Case Index

Title
Date
A BHAGYAVATHI Vs. A SATYANARAYANA
February 3, 1992
A GEETA Vs. MOGALI RAMANJANEYULU CHETTY
April 15, 1992
A L S KUMAR Vs. A P INDUSTRIAL CORPORATION LTD
September 5, 1992
A NARAYANAPPA Vs. STATE OF A P
February 10, 1992
A P CO OPERATIVE CENTRAL AGRICULTURAL DEVELOPMENT BANK LTD Vs. A P CO OPERATIVE AGRICULTURAL DEVELOPMENT BANK EMPLOYEES ASSOCIATION
July 8, 1992
A P INDUSTRIAL INFRASTRUCTURE CORP Vs. CH VIJAYA LAKSHMI
December 4, 1992
A S BHATTI Vs. UNION OF INDIA
September 16, 1992
A SALEEM Vs. S VASANTAKUMARI
December 24, 1992
A SANTHANNA Vs. G NAGABHUSHANAM
August 7, 1992
A SATYANARAYANA RAO Vs. KRISHNA KANTH
August 12, 1992
A SATYANARAYANA RAO Vs. KRISHNAKANTH
December 21, 1992
A SIMHADRI Vs. SUPT CENTRAL PRISON
September 23, 1992
A SUDHARSANA REDDY Vs. R T O
February 10, 1992
A SUGREEVA Vs. STATE OF A P
October 30, 1992
A V REDDY KADIAM Vs. SHANTI T PRIYADARSHINI
March 10, 1992
A VENKATA SWAMY Vs. STATE CENTRAL BUREAU OF INVESTIGATION
March 20, 1992
A VENKATESWARA RAO Vs. Y VENKATARAMANA REDDY
November 20, 1992
A.S. BHATTI Vs. UNION OF INDIA, MINISTRY OF HOME AFFAIRS
November 16, 1992
ABDUL RAHEEM Vs. SRINIVASA DYEING WORKS
April 24, 1992
ADDURU DASARATHA RAMI REDDY Vs. VAMIREDDY VISHNU MINOR
April 20, 1992
ADITYA CONSTRUCTIONS Vs. SECRETARY H M A AND U D DEPT
March 21, 1992
AGARWAL INDUSTRIES PER PROP AGARWAL INDUSTRIES LTD Vs. GOVERNMENT OF ANDHRA PRADESH
September 15, 1992
AGARWAL TRADERS Vs. MAGNA HARD TEMP LTD
August 14, 1992
AGRIMMCOR PVT LTD Vs. UNION OF INDIA
April 30, 1992
AKBAR QUADRI Vs. K SINGARAJU
October 19, 1992
AKHIL BHARAT KRISHI GOSEVA SANGH Vs. STATE
March 13, 1992
AKULA MANGAYAMMA Vs. S CHANDRAMMA DIED
July 3, 1992
AMARCHAND Vs. STATE OF ANDHRA PRADESH
August 11, 1992
AMBATI RAMAIAH Vs. REVENUE DIVISIONAL OFFICER, GUNTUR
March 30, 1992
AMENA BIGNA Vs. AGENT TO THE GOVERNMENT DISTRICT COLLECTOR KHAMMAM
March 25, 1992
ANASURI SIMHADRI Vs. SUPERINTENDENT CENTRAL PRISON RAJAHMUNDRY
September 23, 1992
ANDHRA BANK SULTAN BAZAR HYDERABAD Vs. MANNEY INDUSTRIES
July 13, 1992
ANDHRA CEMENT CO LTD Vs. STATE OF ANDHRA PRADESH
November 21, 1992
ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LTD Vs. CHALASANI VIJAYA LAKSHMI
December 4, 1992
ANDHRA PRADESH R T C Vs. PALLAM VASUDEVA REDDY AND ORS
January 20, 1992
ANDHRA PRADESH STATE ELECTRICITY BOARD ENGINEERS CO OP HOUSING SOCIETY LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
March 11, 1992
ANDUGULA KRISHNAKUMARI Vs. PONUKUMATI VENKATA RAMANA
October 22, 1992
ANIL KUMAR AGARWAL Vs. STATE OF ANDHRA PRADESH
February 11, 1992
ANISETTI BHAGYAVATHI Vs. ANDALURI SATYANARAYANA
February 3, 1992
ANNAPURNA INSECTICIDES INDUSTRIES Vs. COMMISSIONER OF COMMERCIAL TAXES
February 21, 1992
ARISETTY SATYANARAYANA MURTY SUGARS AND INDUSTRIES Vs. SUB COLLECTOR
September 18, 1992
ARVIND KUMAR Vs. UNION OF INDIA
July 20, 1992
AS CHANDRAS Vs. UNION OF INDIA
April 17, 1992
ASHOK GOVIND HARDIKAR Vs. D LAKSHMINARAYANA RAO REGIONAL MANAGER
August 4, 1992
ASSISTANT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPT Vs. S SAMBASIVA VARAPRASADARAO
