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Case Index
Title
Date
A A HAJA MUNIUDDIN Vs. INDIAN RAILWAYS
November 17, 1992
A K GHOSH Vs. BHARAT COKING COAL LIMITED
November 13, 1992
A K SABHAPATHY Vs. STATE OF KERALA
April 22, 1992
A N KAPOOR Vs. PUSHPATALWAR
January 31, 1992
A R RANGAMANNAR NAIDU Vs. SUB COLLECTOR OF CHIDAMBARAM
August 14, 1992
A R SIRCAR Vs. STATE OF UTTAR PRADESH
July 30, 1992
A S VIDYASAGAR Vs. S KARUNANANDAM
February 6, 1992
ABDUL SATTAR Vs. STATE OF GOA
January 22, 1992
ABDUL SATTAR Vs. RAMESHWAR
May 15, 1992
ACHHAN RIZVI Vs. STATE OF UTTAR PRADESH
November 20, 1992
ACHHAN RIZVI II Vs. STATE OF UTTAR PRADESH
November 25, 1992
ACHHAN RIZVI III Vs. STATE OF UTTAR PRADESH
November 28, 1992
ACHHAN RIZVI IV Vs. STATE OF UTTAR PRADESH
November 30, 1992
ACHHAN RIZVI V Vs. STATE OF UTTAR PRADESH
December 1, 1992
ACHHAN RIZVI VI Vs. STATE OF UTTAR PRADESH
December 4, 1992
ADDITIONAL COMMISSIONER OF INCOME TAX ADDITIONAL I T COMMR COMMISSIONER OF INCOME TAX COVENTRY SPRING AND ENGINEERING CO PRIVATE LIMITED COMMISSIONER OF INCOME TAX GUJARAT Vs. EAST COAST FLOOR MILLS PRIVATE LIMITED EAST COAST FLOOR MILLS PRIVATE LIMITED CELLULOSE PRODUCT OF INDIA LTD
September 25, 1992
ADMINISTRATOR OF DADRA AND NAGAR HAVELI Vs. H P VORA
September 15, 1992
ADONI COTTON MILLS LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
May 6, 1992
AFZALUNNISSA BEGUM TEJ BAHADUR DUBE Vs. UNION OF INDIA
March 12, 1992
AHER MAYA VISA Vs. STATE OF GUJARAT
September 15, 1992
AHMEDABAD MUNICIPAL CORPORATION Vs. DILBAGSINGH BALWANTSINGH
March 24, 1992
AHMEDABAD URBAN DEVELOPMENT AUTHORITY Vs. SHARADKUMAR JAYANTIKUMAR PASAWALLA
May 15, 1992
AJIT KUMAR VASANTLAL ZAVERI Vs. STATE OF GUJARAT
September 4, 1992
AJMER SINGH Vs. STATE OF PUNJAB
October 23, 1992
AKHARA BRAHM BUTA AMRITSAR Vs. STATE OF PUNJAB
August 24, 1992
AKILANDATHAMMAL DEAD Vs. HAZARATH SYED SHA MIAN SAKKAB SAHIB:HAZARATH SYED SHA MIAN SAKKAB SAHIB
September 3, 1992
ALL INDIA JUDGES ASSOCIATION AND OTHERS Vs. UNION OF INDIA AND OTHERS
December 14, 1992
AMARJIT SINGH BALKAR SINGH Vs. STATE OF PUNJAB
September 22, 1992
AMBICA MILLS LIMITED Vs. OIL AND NATURAL GAS COMMISSION
January 6, 1992
AMERICAN EXPRESS BANK LIMITED Vs. CALCUTTA STEEL CO
December 18, 1992
AMRIT BANASPATI COMPANY LIMITED Vs. STATE OF PUNJAB
March 5, 1992
ANANDA DAGADU JADHAV Vs. RUKMINIBAI ANAND JADAV
February 12, 1992
ANANT B TIMBODIA Vs. UNION OF INDIA
February 26, 1992
ANANT BHUJANGRAO KULKARNI Vs. STATE OF MAHARASHTRA
May 15, 1992
ANANT KUMAR DHANENDRA KUMAR Vs. STATE OF MADHYA PRADESH
July 17, 1992
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. P V RAMAMOHAN CHOWDHARY
February 18, 1992
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION GOVERNMENT OF ANDHRA PRADESH Vs. M GURIVI REDDY:M GURIVI REDDY
August 19, 1992
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. G T VENKATASWAMYREDDY
August 24, 1992
ANITA LAXMI NARAYAN SINGH Vs. LAXMI NARAIN SINGH
March 24, 1992
ANNAPORNA DUTT Vs. STATE OF UTTAR PRADESH
September 24, 1992
ANSAL PROPERTIES AND INDUSTRIES PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
May 28, 1992
ARBIND SINGH KRISHNA NANDAN SINGH Vs. STATE OF BIHAR
November 3, 1992
ARTI K CHHABRA Vs. UNION OF INDIA
December 11, 1992
ARUMUGHA CHETTIAR Vs. RAHMANBEE
January 7, 1992
ARVIND MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX GUJARAT
July 21, 1992
ASHA KAUL Vs. STATE OF JAMMU AND KASHMIR
April 15, 1992
ASHOK KUMAR SHARMA STATE OF JAMMU AND KASHMIR Vs. CHANDER SHEKHER:CHANDER SHEKHER
December 18, 1992
ASHOK SINGH Vs. ASSISTANT CONTROLLER OF ESTATE DUTY CALCUTTA
May 12, 1992
ASHWANIKUMARDHINGRA Vs. STATE OF PUNJAB
March 6, 1992
ASLAM BABALAL DESAI Vs. STATE OF MAHARASHTRA
September 15, 1992
ASSOCIATION OF CHEMICAL WORKERS BOMBAY Vs. A L ALASPURKAR
August 26, 1992
ASSOCIATION OF ENGINEERING WORKERS Vs. DOCKYARD LABOUR UNION
July 23, 1992
ATLAS CYCLE INDUSTRIES LIMITED MILTON CYCLE INDUSTRIES LIMITED Vs. STATE OF HARYANA
December 17, 1992
ATMA RAM AGGARWAL HARI RAM KAMANI Vs. STATE OF UTTAR PRADESH
November 3, 1992
AVTAR SINGH Vs. STATE OF PUNJAB
March 26, 1992
AWADH KISHORE TIWARI Vs. DAMODAR VALLEY CORPORATION CALCUTTA
February 10, 1992
AZRA ABDULLA Vs. ASIATIC OXYGEN AND ACETYLENE COMPANY LIMITED
December 4, 1992
B HANUMANTHA RAO Vs. STATE OF ANDHRA PRADESH
March 26, 1992
B LAKSHMIPATHI NAIDU Vs. DISTT EDUCATIONAL OFFICER
August 11, 1992
B N SHANKARAPPA Vs. UTHANUR SRINIVAS
January 21, 1992
B R MULANI Vs. A B ASWATHANARAYANA
September 17, 1992
B. RARMLAMMA Vs. STATE OF ANDHRA PRADESH
November 2, 1992
BABU LAL BAJPAI Vs. STATE OF UTTAR PRADESH
November 24, 1992
BABU POOJARI Vs. STATE OF KARNATAKA
August 11, 1992
BABUDA Vs. STATE OF RAJASTHAN
August 28, 1992
BACHAN SINGH Vs. STATE OF PUNJAB
March 27, 1992
BACHI SINGH Vs. UNION OF INDIA
October 20, 1992
BAHADUR SINGH Vs. STATE OF PUNJAB
August 19, 1992
BAIKUNTHA NATH DAS Vs. CHIEF DISTRICT MEDICAL OFFICER BARIPADA
February 19, 1992
BAJAJ TEMPO LIMITED BOMBAY Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY 111 BOMBAY
April 24, 1992
BALKAR SINGH Vs. STATE OF PUNJAB
January 30, 1992
BALKAR SINGH Vs. STATE OF PUNJAB
October 23, 1992
BALWANT SINGH Vs. GURBACHAN SINGH
October 15, 1992
BANARAS HINDU UNIVERSITY VARANASI Vs. INDRA PRATAP SINGH
January 24, 1992
BANK OF MAHARASHTRA Vs. AUTOMOTIVE ENGINEERING CO
December 8, 1992
BANSAL COMMODITIES Vs. UNION OF INDIA
February 7, 1992
BANWARI Vs. INCOME TAX OFFICER
March 25, 1992
BANWARI LAL Vs. CHANDO DEVI
December 11, 1992
BANWASI SEVA ASHRAM Vs. STATE OF UTTAR PRADESH
February 19, 1992
BAQARHUSSAIN D MALLAIAH C MOHAN REDDY C RAMULU K NARAYANA Vs. ZILLA PARISHAD MEDAK:STATE OF ANDHRAPRADESH:STATE OF ANDHRA PRADESH
April 28, 1992
BASANAGOUDA Vs. DRS B AMARKHED
March 31, 1992
BASHEER KADAR MASTRY Vs. MOHAMAD HANIF SAMAD SHEIKH
September 17, 1992
BATLIBOI EMPLOYEES UNION Vs. BATLIBOI AND CO
November 25, 1992
BAWA SINGH Vs. STATE OF PUNJAB
March 26, 1992
BEED DISTRICT CENTRAL CO OP BANK LIMITED Vs. JAGANNATHS SHAHANE
March 13, 1992
BELGAUM GARDENERS COOPERATIVE PRODUCTION SUPPLY AND SALE SOCIETY LIMITED Vs. STATE OF KARNATAKA
April 24, 1992
BHAG SINGH Vs. UNION TERRITORY OF CHANDIGARH
September 8, 1992
BHAGAT SINGH Vs. SWARAN SINGH
January 22, 1992
BHAGIRATHDAN HIMMAT SINGH Vs. STATE OF RAJASTHAN
August 14, 1992
BHAGWAN SHARMA Vs. BANI GHOSH
July 22, 1992
BHAGWAN SINGH UTTAM CHAND Vs. STATE OF PUNJAB
May 8, 1992
BHAGWAN SWAROOP Vs. STATE OF MADHYA PRADESH
January 31, 1992
BHANDARA DISTRICT CENTRAL COOPERATIVE BANK LIMITED Vs. STATE OF MAHARASHTRA
September 10, 1992
BHANWARLAL Vs. T K A ABDUL ICARIM
August 19, 1992
BHATINDA IMPROVEMENT TRUST Vs. BALWANT SINGH AND OTHERS
September 11, 1992
BHIDE GIRLS EDUCATION SOCIETY Vs. EDUCATION OFFICER ZILA PARISHAD NAGPUR
November 27, 1992
BHOIR INDUSTRIES LIMITED Vs. STATE OF GUJARAT
September 3, 1992
BHOOP SINGH Vs. UNION OF INDIA
April 29, 1992
BHOPAL GAS PEERIT MAHILA UDYOG SANGATHAN Vs. UNION OF INDIA AND OTHERS
November 4, 1992
BHOPAL GAS PERRIT MHAILA UDYOG SANG Vs. UNION OF INDIA & ORS.
