Case Index

Title
Date
PASCHIM GUJARAT VIJ COMPANY LIMITED Vs. JAYESHKUMAR KANAKSINH JADEJA
July 17, 1992
(M/S) RAMNATH CLOTH STORES, AMERALI Vs. COMMISSIONER OF INCOME-TAX, RAJKOT
August 27, 1992
A KRISHNAN Vs. BHIKHIBEHN RAMANBHAI BAVASKAR
February 4, 1992
A P BHATT Vs. COLLECTOR OF PANCHMAHAL
March 24, 1992
A.P. PATEL AND ANR. Vs. GUJARAT STATE MACHINE TOOLS CORPORATION LTD AND ANR.
August 10, 1992
ABDUL KADAR AHMED Vs. STATE OF GUJARAT
December 7, 1992
ABDUL RAZAK ABDUL SATAR Vs. MARIAMBAI PIRMOHMAD CHINIWALA
August 19, 1992
ABDULGANI ABDULBHAI KURESHI Vs. STATE OF GUJARAT
February 20, 1992
ABDULLA GAFUR SUMARA Vs. STATE OF GUJARAT
December 24, 1992
ABDULRAHIM HUSENBHAI Vs. STATE OF GUJARAT
January 10, 1992
ADMINISTRATOR OF SHRI SHAKTI GROUP CHANDRAKANT NATVERLAL AGRAVAT Vs. HARGOVINDBHAI SHAMJIBHAI AND SONS
October 23, 1992
AHEMADABAD TEXTILE REASERCH ASSOCIATION Vs. ATIRA EMPLOYEES UNION
December 1, 1992
AHMED HARUN GORI Vs. ABBAS IBRAHIM KARA
December 24, 1992
ALEMBIC GLASS INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
March 23, 1992
ALEMBIC GLASS INDUSTRIES LIMITED Vs. UNION OF INDIA
January 22, 1992
ALEMBIC GLASS INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
September 7, 1992
AMARSINH SWAROOPSINH Vs. JAGDISH PROCESSORS
December 15, 1992
AMBICA MILLS LIMITED Vs. INCOME TAX OFFICER
January 22, 1992
AMICHAND C SHAH Vs. WEALTH TAX OFFICER
January 15, 1992
AMINI JOHN C/O RAJYA GENERAL KAMGAR MANDAL Vs. BAROFARM CHEMICALS LTD
July 13, 1992
AMITA VICTOR AMALRAJ Vs. BACHUBHAI KARSANBHAI BRAHMAN
March 5, 1992
AMITKUMAR AMBALAL Vs. COMMISSIONER OF INCOME TAX
December 17, 1992
AMRATBEHN MAFATLAL Vs. BAI SHANTA AND OTHERS
July 13, 1992
ANAND OIL MERCHANT UNION Vs. STATE OF GUJARAT
August 25, 1992
ANANT MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 2, 1992
ANANTKUVERBA Vs. COMMISSIONER OF WEALTH TAX
February 10, 1992
ANWAR NOORMOHMAD SAICHA Vs. STATE OF GUJARAT
June 22, 1992
ARATGAURI C JHAVERI DECD Vs. CONTROLLER OF ESTATE DUTY FIRST ASST
October 12, 1992
ARJUNSINH MALARAM Vs. STATE OF GUJARAT
April 9, 1992
ARUNABEN TULJARAM RAMANUJ Vs. VASUDEV PRANJIVAN NIMAVAT
July 30, 1992
ARUNODAY MILLS LIMITED Vs. MORABI MUNICIPALITY
December 11, 1992
ARVIND MILLS LIMITED Vs. INCOME TAX OFFICER
January 8, 1992
ARVIND NARENRANATH KHUNGAR Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
May 29, 1992
ARVIND NATVARLAL SONI Vs. STATE OF GUJARAT
April 29, 1992
ARVINDBHAI V PATEL Vs. STATE OF GUJARAT
December 21, 1992
ASHAPURA MINERAL COMPANY Vs. STATE OF GUJARAT
January 20, 1992
ASHOKKUMUR RAVJIBHAI PATEL Vs. THAKKARBAPA NAGAR GRAM PANCHAYAT
April 22, 1992
ASHWIN N ACHARYA Vs. OKHA PORT
February 13, 1992
AUTO ANCIL Vs. JAMNADAS VISHNUBHAI PATEL
July 14, 1992
B D PARMAR Vs. VICE CHANCELLOR SOUTH GUJARAT UNIVERSITY
February 11, 1992
B M PATEL Vs. K K MANKAD SUPRITENDENT ENGINEER
February 3, 1992
BABALDAS BECHARBHAI CHAVDA Vs. STATE OF GUJARAT
December 28, 1992
BABUBHAI ALIAS TULSIDAS NARSINHDAS PATEL Vs. MUKTA SAGAR MANDAL
February 26, 1992
BABUBHAI RANCHHODBHAI PATEL Vs. STATE OF GUJARAT
May 5, 1992
BACHALBHAI BAPJIBHAI BARIA Vs. DISTRICT MAGISTRATE, VALSAD AND OTHERS
April 2, 1992
BAI KHADIJABIBI UMRALIYA Vs. HUSEN YUSUF UMAR ALIYA
December 22, 1992
BALDEV SHIP BREAKERS Vs. JT CHIEF CONTROLER OF IMPORTS AND EXPORTS
October 22, 1992
BALVANTRAM NARBHERAM DAKARIA Vs. ADDITIONAL URBEN LAND TRIBUNAL
May 1, 1992
BALWANTBHAI DHARAMSINHBHAI VARIA Vs. RAJNIKANT GORDHANBHAI PATEL
April 16, 1992
BANSILAL HARILAL JAISWAL Vs. STATE OF GUJARAT
September 8, 1992
BHAGIRATHIBEHN DAULATRI JOSHI Vs. SHANTILAL MADHAVJI RATHOD
August 20, 1992
BHAIJIBHAI MADHABHAI BHOI Vs. STATE OF GUJARAT
June 22, 1992
BHANJIKHAN JAHAJIKHAN MALEK Vs. ABDULMUNIR K MAHESANIA
March 3, 1992
BHANUBEHN MANUSING Vs. MANGUBEHN
January 29, 1992
BHANUBEN P. JOSHI Vs. KANTILAL B. PARMAR
November 1, 1992
BHANUBEN SHAMJIBHAI & ANR. Vs. STATE OF GUJARAT & ANR
January 20, 1992
BHANUBHAI Vs. KHUNTI V P S SHARMA
September 3, 1992
BHARATKUMAR BANSILAL CHOKSI Vs. CENTRAL BOARD OF DIRECT TAXES
January 31, 1992
BHASKERBHAI M SHAH Vs. SHASHIKANTBHAI HIMMATLAL SHAH
January 13, 1992
BHAV LAKHMAN KHANT Vs. DISTRICT MAGISTRATE, AMRELI AND OTHERS
July 30, 1992
BHAVNAGAR BONE AND FERTILIZER COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 16, 1992
BHAVNAGAR CHEMICALS WORKS LIMITED Vs. UNION OF INDIA
August 26, 1992
BHIKHIBEN GIRDHARBHAI RATHOD Vs. STATE OF GUJARAT
February 13, 1992
BHIKHUBHAI DAYALJI DESAI Vs. BAI MANIBEN ALIAS DURGABEN AND OTHERS
January 24, 1992
BHUCHA DHANA DANGER Vs. JIVIBEN MADEVA LUKHEL
February 25, 1992
BHUPATBHAI RAMJIBHAI VASAVA Vs. DISTRICT MAGISTRATE BHARUCH
April 10, 1992
C T SHAH Vs. STATE OF GUJARAT
July 29, 1992
CADILA LABORATORIES LIMITED Vs. KAMATH ATUL AND COMPANY
August 5, 1992
CHAIRMAN AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. MUSABHAI SADIKBHAI BODI
September 1, 1992
CHAKUBHAI PANCHABHAI Vs. STATE OF GUJARAT
August 10, 1992
CHAMPAKLAL M BHAVSAR Vs. STATE OF GUJARAT
June 24, 1992
CHAMPAKLAL M. BHAVSAR Vs. STATE OF GUJARAT AND ANR.
