Case Index

Title
Date
A A BHOIRA RETIREED DY ENGINEER Vs. STATE OF GUJARAT
October 6, 2003
ABDUL SALAM YUSUF SHEIKH Vs. STATE OF GUJARAT
May 8, 2003
ABHUJI KARSHAJI THAKORE Vs. THAKORE JITABEN MANCHAJI
May 5, 2003
ADAMBHAI SULEMANBHAI DESAI Vs. STATE OF GUJARAT
June 26, 2003
AGRICULTURE OFFICER Vs. PRATAPJI HARCHANDJI
August 14, 2003
AGRICULTURE PRODUCE MARKET COMMITTEE Vs. STATE OF GUJARAT
December 23, 2003
AHMEDABAD DISTRICT CO OPERATIVE BANK LIMITED Vs. SURESHBHAI BABUBHAI SUNARA
August 5, 2003
AHMEDABAD MUNICIPAL CORPORATION Vs. DENA BANK
March 31, 2003
AHMEDABAD MUNICIPAL CORPORATION Vs. GENERAL SECRETARY MUNICIPAL MAZDOOR ASSOCIATION
February 26, 2003
AHMEDABAD MUNICIPAL CORPORATION AHMEDABAD Vs. UNION OF INDIA MINISTRY OF DEFENCE NEW DELHI
April 7, 2003
AIA ENGG. (P.) LTD. Vs. STATE
September 26, 2003
ALEKHAN HAMJEKHAN PATHEN Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
April 8, 2003
ALEMBIC CHEMICAL WORKS LIMITED Vs. DEPUTY C I T
October 16, 2003
AMBALAL OKARLAL PATEL Vs. FILOMAN PATHUBHAI PATEL
March 21, 2003
AMBALAL RAMJIBHAI SONI Vs. STATE OF GUJARAT
June 11, 2003
AMRUBHAI NAGBHAI MAITRA Vs. COMPETENT AUTHORITY UNDER THE GUJ PROVISION FOR
September 5, 2003
AMRUTA VIJAY VORA Vs. UNION OF INDIA
July 23, 2003
AMRUTABEN BUDHAJI THAKORE Vs. NITABEN SOMABHAI PATEL
February 25, 2003
AMRUTBHAI JOITABHAI PRAJAPATI Vs. STATE OF GUJARAT
November 5, 2003
AMRUTLAL JERAMBHAI NANDA Vs. DISTRICT MAGISTRATE JAMNAGAR
February 19, 2003
AMRUTLAL KALIDAS PATEL Vs. THE DEPUTY COLLECTOR
March 6, 2003
ANANTA YASHWANTRAO KAHNVILKAR RETIRED EXTENSION OFFICER Vs. ACCOUNTANT GENERAL
August 7, 2003
ANIL J UPADHYAY Vs. STATE OF GUJARAT
September 6, 2003
ANILKUMAR DADURAO DHEKLA Vs. RUKHIBEN WD/O M I VALAND
October 16, 2003
ANITA BHANDARI Vs. UNION OF INDIA
July 16, 2003
ANTAKAMPA MILK PRODUCERS CO OPERATIVE SOCIETY LIMITED Vs. SABARKANTHA DISTRICT CO OPERATIVE MILK PRODUCERS
September 11, 2003
ANUPAM INDUSTRIES Vs. KIRPALSINGH MANGALSINGH
December 19, 2003
ANUPAMA CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT
January 13, 2003
APAR INDUSTRIES LIMITED Vs. NATWARSINH NAHARSINH SINDHA
September 26, 2003
APEX ELECTRICALS LIMITED Vs. ICICI BANK LIMITED
July 30, 2003
APEX INDUSTRIES THRO HIS PARTNERS Vs. UNION OF INDIA
January 13, 2003
ARBUDA ALLOYS PVT LTD Vs. UNION OF INDIA
April 8, 2003
ARJANBHAI GALABHAI DUGAICHA Vs. STATE OF GUJARAT
November 4, 2003
ARJUNSINH BALDEVSINH RATHOD Vs. STATE OF GUJARAT
May 28, 2003
ARUNABEN SURESHCHANDRA BODIWALA Vs. REGIONAL PASSPORT OFFICER
June 23, 2003
ARUNBHAI MADHUBHAI PATEL Vs. STATE OF GUJARAT
July 30, 2003
ARVINDKUMAR DAHYABHAI PATEL Vs. COMMISSIONER OF HEALTH AND WELFARE DEPARTMENT
August 28, 2003
ASHA D BHATT Vs. DIRECTOR OF PRIMARY EDUCATION AND 1
January 31, 2003
ASHAPURA TRANSPORT COMPANY Vs. ASSTT PROVIDENT FUND COMMISSIONER
December 12, 2003
ASHIMA LIMITED Vs. UNION OF INDIA
July 10, 2003
ASHIT SHIPPING SERVICES Vs. BOARD OF TRUSTEE KANDLA
January 17, 2003
ASHOK TRAVELS Vs. UNION OF INDIA
November 28, 2003
ASHOKKUMAR DUDHABHAI DABHI Vs. DHOLKA NAGAR PALIKA
September 23, 2003
ASMANMIYA C MALEK Vs. G S R T C
July 18, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SAPTARSHI SERVICES LTD
February 10, 2003
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SAURASHTRA KUTH STOCK EXCHANGE LIMITED
March 31, 2003
ATLADARA KELAVANI MANDAL Vs. STATE OF GUJARAT
October 9, 2003
AYUBKHAN IBRAHIMKHAN Vs. STATE OF GUJARAT
June 3, 2003
B A BRAHMAKSHATRIYA R C TECHNICAL INSTITUTE Vs. DIRECTOR OF TECHNICAL EDUCATION
December 22, 2003
B J MAKWANA Vs. KIRITKUMAR LAXMANDAS
September 16, 2003
B K CHAUHAN Vs. STATE OF GUJARAT
December 11, 2003
B L MAHERIA FOOD INSPECTOR Vs. VALLABHBHAI GODABHAI PATEL
June 21, 2003
B P JOSHI Vs. GUJARAT ELECTRICITY BOARD
July 18, 2003
BABRA KELAVAQNI MANDAL TRUST Vs. MADHURIKHBEN JAGJIVANBHAI MIRANI
July 22, 2003
BABUBHAI BHAGWANJI MEHTA Vs. STATE OF GUJARAT SPECIAL SECRETARY APPEALS
October 9, 2003
BABUBHAI GOVINDBHAI Vs. ASSISTANT AGRICULTURE ENGINEER
December 24, 2003
BABUBHAI JENSING SOLONKI Vs. DEPUTY VANSANRAKSHAK
February 19, 2003
BACHUBHAI ALIAS BHAGATSING SABHAJITSING THAKOR Vs. SURAT MUNICIPAL CORPORATION
December 2, 2003
BAGSARA NAGAR PALIKA Vs. ANANTRAY N PARMAR
April 25, 2003
BAKUL TRIPATHI Vs. STATE OF GUJARAT
July 9, 2003
BALAKRISHNA AMBALAL THAKKAR Vs. STATE OF GUJARAT
January 16, 2003
BALVANTJI HALAJI PALVI DARBAR Vs. STATE OF GUJARAT
February 18, 2003
BANK OF BARODA Vs. NADIAD MACHINERY AND ELECTRICAL MERCHANT CREDIT CO OP SOC LIMITED
October 1, 2003
BANK OF INDIA Vs. RAJENDRA G PARIKH
December 22, 2003
BANK OF RAJASTHAN LIMITED Vs. KARAN FIBRES AND FABRICS LIMITED
February 19, 2003
BARODA ELECTRIC METERS LTD Vs. COMMISSIONER OF INCOME TAX
January 16, 2003
BARODA MUNICIPAL CORP Vs. CHANDRAVADAN L PRAJAPATI
February 1, 2003
BARODA MUNICIPAL CORPORATION Vs. CHANDRIKABEN T SHAH
February 1, 2003
BARODA TRADERS CO OP BANK LIMITED Vs. MAHAVIR PETROLEUM
November 3, 2003
BAROT JIGNESH LAKSHMANSINH Vs. STATE OF GUJARAT
April 23, 2003
BATLIBOI AND COMPANY Vs. MOHMADHANIF ISMAIL MANSURI
May 7, 2003
BAVJI VIRA SOLANKI Vs. RAJKOT SPG AND WVG MILLS
March 13, 2003
BHAGRAJ TULSAJI VISNOI Vs. STATE OF GUJARAT
July 19, 2003
BHAGWANBHAI KARAMANBHAI BHARVAD Vs. AROGYANAGAR CO OP HOUSING SOCIETY LIMITED
February 21, 2003
BHAGWANDAS BULCHAND ASNANI Vs. DIRECTOR OF PENSION
January 15, 2003
BHAILALBHAI SHANKARBHAI PATEL Vs. VAGHELA CHHAGANBHAI MANGALBHAI
March 7, 2003
BHAILALBHAI TRIKAMBHAI PATEL Vs. STATE OF GUJARAT
September 12, 2003
BHAKTA MITUL ALIAS MITA VAMANBHAI Vs. DISTRICT REGISTRAR
March 26, 2003
BHANIBEN Vs. NARAYAN POTTERY WORKS
May 3, 2003
BHANUBHAI JODHABHAI BHARWAD Vs. STATE OF GUJARAT
May 13, 2003
BHANUMATIBEN D SONI Vs. STATE OF GUJARAT
April 23, 2003
BHANUMATIBEN D. SONI Vs. STATE OF GUJARAT
March 17, 2003
BHARAT V PATEL Vs. UNION OF INDIA
November 13, 2003
BHARATENDRANATH SURYANATH RAM Vs. STATE OF GUJARAT
May 6, 2003
BHARATKUMAR H PATHAK Vs. STATE OF GUJARAT
August 29, 2003
BHARTIBEN BABULAL JOSHI Vs. ADMINISTRATIVE OFFICER
December 23, 2003
BHAVANISINH VAGHUBHA ZALA Vs. STATE OF GUJARAT
April 21, 2003
BHAVESH ENTERPRISES Vs. O L F OF YAMUNA MILLS LIMITED
March 20, 2003
BHAVESH M TALSANIA Vs. STATE OF GUJARAT
July 4, 2003
BHAVNAGAR UNIVERSITY KARMACHARI PARIVAR Vs. STATE OF GUJARAT
February 6, 2003
BHIL KANJI BHAGWAN Vs. BHIL KARSAN BIJAL
August 7, 2003
BHORANIYA RAFIQBHAI DAWOODBHAI Vs. KHORAJIYA SOYABHAI SULEMAN
October 16, 2003
BHUPATJI SHAKARAJI Vs. STATE OF GUJARAT
April 4, 2003
BHUPATJI SHAKARAJI Vs. STATE OF GUJARAT
April 24, 2003
BHUPATJI SHAKARAJI THAKORE Vs. STATE OF GUJARAT
May 8, 2003
BHUPENDRA SOLANKI Vs. MUNICIPAL CORPORATION OF THE CITY OF SURAT
December 10, 2003
BILLIMORA VIBHAG KELVANI MANDAL Vs. H N DESAI
December 4, 2003
BIPINCHANDRA N RAMANUJ Vs. GUJARAT WATER SUPPLY AND SEWERAGE BOARD
October 13, 2003
BOARD OPINION Vs. HATHISING MFG COMPANY LIMITED
January 15, 2003
BRIJESH ALIAS VIJAY MANHARLAL SOLANKI Vs. STATE OF GUJARAT
