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Case Index
Title
Date
A B P HAJI Vs. P CHERIYAKOYA
June 13, 2003
A K BHASKARAN Vs. JOSE JOSEPH
September 30, 2003
A P ABDURAHIMAN HAJI Vs. V N BALAKRISHNAN
March 25, 2003
A VENKATAKRISHNAN Vs. STATE TRANSPORT AUTHORITY
July 25, 2003
A.B. JISHA Vs. K.S. DILIP
February 5, 2003
ABBAS MARATHINGAL HOSQUE Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
September 15, 2003
ABDUL GAFOOR Vs. CHAIRMAN SAKTAN KURIES and LOANS P LTD
March 7, 2003
ABDUL HAQUE Vs. ICDS LTD
January 16, 2003
ABDULLA Vs. STATE OF KERALA
January 28, 2003
ABOO Vs. FOOD INSPECTOR
March 11, 2003
ABOOBACKER Vs. SAHITHYA P S SANGHAM LTD
November 5, 2003
ABRAHAM KURIAKOSE Vs. STATE OF KERALA
May 22, 2003
ACCOUNTANT GENERAL Vs. P V NEELAKANDAN NAIR
July 24, 2003
ACCOUNTANT GENERAL Vs. KUNJAMMA
July 24, 2003
ACHARAPARAMBATH PRADEEPAN Vs. STATE OF KERALA
October 22, 2003
ACHUTHAN Vs. RECOVERY OFFICER
January 24, 2003
ADIMAKUTTY HYDU ALI OF PALLIYAKATHU Vs. AMBUJAM
April 2, 2003
AHAMMEDKUTTY Vs. ALI
March 26, 2003
AISH M S Vs. UNIVERSITY OF CALICUT
March 28, 2003
AJAYAKUMAR Vs. DAMAYANTHI
December 12, 2003
ALANALLUR SERVICE CO OPERATIVE Vs. COMMISSIONER OF INCOME TAX
June 16, 2003
ALAPUZHA DISTRICT COOPERATIVE BANK LTD Vs. STATE OF KERALA
January 7, 2003
ALEX V CHACKO Vs. COMMISSIONER FOR WORKMENS COMPENSATION
July 16, 2003
ALEXANDER GEORGE Vs. COMMISSIONER OF INCOME TAX
January 21, 2003
ALIAS Vs. PAUL
May 26, 2003
ALICE GEORGE Vs. DEPUTY SUPERINTENDENT OF POLICE
January 10, 2003
ALIYAR Vs. STATE OF KERALA
November 3, 2003
ALL INDIA L P G DISTRIBUTORS FEDERATION KERALA CIRCLE Vs. UNION OF INDIA
May 28, 2003
ALL KERALA FEDERATION OF PETROLEUM TRADERS Vs. STATE OF KERALA
September 4, 2003
ALLEPPEY PRINCE HOTEL Vs. STATE OF KERALA
May 22, 2003
ALPHA CLAYS Vs. STATE OF KERALA
August 5, 2003
ALTHAF Vs. STATE OF KERALA
March 27, 2003
ALUMINIUM COMPANY Vs. STATE OF KERALA
June 6, 2003
ALUMINIUM FABRICATING COMPANY Vs. STATE OF KERALA
June 12, 2003
ALWAYE SUGAR AGENCY Vs. STATE OF KERALA
May 21, 2003
AMBIKA MAMMEN Vs. VARGHESE
January 16, 2003
AMMINI AMMA Vs. GOVINDAN NAIR
February 13, 2003
AMWAY INDIA ENTERPRISES Vs. UNION OF INDIA
May 22, 2003
ANAPPARA KARINKALLU THOZHILALI SAHAYAM CO OPERATIVE SOCIETY LIMITED Vs. MANY
August 29, 2003
ANDREW NETTIKKADAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 28, 2003
ANIGLASE Vs. RAMALATHA
April 9, 2003
ANIL KUMAR Vs. STATE OF KERALA
February 18, 2003
ANIRUDHAN Vs. STATE OF KERALA
January 31, 2003
ANNAMKUTTY Vs. RAPHEL
October 30, 2003
ANNET D CUNHA Vs. STATE OF KERALA
September 2, 2003
ANNIE GEORGE Vs. T A JAMAL
April 10, 2003
ANNIE VARGHESE Vs. LABOUR COURT
June 2, 2003
ANTHONIAMMAL Vs. APPAVU
January 14, 2003
ANTONY Vs. CHANDNI CHITS P LTD
March 24, 2003
APPUKUTTAN NAIR Vs. HYDROSE
August 18, 2003
ARUNACHALAM Vs. STATE OF KERALA
May 27, 2003
ARUNKUMAR Vs. OMANA AMMA
February 6, 2003
ASHER Vs. HASSANKUTTY HAJEE
December 19, 2003
ASSAIN Vs. LAND ACQUISITION OFFICER
February 10, 2003
ASSISTANT COMMISSIONER Vs. HINDUSTHAN VIDYUT PRODUCTS LTD
February 11, 2003
ASST COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA PRODUCE COMPANY
March 27, 2003
B CHANDRAN (U D COMPILER), GENERAL SECRETARY, E AND S TECHNICAL STAFF ORGANISATION; S RAMACHANDRAN NAIR, STATISTICAL INSPECTOR Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT, PLANNING AND ECONOMIC AFFAIRS (D) DEPARTMENT
May 29, 2003
B INDIRA DEVI Vs. COMMISSIONER OF INCOME TAX
June 17, 2003
B INDIRA RANI Vs. COMMISSIONER OF INCOME TAX
March 21, 2003
B INDIRA RANI Vs. COMMISSIONER OF INCOME TAX
November 29, 2003
BABU Vs. KPSC
June 9, 2003
BABU CYRIAC Vs. SALES TAX OFFICER VYTHIRI AT KALPETTA
August 14, 2003
BABU PILASSERY Vs. GOVERNMENT OF KERALA
March 25, 2003
BABY Vs. UNION OF INDIA
April 8, 2003
BABY JOHN Vs. GENERAL MANAGER PARVATHY MILLS LIMITED KOLLAM
March 19, 2003
BABY MARINE EASTERN EXPORTS Vs. ASST COMMISSIONER OF INCOME TAX
April 4, 2003
BAGSVIG VYTTILA Vs. ASSISTANT COMMISSIONER
November 21, 2003
BAIJU KUMAR Vs. DEO TRIVANDRUM
July 10, 2003
BAL KRISHNAN UNITY DRUGS CENTRE Vs. JAISON P V
June 5, 2003
BALACHANDRAN Vs. SUNDARA GOUNDER
March 28, 2003
BALAN Vs. STATE OF KERALA
August 12, 2003
BALAN Vs. STATE OF KERALA
October 7, 2003
BANNARI AMMAN STEELS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
December 19, 2003
BAVA Vs. CHERITY BAVA
October 15, 2003
BECHU AND COMPANY Vs. ASST COMMISSIONER ASSESSMENT
April 8, 2003
BEERANKUTTY Vs. SULTHAN BATHERY GRAMA PANCHAYAT
July 25, 2003
BENNY Vs. STATE OF KERALA
January 30, 2003
BHAGVA Vs. KADASIDDESHWARATRADING COMAPANY
December 1, 2003
BHARAT PETROLEUM CORPORATION Vs. STATE OF KERALA
March 4, 2003
BHARATHAKSHMAM Vs. MANGALODAYAM PVT LIMITED
March 25, 2003
BHARGAVAN PILLAI Vs. SPECIAL DY TAHSILDAR
June 23, 2003
BHASKARAN Vs. BALAN
August 27, 2003
BHIMA and BROTHER JEWELLERS Vs. STATE OF KERALA
February 24, 2003
BHIMA JEWELLERY Vs. ASSISTANT COMMISSIONER
November 27, 2003
BINDU THOMAS Vs. STATE OF KERALA
July 3, 2003
BINOJ Vs. EXCISE COMMISSIONER
November 14, 2003
BINOY PETER Vs. SECRETARY KEERAMPARA GRAMA PANCHAYAT
July 3, 2003
BINU Y P Vs. STATE OF KERALA
March 24, 2003
BOARD OF DIRECTORS Vs. STATE OF KERALA
January 7, 2003
BOBAN Vs. SAJITH KUMAR
October 1, 2003
BRIGHT RESORTS P LTD Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
May 28, 2003
BROTHERS CHITTY FUND Vs. JACOB MATHEW
September 25, 2003
C H ANANDAN MASTER, S/O LATE SANKARAN AND C M PADMAN, S/O LATE SANKARAN Vs. STATE OF KERALA, REP BY DISTRICT COLLECTOR; CHAIRMAN, KERALA STATE POLLUTION CONTROL BOARD AND CHIEF ENVIRONMENTAL ENGINEER, KERALA STATE POLLUTION CONTROL BOARD
March 6, 2003
C N MUTHUKRISHNAN Vs. C G BABU
August 26, 2003
C O VARGHESE Vs. STATE OF KERALA
February 11, 2003
C RAJAN Vs. WELFARE FUND INSPECTOR
March 25, 2003
C S COMPANY Vs. PUNJAB AND SIND BANK
June 4, 2003
C S RAMAKRISHNAN Vs. STATE OF KERALA
January 21, 2003
C V ASKYA Vs. STATE OF KERALA
October 13, 2003
CANARA BANK MANNARKKAD Vs. BHAVANI OIL COMPANY CHEMMANNUR
November 29, 2003
CAPITAL SYNDICATE Vs. JAMEELA
January 13, 2003
CAPP INTERNATIONAL PVT LIMITED Vs. SIDCO
January 13, 2003
CASTROL INDIA LTD Vs. MALAYALAM AGENCIES
April 10, 2003
CHACKO Vs. JOSEPH
March 27, 2003
CHACKO A. V. Vs. LABOUR COURT
June 25, 2003
CHAKKUNNY Vs. A M ABDUL KALAM AZAD
August 22, 2003
CHANDRA BABU ALIAS CHEMBAZHANTHI CHANDRA BABU Vs. REMANI
April 4, 2003