June 21, 1992
CHANDRAKANT CHIMANLAL SHAH Vs. CHIMANLAL AMBALAL SHAH
April 16, 1992
CHANDRAKANT KISHANCHAND THAKWANI Vs. STATE OF GUJARAT
May 6, 1992
CHANDRAKANT NAROTTAMDAS PATEL Vs. VISHAL MALLEABLES LIMITED
December 16, 1992
CHANDRAKANT SHANTILAL PANDYA Vs. SAVITABEHN THAKORLAL SHAH
February 18, 1992
CHANDRAKANT TUKARAM NIKAM Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
June 26, 1992
CHANDRALOK HOUSING SOCIETY, BARODA Vs. BHARAT CONSTRUCTION, BARODA
January 15, 1992
CHANDRAVATI ATMARAM PATEL Vs. COMMISSIONER OF WEALTH TAX
July 28, 1992
CHANDRAVATI CO OP HOUSING SOCIETY LIMITED Vs. BHAIRAVNATH EDUCATION AND CULTURAL SOCIETY TRUST
September 28, 1992
CHANDUBHAI BIJALBHAI SOLANKI Vs. STATE OF GUJARAT
January 20, 1992
CHANDUBHAI MAGANBHAI SHARMA Vs. SECRETARY GOVERNMENT OF GUJARAT WATER RESOURCES DEPARTMENT
February 10, 1992
CHANDULAL HARILAL LODHIYA Vs. STATE OF GUJARAT
December 28, 1992
CHANDULAL J JAISWAL Vs. COMMISSIONER OF INCOME TAX
February 5, 1992
CHAUDHARY VELAJIBHAI MULJIBHAI Vs. STATE OF GUJARAT
December 8, 1992
CHELDAS KHUSHALDAS PATEL Vs. COMMISSIONER OF INCOME TAX
January 31, 1992
CHHAGAN PAMA HARIJAN Vs. STATE OF GUJARAT
October 23, 1992
CHIEF OFFICER BHAVNAGAR NAGARPALIKA Vs. MEGHJIBHAI UGABHAI
January 20, 1992
CHUNILAL CHHAGANLAL PANDYA Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR RAJKOT
April 8, 1992
CIBA GEIGY LIMITED Vs. TORRENT LABORATORIES PRIVATE LIMITED
May 6, 1992
CIBA GEIGY LIMITED Vs. SUN PHARMACEUTICAL INDUSTRIES
April 27, 1992
COMMERCIAL AND AHMEDABAD MILLS CO LTD Vs. UNION OF INDIA
April 8, 1992
COMMISSIONER OF INCOME TAX Vs. SALT AND ALLIED INDUSTRIES LIMITED
March 26, 1992
COMMISSIONER OF INCOME TAX Vs. BARODA INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
March 26, 1992
COMMISSIONER OF INCOME TAX Vs. AAVARAM LIMITED
March 24, 1992
COMMISSIONER OF INCOME TAX Vs. SHETH MANILAL RANCHHODDAS VISHRAM BHAVAN TRUST
February 26, 1992
COMMISSIONER OF INCOME TAX Vs. VEENABEN VADILAL
February 27, 1992
COMMISSIONER OF INCOME TAX Vs. SARABHAI CHEMICALS PRIVATE LIMITED
February 25, 1992
COMMISSIONER OF INCOME TAX Vs. NIRUPAMABEN P MODI
February 25, 1992
COMMISSIONER OF INCOME TAX Vs. DAKSHA RAMANLAL
February 25, 1992
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD NEW COTTON MILLS COMPANY LIMITED
March 4, 1992
COMMISSIONER OF INCOME TAX Vs. SHARADCHANDRA HARILAL
March 10, 1992
COMMISSIONER OF INCOME TAX Vs. BALVANTRAI VITHALDAS SHAH
January 23, 1992
COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE FINANCE CORPORATION
January 23, 1992
COMMISSIONER OF INCOME TAX Vs. RAMANLAL NAGINDAS SHAH
January 17, 1992
COMMISSIONER OF INCOME TAX Vs. GIRDHARLAL VITHALDAS
January 8, 1992
COMMISSIONER OF INCOME TAX Vs. JAY INDUSTRIES
January 8, 1992
COMMISSIONER OF INCOME TAX Vs. CITY OF AHMEDABAD SPG AND MFG COMPANY LIMITED
January 31, 1992
COMMISSIONER OF INCOME TAX Vs. NEW HEAVEN BEARING PRIVATE LIMITED
February 13, 1992
COMMISSIONER OF INCOME TAX Vs. SHIVRAJSINHJI M K S
February 13, 1992
COMMISSIONER OF INCOME TAX Vs. PRANLAL P DOSHI
July 29, 1992
COMMISSIONER OF INCOME TAX Vs. ARVIND INDUSTRIES
August 3, 1992
COMMISSIONER OF INCOME TAX Vs. AKBARALI JUMMABHAI
July 29, 1992
COMMISSIONER OF INCOME TAX Vs. MEHTA B P
July 27, 1992
COMMISSIONER OF INCOME TAX Vs. TARUN COMMERCIAL MILLS COMPANY LIMITED
August 10, 1992
COMMISSIONER OF INCOME TAX Vs. NANDINIBEN NAROTTAMDAS
August 10, 1992
COMMISSIONER OF INCOME TAX Vs. WESTERN INDIA SEAFOOD PRIVATE LIMITED
August 10, 1992
COMMISSIONER OF INCOME TAX Vs. ABDULGAFUR AHMED WAGMAR
August 11, 1992
COMMISSIONER OF INCOME TAX Vs. RAJENDRA BABUBHAI MODI
August 12, 1992
COMMISSIONER OF INCOME TAX Vs. SORABJI NUSSERWANJI PAREKH
August 17, 1992
COMMISSIONER OF INCOME TAX Vs. ALEMBIC CHEMICAL WORKS COMPANY LIMITED
September 7, 1992
COMMISSIONER OF INCOME TAX Vs. NEW BHARAT ENGINEERING JAM PRIVATE LIMITED
August 25, 1992
COMMISSIONER OF INCOME TAX Vs. NEW INDIA INDUSTRIES LIMITED
August 24, 1992
COMMISSIONER OF INCOME TAX Vs. SUHRID GEIGY LTD
August 24, 1992
COMMISSIONER OF INCOME TAX Vs. KARAMCHAND PREMCHAND PRIVATE LIMITED
August 19, 1992
COMMISSIONER OF INCOME TAX Vs. MAHARAJA DALJITSINHJI TRUST
November 20, 1992
COMMISSIONER OF INCOME TAX Vs. YOGENDRAKUMAR H THAKKAR
November 11, 1992
COMMISSIONER OF INCOME TAX Vs. RAVINDRA C GAJIWALA
October 23, 1992
COMMISSIONER OF INCOME TAX Vs. SARABHAI M CHEMICALS PVT LTD
October 12, 1992
COMMISSIONER OF INCOME TAX Vs. DIGVIJAY CEMENT COMPANY LIMITED
October 12, 1992
COMMISSIONER OF INCOME TAX Vs. GUJARAT OIL AND ALLIED INDUSTRIES
September 8, 1992
COMMISSIONER OF INCOME TAX Vs. SURAT JILLA KAMDAR SAHAKARI SANGH LIMITED
September 8, 1992
COMMISSIONER OF INCOME TAX Vs. MOHANLAL RANCHHODDAS
September 9, 1992
COMMISSIONER OF INCOME TAX Vs. GAEKWAR MILLS LIMITED
September 15, 1992
COMMISSIONER OF INCOME TAX Vs. MAHENDRA KANAIYALAL HUF
September 16, 1992
COMMISSIONER OF INCOME TAX Vs. BHARAT SURYODAYA MILLS COMPANY LIMITED
September 17, 1992