November 25, 1992
ASSISTANT CONSERVATOR OF FOREST LOGGING VIGILANCE IN CHARGE FLYING Vs. FATHIMUNNISA BEGUM
August 19, 1992
ATHIEST SOCIETY OF INDIA NALGONDA DISTRICT BRANCH Vs. GOVT OF ANDHRA PRADESH
August 4, 1992
AYYALA RAMBABU Vs. STATE OF A P
July 17, 1992
AZHAR ALAM Vs. COMMISSIONER OF POLICE HYDERABAD
January 1, 1992
B KOMARAIAH Vs. SINGARENI COLLERIES CJQ LTD
March 31, 1992
B LALITA DEVI Vs. SPECIAL COURT LAND GRABBING
December 15, 1992
B MALLAIAH Vs. ELECTRONICS CORPORATION OF INDIA LIMITED
April 6, 1992
B MANMADHA RAO Vs. RAJA R R K RANGA RAO
July 30, 1992
B MOHIDDIN JILANI Vs. L I C OF INDIA
January 31, 1992
B MUKALINGAM Vs. VUPPALA VENKATA SATYANARAYANA
September 15, 1992
B R ANDEWAR Vs. LINGARI NARSIMHA
February 14, 1992
B RAJAM Vs. D SATTAMMA
November 30, 1992
B RAMACHANDRA REDDY Vs. UNION OF INDIA
February 27, 1992
B SHANKARAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
September 14, 1992
B SINGH Vs. L A O
October 27, 1992
B SRINIVASA RAO Vs. MANAGING DIRECTOR ECIL HYD
March 26, 1992
B VENKATA RAO Vs. DISTRICT COLLECTER VISAKHAPATNAM
April 24, 1992
B VENKATA RAO Vs. DISTRICT COLLECTOR VISAKHAPATNAM
April 25, 1992
B. RAMA RAO Vs. FOOD CORPORATION OF INDIA
September 6, 1992
B. VEERABHADRAIAH Vs. HIGH COURT OF A.P.
February 21, 1992
BABBURI KRISHNA RAO Vs. SPECIAL CADRE DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES DAIRY GOVERNMENT OF ANDHRA PRADESH HYDERABAD
October 30, 1992
BAKELITE HYLAM LIMITED Vs. COMMISSIONER OF INCOME TAX
June 16, 1992
BALAJI KALAMANDIR Vs. ENTERTAINMENT TAX OFFICER
April 7, 1992
BALBIR SINGH NAYYAR Vs. CANARA BANK
September 15, 1992
BAR COUNCIL OF A P Vs. GOVERNMENT OF ANDHRA PRADESH
July 17, 1992
BAR COUNCIL OF ANDHRA PRADESH Vs. STATE
March 17, 1992
BARLA GANGA REDDY Vs. STATE OF ANDHRA PRADESH
November 18, 1992
BELEY NARASIMHA RAO Vs. PEDDINTAMMAVARI TEMPLE
March 25, 1992
BENEDICT S O SUSAINATHAN Vs. PRASHANT CINEMA AIR COOLED
February 3, 1992
BH RAMA Vs. BH NAGA RAJU
July 24, 1992
BHADRACHALAM PAPER BOARDS LIMITED Vs. UNION OF INDIA
October 21, 1992
BHUPATHI BULLIABBAI Vs. STATE OF ANDHRA PRADESH
February 20, 1992
BODDA KRISHNA RAO Vs. TOMPA RAMANAMMA
January 22, 1992
BRAHMATANTRA SWATANTRA PARAKAL MUTT MYSORE Vs. DEPUTY COMMISSIONER OF ENDOWMENTS
April 30, 1992
BUSINESS MANAGER ANDHRA PRINTERS LIMITED Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT
August 4, 1992
C BUCHAIAH SHETTY Vs. REGIONAL TRANSPORT OFFICER MAHABOOBNAGAR
March 31, 1992
C MEENA Vs. C SURESH KUMAR
December 29, 1992
C PANDURANGA MURTHY Vs. V BABU RAO
April 24, 1992
C R MUDALIAR Vs. GOVERNMENT OF ANDHRA PRADESH
March 25, 1992
C SRINIVASULU Vs. EXECUTIVE OFFICER TTD
April 13, 1992
C SRINIVASULU REDDY Vs. VENKATESWARA UNIVERSITY
April 15, 1992
C V L SUBRAHMANYAM Vs. K VENKATESHWARLU
February 28, 1992
C V V REDDY Vs. TEAM LEADER ARMY TEAM BHARAT DYNAMICS LIMITED
April 15, 1992
CENTRAL WINES Vs. GOVT OF A P
February 7, 1992
CH NARASIMHA RAO Vs. COMMISSIONER OF FISHERIES
February 19, 1992
CH SURYANARAYANA MURTHY Vs. GOVT OF ANDHRA PRADESH
December 1, 1992
CHALASANI ANJANEYULU HUF Vs. COMMISSIONER OF INCOME TAX
September 28, 1992
CHALLARAM AND CO Vs. PRAGALLAPATI ADI KUMAR
November 24, 1992
CHAMUDUGUNTA RAGHAVA REDDY Vs. LAND ACQUISITION OFFICER
February 25, 1992
CHANDRAKANTH H SHAH Vs. UNION OF INDIA
April 7, 1992
CHENCHU DASARI CHINNA GUNDU Vs. STATE OF A P
November 4, 1992
CHIKKAM SATYANARAYANA Vs. SAMISETTI SUBBA RAO
January 21, 1992
CHINTAPALLI ATCHAIAH Vs. P GOPALA KRISHNA REDDY
February 21, 1992
CHIRRA PULLA REDDY Vs. STATE OF ANDHRA PRADESH
June 19, 1992
COMMISSIONER ANDH PRA CHARITABLE AND RELIGIOUS INSTITUTIONS AND Vs. VIJENDRA KUMAR
October 27, 1992
COMMISSIONER OF INCOME TAX Vs. G SESHAGIRI RAO
September 9, 1992
COMMISSIONER OF INCOME TAX Vs. KAZIAMUNNISA BEGUM
August 26, 1992
COMMISSIONER OF INCOME TAX Vs. M A MOIS
August 27, 1992
COMMISSIONER OF INCOME TAX Vs. B R CONSTRUCTIONS
June 19, 1992
COMMISSIONER OF INCOME TAX1 Vs. VAZIR SULTAN TOBACCO COMPANY LIMITED
February 11, 1992
COMMISSIONER OF INCOME TAX1 Vs. SPONGE IRON INDIA LIMITED
October 30, 1992
COMMISSIONER OF WEALTH TAX Vs. NAWAB FAZALYAR JUNG
September 7, 1992
CONSTRUCTIONAL ENGINEERS AND BUILDERS Vs. COMMISSIONER OF COMMERCIAL TAXES
September 28, 1992
CORAMANDEL RUBBER TRADERS VIJAYAWADA Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD
September 17, 1992
D NEELIMA Vs. DEAN OF P G STUDIES
February 12, 1992
D RAMANA RAJU Vs. Y GOWRAMMA
August 11, 1992
D SRIDEVI Vs. ANDHRA PRADESH AGRICULTURAL UNIVERSITY
September 14, 1992
D V JAGADESHWARA RAO Vs. G NARSAMMA
November 13, 1992
D. LAKSHMINARAYANA RAO Vs. A.P. STATE WAREHOUSING CORPORATION AND OTHERS
April 1, 1992
DAMERA SESHAGIRI RAO Vs. GOVT OF A P
February 12, 1992
DATLA KRISHNAM RAJU Vs. EXCISE SUB INSPECTOR KOWTALAM
February 20, 1992
DECCAN ENGINEERS Vs. THE STATE OF ANDHRA PRADESH
August 25, 1992
DELUXE BAR Vs. EXCISE SUPERINTENDENT
March 6, 1992
DENZYL WINSTON FERRIES Vs. ABDUL JALEEL
January 21, 1992
DETERGENTS INDIA LIMITED Vs. PRESIDING OFFICER LABOUR COURT ANANTHPUR A P AND P CHANDRA
September 13, 1992
DHABBETY UPPALAIAH Vs. STATE OF ANDHRA PRADESH
November 17, 1992
DISTRICT CO OPERATIVE CENTRAL BANK LTD Vs. DISTRICT CO OPERATIVE CENTRAL BANK LTD
August 11, 1992
DWARAKA PERSHAD BADARI PERSHAD Vs. STATE OF ANDHRA PRADESH
February 19, 1992
DYNAMATIC FORGENGS INDIA LIMITED Vs. NAGARJUNA INVESTMENT TRUSTS LIMITED
September 1, 1992
E KRISHNA Vs. DIRECTOR GENERAL INDIAN COUNCIL OF MEDICAL RESEARCH
April 13, 1992
EAST INDIA COMMERCIAL COMPANY LIMITED Vs. APPELLATE AUTHORITY
December 18, 1992
EGA VENKAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
August 14, 1992
EXCISE SUPERINTENDENT HYDERABAD DISTRICT HYDERABAD Vs. VIJAY KRISHNA WINES PVT LTD
July 2, 1992
EXECUTIVE ENGINEER I G Vs. C RAGHAVA REDDY
December 16, 1992
FATEH MAIDAN CLUB Vs. COMMERCIAL TAX OFFICER
March 4, 1992
FOOD CORPORATION OF INDIA Vs. M RAMACHANDRA RAO
December 12, 1992
FOOD INSPECTOR Vs. M PANDARINATH
September 24, 1992
FOOD INSPECTOR NALGONDA Vs. JAGINI SURESH
April 7, 1992
G CHINNA RAMALINGAIAH Vs. PEDDA SUNKANNA GOUD
September 8, 1992
G DAVID Vs. SARAMMA
November 16, 1992
G H ALI MOHAMMAD AND CO Vs. DISTRICT ASSISTANT SOCIAL WELFARE OFFICER L A D VISAKHAPATNAM
February 12, 1992
G JAYAPAL REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
October 1, 1992
G L N ACHARYULU Vs. S B H
December 18, 1992
G LAXMI Vs. GOVERNMENT OF ANDHRA PRADESH
November 4, 1992
G M JEELANI Vs. SHANSWAR KULSUM
October 17, 1992
G MURALI KRISHNA Vs. P MAHALAKSHMI
September 5, 1992
G NAGASAINA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
April 8, 1992
G PRASAD Vs. GOVERNMENT OF ANDHRA PRADESH
January 1, 1992
G RAMACHANDRA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
July 28, 1992
G RAMI REDDY Vs. REGIONAL TRANSPORT OFFICER KURNOOL