May 12, 2003
BUILDERS ASSOCIATION OF INDIA Vs. UNION OF INDIA
April 29, 2003
C D TOTLANI Vs. STATE OF GUJARAT
February 21, 2003
C J THAKKAR Vs. STATE OF GUJARAT
October 8, 2003
C V PILLAI Vs. STATE OF GUJARAT
February 4, 2003
CENTRAL BUREAU OF INVESTIGATION Vs. DINESHCHANDRA S PATEL
May 1, 2003
CENTRAL BUREAU OF INVESTIGATION Vs. ARJUN PRIBHDAS KUNDANANI
May 1, 2003
CENTRAL BUREAU OF INVESTIGATION Vs. DAHYABHAI DANABHAI DABHI
May 1, 2003
CENTRAL BUREAU OF INVESTIGATION UNION OF INDIA Vs. CHANDRAKANT RAMSINGH RATHOD
May 1, 2003
CHAIRMAN ONGC LIMITED Vs. RIGMAN AND TOPMAN ASSOCIATION
January 15, 2003
CHAIRMAN SECREARY Vs. PATEL TUSHAR MAGANLAL
August 6, 2003
CHAMPAKLAL D BRAHMBHATT Vs. STATE OF GUJARAT
March 28, 2003
CHANDRAKANT M THAKKAR Vs. GUJARAT HOUSING BOARD
November 7, 2003
CHANDRASINH J MAHIDA Vs. RELIANCE MACHINES MANUFACTURERS PRIVATE LIMITED
February 7, 2003
CHANDRASINH KHODUBHA JADEJA Vs. SOCIAL WORKS DEPARTMENT
August 1, 2003
CHANDRKANT C SHAH DEPUTY ENGINEER Vs. STATE OF GUJARAT
November 11, 2003
CHANDULAL JETHALAL JAISWAL Vs. A U VOHRA
November 28, 2003
CHANDULAL T SONI Vs. HAJIBHAI B SEPOY
August 14, 2003
CHAUDHARI RATNAJI VENAJI Vs. HASTIMAL MOHANLAL
December 20, 2003
CHAUDHARY JESANGBHAI MOGHJIBHAI Vs. STATE OF GUJARAT
September 26, 2003
CHEMICAL KAMDAR SANGH Vs. DEPUTY COMMISSIONER OF LABOUR AND STATE IMPLEMENTATION
August 22, 2003
CHETANBHAI VASANTBHAI MISTARY Vs. STATE OF GUJARAT
November 25, 2003
CHETANKUMAR OMPRAKASH SHARMA Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
June 10, 2003
CHHAGANBHAI DHULABHAI VANKAR Vs. EXECUTIVE ENGINEER
September 10, 2003
CHHAGANBHAI NAROTTAMDAS PATEL Vs. GUJARAT SACHIVALAYA EMPLOYEES CO OPERATIVE CREDIT SOCIETY LIMITED
March 12, 2003
CHHAYA NAGAR PANCHAYAT Vs. STATE OF GUJARAT
May 1, 2003
CHIEF ENGINEER G E B Vs. ARROW TECHNO CAST GUJ PRIVATE LIMITED
July 7, 2003
CHIEF OFFICER Vs. CHANDRAKANT HARILAL RAKHOLIYA
April 2, 2003
CHIEF SECRETARY THE STATE OF GUJARAT GANDHINAGAR Vs. KOTHARI AND ASSOCIATES
July 30, 2003
CHIMANBHAI LALJIBHAI Vs. STATE OF GUJARAT
June 11, 2003
COLLECTOR Vs. TRIVENI PARK CO-OP. HOUSING SOCIETY LTD.
December 17, 2003
COMMISSIONER OF GIFT TAX Vs. NANDKISHORE SAKARLAL INDL
May 3, 2003
COMMISSIONER OF GIFT TAX Vs. GAUTAM SARABHAI LIMITED
April 30, 2003
COMMISSIONER OF INCOME TAX Vs. MEHSANA DISTRICT CO OPERATIVE MILK PRODUCERS UNION LTD
April 2, 2003
COMMISSIONER OF INCOME TAX Vs. HOTEL SABAR P LTD
April 16, 2003
COMMISSIONER OF INCOME TAX Vs. SURAT TEXTILE MARKET CO OP SHOPS AND WAREHOUSE SOCIEITY LIMITED
March 27, 2003
COMMISSIONER OF INCOME TAX Vs. VIJAY SHIP BREAKING CORPN
March 20, 2003
COMMISSIONER OF INCOME TAX Vs. LALLUBHAI JOGIBHAI PATEL
January 23, 2003
COMMISSIONER OF INCOME TAX Vs. AHMEDABD ELECTRICITY COMPANY LIMITED
January 29, 2003
COMMISSIONER OF INCOME TAX Vs. B B VYAS
January 16, 2003
COMMISSIONER OF INCOME TAX Vs. SHREE LAXMI TEXTILES AND ALLIED CORPORATION
January 16, 2003
COMMISSIONER OF INCOME TAX Vs. UTKARSH BUILDERS
June 25, 2003
COMMISSIONER OF INCOME TAX Vs. MRINALINI V SARABHAI
July 1, 2003
COMMISSIONER OF INCOME TAX Vs. GUJARAT ALUMINIUM EXTRUSIONS PRIVATE LIMITED
July 2, 2003
COMMISSIONER OF INCOME TAX Vs. SUBODHCHANDRA S PATEL
August 7, 2003
COMMISSIONER OF INCOME TAX Vs. KISMET P LTD
September 11, 2003
COMMISSIONER OF INCOME TAX Vs. ELECON ENGG COMPANY LIMITED
August 28, 2003
COMMISSIONER OF INCOME TAX Vs. PINNACLE FINANCE LTD
September 1, 2003
COMMISSIONER OF INCOME TAX Vs. STAR STEEL P LTD
September 4, 2003
COMMISSIONER OF INCOME TAX Vs. TRANSPEK INDUSTRY LTD
September 4, 2003
COMMISSIONER OF INCOME TAX Vs. D P KARAI
November 12, 2003
COMMISSIONER OF INCOME TAX Vs. AMBALAL SARABHAI D TRUST
December 3, 2003
COMMISSIONER OF INCOME TAX Vs. D P KARAI
November 1, 2003
COMMISSIONER OF WEALTH TAX Vs. HASMUKHLAL GANDALAL
June 24, 2003
COMMISSIONER OF WEALTH TAX Vs. VIJAYKUNVERBA
July 14, 2003
COMMISSIONER OF WEALTH TAX Vs. CHANDRAKANT GANDALAL
June 23, 2003
COMMISSIONER OF WEALTH TAX Vs. ASHOK RAJE GAEKWAD
April 28, 2003
COMMISSIONR OF INCOME TAX Vs. PANACHAND KHEMCHAND GANDHI HUF
May 9, 2003
COMPETENT AUTHORITY ULC Vs. CHAITALI CO OP HOUSING SOC LIMITED
November 13, 2003
CONTROLLER OF ESTATE DUTY Vs. GEETABEN VIPINBHAI SHAH
May 7, 2003
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INIDA Vs. MUKESH R SHAH FCA MUKESH R SHAH AND CO
November 11, 2003
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. P C PAREKH
February 14, 2003
D Z DAMOR Vs. STATE OF GUJARAT
February 7, 2003
DAHYABHAI MULJIBHAI CHAUHAN EX ARMED POLICE CONSTABLE Vs. SUPERINTENDENT OF POLICE
March 27, 2003
DAMOR BHAGUBHAI DALSING Vs. COLLECTOR AND DISTRICT MAGISTRATE
October 9, 2003
DATANIA SUMITRABEN SUNILBHAI Vs. DIRECTOR OF PENSION AND P F
September 23, 2003
DCM HYUNDAI LIMITED Vs. STATE OF GUJARAT
November 7, 2003
DECEASED ISHWARDAS JIVANBHAI BHATT Vs. MAGANLAL CHANABHAI PATEL
May 1, 2003
DECEASED MADHJI KOYAJI ZALA Vs. MANGAJI GHELAJI PARMAR
April 1, 2003
DEEPAK N CHHATRAPATI Vs. GUJARAT STATE WAREHOUSING CORPORATION
October 6, 2003
DEPUTY ENGINEER Vs. MINOR KALIBEN LALSINHBHAI BHORA
March 21, 2003
DEVA GOVA Vs. DISTRICT PANCHAYAT
April 23, 2003
DEVENDRABHAI RATILAL MALVANIA Vs. STATE OF GUJARAT AND OTHERS
July 16, 2003
DEVSI KARABHAI MARIYA Vs. DISTRICT MAGISTRATE
February 7, 2003
DEVSIBHAI LAXMANBHAI SOLANKI Vs. DISTRICT DEVELOPMENT OFFICER
September 29, 2003
DHANJIBHAI DIWALBHAI VASAVA Vs. STATE OF GUJARAT
July 18, 2003
DHARAMSINH ALIAS DHAMA DEVBHAI KOLI Vs. STATE OF GUJARAT
December 17, 2003
DHULIBEN Vs. TAKHATSINH PRABHATSINH SODHA PARMAR
December 16, 2003
DILIP CHHOTALAL PATEL Vs. MUNICIPAL COMMISSIONER
December 5, 2003
DILIP CHIMANLAL SHIKARI Vs. STATE OF GUJARAT
September 26, 2003
DILIP H SHAH Vs. NEW INDIA ASSURANCE COMPANY
March 20, 2003
DILIP RATILAL PATEL Vs. GUJARAT STATE FINANCIAL CORPORATION
July 23, 2003
DILUBHA ALIAS DILAVERSINH Vs. STATE OF GUJARAT
November 25, 2003
DINESH R SHAH Vs. INSTITUTE OF CHARTERED ACCOUNTS OF INDIA
February 28, 2003
DINESHKUMAR VASUDEV NAYAK Vs. STATE OF GUJARAT
March 4, 2003
DIST AGRICULTURE OFFICER` Vs. JUNAGADH JILLA MAZDOOR SANGH RAJKOT
November 27, 2003
DISTRICT HEALTH OFFICER JILLA PANCHAYAT BHAVNAGAR Vs. DEVJIBHAI BHIKHABHAI MAKWANA
February 19, 2003
DISTRICT PRIMARY EDUCATION OFFICER Vs. JUGALKISHOR J PATEL
November 24, 2003
DIVYABEN S MODI Vs. DISTRICT DEVELOPMENT OFFICER
October 1, 2003
DOSA KALA Vs. DARBAR H DANSINHJI
April 10, 2003
DUNGARBHAI DAHYABHAI PARMAR Vs. ASHOKA COTSYAN
April 28, 2003
DWARKA LOHANA MAHAJAN SADA VRUT FUND Vs. JOINT CHARITY COMMISSIONER
December 5, 2003
EXECUTIVE ENGINEER Vs. ASHOKBHAI J DESAI
December 12, 2003
EXECUTIVE ENGINEER Vs. ZUBEDABAI IBRAHIM
January 15, 2003
F D RATHOD Vs. STATE OF GUJARAT
December 1, 2003
F M ENTERPRISES Vs. WESTERN RAILWAY
June 13, 2003
FAG PRECISION BEARINGS LTD Vs. SALES TAX OFFICER ENFORCEMENT
February 27, 2003
FAG PRECISION BEARINGS LTD Vs. VADODARA MUNICIPAL CORPORATION
October 16, 2003
FATESINH JESINH PARMAR Vs. STATE OF GUJARAT