CHANDRAMATHI Vs. EMPLOYEES STATE INSURANCE CORPORATION
January 14, 2003
CHANDRASEKHARAN, K. K. Vs. STATE OF KERALA
September 26, 2003
CHARANGAT COIR MANUFACTURING COMPANY PRIVATE LIMITED Vs. STATE OF KERALA
July 3, 2003
CHARULATHA Vs. MANJU
September 24, 2003
CHEKKOORA KELOTH KUNHI PARVATHY AMMA Vs. CHEKKOORA KELOTH GAPALAN NAMBIAR
October 1, 2003
CHEM TEAK COMPANY Vs. ADDITIONAL SALES TAX OFFICER II
August 1, 2003
CHERUVATHUR BEEDI WORKS INDUSTRIAL CO Vs. K P SHYAMALA
March 14, 2003
CHIEF DIVISIONAL MANAGER Vs. STATE OF KERALA
March 4, 2003
CHIEF PROJECT MANAGER RAILWAY ELECTIFICATION Vs. AJI KURIEN
July 15, 2003
CHILTON REFRIGERATION Vs. STATE OF KERALA
February 25, 2003
CHINNATHAMPI NADAR CHINNAYYAN NADAR Vs. PONNAMMA PILLAI PRASANNAKUMARI AMMA
August 22, 2003
CHITARANJAN Vs. JAYARAJAN
January 17, 2003
CIT Vs. LEELAMMA JOHN
July 24, 2003
CITIZENS INTEREST AGENCY Vs. LAKESHORE HOSPITAL AND RESEARCH CENTRE PVT LTD
February 19, 2003
CLAPPANA SERVICE COOPERATIVE BANK LTD Vs. STATE OF KERALA
June 3, 2003
CLASSIC WINES Vs. STATE OF KERALA
February 26, 2003
COCHIN KAGAZ LTD Vs. BHARATH CARTONS PONDICHERRY
November 13, 2003
COCHIN MALABAR ESTATES AND INDUSTRIES LTD Vs. P V ABDUL KHADER
February 13, 2003
COCHIN STEAMER AGENTS ASSOCIATION Vs. ESI CORPORATION
August 27, 2003
COCHIN STEAMER AGENTS ASSOCIATION Vs. REGIONAL DIRECTOR
August 27, 2003
COLLECTOR OF CENTRAL EXCISE AND CUSTOMS Vs. LEELAMMA GEORGE
June 10, 2003
COMMANDING OFFICER Vs. R R PILLAI
January 23, 2003
COMMISIONER OF CENTRAL SERVICE and CUSTOMS Vs. JAYAKUMAR
August 1, 2003
COMMISSIONER FOR FINANCE EXAMINATIONS Vs. VIDHYADHARAN K
October 20, 2003
COMMISSIONER OF GIFT TAX Vs. V SUNDARAM ACHARI
March 5, 2003
COMMISSIONER OF INCOME TAX Vs. C JOHN RAJAN
March 10, 2003
COMMISSIONER OF INCOME TAX Vs. POPULAR AUTOMOBILES LTD
March 10, 2003
COMMISSIONER OF INCOME TAX Vs. T C USHA
March 12, 2003
COMMISSIONER OF INCOME TAX Vs. HARISONS MALAYALAM LTD
March 12, 2003
COMMISSIONER OF INCOME TAX Vs. POYILAKKADA FISHERIES P LTD
March 14, 2003
COMMISSIONER OF INCOME TAX Vs. WANDOOR JUPITOR CHITS P LTD
March 17, 2003
COMMISSIONER OF INCOME TAX Vs. VRINDAVAN HOTELS P LTD
February 19, 2003
COMMISSIONER OF INCOME TAX Vs. T A V TRUST
March 28, 2003
COMMISSIONER OF INCOME TAX Vs. KAJAH COMPANY
March 28, 2003
COMMISSIONER OF INCOME TAX Vs. M M THOMAS
March 28, 2003
COMMISSIONER OF INCOME TAX Vs. PALGHAT FOOD CORPORATION OF INDIA LABOUR CONTRACT COOPERATIVE SOCIETY LTD
March 28, 2003
COMMISSIONER OF INCOME TAX Vs. LAKDHADWEEP CO OPERATIVE MARKETING FEDERATION LTD
March 26, 2003
COMMISSIONER OF INCOME TAX Vs. HINTANNIA PLASTICS P LTD
March 24, 2003
COMMISSIONER OF INCOME TAX Vs. WANDOOR JUPITOR CHITTRY P LTD
March 21, 2003
COMMISSIONER OF INCOME TAX Vs. JAVERILAL AND CO P LTD
March 19, 2003
COMMISSIONER OF INCOME TAX Vs. K C AGNES
January 22, 2003
COMMISSIONER OF INCOME TAX Vs. A V THOMAS AND CO
January 21, 2003
COMMISSIONER OF INCOME TAX Vs. S RATNAM PILLAI
January 24, 2003
COMMISSIONER OF INCOME TAX Vs. K C JOHN
January 28, 2003
COMMISSIONER OF INCOME TAX Vs. PANAVISION ELECTRONICS KERALA P LTD
January 14, 2003
COMMISSIONER OF INCOME TAX Vs. K E KESAVAN AND SONS
January 13, 2003
COMMISSIONER OF INCOME TAX Vs. K RAJENDRANATHAN NAIR
February 13, 2003
COMMISSIONER OF INCOME TAX Vs. CROMPTON GREAVES LTD
February 14, 2003
COMMISSIONER OF INCOME TAX Vs. KERALA ELECTRIC LAMP WORKS LTD
February 14, 2003
COMMISSIONER OF INCOME TAX Vs. C P LONAPPAN AND SONS
February 5, 2003
COMMISSIONER OF INCOME TAX Vs. G SATHEESH NAIR
February 7, 2003
COMMISSIONER OF INCOME TAX Vs. JOHN MATHEW
August 20, 2003
COMMISSIONER OF INCOME TAX Vs. CHANDRA BALAKRISHNAN
July 14, 2003
COMMISSIONER OF INCOME TAX Vs. N S BABU
July 4, 2003
COMMISSIONER OF INCOME TAX Vs. TRICHUR COOPERATIVE BANK LTD
June 16, 2003
COMMISSIONER OF INCOME TAX Vs. K RAVINDRANATHAN NAIR
June 6, 2003
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA CORPN LTD
June 4, 2003
COMMISSIONER OF INCOME TAX Vs. T SARALA PILLAI
June 3, 2003
COMMISSIONER OF INCOME TAX Vs. SUPREME KURIES AND LOANS P LTD
May 30, 2003
COMMISSIONER OF INCOME TAX Vs. FORBES EWART AND FIGGIS LTD
April 8, 2003
COMMISSIONER OF INCOME TAX Vs. LAKSHMI B MENON
April 8, 2003
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE TITANIUM PRODUCTS LTD
April 4, 2003
COMMISSIONER OF INCOME TAX Vs. C P GANGADHARAN
April 2, 2003
COMMISSIONER OF INCOME TAX Vs. G RAMACHANDRAN
April 2, 2003
COMMISSIONER OF INCOME TAX Vs. KERALA STATE COOPERATIVE MARKETING FEDERATION LTD
April 10, 2003
COMMISSIONER OF INCOME TAX Vs. NAVAS M MEERAN
April 9, 2003
COMMISSIONER OF INCOME TAX Vs. JAIRAM AND SONS
October 27, 2003
COMMISSIONER OF INCOME TAX Vs. M D THOMAS
October 27, 2003
COMMISSIONER OF INCOME TAX Vs. JIBIE K JOHN
August 20, 2003
COMMISSIONER OF INCOME TAX Vs. P SOMAN
August 21, 2003
COMMISSIONER OF INCOME TAX Vs. NATHEKKATTU CONSTRUCTIONS
September 1, 2003
COMMISSIONER OF INCOME TAX Vs. PALAKUNNATHU TRADERS
September 1, 2003
COMMISSIONER OF INCOME TAX Vs. J RAJMOHAN PILLAI
September 1, 2003
COMMISSIONER OF INCOME TAX Vs. K R SYAM KUMAR
September 3, 2003
COMMISSIONER OF INCOME TAX Vs. KERALA TRANSPORT CO
November 5, 2003
COMMISSIONER OF INCOME TAX Vs. KALPETTA ESTATES LTD
November 7, 2003
COMMISSIONER OF INCOME TAX Vs. CHEMMEENS AND G. GANGADHARAN NAIR
July 1, 2003
COMMISSIONER OF INCOME TAX Vs. BABY MARINE EXPORTS
August 22, 2003
COMMISSIONER OF INCOME TAX Vs. CENTRAL STORES
May 28, 2003
COMMISSIONER OF INCOME TAX Vs. MAHAVIR PLANTATIONS LTD.
May 22, 2003
COMMISSIONER OF INCOME TAX Vs. INDIAN TRANSFORMERS LTD.
September 4, 2003
COMMISSIONER OF INCOME TAX COCHIN Vs. INDO MARINE AGENCIES KERALA PVT LTD
February 19, 2003
COMMISSIONER OF INCOME TAX TRIVANDRUM Vs. NAVODAYA NAVODAYA FACTORY WARD
November 18, 2003
COMMISSIONER OF INCOMETAX Vs. PREMIER EXPORT INTERNATIONAL
November 7, 2003
COMMISSIONER OF INCOMETAX Vs. ASIAN TECHS LIMITED
May 23, 2003
COMMISSIONER OF WEALTH TAX Vs. COSMOPOLITAN HOSPITALS P LTD
March 4, 2003
COMMISSIONER OF WEALTH TAX Vs. K O MATHEWS
January 14, 2003
CORPORATION OF COCHIN Vs. NEW INDIA MARITIME AGENCIES P LTD
July 4, 2003
CYRIL BRITTO Vs. UNION OF INDIA
June 5, 2003
DAVID LOOCOSE Vs. UNIVERSITY OF KERALA
June 3, 2003
DELTA FOUNDATIONS AND CONSTRUCTIONS Vs. KERALA STATE CONSTRUCTION CORPORATION LIMITED
January 17, 2003
DEPARTMENT OF TELECOMMUNICATIONS Vs. CONSUMER D R FORUM
June 23, 2003
DEPUTY COMMISSIONER Vs. REJULA JOSPEH
