Case Index

Title
Date
CHERAN AUTOMOBILES Vs. JAYAKUMAR
March 5, 1992
M.K.VARGHESE Vs. SAN JOC HOSPITAL, PERUMBAVOOR
February 16, 1992
M.P.KRISHNANUNNI Vs. M.O.HASSAN KUTHOOS MARIKAR LTD.
August 27, 1992
MOTOR SALES & SERVICE Vs. RENJI SEBASTIAN
June 29, 1992
P.P.DEVASSY Vs. STATE BANK OF INDIA
June 9, 1992
PROPRIETOR, PALAKKAD BORE WELLS Vs. AMMARAN KANDIYIL GOPALAN
February 10, 1992
S.MAHCNDRAN Vs. CHIRAYINKIL C.P.BHADRAKUMAR
September 30, 1992
SRI.SABHARI SYNDICAL Vs. ORIENTAL FIRE & GENERAL INSURANCE LTD
August 28, 1992
V.HYDRU Vs. AMAL BANERJEE
June 9, 1992