January 29, 2003
G H CHAKRAVERTY Vs. STATE OF GUJARAT
September 10, 2003
G I CHOPDA Vs. COLLECTOR
August 27, 2003
G P KARMACHARI MANDAL Vs. GEE PEE BULK HANDLERS PRIVATE LIMITED
December 15, 2003
G P SINHA GENERAL MANAGER SOUTH ASIA Vs. STATE OF GUJARAT
March 26, 2003
G S R T C Vs. PRAVIN JOSHI
August 1, 2003
GAFARBHAI ISMAILBHAI SHAIKH Vs. STATE OF GUJARAT
June 11, 2003
GANGADHAR YASHVANT RAMEKAR Vs. SURESHBHAI NATHALAL PARIKH
February 5, 2003
GARDEN FINANCE LIMITED Vs. ASSTT COMMISSIONER OF INCOME TAX
October 3, 2003
GAUTAMBHAI DEVSHANKAR DAVE Vs. STATE OF GUJARAT
December 26, 2003
GE LIGHTING INDIA LTD Vs. GUJARAT MAZDOOR PANCHAYAT
January 24, 2003
GEB Vs. SAURASHTRA CHEMICALS
September 11, 2003
GHANSHYAM K JOBANPUTRA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
March 12, 2003
GHANSHYAMBHAI HARISHANKAR DAVE Vs. SECRETARY
November 24, 2003
GIRISHBHAI R PATEL Vs. STATE OF GUJARAT
May 1, 2003
GOHILVAD LEUA PATEL KELAVANI MANDAL Vs. BEENABEN HARJIBHAI NAKARANI
June 30, 2003
GOKLARAM JERUPARAMJI DHAKA VISHONOI Vs. STATE OF GUJARAT
November 6, 2003
GOPALBHAI MAHIJIBHAI THAKORE Vs. STATE OF GUJARAT
March 4, 2003
GOPALSINH BHIMSINH RATHOD Vs. STATE OF GUJARAT
August 5, 2003
GOPIRAJ DEDRAJ AGRAWAL GOPIRAM TUDRAJ AGRAWAL Vs. STATE OF GUJARAT
September 19, 2003
GOVANBHAI BAHADURBHAI PATEL Vs. DAJIBHAI KHUSHALBHAI PATEL
April 29, 2003
GOVINDBHAI HIRABHAI SURATI Vs. STATE OF GUJARAT
February 4, 2003
GOVINDBHAI MADHABHAI VAGHELA Vs. DIRECTOR PENSION AND P F
September 24, 2003
GSRTC Vs. OSMAN UMARBHAI
August 28, 2003
GSRTC Vs. FATEHSINH CHHATRASINH RAJ
July 30, 2003
GUJ STATE JUDICIAL STENOGRAPHERS P A ASSO Vs. REGISTRAR HIGH COURT OF GUJARAT
April 1, 2003
GUJARAT AGRICULTURE UNIVERSITY Vs. ANAND NAGARPALIKA
June 18, 2003
GUJARAT AMBUJA EXPORTS LTD Vs. STATE OF GUJARAT
February 19, 2003
GUJARAT ELECRICITY BOARD Vs. HEIRS OF DECD HASMUKHBHAI M BORAD DINESHBHAI MOHANLALBORAD
March 25, 2003
GUJARAT FISHERIES CENTRAL CO OP ASSOCIATION LIMITED Vs. UNION OF INDIA
April 8, 2003
GUJARAT FOREST PRODUCERS, GATHERERS & FOREST WORKERS UNION Vs. STATE OF GUJARAT
December 4, 2003
GUJARAT HOUSING BOARD Vs. RAMANBHAI NAGARJI NAYAK
September 11, 2003
GUJARAT INSECTICIDES LTD. Vs. UNION OF INDIA
November 13, 2003
GUJARAT LEASE FINANCING LIMITED Vs. O L OF ARYAN FINEFAB LIMITED
April 7, 2003
GUJARAT MARITIME BOARD Vs. S S JAIN
January 28, 2003
GUJARAT METHODIST CHURCH CARDIOTHORACIC AND VASCULAR Vs. UNION OF INDIA
July 16, 2003
GUJARAT NARMADA VALLEY FERTILIZERS CO LTD Vs. UNION OF INDIA
November 18, 2003
GUJARAT RESEARCH AND MEDICAL INSTITUTE Vs. STATE OF GUJARAT
May 3, 2003
GUJARAT STATE CONSTRUCTION CORPORATION LIMITED Vs. INDRAVADAN AMBALAL SONI
May 5, 2003
GUJARAT STATE CONSUMERS PROTECTION CENTRE Vs. STATE OF GUJARAT
May 3, 2003
GUJARAT STATE EXPORT CORPORATION LIMITED Vs. MADHUSUDAN L KHANDWALA
September 5, 2003
GUJARAT STATE KHADI GRAMODYOG BOARD PENSIONERS ASSOCIATION Vs. GUJARAT STATE KHADI GRAMODYOG BOARD
October 17, 2003
GUJARAT STATE LAND DEVELOPMENT CORPORATION LIMITED Vs. SOMPURA DHARMEDNRA HATHI C O SD RATHOD
October 15, 2003
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MINOR DEEPABEN RAJENDRAKUMAR SHANKERLAL JOSHI
October 9, 2003
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. HARESHBHAI T PARGIR
December 1, 2003
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. S T WORKERS UNION
December 9, 2003
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MANUBHAI SANALAL PATEL
December 9, 2003
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. CHAUDHARY POPATBHAI REVABHAI
November 25, 2003
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MOHANBHAI S PATANVADIA
November 14, 2003
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. NAGJIBHAI R. BORICHA
December 19, 2003
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KARSANBHAI DANABHAI BAGDA
December 15, 2003
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. ALIBHAI ADAMBHAI PATEL
December 19, 2003
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. PRABHATSINH MADHABHAI DABHI
July 31, 2003
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. S T KARMACHARI MANDAL
August 5, 2003
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. DEVENDRABHAI MULVANTRAI VAIDYA
July 15, 2003
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. DINESH VENILAL MEHTA
June 16, 2003
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. GUJARAT STATE TRANSPORT KARMACHARI UNION
June 16, 2003
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BHIKHABHAI MANGABHAI VASAVA
June 20, 2003
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. PATEL RAJABHAI BAVABHAI
May 1, 2003
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. PREMJIBHAI MULJIBHAI RATHOD
May 7, 2003
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KIRITKUMAR PUNJALAL BAROT
April 29, 2003
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. JASHVANTSINH RAMSINH PARMAR
May 1, 2003
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. GOPALSING MOTISING RANA
April 24, 2003
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. GANPATBHAI BAGHARBHAI VAGHRI
April 24, 2003
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. GOPAL MOTAMBHAIA PATEL
April 10, 2003
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAMDEVSINH ADITSINH GOHEL
March 26, 2003
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. R N PATEL
March 21, 2003
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. ISHWARBHAI MADHABHAI PATEL
February 5, 2003
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BAJITKHAN SHERKHAN SIPAHI
March 12, 2003
GUJARAT WATER SUPPLY AND SEWERAGE BOARD Vs. RAGHAVJI JAKHAR AHIR
April 25, 2003
GUJARAT WATER SUPPLY AND SEWERAGE BOARD Vs. KETANBHAI DINKARRAY PANDYA
June 16, 2003
GUJARAT WATER SUPPLY AND SEWERAGE BOARD Vs. PAGI MALABHAI ANDARBHAI
December 17, 2003
GULABBHAI MITTHALBHAI PATEL Vs. STATE OF GUJARAT
September 19, 2003
GULBIRSINGH HARBHAJANSINGH AGRAWAL VIRK Vs. LEGAL HEIRS AND REP OF DECD ANNAPOORNA J PASAWALA
April 4, 2003
GUNVANTBHAI THAKOREBHAI RATHOD Vs. COMMISSIONER OF POLICE SURAT
May 12, 2003
H B THAKKAR Vs. STATE OF GUJARAT
September 17, 2003
H C MANIAR Vs. STATE BANK OF SAURASHTRA
November 12, 2003
H S CHHADIA Vs. UNION OF INDIA
July 1, 2003
HAJIBHAI KASAMBHAI Vs. DADAMIYA PIRBHAI RAFUGAR
September 10, 2003
HAJIWALI MOHAMMED Vs. STATE OF GUJARAT
August 25, 2003
HALVAD NAGARPALIKA Vs. JANI DIPAKBHAI CHANDRAVADANBHAI
May 8, 2003
HALVAD NAGARPALIKA Vs. JAM DJPAKBHAI CHANDRAVADANBHAI
May 9, 2003
HANSADEVI GHANSHYAMSINH JADEJA Vs. STATE OF GUJARAT
November 27, 2003
HARAKHBHAI HARIBHAI PATEL Vs. S S BARIA
June 10, 2003
HAREKRISHNA K VADHWANI Vs. VASUPUJYA SMRUTI CO OPERATIVE HOUSING SOCIETY LIMITED
September 24, 2003
HARESH ALIAS KALI MOHANDAS VADHWANI Vs. SUB DIVISIONAL MAGISTRATE
February 21, 2003
HARESH K BORISAGAR Vs. STATE OF GUJARAT
July 23, 2003
HARISH C BRAHMBHATT Vs. OIL AND NATURAL GAS COMMISSION
December 24, 2003
HARPALSINH PRAVINSINH ZALA Vs. STATE OF GUJARAT