June 13, 2003
DEPUTY COMMISSIONER Vs. C P RAJARATHINAM
January 14, 2003
DEPUTY COMMISSIONER Vs. SEA ROSE MARINE PVT. LIMITED
September 4, 2003
DEPUTY COMMISSIONER LAW Vs. ALAPPAT EXPORTS P LTD
February 10, 2003
DEPUTY COMMISSIONER LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. P G MANI
January 22, 2003
DEPUTY COMMISSIONER LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. THIRUVANANTHAPURAM REGIONAL CO-OPERATIVE MILK PRODUCERS UNION LTD
August 20, 2003
DEPUTY COMMISSIONER LAW COMMERCIAL TAXES ERNAKULAM Vs. ORBIT AGENCIES
June 18, 2003
DEPUTY COMMISSIONER OF INCOME TAX Vs. V I P EXPORTS
June 3, 2003
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES Vs. C T KOCHOUSEPH
September 4, 2003
DEPUTY REGIONAL DIRECTOR Vs. TRADE LINKS ENTERPRISES
January 24, 2003
DHANALAKSHMI BANK Vs. DISTRICT COLLECTOR
January 8, 2003
DINESH V PAI Vs. CHIEF ENGINEER
April 1, 2003
DIRECTOR OF ENFORCEMENT Vs. VEERANKUTTY
October 14, 2003
DIVYA AUTOMOBILES LTD Vs. STATE OF KERALA
April 11, 2003
DY COMMISSIONER OF SALES TAX LAW Vs. KOCHOUSEPH
September 4, 2003
E K RAMAN NAMBOOTHIRI Vs. CHIEF COMMISSIONER HR and CE
November 14, 2003
E P AHAMMED KOYA Vs. KERALA STATE ELECTRICITY BOARD
March 27, 2003
E S I CORPORATION Vs. FERTILISERS AND CHEMICALS TRAVANCORE LTD
January 24, 2003
E V KRISHNA KUTTY S O VALAMBATH Vs. SPECIAL TAHSILDAR LAND ACQUISITION
August 14, 2003
ELDHO Vs. ALIAS
July 11, 2003
ELSIE FELIX Vs. LARSEN AND TOUBRO LIMITED
October 15, 2003
ENVIRONMENT MONIPPALLY Vs. UNION OF INDIA
September 17, 2003
ENVIRONMENT MONITERING FORUM AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
September 19, 2003
EPIAS and COMPANY Vs. SALES TAX OFFICER
November 3, 2003
ESI CORPORATION Vs. BABU RAO
September 17, 2003
ESI CORPORATION Vs. VARGHESE
January 9, 2003
ESI CORPORATION Vs. EXCEL GLASSES LTD
July 9, 2003
ESI CORPORATION Vs. DEVAKI AMMA
March 11, 2003
ETERNIT EVEREST LIMITED Vs. C G ABRAHAM
May 27, 2003
EXCISE INSPECTOR Vs. SASI
June 2, 2003
FAIZAL Vs. USSAINAR KUNHI
February 21, 2003
FATHER THOMAS PANJIKKARAN Vs. CHALAKUDY MUNICIPALITY
December 12, 2003
FEDERAL BANK LTD Vs. STATE OF KERALA
April 3, 2003
FIBRE FOAM P LTD Vs. STATE OF KERALA
July 4, 2003
FOOD CORPORATION OF INDIA Vs. ANUPAMA WARHOUSING ESTABLISHMENT
November 18, 2003
FOOD INSPECTOR Vs. K K NARAYANAN
March 19, 2003
FORUM FOR THE PREVENTION OF ENVIRONMENTAL AND SOUND POLLUTION Vs. UNION OF INDIA
March 14, 2003
FRANCIS Vs. SREEDEVI VARASSIAR
January 29, 2003
FRANCISA CONDUCTOR KERALA STATE ROAD TRANSPORT CORPORATION KOLLAM Vs. KERALA STATE ROAD TRANSPORT CORPORATION THIRUVANANTHAPURAM
December 11, 2003
FRANCO JOHN Vs. UNION OF INDIA
April 8, 2003
G AJITHKUMAR Vs. STATE OF KERALA
August 22, 2003
G ANITHA Vs. BEENA KRISHNA
June 4, 2003
G REGHUNATHAN Vs. K V VARGHESE
December 17, 2003
G SOMAN S O P GOPALAN Vs. STATE OF KERALA
June 3, 2003
G SURENDRAN Vs. STATE OF KERALA
September 4, 2003
G. CHANDRA SEKHARA PILLAI, Vs. CHIEF GENERAL MANAGER, TELECOM,
February 21, 2003
GANESAN Vs. SADASIVAN
October 28, 2003
GANGADHARAN Vs. MOHANAN
October 22, 2003
GANGADHARAN Vs. REGISTERING TRANSPORT OFFICE KANNUR
March 4, 2003
GANGADHARAN Vs. JAMES JOSEPH
March 6, 2003
GANGADHARAN MOOSAD Vs. DISTRICT EDUCATIONAL OFFICER
June 4, 2003
GEETHA PANICKER Vs. LAGI EASO MATHEW
July 28, 2003
GENERAL MANAGER Vs. ACCOUNTS OFFICER
March 10, 2003
GENERAL MANAGER CANARA BANK BANGLORE Vs. CENTRAL GEVERNMENT LABOUR COURT ERNAKULAM
September 26, 2003
GENERAL MANAGER TELECOME BSNL KOZHIKODE Vs. M KRISHNAN
February 14, 2003
GEORGE Vs. VARKEY
July 25, 2003
GIRIJAMBIKA Vs. GEORGE SELVARAJ
June 30, 2003
GIRIJAN Vs. REGISTRAR OF BIRTHS AND DEATHS
February 21, 2003
GIRISH Vs. STATE OF KERALA
December 2, 2003
GLENNY Vs. CATHOLIC SYRIAN BANK
March 27, 2003
GOPALA PILLAI BHASKARAN PILLAI Vs. SIVARAMA PANICKER
February 4, 2003
GOPALAKRISHNAN Vs. COCHIN PORT TRUST
October 17, 2003
GOPALAKRISHNAN NAIR Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL THIRUVANANTHAPURAM
March 25, 2003
GOPALAN NAIR Vs. STATE OF KERALA
February 11, 2003
GOPIDAS Vs. SHIBU MATHEW
August 25, 2003
GOURI Vs. GOVINDAN
December 10, 2003
GOURI AMMA KRISHNAMMA Vs. SEETHALAKSHMI AMMA
August 1, 2003
GOVINDAN NAMBIAR N V Vs. JANAKI
January 30, 2003
GRASIM INDUSTRIES LTD Vs. STATE OF KERALA
November 21, 2003
H.M. TRAINING COLLEGE, REP. BY SECRETARY, M.M. ALIYAR, H.M. TRUST, Vs. STATE OF KERALA, REP. BY ITS CHIEF SECRETARY AND ORS.
April 8, 2003
HAJI P MOHAMMED TIMBER MERCHANT Vs. STATE OF KERALA
September 25, 2003
HAJIRA BEEVI Vs. SHAMILA P IQBAL
November 4, 2003
HANEEFA Vs. STATE OF KERALA AND ORS.
August 12, 2003
HARIDASAN PALAYIL Vs. SPEAKER 11TH KERALA LEGISLATIVE ASSEMBLY
March 3, 2003
HARIKUMAR Vs. STATE OF KERALA
January 31, 2003
HARRISON AND CROSSFIELD LTD Vs. STATE OF KERALA
February 3, 2003
HARRISONS MALAYALAM LIMITED OWNER OF ARAPETTA ESTATE COCHIN Vs. C MOHAMMED KUTTY
July 22, 2003
HEALTH INSPECTOR REGISTRAR BIRTHS AND DEATHS KOTTAYAM MUNICIPALITY Vs. M G JAYAKRISHNAN
April 30, 2003
HELEN THILAKOM Vs. STATE OF KERALA
July 25, 2003
HIS HOLINESS MORAN MAR BASELIOS Vs. STATE OF KERALA
January 28, 2003
HOTEL WHITELINES Vs. COMMISSIONER OF INCOME TAX
May 26, 2003
HUMAN RIGHTS PROTECTION FORUM Vs. STATE OF KERALA
June 4, 2003
I A ABDUL KADIR Vs. REGIONAL PASSPORT OFFICER
October 13, 2003
IMMANUAL Vs. M K RAJAPPAN
April 7, 2003
IMMANUEL Vs. RAJAPPAN
April 7, 2003
INDIAN BANK Vs. STATE OF KERALA AND ORS.
June 19, 2003
INDIAN SPICES CO Vs. COMMISSIONER OF INCOME TAX
July 9, 2003
INTEGRATED FINANCE CO Vs. STATE OF KERALA
October 30, 2003
ISMAIL Vs. P K KESAVAN
December 16, 2003
ITO Vs. THODUPUZHA URBAN CO OPERATIVE BANK LTD
July 18, 2003
J KAMALA Vs. DRUG INSPECTOR WYNAD
March 24, 2003
J SIMON Vs. SECRETARY TO GOVERNMENT
February 26, 2003
JAIMY Vs. STATE OF KERALA
June 23, 2003
JAMAL S O PALLIPARAMBIL ALIKUNHU Vs. MOHAMMEDKUTTY
August 29, 2003
JAMEELA Vs. STATE OF KERALA
August 14, 2003
JAMES MARTIN Vs. STATE OF KERALA
December 16, 2003
JANARDHANAN NAIR Vs. STATE OF KERALA
February 20, 2003
JAYAKUMAR E K Vs. DIRECTOR OF MEDICAL EDUCATION
April 30, 2003
JAYALAKSHMI Vs. AVARA
June 9, 2003
JAYASREE, K. N. Vs. STATE OF KERALA
January 13, 2003
JINDAL PHOTOFILMS LTD Vs. STATE OF KERALA
September 26, 2003
JO JOSEPH Vs. SEBASTIAN MATHEW AND THE DIRECTOR OF STATE
March 3, 2003
JOHN Vs. AMBALLUR SERVICE CO OPERATIVE BANK
February 6, 2003
JOHN, K. O. Vs. UNITED INDIA INSURANCE COMPANY LTD.