February 11, 1992
G RATNAM Vs. UNION OF INDIA REP
August 4, 1992
G SATYANARAYANA Vs. J S DEVASTHANAM
September 18, 1992
G SHIVA KUMARI Vs. MOHAMMAD NASIM
March 13, 1992
G SRIRAMAIAH Vs. K VENKATA REDDY
October 14, 1992
G SURYA KUMARI Vs. M R O
September 23, 1992
G THIMMA REDDY Vs. SPECIAL TAHSILDAR L R
October 13, 1992
G USHAIAH Vs. DISTRICT COLLECTOR CO OPERATION MEDAK DT
January 31, 1992
G V M REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION TIRUPATHI
November 6, 1992
G VENKATAKRISHNAIAH AND BRORS Vs. STATE O ANDHRA PRADESH
September 30, 1992
G VENKATARAMARAO Vs. STATE OF ANDHRA PRADESH
January 28, 1992
G VENUGOPAL Vs. STATE OF ANDHRA PRADESH
October 30, 1992
G. MADDIKERAPPA Vs. DISTRICT JUDGE
February 28, 1992
GADDALA NARAYANA Vs. STATE OF ANDHRA PRADESH
December 3, 1992
GADDAM NAGI REDDY Vs. SPECIAL DEPUTY COLLECTOR
July 22, 1992
GADDE SUBBA RAP Vs. GOVERNMENT OF ANDHRA PRADESH
April 28, 1992
GADDE TIRUPATHAIAH Vs. AMBADIPUDI SUNDARA RAMAIAH
January 23, 1992
GANDIKOTA PEDDANNA Vs. MUVVAJA SURAIAH
January 24, 1992
GANESHLAL Vs. NAJAMUNNISA BEGUM
November 21, 1992
GANGARAPU USHAIAH Vs. DISTRICT COLLECTORCO OPERATION MEDAK DISTRICT
January 31, 1992
GANGAVARAPU VENKATA NARASA REDDY Vs. LAND ACQUISITION OFFICER SPECIAL DEPUTY COLLECTOR LAND ACQUISITION
August 6, 1992
GEHOHE E MIRAN SHAH Vs. SECRETARY HOME DEPARTMENT GOVERNMENT OF ANDHRA PRADESH
July 9, 1992
GENERAL MANAGER ANDHRA PRADESH STATE ROAD TRANS CORPN Vs. ANJALI KANDE
January 21, 1992
GOLUGURI VENKAYAMMA Vs. STATE OF ANDHRA PRADESH
October 19, 1992
GOPU JAYAPAL REDDY Vs. GOVERNMENT OF A P
October 1, 1992
GOUTHAM TELEVISION CENTRE Vs. APEX AGENCIES
October 30, 1992
GOVERNMENT OF A P Vs. STATE BANK OF HYDERABAD
July 21, 1992
GOVERNMENT OF ANDHRA PRADESH Vs. HEH THE NIZAM VIII OF HYDERABAD
September 29, 1992
GOVERNMENT OF ANDHRA PRADESH Vs. CH SATYANARAYANA RAJU
July 1, 1992
GOVERNMENT OF ANDHRA PRADESH Vs. C KONDAPI
April 16, 1992
GOVT OF A P Vs. B METTU RAMA REDDY
March 31, 1992
GOVT OF A P Vs. Y V SUBBA RAO
November 16, 1992
GOVT OF ANDHRA PRADESH Vs. R CHANDRASEKHARA REDDY
March 5, 1992
GREATER ALWAL ALLIED SERVICE ASSOCIATION Vs. ALWAL MUNICIPALITY
February 3, 1992
GUMMACDI RAMULU Vs. GADEY SRINIVASA RAO
January 27, 1992
GUNTUR WEAVERS COOPERATIVE PRODUCTION SALE SOCIETY LIMITED Vs. ASSISTANT DIRECTOR OF HANDLOOMS and TEXTILES GUNTUR
July 6, 1992
GURUDEV SIDDHA PEETH Vs. GOVERNMENT OF ANDHRA PRADESH
March 12, 1992
H Y JADHAV Vs. COMMISSIONER OF COMMERCIAL TAXES, KARNATAKA, GANDH
September 7, 1992
HARIJAN HUTS ASSOCIATION Vs. GOPAL INANI
August 10, 1992
HOTEL ANNAPOORNA KAMATAKA STATE CHARITIES Vs. T T D
January 28, 1992
HUSSAIN KHAN Vs. YADAVALLI CHOULTRY TRUST KOTHAPETA
September 15, 1992
HYDERABAD and SECUNDERABAD COCONUT MERCHANTS ASSN Vs. DIRECTOR OF MARKETING
August 19, 1992
HYDERABAD SHEET METAL AND ALLIED INDUSTRIES Vs. INDUSTRIAL PACKAGES
November 26, 1992
I V RAMANA Vs. K SANYASI NAIDU
July 8, 1992
I VENKATA RAMANA MURTHY Vs. T SANYASI NAIDU
September 1, 1992
INDIA LEAF SPRING MANUFACTURING COMPANY PRIVATE LIMITED Vs. APPELLATE AUTHORITY
November 10, 1992
INDIAN BANK Vs. P VENKATA SATYAVATHI
December 16, 1992
INDIAN TOBACCO SUPPLIERS PVT LTD Vs. ANDREW CHALMERS INDIA LTD
September 14, 1992
J NARASIMHA MURTHY Vs. DISTRICT TREASURY OFFICER
March 4, 1992
J NARSIMLU Vs. DISTRICT COLLECTOR MAHABUBNAGAR
April 20, 1992
J PHILIPS Vs. LABOUR COURT
November 13, 1992
J S RAGHUPATHI RAO Vs. P RAMADEVI
November 20, 1992
J VFINKATA RAMANA MURTHY IN RE Vs. J VFINKATA RAMANA MURTHY IN RE
August 7, 1992
JAISWAL and SONS TARAPET VIJAYAWADA Vs. COMMISSIONER OF COMMERCIAL TAXES A P HYDERABAD
February 12, 1992
JAJIMOGGALA DALI BABU Vs. STATE OF ANDHRA PRADESH
September 25, 1992
JAKKUVA SEETHAYYA ALIAS BUDDAYYA Vs. INSPECTOR OF POLICE PARVATHIPURAM TALUK P S
March 16, 1992
JAMUNA RANI Vs. S KRISHNA KUMAR
September 18, 1992
JANYAVULA RAMBABU Vs. STATE
April 1, 1992
JAVID AHMED Vs. SYED AZMATHULLA HUSSAINI
September 23, 1992
JAYANTHI AMARESWARI Vs. JAYANTHI SUNDARA LAKSHMI
July 27, 1992
JILLELLAMUDI DHANALAKSHMI Vs. UNION BANK OF INDIA
February 14, 1992
JONNALA CHINNA KISTAIAH Vs. A RAMESH
December 2, 1992
JONNALA VENKATARAMI REDDY Vs. SIRIVENI BASIVI REDDY
July 26, 1992
JOSE SABESTIAN Vs. COMPUTER MAINTENANCE CORPORATION LIMITED
June 16, 1992
JUBILEE HILLS CO OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. DISTRICT COLLECTOR CO OPERATION CUM ELECTION AUTHORITY
February 27, 1992
JUBLEE HILLS INTERNATIONAL CENTRE Vs. COMMERCIAL TAX OFFICER
February 14, 1992
JYOTHI KRISHNA ENGINEERS Vs. STATE BANK OF HYDERABAD REP
November 27, 1992
K ANJANEYULU Vs. STATE OF A P
November 5, 1992
K ANJANEYULU Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
October 13, 1992
K AUDISESHA REDDY Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
October 13, 1992
K C ANNAIAH Vs. MARGADARSI CHIT FUND P LTD
March 3, 1992
K C P LIMITED Vs. STATE OF ANDHRA PRADESH
September 29, 1992
K DASARATHARAMAIAH Vs. STATE OF ANDHRA PRADESH
January 1, 1992
K DAYANAND Vs. DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
April 1, 1992
K DAYANAND RAO Vs. STATE OF ANDHRA PRADESH
July 23, 1992
K DURGA DEVI Vs. COMMISSIONER OF COLLEGIATE EDUCATION A P
April 9, 1992
K EBRAHIM and CO Vs. I VENKATACHALAMAYYA
September 23, 1992
K GAJENDRA NAIDU Vs. STATE OF ANDHRA PRADESH
July 22, 1992
K GANGADHAR Vs. A A P G A
April 30, 1992
K HARA GOPAL Vs. K VENKATA RAMA KUMAR
December 29, 1992
K KAMALA Vs. KENDRIYA VIDYALAYA SANGATHAN
August 5, 1992
K LAKSHMANA RAO AND Vs. GULAM HABEEB KHAN
October 13, 1992
K MAHADEVAN Vs. Y VENKATESH
October 30, 1992
K MALLA REDDY Vs. LAND ACQUISITION OFFICER
August 21, 1992
K NAGARAJA GUPTA Vs. DEPUTY COMMERCIAL TAX OFFICER
March 19, 1992
K NAGESWARA RAO Vs. V VENKATESWARA RAO
January 1, 1992
K NARAYANA PRAKASH Vs. B CHENGA REDDY
February 17, 1992
K PAMANNA Vs. STATE TRANSPORT AND APPELLATE TRIBUNAL A P HYDERABAD
March 10, 1992
K R PENTAIAH Vs. MANDABAD HARIJANA ABHIVRUDHI SANGAM
March 19, 1992
K RAJ REDDY Vs. STATE OF ANDHRA PRADESH
July 31, 1992
K RAMA RAO Vs. NELLIMARLA JUTE MILLS
July 13, 1992
K RAMA RAO Vs. COLLECTOR E G
September 21, 1992
K RAMESH BABU Vs. STATE BANK OF INDIA
March 20, 1992
K SREERAMULU Vs. P SURYANARAYANA
June 6, 1992
K SUBBA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
February 24, 1992
K SUBBANNA Vs. HIGH COURT FOR ANDHRA PRADESH
March 21, 1992
K SUDHEERA Vs. MANAGEMENT OF URBAN DEV CREDIT BANK
June 16, 1992
K V N KOTESWARA RAO Vs. P V KRISHNA PRASAD
October 17, 1992
K VENKATARAMANA REDDY Vs. K VENKATARAMI REDDY
February 14, 1992
K YESHODA BAI Vs. K SHANKARA RAO
October 23, 1992
K. SANJEEVA RAO Vs. GOVT. OF INDIA
November 6, 1992
K. SATYANARAYANA AND ANOTHER Vs. UNIVERSITY OF HYDERABAD
September 5, 1992
K.V.R. KRISHNA RAO Vs. BHARAT DYNAMICS LTD.