September 10, 2003
HARSHAD BABUBHAI AMIN Vs. PRAVINABEN CHANDRAKANT PATEL
February 21, 2003
HARSUKHLAL LAXMANBHAI Vs. STATE OF GUJARAT
February 19, 2003
HEIRS OF MAFATBHAI P BHOI Vs. PATEL PIYUSHBHAI SOMABHAI
February 21, 2003
HEMANT ALIAS BABBU KEDARNATH MISHRA Vs. STATE OF GUJARAT
June 11, 2003
HEMANTKUMAR VASHRAMBHAI PATEL Vs. STATE OF GUJARAT
September 6, 2003
HI POWER MAILING SERVICE Vs. DEPARTMENT OF POSTS INDIA
June 19, 2003
HITENDRA VRAJLAL TIRVEDI Vs. DEPUTY LABOUR COMMISSIONER
August 4, 2003
HITESH JIRAVALA Vs. STATE OF GUJARAT
September 10, 2003
HUSEN BHENU MALAD Vs. STATE OF GUJARAT
February 26, 2003
INCOME TAX APPELLATE TRIBUNAL BAR ASSOCIATION Vs. UNION OF INDIA
November 17, 2003
INDIAN PETROCHEMICALS CORP LIMITED Vs. MANILAL BHANABHAIVASAVA
November 18, 2003
INDIAN RAYON AND INDUSTRIES LIMITED Vs. STATE OF GUJARAT
July 28, 2003
INDIAN RED CROSS SOCIETY Vs. VIDYABEN H VYAS
August 27, 2003
IQBALKHAN AYUBKHAN PATHAN Vs. STATE OF GUJARAT
December 19, 2003
ISHWARBHAI KESHAVBHAI PATEL Vs. STATE OF GUJARAT
January 16, 2003
ISHWARBHAI NAROTTAMBHAI PATEL Vs. K H TRIVEDI
June 24, 2003
ISHWARBHAI SANKARBHAI RABARI Vs. GUJARAT UNIVERSITY
August 5, 2003
ISMAIL ALIAS LATHATHO IBRAHIMKHAN PATHAN Vs. STATE OF GUJARAT
March 5, 2003
ISMAIL ALIAS PATTUBHA KASAM BIAD Vs. DISTRICT MAGISTRATE
February 28, 2003
ISMAIL IBRAHIM Vs. EXECUTIVE ENGINEER
August 26, 2003
ISMAIL MAHMAD SHAIKH Vs. STATE OF GUJARAT
April 23, 2003
IVNAGAR SEVA SAHKARI MANDALI LIMITED Vs. STATE OF GUJARAT
June 9, 2003
J J PARMAR Vs. STATE OF GUJARAT
December 10, 2003
J M SOLANKI Vs. STATE OF GUJARAT
August 19, 2003
JAGATSINH N SODA AND 5 Vs. INDRAVADAN RAMNIKLAL MEHTA
February 7, 2003
JAGDISHBHAI M PARMAR Vs. ADDL DISTRICT MAGISTRATE
July 23, 2003
JAGDISHKUMAR KANJIBHAI CHAUDHARY Vs. BANASKANTHA DIST CENTRAL CO OP BANK LIMITED
November 14, 2003
JAGRITI PLASTICS LTD Vs. UNION OF INDIA
December 8, 2003
JAI AMBE ICE FACTORY Vs. RECOVERY OFFICER
September 22, 2003
JALARAM GROUP HOUSING SOCIETY Vs. STATE OF GUJARAT
August 22, 2003
JAMNAGAR DISTRICT COOP BANK LIMITED Vs. STATE OF GUJARAT
January 18, 2003
JAMUBHAI PARBHUBHAI PATEL Vs. ADDITIONAL MAMLATDAR AND AGRICULTURAL LAND TRIBUNAL
April 9, 2003
JANAKSINH MOHANSINH CHAVDA Vs. STATE OF GUJARAT
September 26, 2003
JASHUBHAI DHANABHAI BARAD Vs. STATE OF GUJARAT
August 4, 2003
JAVANTIBEN BHIKAJI THAVERACHA Vs. RANGABEN MANAJI THAVERACHA
March 5, 2003
JAY BODAKDEV MEMBERS ASSOTIATION Vs. AHMEDABAD ELECTRICITY COMPANY LIMITED
May 1, 2003
JAYANTIBHAI BECHARBHAI PATEL Vs. VADODARA URBAN DEVELOPMENT AUTHORITY
September 4, 2003
JAYANTILAL R CHAUHAN Vs. JAMNAGAR FOUNDRY WORKS
September 2, 2003
JAYANTILAL VALJIBHAI POTADIA Vs. STATE OF GUJARAT
April 4, 2003
JAYANTILAL VIRJIBHAI VAGHELA Vs. STATE OF GUJARAT
October 7, 2003
JAYESH Vs. STATE OF GUJARAT
November 19, 2003
JAYESH J PUWAR Vs. GENERAL MANAGER
March 5, 2003
JEHANGIR MARZBAN PATEL Vs. STATE OF GUJARAT
April 30, 2003
JETALBEN JAYANTIBAHI PARKAR Vs. GUJARAT SECONDARY AND HIGHER SECONDARY EDUCATION BOARD
August 6, 2003
JETPUR MUNICIPALITY Vs. SAURASHTRA EMPLOYEES UNION
December 15, 2003
JITENDRA D VASAVADA Vs. GUJARAT ELECTRICITY BOARD
January 18, 2003
JITENDRAKUMAR AMRUTLAL SHAH Vs. GHEVAR
April 10, 2003
JIVABHAI KODARBHAI VANKAR Vs. STATE OF GUJARAT
March 25, 2003
JIVAN NAGRAV CHARAN Vs. STATE OF GUJARAT
June 11, 2003
JIVANBHAI TALSIBHAI VASAVA Vs. STATE OF GUJARAT
July 29, 2003
JIWANBHAI BHAILALBHAI PATANWADIA Vs. COMMISSIONER OF POLICE
May 13, 2003
JOSHI BHAGVANBHAI KARSHANBHAI Vs. STATE OF GUJARAT
August 25, 2003
JOSHI TUSHAR TANSUKHBHAI Vs. STATE OF GUJARAT
July 24, 2003
JUNAGADH MUNICIPALITY Vs. STATE OF GUJARAT
October 8, 2003
JYOTIBEN KAPILBHAI DEVALIA Vs. KAPILBHAI BHANUBHAI DEVALIA
January 16, 2003
JYOTSNA M DESAI ALIAS JYOTSNA M CHHAYA Vs. STATE OF GUJARAT
March 25, 2003
JYOTSNABEN RATILAL Vs. PRAVINCHANDRA TULSIDAS
January 18, 2003
JYOTSNABEN RATILAL Vs. PRAVINCHANDRA TULSIDAS
June 18, 2003
K B ZALA Vs. STATE OF GUJARAT
January 13, 2003
K K SOLANKI Vs. MEMBER SECRETARY
June 25, 2003
K M RATHOD Vs. STATE OF GUJARAT
August 28, 2003
K R CHAUHAN Vs. KANDLA PORT TRUST
May 1, 2003
K S DIYOL Vs. STATE OF GUJARAT
April 23, 2003
K V BHUNDIA Vs. STATE OF GUJARAT
March 6, 2003
KADIR ABDUL GANI Vs. COLLECTOR AND SETTLEMENT OFFICER
April 30, 2003
KADVABHAI SIDIBHAI PARMAR Vs. GUJARAT AGRICULTURAL UNIVERSITY
May 1, 2003
KALAVATIBEN INDRAVADAN RANA Vs. COMMISSIONER OF POLICE & OTHERS.
May 20, 2003
KALIDAS GIRDHARDAS PATEL Vs. SAPA GROUP SEVA SAHKARI MANDALI LIMITED
October 13, 2003
KALPESH DINESHCHANDRA JARIWALA Vs. STATE OF GUJARAT
January 30, 2003
KALUBHAI BECHARBHAI GOHIL Vs. STATE OF GUJARAT
February 21, 2003
KANAIYALAL BABULAL THAKKAR Vs. UTPAL CO OPERATIVE HOUSING SOCIETY LIMITED
September 17, 2003
KANAKROY H DAVE Vs. VICE CHANCELLOR
October 8, 2003
KANBHAI GRAM PANCHAYAT Vs. STATE OF GUJARAT
February 25, 2003
KANCHANLAL NATHUBHAI JARIWALA Vs. STATE OF GUJARAT
September 1, 2003
KANJIBHAI SOMABHAI VASAVA Vs. STATE OF GUJARAT
July 8, 2003
KANKUBEN CHHAGANBHAI VANKAR Vs. STATE OF GUJARAT
September 10, 2003
KANTHUBHAI KHANJI VAGHELA Vs. STATE OF GUJARAT
June 6, 2003
KANTI BIRENKUMAR YADAV Vs. ASSISTANT COMMISSIONER
January 18, 2003
KANTILAL M KADIA Vs. SOMABHAI DAHYABHAI KADIA
March 4, 2003
KANUBHA GULABSINH PARMAR Vs. STATE OF GUJARAT
July 3, 2003
KAPILBHAI TANSUKHLAL SAMEJA Vs. STATE OF GUJARAT
July 23, 2003
KASIM ABDUL SATTAR ALIAS BIRIYANI GAZI Vs. STATE OF GUJARAT NOTICE THRO CHIEF SECRETARY
September 8, 2003
KATHADABHAI KIDYABHAI Vs. STATE OF GUJARAT
March 20, 2003
KESHAVNAGAR GRAM PANCHAYAT Vs. STATE OF GUJARAT
April 7, 2003
KHANT HARISHCHANDRA AMARSINH Vs. SUPERINTENDENT OF POLICE
February 27, 2003
KHATIJABEN MUSA GHUMRA Vs. GADIYARA KHATRI GULAM HUSSAIN ABDUL KARIM
July 29, 2003
KINGSUK NAG Vs. R P CHRISTIAN FOOD INSPECTOR
November 17, 2003
KIRAN JAYANTILAL THAKORE PRO OF RAMKRUPA COOP HSG SOC LIMITED Vs. KRISHNAKUMARI CHHAJUSINGH C O SULEKHRAM AND SONS
February 18, 2003
KIRAN S SHEKHARI Vs. TARUN MALHOTRA
July 23, 2003
KIRITKUMAR CHIMANLAL SHELAT Vs. SHARADKUMAR FULABHAI PATEL
July 25, 2003
KLIN INDUSTRIAL PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
January 22, 2003
KOLI BHOPA PREMJI Vs. STATE OF GUJARAT
August 19, 2003
KUNAL KRISHNACHANDRA SHARMA Vs. STATE OF GUJARAT
September 10, 2003
KUTCH DISTRICT PANCHAYAT Vs. J A POLLARA
September 30, 2003
L. J. KARMATIYA Vs. CENTRAL SALT & MARINE CHEMICALS RESEARCH INSTITUTE
February 24, 2003
LALCHAND TILUMAL BUDHWANI Vs. STATE OF GUJARAT
April 9, 2003
LALITBHAI BHANUBHAI LIMBASIA Vs. STATE OF GUJARAT
September 3, 2003
LALITKUMAR K VADHER Vs. JUNAGADH MUNICIPALITY
September 5, 2003
LARSEN AND TOUBRO LIMITED Vs. GUJARAT ELECTRICITY BOARD
June 24, 2003
LAXMIBEN AMBALAL LODHA Vs. VASANTIBEN WD O PRATAPSING DEVISING
September 18, 2003
LAXMIKANT BHAGUBHAI Vs. D.K. SOLANKI
July 2, 2003
LETTERS PATENT APPEALS NO 106 TO 114 OF 2003 Vs. S S JAIN AND CO BOMBAY
January 28, 2003