August 19, 1992
BHUPENDRA NATH PRASAD Vs. STATE OF BIHAR
July 31, 1992
BHUSHAN UTTAM KHARE Vs. DEAN B J MEDICAL COLLEGE
January 28, 1992
BHUWANESHWAR PRASAD SINGH Vs. STATE OF BIHAR
September 17, 1992
BIHAR STATE CO OPERATIVE MARKETING UNION LIMITED Vs. UMASHANKARSHARAN
August 18, 1992
BIJAL SUNIL PATEL Vs. SUNIL HARISHBHAI PATEL
October 8, 1992
BILESHWAR KHAND UDYOG KHEDUTSAHAKARIMANDALI LIMITED Vs. STATE OF GUJARAT
January 28, 1992
BINOD BIHARI SINGH Vs. UNION OF INDIA
December 8, 1992
BIR SINGH Vs. STATE OF HARYANA
September 4, 1992
BIRENDRA KUMAR RAI ALIAS VIRENDRA KUMAR RAI Vs. UNION OF INDIA
September 3, 1992
BIRI SINGH STATE OF UTTAR PRADESH Vs. STATE OF UTTAR PRADESH:RAJ KUMAR
March 6, 1992
BISHAN DASS BAGHA Vs. GOVERNMENT OF PUNJAB
February 4, 1992
BOARD OF MUSLIM WAKFS Vs. HADI BEGUM
March 24, 1992
BOMBAY CIVIL AND SESSIONS COURT BAR ASSN. Vs. JAMSHED N. GUZDAR AND ANOTHER
September 23, 1992
BRITISH MACHINERY SUPPLIES COMPANY Vs. UNION OF INDIA
December 17, 1992
BRUENDRA KUMAR CHAUDHARI DHARAMPAL SINGH PREMLATA SHARMA Vs. STATE OF UTTAR PRADESH:STATE TRANSPORT AUTHORITY U P LUCKNOW:STATE TRANSPORT AUTHORITY
October 14, 1992
BUILDERS ASSOCIATION OF INDIA Vs. STATE OF KARNATAKA
November 17, 1992
C A SHANKAR PRASAD OTHERS Vs. KARNATAKA STATE ADULT EDUCATION COUNCIL
October 22, 1992
C B GAUTAM Vs. UNION OF INDIA
November 17, 1992
C B GAUTAM Vs. UNION OF INDIA
November 27, 1992
C DASS Vs. APPROPRIATE AUTHORITY IN TAX DEPTT
March 24, 1992
C E S C LIMITED Vs. BOWRECH COTTON MILLS COMPANY LIMITED
January 23, 1992
C VIJAYALAKSHMI Vs. STATE OF TAMIL NADU
August 8, 1992
CANARA BANK BANGALORE Vs. M S JASRA
March 6, 1992
CENTRAL BUREAU OF INVESTIGATION SPECIAL INVESTIGATION CELL 1 NEW DELHI Vs. ANUPAM J KULKARNI
May 8, 1992
CENTRAL COAL FIELDS LIMITED HINDUSTAN STEEL LIMITED BOLANI ORES LIMITED ORISSA MINERALS DEVELOPMENT COMPANY LIMITED Vs. STATE OF ORISSA
April 29, 1992
CENTRAL PROVIDENT FUND COMMISSIONER Vs. ASHOK DUBEY
December 8, 1992
CHAMAN PRAKASH PURI Vs. ISHWAR DASS RAJPUT
November 12, 1992
CHAMARDAS Vs. STATE OF MADHYA PRADESH
September 25, 1992
CHAND Vs. INDER
May 15, 1992
CHAND RANI Vs. KAMAL RANI
December 18, 1992
CHANDDHAWAN Vs. JAWAHARLAL
April 28, 1992
CHANDRA MOHAN TIWARI Vs. STATE OF MADHYA PRADESH
January 22, 1992
CHANDRA SEN SHARMA DEAD Vs. SUPDT ENGINEER HYDEL GANGA CIRCLE ALIGARH
January 14, 1992
CHANDRIKA SINGH Vs. RAJA VISHWANATH PRATAP SINGH
April 22, 1992
CHANDU CHANDRAHAS Vs. STATE OF MADHYA PRADESH
September 15, 1992
CHANUMOLU NIRMALA Vs. INDIRA DEVIAND ANOTHER
February 3, 1992
CHETAR SEN JAIN Vs. ADDITIONAL DISTRICT JUDGE III DEHRADUN
August 7, 1992
CHHITTAR Vs. STATE OF RAJASTHAN
September 8, 1992
CHINNAM CHANDRAIAH Vs. STATE OF ANDHRA PRADESH
March 16, 1992
CHIRANJI LAL Vs. MAJOR SINGH
October 1, 1992
COCHIN SHIPPING CO PAUL ABRAO AND SONS P K MOHAMMAD PRIVATE LIMITED COCHIN Vs. E S I CORPORATION:EMPLOYEES STATE INSURANCE CORPORATION:EMPLOYEES STATE INSURANCE CORPORATION
August 19, 1992
COLLECTOR OF CENTRAL EXCISE Vs. RAJASTHAN SPG AND WVG MILLS LIMITED
January 21, 1992
COLLECTOR OF CUSTOMS BOMBAY Vs. BHARAT HEAVY ELECTRICALS LTD
August 25, 1992
COLLECTOR OF CUSTOMS CALCUTTA Vs. M SHASHIKANT AND CO
January 8, 1992
COMMISSIONER AND SECRETARY TO GOVERNMENT COMMERCIAL TAXES AND RELIGIOUS ENDOWMENTS DEPARTMENT Vs. MURUGAN FINANCING CORPORATION COIMBATORE
April 23, 1992
COMMISSIONER OF INCOME TAX Vs. P L KARUPPAN CHETTIAR
May 11, 1992
COMMISSIONER OF INCOME TAX Vs. RAM LAXMAN SUGAR MILLS
January 16, 1992
COMMISSIONER OF INCOME TAX Vs. AMRITLAL NIIIALCHAND
January 21, 1992
COMMISSIONER OF INCOME TAX Vs. SUN ENGINEERING WORKS PRIVATE LIMITED
September 17, 1992
COMMISSIONER OF INCOME TAX Vs. OFFICER IN CHARGE SECUNDERABAD
October 8, 1992
COMMISSIONER OF INCOME TAX A P Vs. ASHOKA ENGINEERING CO
January 17, 1992
COMMISSIONER OF INCOME TAX ADDITIONAL GUJARAT Vs. I M PATEL AND CO
April 28, 1992
COMMISSIONER OF INCOME TAX BANGALORE COMMISSIONER OF WEALTH TAX BANGALORE Vs. VASUDEO V DEMPO:SUDIN PANDURANG TIMBLO
March 10, 1992
COMMISSIONER OF INCOME TAX BOMBAY Vs. GWALIOR RAYON SILK MANUFACTURING COMPANY LIMITED
April 29, 1992
COMMISSIONER OF INCOME TAX BOMBAY Vs. GODAVARI CORPN LIMITED
September 10, 1992
COMMISSIONER OF INCOME TAX BOMBAY Vs. FORBES FORBES CAMPBELL AND CO LTD
November 20, 1992
COMMISSIONER OF INCOME TAX COCHIN Vs. BHAGEERATHA ENGG LIMITED
April 20, 1992
COMMISSIONER OF INCOME TAX GUJARAT Vs. BABABHAI PITAMBERDAS HUF
August 27, 1992
COMMISSIONER OF INCOME TAX KARNATAKA Vs. KIRLOSKAR ELECTRIC COMPANY LIMITED
October 16, 1992
COMMISSIONER OF INCOME TAX LUCKNOW Vs. ONKAR SARAN AND SON
March 13, 1992
COMMISSIONER OF INCOME TAX ORISSA Vs. GOVINDA CHOUDHURY AND SONS GOSANINUAGAON ORISSA
April 22, 1992
COMMISSIONER OF INCOME TAX ORISSA Vs. DHADI SAHU
November 18, 1992
COMMISSIONER OF INCOME TAX SHILLONG Vs. ASSAM TRAVELS SHIPPING SERVICE DIBRUGARH
September 24, 1992
COMMISSIONER OF SALES TAX BOMBAY STATE OF MAHARASHTRA STATE OF MAHARASHTRA Vs. BHARAT PETROLEUM CORPORATION LIMITED : PULGAON COTTON MILLS LIMITED : PULGAON COTTON MILLS LIMITED : PULGAON COTTON MILLS LIMITED : PULGAON COTTON MILLS LIMITED