September 15, 1992
KAKANI GROUNDNUT AND OIL MILL Vs. COMMERCIAL TAX OFFICER GUDIVADA
February 13, 1992
KALLETI CHENGAIAH Vs. DIRECTOR OF SETTLEMENT
March 20, 1992
KAMALA BAI Vs. DHANANJAY S NAIK
October 16, 1992
KANCHERLA GUNNESWAR RAO Vs. NIDADAVOLU MUNICIPALITY
January 23, 1992
KANNEGOLLA NAGHABHUSHANAM Vs. LAND ACQUISITION OFFICER
December 4, 1992
KAPITAN DISTILLERIES Vs. STATE OF ANDHRA PRADESH
March 6, 1992
KARNAM NARASINGA RAO Vs. SPECIAL DEPUTY COLLECTOR FOR LAND ACQUISITION
February 20, 1992
KARNATAKA PAWN BROKERS ASSOCIATION Vs. STATE OF KARNATAKA
July 24, 1992
KARNATAKA PAWN BROKERS ASSOCIATION Vs. STATE OF KARNATAKA
December 4, 1992
KEDIA VANASPATHI LTD Vs. COMMISSIONER OF COMMERCIAL TAXES ANDHRA PRADESH HYDERABAD
September 29, 1992
KIRLAMPUDI SUGAR MILLS LTD Vs. STATE OF ANDHRA PRADESH
January 31, 1992
KOHINOOR BUILDERS Vs. GOVERNMENT OF ANDHRA PRADESH
December 28, 1992
KOLLA SIVARAMKRISHNAIAH Vs. STATE OF A P
June 22, 1992
KOLLIPARA SREERAMULU Vs. PENURAUDI SURYANARAYANA
June 29, 1992
KOMATI BASAVAMMA Vs. NARINDI MAHALAKSHMAIAH
February 14, 1992
KONAKALLA RAMA RAO Vs. YARLAGADDA VENKATA SUBBAMMA
March 17, 1992
KONAKALLA RAMA RAO Vs. YARLAGADDA VENKATA SUBBAMMA
May 17, 1992
KOTHAMASTI LAKSHMAIAH Vs. KOTHAMASU SATYANARAYANA
January 24, 1992
KRANTH SANGRAM PARISHATH Vs. N JANARDHAN REDDY
September 18, 1992
KRISHNA AND COMPANY Vs. GOVT OF ANDHRA PRADESH
March 17, 1992
KRISHNA BOTTLERS VIJAYAWADA PVT LIMITED Vs. MADHU MARKETING AGENCIES
October 23, 1992
KRISHNA DIST ADDE WORKING RICE AND FLOUR MILLS WELFARE ASSOCIATION VIJAYAWADA Vs. STATE OF A P
December 30, 1992
KRISHNA MEDICAL STORES Vs. INCOME TAX OFFICER
February 25, 1992
KUNA MANIKYAM PANDU Vs. GOVERNMENT OF ANDHRA PRADESH
September 8, 1992
KUNDAVARAPU KONDAIAH ERRA KONDAIAH Vs. STATE OF ANDHRA PRADESH
December 22, 1992
KUNISETTI GANGI REDDY Vs. KUKKUTESWARA SWAMY TEMPLE
August 8, 1992
KURRA DASARATHA RAMAIAH Vs. STATE OF ANDHRA PRADESH
February 4, 1992
KURRA KOTESWARA RAO VIJAYAWADA AND Vs. DEPUTY DIRECTOR OF MINES AND GEOLOGY GUNTUR
February 21, 1992
L A O Vs. SYED WALIUDDIN
July 14, 1992
L A O Vs. CH S PRABHAKARAM
October 12, 1992
L I C OF INDIA Vs. M VENUGOPAL
December 18, 1992
L PRATHAP REDDY Vs. HIGH COURT OF ANDHRA PRADESH
March 24, 1992
L SURYAPRAKASA RAO Vs. DT SOCIAL WELFARE OFFICER and L A O
March 23, 1992
LABELA DHARMA SAHU Vs. COMMISSIONER FOR CIVIL SUPPLIES
September 28, 1992
LACHAMMA Vs. BUCHAMMA
February 25, 1992
LAND ACQUISITION OFFICER Vs. MAREPALLI SAVITRAMMA
February 3, 1992
LAND ACQUISITION OFFICER Vs. CH UMAMAHESWARA RAO
June 15, 1992
LAND ACQUISITION OFFICER Vs. A. MURIKAYYA AND OTHERS
February 13, 1992
LAND ACQUISITION OFFICER AND SUB COLLECTOR VIJAYAWADA AND Vs. CHIGURUPATI UMAMAHESWARA RAO
June 15, 1992
LAND ACQUISITION OFFICER SUB COLLECTOR VIJAYAWADA Vs. HINDUSTAN COMMERCIAL AND TRANSPORT CO P LTD
February 18, 1992
LANKA SURYAPRAKASH RAO Vs. GADIGATLA VENKARAMANNA CHOWDARY
October 1, 1992
LAXAMA REDDY Vs. STATE OF ANDHRA PRADESH
April 23, 1992
LINGADHARI KOYA Vs. UNION OF INDIA
August 10, 1992
LLOYD SALES CORPORATION Vs. STATE OF ANDHRA PRADESH
January 21, 1992
LOKAYUKTA FOR ANDHRA PRADESH HYDERABAD Vs. B SESHADRI
July 22, 1992
M A SAMI KHAN Vs. DISTRICT COLLECTOR HYDERABAD
March 26, 1992
M ANANDA MOHAN Vs. CORESPONDENT V T JUNIOR COLLEGE
March 31, 1992
M ANJAIAH Vs. K VENKATESWARLU DIED
February 3, 1992
M BALAKRISHNA Vs. SADANAPALLI MARIAMMA
February 21, 1992
M BHIMASEKHARA RAO Vs. STATE VISAKHAPATNAM
November 20, 1992
M BHOOPAL REDDY Vs. STATE OF ANDHRA PRADESH
September 11, 1992
M CHAKRAVARTHI Vs. STATE OF A P
January 1, 1992
M CHANDRAIAH Vs. COMMISSIONER L R and URBAN LAND CEILING
October 13, 1992
M CHANDRASEKHARA REDDY Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
December 31, 1992
M DAYANAND REDDY Vs. A P INDUSTRIAL INFRASTRUCTURE CORPORATION LTD
March 21, 1992
M GEORGE CHOUDARY Vs. COMMISSIONER OF ENDOWMENTS A P
April 22, 1992
M GIDDAIAH Vs. ANDHRA PRADESH PUBLIC SERVICE COMMISSION
March 27, 1992
M GIRISH KUMAR Vs. COMMISSIONER OF SURVEY SETTLEMENTS AND LAND RECORDS
June 26, 1992
M MARY Vs. A P RESIDENTIAL SCHOOL FOR GIRLS
September 18, 1992
M MUNISWAMY Vs. STATE
November 17, 1992
M PRAKASH RAO Vs. A P STATE TRADING CORPN LTD
December 21, 1992
M R O PULIVENDLA Vs. D BRAHMANANDAREDDI
March 26, 1992
M RAM MOHAN RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
March 21, 1992
M S JAYALAKSHMI AGRO CHEMICALS TANUKU Vs. UNION OF INDIA
March 21, 1992
M SHAKUNTALA Vs. M SHIVARAJ
April 13, 1992
M SHAKUNTALA Vs. M SHIVARAJ
April 21, 1992
M SHYAM PRASAD REDDY Vs. STATE OF ANDHRA PRADESH
March 9, 1992
M SHYAM PRASAD REDDY Vs. STATE OF ANDHRA PRADESH
September 28, 1992
M SIVARAMAIAH Vs. SUPERINTENDING ENGINEER
August 25, 1992
M SRIRAMULU Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
March 9, 1992
M SUBBAMMA Vs. M VENKATESWARLU
March 3, 1992
M THAHA Vs. DIRECTOR GENERAL NIRD
January 28, 1992
M THAHA Vs. NATIONAL INSTITUTE OF RURAL DEVELOPMENT
April 24, 1992
M V P RAMARAO IN RE Vs. M V P RAMARAO IN RE