LILABEN VARUBHAI NATHABHAI VAGHARI Vs. STATE OF GUJARAT
September 25, 2003
LILABEN W/O RAISING CHHIKUBAWA THAKORE Vs. COMMISSIONER OF POLICE
May 23, 2003
LILAVATIBEN WD O EKNATH RANA Vs. URMILABEN SATYENKUMAR ZAVERI DIED THROHER HEIRS
September 6, 2003
LIVARSING TEJSING Vs. STATE OF GUJARAT
March 3, 2003
LOK ADHIKAR SANGH Vs. STATE OF GUJARAT
August 13, 2003
LP GAS EQUIPMENT PRIVATE LIMITED Vs. SPECIFIED AUTHORITY CUM DY COMMISSIONER OF LABOUR
July 16, 2003
M A VYAS Vs. STATE OF GUJARAT
September 10, 2003
M M L SHAH HIGH SCHOOL Vs. STATE OF GUJARAT
July 4, 2003
M M LAHORI RETIRED ASSISTANT DIRECTOR FORENSIC SCIENCE Vs. STATE OF GUJARAT
May 8, 2003
M M PATEL Vs. STATE OF GUJARAT
January 28, 2003
M V SEA RENOWN Vs. ENERGY NET LIMITED
January 16, 2003
M V SEA RENOWN Vs. ENERGY NET LIMITED
July 15, 2003
M.B. PATEL Vs. STATE OF GUJARAT
December 26, 2003
MADHAVSINH J VAGHELA Vs. STATE OF GUJARAT
July 31, 2003
MADHUBEN Vs. STATE OF GUJARAT
May 13, 2003
MAGANBHAI KHANABHAI NANDODARIA Vs. VANDEMATRAM CO OPERATIVE SOCIETY LIMITED
July 2, 2003
MAGANBHAI KHODABHAI KOLI Vs. STATE OF GUJARAT
May 27, 2003
MAGANBHAI RANCHODBHAI PARMAR Vs. DIST FAMILY PRIMARY MEDICAL OFFICER AND EX OFFICER
November 27, 2003
MAHENDRA MURTIYAN MADRASI Vs. STATE OF GUJARAT
August 7, 2003
MAHENDRASING R WAGHELA Vs. STATE OF GUJARAT
August 11, 2003
MAHENDRASINH TEJUSINH RATHOD Vs. STATE OF GUJARAT
March 28, 2003
MAHERSING OR HIS SUCESSOR IN OFFICE INTELLIGENCE OFFICER Vs. PRADIPKUMAR BHARATLAL PODDAR DIRECTOR OF SUVIDHA
September 24, 2003
MAIZE PRODUCTS Vs. GUJARAT KAMGAR PANCHAYAT
July 16, 2003
MAKWANA HARISHBHAI GOVINDBHAI Vs. DISTRICT COLLECTOR
April 24, 2003
MAKWANA PRAVINBHAI GAUTAMBHAI Vs. STATE OF GUJARAT
June 27, 2003
MALABHAI NATHBHAI DEVIPUJAK Vs. COMMISSIONER OF POLICE
May 13, 2003
MALEK UMARKHAN ALIKHAN Vs. STATE OF GUJARAT
July 16, 2003
MALIBEN KAMABHAI HARIJAN Vs. LATE JAGJIVAN NANJI
October 17, 2003
MAMTA MACHINERY PVT. LTD. Vs. UNION OF INDIA
December 2, 2003
MANAGER AHMEDABAD DISTRICT CO OPERATIVE BANK LIMITED Vs. JASVANTBHAI VITTHALBHAI VALAND
April 30, 2003
MANAGER V J AUTO ENGINEERING WORKS Vs. SHERKHAN AHMEDKHAN KHOKHAR
August 18, 2003
MANGAL TEXTILE MILLS (INDIA) PVT LTD Vs. UNION OF INDIA
November 18, 2003
MANIBEN WD O MOHANBHAI HALABHAI PARMAR Vs. MANSHUKHLAL JAISHNKAR DAVE
July 15, 2003
MANIBEN WD O RAMSINH PALABHAI AHIR Vs. STATE OF GUJARAT
April 17, 2003
MANJI LALJI VAGHANI Vs. PRATAPSINH LAKHADHIRSINH JADEJA
September 6, 2003
MANOJ NAGARDAS PANCHHIWALA Vs. STATE OF GUJARAT
September 3, 2003
MANOJKUMAR HARILAL JOSHI Vs. TRUPTIBEN MANOJKUMAR JOSHI
November 17, 2003
MANSA NAGRIK SAHAKARI BANK LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER OF GUJARAT STATE
January 30, 2003
MANSINGHBHAI NAROTTAMBHAI VASAVA Vs. STATE OF GUJARAT
May 9, 2003
MANU PREMJI MARADIA Vs. C G PATEL JOINT REGISTRAR
June 19, 2003
MANUBHAI BHANDUBHAI PARMAR Vs. STATE OF GUJARAT
July 4, 2003
MANUBHAI KHANDUBHAI NAIK Vs. SUMANTRAI RANCHHODJI NAIK
September 18, 2003
MARUBHAI MANDANBHAI MARU Vs. BHAIBHAI SAMUDAYIK MANDI
September 25, 2003
MATHEW M S Vs. MANAGER M J INTERNATIONAL
September 18, 2003
MAYATRA DEVDAN DAHYA Vs. GANDHIDHAM SPINNING AND MANU COMPANY LIMITED
February 13, 2003
MEGJIBHAI D MAKWANA Vs. ASST LABOUR COMMISSIONER
September 5, 2003
MEHSANA DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. STATE BANK OF INDIA
September 1, 2003
MINOR JAGDISHBHAI PRABHATBHAI GOHIL THRO FATHER & GUARDIAN Vs. STATE OF GUJARAT & ORS
August 11, 2003
MINOR PANKIL BHADRESH SHAH Vs. STATE OF GUJARAT
September 24, 2003
MINOR RAHUL KAILESHKUMAR TANNA Vs. DIRECTOR JOINT ADMISSION COMMITTEE
September 18, 2003
MITHUBHAI OSMANBHAI SUMRA Vs. STATE OF GUJARAT
May 1, 2003
MIYANA ISMAILBHAI NOORMOHAMMED Vs. STATE OF GUJARAT
June 20, 2003
MOHAMMAD ALI PIRBHAI DODHIA Vs. STATE OF GUJARAT
March 25, 2003
MOHAMMAD IMTIAZ GULAM DATED ALA Vs. COMMISSIONER OF POLICE
September 17, 2003
MOHAMMAD TAHIR MOHAMMAD ARIF BAKASWALA Vs. STATE OF GUJARAT
December 20, 2003
MOHAMMED SAFI NOOR MOHAMMED, BROTHER OF DETENU SABBIR @ SABBO MEHMOOD MALEK Vs. STATE OF GUJARAT & ORS.
September 17, 2003
MOHANBHAI VITHHALBHAI PATEL Vs. RAVIDARSHAN COOPERATIVE HOUSING SOCIETY LIMITED
March 20, 2003
MOHANLAL AGGARWAL Vs. UNITED INDIA INSURANCE CO LIMITED
August 8, 2003
MOHANLAL SHAMJI SONI Vs. D N PATEL OR HIS SUCCESSOR IN OFFICE ASSISTANT COLLECTOR
April 10, 2003
MOHANLAL SHIVLAL THAKORE Vs. STATE OF GUJARAT
January 22, 2003
MOHITOSH DASS C O GUJARAT RAJYA KAMDAR UNION Vs. M G MEMON OR HIS SUCCESSOR IN OFFICE PRESIDING OFFICER
November 18, 2003
MOHMAD FAROOQ MOHMAD HUSEN MUNSHI Vs. STATE OF GUJARAT
June 19, 2003
MOHMAD SALIM ABDUL RAZAQ Vs. STATE OF GUJARAT
July 7, 2003
MOHMAD SALIM ABDUL RAZAQ Vs. STATE OF GUJARAT
July 4, 2003
MOTILAL KASTURJI Vs. STATE OF GUJARAT
March 4, 2003
MUKESHKUMAR PREMSHANKER JOSHI Vs. STATE OF GUJARAT
October 6, 2003
MULTAN HALEKHAN MEV Vs. STATE OF GUJARAT
August 7, 2003
MUMTAZ MEHMOODKHAN PATHAN Vs. STATE OF GUJARAT
May 6, 2003
MUNCIPAL SCHOOL BOARD Vs. KANTABEN MAGANLAL CHAVDA
May 7, 2003
MUNICIPAL COMMISSIONER Vs. K N PALANIYA NAKA CLERK
August 5, 2003
MUNRUDDIN WAJIRUDDIN KAZI Vs. STATE OF GUJARAT
April 2, 2003
MUNRUDDIN WAJIRUDDIN KAZI Vs. STATE OF GUJARAT
April 1, 2003
MUSA AHMAD HAJI VALI Vs. STATE OF GUJARAT
July 10, 2003
MUSA AHMAD HAJI VALI Vs. STATE OF GUJARAT
July 3, 2003
MUSHTAQ AHMED HASANBHAI MANSURI Vs. V C TRIVEDI
March 4, 2003
N C BANAWALA Vs. DISTRICT JUDGE PALANPUR
January 23, 2003
N N MAKWANA Vs. STATE OF GUJARAT
November 6, 2003
NADIRKHAN BABAKHAN NAVABKHAN PATHAN Vs. STATE OF GUJARAT
November 15, 2003
NAGINDAS J MEHTA Vs. STATE OF GUJARAT
December 1, 2003
NAGJIBHAI J DESAI Vs. DIRECTOR OF MUNICIPALITY
July 2, 2003
NANDLAL NANALAL TAILEE Vs. STATE OF GUJARAT
January 16, 2003
NANDOTRA DUDH UTPADAK SAHAKARI MANDALI LIMITED Vs. STATE OF GUJARAT
November 3, 2003
NARANBHAI GOVINDBHAI PATEL Vs. DISTRICT DEVELOPMENT OFFICER
September 30, 2003
NARAYANBHAI PANNABHAI SOLANKI Vs. STATE OF GUJARAT
August 1, 2003
NAREN ADVERTISING AND MARKETING Vs. BANK OF INDIA
September 18, 2003
NARENDRASINH RANJITSINH Vs. STATE OF GUJARAT
July 18, 2003
NARESHBHAI CHAGANBHAI SOLANKI Vs. SECRETARY
June 17, 2003
NARSHIJI NAGAJI MAJIRANA Vs. MANGILAL AMTURAM BISHNOI
December 2, 2003
NARSIBHAI DAHYABHAI KANAZARIYA Vs. STATE OF GUJARAT
February 27, 2003
NARSINHBHAI MANIBHAI SAIJA Vs. STATE OF GUJARAT
February 27, 2003
NASIK HING SUPPLYING COMPANY Vs. ANNAPURNA GRUH UDYOG BHANDAR
March 4, 2003
NATIONAL INSURANCE COMPANY LIMITED Vs. PUSHPABEN HIRABHAI MUTCHADIA
August 2, 2003
NATIONAL INSURANCE COMPANY LIMITED Vs. MUKESHBHAI BHALCHANDRABHAI JANI DECD THRO HEIRS RANJAN
October 1, 2003
NATVARBHAI PITAMBERBHAI PATEL Vs. STATE OF GUJARAT
July 30, 2003
NATVARLAL VIRJIBHAI Vs. ARUNBHAI HARIDAS TANNA
September 11, 2003
NATVERBHAI DHAYABHAI PATEL OF SAHAJ SUPER STORES PRIVATE LIMITED Vs. EXECUTIVE ENGINEER
February 5, 2003
NATWARLAL ISHWARLAL SUTHAR Vs. SPECIAL SECRETARY REVENUE DEPARTMENT
July 9, 2003