February 18, 1992
COMMISSIONER OF SALES TAX U P Vs. BAKHTAWAR LAL KAILASH CHAND ARHTI
August 5, 1992
COMMISSIONER QUILON MUNICIPALITY Vs. CANARA BANK QUILON
November 18, 1992
CONTINENTAL CONSTRUCTION LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL 1
January 15, 1992
CONTRACT WORKERS UNION, M/S. STEEL AUTHORITY OF INDIA LIMITED, BANGALORE Vs. M/S. STEEL AUTHORITY OF INDIA LIMITED, BANGALORE
April 28, 1992
CONTROLLER OF EXAMINATIONS Vs. G S SUNDER
July 17, 1992
CORPORATION OF THE CITY OF BANGALORE Vs. FUEL LORRY OWNER AND MERCHANTS ASSOCIATION
May 5, 1992
COSMOPOLITAN HOSPITAL AND ANOTHER Vs. VASANTHA P. NAIR
November 11, 1992
CRESCENT DYES AND CHEMICALS LIMITED Vs. RAM NARESH TRIPATHI
December 16, 1992
CRESCENT IRON AND STEEL CORPORATION LIMITED Vs. UNION OF INDIA
October 9, 1992
CYAN SINGH Vs. STATE OF UTTAR PRADESH
April 9, 1992
D K SAHNI Vs. MANAGING DIRECTOR MANGANESE ORE INDIA LIMITED
August 12, 1992
D K SHARMA Vs. RAM SHARAN YADAV A ND
September 9, 1992
D SRINIVASAN Vs. DELHI SPECIAL POLICE ESTABLISHMENT
August 11, 1992
DADU RAU YELAVADE DEAD Vs. HIMMAT RASUL PATEL
March 10, 1992
DAGI RAM PINDI LALL Vs. TRILOK CHAND JAIN
February 4, 1992
DAMODAR VALLEY CORPORATION Vs. DAMODAR VALLEY CORPORATION DISPLACED EMPLOYEES UNION
April 9, 1992
DARBARA SINGH WAZIR SINGH Vs. STATE OF HARYANA
April 21, 1992
DARSHAN LAL MEHRA Vs. UNION OF INDIA
August 4, 1992
DARSHAN PRASHAD Vs. CIVIL JUDGE II GORAKHPUR
March 13, 1992
DASARI NAVANEETHAMU Vs. G. RAMAKOTI REDDY AND OTHERS
December 4, 1992
DATTATRAYAMAHADEV NADKARNI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
February 7, 1992
DAVID PATRICK WARD Vs. UNION OF INDIA
August 26, 1992
DAYAL Vs. STATE OF MADHYA PRADESH
April 24, 1992
DDA GRADUATE ENGINEERS ASSOCIATION Vs. LT GOVERNOR OF DELHI
September 9, 1992
DEHRI ROHTAS LIGHT RAILWAY COMPANY LIMITED DEHRI ROHTAS LIGHT RAILWAY COMPANY LIMITED Vs. DISTRICT BOARD BHOJPUR:DISTRICT BOARD SHAHABAD
March 12, 1992
DELHI DEVELOPMENT HORTICULTURE EMPLOYEES UNION Vs. DELHI ADMINISTRATION DELHI
February 4, 1992
DEPUTY COMMISSIONER OF SALES TAX DEPUTY COMMISSIONER OF SALES TAX DEPUTY COMMISSIONER OF SALES TAX DEPUTY COMMISSIONER OF SALES TAX DEPUTY COMMISSIONER OF SALES TAX DEPUTY COMMISSIONER OF SALES TAX LAW DEPUTY COMMISSIONER OF SALES TAX LAW DEPUTY COMM Vs. AYSHA HOSIERY FACTORY P LTD
January 16, 1992
DEV RAJ Vs. STATE OF PUNJAB
March 11, 1992
DEVENDRA BHAI SHANKAR MEHTA Vs. RAMESHCHANDRA VITHALDAS SHETH
April 22, 1992
DHARAM PAL Vs. STATE OF PUNJAB
March 26, 1992
DHARAM SINGH Vs. STATE OF PUNJAB
October 22, 1992
DHIRAJ LAL H VOHRA Vs. UNION OF INDIA
December 9, 1992
DHIRENDRA KUMAR SINGH Vs. STATE OF BIHAR
December 7, 1992
DIBRUGARH COMPANY LIMITED Vs. COLLECTOR OF DIBRUGARH
January 24, 1992
DIDAR SINGH SATNAM SINGH Vs. STATE OF HARYANA
April 30, 1992
DIRECTOR INSTITUTE OF MANAGEMENT DEVELOPMENT U P Vs. PUSHPA SRIVASTAVA
August 4, 1992
DIRECTOR OF INDIAN MEDICINE AND HOMOEOPATHY ORISSA Vs. DAYANIDHI DWIVADI
September 25, 1992
DISTRICT BOARD ROHTAS Vs. ARRAH SASARAM LIGHT RAILWAY COMPANY LIMITED
September 17, 1992
DIVISIONAL COMMERCIAL SUPERINTENDENT Vs. K NAGARAJAN
November 30, 1992
DULAR MAHTO Vs. STATE OF BIHAR
March 26, 1992
DULICHAND Vs. UNION OF INDIA
January 15, 1992
E. PRABAVATHY Vs. THE LIFE INSURANCE CORPORATION OF INDIA
October 23, 1992
EAPEN THOMAS Vs. SYED MOHAMMAD KUNJU MOHAMMAD KUNJU
March 13, 1992
ESCORTS LIMITED GODREJ SOAPS LIMITED Vs. UNION OF INDIA
October 22, 1992
EVEREST CO OWNERS A B C Vs. M P STATE WARE HOUSING CORPORATION
October 13, 1992
EXECUTIVE ENGINEER BHADRAK RANDB DIVISION ORISSA Vs. RANGADHAR MALLIK
September 3, 1992
EXECUTIVE ENGINEER IRRIGATION DIVISION Vs. LAGHUBHAI NANUBHAI
October 20, 1992
EXECUTIVE ENGINEER ORISSA Vs. GANGARAMCHHAPOLIA
November 19, 1992
FEDDERS LLOYD CORPN Vs. UNION OF INDIA
August 3, 1992
FOOD CORPORATION OF INDIA Vs. MAKHAN SINGH
April 21, 1992
FOOD CORPORATION OF INDIA Vs. H N BHARTI:SHRI DHARAM SINGH:SHRIP N VERMA:FOOD CORPORATION OF INDIA
March 25, 1992
FOOD CORPORATION OF INDIA Vs. KAMDHENU CATTLE FEED INDUSTRIES
November 3, 1992
FOOD CORPORATION OF INDIA Vs. SURAJ BHAN
November 11, 1992
FOOD CORPORATION OF INDIA Vs. JAGDISH CHANDRA SAHA
October 13, 1992
FOOD INSPECTOR HEALTH DEPT LI T CHANDIGARH THE STATE UNION TERRITORY CHANDIGARH Vs. KRISHNA DHABA:RAJESH KUMAR
January 24, 1992
G ARUNACHALAM DEAD Vs. THONDARPERIENAMBI
January 21, 1992
G MUTHUVELU PILLAI Vs. HAZARATH SYED SHA MIAN SAKKAF SAHIB KHADIRI THAIKAL
September 3, 1992
G. ARUNACHALAM Vs. THONDARPERIENAMBI
January 2, 1992
GAMIT SANDHI SARIF CHAKU Vs. STATE OF GUJARAT
August 14, 1992
GANESHLAL Vs. STATE OF MAHARASHTRA
April 10, 1992
GANGA BAI CHARITIES Vs. COMMISSIONER OF INCOME TAX
July 24, 1992
GANGA DAS Vs. STATE OF ORISSA AND OTHERS
November 5, 1992
GANGA DAYAL SINGH Vs. STATE OF BIHAR
January 31, 1992
GANGOTRI SINGH Vs. STATE OF UTTAR PRADESH
March 11, 1992