COMMISSIONER OF INCOME TAX Vs. CHETANABEN B SHETH
September 17, 1992
COMMISSIONER OF INCOME TAX Vs. NARBADA VALLEY CHEMICAL INDUSTRIES PVT LTD
September 15, 1992
COMMISSIONER OF INCOME TAX Vs. KAIRA DISTRICT CO OPERATIVE MILK PRODUCTS UNION LIMITED
December 8, 1992
COMMISSIONER OF INCOME TAX Vs. ELECON ENGINEERING COMPANY LIMITED
December 16, 1992
COMMISSIONER OF INCOME TAX AHMEDABAD Vs. SORABJI NUSSERVANJI PAREKH SURAT
August 17, 1992
COMMISSIONER OF INCOME TAX GUJARAT L AHMEDABAD Vs. KARAMCHAND PREMCHAND PRIVATE LIMITED
August 24, 1992
COMMISSIONER OF WEALTH TAX Vs. GORDHANBHAI JETHABHAI PATEL
October 7, 1992
COMMISSIONER OF WEALTH TAX Vs. DALAWAR SYNDICATE PRIVATE LIMITED
October 21, 1992
COMMISSIONER SURTAX Vs. NEW INDIA INDUSTRIES LIMITED
September 9, 1992
CONSOLIDATED PETROTECH INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX ASSESSMENT
September 15, 1992
CONTROLLER OF ESTATE DUTY Vs. DAULAL KANHAYALAL LATE
September 15, 1992
CONTROLLER OF ESTATE DUTY Vs. BIPINCHANDRA SHANTILAL
September 21, 1992
CONTROLLER OF ESTATE DUTY Vs. LAXMANBHARATI GURU DHANBHARATI
October 15, 1992
DANDWALA Vs. STATE OF GUJARAT
September 1, 1992
DARJI BACHU TAPU Vs. STATE OF GUJARAT
April 7, 1992
DEEPAKCHANDRA R AND COMPANY Vs. COMMISSIONER OF INCOME TAX
January 7, 1992
DENA BANK MEHSANA Vs. MAHENDRA R VYAS
November 16, 1992
DEOKULE VAMAL SHANKAR Vs. UNION OF INDIA
September 18, 1992
DEVJIBHAI JIVRAJBHAI Vs. STATE OF GUJARAT
October 1, 1992
DHANLAXMIBEN LILADHAR SUCHAK Vs. DIRECTOR OF AYURVED GUJARAT STATE
April 8, 1992
DHARAMSI DAHYABHAI PATEL Vs. DEVYANI DHARAMSI PATEL
November 11, 1992
DHARMESHBHAI NIRANJANBHAI SHAH Vs. STATE OF GUJARAT
August 17, 1992
DHIRAJLAL VITHALDAS KAVAIYA Vs. RASIKLAL CHANDULAL PATEL
November 15, 1992
DHUDABHAI AMRABHAI BHAGAT Vs. STATE OF GUJARAT
August 25, 1992
DILIPBHAI KUBERDAS PATEL Vs. VICE-CHANCELLOR, GUJARAT AGRICULTURAL UNIVERSITY, BANASKANTHA
January 28, 1992
DILIPKUMAR AMRUTLAL GANATRA Vs. DISTRICT MAGISTRATE RAJKOT
January 18, 1992
DINESH SHIVUBHA PARMAR Vs. STATE OF GUJARAT
March 12, 1992
DIPAK NAVNITLAL PARIKH Vs. STATE OF GUJARAT
June 29, 1992
DISTRICT PANCHAYAT JAMNAGAR Vs. NARSINHDAS HARIDAS KANANI
September 16, 1992
E S I S Vs. HASUMATI DEVENDRA MAKWANA
December 21, 1992
EKTA ARVINDKUMAR SHAH Vs. H S SHAH
September 10, 1992
ELECON ENGINEERING Vs. STATE OF GUJARAT
September 16, 1992
ESIS PARA MEDICAL STAFF ASSOCIATION Vs. STATE OF GUJARAT
November 18, 1992
EXECUTIVE ENGINEER PANCHAYAT R AND B DIVISION PANCHAYAT SURENDRANAGAR Vs. PUNABHAI GOVINDBHAI
December 7, 1992
G C PATEL Vs. STATE OF GUJARAT
March 16, 1992
GANCHI IBRAHIM BILLY Vs. GANCHI ABDULLA MUSSA
March 11, 1992
GANDHIDHAM NAGARPALIKA Vs. R C ISRANI INDUSTRIES TRIBUNAL
January 16, 1992
GANDHINAGAR BOTTLING PRIVATE LIMITED Vs. UNION OF INDIA
July 31, 1992
GANI JUMA Vs. P C MEHTA
January 9, 1992
GANPATLAL N DALWADI Vs. COMMISSIONER OF INCOME TAX
September 24, 1992
GARVA MAHESHKUMAR GURU Vs. AHIR NARAN MENDAN
October 16, 1992
GENERAL CO OPERATIVE BANK LIMITED Vs. SRM INDUSTRIES
April 28, 1992
GOPALBHAI MOHANBHAI NAGODA Vs. STATE OF GUJARAT
August 27, 1992
GOPALKRISHNA MITHARAM CHANDNANI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
February 21, 1992
GOPIMAL KHANOOMAL Vs. SURESH KUMAR COLLECTOR AND SETTLEMENT COMMISSIONER BHAVNAGAR
February 4, 1992
GORDHANBHAI SHANKERBHAI THAKER Vs. STATE OF GUJARAT
December 24, 1992
GORVA VIBHAG CO OPERATIVE HOUSING SOCIETIES ASSOCIATION Vs. STATE OF GUJARAT
May 5, 1992
GOVABHAI HAMIRBHAI DESAI Vs. PATEL HARJIVANBHAI HIRABHAI
October 9, 1992
GOVINDBHAI CHHAGANBHAI Vs. STATE OF GUJARAT
May 1, 1992
GUJARAT AMBUJA CEMENTS LIMITED Vs. UNION OF INDIA
November 27, 1992
GUJARAT HOUSING BOARD ENGINEERS ASSOCIATION Vs. STATE OF GUJARAT
November 17, 1992
GUJARAT MAZDOOR PANCHAYAT Vs. STATE OF GUJARAT
September 4, 1992
GUJARAT PESTICIDES FORMULATORS ASSOCIATION Vs. AHMEDABAD MUNICIPAL CORPORATION
September 14, 1992
GUJARAT POLLUTION CONTROL BOARD Vs. YOGIRAJ PULP AND PAPER INDUSTRIES
September 7, 1992
GUJARAT STAE ROAD TRANSPORT CORPORATION AHMEDABAD Vs. JASHBHAI RAMBHAI
November 16, 1992
GUJARAT STATE CO OPERATIVE UNION Vs. COMMISSIONER OF INCOME TAX
February 7, 1992
GUJARAT STATE FINANICIAL CORPORATION Vs. COMMISSIONER OF INCOME TAX
January 20, 1992
GUJARAT STATE ROAD TRANSPORT CORPN. Vs. KASHIBEN
July 13, 1992
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. LASHBAI RAMBHAI
November 16, 1992
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KACHRAJI MOTIJI PARMAR
October 8, 1992
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. CHANDULAL G RASADIYA
October 14, 1992
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MOHANBHAI MITHABHAI PATEL
January 18, 1992
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. JAGUBHAI JIWABHAI DHANDHAL
July 1, 1992
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KARSANDAS NARSI TRAMBADIA
July 13, 1992
GULABBHAI RANCHHODBHAI Vs. STATE OF GUJARAT
July 24, 1992