October 21, 2003
JOHNSON GEORGE Vs. STATE OF KERALA
April 11, 2003
JOJI EDATTEL Vs. SECRETARY RTA IDUKKI
October 27, 2003
JOLLY Vs. PALLIPURAM GRAMA PANCHAYAT
May 30, 2003
JOLLY Vs. STATE OF KERALA
January 31, 2003
JOLLY Vs. ORIENTAL KURIES LTD
January 21, 2003
JOMON PUTHENPURACKAL Vs. JUDICIAL 1ST CLASS MAGISTRATE III
November 17, 2003
JOSE Vs. RAMAKRISHNAN NAIR RADHAKRISHNAN
October 10, 2003
JOSE Vs. CO OPERATIVE STORES LTD
January 27, 2003
JOSE KUTTIYANI Vs. HIGH COURT
November 21, 2003
JOSEPH Vs. VENU
August 27, 2003
JOSEPH Vs. SUB INSPECTOR OF POLICE
July 11, 2003
JOSEPH MATHEW MANAGING PARTNER MATSON PHARMACEUTICALS THELLAKAM KOTTAYAM Vs. INDUSTRIAL TRIBUNAL ELAPPARA P O IDUKKI DISTRICT
October 31, 2003
JOSEPH THAIKOODAN Vs. STATE OF KERALA
November 14, 2003
JOY PAUL Vs. SIBI MATHEW
June 9, 2003
JULLY REYNOLD Vs. MANUAL
July 4, 2003
JYOTHIS KURIES AND LOANS Vs. GEORGE JOSE
July 2, 2003
K A SEBASTIAN Vs. BIPIN O NAIR
November 29, 2003
K ANAS ABDUL KHADER Vs. FOOD INSPECTOR CALICUT CORPORATION KOZHIKODE
May 23, 2003
K AYYAPPA Vs. N MONY
January 24, 2003
K BALACHANDRAN Vs. MAVELIKKARA MUNICIPALITY
July 24, 2003
K BALAKRISHNAN NAIR Vs. K GOPALAN NAIR
November 18, 2003
K C CHACKO Vs. STATE OF KERALA
June 4, 2003
K C CHACKO Vs. STATE OF KERALA
April 8, 2003
K CHANDRAN Vs. TRAVANCORE DEVASWOM BOARD
April 11, 2003
K E ABOOBACKER Vs. VASU P P
October 31, 2003
K IBRAHIM Vs. COMMISSIONER and SECRETARY TO GOVT
January 7, 2003
K JAMEELA Vs. TAHSILDAR
August 27, 2003
K K PADMAKUMAR Vs. P SASIKALA
June 3, 2003
K K RAMAKRISHNAN Vs. K K PARTHASARADHY
March 5, 2003
K KRISHNADAS, S/O RAMAKRISHNAN MASTER, TYPIST Vs. L S RAGHUNATH, S/O LAKSHMAN NAYAK; KANIYARAKODE VADAKKEPURAKKAL RAMAKRISHNAN MASTER; PALLIKANDI IDIYARAM VEETTIL HASSAN KOYA; SANTHA BAI; LAND TRIBUNAL AND APPELLATE AUTHORITY (LR)
January 7, 2003
K MANOHARAN Vs. STATE OF KERALA
July 16, 2003
K MOHANDAS Vs. ENQUIRY COMMISSIONER AND SPECIAL JUDGE CHEMBUKAVU TRICHUR
August 1, 2003
K MUHAMMA LATHEEF S O K SATNUDHEEN Vs. NISHATH
March 11, 2003
K N MOHAN Vs. N V NALINAKSHAN
August 14, 2003
K N NEELAMANDAN NAMBOODIRI Vs. STATE OF KERALA
August 22, 2003
K N RAJASEKHARAN NAIR Vs. UNION OF INDIA
April 8, 2003
K N SATHEESH Vs. ENQUIRY COMMISSIONER and SPECIAL JUDGE
August 1, 2003
K NARAYANAN NAIR Vs. STATE OF KERALA
August 7, 2003
K P B AHAMMED KOYA Vs. SECRETARY
July 29, 2003
K P CHANDRADASAN Vs. GEORGE KOLLASSANI
February 5, 2003
K P JAYAKUMAR Vs. K RAVINDRAN
August 25, 2003
K P MOHAMMED Vs. DEVESSIA
May 23, 2003
K P PAULY Vs. TRICHUR DISTRICT CO OPERATIVE BANK LTD
May 21, 2003
K P RAMA WARRIER Vs. SECRETARY TO GOVERNMENT
February 25, 2003
K R KUMARAN Vs. LABOUR COMMISSIONER
March 7, 2003
K RAMACHANDRAN NAIR Vs. LEELA JOSE
October 23, 2003
K SAJEENDRAN Vs. SECRETARY THALAKULATHUR GRAM PANCHAYAT
October 1, 2003
K SULAIMAN SAHIB Vs. S MOHAMMED MOOSA
February 28, 2003
K SURENDRAN NAIR Vs. STATE OF KERALA
December 8, 2003
K V CHACKO Vs. STATE OF KERALA
April 9, 2003
K V THOMAS Vs. STATE OF KERALA
March 20, 2003
K V VARKEY Vs. PAILY ISSAC
April 11, 2003
K VIJAYAKUMAR Vs. FOOD INSPECTOR
July 1, 2003
K VIJAYAKUMAR Vs. STATE OF KERALA
September 30, 2003
K VIJAYKUMAR Vs. A ALI FOOD INSPECTOR
July 1, 2003
K VIKRAMAN PILLAI Vs. STATE OF KERALA
February 6, 2003
K. KOOLIKAN Vs. K. MADHAVI KUTTY
July 21, 2003
K.B. PEETHAMBARAN Vs. E.V. THOMAS @ KUNJACHAN,
February 18, 2003
K.V. RAMAKRISHNAN, THE MANAGER, S.N.V. SANSKRIT HIGHER SECONDARY SCHOOL Vs. THE STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT, GENERAL EDUCATION DEPARTMENT,
February 24, 2003
KADATHUR THAMEE MUL ANSARI Vs. STATE OF KERALA
June 17, 2003
KALLIANIKUTTY AMMA Vs. SPECIAL TAHSILDAR LA
January 31, 2003
KAMALAKSHI AMMA Vs. CHITTA ALEYA
April 9, 2003
KAMATH Vs. INSTITUTE OF CHARTERED ACCOUNTANTS
February 25, 2003
KAMMANCHERI JANAKI Vs. KARATTU GOVINDAN NAIR
July 25, 2003
KANNAPPANUNNY, S/O. VATTAPARAMBIL NARAYANAN Vs. STATE OF KERALA REP. BY C.I. OF EXCISE AND CIRCLE INSPECTOR OF EXCISE, BOTH REP. BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA
March 17, 2003
KANNUR DISTRICT CO OPERATIVE BANK LTD Vs. KERALA STATE CO OPERATIVE MARKETING FEDERATION
January 21, 2003
KANOTH BHASKARAN Vs. T.V. BALAN
August 29, 2003
KARIMTHARTH TEA ESTATES LTD Vs. COMMISSIONER OF INCOME TAX
April 4, 2003
KARUN KARPETS P LTD Vs. STATE OF KERALA
March 17, 2003
KARUNAKARA KURUP Vs. STATE OF KERALA
August 22, 2003
KAUMUDI MADHAVAN Vs. STATE ELECTION COMMISSIONER
October 17, 2003
KAYIKATTIL RAJAGOPALAN Vs. VALIYAPARAMBATH GOPALAN
October 14, 2003
KAYIKATTIL RAJAGOPALAN Vs. GOPALAN
October 4, 2003
KECHERY SERVICE CO OPERATIVE BANK LTD Vs. CIT
February 25, 2003
KEINIKU Vs. SALES TAX INSPECTOR
March 10, 2003
KELTRON CONTROLS Vs. WORKMEN OF KELTRON CONTROLS
September 17, 2003
KELTRON CONTROLS Vs. WORKMEN OF KELTRON CONTROLS
September 4, 2003
KERALA FINANCIAL CORPORATION Vs. COMMISSIONER OF INCOME TAX
February 14, 2003
KERALA IRRIGATION ENGINEERS ASSOCIATION Vs. STATE OF KERALA
June 25, 2003
KERALA PRIMARY CO OP SOCIETIES ASSOCIATION Vs. REGISTRAR OF CO OP SOCIETIES
January 6, 2003
KERALA SHIPPING CORPORATION LTD Vs. CIT
July 28, 2003
KERALA STATE CO OPERATIVE COIR MARKETING FEDERATION LTD Vs. DEPUTY LABOUR COMMISSIONER
December 3, 2003
KERALA STATE CO OPERATIVE EMPLOYEES PENSION BOARD Vs. CONSUMER DISPUTES REDRESSAL FORUM INDUKKI
August 20, 2003
KERALA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD Vs. STATE OF KERALA
November 7, 2003
KERALA STATE HANDLOOM WEAVERS Vs. K M ABDUL KALAM
June 27, 2003
KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. COMMISSIONER OF INCOME TAX
January 23, 2003
KERALA VYAPARI VYAVASAYI Vs. KERALA VYAPARI VYAVASAYI EKOPANA SAMITHI
December 19, 2003
KERALA WATER AUTHORITY Vs. VALSAN
January 20, 2003
KESAVA PILLAI SREEDHARAN PILLAI Vs. STATE OF KERALA
September 18, 2003
KEVI HARDWARE Vs. STATE OF KERALA
April 9, 2003
KEY FOODS Vs. STATE OF KERALA
September 17, 2003
KHADI GRAMA VYAVASAYA ASSOCIATION Vs. STATE OF KERALA
April 9, 2003
KIZHAKKE KURUVATTERI SANKARAN NAMBIAR Vs. THIRUMANGALATHMEETHAL T M THAMBAYT PILLA
November 18, 2003
KOCHANIYAN Vs. COCHIN PORT TRUST
October 22, 2003
KOCHU AHAMMED PILLAI Vs. PATHUMMAL
February 13, 2003
KOCHU THRESSIA JOSEPH Vs. SEBASTIAN
August 14, 2003
KOCHUKUTTY PURUSHAN Vs. STATE OF KERALA
April 11, 2003
KOCHUMON JACOB Vs. SECRETARY
June 24, 2003
KODANNUR LIFT IRRIGATION KARSHAKA SAMITHY Vs. STATE OF KERALA
March 24, 2003
KOKKALA ARECANUT COMMISSION AGENT ASSOCIATION Vs. COMMISSIONER OF COMMERCIAL TAXES
January 31, 2003
KORAN ABRAHAM Vs. K VARUGHIS
October 23, 2003
KOSHY P JOHN Vs. STATE OF KERALA
February 18, 2003
KOTTAPPALAKKUDATH KHADEEJA Vs. SPECIAL TAHSILDAR
November 24, 2003
KOTTAYAM DISTRICT CO OPERATIVE BANK Vs. ANNIE JOHN
May 30, 2003
KOTTAYAM NATURE SOCIETY Vs. UNION OF INDIA
March 5, 2003
KOZHUVANAL SERVICE CO Vs. STATE OF KERALA AND OTHERS
November 19, 2003
KOZHUVANAL SERVICE CO OPERATIVE BANK LIMITED NO 213 KOZHUVANAL P O KOTTAYAM REP Vs. STATE OF KERALA
December 12, 2003
KRISHNA Vs. K S KRISHNA
June 26, 2003
KUHIKUTTAN Vs. STATE OF KERALA
May 21, 2003
KUNHALI HAJI Vs. STATE OF KERALA
July 20, 2003
KUNHIKRISHNAN ADIYODI Vs. STATE OF KERALA
April 1, 2003
KUNHIMON Vs. BLOCK DEVELOPMENT OFFICER
September 16, 2003
KUNJAN PANICKER GANGADHARA PANICKER Vs. CHRISTUDAS ALIAS A J ALEX
February 14, 2003
KUNJAPPAN Vs. RAJAN
August 27, 2003
KUNJAVARA Vs. PROVIDENT FUND COMMISSIONER
February 5, 2003
KUNJI PARVATHY AMMA Vs. MARIYAMMA
November 5, 2003
KUNJIPENNU Vs. CHANDRIKA
July 17, 2003
KURIAN ARRAHAM PVT LIMITED Vs. ASST COMMISSIONER
December 8, 2003
KURUVILA JOHN Vs. PLANT MANAGER M R F LTD
April 11, 2003
KUTTIPURAM SERVICE CO OP BANK Vs. STATE OF KERALA
December 16, 2003
LAKSHMI AMMA KAMALAMMA Vs. AYYAPPAN KUNJOONJU
July 25, 2003
LALITHAMBIKA Vs. ACHUTHAN NAIR
February 7, 2003
LALITHAMBIKA Vs. STATE OF KERALA
November 12, 2003
LEKSHMIKUTTY Vs. KERALA STATE ELECTRICITY BOARD
March 24, 2003
LEO ENGINEERING INDIA Vs. STATE OF KERALA
April 11, 2003
LIBI T G Vs. DEVASSY
July 15, 2003
LILLYKUTTY Vs. K LAWRANCE
August 29, 2003
LISIE HOSPITAL Vs. T.V. AJAYAKUMAR
December 16, 2003
LISSIE HOSPITAL Vs. AJAYAKUMAR
December 16, 2003
LISSY Vs. MANAGER, ST. STEPHENÂ??S HIGHER SECONDARY SCHOOL
November 28, 2003
LISSY VALSALAN Vs. STATE ELECTION COMMISSION
October 30, 2003
LONAPPAN NAMBADAN Vs. DEPUTY SUPERINTENDENT OF POLICE
March 28, 2003
LORD KRISHNA BANK LTD Vs. EXPRESS MALAYALAM PVT LTD
May 22, 2003
LORDAN Vs. REGISTRAR FISHERIES DIRECTORATE
April 11, 2003
LUCIA Vs. MINI
January 16, 2003
LUCY KOCHUVAREED DECD Vs. COMMISSIONER OF WEALTH TAX
March 17, 2003
M A GANGADHARAN MOOSAD Vs. DISTRICT EDUCATIONAL OFFICER
June 14, 2003
M A IBRAHIM Vs. TREESA POULOSE
March 25, 2003
M G NARAYANAN NAIR Vs. BOARD OF DIRECTORS OF VAIKOM PALLIPRATHUSSERY SERVICE
March 25, 2003
M I ANDREWS Vs. M I JOSE
July 3, 2003
M J VALSALAM Vs. STATE OF KERALA
February 28, 2003
M K BABU Vs. FOOD INSPECTOR KAKKANADU
March 3, 2003
M K PUSHPARANJINI CHIKKUS WOOD CRAFTS Vs. SALES TAX OFFICER
April 7, 2003
M K SAIDALAVI Vs. ASSISTANT EXECUTIVE ENGINEER K S E B
March 4, 2003
M K USMAN KOYA Vs. C S SANTHA
February 17, 2003
M K YEDUNATH Vs. VADAKARA MUNICIPALITY
August 8, 2003
M M N D KANAKASABAI Vs. TAX RECOVERY OFFICER
November 10, 2003
M MANOJKUMAR Vs. STATE OF KERALA
July 23, 2003
M P KRISHNA PILLAI Vs. KERALA STATE ROAD TRANSPORT CORPORATION
April 8, 2003
M P RAJASEKHARAN NAIR Vs. RAJU
July 2, 2003
M R SREEDHARAN Vs. G GOPI
February 27, 2003
M S AJITH KUMAR Vs. DIRECTOR GENERAL OF POLICE
January 20, 2003
M S PAREETH Vs. SUB INSPECTOR OF POLICE
January 27, 2003
M SATHYANESAN Vs. STATE OF KERALA
January 28, 2003
M V KUNHIRAMAN Vs. S I OF POLICE
September 22, 2003
M VELAYUDHAN NAIR Vs. SECRETARY HIGHER EDUCATION
March 24, 2003
M VIJAYAKUMARI Vs. K DEVABALAN
July 17, 2003
M. SEBI LOUIS, S/O. M.T. LOUIS, TELECOM TECHNICAL ASSISTANT, BHARAT SANCHAR NIGAM LTD. AND ORS. Vs. UNION OF INDIA (UOI), REPRESENTED BY THE SECRETARY, MINISTRY OF COMMUNICATION AND ORS.