GANNON DUNKERLEY AND CO LARSEN AND TOUBRO LIMITED Vs. STATE OF RAJASTHAN
November 17, 1992
GANPAT MAHADEO MANE Vs. STATE OF MAHARASHTRA
October 15, 1992
GANPATRAO GULABRAO PAWAR Vs. STATE OF MAHARASHTRA
April 6, 1992
GEEP INDUSTRIAL SYNDICATE LIMITED Vs. UNION OF INDIA
November 13, 1992
GODREJAND BOYCE MFG CO PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX
July 30, 1992
GOPAL KRISHNA SHARMA YAMUNA SHANKAR SHARMA Vs. STATE OF RAJASTHAN
September 16, 1992
GOPAL SINGH Vs. STATE OF BIHAR
August 6, 1992
GOPALAN VIJAYAN Vs. KUNCHANADHAN RAVEENDRAN
December 8, 1992
GOVERNING COUNCIL OF KIDWAI MEMORIAL INSTITUTE OF ONCOLOGY BANGALORE Vs. PANDURANG GODWALKAR
October 23, 1992
GOVERNMENT OF ANDHRA PRADESH Vs. K MASTAN RAO
January 14, 1992
GOVERNMENT OF INDIA Vs. P N UPADHAYAY
January 22, 1992
GOVINDA PILL^I RAMADAS Vs. LAKSHMIKUTTY AMMA AMMUKUTTY AMMA
September 17, 1992
GRAM PANCHAYAT PATIALA Vs. STATE OF PUNJAB
April 20, 1992
GUJARAT STATE ROAD TRANSPORT CORPN Vs. MULU AMRA
March 10, 1992
GUJARAT WATER RESOURCES DEVELOPMENT CORPORATION LIMITED Vs. PRAVIN KUMAR N MAKWANA
October 15, 1992
GUJCHEM DISTILLERS INDIA LIMITED Vs. STATE OF GUJARAT
February 17, 1992
GULAB SINGH Vs. STATE OF UTTAR PRADESH
September 16, 1992
GULJAR HUSSAIN Vs. STATE OF UTTAR PRADESH
April 30, 1992
GULZAR SINGH & ORS Vs. STATE OF PUNJAB
February 3, 1992
GURBACHAN SINGH DEAD Vs. SALIABI ALIAS BIBUAN
November 6, 1992
GURDEEP SINGH JASWANT SINGH STATE OF PUNJAB Vs. JASWANT SINGH:STATE OF PUNJAB:JOGA SINGH
March 4, 1992
GURDEV SINGH Vs. STATE OF PUNJAB
August 14, 1992
GURMEJ KAUR Vs. STATE OF HARYANA
August 19, 1992
GURO Vs. ATMA SINGH
March 5, 1992
GURU SINGH SABHA REGD Vs. DEFENCE COLONY WELFARE ASSOCIATION
January 24, 1992
GURUPUTRAPPA MALLAPPA HARKUNI STATE OF KARNATAKA Vs. TAHSILDAR:SRI NARAYANAPPA
August 11, 1992
H N DUBE Vs. B N SINGH
January 7, 1992
HAIKE Vs. STATE OF MADHYA PRADESH
July 24, 1992
HANS RAJ Vs. UNION TERRITORY OF CHANDIGARH
September 8, 1992
HARBANS LAL Vs. STATE OF HARYANA
October 15, 1992
HARDAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
January 7, 1992
HARDEO KAUR Vs. RAJASTHAN STATE TRANSPORT CORPORATION
March 13, 1992
HARDEV BHANJI JOSHI Vs. STATE OF GUJARAT
August 11, 1992
HARDIAL SINGH Vs. STATE OF PUNJAB
August 6, 1992
HARINDER SINGH Vs. STATE OF PUNJAB
August 11, 1992
HARISH KUMAR Vs. STATE DELHI ADMN
January 29, 1992
HARPREET KAUR HARVINDER SINGH BEDI Vs. STATE OF MAHARASHTRA
January 21, 1992
HAWA SINGH Vs. STATE OF HARYANA
December 18, 1992
HAWABI SAVED ARIF SAYED HANIF HAWABI SAYED ARIF SAYED HANIF Vs. L HMINGLIANA:L HMINGLIANA
October 14, 1992
HIMACHAL PRADESH ROAD TRANSPORT CORPORATION Vs. BALWANTSINGH
September 17, 1992
HIMACHAL PRADESH STATE ELECTRICITY BOARD D R MEHTA Vs. SOMDUTT UPPAL:SOMDUTT UPPAL
December 17, 1992
HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. STATE OF JAMMU AND KASHMIR
August 28, 1992
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. RAM CHANDRA AND SONS:HEGDE
January 15, 1992
HIRIA DEVI Vs. RAMESHWAR SAO S O PARSADI SAO
May 5, 1992
HOTEL BALAJI Vs. STATE OF ANDHARA PRADESH
October 22, 1992
HUKAM SINGH Vs. STATE OF HARYANA
September 10, 1992
I.D. AGARWAL Vs. UNION OF INDIA
November 18, 1992
IMPROVEMENT TRUST ROPAR Vs. S TEJINDER SINGH GUJRAL
May 4, 1992
INDERPAL SINGH Vs. KULJIT SINGH
May 11, 1992
INDIA METERS LIMITED MADRAS Vs. PUNJAB STATE ELECTRICITY BOARD
September 2, 1992
INDIAN ADMINISTRATIVE SERVICE S C S ASSOCIATION U P NIROTHILAL GUPTA Vs. UNION OF INDIA
November 11, 1992
INDIAN AIRLINES CORPORATION Vs. CAPT K C SHUKLA
September 23, 1992
INDIAN ALUMINIUM COMPANY LIMITED Vs. KARNATAKA ELECTRICITY BOARD
May 13, 1992
INDIAN BANK Vs. K NATARAJA PILLAI
October 22, 1992
INDIAN COUNCIL FOR ENVIRO-LEGAL ACTION Vs. UNION OF INDIA
April 6, 1992
INDIAN COUNCIL FOR ENVIRO-LEGAL ACTION Vs. UNION OF INDIA
July 15, 1992
INDIAN OIL CORPORATION Vs. MUNICIPAL CORPORATION JULLUNDHAR
October 20, 1992
INDIAN TUBE COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
January 14, 1992
INDO NATIONAL LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
January 30, 1992
INDRA KUMAR CHOPRA ASHWANI KUMAR JHA Vs. PRADESHIK COOPERATIVE DAIRY FEDERATION LIMITED:PRADESHIK COOPERATIVE DAIRY FEDERATION LIMITED
August 6, 1992
INDRA SAWHNEY Vs. UNION OF INDIA
November 16, 1992
INDU KANT DHIRENDRA KUMAR SAXENA RENU RAHEJA NEELIMA MITTAL DAYA NAND PRASAD RAJEEV KISHORE SAXENA R K SAXENA STATE OF UTTAR PRADESH STATE OF UTTAR PRADESH PRINCIPAL S N MEDICAL COLLEGE AGRA A Vs. STATE OF UTTAR PRADESH
August 11, 1992
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA WORKERS UNION Vs. INTERNATIONAL AIRPORTS AUTHORITY OF INDIA
September 23, 1992
ISHER DASS Vs. STATE OF HARYANA
April 8, 1992
J CHANDRASEKHARA RAO Vs. V JAGAPATHI RAO
December 18, 1992
JADU YADAV Vs. STATE OF BIHAR
August 25, 1992
JAGAT NARAYAN JHA Vs. STATE OF BIHAR
April 29, 1992
JAGDISH LAL DUA Vs. ESTATE OFFICER, CHANDIGARH AND OTHERS
October 22, 1992
JAGDISH PRASAD Vs. M C D
December 17, 1992
JAGDISH PRASAD AND OTHERS Vs. STATE OF MADHYA PRADESH
