRISE OLEO CHEMICALS LTD Vs. K M ENTERPRISES
January 24, 2003
SUPERINTENDING ENGINEER N S R C PELIRU CAMP ONGOLE PRAKASAN Vs. R K ENGINEERING
November 25, 2003
SUPERINTENDING ENGINEER NANDYAL KURNOOL DISTRICT Vs. SRINIVASA CONSTRUCTIONS LTD
November 19, 2003
SURAPATHI LAXMAN RAO Vs. STATE OF A P
July 15, 2003
SURAVARAM SUDHAKAR REDDY Vs. TRANSMISSION CORPORATION OF A P LIMITED HYDERABAD
April 25, 2003
SURENDER RAJ JAISWAL Vs. VIJAYA JAISWAL
March 7, 2003
SURENDER SINGH BABAJ Vs. HARMEET SINGH SETHI
October 22, 2003
SURENDER SINGH BAJAJ S O LATE SARDAR PREM SINGH C O FERRO INSULATION PRIVATE LIMITED HYDERABAD SECUNDERABAD Vs. HARMEET SINGH SETHI
October 27, 2003
SURISETTI MAHALAKSHMAMMA Vs. SURISETTI GOWRI SANKARARAO
April 16, 2003
SURYA MINERAL WATERS Vs. COMMISSIONER OF INDUSTRIES and CHAIRMAN
October 22, 2003
SURYA SANKARAM KARRI CHIEF COMMERCIAL INSPECTOR S E RAILWAY VIZIANAGARAM A P Vs. STATE INSPECTOR OF POLICE SPE CBI VISAKHAPATNAM
October 31, 2003
SUSHILA THAMAS Vs. H M T WELFARE AND CULTURAL ORGANISATION HYDERABAD
April 10, 2003
SUTARI VENKATA RAMA BRAHMACHARI Vs. JAGGAVARAPU RAMAKRISHNAMMA
March 12, 2003
SWAMY TALKIES DOMAKONDA V DOMAKONDA MANDAL NIZAMABAD DISTRICT Vs. JOINT COLLECTOR AND LICENSING AUTHORITY
March 12, 2003
SYED ALI AZAM Vs. STATION HOUSE OFFICER BANJARA HILLS POLICE STATION HYDERABAD
March 7, 2003
SYED AMEENUDDIN HUSSAIN Vs. JOINT COLLECTOR MEDAK DISTRICT AT SANGA REDDY
June 19, 2003
SYED AMEERUDDIN QUADRI Vs. LAXMI CHITS BANDARIGUDEM
December 12, 2003
SYED HASHIM HUSSAINI Vs. SYED FIDA C FATHIMA
October 16, 2003
SYED HUSSAIN AGA Vs. JOINT REGISTRAR CO OPERATIVE OFFICER HYDERABAD
December 17, 2003
SYED IBRAHIM Vs. UNION OF INDIA
January 10, 2003
SYED JAHED Vs. GOVERNMENT OF A P MINORITY WELFARE DEPARTMENT
April 22, 2003
SYED KHAJAHASANUDDIN WARANGAL Vs. MOHD RIYAJUDDLN
September 24, 2003
SYED KHUNDMIR Vs. A P HOUSING BOARD HYDERABAD
September 24, 2003
SYED MAHBOOB ALI DIED PER L RS SYED WAJI ALI Vs. GRAM PANCHAYAT KAMAREDDY NOW MUNICIPALITY REP
March 3, 2003
SYED NAWABJAN Vs. GUNDALA SURESH REDDY
August 13, 2003
SYESD ASHRAF ALL Vs. A VIJAYALAKSHMI
August 12, 2003
T A CHOUDHARY Vs. STATE OF A P
May 1, 2003
T A KUMAR Vs. SYNDICATE BANK STAFF CO OP BLDGS SOCIETY LTD
January 9, 2003
T BHASKARA RAO Vs. TANGELLA MUDI GABRIEL
August 8, 2003
T CHANDRASEKHAR REDDY Vs. STATE OF A P
November 6, 2003
T HARIBHUSHANA Vs. T VENKAT RAO
September 17, 2003
T MRUGAPANI Vs. ANDHRA PRADESH STATE CO OP BANK
June 26, 2003
T PENCHALA NAIDU Vs. STATE TRANSPORT APPELLATE TRIBUNAL ANDHRA PRADESH HYDERABAD