GULAMMOHAMED MOHAMED YUSUF SAIYED Vs. STATE OF GUJARAT
October 1, 1992
GUPTA INVESTMENT CENTRE Vs. PRIYAKANT CHANDRAVADAN MOGAL
July 26, 1992
GUPTA INVESTMENT CENTRE, BARODA Vs. PRIYAKANT CHANDRAVADAN MOGAL
July 23, 1992
H H NATWARSINHJI Vs. COMMISSIONER OF WEALTH TAX
February 11, 1992
H L RATHOD Vs. GUJARAT AGRICULTURAL UNIVERSITY
February 5, 1992
H M SHETH Vs. SHIVLAL GOVINDJI
January 10, 1992
H T POWER STRUCTURE PRIVATE LIMITED Vs. UNION OF INDIA
February 25, 1992
HAFIJUDDIN FAZLUDDIN KAZI Vs. COMMISSIONER OF POLICE AHMEDABAD
April 23, 1992
HAJI OSMAN HAJI AJIJ Vs. MEMON BAI JENAM KASAMBHAI
March 6, 1992
HANSABEN RAMESHKUMAR PATANI Vs. RAMESHKUMAR RATILAL PATANI
March 18, 1992
HARGOVINDBHAI PRABHUBHAI PATEL Vs. STATE OF GUJARAT
May 4, 1992
HARIJAN MANGA KALA Vs. ADMAJI HAJI DAUD EDUCATION SOCIETY
July 8, 1992
HARISH NATVARLAL MISTRY Vs. STATE OF GUJARAT
January 18, 1992
HARSHIDH TRADERS RAJKOT Vs. RAJKOT MUNICIPAL CORPORATION
April 20, 1992
HATHI ALIAS MANGALSINH RAMDAYALJI Vs. STATE OF GUJARAT
September 23, 1992
HEMANTKUMAR VINODCHANDRA SUKHADIA Vs. PARUBEN
April 30, 1992
HETALKUMAR B SHAH Vs. MAHARAJA SAYAJIRAO UNIVERSITY
June 25, 1992
HINTENDRA BALVANTRAI TRIVEDI Vs. STATE OF GUJARAT AND ANOTHER
March 30, 1992
HIRABEN JIVANBHAI CHAUDHARI Vs. R C RAVAL
June 22, 1992
HIRJI JIVABHAI MAKWANA Vs. HARISING MANSING BYNDELA & ANOTHER
August 24, 1992
HITENDRA H. SHETH Vs. STALE OF GUJARAT & ANOTHER
January 13, 1992
HOSING ARDASAR ICHHAPORIYA Vs. MAHAVIR GENERAL HOSPITAL SURAT
June 18, 1992
HUSSENIBHAI ABDULKARIM Vs. ABDUL HUSSEIN NAZARALI
July 16, 1992
ILABEN WD O DIPAKKUMAR DHANRAJ SHAH Vs. STATE OF GUJARAT
October 7, 1992
INDIAN DYESTUFF INDUSTRIES LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER
January 21, 1992
INDIAN OIL CORPORATION LIMITED Vs. PRAGAT GAS SERVICE
August 28, 1992
INDIAN RAYON AND INDUSTRIES LIMITED Vs. UNION OF INDIA
August 3, 1992
INDUSTRIAL CHEMICAL WORKS AHMEDABAD Vs. DAHYABHAI KALUBHAI SOLANKI
December 16, 1992
INGERSOLL RAND INDIA LTD Vs. STATE OF GUJARAT
August 11, 1992
IQBAL HAJI TAYANI Vs. STATE OF GUJARAT
April 3, 1992
IQBAL MUSABHAI HUNANI Vs. STATE OF GUJARAT
July 31, 1992
IQBALHUSEN ADAMBHAI PATEL Vs. DISTRICT EDUCATION OFFICER BHARUCH
July 3, 1992
ISMAIL NATHABHAI KHATRI Vs. MULJIBHAI SHANKERBHAI BRAHMABHATT
September 9, 1992
J B DAVE DY DIRECTOR Vs. GOVERNMENT OF GUJARAT
October 22, 1992
JAGATSINH DAJIRAJ JADEJA Vs. STATE OF GUJARAT
April 9, 1992
JAGDISHCHANDRA LAXMIDAS SHARMA Vs. COLLR OF CUS (PI), AHMEDABAD
October 19, 1992
JASHODA SHAMBHUSING SEKHAVAT Vs. STATE OF GUJARAT
May 7, 1992
JASHUBHAI MAJDAN GADHAVI Vs. STATE OF GUJARAT
May 8, 1992
JAYANT EXTRACTION INDUSTRIES PVT LTD Vs. SALES TAX OFFICER
February 6, 1992
JAYANTIBHAI LALUBHAI PATEL Vs. STATE OF GUJARAT
March 13, 1992
JAYESH H PATHAK Vs. GUJARAT UNIVERSITY
November 19, 1992
JAYKRISHNA HARIVALLABHDAS HUF Vs. COMMISSIONER OF INCOME TAX
September 7, 1992
JERAM KALA KHARAK Vs. STATE OF GUJARAT
October 9, 1992
JITENDRA RASIKLAL THAKER Vs. BANK OF INDIA
March 20, 1992
JITUBHAI SHANABHAI BHATT Vs. STATE OF GUJARAT
February 26, 1992
JIVANLAL VISHRAMBHAI BAROT Vs. R C PATEL COLLECTOR KACHCHH
November 18, 1992
JODHA KHODA RABARI Vs. STATE OF GUJARAT
March 6, 1992
K B TIPNIS Vs. STATE OF GUJARAT
December 30, 1992
K G JANI Vs. STATE BANK OF SAURASHTRA
December 15, 1992
KABBUR SHIVANAND NAGAPPA Vs. STATE OF GUJARAT
April 6, 1992
KALIDAS CHHAGANLAL RANA Vs. BABALDAS BAPUBHAI RANA
March 10, 1992
KALUSINH GAMALSINH Vs. DEPUTY SECRETARY HOME DEPARTMENT
October 23, 1992
KAMI KALU RANING Vs. STATE OF GUJARAT
May 7, 1992
KAMLABEN MOHANBHAI TRIVEDI Vs. ADMINISTRATIVE OFFICER, PRIMARY EDUCATION COMMITTEE, JUNAGADH AND ANOTHER
December 8, 1992
KANTILAL CHAVDA Vs. NANUBHAI CHAVDA
August 20, 1992
KANTILAL JETHALAL GANDHI Vs. GHANSHYAM RATILAL VYAS
July 17, 1992
KANTILAL MOGHABHAI SOLANKI Vs. STATE OF GUJARAT
January 18, 1992
KARAMSEY KUNVERJI TAK Vs. PRAMODKUMAR RASIKLAL JHAVERI
December 20, 1992
KARJAN CO OP COTTON SALES GINNING AND PRESSING SOCIETY Vs. COMMISSIONER OF INCOME TAX
January 28, 1992
KATHI NAJA NAN Vs. STATE OF GUJARAT
February 27, 1992
KESHAVLAL M RAO Vs. STATE OF GUJARAT
August 3, 1992
KINARIWALA R J K INDUSTRIES Vs. MIGHTY LABOUR ASSOCIATION
August 12, 1992
KIRITBHAI GIRDHARBHAI PATEL Vs. PRAFULABEN KIRITBHAI PATEL
August 25, 1992
KIRTIDEV CHINUBHAI Vs. COMMISSIONER OF INCOME TAX
December 10, 1992
KISHANLAL MEGHRAJ SONI Vs. M. M. BAKRAWALA
February 14, 1992
KISHOR AMBALAL JAISWAL Vs. STATE OF GUJARAT
December 16, 1992
KOLI JAGA RANA Vs. STATE OF GUJARAT
March 6, 1992
KOLI PATEL DANA KHIMA Vs. STATE OF GUJARAT
May 7, 1992
KUBERBHAI BECHARBHAI CHAUDHARI Vs. GOVERNMENT OF GUJARAT & OTHERS
July 31, 1992
L G NAGAR CO OP HOUSING SOCIETY LIMITED Vs. RAJENDRA CONSTRUCTION COMPANY
July 7, 1992
LAJUBEN JERAMBHAI BHIL Vs. AHMEDABAD MUNICIPAL CORPORATION
December 24, 1992
LAKHBIR SINGH LAKHO DAO SHEIN SING SARDAR Vs. THE COMMISSIONER OF POLICE, AHMEDABAD & ORS.