March 25, 1992
JAGDISH PRASAD OTHERS BAWAN KUMAR Vs. STATE OF MADHYA PRADESH
March 3, 1992
JAGJEEV KUMAR Vs. STATE OF PUNJAB
February 12, 1992
JAGPATI RAM KRISHNA Vs. STATE OF MADHYA PRADESH
February 11, 1992
JAGTAR SINGH Vs. STATE OF PUNJAB
February 11, 1992
JAI PARKASH Vs. DISTRICT MAGISTRATE BULANDSHAHAR U P
March 30, 1992
JAI SINGH DALAL Vs. STATE OF HARYANA
December 18, 1992
JAIRAM Vs. STATE OF MADHYA PRADESH
September 9, 1992
JAISING WAMAN PATIL Vs. STATE OF MAHARASHTRA
August 7, 1992
JAMMI RAJA RAO Vs. ANJANEYA SWAMI TEMPLE VALU
March 6, 1992
JAMMU AND KASHMIR BANK Vs. B R GUPTA
August 18, 1992
JANAB ALI SHAIKH Vs. STATE OF WEST BENGAL
January 23, 1992
JANAB ALI SHAIKH Vs. STATE OF WEST BENGAL
January 2, 1992
JANATA DAL Vs. H.S.CHOWDHARY
August 28, 1992
JANGIR SINGH Vs. STATE OF HARYANA
September 25, 1992
JARNAIL SINGH Vs. STATE OF PUNJAB
September 17, 1992
JARNAIL SINGH Vs. SECRETARY MINISTRY OF HOME AFFAIRS
December 3, 1992
JASBIR KAUR Vs. STATE OF PUNJAB
September 17, 1992
JASBIR KAUR Vs. STATE OF PUNJAB
October 17, 1992
JASBIR SINGH Vs. STATE OF PUNJAB
March 27, 1992
JASKARAN SINGH Vs. STATE OF PUNJAB
September 23, 1992
JASWANT SINGH Vs. UNION TERRITORY OF CHANDIGARH
September 8, 1992
JAYANT VITAMINS LIMITED Vs. CHAITANYAKUMAR
August 6, 1992
JAYDEV SHRICHAND DANANI Vs. STATE OF GUJARAT
April 8, 1992
JEET SINGH Vs. STATE OF UTTAR PRADESH
November 25, 1992
JHANSI DEVELOPMENT AUTHORITY JHANSI Vs. MUNNA LAL AGGARWAL
December 7, 1992
JIVENDRANATHKAUL Vs. COLLECTOR DISTRICT MAGISTRATE
July 24, 1992
JOGI JHA Vs. STATE OF BIHAR
December 4, 1992
JOGINDER SINGH Vs. SURINDER SINGH
November 9, 1992
JOGINDER SINGH Vs. STATE OF HARYANA
February 21, 1992
JOSEPH Vs. STATE OF KERALA
February 5, 1992
JOTI PARSHAD Vs. STATE OF HARYANA
October 20, 1992
JOTI PRASAD Vs. STATE OF HARYANA
October 22, 1992
JOTY PRASHAD Vs. STATE OF HARYANA
November 2, 1992
JUGAL KISHORE PRABHATILAL SHARMA Vs. VIJAYENDRA PRABHATILAL SHARMA
October 22, 1992
JUNIOR TELECOM OFFICERS FORUM Vs. UNION OF INDIA
September 18, 1992
K A ANTHAPPAI Vs. C AHAMMED
May 5, 1992
K A PAUL Vs. TALUK LAND BOARD ALATHUR
December 15, 1992
K GOPINATHAN Vs. UNION OF INDIA
October 22, 1992
K JAYACHANDRA REDDY G N RAY JJ Vs. RAMSAI
July 31, 1992
K M SINGH Vs. SECRETARY ASSOCIATION OF INDIAN UNIVERSITIES
April 21, 1992
K P ABDULLATHEEF Vs. STATE OF KERALA
January 20, 1992
K P M BASHEER K P M BASHEER Vs. STATE OF KARNATAKA:UNION OF INDIA
February 28, 1992
K PATEL CHEMO PHARMA PRIVATE LIMITED Vs. LAXMIBAI RAMCHANDRA IYER
October 7, 1992
K T M S MOHD AMANULLAH QUARESHI Vs. UNION OF INDIA
April 28, 1992
K V NARAYANA RAO Vs. P PURUSHOTHAM RAO
December 11, 1992
K.P. SUNIL Vs. STATE OF TAMIL NADU & ORS.
May 7, 1992
KAGEN BERA Vs. STATE OF WEST BENGAL
September 2, 1992
KAILASH Vs. STATE OF UTTAR PRADESH
February 21, 1992
KAMAL SINGH Vs. STATE OF MADHYA PRADESH
September 4, 1992
KAMESHWAR SINGH Vs. STATE OF BIHAR
August 12, 1992
KAMLA Vs. STATE OF PUNJAB
November 18, 1992
KAMU ALIAS KAMALA AMMAL Vs. M MUTHAYYA
September 25, 1992
KANBI MANJI ABJI Vs. KANBI VAGHJI MAVJI
October 15, 1992
KANCHANIYA Vs. SHIV RAM
April 22, 1992
KANORIA CHEMICALS AND INDUSTRIES LIMITED U P STATE ELECTRICITY BOARD Vs. STATE OF UTTAR PRADESH:KANORIA CHEMICALS AND INDUSTRIES LIMITED
January 16, 1992
KANWAR PAL SINGH Vs. STATE OF HARYANA
September 24, 1992
KANWARJEET SINGH Vs. STATE OF PUNJAB
May 13, 1992
KAPOOR CHAND Vs. GANRSH DLTT
December 8, 1992
KARAM SINGH Vs. COLLECTOR KURUKSHETRA DISTRICT KURUKSHETRA
January 7, 1992
KARAM SINGH KARMLJ Vs. STATE
March 26, 1992
KARAMCHAND PREMCHAND PVT LIMITED Vs. COMMISSIONER OF INCOME TAX GUJARAT
December 1, 1992
KARAMJEET SINGH Vs. UNION OF INDIA
October 8, 1992
KARNATAKA PUBLIC SERVICE COMMISSION Y C SHIVAKUMAR Vs. B M VIJAYA SHANKAR:B M VUAYA SHANKAR
February 14, 1992
KARNATAKA STATE COUNCIL FOR CHILD WELFARE Vs. SOCIETY OF SISTERS OF CHARITY ST GEROSA CONVENT
February 10, 1992
KARNATAKA STATE PRIVATE COLLEGE STOP GAP LECTURERS ASSOCIATION B R PARINEETH Vs. STATE OF KARNATAKA
January 29, 1992
KARTAR SINGH Vs. STATE OF PUNJAB
October 23, 1992
KASHINATH SAJAN PATIL Vs. DESHMUKH HEMANT BHASKAR
August 14, 1992
KASHMIRA SINGH Vs. STATE OF PUNJAB
October 21, 1992
KASHYAP ZIP IND Vs. UNION OF INDIA
November 11, 1992
KASTURCHAND Vs. RAMAN RAJAN ANOTHER
July 24, 1992
KATHI ODHABHAI BHIMABHAI Vs. STATE OF GUJARAT
August 5, 1992
KEDAR PRASAD Vs. STATE OF MADHYA PRADESH
April 8, 1992
KEHAR SINGH Vs. MALKIAT SINGH
September 4, 1992
KESHA Vs. STATE OF RAJASTHAN
August 27, 1992
KEWAL KRISHAN Vs. DINA NATH
January 13, 1992
KHATUN Vs. BALAKRISHNA KESHAV DESHPANDE
March 13, 1992
KHAZAN SINGH Vs. STATE OF UTTAR PRADESH
January 15, 1992
KHUSHI RAM Vs. HONBLE HIGH COURT PUNJAB AND HARYANA
August 28, 1992
KHUSHI RAM Vs. HON'BLE HIGH COURT, PUNJAB AND HARYANA
February 28, 1992
KIHOTO HOLLOHAN Vs. ZACHILLHU
February 18, 1992
KIRLOSKAR BROTHERS LIMITED DEWAS M P Vs. UNION OF INDIA
March 10, 1992
KIRTAN BHUTAN SUKRU SWAIN Vs. STATE OF ORISSA
March 31, 1992
