Case Index

Title
Date
A N VERMA Vs. BHARAT PUMP AND COMPRESSORS LTD
September 29, 1992
ABDUL AHAD Vs. NASREEN BANO
January 28, 1992
ABDUL KALAM Vs. ABDUL MAJID
March 30, 1992
ABDUL KARIM Vs. STATE OF U P
August 11, 1992
ABDUL MAJEED KHAN Vs. IST ADDL. DISTRICT JUDGE, GORAKHPUR AND OTHERS
November 10, 1992
ABDUL RASHID ANSARI Vs. STATE OF U P
August 27, 1992
ABINASH SINGH Vs. FARRUKHABAD GRAMIN BANK
December 22, 1992
ACHARJL TIWARL Vs. ZILA GANNA ADHIKARI AND ANOTHERS
April 21, 1992
ACHCHEY LAL Vs. STATE OF U.P.
February 18, 1992
ACHHEY LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
April 30, 1992
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BADRI PRASAD KASHI PRASAD
August 10, 1992
ADVANCE PAPER PRODUCTS Vs. COMMISSIONER OF SALES TAX
July 13, 1992
AGARWAL KHANDSARI UDYOG Vs. APPELLATE AUTHORITY/ASSISTANT SUGAR CANE COMMISSIONER, MUZAFFARNAGAR AND ANR
July 17, 1992
AGRA LEATHERIES LIMITED Vs. COMMISSIONER OF INCOME TAX
April 2, 1992
AJAI KUMAR TOMAR Vs. RAJ NARAIN
November 2, 1992
AJIB SINGH Vs. STATE OF UTTAR PRADESH
July 23, 1992
AKAY ORGANICS PRIVATE LIMITED Vs. OIL AND NATURAL GAS COMMISSION
April 15, 1992
AKHIL KUMAR MITTAL Vs. VICE CHANCELLOR MEERUT UNIVERSITY
November 16, 1992
ALEEM UDDIN Vs. NAGAR PALIKA MAUDAHA
January 3, 1992
ALLAH TALA Vs. DY DIRECTOR OF CONSOLIDATION KANPUR
September 17, 1992
ALLAHABAD BANK Vs. CENTRAL GOVT LABOUR COURT
April 23, 1992
ALLAHABAD UNIVERSITY RETIRED TEACHERS ASSOCIATION Vs. ALLAHABAD UNIVERSITY
June 24, 1992
AMAL CHANDRA DUTTA Vs. UNION OF INDIA
August 27, 1992
AMAN Vs. STATE OF U P
January 21, 1992
AMAR NATH JAISWAL Vs. STATE OF UTTAR PRADESH
May 22, 1992
AMAR NATH ONKAR NATH Vs. COMMISSIONER OF INCOME TAX
August 31, 1992
AMAR SINGH Vs. STATE
November 24, 1992
AMBA DUTT JOSHI Vs. STATE OF U P
January 22, 1992
AMINA Vs. STATE OF U P
October 14, 1992
AMIR AHMED Vs. VI ADDL. DISTRICT JUDGE AND ORS.
January 7, 1992
AMIR HUSSAIN Vs. ALLAHABAD AGRICULTURE INSTITUTE
September 28, 1992
AMIT KUMAR SINGH Vs. THE REGISTRAR, UNIVERSITY OF ALLAHABAD
May 14, 1992
AMJUM HASAN SIDDIQUI Vs. SALMA B
January 18, 1992
AMJUM HASAN SIDDIQUI Vs. SALMA B
January 28, 1992
AMOD KOMAR SRIVASTAVA, AND OTHERS Vs. CHIEF JUSTICE, HIGH COURT ALLAHABAD AND OTHERS
March 25, 1992
ANAND KUMAR Vs. PRINCIPAL AGRA COLLEGE
August 31, 1992
ANAND KUMAR GUPTA Vs. STATE OF U P
September 22, 1992
ANAND SWAROOP GOEL Vs. IVTH ADDITIONAL DISTRICT JUDGE
March 3, 1992
ANAND SWAROOP SHARMA Vs. MANAGING DIRECTOR, U.P. COOPERATIVE FEDERATION LIMITED
September 15, 1992
ANANT PRASAD JAISWAL Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
November 30, 1992
ANAR SINGH Vs. STATE OF U.P.
October 22, 1992
ANGNU LAL Vs. PRESCRIBED AUTHORITY FATEHUR
December 21, 1992
ANIL AGARWAL Vs. RAM KUMAR AND ORS
June 26, 1992
ANIL KUMAR Vs. SUPERINTENDENT CENTRAL JAIL NAINI
April 28, 1992
ANIL KUMAR AGRAWAL Vs. STATE OF U P
December 18, 1992
ANIL KUMAR JAIN Vs. RENT CONTROL AND EVICTION OFFICER
November 17, 1992
ANIL KUMAR SHARMA Vs. ENGINEER
August 11, 1992
ANIL KUMAR SINGH Vs. DISTRICT AND SESSIONS JUDGE
November 6, 1992
ANIL KUMAR SINGH AND OTHERS Vs. COMMISSIONER/SECRETARY, BOARD OF REVENUE, U.P. LUCKNOW AND OTHER
September 16, 1992
ANIL KUMAR SRIVASTAVA Vs. STATE OF U.P.
May 15, 1992
ANIL TRADERS KATRA NAZ Vs. STATE OF U P
February 10, 1992
ANIRUDH NATH MISHRA Vs. DISTRICT JUDGE GORAKHPUR
August 24, 1992
ANIRUDH PANDEY Vs. DISTT INSPECTOR OF SCHOOLS DEORIA
May 1, 1992
ANJAN BISWAS Vs. PRINCIPAL S N MEDICAL COLLEGE
January 27, 1992
ANJU SHARMA Vs. SURESH CHAND JAIN
September 30, 1992
ANUJ MATHUR Vs. ALLAHABAD AGRICULTURAL INSTITUTE
December 17, 1992
ANUPMA TEWARI Vs. STATE OF U P
November 24, 1992
ANURAG MISRA Vs. RAVINDRA SINGH
May 15, 1992
ANURUDDHAVIR SINGH Vs. SINGH ESTATE PVT LTD
October 15, 1992
ANWAR Vs. STATE OF U P
August 26, 1992
AQUEOUS VICTUALS PVT LTD Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
August 26, 1992
ARIMARDAN SINGH Vs. CHOTTEY LAL MISRA
October 15, 1992
ARUN KUMAR Vs. STATE OF U.P.
January 29, 1992
ARUN KUMAR MATHUR Vs. LABOUR COURT
November 10, 1992
ARUNA KHAUNA Vs. STATE OF U P
February 4, 1992
ASGHAR ALI Vs. STATE OF U P
February 20, 1992
ASHA KUMARI Vs. DIRECTOR MEDICAL HEALTH AND FAMILY WELFARE GOVERNMENT OF UTTAR PRADESH AND ORS
May 22, 1992
ASHA KUMARI MISRA Vs. ZILA BASIC SHIKSHA ADHIKARI KANPUR NAGAR
August 31, 1992
ASHARFI LAL Vs. DISTRICT ASSISTANT REGISTRAR
January 21, 1992
ASHIQ Vs. STATE OF U P
April 16, 1992
ASHISH RAI AND Vs. BANARAS HINDU UNIVERSITY
November 25, 1992
ASHOK DUTT AND ANR Vs. VINOD KUMAR DUTT AND ORS
May 15, 1992
ASHOK GUPTA Vs. ANAND PRASAD GARG
August 7, 1992
ASHOK KUMAR Vs. SHAIL KUMARI
October 28, 1992
ASHOK KUMAR PANDEY AND ORS. Vs. BASIC SHIKSHA ADHIKARI AND ORS.
April 22, 1992
ASHOK KUMAR SARIN Vs. MUNICIPAL BOARD DEHRADUN
August 18, 1992
ASHOK KUMAR SHARMA AND ORS Vs. STATE OF U P AND ANR
April 21, 1992
ASHOK KUMAR SINGH Vs. STATE OF UTTAR PRADESH
February 18, 1992
ASHOKE KUMAR SETH Vs. IV ADDITIONAL DISTRICT JUDGE AZAMGARH
October 14, 1992
ASHWANI KUMAR MISRA Vs. STATE OF U P
April 21, 1992
ATESH KUMAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS ALIGARH
October 20, 1992
ATHAR ALI Vs. GOVIND BALLABH PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY PANTNAGAR
September 28, 1992
ATMA SINGH Vs. MUNICIPAL BOARD GHAZIABAD
May 5, 1992
ATMA STOOLS LTD Vs. UNION OF INDIA UOI
November 27, 1992
ATTAR SINGH Vs. DEPUTY INSPECTOR GENERAL
November 11, 1992
ATUL KUMAR GUPTA Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE
January 8, 1992
AVINESH CHANDRA Vs. PRESCRIBED AUTHORITY ADDITIONAL CIVIL JUDGE IIND
May 22, 1992
AZAD HUSSAIN Vs. STATE OF U P
April 22, 1992
AZIMULLAH MOHAMMAD MUSHTAQ Vs. COMMISSIONER OF INCOME TAX
September 2, 1992
AZIZ AHMAD Vs. STATE OF UTTAR PRADESH
November 30, 1992
AZIZ KHAN Vs. STATE OF U P
January 22, 1992
AZIZUL REHMAN Vs. IXTH ADDL DISTRICT JUDGE MORADABAD
November 11, 1992
AZMAT YAR KHAN AND ANOTHER Vs. RETURNING OFFICER, NAGAR PALIKA AND OTHERS
May 6, 1992
AZMAT YAR KHAN AND ANR. Vs. RETURNING OFFICER, NAGAR PALIKA AND ORS.
May 21, 1992
BABBAN SINGH Vs. DY. DIRECTOR OF EDUCATION V, REGION, VARANASI & OTHERS
May 14, 1992
BABBAN SINGH Vs. DEPUTY DIRECTOR OF EDUCATION V REGION
August 26, 1992
BABO KHAN Vs. NANHOO
January 31, 1992
BABU LAL SAHU Vs. DISTRICT JUDGE JHANSI
November 5, 1992
BABU NANDAN Vs. BOARD OF REVENUE U P AT ALLAHABAD
November 5, 1992
BABU NANDAN PANDEY Vs. U.P. PUBLIC SERVICES TRIBUNAL (V) LUCKNOW AND ORS.
May 14, 1992
BABULAL SAHU Vs. DISTRICT JUDGE, JHANSI AND OTHERS
November 11, 1992
BABURAM Vs. IST ADDITIONAL DISTRICT JUDGE MEERUT
September 2, 1992
BACHAN Vs. THAKUR RAM LAXMAN JANKI
February 10, 1992
BACHEY Vs. STATE
February 21, 1992
BADALU Vs. RAM PALAT
January 7, 1992
BADRI NATH Vs. IXTH ADDL. DISTRICT JUDGE AND OTHERS
June 18, 1992
BADRI PRASAD Vs. BHARTIYA STATE BANK
January 23, 1992
BADRUDDIN AND PARTY Vs. STATE OF UTTAR PRADESH
April 2, 1992
BADRUL HASAN QADIRI Vs. STATE OF UTTAR PRADESH
February 12, 1992
BAIDYANATH AYURVED BHAVAN LTD Vs. DISTRICT MAGISTRATE
September 21, 1992
BAIJ NATH Vs. STAT OF U P
July 30, 1992
BAIJ NATH SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
November 16, 1992
BAL KISHAN JAIN Vs. SETH NAGAR MAL MODI
August 7, 1992
BALAQI RAM Vs. STATE OF UP
August 17, 1992
BALBIR Vs. STATE OF U P
September 30, 1992
BALBIR SINGH Vs. UNION OF INDIA
February 27, 1992
BALDEO S O KACHORE Vs. STATE OF UTTAR PRADESH
November 25, 1992
BALIRAM Vs. BOARD OF REVENUE U P
September 19, 1992
BALWANT SINGH Vs. VITH ADDL DISTRICT JUDGE SAHARANPUR
April 27, 1992
BALWANT SINGH Vs. DIVISIONAL FOREST OFFICER (WEST), ALMORA
July 7, 1992
BANARSI Vs. STATE OF U P
April 1, 1992
BANS BAHADUR SINGH Vs. IIND ADDL DISTRICT JUDGE BALLIA
December 3, 1992
BANS ROPAN Vs. IIIRD ADDL DISTT JUDGE GHAZIPUR
January 6, 1992
BANSIDHAR Vs. SEEMA
January 3, 1992
BANWASI RAM VERMA Vs. SMT RADHA DEVI
August 5, 1992
BARKAU ALIAS RAJ KUMAR Vs. STATE OF UTTAR PRADESH
May 8, 1992
BASARAT Vs. SUB DIVISIONAL OFFICER SAMBHAL
May 13, 1992
BASHIRUDDIN Vs. IIND ADDITIONAL DISTRICT JUDGE MEERUT
August 26, 1992
BAZPUR CO OPERATIVE SUGAR FACTORY LIMITED Vs. COMMISSIONER OF INCOME TAX ASSESSMENT
February 27, 1992
BELWAL SPINNING MILLS LTD Vs. U P STATE ELECTRICITY BOARD
February 19, 1992
BENGALI BABU Vs. PUNNI DEVI AND OTHERS
August 10, 1992
BHAGWAN DAS MISHRA Vs. DISTRICT INSPECTOR OF SCHOOLS BASTI
October 1, 1992
BHAGWAN DASS Vs. DISTRICT JUDGE AZAMGARH
July 23, 1992
BHAGWAN DASS Vs. STATE OF U.P.
March 31, 1992
BHAGWAT PRASAD Vs. THE CHIEF JUDICIAL MAGISTRATE, SAHARANPUR AND ANOTHER
August 27, 1992
BHARGAVA PRASAD MISHRA Vs. DISTRICT INSPECTOR OF SCHOOLS AND OTHERS
January 2, 1992
BHATIA MINERALS Vs. COMMISSIONER OF INCOME TAX
February 12, 1992
BHIMSEN TYAGI Vs. DISTRICT PANCHAYAT RAJ OFFICER
February 25, 1992
BHOLA NATH DUBEY Vs. STATE OF U P
August 28, 1992
BHOOKAMP RAHAT PARVATIYA KARMACHARI SAMITI, UTTAR KASHI Vs. THE STATE OF U. P. AND OTHERS
March 31, 1992
BHOORA SINGH Vs. STATE
March 25, 1992
BHOPA Vs. STATE OF UTTAR PRADESH
May 14, 1992
BHOPAL SINGH BHAKANI Vs. STATE OF U.P.
September 16, 1992
BHUDEO SHARMA Vs. RAM KALI AND ORS
January 23, 1992
BHULLAR NATH YADAV Vs. MUNNA SINGH RATHORE EX OFFICER INCHARGE MAYO HALL SPORTS COMPLEX
March 31, 1992
BHUREY SINGH Vs. STATE OF U P
December 17, 1992
BHUWANESHWAR PANDEY Vs. SUB DIVISIONAL MAGISTRATE OFFICER
January 6, 1992
BIJAY SINGH Vs. ADDITIONAL DIST JUDGE IIND MUZAFFARNAGAR
August 17, 1992
BIPIN BEHARI SRIVASTAVA Vs. THE DISTRICT JUDGE, BASTI AND OTHERS
July 24, 1992
BIPIN BIHARI SRIVASTAVA Vs. DISTRICT JUDGE BASTI
September 21, 1992
BIRENDRA KUMAR RAI Vs. UNION OF INDIA
February 21, 1992
BISHAMBHAR Vs. IIIRD ADDITIONAL DISTRICT JUDGE AZAMGARH
January 8, 1992
BISLERY BEVERAGES PVT LTD Vs. UNION OF INDIA UOI
November 6, 1992
BRAHMA DEO Vs. ASSISTANT DIRECTOR OF CONSOLIDATION JAUNPUR
September 25, 1992
BRIJ BEHARI Vs. STATE OF UTTAR PRADESH
December 8, 1992
BRIJ KISHORE Vs. MAHESH CHANDRA VARSHNEY
February 25, 1992
BRIJ KISHORE BANSAL Vs. PRESCRIBED AUTHORITY CONSTITUTED UNDER ACT
May 11, 1992
BRIJ KISHORE SRIVASTAVA Vs. PARGANAADHIKARI JALAUN
September 24, 1992
BRIJ KUMAR Vs. STATE OF U.P. AND ORS.