November 23, 1992
LALLUBHAI JOGIBHAI Vs. UNION OF INDIA
January 31, 1992
LATABEN AMBALAL PATEL Vs. CHAMPAKBHAI F. VASAVA
June 24, 1992
LAXMI OIL MILLS LTD Vs. COMMISSIONER OF SALES TAX AHMEDABAD
October 1, 1992
LOK ADHIKAR SANGH Vs. STATE OF GUJARAT
March 23, 1992
M D INDRODIA Vs. STATE OF GUJARAT
January 20, 1992
M/S SEA ROCK CATERING SERVICES, BARODA Vs. M/S DHIR CHAWLA & OTHERS
August 3, 1992
MADHUBHAI MANGABHAI SONERI Vs. MOTIVARAS PREMJI MAVJI
March 9, 1992
MAGANBHAI UKABHAI MAKWANA Vs. DISTRICT MAGISTRATE BHAVANAGAR
September 9, 1992
MAGANJI GOVINDJI Vs. COMPETENT OFFICER AND DEPUTY COLLECTOR U L C SURAT
May 1, 1992
MAHAVIR TRADERS Vs. UNION OF INDIA
March 4, 1992
MAHENDRA B SHAH Vs. STATE OF GUJARAT
June 1, 1992
MAHENDRA SHAMALDAS SONI Vs. STATE OF GUJARAT
May 1, 1992
MAHENDRABHAI R VYAS Vs. REGI MANAGER DENA BANK MEHSANA
September 8, 1992
MAHENDRAKUMAR BHAILALBHAI KHAKHI Vs. HONBLE JUSTICE N H BHATT
July 27, 1992
MAHESHBHAI H PAREKH Vs. DISTRICT MAGISTRATE BHAVNAGAR
February 1, 1992
MAHESHBHAI U PAREKH Vs. DISTRICT MAGISTRATE BHAVANAGAR
December 2, 1992
MAHIPATSINH NATHVBHA JADEJA Vs. STATE OF GUJARAT & ORS.
November 19, 1992
MAKDUM ABDUL MAJID SHAIKH Vs. STATE OF GUJARAT
January 29, 1992
MAKWANA SAMBHUBHAI CHETHABHAI Vs. STATE OF GUJARAT
April 21, 1992
MANA DIRECTOR GUJARAT WATER RESOURCES DEV CORPO LIMITED Vs. KANAIYALAL AMBALAL SHAH
July 13, 1992
MANAGER PANCHASARA JAIN DERASAR PATNA DIST Vs. MAHMADKHA GAJIKHA BALOCH
November 26, 1992
MANGERAM DAULATRAM AGARWAL Vs. UNION OF INDIA
September 2, 1992
MANHERLAL MULCHAND GANDHI Vs. SAVITABEN MULCHAND GANDHI
December 24, 1992
MANIGAURI T PANCHAL LATE Vs. CONTROLLER OF ESTATE DUTY
January 28, 1992
MANOHAR JAMATMAL SINDHI Vs. RANGUBA WD O RAJPUJI PABAJI VIHOL
December 10, 1992
MANOJ A CHHARA Vs. STATE OF GUJARAT
August 5, 1992
MAVJI KANJI JUNGI Vs. PREMJI PUNJA HODAS
March 18, 1992
MAVJIBHAI RUDABHAI DAFDA Vs. MANJI SOMA DANGAR
October 19, 1992
MAZDOOR SABHA Vs. STATE OF GUJARAT
January 16, 1992
MEGHAJI GODADJI THAKORE Vs. STATE OF GUJARAT
March 20, 1992
MEHERBANOO G WADIWALLA Vs. WEALTH TAX OFFICER
January 22, 1992
MEMAN MAMAD HAJI ABDUL SAKUR Vs. ABDUL GAFAR HAJI ABDUL SAKUR
November 27, 1992
MEMON NOORMOHMAD ADAM SINCE DECEASED THROUGH HIS HEIRS AND LEGAL REPRESENTATIVES MEMON KHATIJABAI ABUBAKAR & OTHERS Vs. MIYANJI ABDULKADER NANAMIYAN AND OTHERS
July 23, 1992
MER RAMDE VEJANANDBHAI Vs. HARSHADBHAI PARBATBHAI
March 26, 1992
MIHIR TEXTILE LIMITED Vs. NARAYANSING LAYAKSHSING
November 11, 1992
MILAN CINEMA SURENDRANAGAR Vs. PRESCRIBED OFFICER
July 27, 1992
MINAL A MEHTA Vs. CONTROLLER OF ESTATE DUTY
September 14, 1992
MISCELLANEOUS MAZDOOR SABHA Vs. STATE OF GUJARAT
January 16, 1992
MODI RAMSINGBHAI MAHADEVBHAI Vs. BHABHAR NAGAR PANCHAYAT
March 10, 1992
MOHAMAD SABIR YUSUFBHAI AND ANOTHER Vs. COMMISSIONER OF POLICE, AHMEDABAD CITY AND OTHERS
April 2, 1992
MOHANBHAI GEMABHAI Vs. BALUBHAI SAVJIBHAI
September 28, 1992
MOHANLAL JERAM MISTRY Vs. HARILAL MOTICHAND MANIYAR
June 22, 1992
MOHMAD YUSUF SALEMOHMAD MEMAN Vs. DISTRICT MAGISTRATE AND COLLECTOR JAMNAGAR
August 19, 1992
MOHMEDHUSEN HAJI VAFATI Vs. SURFUNISA ABDULMAJID
July 20, 1992
MULCHAND N SUKHWANI Vs. STATE BANK OF INDIA & ORS
January 22, 1992
MUNICIPAL CORPORATION OF AHMEDABAD Vs. MANISH ENTERPRISES LIMITED
June 26, 1992
MUNICIPAL CORPORATION OF AHMEDABAD Vs. CENTRAL BANK OF INDIA NAVRANGPURA BRANCH AHMEDABAD
June 26, 1992
MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD Vs. CANARA BANK
June 19, 1992
MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD Vs. CALICO DYEING AND PRINTING WORKS AHMEDABAD
December 24, 1992
N K PARMAR Vs. STATE OF GUJARAT
September 10, 1992
N. N. PATEL & OTHERS Vs. STATE OF GUJARAT
September 3, 1992
NALINCHANDRA SHANKERLAL VAIDYA Vs. INSTITUTE OF COMPANY SECRETARY OF INDIA NEW DELHI
March 4, 1992
NANDKISHORE SHANTILAL PAREKH Vs. COMMISSIONER OF INCOME TAX
October 13, 1992
NARANBHAI VIRABHAI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
October 21, 1992
NARAYAN SADHASHIV MOHITE Vs. BARODA MUNICIPAL CORPORATION
March 26, 1992
NARESHBHAI KANODIA AND ANOTHER Vs. ANILKUMAR PRABHUDAS BAROT AND ANOTHER
December 1, 1992
NARESHKUMAR HARMANBHAI BRAHMBHATT Vs. STATE OF GUJARAT
December 30, 1992