December 15, 1992
M V RAGHAVULU Vs. A P FOREST DEVELOPMENT CORPORATION LTD
March 5, 1992
M VENKATESWARA RAO Vs. M VENKATESWARLU
October 13, 1992
M.V. RATNAM Vs. STATE BANK OF INDIA AND OTHERS
September 3, 1992
MACHINENI VENKATRAO Vs. STATE OF A P
October 16, 1992
MADDINA SUBBAMMA Vs. MADDINA VENKATESWARLU AND STATE
March 3, 1992
MAHAVIR PERSHAD Vs. GULAM DARAS KHAN
June 23, 1992
MANAGEMENT OF GLAXO INDIA LIMITED Vs. PRESIDING OFFICER LABOUR COURT GUNTUR
February 28, 1992
MANDA KADAIAH Vs. STATE OF ANDHRA PRADESH
November 5, 1992
MANDAL REVENUE OFFICER Vs. JAGANNADHAS WAMYVARI TEMPLE
March 26, 1992
MANDALA SAMBAIAH Vs. STATE OF A P
March 21, 1992
MANUFACTURING COMPANY LIMITED HYDERABAD Vs. DINESH GUPTA
October 20, 1992
MAQBOOL KHAN Vs. SHABJADI KHATOON
February 7, 1992
MATHA GAVARAYYA Vs. DISTRICT COLLECTOR E G DIST
September 9, 1992
MESSRS CENTRAL WINES Vs. GOVERNMENT OF ANDHRA PRADESH
February 7, 1992
METROPOLITAN SESSIONS JUDGE VIJAYAWADA Vs. BOLEM SRINIVASA RAO ALIAS SREENU
June 16, 1992
MIR LIYAQAT ALI Vs. MOHAMMAD YOUSUF
September 25, 1992
MIR NAIMATHULLA Vs. DIRECTOR GENERAL
April 9, 1992
MIR QUDRATH ALI KHAN Vs. MUZAFFAR ALI KHAN
November 30, 1992
MOHAMMAD AFZAL Vs. COMMON WEALTH HOTEL P LTD
December 24, 1992
MOHAMMAD IBRAHIM Vs. STATE OF ANDHRA PRADESH
September 25, 1992
MOHAMMED ALLAUDDIN Vs. ASIYA FATIMA STATE OF A P
September 14, 1992
MOHAMMED LAYAK AHMED ALI Vs. DISTRICT COLLECTOR KARUNNAGAR DIST
February 3, 1992
MOHD YOUSUF Vs. STATE OF ANDHRA PRADESH
September 12, 1992
MOHD YOUSUF ALIAS HAWA KHAN Vs. STATE OF ANDHRA PRADESH
October 20, 1992
MOHD. JALEEL PASHA Vs. STATE OF ANDHRA PRADESH
September 5, 1992
MORASA ANJAIAH Vs. KONDRAGUNTE VENKATESWARLU DIED
February 3, 1992
MUNICIPALITY Vs. MUNICIPALITY
February 3, 1992
MURADANA BHASKARARAO Vs. STATE OF A P
September 30, 1992
MYSORE BREWERIES LIMITED Vs. STATE OF ANDHRA PRADESH
February 28, 1992
MYTHILI EDUCATION SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH
March 19, 1992
N C S RAJ Vs. CHAIRMAN INDUSTRIAL TRIBUNAL CUM LABOUR COURT AT WARANGAL
January 1, 1992
N JAYARAJU Vs. K C PENCHALAIAH
July 1, 1992
N KAMALAMBA Vs. M RAMAIAH
August 3, 1992
N LATCHANNA Vs. M SRIRAMULU
August 7, 1992
N MADHUSUDHAN REDDY Vs. STATE OF ANDHRA PRADESH
March 10, 1992
N RAMACHANDRA REDDY Vs. STATE OF ANDHRA PRADESH
April 16, 1992
N RAMACHANDRA REDDY G S VEERARAGHAVA REDDY Vs. K RAGHUNATHA REDDY
January 1, 1992
N RAMAKRISHNA Vs. SPORTS AUTHORITY OF ANDHRA PRADESH
December 30, 1992
N VENKATESWARA RAO Vs. DEPUTY COMMISSIONER OF LABOUR
August 5, 1992
N Y KRISHNAIAH Vs. SUB INSPECTOR OF POLICE
February 17, 1992
NAGARAL RAMULU Vs. KRISHNARNMA
February 27, 1992
NAGULAPALLI SATYANARAYANA ALIAS SATYAM Vs. STATE OF A P
November 5, 1992
NALGONDA TELUGU BAPTIST CHURCHES S S F ASSOCIATION Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
July 2, 1992
NALLA YAKOOB S O BALA GATTAIAH Vs. GOVERNMENT OF ANDHRA PRADESH REVENUE UC II DEPARTMENT
April 20, 1992
NANDYAL CO OP SPINNING MILLS LTD Vs. K V MOHAN RAO VISAKHAPATNAM
October 12, 1992
NATIONAL CARBON COMPANY Vs. LABOUR COURT, HYDERABAD
August 18, 1992
NATIONAL INSURANCE COMPANY Vs. MOHAMMAD MUJATABA KHAN
October 14, 1992
NAVIN CHANDRA Vs. PREMA BAI PITTI
July 20, 1992
NAZINI BEGUM Vs. MIR BARKAT ALI KHAN FORMERLY PRINCE MUKKARRAM JAH BAHADUR
August 19, 1992
NEW HARYANA TRANSPORT COMPANY CALCUTTA Vs. HANUTMAL JAIN
October 12, 1992
NEW INDIA ASSURANCE COMPANY LIMITED Vs. J G M V COTTON TRADERS
July 13, 1992
NIZAMABAD CORN PRODUCTS P LTD Vs. YASUDEV DALIA
August 28, 1992
NUTAN J PATEL Vs. S V PRASAD
July 1, 1992
OFFICIAL LIQUIDATOR HIGH COURT OF A P Vs. CH RATNAKAR RAO
June 16, 1992
P ANJA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
October 1, 1992
P BALARAJU Vs. FOREST RANGE OFFICER
September 25, 1992
P BALRAJ Vs. A POCHAIAH
January 24, 1992
P DHANAMMA Vs. M SIVA RAM PRASAD
December 18, 1992
P G TILAK Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
December 28, 1992
P HARI HARA PRASAD Vs. GOVT OF A P
March 31, 1992
P KANAKARAJARATNAM Vs. DEPUTY I G RPF
September 5, 1992
P KARNUDU Vs. V K BANGALA RAJU
November 25, 1992
P KODANDARAMI REDDY Vs. NAGARJUNA INVESTMENT TRUST LTD
August 7, 1992
P LALA SHERIFF Vs. LICENSING OFFICER CUM REGIONAL TRANSPORT OFFICER
June 17, 1992
P MURUGESA REDDY Vs. A SUBBAMMA
December 30, 1992
P NAGESWARA RAO Vs. A SUBRAHMANYAM
June 26, 1992
P NARAYANA RAO Vs. K VENU KUMARI
February 6, 1992
P RAM REDDY Vs. SHIPPING CORPORATION OF INDIA LTD
August 19, 1992
P RAMA DEVI Vs. GOVERNMENT OF ANDHRA PRADESH
December 2, 1992
P RAMA MURTHY Vs. S T A TRIBUNAL
March 10, 1992
P RAMA RAO Vs. SRIKAKULAM MUNICIPALITY
June 23, 1992
P RAMADEVI Vs. GOVT OF A P
April 30, 1992
P RAMADEVI Vs. GOVERNMENT OF ANDHRA PRADESH
December 24, 1992
P RAMAIAH Vs. M MALLESHAM
November 17, 1992
P RAMNARAYANA Vs. COMMISSIONER OF PANCHAYAT RAJ RURAL DEVELOPMENT CUM ELECTION AUTHORITY
March 24, 1992
P RAMULU Vs. STATE OF ANDHRA PRADESH
August 4, 1992
P S RAO Vs. STATE OF ANDHRA PRADESH
October 30, 1992