May 18, 1992
BRIJ LAL PRAJAPATI Vs. SAMANYA PRABANDHAK U PSTATE ROAD TRANSPORT CORPORATION
May 22, 1992
BRIJESH KUMAR SRIVASTAVA Vs. DIRECTOR RAJYA KRISHI UTPADAN MANDI PARISHAD
April 7, 1992
BRIJESH NARAI TEWARI Vs. STATE OF U P
January 28, 1992
BUDH SEN Vs. STATE OF U P
March 25, 1992
BUDHA LAL Vs. RAM CHAND
February 26, 1992
BUDHI SAGAR DUBEY Vs. DT INSPECTOR OF SCHOOLS
August 3, 1992
BULAQI RAM Vs. STATE OF U P
August 17, 1992
BUNDELKHAND MINERALS AND ALKALI PVT LTD Vs. STATE OF U P AND ORS
May 1, 1992
BUNDU Vs. STATE OF U P
May 6, 1992
C P PROPERTIES LTD Vs. MATADIN BHAGWAN DASS
November 27, 1992
CANTONMENT BOARD, KANPUR Vs. STATE OF U. P. AND OTHERS
July 10, 1992
CAPT RADHEY SHYAM Vs. STATE OF UTTAR PRADESH
December 3, 1992
CAWNPORE CHEMICAL WORKS PRIVATE LIMITED Vs. ASST CIT
January 29, 1992
CAWNPORE TEXTILE LTD Vs. INDUSTRIAL TRIBUNAL IV
September 22, 1992
CAWNPORE TEXTILES LTD Vs. PRESIDING OFFICER LABOUR COURT
December 2, 1992
CHAKRA DUTT MISRA Vs. RENT CONTROL AND EVICTION OFFICER A D M
November 17, 1992
CHAMPA SRIVASTAVA Vs. STATE OF U P
April 8, 1992
CHAND BEHARI KAPOOR Vs. RANI LAXMIBAI GRAMEEN BANK KUCHEHRY AND OTHERS
December 22, 1992
CHAND JAIN Vs. COMPETENT AUTHORITY URBAN CEILING SAHARANPUR
September 18, 1992
CHANDER ALIAS RAM CHANDER Vs. STATE OF U P
January 9, 1992
CHANDRA BALI SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIPUR
January 29, 1992
CHANDRA BHAL MISRA Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
September 1, 1992
CHANDRA BHAN Vs. VIITH ADDITIONAL DISTRICT JUDGE, AGRA
January 6, 1992
CHANDRA BHAVAN AND OTHERS Vs. STATE OF U.P.
February 28, 1992
CHANDRA BHUSHAN SAHI Vs. KISAN SAHKARI CHINI MILLS LTD. GHOSI DISTRICT MAU AND OTHERS
December 14, 1992
CHANDRA BHUSHAN SINGH Vs. V ADDITIONAL DISTRICT JUDGE AZAMGARH
January 6, 1992
CHANDRA DUTT PASBOLA Vs. STATE OF U P
April 12, 1992
CHANDRA PRAKASH GUPTA Vs. NOOR MOHD
October 20, 1992
CHANDRA SHEKHAR TEWARI Vs. STATE
March 26, 1992
CHANDRA SHEKHER PANDEY Vs. STATE GOVERNMENT OF UTTAR PRADESH
October 14, 1992
CHANDRAPAL SINGH PARIHAR Vs. VTH ADDITIONAL DISTT. JUDGE
August 20, 1992
CHANDRAWATI Vs. STATE OF UTTAR PRADESH
April 1, 1992
CHATAR SINGH PREMI Vs. STATE OF U P
January 29, 1992
CHATER SEN GUPTA AND OTHERS Vs. VIITH ADDL. DISTRICT JUDGE, GHAZIABAD AND OTHERS
April 7, 1992
CHEMOPULP TISSUES LTD Vs. STATE OF U P
January 20, 1992
CHET SINGH Vs. SHASHI SHANKER PATHAK
December 3, 1992
CHETAN DAS Vs. VIITH ADDITIONAL DISTRICT JUDGE ALLAHABAD
April 24, 1992
CHHANGUR Vs. STATE OF U P
May 12, 1992
CHHETRIYA SAHKARI SAMITI LTD Vs. SECOND ADDL DISTRICT JUDGE
March 25, 1992
CHHOTE LAL Vs. COLLECTOR AND ANR.
February 25, 1992
CHHOTE LAL AND OTHERS Vs. STATE OF U.P. AND OTHERS
September 2, 1992
CHHOTEY Vs. STATE OF U P
November 4, 1992
CHHOTEY LAL Vs. DISTRICT INSPECTOR OF SCHOOLS AND OTHERS
July 29, 1992
CHHUTTU Vs. STATE OF U P
November 25, 1992
CHITHARU Vs. SITA RAM AND ORS
April 20, 1992
CHOKAT Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P LUCKNOW CAMP AT GORAKHPUR
September 18, 1992
CHOTEY SINGH YADAV Vs. DISTRICT MAGISTRATE LUCKNOW
January 23, 1992
CHUNNI LAL Vs. RAMESH CHAND
August 26, 1992
CHURHU Vs. ZULFEQAR
January 28, 1992
COLD STORAGE ASSOCIATION Vs. STATE OF UTTAR PRADESH
September 17, 1992
COLLECTOR VARANASI Vs. RAI PREM CHAND
February 14, 1992
COLLECTOR, VARANASI Vs. EKRAM SHAH
April 2, 1992
COMMISSIONER OF INCOME TAX Vs. RAM SEWAK PYARE LAL
March 24, 1992
COMMISSIONER OF INCOME TAX Vs. ISHWARI KHETAN SUGAR MILLS (P) LTD
October 23, 1992
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN METAL WORKS
November 24, 1992
COMMISSIONER OF INCOME TAX Vs. BHAGWAN DASS AND BROS
September 17, 1992
COMMISSIONER OF INCOME TAX Vs. CO OPERATIVE CANE DEVELOPMENT UNION
September 22, 1992
COMMISSIONER OF INCOME TAX Vs. MURLIDHAR KANODIA AND SONS HUF
September 24, 1992
COMMISSIONER OF INCOME TAX Vs. RAMESH BISCUIT FACTORY
September 30, 1992
COMMISSIONER OF INCOME TAX Vs. RAZA BULAND SUGAR COMPANY LIMITED
October 20, 1992
COMMISSIONER OF INCOME TAX Vs. ROSE LOCK FACTORY
October 28, 1992
COMMISSIONER OF INCOME TAX Vs. KANHYA LAL ANGAN LAL UJHANI
October 22, 1992
COMMISSIONER OF INCOME TAX Vs. U P POORVANCHAL VIKAS NIGAM
October 23, 1992
COMMISSIONER OF INCOME TAX Vs. LAXMI SUGAR AND OIL MILLS LIMITED
November 2, 1992
COMMISSIONER OF INCOME TAX Vs. JAFAR HASAN KHAN
September 1, 1992
COMMISSIONER OF INCOME TAX Vs. CAWNPORE TEXTILES LTD
August 31, 1992
COMMISSIONER OF INCOME TAX Vs. RADHA SWAMI SATSANG NO 2
September 4, 1992
COMMISSIONER OF INCOME TAX Vs. BIHARI LAL MOTI LAL
September 4, 1992
COMMISSIONER OF INCOME TAX Vs. U P LAMINATORS P LIMITED
August 11, 1992
COMMISSIONER OF INCOME TAX Vs. CHAMPARAN SUGAR COMPANY LIMITED
August 11, 1992
COMMISSIONER OF INCOME TAX Vs. VISHWANATH
April 30, 1992
COMMISSIONER OF INCOME TAX Vs. SAPNA TRADERS
July 22, 1992
COMMISSIONER OF INCOME TAX Vs. SARAYA SUGAR MILLS P LIMITED
July 30, 1992
COMMISSIONER OF INCOME TAX Vs. VIGHYAN CHEMICALS INDUSTRIES
July 13, 1992
COMMISSIONER OF INCOME TAX Vs. SAPNA TRADERS
March 22, 1992
COMMISSIONER OF INCOME TAX Vs. KANODIA & SONS.
October 21, 1992
COMMISSIONER OF INCOME-TAX Vs. DEVENDRA BROTHERS AND CO
July 13, 1992
COMMISSIONER OF INCOME-TAX Vs. CUPRO INDUSTRIAL CORPORATION
July 21, 1992
COMMISSIONER OF INCOME-TAX Vs. J K BANKERS
February 27, 1992
COMMISSIONER OF INCOME-TAX Vs. RAM BILAS PURSHOTTAM DASS
March 25, 1992
COMMISSIONER OF INCOME-TAX Vs. SHERVANI SUGAR SYNDICATE LTD
March 31, 1992
COMMISSIONER OF INCOME-TAX Vs. MAHENDRA KUMAR BANSAL
August 12, 1992
COMMISSIONER OF INCOME-TAX Vs. BHARTIYA KHATRI SEWA TRUST
August 25, 1992
COMMISSIONER OF INCOME-TAX Vs. TEJ PRAKASH
September 4, 1992
COMMISSIONER OF INCOME-TAX Vs. ONKAR NATH AGARWAL
August 31, 1992
COMMISSIONER OF INCOME-TAX Vs. LAYALLPUR ENGINEERING CO
October 12, 1992
COMMISSIONER OF INCOME-TAX Vs. BABU RAM DEVENDRA PRAKASH
September 24, 1992
COMMISSIONER OF INCOME-TAX Vs. MAHESH CHAND
January 31, 1992
COMMISSIONER OF INCOMETAX Vs. V P AGARWAL
November 27, 1992
COMMISSIONER OF INCOMETAX Vs. DHRU PRASAD AGGARWAL
August 25, 1992
COMMISSIONER OF WEALTH TAX Vs. MAHMOODA ASHRAF
August 31, 1992
COMMISSIONER OF WEALTH TAX Vs. CHHOTELAL
July 30, 1992
COMMISSIONER OF WEALTH-TAX Vs. BRIJ RANI
August 4, 1992
COMMISSIONER OF WEALTH-TAX Vs. SYED AMJAD ALI
September 18, 1992
COMMISSIONER OF WEALTH-TAX Vs. SRI KISHAN GOPAL GUPTA
November 16, 1992
COMMISSIONER SALES TAX Vs. SUKH LAL ICE AND COLD STORAGE CO
July 10, 1992
COMMISSIONER SALES TAX U P LUCKNOW Vs. BASUDEO MISRA VIJAI KUMAR
November 7, 1992
COMMITTE OF MANAGEMENT KISAN INTER COLLEGE Vs. DEPUTY DIRECTOR OF EDUCATION
October 29, 1992
COMMITTEE OF MANAGEMENT Vs. DY. DIRECTOR OF EDUCATION
September 20, 1992
COMMITTEE OF MANAGEMENT AND ANOTHER Vs. DISTRICT BASIC EDUCATION OFFICER
August 26, 1992
COMMITTEE OF MANAGEMENT AND ANOTHER Vs. DY. DIRECTOR OF EDUCATION AND OTHERS
April 27, 1992
COMMITTEE OF MANAGEMENT AND ANOTHERS Vs. D.I.O.S., MATHURA AND OTHERS
January 28, 1992
COMMITTEE OF MANAGEMENT AUDYOGIK VIKAS UCHCHATTAR MADHYAMIK VIDYALAYA SAMITI Vs. PRESCRIBED AUTHORITY BASTI
May 6, 1992
COMMITTEE OF MANAGEMENT D A V INTER COLLEGE Vs. DY DIRECTOR OF EDUCATION
September 28, 1992
COMMITTEE OF MANAGEMENT DHARMA SAMAJ COLLEGE Vs. STATE OF UTTAR PRADESH
September 29, 1992
COMMITTEE OF MANAGEMENT GAJRATI DEVI SINGHAL KANYA MAHILA INTER COLLEGE Vs. STATE OF U P
May 11, 1992
COMMITTEE OF MANAGEMENT HITKARI KISAN INTER COLLEGE SAKAUTI TANDA Vs. DEPUTY DIRECTOR OF EDUCATION IST REGION
August 5, 1992
COMMITTEE OF MANAGEMENT INDIRA GANDHI INTER COLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD
March 25, 1992
COMMITTEE OF MANAGEMENT JAI HIND INTER COLLEGE TEJI BAZAR Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
August 18, 1992
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE Vs. DEPUTY DIRECTOR OF EDUCATION VTH REGION
October 22, 1992
COMMITTEE OF MANAGEMENT KALGIDHAR KANYA JUNIOR HIGH SCHOOL Vs. DISTRICT BASIC SHIKSHA ADHIKARI
August 17, 1992
COMMITTEE OF MANAGEMENT KALKADHAM MAHAVIDYALAYA Vs. STATE OF U P
October 15, 1992
COMMITTEE OF MANAGEMENT MADAN MANIYAR SINGH HIGH SCHOOL Vs. STATE OF U P
August 10, 1992
COMMITTEE OF MANAGEMENT OF NALDEO KULDEO INTERMEDIATE COLLEGE Vs. DEPUTY DIRECTOR OF EDUCATION VTH REGION VARANASI
September 29, 1992
COMMITTEE OF MANAGEMENT OF R.V.M. INTER COLLEGE, TILHAR" DISTRICT, SHABJABANPUR AND ANOTHER Vs. U.P. SECONDARY EDUCATION SERVICES COMMISSION ALLAHABAD AND ANOTHER
May 13, 1992
COMMITTEE OF MANAGEMENT OF S S V POST GRADUATE COLLEGE Vs. SUSHIL KUMAR SHARMA
November 16, 1992
COMMITTEE OF MANAGEMENT OF SANTOSH KUMAR MEMORIAL INTER COLLEGE Vs. STATE OF UTTAR PRADESH
August 7, 1992
COMMITTEE OF MANAGEMENT PANDIT JAWAHARLAL NEHRU INTER COLLEGE Vs. DEPUTY DIRECTOR OF EDUCATION GORAKHPUR REGION
November 6, 1992
COMMITTEE OF MANAGEMENT PURVA MADHYAMIK ADARSH BAL NIKETAN Vs. STATE OF U P
September 2, 1992
COMMITTEE OF MANAGEMENT SADABAD INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS MATHURA
January 31, 1992
COMMITTEE OF MANAGEMENT SALIK RAM GRAM SABHA JUNIOR HIGH SCHOOL Vs. ZILA BASIC SHIKCHCHA ADHIKARI
August 31, 1992
COMMITTEE OF MANAGEMENT SHIV CHARAN INTER COLLEGE, BULANDSHAHR AND ANR. Vs. STATE OF U.P. AND ORS.
June 4, 1992
COMMITTEE OF MANAGEMENT SHIVHARSH KISHAN POST GRADUATE COLLEGE BASTI, THROUGH ITS PRESIDENT Vs. GORAKHPUR UNIVERSITY, GORAKHPUR THROUGH THE VICE CHANCELLOR & ORS.
April 8, 1992
COMMITTEE OF MANAGEMENT SHRI ADARSH INTER COLLEGE Vs. DEPUTY DIRECTOR OF EDUCATION KANPUR REGION
August 17, 1992
COMMITTEE OF MANAGEMENT SRI RADHA KRISHNA SANSKRIT MAHAVIDYALAYA Vs. DEPUTY DIRECTOR OF EDUCATION GORAKHPUR REGION
September 7, 1992
COMMITTEE OF MANAGEMENT VASU DEV MISHRA HIHER SECONDARY SCHOOL Vs. DEPUTY DIRECTOR OF EDUCATION KANPUR REGION
July 23, 1992
COMMITTEE OF MANAGEMENT, DAYANAND UCHCHTAR MADHYAMIK VIDYALAYA AND ANR Vs. DEPUTY DIRECTOR OF EDUCATION AND ORS
January 11, 1992
COMMITTEE OF MANAGEMENT, MAHATMA GANDHI INTER COLLEGE, MADHPURA AND ANR. Vs. DEPUTY DIRECTOR OF EDUCATION KANPUR REGION AND ORS.
May 22, 1992
COMMITTEE OF MANAGEMENT, V.G.N. KANYA UCHCHATAR MADHYAMIK VIDYALAYA AND OTHERS Vs. D.D.E., AGRA REGION AND OTHERS
May 4, 1992
COOLADE BEVERAGES Vs. UNION OF INDIA UOI
October 21, 1992
COTTAGE INDUSTRIES EXPOSITION P LTD Vs. ADDITIONAL DISTRICT MAGISTRATE SUPPLIES R C O
March 26, 1992
D D VYAS Vs. GHAZIABAD DEVELOPMENT AUTHORITY GHAZIABAD
April 13, 1992
D N MUKERJI Vs. H K MUKERJI
October 15, 1992
DAL CHAND Vs. VII ADDITIONAL DISTRICT JUDGE AGRA
January 30, 1992
DALGANJAN AND OTHERS Vs. STATE
February 11, 1992
DALMIA INDUSTRIES LIMITED Vs. STATE OF U P
January 24, 1992
DAMBER Vs. STATE OF UTTAR PRADESH
November 7, 1992
DAMODAR PRASAD GAUR Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES
January 27, 1992
DAMODAR SWAROOP Vs. IVTH ADDITIONAL DISTRICT JUDGE, BULANDSHAHR
May 14, 1992
DASHRATH LAL Vs. STATE
August 18, 1992
DAYA RAM Vs. STATE OF U.P.
February 24, 1992
DAYA SHANKAR Vs. IIIRD ADDITIONAL SESSIONS JUDGE, KANPUR AND ORS
June 18, 1992
DAYA SHANKER LAL Vs. VICE CHANCELLOR UNIVERSITY OF ALLAHABAD
March 25, 1992
DEEP BAHADUR SINGH Vs. STATE GOVT. OF U.P. AND OTHERS
March 25, 1992
DEEP CHAND Vs. ADDITIONAL DISTRICT JUDGE ALLAHABAD
January 17, 1992
DEEPAK Vs. PRINCIPAL B R D MEDICAL COLLEGE
March 27, 1992
DEO NANDAN Vs. STATE OF U P
November 16, 1992
DEORAJ PURI Vs. STATE OF U.P. AND OTHER
October 28, 1992
DEPUTY CHIEF MECHANICAL ENGINEER Vs. ZONAL PRESIDENT UTTAR RAILWAY KARAMCHARI
September 14, 1992
DEV NARAIN Vs. U P CO OPERATIVE LAND DEVELOPMENT BANK
August 28, 1992
DEVENDRA NARAIN Vs. STATE OF UTTAR PRADESH
June 23, 1992
DEVENDRA PAL SINGH Vs. RENT CONTROL AND EVICTION OFFICER
November 30, 1992
DEVI PRASAD KHARE Vs. CANTONMENT BOARD JHANSI & ORS.