January 21, 2003
T S R KRISHNA MURTHY Vs. PRINCIPAL B R AMBEDKAR LAW COLLEGE HYDERABAD
April 8, 2003
T SATYANARAYANA Vs. A P RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY HYDERABAD
July 11, 2003
T SATYANARAYANA Vs. A P RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY
April 29, 2003
T SESHAGIRI RAO Vs. MUNICIPAL CORPORATION OF HYDERABAD
June 12, 2003
T SUBBANNA Vs. STATE OF ANDHRA PRADESH REP
January 6, 2003
T V ACHARYULU Vs. GOVERNMENT OF A P
October 10, 2003
T V ACHARYULU Vs. GOVT OF A P
November 10, 2003
T VARALAKSHMI Vs. DENA BANK
July 15, 2003
T VENKATESHWARULU Vs. STATE OF A P REP
March 18, 2003
TADI SREERAMA RAO Vs. DIST COLLECTOR EG DIST
November 3, 2003
TAHSILDAR KOVVUR Vs. TADIMALLA KRISHNA MURTHY
October 15, 2003
TALLA PAILLI KASI VISALAKSHMI ALIAS VISALAKSHMI Vs. TALLAPALLI VENKATA VIJAYALAKSHMI
November 19, 2003
TALLAPRAGADA NARASIMHAMURTHY Vs. DIRECTOR SCHOOL EDUCATION ANDHRA PRADESH AT HYDERABAD
March 5, 2003
TAMMINA ANANDA KUMAR Vs. SYNDICATE BANK STAFF COOPERATIVE BUILDINGS SOCIETY LIMITED REP
January 9, 2003
TANGIRALA VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
March 18, 2003
TARAKARAMA SAW MILL Vs. COMMISSIONER TENALI MUNICIPALITY TENALI GUNTUR DISTRICT
August 28, 2003
TARNAKA HUDA COMPLEX LESSEES WELFARE ASSOCIATION Vs. PRINCIPAL DECRETARY TO GOVT HOUSING MUNICIPAL ADMINISTRATION AND URBAN DEVELOPMENT DEPARTMENT
November 3, 2003
TATIPAMULA LAXMINARAYANA Vs. STATE OF ANDHRA PRADESH
February 25, 2003
TATIREDDY SUSEELAMMA Vs. ATMAKUR SAMBASIVA RAO
November 24, 2003
TAVIDISETTY VENKATESWARA RAO Vs. AVIDISETTY NAGESWARA RAO
September 26, 2003
TCI INDUSTRIES LIMITED AND THEIR RESPECTIVESHAREHOLDERS Vs. TCI INDUSTRIES LIMITED SECUNDERABAD
September 4, 2003
TEEGALA MALLESHAM Vs. MANDAL REVENUE OFFICER NARKETPALLI MANDAL NARKETPALLY NALGONDA DISTRICT
December 2, 2003
TELANGANA RASHTRA SAMITHI HYDERABAD Vs. ELECTION COMMISSION OF INDIA
December 8, 2003
TELGA TULSIBAI Vs. K SHAKUNTHALA
August 7, 2003
TELUGU YELLAPPA Vs. TELUGU TIMMAPPA
March 7, 2003
TENDER GRAPHICS HYDERABAD Vs. TENDER COMMITTEE C FOR TECH A and P BIDS
January 8, 2003
THAMALAPAKULA SUDHAKAR REDDY Vs. STATE OF A P
July 18, 2003
THAMMINENI GOVINDA RAO Vs. STATE
August 28, 2003
THANDAVA CO OPERATIVE SUGAR LIMITED KARMIK SANKSHEMA SANGH VISAKAPATNAM Vs. THANDAVA CO OPERATIVE SUGARS LIMITED VISAKAPATNAM
November 11, 2003
THILARI NARAYANA RAO Vs. STATE OF A P
January 8, 2003
THILARI NARAYANA RAO Vs. STATE OF A P
January 18, 2003