P S SEETHA LAKSHMI Vs. CHAIRMAN VISAKHAPATNAM PORT TRUST VISAKHAPATNAM
April 1, 1992
P SRINIVASA RAO Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD DIVISIONAL ENGINEER
April 13, 1992
P SUDERSHAN REDDY Vs. STATE OF ANDHRA PRADESH
August 28, 1992
P SYAMALA Vs. S V PRASAD
December 1, 1992
P SYAMALA Vs. SECRETARY TO GOVERNMENT ANDHRA PRADESH
December 1, 1992
P V K SATYANARAYANA Vs. GOVT OF ANDHRA PRADESH
April 27, 1992
P VENKATESWARLU Vs. POTHINA CHENCHAIAH
July 31, 1992
P.S.V.P. VITTAL Vs. RAO PROGRESSIVE CONSTRUCTIONS PRIVATE LIMITED
December 28, 1992
PADMALAYA Vs. A V KRISHNA RAO
March 6, 1992
PADMAVATHI OIL and GENERAL MERCHANT Vs. COMMISSIONER OF CIVIL SUPPLIES
January 28, 1992
PALLAPU SREENIVASA RAO Vs. REGISTRAR UNIVERSITY OF HEALTH SCIENCES ANDHRA PRADESH VIJAYAWADA
July 23, 1992
PALUKUR LABOUR CONTRACT CO OPERATIVE SOCIETY Vs. DIRECTOR OF MINES AND GEOLOGY HYDERABAD
April 20, 1992
PAN MERCHANTS WHOLESALE COMMISSION AGENTS ASSON Vs. M R O
August 14, 1992
PANINEEYA LAW COLLEGE Vs. SECRETARY TO GOVERNMENT
September 29, 1992
PANYAM CEMENTS AND MINERAL INDUSTRIES LIMITED Vs. STATE OF A P
September 9, 1992
PARAMOUNT PRESS Vs. E S I CORPORATION REP
December 2, 1992
PATEL DESAI AND CO AND MEERA INDUSTRIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 24, 1992
PEOPLES SHOE CO Vs. A KAMESWARAMMA
April 21, 1992
PILLI KAMARAJ Vs. SAJJA CHANDRAMOULI
January 21, 1992
POLISETTI SURYANARAYANAMURTY Vs. STATE OF A P
September 21, 1992
PONUGOTI KONDA REDDY Vs. PONUGOTI LAXMINARASA REDDY
March 24, 1992
PORT and DOCK EMPLOYEES ASSOCIATION Vs. GOVERNMENT OF INDIA
April 16, 1992
POTLA NARASAIAH Vs. GUDURI KRISHNA REDDY
January 22, 1992
PRAGATHI NAGAR WELFARE ASSNO Vs. M C H
April 30, 1992
PRINCES AND CO Vs. GOVERNMENT OF A P
February 12, 1992
PROCTER AND GAMBLE INDIA LIMITED Vs. UNION OF INDIA
December 22, 1992
PROGRESSIVE CONSTRUCTIONS PRIVATE LIMITED Vs. PROGRESSIVE CONSTRUCTIONS PRIVATE LIMITED
December 28, 1992
PROGRESSIVE DEMOCRATIC STUDENTS UNION Vs. STATE OF ANDHRA PRADESH
September 8, 1992
PROJECT DIRECTOR R and B Vs. HAABIA ADVERTISING I P LTD
October 13, 1992
PUBLIC PROSECUTOR H C OF A P Vs. POTHULA NARSIMHA RAO
November 30, 1992
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. TELUGU VENKATAPURAM RAMULU
December 14, 1992
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. DASARI MOHAN
November 9, 1992
PUBLIC VIGILANCE Vs. GOVERNMENT OF ANDHRA PRADESH
March 12, 1992
PULTIYA AUDIYYA Vs. STATE OF ANDHRA PRADESH
October 22, 1992
PURNA BAI Vs. RANCHHODDAS
April 30, 1992
PUSKURU KISHORE RAO Vs. N JANARDHANA REDDY
February 19, 1992
QAMAR BEGUM Vs. PYATA SRINIVASA RAO
January 1, 1992
R HANMAN SINGH Vs. R D O
August 6, 1992
R RAMA RAO Vs. V VENKATESWARLU and BROS
August 25, 1992
R UMA DEVI Vs. PRINCIPAL KURNOOL MEDICAL COLLEGE KURNOOL
September 28, 1992
R VENAIAH Vs. CHAIRMAN
November 11, 1992
R.P. CHANDRASEKHAR AND OTHERS Vs. TIRUMALA TIRPATHI DEVASTHANAMS
July 27, 1992
RACHAMALIA SURESH KUMAR Vs. STATE OF ANDHRA PRADESH
October 16, 1992
RAFEEQ AHMED Vs. STATE OF A P
September 16, 1992
RAJARAM VENKATESH Vs. STATE OF ANDHRA PRADESH
September 21, 1992
RAMESH KUMAR KHURANA Vs. G M TELEPHONE
June 24, 1992
RANA RATNA RAO Vs. STATE OF ANDHRA PRADESH
January 23, 1992
RASALA SURYA PRAKASARAO Vs. RASALA VENKATESWARARAO
February 21, 1992
RASALA SURYA PRAKASARAO AND OTHERS Vs. RASALA VENKATESWARRARAO AND OTHERS
February 24, 1992
REVENUE DIVISIONAL OFFICER Vs. MANOHAR READY
February 18, 1992
REVENUE DIVISIONAL OFFICER GADWAL Vs. RAJA J RAMESWARA RAO
April 13, 1992
RICHARD SAMSON SHERRAT Vs. STATE OF ANDHRA PRADESH
March 12, 1992
ROMINI SUSAN KURIAN Vs. STATE OF ANDHRA PRADESH
March 12, 1992
RUMANA BEGUM Vs. GOVERNMENT OF ANDHRA PRADESH
March 6, 1992
S ANJI REDDY Vs. DIVISIONAL PANCHAYAT OFFICER NARASARAOPET
July 1, 1992
S ASHRAF BI Vs. SHAIK MADAR SAB
August 7, 1992
S B DWARAKANATH Vs. R DILIP KUMAR
September 29, 1992
S B S PARAKAL MUTT Vs. DEPUTY COMMISSIONER ENDOWMENTS
April 30, 1992
S D RAJA BABU CHOWDARY Vs. INSPECTOR OF POLICE
September 9, 1992
S K KHUDDUS Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE WAREHOUSING CORPORATION
February 14, 1992
S KRISHNA MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH
August 8, 1992
S KUMAR Vs. SUPER HOTEL
March 21, 1992
S L BALAKRISHNA Vs. STATE OF ANDHRA PRADESH
October 28, 1992
S MALLESAM Vs. REGISTRAR RAILWAY CLAIMS TRIBUNAL
April 21, 1992
S PARTHA Vs. MESSRS NATIONAL THERMAL POWER CORPORATION LIMITED
December 15, 1992
S PRASADA RAJU Vs. STATE OF ANDHRA PRADESH
April 23, 1992
S RAMA RAO DIED PER L RS Vs. G KAMALAMMA
November 2, 1992
S RAMADAS Vs. SUBORDINATE JUDGE
July 9, 1992
S RAMU Vs. T T D
March 9, 1992
S SARAT BABU CHOWDARY Vs. INSPECTOR OF POLICE
September 9, 1992
S SEETHARAMAMMA Vs. K KRISHNAVENI
January 23, 1992
S VANAJA Vs. SECRETARY STATE TRANSPORT AUTHORITY
March 10, 1992
S VIVEKANAND SAGAR Vs. DADI BEE
October 20, 1992
S. SEETHARAMAMMA Vs. KOBAGAPU KRISHNAVENI
January 3, 1992
S.V.S. RAMAKRISHNARAO Vs. THE GOVERNMENT OF A.P.