April 24, 1992
DEVI SINGH Vs. STATE OF U.P.
March 25, 1992
DHANPATI SINGH Vs. FOOD CORPORATION OF INDIA AND OTHERS
January 9, 1992
DHARMENDRA SINGH Vs. PRINCIPAL S M COLLEGE CHANDAUSI
April 16, 1992
DHIR KUMAR AND ANR. Vs. VITH ADDITIONAL DISTRICT JUDGE AND ORS.
April 2, 1992
DIGVIJAI NARAIN SINGH Vs. THE DISTRICT MAGISTRATE BALLIA/PRESIDENT TOWN POLYTECHNIC BALLIA AND OTHERS
July 23, 1992
DILIP KUMAR DAS Vs. STATE OF UTTAR PRADESH
January 9, 1992
DIN DAYAL GUPTA Vs. IIND A.D.J. DEHRADUN AND OTHERS
February 13, 1992
DINA NATH CHATURVEDI Vs. U.P. PUBLIC SERVICES TRIBUNAL NO. 1 AND OTHERS
November 4, 1992
DINESH Vs. STATE OF U P
December 18, 1992
DINESH KUMAR SINGH Vs. ALLAHABAD DISTRICT COOPERATIVE BANK LTD. ALLAHABAD AND ANOTHER
April 22, 1992
DIVYA CHANDRA Vs. VICE CHANCELLOR ROORKEE UNIVERSITY ROORKEE
February 17, 1992
DR. AYODHYA PRASAD AND OTHERS Vs. STATE OF U.P. AND OTHERS
May 1, 1992
DR. GOPALJI Vs. STATE OF U.P. AND ORS.
January 28, 1992
DR. HARIHAR NATH BAIJAL Vs. BOARD OF HIGH SCHOOLS & INTERMEDIATE EDUCATION U.P. AND ANOTHER
May 4, 1992
DR. RAJEEV KISHORE SAXENA Vs. STATE OF U.P. AND ANR.
May 15, 1992
DR. SIYA RAM SINGH Vs. DIRECTOR, HIGHER EDUCATION, U.P., ALLAHABAD AND OTHERS
July 17, 1992
DR. VIRESHWAR PRASAD MITTAL Vs. THE STATE OF U.P. AND OTHERS
February 26, 1992
DROPAD MITTAL Vs. MANDALIYA BALIKA VIDYALAYA NARIKSHIKA PRATHAM
October 20, 1992
E SEFTON AND CO PRIVATE LTD Vs. GOVERNMENT OF INDIA
January 17, 1992
ELGIN MILLS LIMITED Vs. LABOUR COURT II
February 25, 1992
FAHIM SABIR AND ANR Vs. REGIONAL TRANSPORT AUTHORITY BAREILLY REGION AND ANR
August 5, 1992
FAHIMUDDIN Vs. XITH ADDL. DISTRICT JUDGE, MEERUT AND ANOTHER
May 8, 1992
FAIZ MOHD. Vs. DISTRICT JUDGE AND ORS.
March 31, 1992
FATEH BAHADUR Vs. STATE OF U P
November 4, 1992
FAZRU AND OTHERS Vs. STATE OF U.P.
May 12, 1992
FLIGHT LIEUTENANT K V V BABU Vs. UNION OF INDIA
July 10, 1992
FORAM SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P LUCKNOW CAMP AT MATHURA
September 16, 1992
G.A. BRASS Vs. IIND ADDL. DISTRICT JUDGE AND ORS.
January 29, 1992
G.D. DAS Vs. 11TH ADDL. DISTT. JUDGE AND ORS.
March 25, 1992
GAJROO Vs. STATE OF UTTAR PRADESH
January 31, 1992
GANDHARV SINGH Vs. STATE OF U P
March 26, 1992
GANESH SHANKAR PANDEY Vs. STATE OF U P
April 24, 1992
GANGA CHIT FUND P LIMITED Vs. COMMISSIONER OF INCOME TAX
December 10, 1992
GANGA DEEN Vs. U.P. STATE ROAD TRANSPORT CORPORATION AND ORS.
May 1, 1992
GANGA PRASAD PAL Vs. U.P. STATE ROAD TRANSPORT CORPORATION AND OTHERS
April 21, 1992
GANGA RAM Vs. STATE OF U P
September 3, 1992
GANGA SADHU SINGH Vs. UNION OF INDIA
January 27, 1992
GANGANATH JHA KENDRIYA SANSKRIT VIDYAPEETH Vs. MADAN LAL
November 7, 1992
GANGES SOAP WORKS PVT LIMITED Vs. UNION OF INDIA
March 10, 1992
GANPATI RAM Vs. COLLECTOR BALLIA
October 30, 1992
GAYA PRASAD Vs. STATE OF UTTAR PRADESH
August 28, 1992
GAYA PRASAD Vs. U.P. PUBLIC SERVICES TRIBUNAL, LUCKNOW AND ANOTHER
July 23, 1992
GAYA PRASAD SINGH Vs. DIRECTOR OF EDUCATION SECONDARY
November 27, 1992
GHARAM SINGH Vs. SUB DIVISIONAL OFFICER BADAUN
February 19, 1992
GHASI RAM DAYANAND Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
November 5, 1992
GIANI HARENDRA SINGH Vs. STATE OF U P
December 23, 1992
GIRDHARI LAL AGARWAL Vs. BANARAS STATE BANK LTD AND OTHERS
January 10, 1992
GIRJA SHANKAR SINGH Vs. GENERAL MANAGER
April 6, 1992
GOPAL LAL SIJUWAR Vs. ADDL DISTRICT JUDGE IVTH ALLAHABAD
November 24, 1992
GOPAL SHARMA Vs. PRESIDENT BOARD OF DIRECTORS U P COOPERATIVE FEDERATION LTD
November 10, 1992
GOPAL SINGH Vs. REGIONAL DY DIRECTOR OF EDUCATION AGRA REGION
October 28, 1992
GOPAL VOHRA Vs. STATE OF U P
November 3, 1992
GORAKH NAND YADAV Vs. DISTRICT MAGISTRATE GORAKHPUR
February 27, 1992
GORAKH NATH SINGH Vs. STATE OF U P
February 14, 1992
GORAKH NATH YADAV Vs. PARSHURAM SINGH
April 20, 1992
GORAWARA ELECTRONICS LTD Vs. COMMISSIONER OF INCOME-TAX
January 2, 1992
GOREY LAL Vs. STATE OF UTTAR PRADESH
December 9, 1992
GOVIND LAL SRIVASTAVA Vs. COMMISSIONER, VILLAGE DEVELOPMENT & ORS.
February 21, 1992
GOVIND PRASAD RAM LAL Vs. STATE OF U P
August 24, 1992
GOVIND PRATAP SINGH Vs. MANAGING DIRECTOR (PERSONNEL) U P STATE ROAD TRANSPORT CORPORATION AND ORS
July 13, 1992
GOVIND PRATAP SINGH Vs. THE MANAGING DIRECTOR, U.P.S.R.T. CORPORATION & ORS.
October 21, 1992
GOVIND SINGH Vs. PRESIDING OFFICER, LABOUR COURT, U.P. AGRA AND OTHERS
November 10, 1992
GOYAL DRINKS Vs. STATE OF UTTAR PRADESH AND ANR
February 10, 1992
GULAB CHANDRA SHARMA Vs. RENT CONTROL AND EVICTION OFFICER/VIITH A.D.M.
April 15, 1992
Gulab Singh Vs. State
December 14, 1992
GULAB SINGH AND ORS. Vs. SMT. AUDHARI AND ORS.
September 30, 1992
GULAB TIWARI Vs. STATE OF U.P.
May 8, 1992
GULJAR SINGH Vs. STATE OF U P
January 8, 1992
GUR DAYAL KHANNA Vs. MALTI DEVI
September 17, 1992
GURMUKH SINGH Vs. STATE OF UTTAR PRADESH
April 30, 1992
GYAN CHANDAR ARYA Vs. SUB
September 4, 1992
GYAN CHANDRA Vs. GOVIND BALLABH PANT UNIVERSITY
August 18, 1992
GYANENDRA NATH SHARMA Vs. STATE OF U.P. & ANR.
April 21, 1992
HAJI ABDUL RASHSEED Vs. IIIRD ADDITIONAL CIVIL JUDGE SAHARANPUR AND OTHERS
June 8, 1992
HAKEEMUDDIN AND ORS. Vs. INCHARGE DISTRICT JUDGE, AZAMGARH AND ORS.
April 25, 1992
HAMIDA Vs. HUMER
August 6, 1992
HAMRAJ Vs. SUB-DIVISIONAL OFFICER, NAZIBABAD BIJNORE AND ANR.
May 18, 1992
HANDLOOM INTENSIVE DEVELOPMENT CORPORATION Vs. ZAHEERUDDIN ANSARI & ORS.
August 10, 1992
HANSRAJ CHOWDHARY Vs. SARITA
April 21, 1992
HAR DUTT Vs. STATE OF U P
February 27, 1992
HAR PRASAD SRIVASTAVA Vs. STATE OF U P
December 18, 1992
HARBANS KAUR Vs. COMMITTEE OF MANAGEMENT, GURU TEGH BAHADUR PUBLIC SCHOOL AND ANR
May 21, 1992
HARBANS KAUR Vs. SARDAR CH NARENDRA SINGH
May 21, 1992
HARI FERTILIZERS Vs. STATE OF UTTAR PRADESH
March 25, 1992
HARI MOHAN DUBEY Vs. STATE OF U P
March 28, 1992
HARI NANDAN SINGH Vs. U P HIGHER EDUCATION SERVICES COMMISSION
September 3, 1992
HARI NARAIN NIGAM Vs. SHEETAL PRASAD
April 20, 1992
HARI NATH GUPTA AND OTHERS Vs. UNION OF INDIA AND OTHERS
February 18, 1992
HARI NATH SINGH Vs. THE DISTT. ADMINISTRATIVE COMMITTEE OF PRIMARY AGRICULTURAL CO
February 25, 1992
HARI OIL AND GENERAL MILLS Vs. STATE OF UTTAR PRADESH
February 11, 1992
HARI OM OM PRAKASH CEMENT STOCKIST Vs. DISTRICT SUPPLY OFFICER
April 15, 1992
HARI RAM Vs. XTH ADDL. DISTT. JUDGE AND ORS.
April 16, 1992
HARI SHANKAR PRASAD Vs. STATE OF UTTAR PRADESH
September 2, 1992
HARIPATI LAL Vs. TAHSILDAR AND ORS.
February 19, 1992
HARISH CHANDRA SINGH Vs. PASSENGER TAX OFFICER VARANASI
March 23, 1992
HARISH KUMARI Vs. IX ADDITIONAL DISTRICT JUDGE
November 19, 1992
HARKESH CHAND Vs. ADDITIONAL DISTRICT JUDGE DEHRADUN
September 18, 1992
HARMAL Vs. SPECIAL ADDL DISTRICT JUDGE SAHARANPUR
October 1, 1992
HARMINDER PAL SINGH Vs. VICE CHAIRMAN ALLAHABAD DEVELOPMENT AUTHORITY
February 4, 1992
HARPAL SINGH Vs. REGIONAL SECRETARY, MADHYAMLK SHLKSHA PARLSHAD, U.P. REGIONAL OFFICE, BAREILLY
July 28, 1992
HARPAL SINGH Vs. STATE OF U P
April 20, 1992
HARSH UDDIN DWIVEDI Vs. THE U.P. STATE PUBLIC SERVICES TRIBUNAL AND ORS.
September 2, 1992
HAS RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIPUR
September 4, 1992
HASAN ABBAS Vs. STATE OF U P
April 22, 1992
HASRAT Vs. STATE OF UTTAR PRADESH
April 13, 1992
HAYAT HUSAIN KHAN Vs. STATE OF U.P. AND OTHERS
January 10, 1992
HEERA Vs. CIVIL JUDGE GYANPUR
November 27, 1992
HEMENDRA CHAUDHARY Vs. PUNJAB NATIONAL BANK
August 7, 1992
HERBS INDIA PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 7, 1992
HERBS INDIA PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 21, 1992
HIDIYAT HUSSAIN KHAN Vs. STATE OF UTTAR PRADESH
May 14, 1992
HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. WASIULLAH SIDDIQUI
April 16, 1992
HIGH COURT OF JUDICATURE AT ALLAHABAD AND OTHERS Vs. AMOD KUMAR SRIVASTAVA
March 25, 1992
HILLOL GUHA Vs. STATE OF U.P. AND OTHERS
September 30, 1992
HINDUSTAN AERONAUTICS LTD Vs. STATE OF U P
November 30, 1992
HIRA LAL Vs. COLLECTOR VARANASI
April 17, 1992
HIRA LAL AND SONS Vs. COMMISSIONER OF INCOME-TAX
March 26, 1992
HOM SINGH Vs. STATE OF UTTAR PRADESH
September 22, 1992
HRIDAYA NARAIN RAI Vs. DEPUTY DIRECTOR OF EDUCATION VTH REGION
August 17, 1992
IBRAHIM KHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AGRA
September 16, 1992
INDIA SUPPLIES ENGINEERING WORKS LTD Vs. STATE OF U P
November 11, 1992
INDIAN FARMERS FERTILIZERS CO-OP LTD Vs. COLLECTOR OF C EX
September 16, 1992
INDIAN OXYGEN SHRAMIK SANGH Vs. ADDITIONAL LABOUR COMMISSIONER
August 17, 1992
INDIRA KUMARI Vs. STATE OF U.P. AND ORS.
February 19, 1992
INDO-GULF FERTILIZERS AND CHEMICALS CORPORATION LTD Vs. UNION OF INDIA UOI
February 11, 1992
INDODAN INDUSTRIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
January 24, 1992
INDRA PAL Vs. JAGANNATH
February 25, 1992
INDRAPAL SINGH Vs. STATE OF U.P.
March 5, 1992
INDRAPRASTHA ESTATE Vs. DEPUTY HOUSING COMMISSIONER
September 15, 1992
INSAN ALI Vs. SUPERINTENDENT CENTRAL PRISONS
July 16, 1992
IOL LIMITED Vs. STATE OF U P
August 17, 1992
IOL LIMITED Vs. STATE OF U P
September 15, 1992
IRCON CLASS IV EMPLOYEES UNION AND OTHERS Vs. INDIAN RAILWAYS CONSTRUCTION CO. LTD. AND OTHERS
May 22, 1992
IRSHAD AHMAD Vs. STATE OF U P
August 12, 1992
IRSHADI BEGUM Vs. IIND ADDITIONAL DISTRICT JUDGE, SHAHJAHANPUR
May 11, 1992
ISHILA MISRA Vs. STATE OF U P AND ORS
July 10, 1992
ISMAIL AND ORS. Vs. STATE OF U. P.
May 7, 1992
ISRAR AHMAD Vs. STATE OF UTTAR PRADESH
May 29, 1992
ISSMA Vs. STATE OF UTTAR PRADESH
June 8, 1992
ISWAR DAYAL TANDON Vs. VINOD KUMAR TEWARI
August 6, 1992
J C MAHESHWARI Vs. STATE OF UTTAR PRADESH
April 27, 1992
J DAS BROTHERS Vs. UNION OF INDIA
February 10, 1992
J K IRON AND STEEL CO LTD Vs. LABOUR COURT IV UTTAR PRADESH
September 16, 1992
JAGANNATH PRASAD SHUKLA Vs. STATE OF U.P. AND OTHERS
May 21, 1992
JAGBIR Vs. STATE OF D P
July 8, 1992
JAGDHARI Vs. VTH ADDL DISTT JUDGE AZAMGARH AND ANOTHER
March 31, 1992
JAGDISH PRASAD Vs. PASSENGER TAX OFFICER
August 27, 1992
JAGDISH PRASAD DUBEY Vs. ALLAHABAD VIKAS PRADHIKARAN ALLAHABAD
April 22, 1992
JAGDISH SARAN Vs. ADDITIONAL DISTRICT JUDGE BAREILLY
February 11, 1992
JAGDISH SARAN GUPTA Vs. IIND ADDITIONAL DISTRICT JUDGE MORADABAD
November 26, 1992
JAGDISH SARUP AND ANR. Vs. 2ND ADDITIONAL DISTRICT JUDGE AND ORS.