THIMMAREDDYPALEM GRAMPANCHAYAT LINGASAMUDRAM MANDAL PRAKASAM DISTRICT Vs. DISTRICT COLLECTOR ONGOLE PRAKASAM DISTRICT
September 19, 2003
THIPPAREDDY OBULAMMA Vs. BALU NARASIMHULU
July 29, 2003
THIRUMALAGIRI VIJAYARAM SINGH Vs. STATE OF A P
June 24, 2003
THOTA MALLIKHARJUNA RAO Vs. M N PURNACHANDRA RAO
June 13, 2003
THOTA NAGESWARA RAO Vs. GOLLA VENKATA NARASIMHARAO
June 23, 2003
THOTA SURYANARAYANA Vs. KANUMURI SITARAMA BAPIRAJU
October 17, 2003
THOTAKURA SUBBARAO Vs. YELUBANDI SATYANARAYANA
June 20, 2003
THULJA FINANCE Vs. A V RAMESH KUMAR
August 5, 2003
THULJA FINANCE URAVAKONDA Vs. A V RAMESH KUMAR
August 25, 2003
THUMMA BAL REDDY Vs. RAMASUGUNAKAR RAJU
March 7, 2003
THUMMALA KANAKAMMA Vs. VOTTIKALA VENKATASWAMYAND
January 22, 2003
TIPPINENI RAMESH Vs. GOVERNMENT OF ANDHRA PRADESH
April 23, 2003
TIRUMALA BALAJI WINES Vs. COMMISSIONER OF PROHIBITION and EXCISE HYDERABAD
August 1, 2003
TIRUMALA BALAJI WINES Vs. COMMISSIONER OF PROHIBITION AND EXCISE
April 4, 2003
TIRUMALAREDDI RAMGOPALA REDDY Vs. BHIMAVARAPU PARAVATHI
August 18, 2003
TITAN WATCHES LIMITED BANGLORE Vs. SENIOR INSPECTOR LEGAL METROLOGY WAIGHTS AND MEASURES DEPT MEHBOOBNAGAR
January 2, 2003
TODDAY TAPPERS CO OPERATIVE SOCIETY MAREDPALLY SECUNDERABAD AND Vs. GOVERNMENT OF ANDHRA PRADESH
August 14, 2003
TODDAY TAPPERS CO OPERATIVE SOCIETY SECUNDERABAD Vs. COMMISSIONER PROHIBITION AND EXCISE HYDERABAD
September 3, 2003
TODDY CO OPERATIVE SOCIETY Vs. SUPERINTENDENT OF PROHIBITION AND EXCISE
February 7, 2003
TODDY CO OPERATIVE SOCIETY Vs. SUPERINTENDENT OF PROHIBITION AND EXCISE
March 18, 2003
TODDY TAPPERS CO OPERATIVE SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH
March 3, 2003
TODDY TAPPERS CO OPERATIVE SOCIETY MANGALHAT HYDERABAD Vs. COMMISSIONER OF PROHIBITION AND EXCISE NAMPALLY HYDERABAD
March 12, 2003
TODENDULA VENKATA KRISHNAIAH Vs. UPPU GANGAIAH
April 16, 2003
TUMMLA NAGESWARA RAO Vs. NAGULURI KRISHNA KUMAR GOUD
December 22, 2003
U VENKATESWARA RAO Vs. NATIONAL INSTITUTE OF SMALL INDUSTRIES EXTENTION TRAINING HYDERABAD
May 2, 2003
Uchappa Vs. Sonappa
May 1, 2003
UDIPI SRI ANAND BHAVAN Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
August 22, 2003
UJWAL TEXTILES Vs. V N COMMERCIAL CORPORATION
June 10, 2003
UMA MAHESWAR REDDY Vs. R SRINIVASA RAO
January 21, 2003
UNICIPAL CORPORATION OF HYDERABAD Vs. STATE OF ANDHRA PRADESH
April 23, 2003
UNION OF INDIA Vs. N KANTABAI
July 1, 2003
UNION OF INDIA Vs. BIJJILI BALAIAH
August 20, 2003
UNION OF INDIA Vs. S M HUSSAIN RASHEED
August 14, 2003
UNION OF INDIA Vs. K GOPALAKRISHNA DIED PER L RS