KIRTIKUMAR MAHESHANKAR JOSHI Vs. PRADIPKUMAR KARUNASHANKER JOSHI
May 4, 1992
KISHAN CHAND Vs. STATE OF PUNJAB
February 19, 1992
KISHANSINGH Vs. STATE OF UTTAR PRADESH
November 2, 1992
KOSANAPU RAMREDDY Vs. STATE OF ANDHRA PRADESH
July 28, 1992
KOTA SHIVRAM KARANTH Vs. STATE OF KARNATAKA
March 26, 1992
KRISHAN LAL ALIAS KISHAN Vs. VIDYA WATI
September 10, 1992
KRISHNA BHIMRAO DESHPANDE Vs. LAND TRIBUNAL DHARWAD
November 3, 1992
KRISHNA KUMAR SINGHANIA Vs. LALA SHYAMLAL JAIN SHIP BREAKING COMPANY LIMITED
May 14, 1992
KRISHNA MURARI PRASAD Vs. MITAR SINGH
January 15, 1992
KRISHNA RAM Vs. STATE OF RAJASTHAN
September 4, 1992
KRISHNA SWAMI RAJ KANWAR ADVOCATE Vs. UNION OF INDIA
August 27, 1992
KRISHNASWAMI Vs. UNION OF INDIA
February 27, 1992
KULDIP SINGH Vs. STATE OF PUNJAB
August 19, 1992
KULKARNI PATTERNS PVT LIMITED Vs. VASANT BABURAO ASHTEKAR
January 17, 1992
KULWANT RAI SHARMA Vs. UNION OF INDIA
September 24, 1992
KUMAR PADMA PRASAD Vs. UNION OF INDIA
March 10, 1992
KUMARI Vs. STATE OF TAMIL NADU
January 14, 1992
KUSUM CHANDRAKANT KHAUSHE Vs. L HMLINGLIANA
August 25, 1992
L P AGARWAL Vs. UNION OF INDIA
July 21, 1992
LABOUR CONTRACT CO OPERATIVE SOCIETY PALIKUR KURNOOL DISTT REP Vs. DIRECTOR OF MINES AND GEOLOGY HYDERABAD
September 22, 1992
LADHA SHAMJI DHANANI Vs. STATE OF GUJARAT
March 11, 1992
LAKHWINDER SINGH Vs. STATE OF PUNJAB
September 15, 1992
LAKKAPPA NINGAPPA ITTAPPANNAVAR Vs. STATE OF KARNATAKA
September 22, 1992
LALA JEETMAL KAPOOR TRUST Vs. STATE OF UTTAR PRADESH
December 8, 1992
LALA RAM Vs. STATE OF MADHYA PRADESH
July 23, 1992
LALIT KUMAR Vs. UNION OF INDIA
October 8, 1992
LALLAN PRASAD CHUNNILAL YADAV Vs. B RAMAMURTHI
July 2, 1992
LATEL Vs. STATE OF MADHYA PRADESH
August 18, 1992
LAXMAN BHAGAT Vs. STATE OF BIHAR AND OTHERS
October 8, 1992
LAXMI KUNWAR Vs. STATE OF RAJASTHAN
December 11, 1992
LEKH RAM AND BRIJ LAL Vs. STATE OF PUNJAB
April 6, 1992
LIFE INSURANCE CORPORATION OF INDIA UNION OF INDIA Vs. PROF MANUBHAI D SHAH:CINEMART FOUNDATION
July 22, 1992
LILASONS BREWERIES PRIVATE LIMITED Vs. STATE OF MADHYA PRADESH
April 21, 1992
M ALAGIRISAMY PILLAI S SETHU Vs. SPECIAL DEPUTY COLLECTOR REVENUE COURT TIRUCHIRAPALLI:SPECIAL DEPUTY COLLECTOR TIRUCHIRAPALLI
January 30, 1992
M B JOSHI Vs. SATISH KUMAR PANDEY
November 19, 1992
M B JOSHI Vs. SATISH KUMAR PANDEY
October 15, 1992
M BUDDA PRASAD Vs. SIMHADRI SATYANARAYANA RAO
October 9, 1992
M C MEHTA Vs. UNION OF INDIA
January 20, 1992
M C MEHTA Vs. UNION OF INDIA
May 15, 1992
M G METAL INDUSTRIES KRISHNA INDUSTRIES M G METAL INDUSTRIES MARUDHAR INDUSTRIES PAXAL CORPORATION MYSORE PRESS BUTTON INDUSTRIES HOSPET PEN AND PLASTIC INDUSTRIES ASHOK PAPER PRODUCTS BHARAT INDUSTRIES MYSORE ME Vs. GOVERNMENT OF INDIA:GOVERNMENT OF INDIA:GOVERNMENT OF INDIA:GOVERNMENT OF INDIA:GOVERNMENT OF INDIA:GOVERNMENT OF INDIA:GOVERNMENT OF INDIA:GOVERNMENT OF INDIA:GOVERNMENT OF INDIA:GOVERNMENT OF INDIA:GOVERNM
August 11, 1992
M G PANDKE Vs. MUNICIPAL COUNCIL HINGANGHAT DISTRICT WARDHA
September 9, 1992
M J EXPORTS LIMITED Vs. CEGAT BOMBAY
May 14, 1992
M KRISHNA REDDY Vs. STATE DEPUTY SUPERINTENDENT OF POLICE HYDERABAD
July 17, 1992
M L JAIN Vs. UNION OF INDIA
November 6, 1992
M L KAMRA Vs. CHAIRMAN CUM MANAGING DIRECTOR NEW INDIA ASSURANCE COMPANY LIMITED
January 17, 1992
M R PRATAP Vs. V M MUTHUKRISHNAN INCOME TAX OFFICER CENTRAL CIRCLE 111 MADRAS
April 29, 1992
M RAJAMONI AMMA Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT TRIVANDRUM
February 20, 1992
M RAMASWAMY PILLAI Vs. HAZARATH SYED SHAH MIAN SAKKAF KHADIRI THAIKAL
September 3, 1992
M SANKARANARAYANAN IAS Vs. STATE OF KARNATAKA
November 11, 1992
M V ELISABETH M V ELISABETH Vs. HARWAN INVESTMENT AND TRADING PRIVATE LIMITED HANOEKAR HOUSE SWATONTAPETH VASCO DE GAMA GOA: HARWAN INVESTMENT AND TRADING CO
February 26, 1992
M. MANIHAR SINGH & ORS. Vs. UNION OF INDIA & ANR.
May 13, 1992
M. MANIHAR SINGH & ORS. MANILAL SINGH Vs. UNION OF INDIA & ANR. STATE OF MANIPUR & ANR.
May 5, 1992
M. MANIHAR SINGH & ORS. MANILAL SINGH Vs. UNION OF INDIA & ANR. STATE OF MANIPUR & ANR.
September 25, 1992
M. MANIHAR SINGH & ORS. MANILAL SINGH Vs. UNION OF INDIA & ANR. STATE OF MANIPUR & ANR.
April 29, 1992
M. MANIHAR SINGH AND OTHERS Vs. UNION OF INDIA AND ANOTHER
March 31, 1992
M. MANIHAR SINGH AND OTHERS Vs. UNION OF INDIA AND ANOTHER
February 11, 1992
M. MANIHAR SINGH AND OTHERS Vs. UNION OF INDIA AND ANOTHER
February 20, 1992
M. MANIHAR SINGH AND OTHERS Vs. DR. H. BOROBABU SINGH AND ANOTHER
February 27, 1992
M. MANIHAR SINGH AND OTHERS I. MANILAL SINGH Vs. UNION OF INDIA AND ANOTHER STATE OF MANIPUR AND ANOTHERABD AND ANR.
October 23, 1992
M.B. JOSHI AND ORS. Vs. SATISH KUMAR PANDEY AND ORS.
October 19, 1992
M/S. ANDHRA CEMENT CO. LTD ETC. & ORS. Vs. ANDHRA PRADESH STATE ELECT. BOARD & ORS.
September 10, 1992
M/S. ASSAM SILLI NITE LTD. & ANR. Vs. UNION OF INDIA & ORS.
April 21, 1992
M/S. DADAJEE DHADIJI & CO. PVT. LTD. Vs. K.M.S.K. RABINDRANATH (DEAD) BY LRS.
March 27, 1992
MACDOWELL & COMPANY LIMITED ETC. ETC. Vs. R. PARTHASARATHY AND ANOTHER ETC. ETC.