February 4, 1992
JAGDISH SINGH YADAV Vs. DISTRICT MAGISTRATE GHAZIPUR
February 24, 1992
JAGDISH TIWARI Vs. SACHIVE GENERAL MANAGER DISTRICT CO OPERATIVE BANK LIMITED
September 21, 1992
JAGGU Vs. STATE OF UP
April 7, 1992
JAI KARAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MEERUT
November 10, 1992
JAI KISHAN GOSWAMI Vs. DISTRICT JUDGE MATHURA
May 12, 1992
JAI NARAIN RAM Vs. STATE OF U.P. AND OTHERS
December 4, 1992
JAI PRAKASH SHARMA Vs. STATE OF UTTAR PRADESH
February 21, 1992
JAI PRAKASH SHARMA Vs. STATE OF U P
August 17, 1992
JAI SHARMA INT. UDYOG Vs. DEPUTY COLLECTOR (COLLECTION), SALES TAX, ALLAHABAD AND OTHERS
July 21, 1992
JAIN MOTOR DRIVING TRAINING COLLEGE Vs. DEPUTY TRANSPORT COMMISSIONER MEERUT ZONE
July 23, 1992
JAMANIA COLD STORAGE AND ICE PLANT Vs. DIRECTOR OF HORTICULTURE AND FRUIT UTILIZATION
September 25, 1992
JAMES LEONARD RALPH Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
January 29, 1992
JAMUNA AND SUKHRAM Vs. STATE
February 18, 1992
JANARDAN SINGH Vs. U P STATE ROAD TRANSPORT CORPORATION
May 14, 1992
JANARDAN SINGH Vs. THE REGIONAL MANAGER U.P. STATE ROAD TRANSPORT CORPN. ALLAHABAD
May 14, 1992
JASSA SINGH SARDAR Vs. STATE OF U P
September 23, 1992
JASWANT SINGH Vs. PREMWATI
July 8, 1992
JASWANT SINGH AND ORS Vs. DISTRICT MAGISTRATE AND ORS
May 19, 1992
JAUHARI DUTT Vs. ADDL DISTRICT JUDGE DEHRADUN
October 16, 1992
JAWAHAR LAL Vs. STATE OF U P
November 16, 1992
JITENDRA KUMAR Vs. DISTRICT MAGISTRATE, ALIGARH AND ORS
May 22, 1992
JITENDRA PAL Vs. COMMITTEE OF MANAGEMENT, KANYA KALYAN GURUKUL SHIKSHA SANSTHAN UCHCHATTAR MADHYAMIK VIDYALAYA AND ORS.
August 17, 1992
JITENDRA SINGH Vs. STATE OF UTTAR PRADESH
February 14, 1992
JIVDHAN Vs. THE DISTT. ADMINISTRATIVE COMMITTEE CO-OPERATIVE SOCIETIES AND ORS.
January 20, 1992
JUGENDRA Vs. STATE OF UTTAR PRADESH
October 28, 1992
JUHI Vs. LAXMI NARAIN
April 25, 1992
JUMMA Vs. STATE OF U P
April 15, 1992
JUMMAN Vs. STATE OF U P
October 22, 1992
JWALA PRASAD RADHA KRISHNA Vs. COMMISSIONER OF INCOME-TAX
January 8, 1992
K A ALWA Vs. JAGANNATH PRASAD VARSHNEY AND ORS
May 7, 1992
K K KOHAWAL Vs. ADDL COLLECTOR OF CENTRAL EXCISE
August 5, 1992
K K TIWARI Vs. FIRST ADDITIONAL DISTRICT JUDGE ALLAHABAD
February 11, 1992
K L SHARMA Vs. STATE BANK OF INDIA
July 13, 1992
K L VIRMANI Vs. IIIRD ADDITIONAL DIST JUDGE
July 13, 1992
K M PANDEY Vs. STATE OF U P
September 8, 1992
KAILASH Vs. VIIITH ADDL DISTRICT JUDGE
February 17, 1992
KAILASH NATH DUBEY Vs. STATE OF U P
April 24, 1992
KAILASH NATH SINGH Vs. DISTRICT JUDGE MIRZAPUR
September 16, 1992
KAILASH NATH SINGH YADAV Vs. SPEAKER VIDHAN SABHA LUCKNOW
February 10, 1992
KAILASH SHANKER Vs. UPPER ZILA ADHIKARI
September 21, 1992
KALA SINGH Vs. BOARD OF REVENUE U P AT ALLAHABAD
December 18, 1992
KALADHAR MISRA Vs. DIRECTOR OF EDUCATION, MADHYAMIK SHIKSHA PARISHAD AND ORS.
January 24, 1992
KALI CHARAN Vs. PRESCRIBED AUTHORITY 8TH ADDL. CIVIL JUDGE
April 17, 1992
KALI CHARAN Vs. STATE OF U P
July 24, 1992
KALI RAM Vs. STATE OF ALLHABAD
December 1, 1992
KALIKA PRASAD SHUKLA Vs. STATE OF U P
February 5, 1992
KALLOO Vs. STATE OF U P
July 23, 1992
KALLOO Vs. JAGDAMBA PRASAD
April 3, 1992
KALPANAKALA KENDRA Vs. UNION OF INDIA UOI
January 6, 1992
KAMAL BIDI FACTORY Vs. CEGAT
September 14, 1992
KAMAL KANT SINGH Vs. STATE OF U P
December 21, 1992
KAMALA DEVI Vs. SUB DIVISIONAL MAGISTRATE
March 7, 1992
KAMIL Vs. STATE OF U P
October 18, 1992
KAMIL Vs. STATE OF UTTAR PRADESH
October 1, 1992
KAMTA PRASAD Vs. STATE
December 3, 1992
KAMTA PRASAD YADAV Vs. STATE OF U P
May 22, 1992
KANHAI LAL Vs. STATE OF U P
January 29, 1992
KASHI NATH Vs. STATE OF U P
July 29, 1992
KASHI NATH MISRA Vs. VIKRAMADITYA PANDEY
August 17, 1992
KASHI RAM Vs. DISTRICT JUDGE DEHRADUN
August 6, 1992
KASHINATH TIWARI Vs. ADDL DISTRICT JUDGE GHAZIPUR
May 11, 1992
KEDAR NATH Vs. XTH ADDL. DISTRICT JUDGE AND ANR.
March 30, 1992
KESHAV PRASAD Vs. STATE OF U P
June 8, 1992
KESHO RAM Vs. G B PANT UNIVERSITY
August 7, 1992
KEWAL KRISHNA Vs. STATE OF UTTAR PRADESH
February 27, 1992
KEWALA NAND BELWAL Vs. SAVITA SAH
November 17, 1992
KHAPRAHA EDUCATIONAL SOCIETY Vs. ASSISTANT REGISTRAR
September 21, 1992
KHAR BHAN RAM Vs. GENERAL MANAGER PUNJAB NATIONAL BANK
May 12, 1992
KHAWANI Vs. MUNSHI
November 8, 1992
KHEM SINGH ALIAS KHEMA Vs. STATE OF U P
February 26, 1992
KHOOB CHAND Vs. FOOD CORPORATION OF INDIA AND OTHERS
December 17, 1992
KIRAN GOEL Vs. IIND ADDITIONAL DISTRICT JUDGE ALIGARH
November 17, 1992
KIRPAL ISPAT LIMITED AND DALIP SINGH MAJITHIA Vs. WORKERS UNION
February 19, 1992
KISAN SEVA SAHAKARI SAMITI LTD Vs. BACHAN SINGH
November 25, 1992
KISHAN CHAND Vs. XTH ADDL DISTRICT JUDGE VARANASI
December 22, 1992
KISHAN PAL Vs. STATE OF UTTAR PRADESH
February 25, 1992
KISHORE KUMAR Vs. ADDL. DISTRICT MAGISTRATE AND ANR.
February 17, 1992
KISHORI LAL Vs. MAHADEO
July 24, 1992
KISHORI LAL RAJORIA Vs. U P PUBLIC SERVICE TRIBUNAL
September 14, 1992
KM DIVYA CHANDRA Vs. VICE-CHANCELLOR ROORKEE UNIVERSITY ROORKEE
February 17, 1992
KM REKHA MISHRA Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EXAMINATION
June 5, 1992
KM SHARDA MISHRA Vs. STATE OF U P
October 14, 1992
KM. MEENA SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, JAUNPUR AND ANOTHER
July 6, 1992
KRIPA RAM Vs. STATE OF U P
February 17, 1992
KRIPA SHANKER DWIEDI AND ORS Vs. U P STATE ELECTRICITY BOARD AND ANR
May 1, 1992
KRISHAN LAL Vs. SURENDRA BAHADUR SINGH
October 20, 1992
KRISHAN SINGH GARIA Vs. U P STATE ROAD TRANSPORT CORPORATION LUCKNOW
March 25, 1992
KRISHI UTPADAN MANDI SAMITI AMROHA Vs. GANGA RAM S O MOHAN
April 2, 1992
KRISHNA CHANDRA MISHRA Vs. STATE OF U.P. AND OTHERS
April 7, 1992
KRISHNA DEO Vs. STATE OF U P
May 4, 1992
KRISHNA KANT BUDHDIYA Vs. STATE OF U P
February 14, 1992
KRISHNA KANT SHUKLA Vs. DISTRICT ADMINISTRATIVE COMMITTEE
January 3, 1992
KRISHNA MOHAN LAL Vs. BANKING SERVICE RECRUITMENT BOARD STATE BANK GROUP
January 6, 1992
KUBER NATH TIWARI Vs. ADDL DISTRICT JUDGE BALLIA
October 20, 1992
KUMARI KANIZ FATEMA ALIAS SUDUHI Vs. SYED SARVAR HUSAIN RIZVI
January 20, 1992
KUMARI PRABHABATI DIKSHIT Vs. THE U.P. MADHYAMIK SIKSHA SEWA AYOG AND ANR.
February 18, 1992
KUMARI TANMAN TRIPATHI Vs. UNION OF INDIA AND OTHERS
November 4, 1992
KUMSON MOTOR OWNERS UNION LTD Vs. COMMISSIONER OF INCOME-TAX
January 29, 1992
KUNWAL PAL Vs. STATE OF U.P.
January 22, 1992
KUNWAR SINGH Vs. SRI THAKURJI MAHRAJ
February 10, 1992
KUSUM RAWAT Vs. STATE OF UTTAR PRADESH AND ANR
June 16, 1992
KWEENS BAR AND RESTAURANT Vs. REGIONAL P F COMMISSIONER
April 16, 1992
L H SUGAR FACTORIES LTD Vs. COMMISSIONER OF INCOME-TAX
August 31, 1992
L.S. TRIPATHI Vs. BANARAS HINDU UNIVERSITY AND OTHERS
May 5, 1992
LACHCHI Vs. STATE OF U.P.
February 17, 1992
LACHHMINA DEVI Vs. STATE OF U P
March 27, 1992
LAKHAN SINGH Vs. STATE OF U P
March 30, 1992
LAKSHMAN YADAV AND ANR. Vs. VITH ADDL. DISTRICT JUDGE AND ORS.
January 9, 1992
LAKSHMI KANT JHA Vs. VICE-CHANCELLOR SAMPURNANAND SANSKRIT UNIVERSITY AND ANOTHER
November 17, 1992
LAKSHMI SHANKER VERMA Vs. U.P. SECONDARY EDUCATION SERVICES AND OTHERS
May 6, 1992
LAL MOHAMMAD Vs. 2ND ADDITIONAL DISTRICT JUDGE ALLAHABAD
September 24, 1992
LALA RAM Vs. STATE OF U P
November 24, 1992
LALIT KUMAR ARORA Vs. STATE OF U P
April 28, 1992
LALLA Vs. STATE OF U P
January 31, 1992
LALLAN RAM Vs. GOBRI RAM
July 17, 1992
LALLOO RAM Vs. STATE GOVERNMENT
April 2, 1992
LALLOO SINGH Vs. COMMISSIONER JHANSI DIVISION
September 16, 1992
LALTA PRASAD SINGH Vs. III ADDITIONAL DISTRICT JUDGE VARANASI
May 8, 1992
LAND MANAGEMENT COMMITTEE Vs. BOARD OF REVENUE U P ALLAHABAD
September 2, 1992
LATA ALIAS HEMLATA Vs. CIVIL JUDGE BULANDSHAHR
March 26, 1992
LAXMAN PRASAD KANCHAN Vs. KRANTI KUMAR KANCHAN AND ORS
April 16, 1992
LAXMAN RAM Vs. THE VITH ADDL. DISTRICT JUDGE AND ORS.
January 10, 1992
LAXMI SHANKER MISRA Vs. UNION OF INDIA
August 12, 1992
LEKH RAM Vs. STATE OF U P
August 3, 1992
LEKHRAJ Vs. STATE OF U P
July 17, 1992
LT COL ASHOK KUMAR Vs. NARESH CHANDRA
August 18, 1992
M P SRIVASTAVA Vs. S C SINHA
October 1, 1992
M S ANNAPORANI Vs. STATE OF UTTAR PRADESH
July 21, 1992
M/S CAWNPORE SUGAR WORKS LTD. Vs. DR. B.P. MOHINDRA AND OTHERS
August 25, 1992
M/S INDIAN DRUGS AND PHARMACEUTICALS LTD. Vs. THE LABOUR COURT, MEERUT AND ANOTHER
February 21, 1992
M/S. ELGIN MILLS CO. LTD. (MILL NO. 2) KANPUR Vs. JAL SANSTHAN, KANPUR AND OTHERS
February 17, 1992
M/S. NATIONAL TEXTILES CORPORATION (U.P.) LTD., KANPUR Vs. PRESIDING OFFICER, LABOUR COURT, U.P. LUCKNOW AND OTHERS
September 14, 1992
M/S. SAHKARI GANNA VIKAS SAMITI LTD. Vs. PRESCRIBED AUTHORITY ASSTT. LABOUR COMMISSIONER MUZAFFAR NAGAR
July 8, 1992
M/SBELWAL SPINNING MILLS LTD. Vs. U.P. STATE ELECTRICITY BOARD AND ANR.
February 19, 1992
MADAN LAL Vs. PARWATI DEVI
November 18, 1992
MADAN PAL Vs. STATE OF U.P.
August 30, 1992
MAHABIR PRASAD Vs. VITH ADDL. DISTRICT JUDGE, GONDA AND OTHERS
July 10, 1992
MAHABIR PRASAD DWIVEDI Vs. STATE OF UTTAR PRADESH
July 27, 1992
MAHABIR PRASAD JAIN Vs. STATE OF U P
January 29, 1992
MAHABIRJI MANDIR COMMITTEE Vs. STATE OF UTTAR PRADESH
January 9, 1992
MAHANT DAMODAR DAS Vs. MUKUL AGARWAL
December 3, 1992
MAHARSHJ DAYANAND VTDYALAYA SAMITI, MANAURI, TAHSIL, CHALL, DISTRICT ALLAHABAD AND OTHERS Vs. STATE OF U. P. AND ANOTHER
August 11, 1992
MAHBOOD AHMAD Vs. STATE OF U P
September 3, 1992
MAHENDRA PAL SINGH Vs. 2ND ADDL DISTRICT JUDGE DEHRADUN
November 3, 1992
MAHENDRA PRATAP SINGH Vs. PADAM KUMARI DEVI
May 22, 1992
MAHENDRA PRATAP SINGH AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
December 22, 1992
MAHESH CHANDRA Vs. STATE OF U P
August 24, 1992
MAHESH CHANDRA Vs. STATE OF UTTAR PRADESH
August 24, 1992
MAHIDEV MALVIYA Vs. STATE OF U. P. AND ANOTHER
May 21, 1992
MAHIPAL SLNGH PAWAR AND OTHERS Vs. STATE OF U.P. AND OTHERS
October 20, 1992
MAKALU (SINCE DECEASED) Vs. IV ADDL DISTRICT JUDGE AND ORS
July 8, 1992
MAKHAN SINGH Vs. FOOD CORPORATION OF INDIA
March 3, 1992
MAKHU LAL Vs. BACHCHA PATHAK
March 5, 1992
MALKHAN SINGH Vs. STATE OF UTTAR PRADESH
September 25, 1992
MALKIYAT SINGH Vs. CANE COMMISSIONER UTTAR PRADESH
May 7, 1992
MAN MOHAN SHARMA Vs. U P STATE TEXTILE CORPN LTD
January 28, 1992
MAN SINGH Vs. STATE OF UTTAR PRADESH AND ORS
April 27, 1992
MANAGEMENT COMMITTEE H A V INTERMEDIATE COLLEGE Vs. STATE OF U P
August 26, 1992
MANAGER BETTIAH ESTATE Vs. SRI BHAGWATI SARAN SINGH
March 27, 1992
MANGAL PRASAD Vs. VTH ADDITIONAL DISTRICT JUDGE BASTI
January 9, 1992
MANGNA NAND BHAT Vs. ADDL. DISTRICT JUDGE, DEHRADUN AND OTHERS
May 15, 1992
MANJUSHA PANDEY Vs. STATE OF U.P. & ORS.
November 18, 1992
MANNU Vs. STATE OF U P
September 15, 1992
MANOJ KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS, ALIGARH AND ANOTHER
April 1, 1992
MANORAMA DEVI AND OTHERS Vs. KOKILA DEVI AND OTHERS
October 19, 1992
MANU UDYOG (P) LIMITED Vs. UNION OF INDIA
January 10, 1992
MASIH DAS Vs. COURT OF ADDITIONAL DISTRICT JUDGE 13TH
February 13, 1992
MASOOD Vs. MOHD YUNUS KHAN
December 21, 1992
MASOOM Vs. STATE OF U P
November 24, 1992
MATA PRASAD GUPTA Vs. STATE OF U.P. & ANR.