March 26, 1992
SAKALA VEERA BHADRAIAH AND CO Vs. STATE OF ANDHRA PRADESH
January 22, 1992
SAKAMURI SIVARAMBABU Vs. PRASAD SUNJAN RAJU
February 17, 1992
SALEHA BEGUM Vs. STATE OF ANDHRA PRADESH
September 15, 1992
SARADA BAI Vs. SHAKUNTALA BAI
June 16, 1992
SARVA REDDY Vs. SPECIAL DEPUTY COLLECTOR L A UNIT
August 18, 1992
SATYANARAYANA GENERAL TRADERS Vs. STATE
August 26, 1992
SAYED MOHAMMAD ALI HUSSAINI Vs. STATE OF ANDHRA PRADESH
August 21, 1992
SHAFITHULLA BAIG Vs. STATE OF A P
November 11, 1992
SHAH RAMANLAL RITESH KUMAR Vs. SHAH RAMANLAL RITESH KUMAR
February 14, 1992
SHAIK DAVOOD SAHEB Vs. YEZZU RAMA MURTHY
February 27, 1992
SHAIK HABEEB Vs. GOVERNMENT OF ANDHRA PRADESH
March 11, 1992
SHYAM SUPREME TYPE INSTITUTE RAJAHMUNDRY Vs. STATE BANK OF INDIA
September 21, 1992
SIDAGAM SITARATNAM Vs. SIDAGAM SURYANARAYANA
November 11, 1992
SIDDAREDDY Vs. SUB COLLECTOR GUDUR NELLORE DIST
August 20, 1992
SIDDEMEETTI KRISHNA MURTY Vs. COMMISSIONER OF SURVEY SETTLEMENTS
April 24, 1992
SINGARENI COLLERIES CO LTD Vs. J UMASHANKAR RAO
February 26, 1992
SIVA NAGAYYA Vs. AHMED KHAN
May 19, 1992
SIVA NAGAYYA Vs. AHMED KHAN
June 19, 1992
SMITH KLIMS BEECHAN CONSUMER BRANDS LTD Vs. ASSTT COLLECTOR OF CENTRAL EXCISE
December 24, 1992
SPECIAL DEPUTY COLLECTOR Vs. DENSIN P LTD
December 28, 1992
SPECIAL DEPUTY COLLECTOR Vs. E JAGGA REDDY D B
February 27, 1992
SPECIAL DEPUTY COLLECTOR Vs. G SESHAGIRI RAO
March 16, 1992
SPECIAL DEPUTY COLLECTOR Vs. B CHANDRA REDDY
March 3, 1992
SPECIAL DEPUTY COLLECTOR Vs. P BASAVESWARA RAO
February 6, 1992
SPECIAL DEPUTY COLLECTOR L A Vs. TEKUMALLAVARAHA NARASIMHAM
March 4, 1992
SPECIAL DEPUTY COLLECTOR LAND ACQUISITION SSP KURNOOL Vs. D RAMAN A REDDY
March 31, 1992
SPECIAL DY COLLECTOR Vs. T PEDDA RAM REDDY
March 31, 1992
SPECIAL TAHSILDAR AND LAND ACQUISITION OFFICER Vs. DANDU SARASWATAMMA
March 27, 1992
SPL OFFICER URBAN LAND CEILING Vs. P RAMANAMMA
November 4, 1992
SR Y PHILOMENA Vs. PRL SECRETARY TO GOVERNMENT
August 10, 1992
SRI GOWRI TRADERS Vs. STATE OF ANDHRA PRADESH
February 4, 1992
SRI SRINIVASAATRE Vs. COMMISSIONER OF COMMERCIAL TAXES
February 24, 1992
STATE BANK OF INDIA Vs. PRAVEEN TANNERIES
April 30, 1992
STATE BANK OF INDIA Vs. M/S PRAVEEN TANNERIES & OTHERS
April 13, 1992
STATE OF A P Vs. B SATHAIAH
November 5, 1992
STATE OF ANDHRA PRADESH Vs. RAGHUNADHA RAO
November 25, 1992
STATE OF ANDHRA PRADESH Vs. GAYATHRI ELECTRONICS
August 24, 1992
STATE OF ANDHRA PRADESH Vs. LAXMI DALL OIL MILL
September 4, 1992
STATE OF ANDHRA PRADESH Vs. KUMARASWAMY OIL TRADING COMPANY
September 7, 1992
STATE OF ANDHRA PRADESH Vs. J K AND COMPANY
September 8, 1992
STATE OF ANDHRA PRADESH Vs. SRI VALLABH GLASS WORKS LIMITED
September 8, 1992
STATE OF ANDHRA PRADESH Vs. KOMALLA KRISHNAIAH
February 21, 1992
STATE OF ANDHRA PRADESH Vs. KALAPPA
February 26, 1992
STATE OF ANDHRA PRADESH Vs. BINNY LIMITED
February 13, 1992
STATE OF KARNATAKA Vs. BEGEES FOODS (P) LIMITED
July 1, 1992
SUB COLLECTOR AND LAND ACQUISITION OFFICER Vs. N MAHABOOB SAHEB
February 5, 1992
SULAXMI BAI Vs. KARRE SRIDHAR
November 11, 1992
SUNITA PRASHANTI Vs. AP UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
November 3, 1992
SUPERINTENDING ENGINEER Vs. B SUBBA REDDY
December 23, 1992
SYED AMJAD AHMED Vs. STATE OF ANDHRA PRADESH
October 23, 1992
SYED ANWAR Vs. EMPLOYEES OF ANDHRA PRADESH DAIRY DEV CO OP FEDERATION LTD
December 30, 1992
SYED HYDRIE Vs. UNION OF INDIA
February 27, 1992
SYED JALALUDDIN Vs. GOVERNMENT OF ANDHRA PRADESH
March 11, 1992
SYED RASOOL AND SONS Vs. AILDAS AND COMPANY
September 30, 1992
T DEVENDER Vs. STATE OF ANDHRA PRADESH
August 19, 1992
T GOVERDHAN Vs. STATE OF ANDHRA PRADESH
October 29, 1992
T K KODANDARAM Vs. STATE OF ANDHRA PRADESH
November 27, 1992
T K KODANDARAM Vs. IV ADDL JUDICIAL MAGISTRATE OF I CLASS NELLORE
March 27, 1992
T LAKSHMI ESWARAMMA Vs. JUNIOR TELECOM OFFICER
April 27, 1992
T M OBULESU Vs. STATE OF ANDHRA PRADESH
August 3, 1992
T N KHAINBATI Vs. APPELLATE AUTHORITY UNDER URBAN LAND CEILING and REGULATION ACT
June 26, 1992
T SUNIL KUMAR Vs. S G EDULGRI AND SONS
December 2, 1992
T T ABBAS ALI Vs. T GOVINDARAJULU
January 21, 1992
T V SRINIVASACHARYULU Vs. T T D
December 23, 1992