September 3, 2003
MAC N HOM SYSTEMS Vs. VAIDYA RATNAM P S VARRIERS ARYAVAIDYASALA KOTTAKKAL
August 12, 2003
MADHAVAN Vs. CHELLAMMA
November 11, 2003
MADHAVAN ACHARI Vs. MEENAKSHI
June 24, 2003
MADHAVAN BALASUNDARAM Vs. MADHAVAN SARASAMMA
August 1, 2003
MADHAVAN PADMANABHAN OF KOCHUKARIYIL Vs. KANJIKUZHI PANCHAYAT
June 25, 2003
MADHAVI Vs. SPECIAL TAHSILDAR
January 30, 2003
MADHU Vs. STATE ELECTION COMMISSION
December 11, 2003
MAHARASHTRA DISTILLERIES Vs. STATE OF KERALA
March 7, 2003
MAHARASHTRA DISTILLERIES AND ORS. Vs. STATE OF KERALA AND ANR.
March 3, 2003
MAHENDRAN Vs. ASOKAN
February 7, 2003
MAHESH KUMAR M Vs. CANARA BANK REP
May 30, 2003
MALINGA NAIK Vs. IBRAHIM
December 15, 2003
MAMMADHAN KUTTY Vs. PALLIVASAL GRAMA PANCHAYAT
December 19, 2003
MANAGER Vs. SUMA A V
February 10, 2003
MANAGER KONEY ESTATES Vs. GNANA MUTHU
July 22, 2003
MANI MATHAI Vs. FEDERAL BANK LIMITED ARAKKUNNAM
January 22, 2003
MANU Vs. BHANUMATHY
October 8, 2003
MAR AND PLAT INDIA LTD Vs. STATE OF KERALA
August 7, 2003
MAR GREGORIOUS MEMORIAL MUTHOOT MEDICAL CENTRE Vs. COMMISSIONER OF INCOME TAX
February 19, 2003
MARIAMMA STEPHEN Vs. UNION OF INDIA
February 7, 2003
MARICO INDUSTRIES LIMITED Vs. STATE OF KERALA
February 25, 2003
MARY Vs. MATHEW
January 6, 2003
MARY JAMES Vs. STATE OF KERALA
March 20, 2003
MARY LOUIS MANAVALAN Vs. STATE OF KERALA
January 31, 2003
MATHEW Vs. UNION OF INDIA
January 13, 2003
MATHEW VARGHESE Vs. ROSAMMA VARGHESE FB
July 9, 2003
MAVOOR PERUVAYAL PERUMANNA GRAMA VIKASANA FORAM Vs. UNION OF INDIA
July 29, 2003
MAYFAIR KNITTING INDUSTRIES LTD Vs. SANUJA MOIDEEN
April 9, 2003
MAYOR OF KOCHI Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT INSTITUTIONS
December 5, 2003
MEAT PRODUCTS OF INDIA LTD. Vs. STATE OF KERALA
September 25, 2003
MEDICAL TRUST HOSPITAL Vs. STATE OF KERALA
September 4, 2003
MEENACHIL PANCHAYAT Vs. SIVASANKARA MARAR
March 27, 2003
MEMEX INFORMATIONS SYSTEMS P LTD Vs. STATE OF KERALA
February 3, 2003
MERCY JOHN Vs. THANKAM
May 22, 2003
MERLIN THOMAS Vs. C S THOMAS
February 18, 2003
METRO STUDIO Vs. CANARA BANK
March 7, 2003
MINI Vs. LEELA
December 2, 2003
MINIMOL Vs. ANIL KUMAR
November 7, 2003
MOHAMMAD KUTTY Vs. STATE OF KERALA
October 27, 2003
MOHAMMED ABDUL KADER Vs. INCOME TAX OFFICER
March 19, 2003
MOHAMMED ABDUL KADER Vs. INCOME TAX OFFICER
January 13, 2003
MOHAMMED KOYA Vs. BICHIKOYA
November 11, 2003
MOHAMMEDALI Vs. STATE OF KERALA
July 21, 2003
MOHAMOOD HAJI Vs. DEVOOTTY AMMA
March 25, 2003
MOHANAN Vs. BIBHUKUMAR
April 4, 2003
MOHANAN B Vs. CONTROLLING AUTHORITY FOR GRATUITY ALAPPUZHA
September 29, 2003
MOIDEENKUTTY Vs. STATE OF KERALA
March 28, 2003
MORAN MAR BASELIOUS MARTHOMA MATHEWS II Vs. STATE OF KERALA
January 28, 2003
MOTHER SUPERIOR Vs. STATE OF KERALA
March 5, 2003
MUHAMED ASHRAF Vs. MAZEETH
July 16, 2003
MUHAMMED Vs. E P BROTHERS
August 13, 2003
MUHAMMED Vs. KUNHAYISHA
June 19, 2003
MUHAMMED Vs. KUNHAYISHA
June 16, 2003
MUHAMMED ALIAS A P BAPPU HAJI Vs. SECRETARY TO GOVERNMENT
March 26, 2003
MURALI Vs. STATE OF KERALA
May 28, 2003
MURALLI Vs. STATE OF KERALA
May 30, 2003
MUTHUGOPAL Vs. BRAHMANAND
September 16, 2003
N BABU Vs. T M POULOSE
March 26, 2003
N P PRABHU Vs. UNION OF INDIA
February 4, 2003
N RAJAN NAIR Vs. M T BALAKRISHNAN NAIR
February 13, 2003
N V JOB Vs. KERALA STATE ELECTRICITY BOARD
October 1, 2003
N VINEETHA Vs. REGIONAL TRANSPORT AUTHORITY
July 30, 2003
N.K. MATHEW Vs. THE PROVIDENT FUND COMMISSIONER, SUB REGIONAL OFFICE
February 5, 2003
NABEESA MUNDOLI Vs. FOOD INSPECTOR
May 23, 2003
NAFEESA Vs. KOYA
February 13, 2003
NALINI V SARAF Vs. CONTROLLER OF ESTATE DUTY
July 18, 2003
NANDKUMAR Vs. CHIEF CONSERVATOR OF FORESTS
June 10, 2003
NARAVANI Vs. RAMANI
August 22, 2003
NARAYANAN Vs. LAND REVENUE COMMISSIONER
December 17, 2003
NARAYANAN Vs. SHALIMA
January 31, 2003
NARAYANAN NAIR Vs. VAIKOM PALLIPRATHUSSERRY SERVICE COOPERATIVE BANK
March 25, 2003
NATIONAL INSURANCE CO LTD Vs. SAIDALI
February 4, 2003
NATIONAL INSURANCE CO LTD Vs. MARY
January 9, 2003
NATIONAL INSURANCE CO LTD Vs. KOTTAN
January 20, 2003
NATIONAL INSURANCE CO LTD Vs. ZAKIR HUSSAIN
April 1, 2003
NATIONAL INSURANCE CO LTD Vs. MALATHI C SALIAN
April 11, 2003
NATIONAL INSURANCE COMPANY LIMITED Vs. LISON JOHN
March 19, 2003
NAVU Vs. CHINNAYYAN CHETTIAR
January 20, 2003
NAZAR Vs. VARGHESE
May 22, 2003
NAZIRUDDIN Vs. HAJIRAMBEE
June 6, 2003
NEDUNGADI BANK LIMITED Vs. EZHIMALA AGRI PRODUCTS
August 20, 2003
NEELA LOHITHA DASAN NADAR Vs. STATE OF KERALA
February 24, 2003
NEELAKANDAN NAIR Vs. PARAMESWARA KURUP
March 24, 2003
NEELATHUPURA SHAIKOYA Vs. MONTHRAPALLIPADIAPURA ATTAKOYA ANDORTH ISLAND
March 21, 2003
NEW INDIA ASSURANCE CO LTD Vs. SHIPPING CORPORATION OF INDIA LTD
April 2, 2003
NEW INDIA ASSURANCE CO LTD Vs. MATHAI
April 2, 2003
NEW INDIA ASSURANCE CO. LTD. Vs. ELDOS
February 28, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. M P PARVATHI
November 13, 2003
NIRMALA RAVINDRAN Vs. MOHANAN
July 20, 2003
NIRMALA RAVINDRAN Vs. K C MOHANAN
July 11, 2003
NIYAMAVEDI Vs. UNION OF INDIA
July 10, 2003
NOOR METALS Vs. STATE OF KERALA
January 30, 2003
O K GOPALAN Vs. CHIEF SECRETARY SCRETARIAT THIRUVANANTHA PURAM
August 14, 2003
O P ALI Vs. STATE OF KERALA
September 2, 2003
OMANA KUNJU AMRITHA RAJAKUMARI Vs. SANTOSH D JOSEPH
November 24, 2003
OMANA KUTTAN PILLAI Vs. STATE OF KERALA
October 31, 2003
ORIENTAL INSURANCE CO LTD Vs. JIMMY
April 2, 2003
ORIENTAL INSURANCE COMPANY LIMITED Vs. PAULOSE
August 21, 2003
P C CHACKO AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 20, 2003
P GEORGE PHILIP Vs. OFFICIAL LIQUIDATOR HIGH COURT OF KERALA
August 21, 2003
P J ABRAHAM Vs. UNION OF INDIA
February 17, 2003
P J CLEETUS Vs. DISTRICT COLLECTOR IDUKKI
October 20, 2003
P K BABU H S A Vs. DEPUTY DIRECTOR OF EDUCATION
December 4, 2003
P K BALAN Vs. STATE OF KERALA
December 10, 2003
P K DAMODARAN Vs. P K BHARATHAN
September 2, 2003
P K DAMODARAN Vs. STATE OF KERALA
February 26, 2003
P K KUNHIMOHAMMED Vs. CHENMALA NAFEESA
January 6, 2003
P K KUNJUMON Vs. STATE OF KERALA
August 27, 2003
P K LAMBODARAN NAIR IPS Vs. STATE OF KERALA
February 6, 2003
P K RADHAMONY Vs. CANARA BANK
January 28, 2003
P KUNHUNNI Vs. T R VELAYUDHAN
July 11, 2003
P L LILLY Vs. SECRETARY TO GOVERNMENT
June 4, 2003
P M SURESH Vs. MANAGER
September 2, 2003
P N KURIAN Vs. THULASIDAS
February 17, 2003
P O BASHEER Vs. COMMISSIONER OF INCOMETAX COCHIN
March 14, 2003
P P C KUTTIHASSAN HAJI Vs. ASSISTANT COMMISSIONER ASST II SPECIAL CIRCLE-I
September 1, 2003
P S VINCENT Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LIMITED
January 17, 2003
P SANKARANARAYANAN NAIR Vs. STATE OF KERALA
March 5, 2003
P T JOSEPH Vs. K K RAJAPPAN
October 1, 2003
P T R BAVA Vs. POURAKATH CHERIYA BAVA
October 15, 2003