April 23, 1992
MATHUR VAISH SHIKSHA PARISHAD Vs. CHANCELLOR AGRA UNIVERSITY
September 8, 1992
MATHURA REFINERY MAZDOOR SANGH Vs. DY CHIEF LABOUR COMMISSIONER
January 31, 1992
MEEKAN TRANSMISSIONS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
November 18, 1992
MILKIAT SINGH AND ORS Vs. REGIONAL TRANSPORT AUTHORITY, GORAKHPUR REGION AND ORS
May 22, 1992
MIRTUNJAI SINGH Vs. REGIONAL ADMINISTRATIVE COMMITTEE
November 5, 1992
MISRI Vs. STATE OF U P
February 4, 1992
MISRI LAL Vs. 9TH ADDITIONAL DISTRICT JUDGE GORAKHPUR
September 17, 1992
MITHAI LAL Vs. STATE OF U P
April 13, 1992
MITHLESH Vs. COLLECTOR AGRA
September 3, 1992
MODI SPINNING AND WEAVING MILLS CO LIMITED Vs. U P STATE ELECTRICITY BOARD
January 9, 1992
MOHAMMAD DAOOD QURESHI Vs. STATE OF UTTAR PRADESH
October 12, 1992
MOHAMMAD DAUD ALIAS MOHD SALEEM Vs. SUPERINTENDENT OF DISTRICT JAIL
September 28, 1992
MOHAMMAD HANIF Vs. STATE OF U P
September 16, 1992
MOHAMMAD HAROON SIDDIQUI Vs. ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
January 8, 1992
MOHAMMAD IDRIS ALIAS BANNEY MIAN Vs. SPECIAL JUDGE E C ACT I ADDITIONAL DISTRICT JUDGE
August 20, 1992
MOHAMMAD ISA KHAN Vs. STATE OF UTTAR PRADESH
July 10, 1992
MOHAMMAD ISLAM Vs. STATE OF UTTAR PRADESH
October 1, 1992
MOHAMMAD MAHROZ IQBAL Vs. STATE OF UTTAR PRADESH
July 27, 1992
MOHAMMAD RAUF UL AZAM Vs. VICE CHANCELLOR ALIGARH MUSLIM UNIVERSITY ALIGARH
March 25, 1992
MOHAMMAD SAMI Vs. ASHRAF ALI
November 23, 1992
MOHAMMAD SHAMIM Vs. II ADDITIONAL DISTRICT JUDGE GHAZIPUR
August 12, 1992
MOHAMMAD YAMEED Vs. STATE OF UTTAR PRADESH
January 9, 1992
MOHAN LAL GARG Vs. STATE OF U.P. AND OTHERS
August 11, 1992
MOHD ADIL SIDDIQUI Vs. JAI DEVI
July 31, 1992
MOHD FAROOQ Vs. DISTRICT JUDGE ALLAHABAD
March 25, 1992
MOHD IBRAHIM Vs. PRINCIPAL AUDHYOGIK PRASICHHAN SANSTHAN
January 10, 1992
MOHD ISLAM Vs. STATE OF U P
October 1, 1992
MOHD KHALIL SIDDIQUI Vs. SHAYISTA BEGUM
April 20, 1992
MOHD NAIM Vs. DISTRICT INSPECTOR OF SCHOOLS FARRUKHABAD
January 24, 1992
MOHD RAUF-UL-AZAM Vs. VICE-CHANCELLOR, ALIGARH MUSLIM UNIVERSITY, ALIGARH
March 25, 1992
MOHD RAUF-UL-AZAM Vs. VICE-CHANCELLOR ALIGARH MUSLIM UNIVERSITY ALIGARH
March 25, 1992
MOHD SIDDIQ Vs. STATE OF U P
December 2, 1992
MOHD YAMIN Vs. COMMISSIONER
November 4, 1992
MOHD YUNUS AND ANR Vs. JAMIRAN AND ORS
May 22, 1992
MOHD. FAROOQ Vs. PRESCRIBED AUTHORITY AND ORS.
January 3, 1992
MOHD. YAMIN Vs. IIND A.D.J., MORADABAD AND OTHERS
February 14, 1992
MOINUDDIN KHAN Vs. STATE OF U.P. AND ORS.
January 28, 1992
MOLVI HABIB ULLAH Vs. DISTRICT MAGISTRATE MAU DISTT
February 11, 1992
MOOL CHAND Vs. STATE OF U P
May 19, 1992
MOTI Vs. MUKHYA NAGAR ADHIKARI NAGAR MAHAPALIKA
January 21, 1992
MOTI LAL CHHADAMI LAL Vs. COMMISSIONER OF WEALTH-TAX
September 1, 1992
MRITYUNJAY SINGH Vs. STATE OF UTTAR PRADESH
November 7, 1992
MUKESH AGRAWAL Vs. MERRUT DEVELOPMENT AUTHORITY
January 7, 1992
MUKHTAR Vs. STATE OF U P
February 24, 1992
MUKTI NATH RAI Vs. STATE OF UTTAR PRADESH
February 21, 1992
MUNESHWARI DEVI Vs. JITAN SINGH
December 7, 1992
MUNICIPAL BOARD FIROZABAD Vs. STATE OF U P
February 7, 1992
MUNNA Vs. NAWAB KHAN
July 17, 1992
MUNNA SINGH Vs. STATE OF U P
January 17, 1992
MUNNEY KHAN Vs. STATE OF UTTAR PRADESH
September 24, 1992
MUNNI Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
November 4, 1992
MUNNI LAL Vs. PRESCRIBED AUTHORITY AGRA AND ORS
May 7, 1992
MURADHWAJ Vs. STATE
February 11, 1992
MURARI LAL Vs. STATE OF U P
January 14, 1992
MURLI Vs. STATE OF U P
February 9, 1992
MURTI Vs. STATE OF UTTAR PRADESH
January 9, 1992
MUZZAN ALI KHAN Vs. STATE OF U P
April 22, 1992
N C GANGULY Vs. BANK OF BARODA
November 26, 1992
NAFEES KHAN Vs. STATE OF UTTAR PRADESH
April 15, 1992
NAG DAI Vs. STATE OF U P
November 10, 1992
NAGAR SINGH Vs. STATE OF UTTAR PRADESH
March 30, 1992
NAGAR SWASTHYA ADHIKARI NAGAR MAHAPALIKA Vs. MOHAMMAD WASIM
March 31, 1992
NAGAR SWASTHYA ADHIKARI NAGAR MAHAPALIKA, AGRA Vs. RAM CHARAN
March 23, 1992
NAINITAL BANK LTD Vs. MUNSIF NAINITAL
January 27, 1992
NAJMUDDIN AND ORS. Vs. VTH ADDL. DISTRICT JUDGE AND ORS.
January 17, 1992
NAKSU SINGH ALIAS NEKPAL Vs. STATE OF U P
April 30, 1992
NANAK CHAND SHARMA Vs. STATE OF UTTAR PRADESH
October 29, 1992
NAND KESHWAR PRASAD Vs. LABOUR COURT
March 25, 1992
NAND KISHORE Vs. U.P. SECONDARY EDUCATION SERVICES COMMISSION, ALLAHABAD AND OTHERS
July 13, 1992
NAND KISHORE SINGH Vs. U.P. SECONDARY EDUCATION SERVICES COMMISSION AND OTHERS
May 6, 1992
NAND KUMAR SRIVASTAVA Vs. DISTT INSPECTOR OF SCHOOLS AND ORS
July 6, 1992
NAND RAM SHARMA Vs. FIRST ADDITIONAL DISTRICT JUDGE JHANSI
October 16, 1992
NANHA Vs. STATE OF U P
November 19, 1992
NANHA S O NABHAN KHA Vs. STATE OF UTTAR PRADESH
September 18, 1992
NARAIN JI GOPAL Vs. THE STATE OF U.P.
April 21, 1992
NARENDRA Vs. SUKHDEO AND ORS
May 20, 1992
NARENDRA KUMAR JAIN Vs. FOOD CORPORATION OF INDIA
February 24, 1992
NARENDRA KUMAR VERMA Vs. COMMISSIONER GORAKHPUR DIVISION
May 11, 1992
NARENDRA SINGH ALIAS NANDU AND OTHERS Vs. STATE OF U.P.
April 18, 1992
NARESH CHAND Vs. DISTRICT INSPECTOR OF SCHOOLS, GHAZIABAD AND ORS
June 18, 1992
NARESH KUMAR KANSAL Vs. NAGAR PALIKA DEOBAND DIST SAHARANPUR
May 5, 1992
NATHOO RAM SODHI Vs. DISTRICT JUDGE SHAHJAHANPUR
September 3, 1992
NATHU RAM Vs. SPECIAL JUDGE D A A
September 21, 1992
NATIONAL GLASS SILICATE AND CHEMICAL WORKS Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 21, 1992
NATIONAL INSURANCE COMPANY LTD Vs. ASHOK KUMAR SRIVASTAVA
September 21, 1992
NATIONAL WINDER Vs. UNION OF INDIA UOI
July 29, 1992
NAWAB Vs. STATE OF U P
November 10, 1992
NAWAB KHAN Vs. VISHWANATH SHASTRI
July 31, 1992
NAWAB S MOHD ALI KHAN ALIAS MURAD MIAN Vs. U P SHIA CENTRAL BOARD OF WAQFS
February 10, 1992
NAZIRA Vs. STATE OF UTTAR PRADESH
October 21, 1992
NEERAJ SHARMA Vs. STATE OF UTTAR PRADESH
December 18, 1992
NIHAL SINGH Vs. STATE OF U P
May 22, 1992
NIRMAL SWARAN SINGH Vs. ROZU UD DIN
November 25, 1992
NIRMALA DEVI Vs. STATE OF U P
December 2, 1992
NITYA NAND Vs. STATE OF U P AND ORS
July 10, 1992
NURAN Vs. STATE OF UTTAR PRADESH
July 30, 1992
OM PRAKASH Vs. STATE OF U P
July 28, 1992
OM PRAKASH Vs. PRESCRIBED AUTHORITY CEILING
April 22, 1992
OM PRAKASH ARORA Vs. STATE OF UTTAR PRADESH
January 9, 1992
OM PRAKASH GUPTA Vs. REGIONAL TRANSPORT AUTHORITY MEERUT
May 18, 1992
OM PRAKASH MALHOTRA Vs. NIRLA
January 29, 1992
OM PRAKASH SHARMA Vs. ZILA PANCHAYAT RAJ OFFICER
November 23, 1992
OM PRAKASH SHARMA Vs. SESSION JUDGE
April 23, 1992
OMENDRA PAL SINGH Vs. DISTRICT JUDGE ETAH
January 30, 1992
ONKAR Vs. STATE OF UTTAR PRADESH
April 1, 1992
OROOS FATIMA ALIAS NISHA Vs. SENIOR SUPERINTENDENT OF POLICE
June 29, 1992
PADAM CHAND SHARMA Vs. STATE OF U P
May 21, 1992
PAN KUMARI Vs. BOARD OF REVENUE U P ALLAHABAD
May 12, 1992
PARAS AND OTHERS Vs. STATE OF U.P.
July 31, 1992
PARAS NATH Vs. STATE OF U P
November 30, 1992
PARASHU RAM VERMA Vs. UNION OF INDIA
July 22, 1992
PARMESHWARI DAYAL SAXENA Vs. PRESIDENT U P BASIC SHIKSHA PARISHAD
August 28, 1992
PATI RAM Vs. TAHSILDAR JALALABAD
July 15, 1992
PATIRAM PAL Vs. DISTRICT INSPECTOR OF SCHOOLS ETAWAH
November 9, 1992
PHARMA TRADERS Vs. SEVENTH ADDITIONAL DISTRICT JUDGE
October 16, 1992
PHOOL MATI GOEL Vs. STATE OF U P
September 23, 1992
POORAN Vs. STATE OF U P
April 7, 1992
POORAN SINGH AND OTHERS Vs. STATE OF U.P.
January 22, 1992
PRABHAKAR Vs. STATE OF UTTAR PRADESH
February 27, 1992
PRABHAT SAHKARI AVAS SAMITI LTD Vs. DISTRICT MAGISTRATE COLLECTOR ALLAHABAD
August 18, 1992
PRABHU NARAIN SINGH AND OTHERS Vs. U. P. BASIC SHIKSHA PARISHAD AND ANOTHER
January 23, 1992
PRADEEP GAUTAM Vs. VIITH ADDITIONAL DISTRICT JUDGE J S C C
November 4, 1992
PRADEEP GOEL Vs. REGIONAL MANAGER, STATE BANK OF INDIA, MEERUT AND OTHERS
January 6, 1992
PRADEEP KUMAR Vs. STATE OF U.P. THROUGH SECY. BAL VIKAS EVAM MAHILA KALYAN KAKSH, SECRETARIAT U.P. LUCKNOW & ORS.
March 24, 1992
PRADEEP KUMAR ARORA Vs. VICE CHANCELLOR MEERUT UNIVERSITY
December 7, 1992
PRADEEP KUMAR ARORA Vs. VICE CHANCELLOR MEERUT UNIVERSITY, MEERUT AND OTHERS
November 7, 1992
PRADEEP KUMAR GUPTA Vs. STATE OF UTTAR PRADESH
December 9, 1992
PRAG VANASPATI PRODUCTS Vs. STATE OF U P
November 11, 1992
PRAKASH SINHA Vs. BIRENDRA BAHADUR SINGH
January 7, 1992
PRAKRIT NARAYAN AWASTHI Vs. THE ADDL. DIRECTOR OF EDUCATION (BASIC) AND ORS.
March 26, 1992
PRAMOD KAPOOR AND ANR Vs. NANU B AMIN AND ORS
September 21, 1992
PRAMOD KUMAR SHOKLA Vs. FOOD CORPORATION OF INDIA AND OTHERS
February 26, 1992
PRATAP SINGH Vs. STATE
September 25, 1992
PRATAP SINGH RAWAT Vs. STATE OF U P
August 26, 1992
PRATHIVI RAJ PARMAR Vs. STATE OF U.P.
February 25, 1992
PRATISH KUMAR BHATANGAR Vs. FOOD CORPORATION OF INDIA AND ORS.
August 8, 1992
PREM LATA SAWHNEY AND ORS Vs. STATE OF U P AND ANR
September 16, 1992
PREM MOHAN KALA Vs. DISTRICT MAGISTRATE
November 16, 1992
PREM NARAIN Vs. SANJAY PURWAR
April 20, 1992
PREM NARAIN BHARGAVA Vs. STATE OF U.P.
February 19, 1992
PREM NARAIN SHARMA Vs. STATE OF U P
April 24, 1992
PREM PRAKASH Vs. STATE OF U P
September 16, 1992
PREM PRAKASH GUPTA Vs. II ADDITIONAL DISTRICT JUDGE ALLAHABAD
November 17, 1992
PREM SINGH Vs. SAHAYAK ABHIYANTA
July 21, 1992
PREMENDRA PAL AND ORS. Vs. SECRETARY EXAMINATION COMMITTEE AND ORS.
May 4, 1992
PREMI AND OTHERS Vs. STATE OF U.P.
April 13, 1992
PRITHVI NATH CHATURVEDI Vs. DIRECTOR GENERAL OF POLICE AND ORS.
January 3, 1992
PRITHVI NATH GUPTA Vs. REGIONAL TRANSPORT AUTHORITY GORAKHPUR
September 3, 1992
PRITHVI PAL TRIPATHI Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
November 6, 1992
PROF. (DR.) RAM BILAS MISRA Vs. CHANCELLOR, AVADH UNIVERSITY AND OTHERS
February 14, 1992
PROFESSOR M ZAMEERUDDIN SIDDIQUI Vs. VISITOR ALIGARH MUSLIM UNIVERSITY
January 9, 1992
PROTIMA CHATTERJI AND ORS Vs. SPECIAL JUDGE AA VA AA /ADDITIONAL DISTRICT JUDGE AND ORS
May 7, 1992
PUKH RAJ MANTRI Vs. U P COOPERATIVE SPINNING MILLS FEDERATION LTD
January 13, 1992
PURAN SINGH Vs. STATE OF U P
December 18, 1992
PYARE LAL TANDON Vs. STATE OF UTTAR PRADESH
July 22, 1992
QAMAR ABBAS Vs. STATE OF U P
September 17, 1992
QAZI NEMAT ULLAH Vs. 6TH ADDL DIST JUDGE GORAKHPUR
September 24, 1992
R.S. MISRA AND ANR. Vs. IVTH ADDL. DISTRICT JUDGE AND ORS.
January 31, 1992
RADHEY SHYAM Vs. VIJAI LUXMI
August 31, 1992
RADHEY SHYAM PUSHKAR Vs. JAMUNA DAS
April 24, 1992
RADHEY SHYAM SAXENA Vs. COMMITTEE OF MANAGEMENT SARASWATI VIDYALAYA
August 5, 1992
RADHIKA DEVI AND ANOTHER Vs. BRANCH MANAGER, BANK OF BARODA AND OTHERS
October 23, 1992
RAFAT BANO Vs. TUFAIL AHMAD
July 31, 1992
RAGHUNATH RAI Vs. STATE OF U P
November 11, 1992
RAHDEY MOHAN Vs. ROADSIDE LAND CONTROL OFFICER
December 22, 1992
RAHEEM Vs. DISTRICT JUDGE AND ORS.