NATHABHAI M PATEL Vs. STATE OF GUJARAT
July 29, 1992
NATHALAL JETHALAL Vs. COMMISSIONER OF INCOME TAX
August 10, 1992
NATVARSINH RAMSINH RATHOD Vs. STATE OF GUJARAT
March 31, 1992
NATVERLAL DAHYABHAI MEHTA LATE Vs. CONTROLLER OF ESTATE DUTY
September 14, 1992
NAVINBHAI BHOGILAL SONI Vs. STATE OF GUJARAT
October 16, 1992
NAVINCHANDRA K CHAVDA Vs. RANGE FOREST OFFICER
September 29, 1992
NAVJIVAN KELAVANI MANDAL & OTHERS Vs. STATE OF GUJARAT & OTHERS
October 22, 1992
NAVKETAN PHARMA AND CHEM WORKS Vs. MINOR KETANKUMAR DAMJI SHAH
July 6, 1992
NAVSARI COTTON AND SILK MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 8, 1992
NEW INDIA INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
October 14, 1992
NIRANJAN DAYABHAI CHOKSHI Vs. UNION OF INDIA
May 8, 1992
NIRMALABEN Vs. NITIN MAKWANA
December 15, 1992
NITABEN ABHAYBHAI MEHTA Vs. STATE OF GUJARAT
July 10, 1992
NITUBHA GUMANSANG RANA Vs. VAJUBHA GUMANSANG
September 23, 1992
NYAMATKHAN JAMIYATKHAN PATHAN Vs. STATE OF GUJARAT
June 23, 1992
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. AMARSING PRATAPSING SIKLIKER
October 12, 1992
P J SACHINWALA Vs. COMPETENT AUTHORITY AND ADDL COLLECTOR U L C SURAT
February 11, 1992
P S PATEL Vs. GUJARAT STATE LAND DEVELOPMENT CORPORATION
March 26, 1992
PAG PRECISION BEARING LIMITED Vs. SALES TAX OFFICER
February 13, 1992
PAREKH HASMUKHRAY NAGARDAS Vs. ABEDABEN NOORKHAN
November 26, 1992
PAREKH MULCHAND DHAVAN AND COMPANY Vs. COMPETENT AUTHORITY AND ADDITIONAL COLLECTOR
December 22, 1992
PATEL NANJIBHAI MANUBHAI Vs. DISTRICT DEVELOPMENT OFFICER PANCHMAHALS
March 12, 1992
PATEL PRAVINKUMAR SOMNATTH Vs. GUJARAT STATE LAND DEVELOPMENT CORPORATION LIMITED
March 26, 1992
PHYSICAL RESEARCH LABORATORY Vs. PHYSICAL RESEARCH LABORATORY UNION
July 17, 1992
POPATLAL PREMCHAND SHETH Vs. DHANJIBHAI AND SONS
March 26, 1992
PRABHAKAR KESHAVRAO AGASHE Vs. KESHAVRAO MADHAVRAO AGASHE
September 4, 1992
PRADIP CHANDULAL PATEL Vs. KARODE P G
March 16, 1992
PRADIP RAMANLAL SHETH Vs. UNION OF INDIA
July 9, 1992
PRAFULBHAI GORDHANDAS DANI Vs. SHAH PANNALAL MANILAL
July 21, 1992
PRAKASH CHEMICALS PRIVATE LIMITED Vs. KRISHNASINGH SATASINGH KAANIYARA
April 28, 1992
PRASHANT MANUBHAI VORA Vs. STATE OF GUJARAT
November 20, 1992
PRATAPBHAI V TRIVEDI Vs. PRIYAMVADA alias GHAMU PRATAPBHAI TRIVEDI
July 21, 1992
PRAVINSINH SHAMANTSINH SOLANKI Vs. STATE OF GUJARAT
January 10, 1992
PRITHAVIRAJ DAHYABHAI Vs. STATE OF GUJARAT
February 25, 1992
PURIBEN MANILAL PATEL Vs. COMPETENT AUTHORITY AND ADDL COLLECTOR U L C AHMEDABAD
March 12, 1992
PURSHOTTAMDAS KUBERDAS SONI Vs. GULABCHAND RAMJIBHAI SHAH
December 11, 1992
R A MALAGI Vs. GUJARAT UNIVERSITY
October 6, 1992
R A PATEL Vs. STATE OF GUJARAT
July 8, 1992
R K PRAJAPATI Vs. STATE OF GUJARAT
March 24, 1992
RABARI BAI JUBABEN Vs. HARSHADBHAI NATVERBHAI AMIN
June 25, 1992
RADHABEHN Vs. MULJI KANJI DHORD
February 11, 1992
RAISNI KARSAN GARVA Vs. STATE OF GUJARAT
May 19, 1992
RAISNI KARSAN GARVA Vs. STATE OF GUJARAT
June 19, 1992
RAJAN P SHAH Vs. INCOME TAX OFFICER
January 9, 1992
RAJENDRAPRASAD SHANKERLAL RAJORA Vs. STATE OF GUJARAT
June 26, 1992
RAJINDRA DYEING AND PRINTING MILLS Vs. UNION OF INDIA
May 8, 1992
RAJNAGAR TEXTILE MILLS, AHMEDABAD Vs. KALIDAS MOTIBHAI
August 20, 1992
RAJNIKANT N DAVE Vs. LILABEN WD O KHELDAS GHANSHYAMDAS TILVANI
December 17, 1992
RAMABEN Vs. STATE OF GUJARAT
September 9, 1992
RAMANBHAI ASHABHAI PATEL Vs. DISTRICT DIVISION OFFICER KHEDA
November 11, 1992
RAMANLAL AMARSHI SHAH Vs. MAHENDRAPRASAD AMBAPRASAD BAROT
July 2, 1992
RAMESHCHANDRA DAHYABHAI MODI Vs. STATE OF GUJARAT
April 28, 1992
RAMESHCHANDRA K PATWA Vs. VITHALDAS CHIMANLAL
September 10, 1992
RAMJIBHAI MORARBHAI PATEL Vs. ADDI DEV COMMISSIONER
January 7, 1992
RANA RAMANLAL KALIDAS Vs. RANA PURSHOTTAM KESHAVLAL AND OTHERS
August 26, 1992
RANG TOURING TALKIES Vs. M C NAIK
December 17, 1992
RANGE FOREST OFFICER Vs. NORUBHA JILUBHA PARMAR
November 27, 1992
RASHIDA MOHMEDALI ISAP Vs. RASIKLAL MANILAL RAVAL
October 22, 1992
RASULBHAI PIRBHAI SHAIKH Vs. JASUMATIBEN INDRAVADAN TRIVEDI WD O INDRAVADAN SHANKARLAL
December 18, 1992
RATANSINH PRATAPSINH BARIA EX POLICE CONSTABLE AHMEDABAD Vs. STATE OF GUJARAT
July 10, 1992
RATILAL AMARSHI CHAWDA Vs. STATE OF GUJARAT