P V JACOB Vs. COMMISSIONER OF WEALTH TAX
March 17, 2003
P V SUTER PAUL Vs. MANAGER
October 28, 2003
P Z PAULOSE Vs. ASSISTANT REGISTRAR
March 6, 2003
P. C. KUTTAN Vs. SECRETARY
March 21, 2003
P. S. RAJAN Vs. K. P. JOHN KATTARUKUDIYEL
April 7, 2003
P.M. DAVIS Vs. V.I. KURUVILLA
January 7, 2003
P.P. SIVASANKARAN, S/O. THEYYA, Vs. STATE OF KERALA, REP. BY CHIEF SECRETARY,
March 4, 2003
PALODE RAVI Vs. MANGODE RADHAKRISHNAN
April 11, 2003
PANAMUKKILI SREENIVASAN Vs. KOLAKKAT MUHAMMED ISMAIL
August 8, 2003
PANKAJAM Vs. RADHA NEDUMGADI
November 20, 2003
PARAMPAT MUHAMMAD ALI Vs. KADEEJA UMMA
January 24, 2003
PARESH BISWAS, S/O BISWANATH; BINOY KUMAR BISWAS, S/O LATE BIJOY BISWAS; ALOKE KUMAR BISWAS, S/O AJITH Vs. STATE OF KERALA, REP BY SECRETARY TO GOVT , HEALTH AND FAMILY WELFARE DEPT , SECRETARIAT
January 8, 2003
PARUKUTTY Vs. KERALA STATE ROAD TRANS CORPN
December 9, 2003
PARUKUTTY AMMA Vs. REGHUNADHAN
June 19, 2003
PAUL Vs. SALEENA
December 17, 2003
PAUL MATHEWS AND SONS Vs. COMMISSIONER OF INCOME TAX
February 17, 2003
PAUL THOMAS Vs. STATE OF KERALA
November 19, 2003
PEEKAY RE ROLLING MILLS PVT LIMITED Vs. SECRETARY TO GOVERNMENT FINANCE
August 22, 2003
PEEKAY RE-ROLLING MILLS P LTD Vs. SECRETARY TO GOVERNMENT
April 10, 2003
PENTA MILK PRODUCTS (P) LTD Vs. STATE OF KERALA
August 4, 2003
PERUMATTY GRAMA PANCHAYAT Vs. STATE OF KERALA
December 16, 2003
PETER JOHN URALIL Vs. BABU THOMAS
September 2, 2003
PETER THOMAS Vs. STATE BANK OF TRAVANCORE
October 20, 2003
PHILIP Vs. HINDU MADHAN DHARMA PARIPALANA SABHA
January 28, 2003
POOJA MILK FOODS P LTD Vs. STATE OF KERALA
August 4, 2003
POOKOYA HAJI Vs. CHERIYAKOYA
June 13, 2003
POORNA Vs. STATE OF KERALA
June 20, 2003
PRADEEP KUMAR Vs. UNIVERSITY OF KERALA
February 7, 2003
PRADEEPAN Vs. STATE OF KERALA
October 2, 2003
PRADEP KUMAR G. Vs. THE KERALA PUBLIC SERVICE COMMISSION, REPRESENTED BY ITS SECRETARY AND THE SECRETARY, THE KERALA PUBLIC SERVICE COMMISSION
January 9, 2003
PRAKASH Vs. DIRECTOR GENERAL OF BOARDER ROADS
January 16, 2003
PRAKASH ENTERPRISES Vs. STATE OF KERALA
September 3, 2003
PRASAD Vs. CIRCLE INSPECTOR OF POLICE
August 7, 2003
PRASAD ALIYAS THULASI, S/O GOPINATHAN AND AJI, S/O GOPINATHAN Vs. STATE OF KERALA, REP BY CIRCLE INSPECTOR OF POLICE
January 9, 2003
PRATHAPAN Vs. STATE OF KERALA
July 18, 2003
PREMACHANDRAN Vs. SUPERINTENDENT OF POLICE
December 2, 2003
PREMIER AGRO PRODUCTS P LTD Vs. STATE OF KERALA
September 4, 2003
PROCURATOR RAMAN CATHOLIC DIOCESE OF CALICUT Vs. STATE OF KERALA
January 28, 2003
PROJECT OFFICER Vs. SMITHA
January 28, 2003
PROJECT OFFICER OECF KERALA WATER AUTHORITY KOZHIKODE Vs. O VALSAN
January 28, 2003
PUNNAKADAN Vs. VADAKKANGARA KUNHAYISHA
June 19, 2003
PUTHIYARA TILE WORKS Vs. UNION OF INDIA
June 23, 2003
R GOPIKUTTAN PILLAI Vs. SANKARA NARAYANAN NAIR
March 19, 2003
R RAMA IYER Vs. P K JACOB
June 23, 2003
R V DEV ALIAS R VASUDEVAN NAIR Vs. CHIEF SECRETARY GOVT OF KERALA
July 11, 2003
R. RANJAN Vs. FERTILIZERS AND CHEMICALS TRAVANCORE LIMITED, REPRESENTED BY ITS MANAGING DIRECTOR AND THE ORIENTAL INSURANCE COMPANY LIMITED, BY ITS BRANCH MANAGER
April 2, 2003
RADHA Vs. RAJU
October 27, 2003
RADHAKRISHNA KURUP Vs. COCHIN DEVASWOM BOARD
November 13, 2003
RADHAMMA T Vs. K K SRIVASTHAVA
October 3, 2003
RAHMATH Vs. ABDULKHADER
January 24, 2003
RAJAGOPALAN Vs. GOPALAN
October 14, 2003
RAJALAKSHMI ASSOCIATES Vs. MEENAKSHI PAPERS
March 19, 2003
RAJAN Vs. SHARAFUDHEEN
April 4, 2003
RAJESWARI Vs. ANIL FIRE WORKS FACTORY
July 15, 2003
RAM BAHADUR THAKUR LIMITED Vs. COMMISSIONER OF INCOME TAX
January 31, 2003
RAMACHANDRAN NAIR Vs. GOPINATHAN
March 25, 2003
RAMACHANDRAN NAIR V K Vs. KERALA PERMANENT FUND LTD
June 9, 2003
RAMADAS MENON Vs. SREEDEVI
November 24, 2003
RAMAKRISHNAN Vs. PARTHASARDHY
March 5, 2003
RAMAKRISHNAN Vs. PARTHASARADHY
March 4, 2003
RAMAN ACHARY Vs. THE KERALA STATE ELECTRICITY BOARD
January 10, 2003
RANI Vs. CATHREENA
October 14, 2003
RANI GEORGE Vs. DEPUTY DIRECTOR OF EDUCATION
December 18, 2003
RATNA BAI Vs. STATE OF KERALA
August 20, 2003
RAVEENDRAN Vs. STATE OF KERALA
January 8, 2003
RAVINDRAN NAIR Vs. MAHATMA GANDHI UNIVERSITY
January 22, 2003
RAYMUND GENCIANEO Vs. STATE OF KERALA
June 26, 2003
REGIONAL DIRECTOR Vs. M V VARGHESE
January 9, 2003
REGIONAL DIRECTOR E S I CORPORATION Vs. KERALA ELECTRICAL AND ALLIED ENGINEERING CO LTD
July 9, 2003
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE Vs. COCHIN PORT WORKSHOP CANTEEN
January 9, 2003
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE Vs. COCHIN CUSTOMS HOUSE
January 22, 2003
REMANI T T Vs. NARAYAN KUTTY
September 3, 2003
REV. FR. DANIEL KUZHITHADATHIL Vs. JOSE
June 5, 2003
ROBINSON Vs. STATE OF KERALA
March 31, 2003
ROSE Vs. STATE OF KERALA
November 28, 2003
ROSILY Vs. ANNAM
July 4, 2003
RUGMINI AMMA Vs. PANKAJAKSHAN
November 13, 2003
S JOHN Vs. STATE OF KERALA
March 26, 2003
SABU Vs. STATE OF KERALA
February 10, 2003
SAFIYA Vs. GOVERNMENT OF KERALA
February 11, 2003
SAHADEVAN Vs. STATE OF KERALA
December 9, 2003
SAHADEVAN Vs. PADMANABHAN
November 24, 2003
SAIFUL ISLAM Vs. STATE OF KERALA
June 20, 2003
SAINABA UMMA Vs. MOIDEENKUTTY
April 11, 2003
SAINULABDHEEN Vs. BEENA
October 3, 2003
SAJAN NINAN Vs. BINU S GEORGE
January 10, 2003
SAJAN P S Vs. RANGE OFFICER
September 29, 2003
SAKTHI FINANCE LTD Vs. VELAYUDHAN
August 27, 2003
SALES TAX INSPECTOR Vs. M P ITTOOP
November 26, 2003
SALIM S O UOUNUS KUNJU Vs. DEPUTY DIRECTOR OF PANCHAYATH
August 22, 2003
SAM CHRISTY DANIAL Vs. STATE OF KERALA
August 5, 2003
SAMUEL J THAMPI CLERK-CUM-CASHIER STATE BANK OF Vs. STATE BANK OF TRAVANCORE
March 31, 2003
SANAL KUMAR Vs. RAJEEV KUMAR
February 20, 2003
SANKARACHARYA UNIVERSITY OF SANSKRIT Vs. KERALA KALAMANDALAM
November 11, 2003
SANKARAN NAIR Vs. BALAN NAIR
July 8, 2003
SANTOSH Vs. STATE OF KERALA
February 26, 2003
SANU Vs. STATE OF KERALA
December 19, 2003
SARADA BAI Vs. SURESH CHANDER CHAWHAN
September 17, 2003
SARALA Vs. LITTLE FLOWER MISSION
December 3, 2003
SAROJINI AMMA Vs. STATE OF KERALA
May 26, 2003
SASEENDRAN Vs. KERALA STATE CO OPERATIVE ELECTION COMMISSION
April 11, 2003
SASEENDRAN Vs. VISWAMBARAN
January 21, 2003
SASEENDRAN Vs. SADANANDAN
August 26, 2003
SASI Vs. PYAPSY VICTOR
March 31, 2003
SASI ALIAS SASIKUMAR Vs. SOUDAMINI
August 20, 2003
SASIDHARA PANICKER Vs. PAUL DANIEL
August 11, 2003
SATHEESAN Vs. ABDUL RAHIMAN
August 14, 2003
SEBASTIAN Vs. STATE OF KERALA
November 21, 2003
SEBASTIAN MATHEW Vs. JOSEPH SEBASTIAN
March 4, 2003
SECRETARY Vs. K P SHYAMALA
March 14, 2003
SECRETARY KERALA GRANITES AND STONE ASSOCIATION Vs. STATE OF KERALA
October 1, 2003
SECRETARY PATTANAKKAD PANCHAYAT SCHEDULED CASTES CO OPERATIVE SOCIETY LIMITED Vs. PONNAPPAN
September 2, 2003
SEENA B KUMAR Vs. ASSISTANT EXECUTIVE ENGINEER
August 11, 2003