February 19, 1992
RAHIMAL Vs. STATE OF UTTAR PRADESH
May 13, 1992
RAHUL SINGH Vs. STATE OF UTTAR PRADESH
February 17, 1992
RAIN BOW STEELS LIMITED Vs. UNION OF INDIA
November 27, 1992
RAJ MOHAN KRISHNA Vs. SECOND ADDITIONAL DISTRICT JUDGE
April 23, 1992
RAJ MOORAT PANDEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR
October 16, 1992
RAJ MURAT Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR
September 16, 1992
RAJ NARAIN SHUKLA Vs. DISTRICT CO-OPERATIVE BANK LTD AND ORS
April 23, 1992
RAJ NARAYAN AGARWAL Vs. KRISHI UTPADAN MANDI SAMITI
September 17, 1992
RAJA CHANDRAVANSHI Vs. NATIONAL TEXTILE CORPORATION U P LTD
September 29, 1992
RAJA NRIPENDRA SINGH Vs. STATE OF U P
May 18, 1992
RAJA RAM Vs. STATE OF U P
April 25, 1992
RAJA RAM Vs. JOINT DIRECTOR OF CONSOLIDATION ALLAHABAD
April 27, 1992
RAJA RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI
September 7, 1992
RAJAN ALIAS RAJU Vs. COMMISSIONER ALLAHABAD DIVISION
April 8, 1992
RAJAN SETH Vs. STATE OF UTTAR PRADESH
March 27, 1992
RAJDHAR DUBEY Vs. STATE OF U P
February 27, 1992
RAJDHAR DUBEY Vs. STATE OF U.P.
July 20, 1992
RAJEEV Vs. RAM KISHAN JAISWAL
November 9, 1992
RAJEEV KISHORE SAXENA Vs. STATE OF U P AND ANR
May 15, 1992
RAJENDAR RAI Vs. NAGAR MAHAPALIKA, ALLAHABAD AND ANOTHER
April 25, 1992
RAJENDRA Vs. STATE OF UTTAR PRADESH
April 17, 1992
RAJENDRA KUMAR Vs. STATE
September 7, 1992
RAJENDRA KUMAR Vs. STATE OF U P
February 14, 1992
RAJENDRA KUMAR Vs. PREM LATA
February 25, 1992
RAJENDRA KUMAR PANDEY Vs. STATE OF U P
April 21, 1992
RAJENDRA KUMAR RAM GOPAL Vs. COMMISSIONER SALES TAX U P LUCKNOW
September 7, 1992
RAJENDRA KUMAR RASTOGI Vs. STATE OF U P
November 3, 1992
RAJENDRA PAL SINGH Vs. DISTRICT CANE OFFICER
March 30, 1992
RAJENDRA PRASAD PUSHPKAR Vs. DISTRICT MAGISTRATE VARANASI
January 29, 1992
RAJENDRA SINGH Vs. DISTRICT CANE OFFICER
January 22, 1992
RAJENDRA SINGH Vs. STATE OF U P AND ANR
May 7, 1992
RAJENDRA SINGH ALIAS PAHALWAN SINGH Vs. STATE OF UTTAR PRADESH
October 30, 1992
RAJENDRA SINGH SHEKHAWAT Vs. LABOUR COURT KANPUR
November 10, 1992
RAJESH KAUSHAL Vs. DISTRICT INSPECTOR OF SCHOOLS
April 24, 1992
RAJESH KUMAR ALIAS RAJOO Vs. BAL KISHAN AGNIHOTRI
April 22, 1992
RAJESH KUMAR AND ORS Vs. STATE TRANSPORT APPELLATE TRIBUNAL AND ORS
July 13, 1992
RAJESH KUMAR AWASTHI Vs. D F O SPECIAL FORESTREE DIVISION
November 24, 1992
RAJESH KUMAR DWIVEDI Vs. KANPUR DEVELOPMENT AUTHORITY
February 11, 1992
RAJESH UDYOG Vs. KRISHI UTPADAN MANDI PARISHAD AND ANR
August 30, 1992
RAJIVA SHARMA Vs. STATE OF U P
November 9, 1992
RAJJAB ALI Vs. XITH ADDL. DIST. JUDGE
August 8, 1992
RAJJU Vs. STATE OF UTTAR PRADESH
September 21, 1992
RAJMANI PANDEY Vs. DISTRICT ADMINISTRATIVE COMMITTEE. U. P. PRIMARY AGRICULTURAL CO
April 22, 1992
RAJUWA Vs. STATE OF U P
April 9, 1992
RAJVIR Vs. STATE OF U P
February 20, 1992
RAJVIR SINGH Vs. STATE OF U P
December 16, 1992
RAKESH KUMAR Vs. STATE OF U P
September 14, 1992
RAKESH KUMAR SHARMA Vs. S.D.M. HATHRAS AND ORS.
May 4, 1992
RAM Vs. STATE OF UTTAR PRADESH
August 4, 1992
RAM AKBAL PANDEY Vs. STATE OF U P
May 13, 1992
RAM ASREY Vs. STATE OF U P
October 1, 1992
RAM AUTAR Vs. STATE OF U P
August 11, 1992
RAM AUTAR Vs. 9TH ADDITIONAL DISTRICT JUDGE BULANDSHAHR
August 25, 1992
RAM AUTAR Vs. IV ADDITIONAL DISTRICT JUDGE BULANDSHAHR
September 3, 1992
RAM AUTAR Vs. STATE OF U.P. AND OTHERS
January 21, 1992
RAM AUTAR SINGH Vs. STATE OF UTTAR PRADESH
February 25, 1992
RAM BILAS PURSHOTTAM DASS Vs. COMMISSIONER OF INCOME TAX
April 17, 1992
RAM CHANDER YADAV AND ANOTHER Vs. REGIONAL MANAGER, U.P. STATE ROAD TRANSPORT CORPORATION, VARANASI
May 19, 1992
RAM CHANDRA SRIVASTAVA Vs. SENIOR SUPERINTENDENT OF POLICE LUCKNOW
January 10, 1992
RAM DHAN Vs. STATE OF U P
April 22, 1992
RAM DHARI RAM Vs. REGISTRAR CHANDRA SHEKHAR AZAD UNIVERSITY OF AGRICULTURE AND TECHNOLOGY KANPUR 2
April 20, 1992
RAM GOPAL SHARMA Vs. 1ST ADDITIONAL DISTRICT JUDGE MEERUT
May 5, 1992
RAM GOPAL VISHWAKARMA Vs. STATE OF U.P. AND ORS.
January 6, 1992
RAM HARAKH Vs. STATE
April 8, 1992
RAM JIYAWAN Vs. STATE OF UTTAR PRADESH
May 21, 1992
RAM KALAP Vs. DISTRICT ADMINISTRATIVE COMMITTEE
January 6, 1992
RAM KHELAWAN Vs. THAKURDIN
November 17, 1992
RAM KHELAWAN SINGH Vs. STATE OF U P
November 9, 1992
RAM KHILAWAN Vs. STATE OF U.P. AND ORS.
April 21, 1992
RAM KISHAN Vs. RAM SARAN DESH PANDEY
November 27, 1992
RAM KISHAN Vs. STATE OF U P
January 23, 1992
RAM KISHORE SHARMA Vs. STATE OF U P
February 17, 1992
RAM KRISHNA KULWANT RAI ENTERPRISES LTD Vs. GHAZIABAD DEVELOPMENT AUTHORITY
May 11, 1992
RAM KUMAR Vs. DHARAM SINGH
October 17, 1992
RAM KUMAR Vs. VII ADDITIONAL DISTRICT JUDGE MEERUT
November 4, 1992
RAM KUMAR Vs. DISTRICT PANCHAYAT RAJ OFFICER
October 28, 1992
RAM KUMAR BHATIA Vs. STATE OF UTTAR PRADESH
April 10, 1992
RAM LAKHAN Vs. DISTRICT JUDGE BASTI
October 30, 1992
RAM LAKHAN Vs. RAM CHARITRA
November 26, 1992
RAM LAL MISRA Vs. DISTRICT INSPECTOR OF SCHOOL GORAKHPUR
July 7, 1992
RAM MOORAT Vs. STATE OF U P
March 9, 1992
Ram Moorat and Ors. Vs. State of U.P.& Ors.
March 9, 1992
RAM NAGINA SINGH Vs. STATE OF UTTAR PRADESH
January 27, 1992
RAM NARAIN TLWARI Vs. U.P.S.R.T.C. AND OTHER
July 17, 1992
RAM NARESH SINGH YADAV Vs. SUB DIVISIONAL OFFICER MOHAMMADABAD
April 13, 1992
RAM NATH Vs. STATE OF U.P.
January 17, 1992
RAM NATH MISHRA Vs. SECRETARY BOARD OF REVENUE U P AT LUCKNOW
April 23, 1992
RAM PAL Vs. STATE OF UTTAR PRADESH
March 26, 1992
RAM PAL Vs. STATE OF U P
July 21, 1992
RAM PAL SINGH Vs. STATE
November 9, 1992
RAM PATAT SAROJ Vs. SUB DIVISIONAL OFFICER LALGANJ DISTRICT
March 25, 1992
RAM PRAKASH Vs. STATE OF U P
February 20, 1992
RAM PRASAD Vs. VIITH ADDITIONAL DISTRICT JUDGE, MEERUT
May 1, 1992
RAM PRATAP SINGH Vs. STATE OF U P
January 13, 1992
RAM PRAVESB YADAV Vs. STATE OF U.P. AND OTHERS
July 13, 1992
RAM RATAN Vs. STATE OF U P
March 26, 1992
RAM SAJIWAN Vs. II ADDITIONAL DISTRICT JUDGE FATEHPUR
December 4, 1992
RAM SAJIWAN Vs. IIND ADDITIONAL DISTRICT JUDGE
April 12, 1992
RAM SANEHI Vs. IIIRD ADDITIONAL DISTRICT JUDGE ETAH
September 21, 1992
RAM SARAN Vs. DISTRICT MAGISTRATE MATHURA
January 24, 1992
RAM SINGAR YADAV Vs. STATE OF UTTAR PRADESH
September 22, 1992
RAM SINGH Vs. DIRECTOR OF EDUCATION U P ALLAHABAD
April 21, 1992
RAM SUMARNI Vs. BENI RAM
April 1, 1992
RAM SWAROOP Vs. LATOORI
August 4, 1992
RAM SWAROOP Vs. XITH ADDITIONAL DISTRICT JUDGE
August 10, 1992
RAM VILAS UPADHYA Vs. CHANDRA SHEKHAR
February 18, 1992
RAM VIR Vs. STATE OF U P
April 23, 1992
RAM VIR Vs. STATE
December 1, 1992
RAM VIR SINGH AND ANOTHER Vs. PRATHAMA BANK, MORADABAD
February 24, 1992
RAM VRIKSHA YADAV Vs. DISTRICT MAGISTRATE AND ANOTHER
May 21, 1992
RAM YASH Vs. STATE OF U P
November 18, 1992
RAMA KANT GUPTA Vs. RAMESHWAR DAS
May 22, 1992
RAMA KANT MISRA Vs. STATE OF U P
September 2, 1992
RAMA KANT SHUKLA Vs. U P SECONDARY EDUCATION SERVICES COMMISSION
February 26, 1992
RAMA NATH TEWARI Vs. COMMITTEE OF MANAGEMENT ALLAHABAD INTERMEDIATE COLLEGE
December 21, 1992
RAMA SHANKAR MISRA AND ANOTHER Vs. DISTRICT INSPECTOR OF SCHOOLS, VARANASI AND ANOTHER
August 5, 1992
RAMA SHANKER Vs. SWADESHI COTTON MILLS JUHI KANPUR NAGAR
January 21, 1992
RAMANAND GUPTA Vs. STATE OF U P
November 23, 1992
RAMESH CHAND PANDEY Vs. KEDAR
August 24, 1992
RAMESH CHANDRA DIXIT Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
May 22, 1992
RAMESH CHANDRA MAURYA Vs. ADHIKSHAK, GRADE 2, MADHYAMIC SHIKSHA PARISHAD, U.P., ALLAHABAD AND OTHERS
April 16, 1992
RAMESH CHANDRA VERMA Vs. STATE
September 1, 1992
RAMESH KUMAR ALIAS RAJU Vs. STATE
March 31, 1992
RAMESH KUMAR SARASWAT Vs. SACHIV/MAHA PRABANDHAK POORVANCHAL SAHKARI KATAI MILLS LTD AND ORS
April 1, 1992
RAMESH PRATAP SINGH Vs. STATE OF U P
November 26, 1992
RAMESHWAR Vs. SPECIAL JUDGE E C ACT
March 24, 1992
RAMJI SINGH Vs. DISTRICT MAGISTRATE GHAZIPUR
May 4, 1992
RAMKALI Vs. IVTH ADDITIONAL DISTRICT JUDGE, JHANSI
January 30, 1992
RAMUA ALIAS RAM LAL Vs. STATE OF UTTAR PRADESH
February 19, 1992
RAN SINGH YADAV Vs. A D M CIVIL SUPPLIES GHAZIABAD
March 30, 1992
RANAPRATAP SINGH Vs. STATE OF U.P. AND ORS.
March 4, 1992
RANG BAHADUR BHARTIYA Vs. STATE OF U P
November 10, 1992
RANJEET BAHADUR Vs. STATE OF UTTAR PRADESH
July 30, 1992
RANVIR SINGH Vs. DISTRICT CANE OFFICER MEERUT
March 30, 1992
RATI RAM Vs. STATE OF U P
February 20, 1992
RAVI KANT KESHRI Vs. KRISHNA KUMAR GUPTA
August 4, 1992
RAVI NANDAN SHARMA Vs. FOOD CORPORATION OF INDIA
February 28, 1992
RAVIKARAN SINGH Vs. STATE OF UTTAR PRADESH
September 14, 1992
REGIONAL MANAGER REGION II STATE BANK OF INDIA Vs. PRADEEP GOEL
February 7, 1992
REGIONAL MANAGER, S.B.I. Vs. CENTRAL GOVT. INDUSTRIAL TRIBUNAL-CUM-LAB.COURT
November 9, 1992
RENU PANT Vs. DEPUTY DIRECTOR OF EDUCATION KUMAON REGION
February 14, 1992
RENU SAGAR POWER COMPANY LTD Vs. PRESIDING OFFICER LABOUR COURT U P
September 29, 1992
RIKHI CHAUDHARY Vs. STATE OF U.P. AND OTHERS
April 17, 1992
RISHI PAL Vs. STATE OF U P
April 8, 1992
RITA SHARMA Vs. KENDRIYA VIDYALAYA SANGATHAN JAWAHARLAL NEHRU UNIVERSITY
April 22, 1992
RIYASAT Vs. STATE OF UTTAR PRADESH
November 26, 1992
RUCHI Vs. BANARAS HINDU UNIVERSITY
October 29, 1992
RUDRA PAL GUPTA Vs. RAM MURTI MAURYA
April 24, 1992
RUKHMANI KHAYALI Vs. USHA AHUJA
November 13, 1992
RUPENDRA NARAIN SINGH BHADORIA Vs. STATE OF U.P. AND OTHERS
October 28, 1992
S K BHATIA Vs. STATE OF UTTAR PRADESH
November 23, 1992
S K JAIN AND CO Vs. MANAGING DIRECTOR U PCOOPERATIVE FEDERATION LTD
August 5, 1992
S K SHARMA Vs. DIRECTOR TECHNICAL EDUCATION U P KANPUR
September 2, 1992
S K VERMA Vs. SAMAR BAHADUR SINGH
February 26, 1992
S N SHARMA Vs. RAJA BALWANT SINGH COLLEGE
January 6, 1992
S P GUPTA AND SONS Vs. UNION OF INDIA UOI
September 3, 1992
S P JOHRI Vs. SECRETARY MEDICAL HEALTH
September 29, 1992
S P MALVIYA Vs. R S PANDEY SPECIAL CHIEF JUDICIAL MAGISTRATE ALLAHABAD
March 23, 1992
SABBIR Vs. STATE OF UTTAR PRADESH
June 4, 1992
SABIRA BEGUM ALIAS DHOOMAN BEGUM Vs. DISTRICT JUDGE RAMPUR
April 27, 1992
SADANAND PANDEY Vs. CHIEF SECRETARY TO GOVERNMENT OF U.P. & ORS.
November 12, 1992
SADHU CHARAN SINGH Vs. STATE OF U P
February 18, 1992
SADHU SARAN Vs. PRINCIPAL, BAPU BALIKA VIDALAYA, FAIZABAD AND OTHERS
October 16, 1992
SADHU SARAN RAI Vs. S P ARYA
May 6, 1992
SADHU SINGH CHAUHAN Vs. B M L TIWARI
July 9, 1992
SAFIA KHATOON Vs. KAUSHAR ALI
September 17, 1992
SAH MACHINE TOOLS PVT LIMITED Vs. UNION OF INDIA
February 10, 1992
SAHKARI GANNA VIKAS SAMITI LIMITED Vs. PRESIDING OFFICER LABOUR COURT
December 2, 1992
SAILANDRA KUMAR Vs. KRISHNA DEVI AND ORS.
February 27, 1992
SAJJAD ALI Vs. LIAQAT ALI
April 24, 1992
SAKAL DEEP Vs. U P STATE
July 14, 1992
SALTANAT BAHADUR MAHAVIDYALAYA Vs. VICE CHANCELLOR PURVANCHAL UNIVERSITY
September 2, 1992
SANAWWAR Vs. STATE OF U P
September 10, 1992
SANJAY DIXIT Vs. RAVINDRA ANAND
November 3, 1992
SANJAY KANOJIA Vs. STATE OF UTTAR PRADESH
May 20, 1992
SANJAY KUMAR AGRAWAL Vs. MOTI LAL AND OTHERS
August 10, 1992
SANJAY KUMAR AND OTHERS Vs. STATE TRANSPORT APPELLATE TRIBUNAL, LUCKNOW AND OTHERS
November 27, 1992
SANTOSH KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS JALAUN AT ORAI
April 23, 1992
SANTOSH KUMAR PANDEY Vs. STATE OF U P AND ANR
May 5, 1992
SARASWATI NARAIN Vs. SHYAM LAL AND ORS.