December 7, 1992
RHITU AGGARWAL Vs. STATE OF GUJARAT
August 11, 1992
ROSHNI JAGDEEP SHAH Vs. JAGDEEP VRAJLAL SHAH
December 8, 1992
RUSTOM SPINNERS LIMITED Vs. COMMISSIONER OF INCOME TAX
January 30, 1992
S J SINGH Vs. STATE OF GUJARAT
August 4, 1992
S M DUBEY Vs. STATE OF GUJARAT
November 23, 1992
S N JEJURKAR Vs. DIRECTOR NATIONAL CADET CORPORATIONS
November 9, 1992
SADGURU SWAMI MORALI MANOHARDASJI Vs. MAHESHCHANDRA TULSIDAS JALPURA
June 29, 1992
SAFIMIYA G MALEK Vs. STATE OF GUJARAT
March 24, 1992
SAKARPATAL VIBHAG JANGAL KAMDAR SAHAKARI MANDALI LIMITED Vs. INCOME TAX OFFICER
March 25, 1992
SAMA RAYEB SAHEB Vs. STATE OF GUJARAT
October 7, 1992
SANDEEP PRITPAL SING KHANUJA Vs. C D R WELLINGTON INSPECTOR OF CUSTOMS PRE AHMEDABAD
May 6, 1992
SANJIV TEXTILE PRIVATE LIMITED AHMEDABAD Vs. STATE BANK OF INDIA
June 22, 1992
SANJIVKAR SHANTIKAR CHRISTIAN Vs. COLLECTOR
May 8, 1992
SANKHWAR SURENDRAKUMAR MOTILAL Vs. CONVENOR SECRETARY ADMISSION COMMITTEE
September 4, 1992
SANTOSH RAMPRASAD SHARMA Vs. DEPUTY COMMISSIONER OF POLICE
April 3, 1992
SARABHAI MACHINERY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
February 24, 1992
SATISHCHANDRA NAGINLAL JAISWAL Vs. STATE OF GUJARAT & OTHERS
September 7, 1992
SATYENDRAKUMAR PARBATSINH ZALA Vs. SECRETARY GOVERNMENT OF GUJARAT EDUCATION DEPARTMENT
December 4, 1992
SAURASHTRA CALCINE BAUXITE AND ALLIED INDUSTRIES Vs. STATE OF GUJARAT
September 9, 1992
SAURASHTRA CEMENT & CHEMICAL INDUSTRIES LTD Vs. INCOME-TAX OFFICER, JAMNAGAR
January 20, 1992
SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LIMITED Vs. INCOME TAX OFFICER
January 28, 1992
SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LTD. RANAVAV Vs. UNION OF INDIA & ORS.
September 2, 1992
SAURASHTRA CEMENT AND CHEMICALS INDUSTRIES LIMITED Vs. UNION OF INDIA
August 26, 1992
SAURASHTRA PAPER AND BOARD MILLS PRIVATE LIMITED RAJKOT Vs. STATE OF GUJARAT
February 14, 1992
SECOND ADDITIONAL SPECIAL LAND ACQUISITION OFFICER, COLLECTOR OFFIC, GHEEKANTA, AHMEDABAD Vs. LAGHUBHAI NANUBHAI
March 5, 1992
SHAKARIBEN Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
April 1, 1992
SHAMJIBHAI MANJIBHAI PATEL Vs. COMMISSIONER OF POLICE CITY OF AHMEDABAD
April 29, 1992
SHANKERBHAI C BARIA Vs. STATE OF GUJARAT
March 5, 1992
SHANTILAL KALYANJI PANDIT Vs. STATE OF GUJARAT
July 29, 1992
SHILPA BANSILAL SHAH Vs. BANSILAL K SHAH
September 8, 1992
SHRI GURU ASHISH WIRE INDUSTRIES Vs. STATE OF GUJARAT
February 6, 1992
SIDDARTH ESTATE AGENCY Vs. AJAY APARTMENTS CO OPERATIVE SOCIETY LIMITED
December 24, 1992
SIDI BADSHAH KALU JAHANGIR Vs. STATE OF GUJARAT
December 18, 1992
SIRAJKHAN BAUDDINKHAN Vs. STATE OF GUJARAT
September 18, 1992
SODHA PARMAR Vs. STATE OF GUJARAT
November 30, 1992
SODHA PARMAR CHHANABHAI GANDABHAI Vs. STATE OF GUJARAT
December 1, 1992
SONAJI VALAJI THAKOR Vs. THE DISTRICT MAGISTRATE, MEHSANA
May 6, 1992
SONAL AVINASH THAKKAR Vs. DEAN BARODA MEDICAL COLLEGE
October 8, 1992
SPECIAL LAND ACQUISITION OFFICER KHEDA Vs. SHANTIBHAI JIVABHAI PATEL
November 13, 1992
STAR OF GUJARAT TEXTILE MILLS LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER AHMEDABAD
July 14, 1992
STATE OF GUJARAT Vs. MOHANLAL VALJI
April 29, 1992
STATE OF GUJARAT Vs. DALPATSING MAFASING
June 15, 1992
STATE OF GUJARAT Vs. MALTIBEN VALJIBHAI SHAH
June 18, 1992
STATE OF GUJARAT Vs. O P GOYAL
May 4, 1992
STATE OF GUJARAT Vs. KOLI KARSAN GEMARBHAI
August 18, 1992
STATE OF GUJARAT Vs. KISHANLAL JAGANATH
September 4, 1992
STATE OF GUJARAT Vs. KESHAVLAL MAGANBHAI JOGANI
February 14, 1992
STATE OF GUJARAT Vs. KUMBHAR DHIRAJLAL MOHANLAL
January 20, 1992
STATE OF GUJARAT Vs. CHHOTALAL VALLABHJI BRAHMIN
March 6, 1992
STATE OF GUJARAT Vs. RAJPUT BHIKHAJI KALUJI
March 6, 1992
STATE OF GUJARAT Vs. VIR VASRAO SHANKERRAO PATIL
March 4, 1992
STATE OF GUJARAT Vs. NATHABHAI MANJIBHAI
March 11, 1992
STATE OF GUJARAT Vs. PATEL HARIBHAI BHAYCHANDAS
March 17, 1992
STATE OF GUJARAT Vs. KHIMABHAI NATHABHAI BHARWAD
March 20, 1992
STATE OF GUJARAT Vs. GANDHI COLD DRINK HOUSE AHMEDABAD
November 12, 1992
STATE OF GUJARAT Vs. LALITKUMAR MANHARLAL SHAH
November 23, 1992
STATE OF GUJARAT Vs. PRIYAKANT TRIBHOVANDAS
March 10, 1992
STATE OF GUJARAT Vs. BHAGYODAYA OIL MILL, JAMNAGAR
April 3, 1992