January 10, 2003
UNION OF INDIA Vs. LAXMI BUILDERS
March 17, 2003
UNION OF INDIA Vs. B JANARDHANA REDDY
November 18, 2003
UNION OF INDIA MINISTRY OF COMMUNICATIONS DEPT OF POSTS NEW DELHI Vs. K RADHAKRISHNA MURTY
August 25, 2003
UNION OF INDIA SOUTH CENTRAL RAILWAYS Vs. KURUKUNDU BALAKRISHNIAH
December 8, 2003
UNITED INDIA INSURANCE CO LTD Vs. K ANJAIAH
December 8, 2003
UNITED INDIA INSURANCE CO LTD Vs. MITTAPALLY VANI
November 13, 2003
UNITED INDIA INSURANCE CO LTD Vs. VAGGU BALRAM
September 2, 2003
UNITED INDIA INSURANCE CO LTD Vs. PAPATIA BHASKARA RAO
September 15, 2003
UNITED INDIA INSURANCE CO LTD Vs. THUMISETTY SIVA PRASAD
July 10, 2003
UNITED INDIA INSURANCE CO LTD Vs. CHAVA VENKATESWARA RAO
July 8, 2003
UNITED INDIA INSURANCE CO LTD Vs. SUDINI INDIRA
April 4, 2003
UNITED INDIA INSURANCE CO LTD Vs. S SANGAPPA
January 30, 2003
UNITED INDIA INSURANCE COMPANY LIMITED Vs. GORLA SHANKAR
January 29, 2003
UNITED INDIA INSURANCE COMPANY LIMITED Vs. B JAIRAM
March 6, 2003
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DASARI LAKSHMI
October 29, 2003
UNITED INDIA INSURANCE COMPANY LIMITED HYDERABAD Vs. MOHD KHAJ RASOOL SAYYED and MOHD KHAJAMAIN SHAIK
June 23, 2003
UNITED INDIA INSURANCE COMPANY LIMITED KURNOOL Vs. EDA ANJANAMMA
August 22, 2003
UNITED INDIA INSURANCE COMPANY LIMITED NIRMAL Vs. SYED ANWAR ALI
July 17, 2003
UNITED INDIA INSURANCE COMPANY LIMITED SANGAREDDY Vs. G KISHEN RAO
August 22, 2003
UNITED INDIA INSURANCE COMPANY LIMITED VISAKHAPATNAM Vs. POLAKI SAROJINI DEVI
August 11, 2003
UPPALA VENKAT Vs. DIVISIONAL RAILWAY MANAGER
August 1, 2003
UPPALAPATI SUBRAHMANYAM RAJU Vs. UPPALAPATI SANYASI SATYA VENKATA APPALS RAJU
October 28, 2003
UPPULURI SAYAM Vs. PADALA SUNDARAM
September 16, 2003
USHA RANI Vs. N SRIDHAR
July 10, 2003
UTLA BRAHMARAMBHA Vs. BRUNDA SATYANARAYANA
February 28, 2003
UTTAMCHAND SARMA Vs. JASTI CHINNA VEERABHADRARAO
September 15, 2003
V D SOLOMON Vs. V SOLOMON MARY
July 30, 2003
V D SOLOMON Vs. V SOLOMON MARY
July 13, 2003
V JAGAN MOHANA SASTRY Vs. BEGGU SATTIRAJU
October 28, 2003
V JAYAPRAKASH Vs. COMMISSIONER OF MUNICIPALITY KHAPARA MUNICIPALITY KHAPARA RANGA REDDY DISTRICT
November 24, 2003
V JAYARAMAIAH Vs. DIRECTOR SRI VENKATESWARA INSTITUTE OF MEDICAL SCIENCES TIMPATHI CHITTOOR DISTRICT
July 8, 2003
V JAYARAMAIAH Vs. DIRECTOR SRI VENKATESWAR INSTITUTION OF MEDICAL SCIENCES
August 8, 2003
V KUTUMBA RAO Vs. M CHANDRASEKHAR RAO
March 20, 2003
V NANDAM GOUD Vs. GOVT OF A P PANCHAYAT RAJ RURAL DEVELOPMENT AND RELIEF DEPT
September 16, 2003