February 4, 1992
SARAYA SUGAR MILLS P LIMITED Vs. COMMISSIONER OF INCOME TAX
August 12, 1992
SARDAR MALKEET SINGH Vs. STATE OF UTTAR PRADESH
November 26, 1992
SARDAR MOHAMMAD ANSAR KHAN Vs. STATE OF U P
November 10, 1992
SARJU ALIAS SURAJ Vs. STATE OF U P
November 11, 1992
SARKAR HUSSAIN ALIAS SARKAR AHMAD Vs. COMMISSIONER MORADABAD
February 21, 1992
SARNAM SINGH Vs. PRESIDENT KONCH SAHKARI KRAYA VIKRAYA SAMITI LTD
February 11, 1992
SARWAN Vs. STATE OF U P
January 29, 1992
SATAY SINGH Vs. MAHANT ASHOK PRAPANA SHARMA AND OTHERS
January 7, 1992
SATI RAM Vs. CONSOLIDATION OFFICER, GHAZIPUR AND ORS.
July 16, 1992
SATISH Vs. STATE OF U P
March 30, 1992
SATISH CHANDRA MATHUR Vs. XIII ADDITIONAL DISTRICT JUDGE
November 2, 1992
SATISH PRASAD Vs. RENT CONTROL AND EVICTION OFFICER
January 31, 1992
SATTOO ALIAS SATYA NARAYAN Vs. STATE
May 1, 1992
SATYA BHAN SINGH Vs. STATE OF U P
September 16, 1992
SATYA DEO Vs. STATE OF UTTAR PRADESH
February 24, 1992
SATYA NARAIN MISRA Vs. STATE OF U P
September 24, 1992
SATYADEO Vs. BOARD OF REVENUE U P AT ALLAHABAD
January 13, 1992
SATYAPAL Vs. STATE
May 22, 1992
SATYAVEER SINGH YADAV Vs. A D M CIVIL SUPPLIES
March 30, 1992
SATYEDRA NATH DUBE Vs. DISTRICT INSPECTOR OF SCHOOLS AND ANOTHER
March 24, 1992
SAVENDRAPAL JAGGI Vs. ADDITIONAL DISTRICT MAGISTRATE CIVIL SUPPLIES
November 26, 1992
SAVITRI DEVI AND ORS Vs. HARISH CHANDRA AND ANR
May 13, 1992
SERAJ ASLAM Vs. STATE OF UTTAR PRADESH
April 20, 1992
SETH BANARSI DASS GUPTA HUF Vs. COMMISSIONER OF INCOME TAX
February 11, 1992
SEWA RAM Vs. STATE
April 9, 1992
SEWA RAM OIL MILLS Vs. COMMISSIONER OF INCOME TAX
October 21, 1992
SHABBAR Vs. STATE OF U P
August 12, 1992
SHADAHTULLAH KHAN Vs. HEAD OF DEPARTMENT OF ZOOLOGY
July 17, 1992
SHAFIQ AHMAD Vs. STATE OF UTTAR PRADESH
January 8, 1992
SHAFIQ AHMAD Vs. STATE OF U.P. AND ANR.
January 2, 1992
SHAHNAZ HUSAIN Vs. MOHD YUNUS
December 21, 1992
SHAIBYA SHUKLA Vs. STATE OF UTTAR PRADESH
March 13, 1992
SHAILENDRA SINGH Vs. DISTRICT JUDGE BANDA
April 23, 1992
SHAILJA SRIVASTAVA Vs. VICE CHANCELLOR BANARAS HINDU UNIVERSITY
May 25, 1992
SHAKUNTALA DEVI Vs. BASIC EDUCATION BOARD
August 26, 1992
SHAMBHOO DAYAL Vs. IIND ADDITIONAL DISTRICT JUDGE AND ORS
May 20, 1992
SHANKAR AGARWAL Vs. CHIEF JUDICIAL MAGISTRATE
February 18, 1992
SHANKER CHARAN ASHNORA Vs. U P PUBLIC SERVICE COMMISSION
March 25, 1992
SHANKER CHARAN TRIPATHI AND OTHERS Vs. PUBLIC SERVICE COMMISSION U.P. AND OTHERS
March 27, 1992
SHANTANU SINGH Vs. STATE OF U P
September 29, 1992
SHARBATI DEVI Vs. IST ADDITIONAL DISTRICT JUDGE, DEHRADUN
February 17, 1992
SHARDA PRASAD SRIVASTAVA Vs. U.P. PUBLIC SERVICE TRIBUNAL NO. IV AND OTHERS
November 4, 1992
SHASHI KANT AGRAWAL Vs. STATE OF U P
April 8, 1992
SHASHI KANT SINGH Vs. THE STATE OF U.P.
March 27, 1992
SHASHI PAL SINGH Vs. B.S. SIROHI AND OTHERS
January 27, 1992
SHATRUGHAN PRASAD Vs. STATE OF UTTAR PRADESH
January 6, 1992
SHATRUGHAN SINGH Vs. CIRCLE OFFICER V, ALLAHABAD AND OTHERS
October 16, 1992
SHEFALI ROY Vs. HERO JASWANT DASS
March 25, 1992
SHEIKH ABDUL KALAM AZAD Vs. B M BOHRA
January 29, 1992
SHEIKH JAMALUDDIN ANSARI Vs. XIITH ADDITIONAL DISTRICT JUDGE
September 4, 1992
SHEO BARAN SINGH Vs. SUB
April 15, 1992
SHEO KNMAR DUBEY AND OTHERS Vs. EXECUTIVE ENGINEER, SIRSI BANDH PRAKHAND, MIRZAPUR AND ANOTHER
March 27, 1992
SHEO KUMAR PATEL Vs. STATE OF U.P. AND ORS.
July 21, 1992
SHEO PUJAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION GORAKHPUR
September 24, 1992
SHEO SHAKTI MANDIR SAMITY Vs. COMMISSIONER MEERUT DIVISION
August 28, 1992
SHER BAHADUR SINGH Vs. STATE OF U P
March 25, 1992
SHER BAHADUR SINGH Vs. STATE OF UTTAR PRADESH
May 25, 1992
SHILPI ENTERPRISES Vs. UNION OF INDIA UOI
October 20, 1992
SHISUPAL Vs. STATE OF U P
July 21, 1992
SHITALDIN Vs. SHAMBHOO DAYAL
October 17, 1992
SHIV BARAN SINGH Vs. BOARD OF REVENUE U P AT ALLAHABAD
September 2, 1992
SHIV KUMAR SINGH Vs. UNION OF INDIA
July 29, 1992
SHIV KUMAR SINGH Vs. LABOUR COURT ALLAHABAD
November 13, 1992
SHIV MANGAL KUMAR GARG Vs. U P FINANCIAL CORPORATION
August 10, 1992
SHIV MOHAN LAL Vs. STATE OF U P
September 29, 1992
SHIV NATH ETC. ETC. Vs. STATE OF U.P. AND OTHERS, ETC. ETC.
February 19, 1992
SHIV PRASAD Vs. IST ADDITIONAL DISTRICT JUDGE DISTRICT ALLAHABAD
January 27, 1992
SHIV SHANKER ROADWAYS Vs. STATE OF U.P. AND OTHERS
July 9, 1992
SHREE SHANKAR STRAW PRODUCTS Vs. UNION OF INDIA UOI
April 9, 1992
SHRI KISHAN Vs. DISTRICT JUDGE
August 12, 1992
SHRI KRISHNA CHANDRAJI MAHARAJ ALIAS SHRI RAM KISHAN JI MAHARAJ AND ORS. Vs. SPECIAL JUDGE (ECONOMIC OFFENCES)/ADDITIONAL DISTRICT JUDGE AND ORS.
August 7, 1992
SHUSHIL KUMAR PANDEY Vs. DIRECTOR BAL VIKAS SEVA EVAM PAUSHT AHAR
August 26, 1992
SHYAM BEHARI TEWARI Vs. STATE OF U.P. AND ANR.
January 29, 1992
SHYAM DEO PRASAD Vs. STATE OF U.P. AND OTHERS
July 8, 1992
SHYAM KISHORE GOSWAMI Vs. DISTRICT MAGISTRATE HAMIRPUR
March 30, 1992
SHYAM KUMAR NIRMAL Vs. MUNICIPAL BOARD VRINDABAND
May 22, 1992
SHYAM LAL Vs. ADDITIONAL COMMISSIONER
January 24, 1992
SHYAM LAL BIRI MERCHANT Vs. UNION OF INDIA UOI
July 10, 1992
SHYAM LAL BIRI MERCHANT Vs. UNION OF INDIA UOI
November 2, 1992
SHYAM NARAIN SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
February 19, 1992
SHYAM SUNDER AGARWAL Vs. DISTRICT MAGISTRATE VICE CHAIRMAN
January 10, 1992
SHYAMA CHARAN GUPTA Vs. COMMISSIONER OF ALLAHABAD DIVISION, ALLAHABAD AND ANOTHER
January 31, 1992
SHYAMA DEVI Vs. DISTRICT MAGISTRATE VARANASI
May 12, 1992
SHYAMVIR Vs. CHHETRIYA SACHIV MADHYAMIK SHIKSHA PARISHAD AND OTHERS
February 25, 1992
SIDH NATH SRIVASTAVA Vs. THE DISTRICT JUDGE AND ORS.
January 6, 1992
SIR J P SRIVASTAVA GROUP OF INDUSTRIES Vs. STATE OF U P
September 2, 1992
SITA RAM SHARMA Vs. DISTRICT ASSISTANT REGISTRAR CO OP SOC
May 6, 1992
SIYA NAND TYAGI Vs. STATE OF UTTAR PRADESH
October 20, 1992
SMT. BOHATI Vs. BHOLA AND ORS.
July 7, 1992
SMT. JASWANT KAUR Vs. IIND ADDITIONAL DISTRICT JUDGE AND ORS.
January 6, 1992
SMT. LALTI AND ORS Vs. CHIEF CONTROLLING REVENUE AUTHORITY, BOARD OF REVENUE AND ANR.
July 31, 1992
SMT. MAMTA SHUKLA Vs. V.K. SHUKLA
November 20, 1992
SMT. MEERA AGRAWAL AND OTHERS Vs. ADDITIONAL CITY MAGISTRATE IIIRD (RC & EO) KANPUR AND OTHERS
April 13, 1992
SMT. PADMA TANDON Vs. DISTRICT JUDGE, ALLAHABAD AND OTHERS
May 19, 1992
SMT. PRABHA SHARMA Vs. D.I.O.S. AND ANOTHER
March 23, 1992
SMT. PRAKASHO AND ORS. Vs. IIND ADDL. DISTRICT JUDGE AND ORS.
March 26, 1992
SMT. PREM BALIKA RAI Vs. REGIONAL INSPECTORS OF GIRLS SCHOOLS, PANCHAM MANDAL, VARANASI AND OTHERS
December 18, 1992
SMT. RAJ KUMARI KAPOOR Vs. DY. DIRECTOR OF EDUCATION AND OTHERS
April 21, 1992
SMT. SHAKUNTALA KAPOOR AND ANOTHER Vs. VIITH ADDL. DISTRICT JUDGE AND OTHERS
May 1, 1992
SMT. SHANTI DEVI ARORA AND ORS. Vs. VTH ADDL. DISSTT. AND SESSION JUDGE AND ORS.
April 20, 1992
SMT. SHANTI RANI AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
July 28, 1992
SMT. SUNITA DEVI AND OTHERS Vs. VTH ADDL. DISTRICT JUDGE, LUCKNOW AND ANOTHER
October 28, 1992
SMT. TAJWAR JAHAN AND ANOTHER Vs. MUNSIF NORTH, LUCKNOW AND ANOTHER
September 11, 1992
SMT. USHAL SHUKLA Vs. STATE OF U.P. AND ORS.
February 4, 1992
SOBARAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AGRA
March 25, 1992
SOBHA RAM JUGUNU Vs. STATE OF U P
April 2, 1992
SOHAN LAL Vs. LALARAM
July 12, 1992
SOMESHWAR NATH BHARGAVA Vs. KUSUM KUMARI
May 7, 1992
SOMLATA GOYAL Vs. DISTRICT MAGISTRATE AGRA
November 24, 1992
SONPAL Vs. STATE OF U P
April 2, 1992
SPOOL CORPORATION CO INDIA Vs. COMMISSIONER OF INCOME TAX
January 8, 1992
SRI ASHOK KUMAR GUPTA Vs. METAL GOODS PRIVATE LTD
March 31, 1992
SRI DWARIKA PRASAD Vs. STATE OF UTTAR PRADESH
January 21, 1992
SRI LAKSHMI NARAIN Vs. STATE OF UTTAR PRADESH
August 5, 1992
SRI RAM Vs. STATE OF U P
August 4, 1992
SRI SHANKER Vs. ASSISTANT DIRECTOR OF CONSOLIDATION GHAZIABAD
October 1, 1992
SRI. KRISHNA GUPTA Vs. VTH ADDL. DISTT. JUDGE AND ORS.
February 26, 1992
SRIMATI NARENDRA KAUR Vs. 12TH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
February 11, 1992
STAR PAPER MILLS LTD Vs. UNION OF INDIA UOI
November 2, 1992
STATE Vs. KEWAL SINGH
December 2, 1992
STATE BANK OF INDIA Vs. CENTRAL GOVT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
November 9, 1992
STATE OF U P Vs. BECHE SINGH
January 6, 1992
STATE OF U P Vs. ROSHAN LAL
January 17, 1992
STATE OF U P Vs. SANJAY SINGH
February 4, 1992
STATE OF U P Vs. KULDIP SINGH
November 29, 1992
STATE OF U P Vs. HARDWAR SINGH
February 17, 1992
STATE OF U P Vs. NASEEM AHMAD
February 26, 1992
STATE OF U P Vs. MANGALI
September 23, 1992
STATE OF U P Vs. JAGDISH OJHA
July 31, 1992
STATE OF U P Vs. HARPAL
August 7, 1992
STATE OF U P Vs. GAURI SHANKAR
March 11, 1992
STATE OF U P Vs. VINAI KUMAR SRIVASTAVA
March 23, 1992
STATE OF U P Vs. DHAN SINGH
February 29, 1992
STATE OF U P Vs. GAURI SHANKAR
April 4, 1992
STATE OF U P Vs. PHUNDAN
April 8, 1992
STATE OF U P Vs. BISHAMBHAR
April 23, 1992
STATE OF U P Vs. TEJ SINGH
April 22, 1992
STATE OF U P Vs. ADALAT
April 17, 1992
STATE OF U P Vs. ANIS
July 13, 1992
STATE OF U P Vs. RAJ BAHADUR S O RAGHUNANDAN
July 14, 1992
STATE OF U P Vs. TRIBHAWAN
May 7, 1992
STATE OF U P Vs. GAURI SHANKAR
April 30, 1992
STATE OF U P Vs. GOREY LAL
May 21, 1992
STATE OF U.P. Vs. AMAR NATH AND OTHERS
April 16, 1992
STATE OF U.P. Vs. CHHEDI YADAV AND OTHERS
April 1, 1992
STATE OF U.P. Vs. DHAN SINGH AND OTHERS
February 25, 1992
STATE OF U.P. Vs. SHYAM SUNDER YADAV AND OTHERS
April 9, 1992
STATE OF U.P. Vs. NAUNI RAM
April 16, 1992
STATE OF U.P. Vs. RAM GOPAL SHUKLA
February 25, 1992
STATE OF U.P. Vs. NARESH AND OTHERS
January 22, 1992
STATE OF U.P. Vs. KALLU AND ANOTHER
January 29, 1992
STATE OF U.P. Vs. ALTAF MANIHAR AND OTHERS
August 10, 1992
STATE OF U.P. Vs. GULAB SINGH
August 4, 1992
STATE OF U.P. Vs. RAM ASRAY
September 30, 1992
STATE OF U.P. Vs. JANGPAL SINGH
July 29, 1992
STATE OF U.P. Vs. BALIHARI AND ORS.
May 7, 1992
STATE OF UP Vs. HARI SHANKAR ALIAS HARI
July 23, 1992
STATE OF UTTAR PRADESH Vs. BARNAM SINGH
July 31, 1992
STATE OF UTTAR PRADESH Vs. RAJ KUMAR
May 11, 1992
STATE OF UTTAR PRADESH Vs. MOOLEY
August 18, 1992
SUBACHAN Vs. STATE OF UTTAR PRADESH
July 31, 1992
SUBHA RAO Vs. VII ADDL. DISTRICT JUDGE DEORIA AND OTHERS
November 11, 1992
SUBHA RAO Vs. VII ADDITIONAL DISTRICT JUDGE DEORIA
November 17, 1992
SUBHASH CHANDRA Vs. THE CITY MAGISTRATE/R.C.E.O. AND ANR.