STATE OF GUJARAT Vs. ALAMKHAN MAHMADJAN PATHAN & OTHERS
December 14, 1992
STATE OF GUJARAT Vs. GAUTAM KALUBHAI KOLI PATEL
November 24, 1992
STATE OF GUJARAT Vs. SANJAY KISHAN CORPORATION AND OTHERS
March 18, 1992
STATE OF GUJARAT Vs. SULEMAN HAJI ISAK
July 24, 1992
STATE OF GUJARAT Vs. MIT-N-MIR PRIVATE LIMITED
September 29, 1992
STATE OF GUJARAT Vs. SATWARA KALYANJI MAVJI
September 30, 1992
STATE OF GUJARAT Vs. ZALAWAR PETROLEUM CO
November 11, 1992
STATE OF GUJARAT Vs. RAJESH BUILDERS
November 9, 1992
STATE OF GUJARAT Vs. S O TRIVEDI
September 21, 1992
STATE OF GUJARAT Vs. LAXMANSING SARTANSING
December 7, 1992
STATE OF GUJARAT Vs. LAXMAN ANAND AND COMPANY
December 11, 1992
STATE OF GUJARAT Vs. BACHMIYA MUSAMIYA
December 8, 1992
STATE OF GUJARAT Vs. SOMABHAI DHURABHAI SINDHAVA
December 16, 1992
STATE OF GUJARAT Vs. VINOD HARGOVANDAS
December 16, 1992
STATE OF GUJARAT Vs. ASHISH B GANDHI
December 21, 1992
STATE OF GUJARAT Vs. ISHWARLAL KHUMCHAND SHAH
December 22, 1992
STATE OF GUJARAT Vs. ELECON ENGINEERING COMPANY LIMITED
August 6, 1992
STATE OF GUJARAT Vs. SURESHCHANDRA BECHARLAL DAVE
February 19, 1992
SUMRA UAKUB IBRAHIM Vs. LENGAY ABDULKARIM UMAR
December 18, 1992
SUN PHARMACEUTICAL INDUSTRIES Vs. CIBA GEIGY LIMITED
April 9, 1992
SUPER ALLOYS METALS PVT LTD Vs. STATE OF GUJARAT
February 5, 1992
SUPREME TYRESOLES Vs. SALES TAX OFFICER
February 10, 1992
SWADESHI INDUSTRIES Vs. I T SETTLEMENT COMMISSION
July 8, 1992
SWAMINARAYAN EDUCATION TRUST Vs. STATE OF GUJARAT
November 12, 1992
SYNBIOTICS LTD Vs. COMMISSIONER OF INCOME TAX
August 24, 1992
TAUFIKHHUSSEIN G. SINDHI Vs. DEPUTY INDUSTRIES COMMISSIONER
January 18, 1992
TESTEELS LIMITED Vs. COMMISSIONER OF INCOME TAX
January 10, 1992
TEXTILE LABOUR ASSOCIATION Vs. OFFICIAL LIQUIDATOR AND OTHERS
October 19, 1992
THAKARSI LALLUBHAI KACCHIYA Vs. STATE OF GUJARAT & ANOTHER
January 30, 1992
THAKKAR PRANJIVANDAS HARGOVINDAS Vs. STATE OF GUJARAT
August 17, 1992
THAKORE LAXMANJI ALIAS ANGI RAJUJI Vs. STATE OF GUJARAT
February 14, 1992
THAKORLAL V PATEL Vs. LT COL SYED BADRUDDIN
September 7, 1992
TRIKAMLAL MANILAL SHAH Vs. MUSAMIYA IMAM HAIDERBUX RAZVI
January 17, 1992
TRIMBAK RAMCHANDRA PATEL Vs. CHHOTABHAI SHANKARBHAI DALWADI
August 19, 1992
TULSHI DHARMSI Vs. STATE OF GUJARAT
August 28, 1992
UMAKANT C ACHARYA Vs. SAURASHTRA CEMENT AND CHEMICALS INDUSTRIES LIMITED JUNAGADH
January 30, 1992
UNION BANK OF INDIA Vs. B. H. PARMAR, INSPECTING OFFICER (COURT FEES)
February 4, 1992
UNION OF INDIA Vs. RAMJISINGH TILAKDHARI SINGH
August 19, 1992
UNITED INDIA FIRE AND GENL. INS. CO. LTD. Vs. NANIBEN
October 7, 1992
UNITED INDIA INSURANCE COMPANY LIMITED Vs. THAKOR SWARUPJI DHIRAJI
July 10, 1992
URMILABEN WD/O. TULSIDAS BIHARILAL Vs. STATE OF GUJARAT
July 17, 1992
V. C. PANDYA Vs. STATE OF GUJARAT & OTHERS
September 14, 1992
VADI AND PATWA CIVIL ENGINEERING AND BUILDING Vs. UNION OF INDIA
September 8, 1992
VADODARA MUNICIPAL CORPORATION KAMDAR KARMACHARI UNION Vs. MUNICIPAL CORPORATION OF VADODARA
February 6, 1992
VALJIHHAI RANCHHODBHAI PATEL Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
April 24, 1992
VALLABH GLASS WORKS LIMITED Vs. INCOME TAX OFFICER
February 27, 1992
VALLABHBHAI KALYANBHAI SUTARIYA Vs. DIVISIONAL CONTROLLER G S R T C RAJKOT
September 14, 1992
VAPI PAPER MILLS LTD Vs. SALES TAX OFFICER 2 VAPI DISTRICT BULSAR
January 9, 1992
VARIETY STEEL INDUSTRIES Vs. STATE OF GUJARAT
August 7, 1992
VASRAM GAGJI Vs. STATE OF GUJARAT
June 29, 1992
VATATI LALMOHMED Vs. SARFUNNISSA ABDULMAJID
July 20, 1992
VIJAY RAMBRAJ YADAV Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
June 15, 1992
VIJAYSINH AMARSINH AND CO Vs. HINDUSTAN ZINC LIMITED
April 3, 1992
VIMPSON PRECISION PRIVATE LIMITED Vs. STATE OF GUJARAT
December 10, 1992
VINODRAI N RATNOTAR Vs. STATE OF GUJARAT
June 30, 1992
VISHNU KHANDSARI UDYOG Vs. GOVERNMENT OF GUJARAT
January 18, 1992
VRINDAVAN STUDIOS PRIVATE LIMITED Vs. STATE OF GUJARAT
September 7, 1992
WIPRO LIMITED Vs. UNION OF INDIA
January 22, 1992
YAMUNA RESTAURANT Vs. COMMISSIONER OF INCOME TAX
February 7, 1992
YOGESHKUMAR KANTILAL SHAH Vs. GUJARAT STEEL TUBES LIMITED
October 15, 1992
ZALA KRISHNA VIJAYSINH Vs. STATE OF GUJARAT
March 16, 1992
ZALA VADHUBHA NANUBHA Vs. STATE OF GUJARAT
November 11, 1992