November 12, 1992
MADAN GOPAL KAKKAD Vs. NAVAL DUBEY
April 29, 1992
MADAN LAL Vs. STATE OF PUNJAB
July 31, 1992
MADANLAL PHULCHAND JAIN Vs. STATE OF MAHARASHTRA
April 9, 1992
MADHUSUDAN SATPATHY Vs. STATE OF ORISSA
January 31, 1992
MADHYA PRADESH HOUSING BOARD Vs. MOHAMMAD SHAFI
February 13, 1992
MADHYAMIK SIKSHA PARISHAD U P Vs. ANIL KUMAR MISHRA
August 19, 1992
MAFABHAI NAGARBHAI RAVAL Vs. STATE OF GUJARAT
August 14, 1992
MAHARAJ JAGAT SINGH Vs. LT. COL. SAWAI BHAWANI SINGH AND OTHERS
December 3, 1992
MAHARAJ JAGAT SINGH Vs. LT COL SAWAI BHAWANI SINGH
October 20, 1992
MAHARAJA SAWAI MAN SINGH II JAIPUR Vs. STATE OF RAJASTHAN
November 2, 1992
MAHESH CHANDRA Vs. REGIONAL MANAGER U P FINANCIAL CORPORATION
February 12, 1992
MAHINDRA ENGINEERING AND CHEMICAL PRODUCTS LIMITED Vs. UNION OF INDIA
January 21, 1992
MAHISAGAR BHATHA CO OPERATIVE AGRICULTURE CO OPERATIVE SOCIETY LIMITED BORSAD Vs. THAKORE SHREE JAGDEVSINHJI RAMSINHJI
October 2, 1992
MAHISAGAR BHATHA COOPERATIVE AGRICULTURE COOPERATIVE SOCIETY LIMITED BORSAD Vs. THAKORE SHREE JAGDEVSINHI RAMSINHJI
September 2, 1992
MAKWANA TAKHAT SINGH RATAN SINGH Vs. STATE OF GUJARAT
August 11, 1992
MALHOTRA STEEL SYNDICATE Vs. PUNJAB CHEMI PLANTS LIMITED
July 14, 1992
MALKHAN SINGH Vs. STATE OF UTTAR PRADESH
January 30, 1992
MANAGING COMMITTEE SAVED S HIGH SCHOOL Vs. STATE OF ORISSA
January 13, 1992
MANAGING DIRECTOR, ORISSA CONSTRUCTION CORPN. AND ORS. Vs. SHYAM SUNDAR JENA AND ORS.
October 13, 1992
MANGALBHAI Vs. RADHYSHYAM S O PARISCHANDRA AGARWAL
July 17, 1992
MANI RAM Vs. HARISINGH
July 21, 1992
MANICKLAL MUKHERJEE KALI DURGA ESTATE CALCUTTA Vs. COMMISSIONER OF SANCHAITA INVESTMENTS CALCUTTA
October 14, 1992
MANIHAR SINGH & ORS. Vs. UNION OF INDIA & ANR./STATE OF MANIPUR & ANR.
August 25, 1992
MANIK DEVRAO SHINDE Vs. STATE OF MAHARASHTRA
September 15, 1992
MANIYERI MADHAVAN Vs. INSPECTOR OF POLICE CANNANORE
September 24, 1992
MANOHAR JOSHI Vs. BHAURAO RAGOJI PATIL
January 14, 1992
MANOJ KUMAR RAI Vs. UNION OF INDIA
November 6, 1992
MARTIN BURN LIMITED Vs. COMMISSIONER OF INCOME TAX W B
October 8, 1992
MARUTI GOPALA PAWAR Vs. ASSISTANT COLLECTOR SATARA DIVISION
April 8, 1992
MEMON BACHUBHAI DAWOODBHAI AND CO Vs. STATE OF GUJARAT
January 28, 1992
MERIA VENKATA RAO Vs. STATE OF ANDHRA PRADESH
February 11, 1992
MIR FAZEELATH HUSSAIN Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION HYDERABAD
May 15, 1992
MITHILESH KUMAR SINHA KAKA JOGINDER SINGH ALIAS DHARTI PAKAD Vs. RETURNING OFFICER FOR PRESIDENTIAL ELECTION:DR SHANKER DAYAL SHARMA
September 17, 1992
MODERN FOOD INDUSTRIES INDIA LIMITED Vs. SACHIDANAND DASS
September 21, 1992
MOHAMMAD FIDA KARIM Vs. STATE OF BIHAR
March 31, 1992
MOHAMMAD MUSA MIA ALIAS MOHAMMAD MUSA Vs. STATE OF WEST BENGAL
February 13, 1992
MOHAN PANDEY Vs. USHA RANI RAJGARIA
August 19, 1992
MOHAN RAWALE Vs. DAMODAR TATYABA ALIAS DADASAHEB
August 6, 1992
MOHANLAL TRIPATHI Vs. DISTRICT MAGISTRATE RAI BAREILLY
May 15, 1992
MOHINDERSINGH Vs. STATE OF PUNJAB
October 21, 1992
MOHINI JAIN Vs. STATE OF KARNATAKA
July 30, 1992
MOOL CHAND STATE OF UTTAR PRADESH STATE OF UTTAR PRADESH STATE OF UTTAR PRADESH Vs. JAGDISH SINGH BEDI:KASHMIRI LAL:JAGDISH SINGH BEDI:BABU RAM
March 31, 1992
MOOSA HUSEIN SANGHAR Vs. STATE OF GUJARAT
December 18, 1992
MUGUTRAO DIGAMBAR GHORGE Vs. STATE OF MAHARASHTRA
May 5, 1992
MULAKHRAJ Vs. SATISH KUMAR
April 10, 1992
MULLAGIRI VAJRAM Vs. STATE OF ANDHRA PRADESH
October 15, 1992
MUNFAIT Vs. STATE OF UTTAR PRADESH
January 29, 1992
MUNICIPAL CORPORATION OF DELHI SAFDARJUNG ENCLAVE EDUCATION SOCIETY Vs. CHILDREN BOOK TRUST:MUNICIPAL CORPORATION OF DELHI
April 21, 1992
MUNICIPAL COUNCIL ONGOLE MUNICIPALITY Vs. ONGOLE TAX PAYERS UNION
February 20, 1992
MUNNA AND AYYIA Vs. STATE OF UTTAR PRADESH
August 14, 1992
MUNNI SINGH Vs. STATE OF BIHAR
April 21, 1992
MURARKA CABLES AND COMPANYNDUCTORS LIMITED Vs. ZOMET TRADING COMPANY LIMITED
May 6, 1992
N F SALI Vs. STATE OF KARNATAKA
October 8, 1992
N K BAPNA Vs. UNION OF INDIA
May 14, 1992
N K MODAK SHEO SHANKAR PANDEY Vs. SHEO SHANKAR PANDEY:UNION OF INDIA
February 13, 1992
N M PARTHASARATHY Vs. STATE
January 21, 1992
N T C SOUTH MAHARASHTRA LIMITED NATIONAL TEXTILE CORPORATION LIMITED NATIONAL TEXTILE CORPORATION LIMITED N T C SOUTH MAHARASHTRA LIMITED N T C SOUTH MAHARASHTRA LIMITED N T C SOUTH MAHARASHTRA LIMITED Vs. RASHTRIYA MILL MAZDOOR SANGH:RASHTRIYA MILL MAZDOOR SANGH:VIJAY KUMAR AGARWAL:VITHAL S MOHITE:PREMJI MANGA MAHYAWANSHI:RUPCHAND SABHU MOHITE:SHANKAR BHAU OMALE:NAMDEO LINGAYYA ANKAM:PAD
November 24, 1992
NADODI JAYARAMAN Vs. STATE OF TAMIL NADU
April 28, 1992
NAGENDRA PAL SINGH Vs. STATE OF UTTAR PRADESH
March 6, 1992
NALINI KANT SINHA Vs. STATE OF BIHAR
October 22, 1992
NALLAMSETTY YANADAIAH Vs. STATE OF ANDHRA PRADESH
September 16, 1992
NAND KUMAR SINGH Vs. STATE OF BIHAR
February 4, 1992
NANDU MAL GIRDHARI LAL AMAR NATH ASHOK KUMAR ATMA RAM KISHAN LAL HARI RAM PRAHALAD RAI Vs. STATE OF UTTAR PRADESH
April 3, 1992
NARAYAN RAGHUNATH PHADKE Vs. STATE OF MAHARASHTRA
October 21, 1992
NARAYANARAO DEAD Vs. SUDARSHAN
September 23, 1992
NATIONAL CENTRAL CO OPERATIVE BANK LIMITED Vs. AJAY KUMAR
July 22, 1992
NATIONAL FEDERATION OF STATE NFC PHYSICAL EDUCATION TEACHERS ASSOCIATIONS Vs. UNION OF INDIA
November 16, 1992
NATIONAL INSURANCE CO LIMITED Vs. SWARANLATA DAS
August 17, 1992
NATIONAL POWER TRANSMISSION CORPORATION LIMITED Vs. CORPORATE EXECUTIVE ASSOCIATION OF NTPCCEAN NEW DELHI
March 13, 1992
NATIONAL THERMAL POWER CORPORATION Vs. SINGER COMPANY
May 7, 1992