SEENATH BEEVI Vs. STATE OF KERALA
September 3, 2003
SEETHAL Vs. RTA TRICHUR
June 19, 2003
SEETHAL K D Vs. SECRETARY
June 19, 2003
SENIOR SUPERINTENDENT OF POST OFFICER Vs. RAJI MOL
October 21, 2003
SESHASAYEE PAPER and BOARDS LIMITED Vs. STATE OF KERALA
July 14, 2003
SHAFI Vs. STATE OF KERALA
March 24, 2003
SHAIJU J KOORAN Vs. STATE ELECTION COMMISSION THIRUVANANTHAPURAM
February 4, 2003
SHAJI Vs. RAMACHANDRAN
February 24, 2003
SHAJI Vs. STATE OF KERALA
October 28, 2003
SHAJI Vs. KERALA STATE
November 18, 2003
SHAJI KUMAR BEENA NIVAS Vs. BHARATH PETROLEUM CORPORATION
October 20, 2003
SHAJI RAGHAVAN PILLAT Vs. STATE OF KERALA
March 24, 2003
SHAMEENA Vs. STATE OF KERALA
March 17, 2003
SHANAVAS Vs. KSEB
March 31, 2003
SHANMUGHAM Vs. MADHAVAN
December 8, 2003
SHANMUGHAN Vs. VISHNU BHARATHEEYAN
September 22, 2003
SHEEBA ABIDI Vs. VARG HESE
May 22, 2003
SHEMA OOMMEN Vs. AGRICULTURAL INCOME TAX OFFICER
September 26, 2003
SHENOY REAL ESTATES PRIVATE LTD Vs. TAHSILDAR
September 3, 2003
SHIBU Vs. SI OF POLICE
June 18, 2003
SHIRLY Vs. STATE OF KERALA
November 5, 2003
SIDDIQUE Vs. STATE OF KERALA
July 10, 2003
SILICAL METALLURGIC LTD Vs. STATE OF KERALA
August 27, 2003
SILVER STAR ENGINEERS Vs. INCOME TAX OFFICER
April 4, 2003
SILVER STORM AMUSEMENT PARKS PVT. LTD. Vs. ENFORCEMENT OFFICER, EMPLOYEES PROVIDENT FUND, THRISSUR AND ANOTHER
July 15, 2003
SIMON Vs. GEORGE
January 6, 2003
SIV INDUSTRIES LTD Vs. STATE OF KERALA
August 11, 2003
SIVADAS Vs. GEOLOGIST MINING AND GEOLOGY DEPARTMENT
April 10, 2003
SIVADASAN Vs. STATE
February 22, 2003
SIVAN PILLAY Vs. RAMESH CHANDRA
June 27, 2003
SIVANKUTTY Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
June 26, 2003
SIVARAMAN ALIAS GOPI Vs. STATE OF KERALA
June 26, 2003
SOJAN FRAMCIS Vs. MAHATMA GANDHI UNIVERSITY KOTTAYAM
May 26, 2003
SOMAN Vs. KOTTARAKARA GRAMA PANCHAYAT
June 3, 2003
SOMAN ACHARI Vs. SABU JACOB
September 27, 2003
SOMAN, S/O. PULLARKATTU KARTHIKEYAN Vs. STATE REPRESENTED BY THE C.I. OF POLICE AND PUBLIC PROSECUTOR, HIGH COURT OF KERALA
January 22, 2003
SOMANATHAN Vs. STATE OF KERALA
August 14, 2003
SOORYANATHAN Vs. STATE OF KERALA
September 24, 2003
SOUTH ESTERN CARRIERS PRIVATE LIMITED Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED
November 18, 2003
SOUTH INDIA WIRE ROPES LTD Vs. STATE OF KERALA
February 19, 2003
SOUTH INDIAN BANK LTD Vs. STATE OF KERALA
December 16, 2003
SOUTHERN CASHEW EXPORTERS Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 13, 2003
SOUTHERN CLOCK INDUSTRIES Vs. REGIONAL JOINT LABOUR COMMISSIONER
August 21, 2003
SOUTHERN GAS LTD Vs. STATE OF KERALA
September 3, 2003
SR JYOTHIS Vs. STATE OF KERALA
March 12, 2003
SREE KRISHNA MARBLES AND GRANITES Vs. STATE OF KERALA
January 8, 2003
SREE RAJVEL AND CO Vs. COMMISSIONER OF INCOME TAX
August 21, 2003
SREENIVASAN Vs. THILAKAN
June 24, 2003
STATE BANK OF INDIA Vs. KERALA ELECTRICALS
February 7, 2003
STATE BANK OF INDIA Vs. WILLIAM
August 28, 2003
STATE OF KERALA Vs. JOSE
August 26, 2003
STATE OF KERALA Vs. TIPS AND TOES COSMETICS INDIA LTD
August 22, 2003
STATE OF KERALA Vs. C J JOY
August 29, 2003
STATE OF KERALA Vs. CHIRAYIL VELAYUDHAN
October 28, 2003
STATE OF KERALA Vs. SREEDHARAN
December 5, 2003
STATE OF KERALA Vs. SURAJ
October 31, 2003
STATE OF KERALA Vs. STEEL INDUSTRIAL KERALA LTD
June 10, 2003
STATE OF KERALA Vs. KILAKKATHA PARAMBATH SASI
May 23, 2003
STATE OF KERALA Vs. PUSHPAGIRI MEDICAL SOCIETY
February 17, 2003
STATE OF KERALA Vs. K KARUNAKARAN
February 19, 2003
STATE OF KERALA Vs. A F JOHN PAVIZHAM JEWELLERY
January 13, 2003
STATE OF KERALA Vs. C M MEERANNAN
March 6, 2003
STATE OF KERALA Vs. O V GEORGE
February 19, 2003
STATE OF KERALA Vs. K K NARAYANAN
March 19, 2003
STATE OF KERALA Vs. K BALAN
June 24, 2003
STATE OF KERALA Vs. G KUTTAN PILLAI
June 24, 2003
STATE OF KERALA Vs. NARAYANAN NAMBIAR
July 11, 2003
STATE OF KERALA Vs. RAJAN ALIAS NASAM
July 15, 2003
STATE OF KERALA Vs. M A BABU
April 4, 2003
STATE OF KERALA Vs. ANNAMMA
April 7, 2003
STEEL AND INDUSTRIAL FORGINGS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 11, 2003
STEPHEN GEORGE Vs. UNION OF INDIA
June 23, 2003
SUBHA JAYAN Vs. MEENAKSHY KUMARAN
October 20, 2003
SUBRAMANIAM Vs. KERALA STATE ELECTRICITY BOARD
March 24, 2003
SUBRAMANIAN Vs. ABOOBACKER KOYA
August 6, 2003
SUGATHAN Vs. PREMAJA
July 7, 2003
SUKUMARAN Vs. STATE OF KERALA
November 10, 2003
SUKUMARAN NAIR Vs. SECRETARY VAZHOOR GRAMA PANCHAYAT
June 3, 2003
SULOCHAN Vs. CHANDRAN
March 20, 2003
SUMIT Vs. PAYYANNUR MUNICIPALITY
September 4, 2003
SUMITH T P Vs. STATE OF KERALA
September 4, 2003
SUNDARAM FINANCE LTD Vs. RADHAMMA
August 6, 2003
SUNDRAN Vs. KERALA STATE ELECTRICITY BOARD
March 31, 2003
SUNNY JOSEPH Vs. STATE OF KERALA
July 17, 2003
SUPERINTENDENT OF POLICE Vs. BOBY VARGHESE
June 24, 2003
SUPRY Vs. BENEDICT
February 10, 2003
SURENDRAN Vs. KRISHNAN alias KRISHNANKUTTY
March 14, 2003
SURENDRAN Vs. MAVELIKKARA PRIMARY CO OPERATIVE A AND R D BANK LTD
July 10, 2003
SURENDRAN Vs. EXCISE INSPECTOR
August 6, 2003
SURENDRAN Vs. KSEB
March 31, 2003
SURESH Vs. CORPORATION OF COCHIN
July 10, 2003
SURESH BHATT Vs. S BRAHMANAND
September 16, 2003
SURYA AGENCIES Vs. STATE OF KERALA
September 2, 2003
SUTER PAUL Vs. SOBHANA ENGLISH MEDIUM HIGH SCHOOL
October 28, 2003
SWAPNA BONE MEAL CO PVT LTD Vs. DISTRICT LEVEL COMMITTEE FOR SALES TAX EXEMPTION
September 4, 2003
SYAMALA Vs. GOPAKUMAR
January 28, 2003
SYNDICATE BANK Vs. K MANOHARA
January 28, 2003
SYNDICATE BANK Vs. NARAYANA IYER
November 27, 2003
T B MOHAMMED Vs. UNION OF INDIA
March 20, 2003
T C PATHROSE Vs. ORIENTAL INSURANCE COMPANY LIMITED
July 28, 2003
T CHANDRAN Vs. UNION OF INDIA
April 4, 2003
T K PORINCHU Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES GENERAL
October 21, 2003
T M PRABHAKARAN NAIR Vs. STATE OF KERALA
June 5, 2003
T P AMINA Vs. P NALLA THAMPY THERA
February 28, 2003
T P YAKOOB Vs. KERALA STATE CIVIL SUPPLIES CORPORATION LTD
July 22, 2003
T PUNITHA Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS
January 24, 2003
T R VIJAY KUMAR Vs. EXCISE COMMISSIONER
December 11, 2003
T S JOHN Vs. JOSEPH M PUTHUSSERY
March 24, 2003
T V NANDANAN Vs. JYOTHISH KUMAR T V
December 1, 2003
TAMIL NADU HANDLOOM WEAVERS CO OPERATIVE SOCIETY Vs. GEORGE
July 2, 2003
TATA TETLEY LTD Vs. STATE OF KERALA
April 10, 2003
TCM EMPLOYEES UNION KALAMASSERY Vs. TCM LIMITED KALAMASSERY
October 8, 2003
TEEJAN BEVERAGES LTD Vs. STATE OF KERALA
March 17, 2003
THADIKKADAVU SERVICE CO-OPERATIVE BANK LIMITED Vs. STATE OF KERALA
June 30, 2003
THAJUDDIN SHAMEER Vs. SECRETARY COASTAL URBAN COOP BANK LTD
October 8, 2003
THANAPPAN Vs. HASSAN KAPPOR
March 25, 2003
THANKAMMA JACOB Vs. STATE OF KERALA
February 27, 2003
THE CHALA BEEDI WORKERS INDUSTRIAL CO-OP. SOCIETY LTD. Vs. LABOUR COURT AND ANR.