V NARASAMMA Vs. STATE OF A P HOME DEPARTMENT
September 5, 2003
V NARSING RAJ Vs. GOVERNMENT OF ANDHRA PRADESH ENDOWMENT DEPARTMENT HYDERABAD
November 13, 2003
V P B NAIR Vs. GOVERNMENT OF ANDHRA PRADESH
February 11, 2003
V PADMAVATTAMMA Vs. PALA RATHNAM
July 7, 2003
V PRASHANTH KUMAR Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY
April 15, 2003
V RAJAGOPAL Vs. MUNICIPAL CORPORATION OF RAJAHMUNDRY
March 4, 2003
V ROSALAH N P REDDY AND COMPANY Vs. FORENSIC SCIENCE LANORATORY RED HILLS HYDERABAD
December 10, 2003
V SAIDULU Vs. STATE OF A P
July 22, 2003
V SAILAJA Vs. V KOTESWARA RAO
January 8, 2003
V SANTHA KUMARI Vs. DISTRICT REVENUE OFFICER ADDITIONAL DISTRICT MAGISTRATE RANGA REDDY DISTRICT
February 6, 2003
V SURESH BABU Vs. DISTRICT CO OPERATIVE OFFICER GUNTUR
November 6, 2003
V UMAMAHESWARA RAO Vs. SHAIK HUSSAIN SAHEB
April 8, 2003
V V SITA JAYARAM Vs. BOARD OF MANAGEMENT OF SOUTH CENTRAL RAILWAY ADMINISTRATION SECUNDERABAD
March 3, 2003
V Venkateswarlu Vs. Union of India
November 7, 2003
V VENKATESWARLU Vs. UNION OF INDIA
November 17, 2003
VADDE ANJANAPPA Vs. VADDE HANUMANTAPPA
March 25, 2003
VADLAPATLA SIVARAMAKRISHNA RAO Vs. VENUGOPALASWAMYVARI TEMPLE KAKINADA
July 16, 2003
VALLA CHANDRAMOULI Vs. GOVT OF A P REVENUE DEPARTMENT
August 14, 2003
VALLURI SAMBASIVA RAO Vs. MOTAMARRI VEERIAH GUPTA DIED PER L RS
March 24, 2003
VANGALA RAMULU Vs. PEDALA SEETHARAM NAIDU
March 3, 2003
VANGURI MARIAMMA Vs. KANDUKURI GANGAMMA
March 12, 2003
VANIMISETTI ANIL KUMAR Vs. JAYAVARAPU KRISHNA MURTHY DIED
January 10, 2003
VANJARAPU APPALLASWAMINAIDU Vs. GIRAJANA PADMAVATHI
January 21, 2003
VANNELA LINGANNA Vs. VANNELA MUTHANNA
December 22, 2003
VARA PRASAD R V S Vs. V RAMDAS
February 21, 2003
VARA VARA CHITS LTD Vs. Y PUNYAVATHI
June 18, 2003
VARANASI GANGARAJU DIED Vs. EAMANI KRISHNA SWAMY
March 21, 2003
VASI REDDY RAJYA LAXMAMMA Vs. HYDERABAD URBAN DEVELOPMENT AUTHORITY
July 14, 2003
VEL WHITE HORSE DISTELLRIES PVT LTD Vs. GOVERNMENT OF ANDHRA PRADESH
April 23, 2003
VELUGURI VIJAYA VENKATA LAKSHMI NARAYANA Vs. ATHUKURI NAGESHWARA RAO
December 5, 2003
VEMI REDDY KOTA REDDY Vs. VEMI REDDY PRABHAKAR REDDY
November 19, 2003
VEMPATI KANUKA RAO Vs. STATE OF ANDHRA PRADESH
July 25, 2003
VEMPATI SARADA Vs. VEMPATI KALADHAR
March 27, 2003
VEMULA SATYAVATHI Vs. DISTRICT COLLECTOR KRISHNA MACHILIPATNAM
January 9, 2003
VENKATA REDDI Vs. COMMISSIONER OF LAND REFORMS AND URBAN LAND CEILINGS AND APPELLATE AUTHORITY HYDERABAD
September 12, 2003
VENKATARAMANA REDDY Y Vs. UNION OF INDIA
January 10, 2003