NAUTAMSWAMI GURU VASUDEV Vs. HARJIBHAI NANJIBHAI BHIMANI
February 27, 2003
NAVIN FLUORINE INDUSTRIES Vs. BABUBHAI KASHIRAM RANA
April 24, 2003
NAVIN FLUORINE INDUSTRIES Vs. B M SHAH
June 17, 2003
NAYANKUMAR RAJNIKABEN TRIVEDI Vs. DISTRICT EDUCATION OFFICER ANAND
August 27, 2003
NAYNABEN BABUBHAI BHATT Vs. COMMISSIONER OF HIGHER EDUCATION
January 28, 2003
NEW ERA HIGH SCHOOL VALI MANDAL Vs. UNION OF INDIA
July 15, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. HANJER FIBERS LIMITED
April 8, 2003
NIGAM PRIYAKANT MANIAR Vs. RESERVE BANK OF INDIA
September 26, 2003
NILA BAUART ENGINEERING LIMITED Vs. RAJASTHAN URBAN INFRASTRUCTUREPROJECT AVS BUILDING
December 23, 2003
NILABEN WIFE OF NARESH BHATNAGAR Vs. PREMCHANDNAGAR CO OPERATIVE HOUSING SOCIETY LIMITED
August 18, 2003
NITYANAND M THAKORE Vs. CHARITY COMMISSIONER
September 10, 2003
NIZAMUDDIN N QURESHI Vs. MUNICIPAL COMMISSIONER A M C
April 10, 2003
NOORMOHMAD ALIAS NURIO KHERUDDINBHAI KURESHI Vs. COMMISSIONER OF POLICE
September 24, 2003
NUTANBHAI CHHAGANBHAI BHARWAD Vs. DISTRICT COLLECTOR
March 21, 2003
O L OF MAYO HOSPITAL LIMITED Vs. DWIPA YOGESH MANKODI
January 31, 2003
O L OF PIRAMAL FINANCIAL SERVICES LIMITED Vs. RESERVE BANK OF INDIA
March 21, 2003
O N G C LIMITED Vs. SPEICIAL LAND ACQUISITION OFFICER
December 22, 2003
OIL ANDD NATURAL GAS COMM LTD Vs. SPECIAL LAND ACQUTITION OFFICER
December 22, 2003
ORIENT ABRASIVES LIMITED Vs. GUJARAT ELECTRICITY BOARD
August 22, 2003
ORIENTAL FIRE AND GENERAL INSURANCE CO Vs. FIRDOS PERVEZ MYSOREWALA
April 10, 2003
ORIENTAL INSURANCE COMPANY LIMITED Vs. BHAL NALKANTHA KHADI
July 18, 2003
ORIENTAL INSURANCE COMPANY LIMITED Vs. MANJULABEN JAYANTIBHAI PATEL
June 20, 2003
P A CHUDASAMA Vs. SECRETARY
October 14, 2003
P C TRIVEDI Vs. GAJARABEN CHANDULAL
January 18, 2003
P J PATEL Vs. STATE OF GUJARAT
March 6, 2003
P K THAKKAR CONSTRUCTION PRIVATE LIMITED Vs. TEXTILE TRADERS CO OPERATIVE BANK LIMITED
June 23, 2003
P M PATHAK Vs. COLLECTOR
February 6, 2003
PANMESHWARY DEVI WD O LATE SHRI DHARAL PAL SINGH Vs. ONGC LIMITED
January 22, 2003
PANOLI INTERMEDIATES PRIVATE LIMITED Vs. STATE OF GUJARAT
June 19, 2003
PARABADA GRAM PANCHAYAT Vs. COLLECTOR
August 18, 2003
PARAS BANSILAL PATEL Vs. B M JINDEL OR HIS SUCCESSOR IN OFFICE
November 21, 2003
PAREADA GRAM RANCHAYAT Vs. COLLECTOR OF SABARKANTHA
August 13, 2003
PARMAR SATISHKUMAR MANGUSINH Vs. DEPUTY EXECUTIVE ENGINEER
May 6, 2003
PARSHOTTAM SHIVABHAI MAHERIYA Vs. STATE OF GUJARAT
January 21, 2003
PATANJALI J MISHRA Vs. GPSC
August 4, 2003
PATEL CHEMICAL WORKS Vs. COMMISSIONER OF INCOME TAX
July 14, 2003
PATEL FILTERS LTD Vs. COMMISSIONER OF INCOME TAX
April 25, 2003
PATEL GANESHBHAI KHUSHALDAS Vs. PATEL BECHARBHAI MADHAVLAL
December 5, 2003
PATEL JAYESHKUMAR KANUBHAI Vs. STATE OF GUJARAT
October 1, 2003
PATEL KANTIBHAI JETHABHAI Vs. PATEL MANILAL BHIKHABHAI
September 4, 2003
PATEL NAYNABEN REVABHAI Vs. STATE OF GUJARAT
February 27, 2003
PATEL VIMALKUMAR KANTILAL Vs. GPSC
February 26, 2003
PATELS AIRTEMP (INDIA) LTD. Vs. STATE
August 28, 2003
PB PATEL Vs. GUJARAT SAHITYA ACADEMY
April 22, 2003
PINJARA JIVA NURA THORUGH LEGAL HEIRS Vs. STATE OF GUJARAT
September 18, 2003
POPATLAL VADILAL BHANSALI Vs. KASTURBHAI RANCHHODBHAI SONI
September 2, 2003
PRABHATSINH ALIAS BALU VAHSI RATHOD Vs. STATE OF GUJARAT
May 21, 2003
PRADIP MADHAWANI EDITOR OF NOBAT DAILY Vs. STATE OF GUJARAT
September 6, 2003
PRAGNABEN M PATEL Vs. DIST PRIMARY EDUCATION OFFICER
February 10, 2003
PRAJAPATI HARJIVAN PUNJIRAM Vs. COMPETENT AUTHORITY OF GAS AUTHORITY OF INDIA
July 28, 2003
PRAJAPATI OIL INDUSTRY Vs. STATE
November 2, 2003
PRAJAPATI OIL INDUSTRY THRO ITS OWNEER RAMESHBHAI Vs. STATE OF GUJARAT
November 17, 2003
PRAKASHBHAI CHIMANLAL JAISHWAL Vs. COMMISSIONER OF POLICE
June 11, 2003
PRANJIVAN HARJIBHAI PARMAR Vs. STATE OF GUJARAT
October 15, 2003
PRASHANT VINODBHAI ACHARYA Vs. REGIONAL PASSPORT OFFICER
June 26, 2003
PRATIK MEDICINES-THRO PARTNER PRATIL RAVINDRA BHAGAT Vs. BOARD OF MANAGEMENT
December 23, 2003
PRATIKSHABEN B UTRANKAR Vs. STATE OF GUJARAT
August 28, 2003
PRATIMABEN GOPALDAS DESAI Vs. STATE OF GUJARAT
February 7, 2003
PRAVINBHAI DEVABHAI SODHA PARMAR Vs. STATE OF GUJARAT
January 31, 2003
PREMILABEN PRATAPRAI JOSHI Vs. STATE OF GUJARAT
November 3, 2003
PRINCIPAL B J V M COMMERCE COLLEGE Vs. GOHEL ARVINDBHAI MANGALBHAI
August 27, 2003
PRITI BHOJNAGARWALA Vs. STATE OF GUJARAT
April 4, 2003
PRUTHVISINH S RAIJADA Vs. STATE OF GUJARAT
April 24, 2003
PURSHOTTAM N THAKKER Vs. STATE OF GUJARAT
December 16, 2003
PURUSHOTTAMBHAI BUDHABHAI RAVAL Vs. STATE OF GUJARAT
February 21, 2003
R A NAIR Vs. COMMISSIONER OF EMPLOYMENT AND TRAINING
February 24, 2003
R D DEVMANI Vs. STATE OF GUJARAT
March 27, 2003
R P CHAUHAN Vs. DIST SUPDT OF POLICWE
February 14, 2003
R P YADAV Vs. DIST SUPERINTENDENT OF POLICE
February 5, 2003
R VENKATESWARAN Vs. UNION OF INDIA
May 9, 2003
R. K. THESIA Vs. COMMISSIONER OF ENTERTAINMENT TAX
April 9, 2003
RABARA NILESH DAVASHI Vs. STATE OF GUJARAT
November 13, 2003
RADHESHYAM KANTARAM YADAV Vs. STATE OF GUJARAT
February 13, 2003
RAGHUBHAI SURABHAI BHARWAD Vs. SATISHKUMAR RANCHHODDAS PATEL
March 17, 2003
RAISHIBHAI KARSHANBHAI VARVA Vs. STATE OF GUJARAT
March 12, 2003
RAJ EDUCATION AND CHARITABLE TRUST Vs. STATE OF GUJARAT
July 21, 2003
RAJENDRA DHIRAJLAL GOHEL Vs. STATE OF GUJARAT
January 22, 2003
RAJENDRA GULABCHAND SANGANI Vs. COMMISSIONER OF POLICE
May 12, 2003
RAJENDRAGIRI SOMGIRI GOSAI Vs. STATE OF GUJARAT
February 11, 2003
RAJENDRAKUMAR PRABHATSINH PARMAR Vs. STATE OF GUJARAT
September 11, 2003
RAJENDRASINH BAHADURSINH ZALA Vs. STATE OF GUJARAT
March 5, 2003
RAJENDRASINH BHARATSINH SARVAIYA Vs. KIRITSINH BALVANTSINH JADEJA
July 21, 2003
RAJESH TEXTILES PROPRIETOR KALAVATIBEN S SHAH Vs. JALPA ENTERPRISE
July 21, 2003
RAJKOT DISTRICT PANCHAYAT Vs. JAYABEN MAVJIBHAI
August 13, 2003
RAJKOT MUNICIPAL CORPORATION Vs. VB RAYJADA
April 1, 2003
RAJNI SHYAMSUNDER SHRIVAS Vs. STATE OF GUJARAT
January 29, 2003
RAJNIKANT NARSINHDAS SHAH Vs. INTERFAMA DISTRIBUTION
February 6, 2003
RAJPUT KANAIYALAL BABULAL Vs. CHAIRMAN I O C
April 7, 2003
RAJUBABEN DADBHAI KAHOR CHARITABLE TRUST Vs. STATE OF GUJARAT
May 23, 2003
RAJUBHAI ISHWERBHAI GARASIA Vs. STATE OF GUJARAT
September 12, 2003
RAJUBHAI K PATEL Vs. STATE OF GUJARAT
April 25, 2003
RAMANBHAI B PATEL Vs. STATE OF GUJARAT
February 15, 2003
RAMANBHAI SIMONBHAII CHRISTIAN Vs. STATE OF GUJARAT
October 17, 2003
RAMESHBHAI DALAJI GODAD Vs. STATE OF GUJARAT
January 30, 2003
RAMILABEN BHANUBHAI SHAH Vs. DELETED EX 16
November 29, 2003
RANCHHOD SAMATBHAI BHARVAD Vs. STATE OF GUJARAT
September 5, 2003
RANIBEN HASMUKHBHAI KUMBHAR Vs. COMMISSIONE ROF POLICE
May 28, 2003
RANJAN ODEDRA Vs. BIRLA SAGAR HIGHER SECONDARY SCHOOL
November 12, 2003
RASHIKBHAI POPATBHAI PATEL Vs. STATE OF GUJARAT
March 13, 2003
RASIKLAL SHANTILAL SHAH Vs. YOGESHWAR CREDIT CO OPERATIVE SOCIETY LIMITED
September 19, 2003
RATILAL GOVINDJI NAYAK Vs. STATE OF GUJARAT
March 24, 2003