June 3, 2003
THE DIVISIONAL MANAGER, THE ORIENTAL INSURANCE CO. LTD., NOW REPRESENTED BY ITS ADMINISTRATIVE OFFICER, M.T.P.C.C. Vs. BABUKUTTAN, S/O. GOPALA PILLAI,
March 28, 2003
THEKKAN AND COMPANY Vs. M ANITHA
June 5, 2003
THOMAS Vs. PERIYA SWAMY AND ANR.
January 13, 2003
THOMAS Vs. KERALA STATE
December 4, 2003
THOMAS Vs. SUNNICHAN
December 15, 2003
THOMAS @ TOMY Vs. S V BALAKRISHNA IYER
October 9, 2003
THOMAS ALIAS TOMY Vs. K C THOMAS
October 9, 2003
THOMAS GEORGE Vs. PRINCIPAL G M TELECOMMUNICATIONS KOCHI
March 26, 2003
THOMAS JOB Vs. P T THOMAS
August 27, 2003
THOMAS KURIAKOSE Vs. ABRAHAM MARY
March 21, 2003
THOMAS KURIAN Vs. IDUKKI DISTRICT CO OPERATIVE BANK LTD
February 25, 2003
THOMAS P ABRAHAM Vs. ALEYAMMA ABRAHAM
August 26, 2003
THOMAS P JOHN Vs. COCHIN UNIVERSITY OF SCIENCE and TECHNOLOGY
April 2, 2003
THOMAYAR Vs. MARY
March 18, 2003
THOTTAPLACKAL THOMMI ALIAS THOMAS Vs. THOTTAPLACKAL ROSA
March 4, 2003
THOTTUNGAL VELAYUDHAN Vs. SECRETARY YOUTH CONGRESS OFFICE
February 28, 2003
THREE N PRODUCTS PVT LTD Vs. AMRUTHA TRADING CORPORATION
June 3, 2003
THRESSIA Vs. JAMES
June 10, 2003
THUYYATH MANOHARAN Vs. PARAYI KARTHIAYANI
July 10, 2003
TOLIN RUBBERS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 21, 2003
TOLINS RUBBERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 16, 2003
TOM ALEX Vs. THODUPUZHA GENERAL MARKETING SOCY LTD
March 24, 2003
TONY Vs. NAVODAYA
June 12, 2003
TRAVANCORE DEVASWOM BOARD Vs. K G RAJASEKHARAN NAIR
May 26, 2003
TRISSUR DISTRICT CO OPERATIVE BANK Vs. STATE OF KERALA
April 11, 2003
U THILAKAN Vs. KALODI KUNHALANKUTTY
September 4, 2003
UMA MINERALS BANGLORE Vs. MALABAR CEMENTS LIMITED
January 23, 2003
UNION OF INDIA Vs. PETER DEVASSIA
January 23, 2003
UNION OF INDIA Vs. VISHAL BUILDERS
February 11, 2003
UNION OF INDIA Vs. T P GOPINATH
March 26, 2003
UNION OF INDIA Vs. JYOTHILAL K R
June 16, 2003
UNION OF INDIA Vs. K J GEORGE
August 5, 2003
UNION OF INDIA Vs. BHAVANI RAMAKRISHNAN
October 20, 2003
UNITED EMPLOYEES ASSOCIATION Vs. GOVERNMENT OF INDIA
May 27, 2003
UNITED INDIA INSURANCE CO LTD Vs. K R BINDU FB
January 27, 2003
UNITED INDIA INSURANCE CO LTD Vs. CELINAMMA
January 27, 2003
UNITED INDIA INSURANCE CO. LTD Vs. RAVEENDRAN NAIR
February 18, 2003
UNITED INDIA INSURANCE COMPANY LIMITED Vs. K S SUNEETHI RAMACHANDRAN
March 25, 2003
UNIVERSITY OF CALICUT Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION NEW DELHI
July 22, 2003
UNNI Vs. STATE OF KERALA
March 31, 2003
UNNI AND ORS. Vs. STATE OF KERALA
June 26, 2003
UNNI VACCO Vs. THANKAMMA GREGORY
February 3, 2003
UNNIKRISHNA PILLAI Vs. DIRECTOR OF COLLEGLATE
July 29, 2003
UNTIED INDIA INSURANCE CO LTD Vs. ABDUL JABBAR M
June 9, 2003
URBAN STANISLAUS COMPANY Vs. COMMISSIONER OF INCOME TAX
March 19, 2003
USHAKUMARI Vs. SEETHARAMAN
December 10, 2003
USMAN Vs. SUB INSPECTOR OF POLICE
May 3, 2003
V A CHACKO Vs. V A THOMAS
August 29, 2003
V BHAVANI Vs. V SISUPALAN
November 29, 2003
V BINDU Vs. ASSISTANT POLICE COMMISSIONER
August 1, 2003
V C JOSEPH Vs. STATE OF KERALA
August 14, 2003
V DAMODARA PAI Vs. G CHALLAMMA
January 14, 2003
V K KESAVAN NAMBEESAN Vs. K K MADHAVAN
March 7, 2003
V K MAHESWARI Vs. ALAPPUZHA MUNICIPALITY
February 19, 2003
V K MOOSAKUTTY Vs. COMMISSIONER OF INCOME TAX
February 28, 2003
V K RAJAMMA Vs. LABOUR COURT KOLLAM
February 7, 2003
V K SOMASUNDARAN Vs. STATE OF KERALA
March 26, 2003
V M RAJENDRAN Vs. STATE OF KERALA
February 11, 2003
V M SANTHOSH Vs. T K VIJAYARAGHAVAN
December 9, 2003
V N RAMAN ACHARY Vs. KERALA STATE ELECTRICITY BOARD
January 10, 2003
V P NARAYANAN NAIR Vs. FOOD INSPECTOR
March 5, 2003
V R SUKUMARAN NAIR Vs. SECRETARY
June 3, 2003
V S JOSEKUMAR, LECTURER (SENIOR SCALE), ST JOHNS COLLEGE Vs. DIRECTOR OF COLLEGIATE EDUCATION
April 11, 2003
V SASIDHARAN NAIR Vs. STATE OF KERALA
February 27, 2003
V THRIVENKIDAM Vs. R VEERESH KUMAR
October 1, 2003
V VATHSAN Vs. K K JAPAHARI
July 16, 2003
VADAKKAYIL BEEYATHU Vs. MAKKANDIYIL GOPALAN
November 18, 2003
VAIJAYANTHI Vs. STATE OF KERALA
April 30, 2003
VALSAN Vs. STATE OF KERALA
June 25, 2003
VALSARAJAN Vs. SARASWATHY
January 23, 2003
VANAJAKSHAN Vs. JOSEPH
April 3, 2003
VANCHIYOOR MADHOM DHANWANTHARI SANNIDHANAM Vs. STATE OF KERALA
January 8, 2003
VARGHESE Vs. DIVISIONAL FOREST OFFICER TRICHUR
January 28, 2003
VARGHESE Vs. STO
April 7, 2003
VARGHESE M MATHUNNY Vs. STATE OF KERALA
June 5, 2003
VARGHESE PHILIP Vs. STATE OF KERALA
December 19, 2003
VARNANA JEWELLERY Vs. STATE OF KERALA
February 26, 2003
VASANTHAKUMARI Vs. GEORGE SELVARAJ
October 27, 2003
VASU Vs. PATTU
October 15, 2003
VASUDEVAN Vs. C.K. NARAYANAN NAMBOODIRI, ASSISTANT, LIFE INSURANCE CORPORATION OF INDIA,
February 11, 2003
VASUDEVAN V A Vs. STATE OF KERALA
September 22, 2003
VAZHITHALA SERVICE CO OPERATIVE BANK Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
April 30, 2003
VEEGA HOLIDAYS AND PARKS PRIVATE LIMITED Vs. KUNNATHUNADU GRAMA PANCHAYAT
July 11, 2003
VELAYUDHAN Vs. CHANDRIKA
February 13, 2003
VELAYUDHAN Vs. CHANDRAN
December 2, 2003
VELAYUDHAN NAIR Vs. SECRETARY, HIGHER EDUCATION AND OTHERS
March 24, 2003
VENAD TOURIST COMPLEX Vs. ASST EXCISE COMMISSIONER
January 21, 2003
VETTIKUZHIYIL JAISON ALIAS JOSE Vs. STATE CIRCLE INSPECTOR OF POLICE
February 17, 2003
VIALAPARAMBIL GOPI Vs. CHUNDAMVEETTIL PAZHAYA OTTAYIL MOHD. BASHEER
August 4, 2003
VIJAYA TRADES Vs. STATE OF KERALA
September 2, 2003
VIJAYAKUMAR Vs. STATE OF KERALA
October 10, 2003
VIJAYAN Vs. SECRETARY TO GOVERNMENT
September 2, 2003
VIJAYAN Vs. HIGH COURT OF KERALA
March 7, 2003
VIJAYAN N INSTRUCTOR MILMA TRADING CENTRA KERALA CO OPERATIVE MILK MARKETING FEDERATION LIMITED Vs. SECRETARY OF GOVT AGRICULTURE DAIRY DEPARTMENT
September 2, 2003
VIKRANT TYRES LIMITED Vs. ASSISTANT COMMISSIONER
August 8, 2003
VINDYA GAS P LTD Vs. KSEB PALAKKAD
March 26, 2003
VINDYA GAS PRIVATE LIMITED Vs. ASST ENGINEER
March 26, 2003
VISWANATHA SHET Vs. SREE GOPALAKRISHNA DEVASWOM
March 25, 2003
VYAPARI VYAVASAYI EKOPANA SAMITHY Vs. ADOOR MUNICIPALITY
November 18, 2003
VYSALI CHEMOTHERAPEUTICS PVT LTD Vs. COMMISSIONER OF INCOMETAX
August 27, 2003
VYSALI PHARMACEUTICAL LTD Vs. FEDERAL BANK LTD
October 17, 2003
WESTERN INDIAN PLYWOODS LIMITED Vs. STATE OF KERALA
May 26, 2003
WG CMDR A G MATHEWS RETD Vs. COMMISSIONER OF GIFT TAX
September 25, 2003
YESHODHARAN Vs. STATE OF KERALA
October 28, 2003