VENSA BIOTECH LIMITED Vs. BODDA RAMBABU
October 27, 2003
VENUGOPALASWAMY TEMPLE Vs. KATLAKONDA GOPALA REDDY
November 19, 2003
VEPA VENKATESWARLU Vs. NAGISETTI
October 24, 2003
VIDAVALURU BALARAMAIAH Vs. STATE OF ANDHRA PRADESH
March 3, 2003
VIGNANA EDUCATIONAL FOUNDATION Vs. NTR UNIVERSITY OF HEALTH SCIENCES
February 7, 2003
VIJAY PRAKASH VIJAY VARGHE Vs. STATE OF ANDHRA PRADESH
February 24, 2003
VIJAYA SPINNING MILLS LIMITED GANGURU PENAMALURU MANDAL KRISHNA DISTRICT Vs. EMPLOYEES STATE INSURANCE CORPORATION
October 17, 2003
VIJAYALAKSHMI INSECTICIDES AND PLASTICIDES LIMITED HYDERABAD Vs. CHAIRMAN INDUSTRIAL TRIBUNAL CUM LABOUR COURT VISAKHAPATNAM
October 15, 2003
VIJAYAWADA CHAMBER OF COMMERCE and INDUSTRY A NON TRADING COMPANY VIJAYAWADA Vs. REGISTRAR OF NON TRADING COMPANIES OFFICE OF INSPECTOR OF REGISTRATION AND STAMPS DEPARTMENT GOVERNMENT OF A P HYDERABAD
October 17, 2003
VIJAYAWADA MUNICIPAL CORPORATION Vs. A SRIRAM
February 18, 2003
VIMALA EDUCATION SOCIETY KURNOOL Vs. GOVERNMENT OF A P REP
May 2, 2003
VINTA PRASAD REDDY Vs. STATE OF ANDHRA PRADESH
February 24, 2003
VIRLAMKA SATYAVATHI Vs. STATE OF A P
July 17, 2003
VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY Vs. PATNANA SEETHARAMANJANEYULU
December 26, 2003
VISHNU CEMENTS LTD Vs. CENTRAL POWER DISTRIBUTION COMPANY OF ANDHRA PRADESH LTD
May 2, 2003
VISSA TELEVISION NETWORK LIMITED Vs. GEMINI TELEVISION PRIVATE LIMITED BANJARA HILLS HYDERABAD
December 18, 2003
VISWENDER ARYA Vs. ARYA PRATINIDHI SABHA
March 3, 2003
VOJJALA PRAAMEELA Vs. S V SURYANARAYANA RAJU
November 25, 2003
VUNDI MANIKYAM Vs. AYODHYALA BALAGANGADHAR CHANDRA SEKHAR
August 4, 2003
VUSHA VIJAYAVALLI Vs. STATE OF A P
September 17, 2003
VYSAYA BANK LTD Vs. ANDHRA PRADESH STATE AGRO INDUSTRIES DEVELOPMENT CORPN LTD
August 14, 2003
VYSYA BANK LTD Vs. DEPUTY DIRECTOR MINISTRY OF COMMERCE
August 27, 2003
WELFARE ASSOCIATION GUDIMALKAPUR Vs. GOVERNMENT OF ANDHRA PRADESH MUNICIPAL ADMINISTRATION
March 6, 2003
YADLAPATI KUTUMBARAO Vs. STATE OF A P REP
March 28, 2003
YALLA SATYANARAYANA Vs. GOVERNMENT OF A P
May 2, 2003
YANAMANDALA RAMA RAO Vs. GANTA RATNAVATHI
February 26, 2003
YARLAGADDA SATYA RAO Vs. GOLI GANIRAJU ALIAS SATHIRAJU
July 17, 2003
YERRA SANYASI NAIDU Vs. CHOPPA AKKULU
February 7, 2003
YERRABALLI CHANDRAIAH Vs. STATE OF ANDHRA PRADESH
December 30, 2003
YERRAMALLA LAXMAN Vs. GOVERNMENT OF ANDHRA PRADESH
January 3, 2003
ZAGABATHINA SHASHIKANTH Vs. PASA NAGAMANJULA
January 21, 2003
ZAHEER AHMED KHAN Vs. A P STATE WAKF BOARD HYDERABAD
April 18, 2003