RATILAL LAKHABHAI GAMIT Vs. STATE OF GUJARAT
May 22, 2003
RAVINDRA A DONGRE Vs. COLLEGE OF VETERINARY SCIENCE AND ANIMAL HUSBANDRY
November 19, 2003
RAVINDRAKUMAR KANTILAL MODI Vs. MANAGING DIRECTOR
January 18, 2003
RAVIRAJ PRAFUL THACKER Vs. STATE OF GUJARAT
October 9, 2003
RAVJIBHAI MATHURBHAI SOLANKI Vs. BIJALBHAI DEVJIBHAI PRAJAPATI
September 4, 2003
RAVJIBHAI MATHURBHAI VASAVA Vs. STATE OF GUJARAT
September 1, 2003
RAVJIBHAI MATHURBHAI VASAVA Vs. STATE OF GUJARAT
August 22, 2003
REMANI MENON Vs. K G OMNAKUTTAN
August 27, 2003
RENUKABEN RASMIKANT PADIA Vs. BANK OF MAHARASHTRA
July 17, 2003
RESERVE BANK OF INDIA Vs. GENERAL CO OPERATIVE BANK
February 7, 2003
REVANDAS NANJIBHAI PARMAR Vs. STATE OF GUJARAT
December 24, 2003
RICHPAL SHARMA Vs. UNION OF INDIA
December 3, 2003
RITABEN ASHOKBHAI SHAH Vs. SANJAY KANUBHAI SHETH DIRECTOR ANALS SHARE AND STOCK PRIVATE LIMITED
April 29, 2003
RIYA ALIAS LATA Vs. MAHESH S O SUGNOMAL ISRANI
July 23, 2003
RR TRIVEDI EDUCATION TRUST Vs. STATE OF GUJARAT
February 4, 2003
S D BHATT Vs. STATE OF GUJARAT
September 18, 2003
S F KADRI Vs. CHIEF JUDGE SMALL CAUSE COURT
November 13, 2003
S M UPADHYAYA Vs. G S R T C
September 25, 2003
S V S SASTRY Vs. BANK OF INDIA
September 26, 2003
SADHNA EDUCATION TRUS Vs. STATE OF GUJARAT
September 24, 2003
SAFEGUARD SURGICALS Vs. UNION OF INDIA
November 18, 2003
SAIYED BABAR SAIYED ABDUL HAMID CHISTY Vs. STATE OF GUJARAT
November 12, 2003
SAJANBHAI SAMATBHAI BHARWAD Vs. STATE OF GUJARAT
March 6, 2003
SAJJANSING ALIAS RAJU JAGDISHSINH PAWAR Vs. STATE OF GUJARAT
March 13, 2003
SALIM CHANDBHAI MANSURI Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
May 23, 2003
SALIMBHAI ABDULGAFFAR SHAIKH Vs. STATE OF GUJARAT
July 4, 2003
SAMEER ENGINEERING WORKS Vs. DISTRICT COLLECTOR
September 29, 2003
SANDIP OMPRAKASH GUPTA Vs. STATE OF GUJARAT
June 11, 2003
SANGITABEN ATULKUMAR PATEL WIFE OF DETTENU ATULKUMAR Vs. DISTRICT MAGISTRATE
February 26, 2003
SANJAY RATANSING THACKER Vs. ARIHANT TRADE LINK
December 18, 2003
SANJAYKUMAR JANAKBHAI PATEL Vs. UNION OF INDIA
July 23, 2003
SANTU SNKARLAL KHATRI Vs. STATE OF GUJARAT
April 16, 2003
SARDAR SAROVAR NARMADA NIGAM LTD Vs. KERALIYA MAYUDDIN MOHMMADBHAI
December 11, 2003
SARDARBHAI KANTILAL MAVI Vs. STATE OF GUJARAT
August 29, 2003
SARFUDDIN SULEMAN Vs. STATE OF GUJARAT
August 26, 2003
SARPANCH DHARI GRAM PANCHAYAT Vs. JAYESHKUMAR MULSHANKER BHATT
January 22, 2003
SATELLITE TELEVISION ASIAN REGION LIMITED Vs. KUNVAR AJAY DESINER SAREEP LIMITED
April 25, 2003
SATISHKUMAR BABULAL SHAH Vs. SARFARAZKHAN G PATHAN
October 1, 2003
SATYANARAYAN B SHARMA Vs. A L DINEU
July 25, 2003
SAURASHTRA CHEMICALS LIMITED Vs. SAURASHTRA CHEMICALS EMPLOYEES UNION
December 16, 2003
SAURASHTRA UNIVERSITY Vs. SAURASHTRA UNIVERSITY KARMACHARI PARIVAR
June 26, 2003
SEARCH CHEM INDUSTRIES LTD. Vs. STATE
August 28, 2003
SECRETARY VIDDHOTEJAK MANDAL Vs. DIST EDUCATION OFFICER
February 28, 2003
SELF EMPLOYED WORKERS ORGANIZATION Vs. MUNICIPAL CORPORATION CITY OF BHAVNAGAR
May 3, 2003
SHABBIR MOHHAMMAD MUSTUFABHAI SHEIKH Vs. DIVISIONAL CONTROLLER G S R T C
December 10, 2003
SHAKRABHAI VALABHAI PATEL Vs. STATE OF GUJARAT
August 28, 2003
SHAMBHU DAYAL AGRAWAL Vs. STATE OF GUJARAT
January 15, 2003
SHAMBHUBHAI JETHABHAI PATEL Vs. STATE OF GUJARAT
August 7, 2003
SHANABHAI MADHURBHAI KOLI PATEL Vs. STATE OF GUJARAT
June 27, 2003
SHANITBHAI AMBALAL PATEL Vs. DHOLKA NAGARPALIKA
October 14, 2003
SHANTILAL GHEVARCHAND JAIN Vs. STATE OF GUJARAT
April 29, 2003
SHANTILAL KHUBCHAND BHOJAK Vs. STATE OF GUJARAT
May 2, 2003
SHANTILAL MOTILAL SHAH THRO HIS HEIR AND L R Vs. DIVISIONAL CONTROLLER GSRTC
February 28, 2003
SHASHIKANT CHHAGANLAL PATEL Vs. NANDKISHORE OMKARMAL GUPTA
May 6, 2003
SHASHIKANT KANJI RACHANI Vs. STATE OF GUJARAT
November 19, 2003
SHASHIKANT KANJI; RACHANI Vs. STATE OF GUJARAT
December 19, 2003
SHATNU BAPURAO SHIRSAGAR Vs. G S R T C
December 11, 2003
SHAUKATHUSAIN CHANDA Vs. STATE OF GUJARAT
November 15, 2003
SHIDIMO INTERAUX PRIVATE LIMITED Vs. DENA BANK
July 22, 2003
SHIRIN S QURESHI Vs. NATIONAL INSTITUTE OF FASHION TECHNOLOGY
November 7, 2003
SHOBHNABEN Vs. DEVENDRA OMPRAKASHBHAI OBEROI
August 5, 2003
SHREEJI MAILING SERVICE Vs. GOVERNMENT OF INDIA
June 19, 2003
SHREERANG DEVELOPERS Vs. HIMMATLAL JAMNADAS MANIAR
April 10, 2003
SHRIJEE TRADING COMPANY Vs. STATE OF GUJARAT
August 1, 2003
SHRIRAM BEARINGS LIMITED Vs. SHANTILAL B PARIKH
August 4, 2003
SHUSHILABEN PRAVINBHAI THAKKAR Vs. SUB REGISTRAR AHMEDABAD 5
July 31, 2003
SIDDHARTH EDUCATION SOCIETY Vs. REGIONAL DIRECTOR
December 16, 2003
SIDIKBHAI ALIBHAI Vs. HALAR ENGINEER THRO LILADHAR KESHUBHAI VANIYA
February 14, 2003
SINDHI DAFER HAYAT DAUD Vs. STATE OF GUJARAT
June 26, 2003
SIRHIND STEEL P LTD Vs. COMMISSIONER OF INCOME TAX
June 20, 2003
SIRHIND STEEL P LTD Vs. COMMISSIONER OF INCOME TAX
April 21, 2003
SNEHALATA M GAEKWAD Vs. STATE OF GUJARAT
July 8, 2003
SOHANLAL SURAJARAM VISNOI Vs. STATE OF GUJARAT
June 6, 2003
SOMABHAI RAMJIBHAI CHOWHAN Vs. STATE OF GUJARAT
January 15, 2003
SONA COOPERATIVE HOUSING SOCIETY LIMITED Vs. GUJARAT ELECTRICITY BOARD
June 19, 2003
SONABEN MAMANBHAI JUNEJA Vs. STATE OF GUJARAT
May 5, 2003
SOUTH GUJARAT UNIVERSITY TEACHERS ASSOCIATION Vs. STATE OF GUJARAT
March 21, 2003
STAR PISTONS PVT. LTD. Vs. UNION OF INDIA
December 23, 2003
STATE BANK OF INDIA Vs. PRO O L OF VOLVO STEEL LIMITED
October 15, 2003
STATE OF GUJARAT Vs. GUJARAT HOUSING BOARD
November 7, 2003
STATE OF GUJARAT Vs. KANNUBHAI alias NAVINBHAI PATHIYARA HEIRS OF DEC
November 1, 2003
STATE OF GUJARAT Vs. RAMESHCHANDRA N PATEL
October 8, 2003
STATE OF GUJARAT Vs. G M DALWADI
September 30, 2003
STATE OF GUJARAT Vs. JITENDRAKUMAR alias JITU AMRATDAN GADHAVI
November 15, 2003
STATE OF GUJARAT Vs. TRIKAMLAL LALJI SURANI
November 12, 2003
STATE OF GUJARAT Vs. SURENDRAPAL SHIVABALAKPAL
November 19, 2003
STATE OF GUJARAT Vs. ALPESHBHAI NAVINBHAI PATEL
November 21, 2003
STATE OF GUJARAT Vs. MULCHANDBHAI LAVJIBHAI PATEL
December 20, 2003
STATE OF GUJARAT Vs. RAJUBHAI DHAMIRBHAI BARIYA
December 26, 2003
STATE OF GUJARAT Vs. ASHOKBHAI NANJIBHAI VAGHANI
December 16, 2003
STATE OF GUJARAT Vs. VADILAL PREMCHAND MEHTA
March 29, 2003
STATE OF GUJARAT Vs. UPENDRA P BAROT
March 31, 2003
STATE OF GUJARAT Vs. DEENANJI GIDHAJI THAKORE
April 9, 2003
STATE OF GUJARAT Vs. MANIBEN VIRAJI
April 9, 2003
STATE OF GUJARAT Vs. DEPUTY COLLECTOR PALANPUR
April 21, 2003
STATE OF GUJARAT Vs. JAYANTILAL M RATHOD
April 7, 2003
STATE OF GUJARAT Vs. CHAUHAN RAMJIBHAI KARSANBHAI
May 3, 2003
STATE OF GUJARAT Vs. KIRITBHAI PRABHUDAS PATEL
April 28, 2003
STATE OF GUJARAT Vs. KG VASAVA
February 11, 2003
STATE OF GUJARAT Vs. BABU KAVA
March 4, 2003
STATE OF GUJARAT Vs. NANJIBHAI MADHABHAI
March 6, 2003
STATE OF GUJARAT Vs. ARVINDBHAI SABURBHAI SOLANKI
February 25, 2003
STATE OF GUJARAT Vs. VIJAYKUMAR RAMSWAROOP GUPTA
February 26, 2003
STATE OF GUJARAT Vs. SIPU PROJECT EMPLOYEES ASSOCIATION
June 24, 2003
STATE OF GUJARAT Vs. S P THAKKAR