T VENKAT RAM REDDY Vs. D GOPALAKRISHNAM RAJU
November 23, 1992
T VENKATA RANI PRASAD REDDY Vs. SRI SATYAM MEDICAL CROPN RAJAHMUNDRY
November 21, 1992
T. RAMAMURTHY Vs. VICE
July 17, 1992
TADI VENKATESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
September 4, 1992
TADIKONDA RAMULU Vs. STATE OF ANDHRA PRADESH
March 19, 1992
TAHSILDAR LA MANGALAGIRI TQ GUNTUR DIST Vs. BOMMU ANJI REDDY
February 13, 1992
TANUGULA YELLAIAH Vs. BOMMAKANTI SAMBAIAH
August 11, 1992
TARLUPADU COLLEGE OF EDUCATION Vs. NAGARJUNA UNIVERSITY REP
December 16, 1992
TEAM LEADER ARMY TEAM B D L Vs. MAJOR C V V REDDY
October 23, 1992
THANDAVA CO OPERATIVE SUGARS LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER ANDHRA PRADESH HYDERABAD
February 20, 1992
THE COASTAL CHEMICALS LIMITED Vs. THE COMMERCIAL TAX OFFICER
February 7, 1992
THEATRE SANGAMESH Vs. ENTERTAINMENT TAX DEPUTY COMMISSIONER KURNOOL
April 24, 1992
THIRUMALAREDDY THAMASAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
April 6, 1992
THUMALLAPALLY KOTI REDDY Vs. STATE OF ANDHRA PRADESH
November 25, 1992
TIRUNAM GURAPPA Vs. NAIDU RAMANA REDDY
March 12, 1992
TRANSPORT CORPORATION OF INDIA LTD Vs. SPECIAL TAHSILDAR LAND REFORMS
March 25, 1992
TRANSPORT CORPORATION OF INDIA LTD Vs. SPL TAHSILDAR LAND REFORMS KURAOOL
March 23, 1992
TRINMURTHY CONSTRUCTIONS Vs. VIJAYA LAKSHMI GADGIL
August 18, 1992
TULSI CO OP HOUSING SOCIETY Vs. STATE OF ANDHRA PRADESH
November 21, 1992
TVASANTHA LAKSHMI Vs. Y RAVINDRA NAIK PRINCIPAL APSWR SCHOOL B KOTHAKOTA CHITTOOR
March 20, 1992
UNION ROAD WAYS P LTD Vs. SHAH RAMANLAL SATESH KUMAR
February 14, 1992
UPPU PANDAIAH Vs. MANDAL REVENUE OFFICER SYDAPURAM
February 10, 1992
UTTAMDOSS Vs. GOVERNMENT OF ANDHRA PRADESH
April 29, 1992
V BHARATA RAO Vs. REVENUE DIVISIONAL OFFICER GUNTUR
March 30, 1992
V BHASKARA RAO Vs. C MADHAVA RAO
December 18, 1992
V CHANDRAMOULI Vs. A P S E B
February 11, 1992
V H VADDERA LABOUR CONTRACT CO OP SOCIETY Vs. DIRECTOR OF MINES AND GEOLOGY
August 14, 1992
V RAMA DEVI Vs. L NIRMALA DEVI
July 28, 1992
V RAMAKRISHNA Vs. N SAROJINI
April 21, 1992
V SAMBASIVA RAO Vs. LABOUR COURT
December 23, 1992
V SHANKAR REDDY Vs. STATE OF ANDHRA PRADESH
April 3, 1992
V SUBBA RAO Vs. DEPUTY GENERAL MANAGER CANARA BANK HYDERABAD CIRCLE HYDERABAD
March 31, 1992
V SUBBARAYUDU Vs. G M ANDHRA PRADESH STATE ROAD TRANS CORPN
April 30, 1992
V SURYANARAYANA Vs. SITARAMA CHIT FUND CO
September 24, 1992
V VENKATARAMA NARSAIAH Vs. DIRECTOR OF CENSUS A P
February 27, 1992
VADDE ANJANAMMA Vs. CHENNAKESAVULU
January 22, 1992
VADLA BALAIAH Vs. K RAGHAVENDER REDDY
March 6, 1992
VADLAMUDI ANNAPURNAMMA Vs. STATE OF ANDHRA PRADESH
April 23, 1992
VANDANA CYLINDERS P LTD Vs. STATE BANK OF INDIA
February 3, 1992
VANTHALA RAMA RAO ALIAS RAMU Vs. INSPECTOR OF POLICE MAREDUMILLI
September 28, 1992
VENKATAGIRI GRAM PANCHAYAT TAX PAYERS ASSOCIATION Vs. DISTRICT COLLECTOR
March 25, 1992
VHA VENKATA RAJU Vs. STATE OF ANDHRA PRADESH
December 24, 1992
VIJAYA BANK ONGOLE BRANCH REP Vs. THOTTEMPUDI RAMAIAH CHOWDARY
July 21, 1992
VIJAYA LAXMI Vs. A JANARDHAN AND STATE OF ANDHRA PRADESH
October 1, 1992
VISHWA SHANTI ENTERPRISES Vs. PREMIER REFRIGERATION and ELECTRICALS
March 21, 1992
VITTAL Vs. GOVERNMENT OF ANDHRA PRADESH
February 25, 1992
VIYYAPU BHASKARA RAO Vs. THE CHIEF MECHANICAL ENGINEER
August 13, 1992
VYNETESWARA SWAMYVARI TEMPLE PONNANGI Vs. KODE BRAHMAN S O BUTCHAIAH MALE
November 3, 1992
WEST GODAVARI K DAYANAND Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
April 1, 1992
Y GANGANAIDU Vs. M SURKANTAM
February 14, 1992
Y JAYARAMANNA Vs. CEMENT CORPORATION OF INDIA
February 14, 1992
Y PRIDHVI KUMAR Vs. GERENAL MANAGER TELECOM DISTRICT HYDERABAD
February 27, 1992
Y SATYANARAYANA Vs. Y VENKATA LAKSHMI
April 20, 1992
Y SUDHAKAR REDDY Vs. VENKATESHWARA UNIVERSITY
April 10, 1992
Y V K MOORTHY Vs. STATE OF ANDHRA PRADESH
December 14, 1992
Y VENKATARAMI REDDY Vs. R T A GUNTUR
November 2, 1992
Y VENKATESWARA RAO Vs. MAHEE HANDLOOMS PVT LIMITED
July 21, 1992
YAVALLI APPARAO Vs. COLLECTOR PT WINGH WEST GODAVARI ELURU
October 23, 1992
YERABARLA VENKATESHWARA RAO Vs. YELUGATI ESWARA REDDY
January 23, 1992
ZEHRA BEGUM Vs. ADMINISTRATOR
April 13, 1992