February 21, 1992
SUBHASH CHANDRA Vs. DISTRICT CANE OFFICER
May 22, 1992
SUBHASH CHANDRA AWASTHI Vs. SUB DIVISIONAL OFFICER JALALABAD
January 31, 1992
SUBHASH CHANDRA SACHDEV Vs. DISTRICT JUDGE AND ORS
June 18, 1992
SUBHASH SATYA Vs. RAM NARAIN
April 30, 1992
SUDARSHAN SINGH BEDI Vs. ADDITIONAL DISTRICT MAGISTRATE RENT CONTROL AND EVICTION OFFICER
December 17, 1992
SUDERSHAN DOORS PVT LIMITED Vs. UNION OF INDIA
February 10, 1992
SUDESH Vs. STATE OF U P
January 9, 1992
SUDHA DEVI Vs. STATE OF U P
May 14, 1992
SUDHAKAR BHUTT Vs. STATE OF U P
October 20, 1992
SUKHDEO Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
September 7, 1992
SUKRAM PAL SINGH SAHARAWAT Vs. U P SECONDARY EDUCATION SERVICES COMMISSION ALENGANJ
August 28, 1992
SUNDARAM SRIVASTAVA Vs. ALLAHABAD UNIVERSITY, ALLAHABAD AND OTHERS
May 22, 1992
SUNDER DASS Vs. XTH ADDITIONAL DISTRICT JUDGE, BAREILLY
May 4, 1992
SUNIL AGARWAL Vs. STATE OF U P
April 30, 1992
SUNIL KUMAR Vs. STATE OF U P
April 13, 1992
SUNIL KUMAR Vs. STATE OF U P
January 17, 1992
SUNIL KUMAR Vs. STATE OF U P
November 7, 1992
SURAJ BHAN GUPTA Vs. SMT. VIMLA KUMAR R.I.G.S. AND OTHERS
July 9, 1992
SURAJ CHANDRA GUPTA AND ANR. Vs. DISTRICT REGISTRAR/ADDL. DISTRICT MAGISTRATE (REVENUE AND FINANCE) AND ORS.
July 21, 1992
SURAJ MAL Vs. STATE OF U P
August 27, 1992
SURENDER KUMAR Vs. S. D. O., NAGINA AND OTHERS
March 25, 1992
SURENDRA Vs. STATE OF U P
February 17, 1992
SURENDRA KUMAR Vs. COMMISSIONER OF INCOME TAX
February 12, 1992
SURENDRA KUMAR Vs. BABU RAM
April 7, 1992
SURENDRA KUMAR PANWAR Vs. PUBLIC SERVICE COMMISSION, UTTAR PRADESH, ALLAHABAD
September 22, 1992
SURENDRA MANI TRIPATHI Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
August 12, 1992
SURENDRA NATH RAI Vs. MANAGING DIRECTOR U P CO-OP UNION
January 27, 1992
SURENDRA PAL Vs. STATE OF UTTAR PRADESH AND ANR
April 23, 1992
SURENDRA RAO Vs. REGIONAL TRANSPORT AUTHORITY GORAKHPUR REGION GORAKHPUR
February 10, 1992
SURENDRA SINGH Vs. DISTRICT CANE OFFICER BIJNOR
January 22, 1992
SURENDRA SINGH Vs. LABOUR COMMISSIONER U PKANPUR
November 11, 1992
SURENDRA TIWARI Vs. STATE OF UTTAR PRADESH
June 18, 1992
SURESH CHAND GUPTA Vs. STATE OF UTTAR PRADESH
September 18, 1992
SURESH CHANDRA Vs. REGISTRAR, CO
July 7, 1992
SURESH CHANDRA AGARWAL Vs. DISTRICT MAGISTRATE ALLHABAD
December 23, 1992
SURESH CHANDRA BHARDWAJ Vs. GOPAL DAS MUDGAL
October 29, 1992
SURESH CHANDRA TEWARI Vs. DISTRICT SUPPLY OFFICER
March 30, 1992
SURESH KUMAR GUPTA Vs. THE EXECUTIVE ENGINEER
April 8, 1992
SURESH KUMAR VERMA Vs. U.P. AVAS EVAM VIKAS PARISHAD AND OTHERS
November 27, 1992
SURESH PRASAD YADAV Vs. S K BAWA
May 22, 1992
SURESH SINGH Vs. COMMISSIONER MORADABAD DIVISION
April 27, 1992
SURINDER PRAKASH GOEL Vs. STATE OF UTTAR PRADESH
August 12, 1992
SURJEET KAUR Vs. DISTRICT INSPECTOR OF SCHOOLS HARIDWAR
May 18, 1992
SUSHIL KUMAR GUPTA Vs. IVTH ADDITIONAL DISTRICT JUDGE SAHARANPUR
April 6, 1992
SUSHIL KUMAR SHARMA Vs. VICE CHANCELLOR MEERUT UNIVERSITY MEERUT
February 14, 1992
SUSHIL KUMAR SINGH Vs. REGISTRAR-CUM-EXAMINATION SUPERINTENDENT, ALLAHABAD UNIVERSITY AND ANR.
September 29, 1992
SWADESHI POLYTEX LTD. Vs. LABOUR COURT AND ORS.
August 9, 1992
SWAM SINGH Vs. STATE OF U P
November 11, 1992
SYED HASAN ALIAS BABOO SAHEB Vs. STATE OF U.P.
April 2, 1992
SYED IBRAHIM RIZVI Vs. UNIVERSITY OF ALLAHABAD AND OTHERS
January 13, 1992
SYED JARRAR HUSAIN RIZVI Vs. STATE OF U.P. AND OTHERS
November 11, 1992
SYED MOAZZAM ALI Vs. STATE OF U.P.
August 28, 1992
SYED MOHD AFZAL HUSSAIN Vs. IIND ADDITIONAL DISTRICT JUDGE ALLAHABAD
September 17, 1992
TASLEEM ULLAB Vs. REGIONAL OFFICE. MADHYAMLK SHLKSHA PARLSHAD, U. P., BAREILLY
August 6, 1992
TEJ PAL Vs. STATE OF U P
February 26, 1992
TEJPAL Vs. STATE OF U P
May 14, 1992
TEK CHAND AGRAWAL Vs. STATE OF UTTAR PRADESH AND ORS
April 23, 1992
THAKUR PRASAD Vs. STATE OF U P
December 4, 1992
THAKUR PRASAD Vs. STATE OF U P
July 10, 1992
THAKURI Vs. STATE OF UTTAR PRADESH
July 31, 1992
THAN SINGH Vs. STATE OF U P
September 17, 1992
THE COMMITTEE OF MANAGEMENT, JANTA UCHCHATAR MADHYAMIK VIDYALAYA AND ANOTHER Vs. D.I.O.S. DEORIA AND ANOTHER
April 20, 1992
THE DIVISIONAL RAILWAY MANAGER, NORTHERN RAILWAY A Vs. R.S. VERMA AND ANOTHER
February 28, 1992
THE NATIONAL TEXTILE CORPORATION LTD. Vs. THE INDUSTRIAL TRIBUNAL (III) & ORS.
August 12, 1992
THOMAS JAIKAB Vs. UNION OF INDIA UOI
August 16, 1992
TILAK CHITRA MANDIR Vs. STATE OF UTTAR PRADESH
September 9, 1992
TILAK RAJ KUMRA Vs. RAM PYARI
August 17, 1992
TIN PLATE COMPANY OF INDIA LIMITED Vs. SALES TAX OFFICER
November 23, 1992
TRIBHUAN CHAUHAN AND ANR Vs. DIRECTOR OF AURVEDIC AND UNANI SERVICES AND ANR
July 13, 1992
TRIBHUWAN LAL VERMA Vs. REGIONAL MANAGER, U P STATE ROAD TRANSPORT CORPORATION AND ANR
March 26, 1992
TRIBHUWAN MISHRA Vs. DISTRICT INSPECTOR OF SCHOOLS AZAMGARH
March 30, 1992
TRIDESHWAR DAYAL AND OTHERS Vs. BOARD OF REVENUE AT ALLAHABAD AND OTHERS
September 18, 1992
TRILOK SINGH Vs. BHAWANI PRASAD GIRDHARILAL
August 4, 1992
TRILOKI NATH DUBEY Vs. REGIONAL MANAGER U P STATE ROAD TRANSPORT CORPORATION
July 16, 1992
TRIVENI SAHAI AND ANR Vs. IST ADDL DISTRICT JUDGE AND ORS
May 22, 1992
TRIVENI STRUCTURALS LTD Vs. NEWAGE ENTERPRISES ALLAHABAD
September 18, 1992
TULASI Vs. DEPUTY DIRECTOR CONSOLIDATION JAUNPUR
October 12, 1992
TULLU ENGINEERING WORKS Vs. UNION OF INDIA UOI
October 30, 1992
TULSI RAM Vs. 11TH ADDITIONAL DISTRICT AND SESSIONS JUDGE VARANASI
October 28, 1992
U P AVAS EVAM VIKAS PARISHAD Vs. MITHLESH
November 30, 1992
U P AVAS EVAM VIKAS PARISHAD Vs. KANAK
December 17, 1992
U P BOARD BASIC EDUCATION LUCKNOW Vs. VTH ADDITIONAL DISTRICT JUDGE FARRUKHABAD
October 16, 1992
U P FINANCIAL CORPORATION Vs. J K INDUSTRIES CORPORATION
April 27, 1992
U P STATE AGRO INDUSTRIAL CORPORATION LTD Vs. VTH ADDL DISTRICT JUDGE BAREILLY
December 4, 1992
U P STATE ELECTRICITY BOARD Vs. VII ADDITIONAL DISTRICT AND SESSIONS JUDGE AND ORS
June 18, 1992
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT
August 4, 1992
U P STATE HANDLOOM CORPORATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 31, 1992
U P STATE ROAD TRANSPORT CORPORATION Vs. U P PUBLIC SERVICES TRIBUNAL V JAWAHAR BHAWAN
August 10, 1992
U P STATE ROAD TRANSPORT CORPORATION Vs. GAJADHAR SINGH
September 22, 1992
U P STATE ROAD TRANSPORT CORPORATION Vs. RAVINDRA NATH VISHWAKARMA
November 27, 1992
U P STATE ROAD TRANSPORT CORPORATION Vs. PREMWATI
January 6, 1992
U P STATE ROAD TRANSPORT CORPORATION CENTRAL WORKSHOP Vs. RAM DAYAL AND ORS
May 1, 1992
U P STATE SPINNING MILLS CO Vs. STATE OF U P
August 7, 1992
U P STATE SUGAR CORPORATION LTD Vs. UNION OF INDIA AND ORS
February 10, 1992
U P STATE SUGAR CORPORATION LTD Vs. COLLECTOR OF CENTRAL EXCISE
November 11, 1992
U.P. STATE BRIDGE CORPORATION Vs. ORI LAL AND OTHERS
May 6, 1992
U.P. STATE ROAD TRANSPORT CORPORATION Vs. SHOBHA DEVI PANDEY AND OTHERS
April 17, 1992
UDAIRAJ KUMAR Vs. BOARD OF REVENUE U P
September 14, 1992
UDAL NARAIN BAJPAL Vs. M.D.U.P.S.R.T.C. TEHRL KOTHL, LUCKNOW AND OTHERS
July 24, 1992
UMA SHANKAR Vs. STATE OF U P
April 23, 1992
UMA SHANKAR YADAV Vs. REGISTRAR OF COOP SOCIETIES
May 11, 1992
UMAKANT BAJPAYEE Vs. STATE OF U P
December 22, 1992
UMESH Vs. STATE OF UTTAR PRADESH
August 11, 1992
UMESH SAXENA Vs. PRESIDING OFFICER LABOUR COURT
November 26, 1992
UMMED SINGH Vs. GOVIND BALLABH PANT ERISHI EVANS PRODYCGIC VISHWA VIDYALAYA AND ANOTHER
May 11, 1992
UNION OF INDIA Vs. EX NO 13870325 SEPOY DRIVER
November 7, 1992
UNION OF INDIA Vs. CHHEOKI DEPOT LABOUR UNION
September 22, 1992
UNITED INDIA INSURANCE CO LTD Vs. HAYAT SINGH BHANDARI
August 27, 1992
USHA SINGH Vs. DISTRICT MAGISTRATE GORAKHPUR
February 26, 1992
UTTAM PROPERTIES LTD AND ANR Vs. GHAZIABAD DEVELOPMENT AUTHORITY
May 8, 1992
UTTAMENDU BHATTACHARYA Vs. U.P. SECONDARY EDUCATION, SERVICE COMMISSION AND OTHER
May 12, 1992
V BANSAL Vs. IIT KANPUR
July 8, 1992
V K AGARWAL Vs. STATE OF U P
February 24, 1992
V.P. SINGH Vs. STATE OF U.P.
May 13, 1992
VED RAM Vs. STATE OF UTTAR PRADESH
April 22, 1992
VIDYA PLY AND BOARD (P) LIMITED Vs. UNION OF INDIA
August 4, 1992
VIDYA SAGAR UPADHYAYA Vs. STATE OF U P
December 14, 1992
VIDYADEVI Vs. DISTRICT MAGISTRATE BANDA
May 11, 1992
VIJAY BAHADUR YADAV Vs. CHAIRMAN, U P COOPERATIVE FEDERATION LTD AND ORS
July 24, 1992
VIJAY KUMAR Vs. EXECUTIVE ENGINEER, ELECTRICITY DISTRIBUTION DIVN U P ELECTRICITY BOARD
May 14, 1992
VIJAY SINGH Vs. STATE OF U.P.
February 2, 1992
VIJAYA KUMAR UPADHYAYA AND ANOTHER Vs. U. P. STATE DEVELOPMENT CORPORATION LTD. AND ANOTHER
March 25, 1992
VIKAS BOOK AGENCIES AGRA Vs. STATE OF U P
April 27, 1992
VIKAS INDUSTRIAL GASES LTD Vs. COLLECTOR OF CENTRAL EXCISE
November 17, 1992
VIKASH UDYOG Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
July 17, 1992
VIKRAM SINGH Vs. DISTRICT MAGISTRATE FINANCE AND REVENUE
March 25, 1992
VIMLESH Vs. PRAKASH CHAND SHARMA S O RAM PRASAD SHARMA
April 7, 1992
VINAY KHARE Vs. STATE OF U P AND ORS
May 5, 1992
VINOD Vs. STATE OF U P
May 5, 1992
VINOD CHANDRA SHUKLA Vs. CHIEF MEDICAL OFFICER HAMIRPUR
January 3, 1992
VINOD KUMAR Vs. EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION
May 14, 1992
VINOD KUMAR Vs. STATE OF UTTAR PRADESH
August 12, 1992
VIPIN CHANDRA Vs. STATE OF U P
January 27, 1992
VIRENDAR SINGH Vs. STATE OF U P
April 7, 1992
VIRENDRA KAMTR CHADDA ETC. ETC. Vs. UNION OF INDIA AND OTHERS ETC. ETC.
September 10, 1992
VIRENDRA KUMAR Vs. STATE OF UTTAR PRADESH
September 21, 1992
VIRENDRA PAL SINGH Vs. DISTRICT CANE OFFICER
November 25, 1992
VIRENDRA SINGH Vs. STATE OF UTTAR PRADESH
April 7, 1992
VIRENDRA SINGH Vs. DIRECTOR OF HIGHER EDUCATION U P ALLAHABAD
May 1, 1992
VISHNU KUMAR Vs. THE CHIEF JUDICIAL MAGISTRATE, VARANASI AND OTHERS
September 14, 1992
VISHNU PRATAP SINGH Vs. STATE OF U P
October 21, 1992
VISHWA NATH SHIV KUMAR Vs. SALES TAX OFFICER
August 4, 1992
VISHWANATH Vs. STATE OF U P
September 24, 1992
VISHWANATH GUPTA Vs. ENGINEER-IN-CHIEF, P.W.D. AND OTHERS
February 21, 1992
VISHWANATH LAL SRIVASTAVA Vs. SAHAYAK SHIKSHA NIDESHAK (BASIC) VTH REGION AND ANR.
August 6, 1992
VISHWANATH PRASAD Vs. U P SERVICE TRIBUNAL NO IV
September 29, 1992
VISHWANATH PRASAD BHAGWATI PRASAD Vs. COMMISSIONER OF INCOME TAX
September 3, 1992
VISHWANATH RAI Vs. U P STATE SPINNING CO LTD
January 9, 1992
VIVEK SHARMA Vs. DISTRICT JUDGE ALIGARH
May 1, 1992
WAZIR YADAV Vs. STATE OF UTTAR PRADESH
July 10, 1992
WING COMMANDER NARENDRA PRATAP SINGH Vs. PADAM KUMARI DEVI
May 22, 1992
YAD RAM Vs. STATE OF UTTAR PRADESH
March 26, 1992
YASHPAL VERMA Vs. HINDUSTAN MACHINE TOOLS LTD., BANGALORE AND OTHERS
April 27, 1992
YASHPAL WADHWA Vs. DISTRICT JUDGE BULANDSHAHR
March 25, 1992
YASMEEN Vs. STATE OF U P
April 20, 1992
YOGESH KUMAR Vs. STATE OF U P
October 21, 1992
ZAKAHULLAH Vs. DEPUTY DIRECTOR OF CONSOLIDATION ADMINISTRATION
September 4, 1992
ZAKIR HUSSAIN Vs. ENGINEER-IN-CHIEF IRRIGATION DEPT
November 13, 1992
ZAMEER Vs. STATE OF UTTAR PRADESH
April 17, 1992
ZEENAT Vs. STATE OF U.P.
July 10, 1992
ZILEY Vs. STATE OF U P
December 1, 1992
ZILEY SINGH Vs. STATE OF U P
February 21, 1992