June 19, 2003
STATE OF GUJARAT Vs. TRIKAMBHAI DHULABHAI PRAJAPATI
June 16, 2003
STATE OF GUJARAT Vs. STATE BANK OF SAURASHTRA
June 1, 2003
STATE OF GUJARAT Vs. SAURASHTRA MAZDOOR SANGH
July 14, 2003
STATE OF GUJARAT Vs. HASMUKH PUNJABHAI PATEL
August 1, 2003
STATE OF GUJARAT Vs. STATE BANK OF SAURASHTRA
July 30, 2003
STATE OF GUJARAT Vs. RAMESH MOPABHAI RATHOD
August 6, 2003
STATE OF GUJARAT Vs. KARSANBHAI MELABHAI DESAI
August 8, 2003
STATE OF GUJARAT Vs. SACHIN UDHYOGNAGAR SAHKARI MANDALI LIMITED
September 19, 2003
STATE OF GUJARAT Vs. RANCHHODBHAI PRAHLADDAS PATEL
September 17, 2003
STATE OF GUJARAT Vs. KHARWA HIRALAL alias IKU GAGAN
September 11, 2003
STATE OF GUJARAT AND ANR. Vs. BHARATSINH PRAVINSINH ZALA
March 6, 2003
STEEL AUTHORITY OF INDIA LIMITED Vs. GUJARAT MAZDOOR PANCHAYAT
September 18, 2003
SUBHASHBHAI PREMAJI Vs. STATE OF GUJARAT
April 24, 2003
SUCHITA GAS SERVICE Vs. SHANKERBHAI BHAGABHAI
March 31, 2003
SUDIP TRIPATHI Vs. STATE OF GUJARAT
December 3, 2003
SUKLA MUKESH P Vs. MUNICIPAL COMMISSIONER
December 24, 2003
SULTANKHAN YUSUFKHAN PATHAN Vs. STATE OF GUJARAT
October 7, 2003
SUNNI MUSLIM SAMAJ BHAVNAGAR Vs. PANDYA MANISHANKER DHANJIBHAI
July 7, 2003
SUNNI MUSLIM WAQF COMMITTEE Vs. SAIKH ABDUL AZIZ GULAM MOHIYUDDIN
October 15, 2003
SUO MOTU Vs. JAYESHKUMAR VADILAL PATEL
December 9, 2003
SURAJBEN ANOPSINH CHAVDA Vs. FULIBEN WD O MOHANSINH PRATAPSINH
February 20, 2003
SURAJSINH ALIAS SURU ALIAS SURESH LALLUSINH RAJPUT Vs. STATE OF GUJARAT
November 5, 2003
SURENDRA KATHADBHAI JEBALIA Vs. STATE OF GUJARAT
February 20, 2003
SURENDRANAGAR DISTRICT PANCHAYAT Vs. DAHYABHAI AMARSINH
September 3, 2003
SURENDRANAGAR DUDHREJ NAGAR PALIKA Vs. MOTIBEN DANABHAI
May 1, 2003
SURESH KANAGRAJ NADAR Vs. STATE OF GUJARAT
January 22, 2003
SURESHKUMAR G BHATT Vs. SIDHPUR MUNICIPALITY
August 27, 2003
SURESHKUMAR MANACKEL Vs. BOARD OF TRUSTEES OF THE PORT KANDLA
December 17, 2003
SURJITSING ACCHALSING THRO PROPRIETOR Vs. MOTILAL HIRALAL WAREHOUSE AND ESTATE LIMITED
October 1, 2003
SUSHILABEN W OF MOHANBHAI CHHAGANBHAI PATEL Vs. STATE OF GUJARAT
May 29, 2003
SV CHAUDHARY Vs. COMMISSIONER OF SALES TAX
February 3, 2003
SWATI LAND DEVELOPERS PRIVATE LIMITED Vs. VRAJLAL TAPUBHAI LODHIA ALIAS VAJUBHAI T LODHIA
August 14, 2003
SWATI OMPRAKASH ARYA Vs. STATE OF GUJARAT
October 15, 2003
T L A Vs. O L OF STAR OF GUJARAT MILLSCO LIMITED
January 16, 2003
T P SOLANKI Vs. STATE OF GUJARAT
March 28, 2003
TALUKA DEVELOPMENT OFFICER Vs. SADAJI KUVARJI THAKORE
April 9, 2003
TALUKA DEVELOPMENT OFFICER Vs. RAMESHCHANDRA M BHATT
July 3, 2003
TARABEN CHANDULAL PRAJAPATI Vs. VADODARA MUNICIPAL CORPORATION
September 4, 2003
TEXTILE LABOUR ASSOCIATION Vs. OFFICIAL LIQUIDATOR OF STAR OF GUJARAT MILLSCO LTD.
January 24, 2003
TEXTILE TRADERS CO OP BANK LIMITED Vs. P K THAKKER CONSTRUCTION PRIVATE LIMITED
December 18, 2003
TOMAR ARUNABEN SURESHBHAI Vs. STATE OF GUJARAT
November 7, 2003
TOPLINE SHOES LIMITED Vs. CORPORATION BANK
June 23, 2003
TURABBHAI ABDULHUSAIN PATENT Vs. AJAGARALI ONALI LOKHANDWALA
December 11, 2003
UDAYKUMAR THAKORBHAI BHATT Vs. INDUSTRIES COMMISSIONER
September 2, 2003
UKAWALA MUKESHKUMAR HIRABHAI Vs. STATE OF GUJARAT
November 25, 2003
UMESHBHAI SRIRAMJIBHAI VANKHEDE Vs. STATE OF GUJARAT
May 12, 2003
UMRALA PEOPLE CREDIT CO OPERATIVE SOCIETY LIMITED Vs. STATE OF GUJARAT
August 7, 2003
UNION BANK OF INDIA Vs. SHIVPRAKASH P MALHOTRA
September 18, 2003
UNION OF INDIA Vs. HARJIBHAI K
August 13, 2003
UNION OF INDIA Vs. STATE OF GUJARAT
June 25, 2003
UNION OF INDIA Vs. PENT OCEAN STEAM SHIPS PRIVATE LIMITED
July 10, 2003
UNION OF INDIA Vs. SARALA DHRUVAKUMAR SHUKLA
July 11, 2003
UNION OF INDIA Vs. AKHTARBEGAM
July 25, 2003
UNION OF INDIA Vs. LAKHABHAI alias LAXMANBHAI MAGANBHAI PATEL
March 29, 2003
UNION OF INDIA Vs. KISHOR LAKHA
November 6, 2003
UNION OF INDIA Vs. ASHABHA SOM C/O ASSOCIATION OF RAILWAY AND POST EMPLOYEES
June 20, 2003
UNITED INDIA INSURANCE CO LTD Vs. CHHAGANLAL PUNAMCHAND JAIN
September 16, 2003
UNITED INDIA INSURANCE CO. LTD. Vs. CHANDULAL GOKALDAS MEHTA (DECEASED) THROUGH SUNILBHAI C. MEHTA AND OTHERS
March 19, 2003
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PRAVIN B NANAVATI
December 5, 2003
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MOHANLAL AGGARWAL
December 5, 2003
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAVJIBHAI KARSANBHAI RATHOD
December 20, 2003
UNITED INDIA INSURANCE COMPANY LIMITED Vs. CHANDULAL GOKALDAS MEHTA
June 19, 2003
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BARAIYA LILIBEN VITHALBHAI
February 20, 2003
UNITED PHOSPHORUS LIMITED Vs. UNION OF INDIA
May 6, 2003
UNITED SAL LWORKS AND INDUSTRIES LIMITED Vs. STATE OF GUJARAT
May 9, 2003
UNIVERSITY GRANTH NIRMAN BOARD Vs. UDESINH TOGAJI SOLANKI
March 11, 2003
URBAN CO OP CREDIT SOC THRO ITS MANAGAER JAYRAJBHAI Vs. STATE OF GUJARAT
March 21, 2003
USHABEN RAMESHWAR PANDIT Vs. STATE OF GUJARAT
December 8, 2003
USMAN KARIM CHUDESARA Vs. STATE OF GUJARAT
March 7, 2003
USMANBHAI CHANDBHAI MANSURI Vs. STATE OF GUJARAT
May 8, 2003
USMANGANI ISMAILBHAI MINYANA Vs. COMMISSIONER OF POLICE
June 5, 2003
USMANMIYA ABBASMIYA PATHAN Vs. STATE OF GUJARAT
January 15, 2003
UTTAMCHAND J SHAH Vs. DENA BANK
December 9, 2003
V L PATEL ASSTT TEACHER Vs. STATE OF GUJARAT
March 29, 2003
VADODARA DISTRICT COOPPERATIVEMILK PRODUCERS UNION LIMITED Vs. P B WAGHADIYA JOINT REGISTRAR AND MEMBER BOARD OF NOMINEES
June 20, 2003
VAHAJI RAVAJI THAKORE Vs. STATE OF GUJARAT
May 20, 2003
VAHIDBHAI SAIYADBHAI SHEIKH Vs. STATE OF GUJARAT
August 28, 2003
VALIMOHMAD PIRMOHD SHAIKH Vs. STATE OF GUJARAT
July 24, 2003
VALLABHBHAI AVSARBHAI PATEL Vs. STATE OF GUJARAT
December 2, 2003
VASANTRY J KHAMKATI Vs. STATE OF GUJARAT
February 24, 2003
VASUDEV FULABHAI Vs. DEPUTY COMMISSIONER OF POLICE
March 27, 2003
VIHABHAI SARTANBHAI DESAI Vs. STATE OF GUJARAT
April 16, 2003
VIKRAMSINH NAVUJI CHAVDA Vs. COMMISSIONER OF POLICE & OTHERS
May 19, 2003
VIMAL CO OP HOUSING SOCIETY LIMITED Vs. RAJENDRAKUMAR SHANKERBHAI BHAGIYA
March 5, 2003
VINODBHAI MAGANBHAI VAGHRI Vs. STATE OF GUJARAT
May 3, 2003
VIPUL NANDLAL RAMANI Vs. STATE OF GUJARAT
March 13, 2003
VISVESVARAYA INDUSTRIAL RESEARCH AND DEVT CENTRE Vs. O L OF RUSTOM MILLS AND IND LIMITED
July 3, 2003
VUNDRAVANDAS PITAMBARDAS Vs. UPADHAYA OR HIS SUCCESSOR IN THE OFFICE
July 9, 2003
YAKEEN AHMED ABDUL MAJIDKHAN Vs. STATE OF GUJARAT
January 23, 2003
YAKUB ISMAILBHAI PATEL Vs. STATE OF GUJARAT
August 29, 2003
YAZDI DARABSHA ICCHAPORIA Vs. STATE OF GUJARAT
January 27, 2003
YOGESH RAMECHCHANDRA SHAH Vs. STATE OF GUJARAT
March 5, 2003
YUSUFKHAN MEHMOODKHAN PATHAN Vs. HEIRS OF HAZI MOHAMADBHAI HAZI DUDHWALA
September 24, 2003
ZALA JAYVANTSINH FALJIBHAI Vs. STATE OF GUJARAT
December 9, 2003
ZALAKBEN SUDHIRBHAI UPADHYAY Vs. JOINT ADMISSION COMMITTEE FOR PROFESSIONAL COURSES
September 6, 2003
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August 13, 2003
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April 17, 2003