NATVARLAL NATHALAL PATEL Vs. STATE OF GUJARAT
August 5, 1992
NAVJYOTI COOP GROUP HOUSING SOCIETY Vs. UNION OF INDIA
September 17, 1992
NELSON MOTIS Vs. UNION OF INDIA
September 2, 1992
NIRMAL KUMAR Vs. STATE OF UTTAR PRADESH
February 18, 1992
NIRMALA R BAFNA KERSHI SHIVAX CAMBATTA KERSHI SHIVAX CAMBATTA Vs. KHANDESH SPINNING AND WEAVING MILLS CO LTD
February 25, 1992
NIWAS Vs. RAM BHAROSEY
October 14, 1992
NIZAMUDDIN Vs. STATE OF MADHYA PRADESH
February 7, 1992
NOORALI ABDULLA MODI Vs. SURESH MOTILAL TALERJA
December 7, 1992
OM PARKASH SHEELA WANTI Vs. STATE OF PUNJAB
August 19, 1992
OM PRAKASH Vs. JAIPRAKASH
January 9, 1992
OMBIR SINGH Vs. STATE OF UTTAR PRADESH
July 30, 1992
ORIENTAL INSURANCE COMPANY LIMITED Vs. T MOHAMMAD RAISULI HASSAN
December 18, 1992
P A C SYSTEMS PVT LIMITED Vs. COLLECTOR OF CUSTOMS
February 3, 1992
P A OOMMEN Vs. MORAN MAR BASELIUS MARTHOMA
July 17, 1992
P C BUMOTRA Vs. CHAIRMAN CUM MANAGING DIRECTOR NEW INDIA ASSURANCE COMPANY LIMITED
January 17, 1992
P D PUSHPARA TAN MURALI Vs. STATE OF KERALA
December 2, 1992
P J THOMAS Vs. TALUK LAND BOARD
March 12, 1992
P K GOEL Vs. U P MEDICAL COUNCIL
May 15, 1992
P K INDEEVIRAKSHAN Vs. TALUK LAND BOARD
September 17, 1992
P K JAISWAL Vs. DEBIMUKHERJEE
January 7, 1992
P K MOHAMMAD PVT LIMITED COCHIN Vs. ESI CORPN
August 19, 1992
P M C KUNHIRAMAN NAIR Vs. C R NAGANATHA IYER
May 15, 1992
P RAMEGOWDA Vs. R KRISHNAMURTHY
July 24, 1992
P SATHRUGHAN PILLAI Vs. COMMISSIONER OF WEALTH TAX
March 10, 1992
P SATYANARAYAN MURTY Vs. STATE OF ANDHRA PRADESH
July 22, 1992
P V MOHAMMAD BARMAY SONS Vs. DIRECTOR OF ENFORCEMENT
August 20, 1992
P V SRINIVASA SASTRY Vs. COMPTROLLER AND AUDITOR GENERAL
December 11, 1992
PADMARAJE R KADAMBANDE Vs. COMMISSIONER OF INCOME TAX PUNE
April 22, 1992
PAL SINGH Vs. UNION TERRITORY OF CHANDIGARH
September 8, 1992
PANDURONGA TIMBLO INDUSTRIES V M SALGAOKAR AND BROS PVT LIMITED DILIP R SALGAOCAR Vs. UNION OF INDIA
March 13, 1992
PANIBEN Vs. STATE OF GUJARAT
March 13, 1992
PARAMESWARAN GOVINDAN Vs. KRISHNANBHASKARAN
February 6, 1992
PARAS ENTERPRISES Vs. KARNATAKA ELECTRICITY BOARD
April 24, 1992
PARAS RAM Vs. STATE OF HARYANA
October 20, 1992
PARMOD KUMAR SHAHI Vs. STATE OF BIHAR
February 14, 1992
PARSHOTTAMLALJIWAGHELA Vs. STATE OF GUJARAT
May 15, 1992
PASHORA SINGH Vs. STATE OF PUNJAB
October 9, 1992
PATEL CHELA VIRAM Vs. STATE OF GUJARAT
July 24, 1992
PATEL NARANBHAI MARGHABHAI Vs. DECEASED DHULABHAIGALBABHAJ
May 15, 1992
PATEL RASIKLAL BECHARBHAI Vs. STATE OF GUJARAT
February 19, 1992
PAYAL ASHOK KUMAR JINDAL Vs. CAPTAIN ASHOK KUMAR JINDAL
May 6, 1992
PAYAL JINDAL Vs. A K JINDAL
November 20, 1992
PEERLESS GENERAL FINANCE AND INVESTMENT CO LIMITED RESERVE BANK OF INDIA RESERVE BANK OF INDIA RESERVE BANK OF INDIA Vs. RESERVE BANK OF INDIA :TIMEX FINANCE AND INVESTMENT COMPANY LIMITED :TIMEX FINANCIAL AND INVESTMENT COMPANY LIMITED :TIMEX FINANCE AND INVESTMENT COMPANY LIMITED
January 30, 1992
PEFCO FOUNDRY CHEMICALS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE PUNE
February 19, 1992
PINE CHEMICAL SUPPLIERS Vs. COLLECTOR OF CUSTOMS BOMBAY
September 16, 1992
PINE CHEMICALS LIMITED K C VANASPATI KASHMIR VANASPATI LIMITED Vs. ASSESSING AUTHORITY:STATE OF JAMMU AND KASHMIR:STATE OF JAMMU AND KASHMIR
January 16, 1992
PIONEER RUBBER PLANTATION NILAMBUR KERALA STATE MALLIASSERI MANAKKAL PARAMESWARAN HARRISONS MALAYALAM LIMITED Vs. STATE OF KERALA
August 24, 1992
POLAKI MOTORS Vs. STATE OF ORISSA
October 14, 1992
PONNAPPA GOUNDER Vs. V KANDASWAMY
October 22, 1992
POOLPANDI Vs. SUPERINTENDENT CENTRAL EXCISE
May 14, 1992
POSTS AND TELEGRAPHS BOARD Vs. C S N MURTHY
March 26, 1992
PRABHAT KUMAR BOSE SHIBDAS DUTTA Vs. TARUN KANTI BAGCHI ANOTHER:TARUN KANTI BAGCHI
February 28, 1992
PRADEEP KUMAR KRISHAN KANT JAGDISH Vs. STATE OF UTTAR PRADESH
February 14, 1992
PRADEEP NILKANTH PATURKAR Vs. S RAMAMURTHI
March 24, 1992
PRADUMANSINH KALUBHA Vs. STATE OF GUJARAT
January 21, 1992
PRAFULLA CHANDRA MOHAPATRA Vs. STATE OF ORISSA
September 17, 1992
PRAKASH Vs. STATE OF MADHYA PRADESH
August 20, 1992
PRANTIYA VIDHYUT MANDAL MAZDOOR FEDERATION Vs. RAJASTHAN STATE ELECTRICITY BOARD
April 23, 1992
PREMIER TYRES LIMITED Vs. KERALA STATE ROAD TRANSPORT CORPORATION
September 4, 1992
PRESIDENT OF INDIA Vs. ROSHAN LAL AHUJA IN RE :
November 26, 1992
PRIT SINGH Vs. S K MANGAL
September 2, 1992
PRITAM PAL Vs. HIGH COURT OF MADHYA PRADESH JABALPUR
February 19, 1992
PROF. SHER SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
August 19, 1992
PUNDLIK KRISHNAJI Vs. TRIMBAK BHIKAJI PATIL
April 23, 1992
PUNJAB NATIONAL BANK Vs. SURENDRA PRASAD SINHA
April 20, 1992
PUNJAB NATIONAL BANK Vs. SURENDRA PRASAD SINHA
April 2, 1992
PUNJAB STATE ELECTRICITY BOARD Vs. LUDHIANA STEELS PRIVATE LIMITED
December 1, 1992
PUREWAL AND ASSOCIATES Vs. PUNJAB NATIONAL BANK
March 9, 1992
PURI URBAN COOPERATIVE BANK Vs. MADHUSUDAN SAHU
April 29, 1992
PUSHPA DEVI SARAF Vs. JAI NARAIN PARASRAMPURIA
March 3, 1992
PUSHPA KISIN SITLANI Vs. UNION OF INDIA AND OTHERS
October 16, 1992
PUTTAN ALIAS KAMAL PRASAD Vs. STATE OF UTTAR PRADESH
February 19, 1992
R BANERJEE Vs. H D DUBEY
March 13, 1992
R K DEO Vs. COMMISSIONER OF WEALTH TAX ORISSA
May 12, 1992
R L BANSAL Vs. UNION OF INDIA
May 8, 1992
R L PINTO Vs. P A W BARNARD
April 9, 1992
R M GURJAR Vs. HIGH COURT OF GUJARAT
August 11, 1992
R N GOSAIN Vs. YASHPAL DHIR
October 23, 1992
R S DHALL Vs. STATE OF HARYANA
November 2, 1992
R S SODHI ADVOCATE STATE OF UTTAR PRADESH Vs. STATE OF UTTAR PRADESH:R S SODHI
May 15, 1992
R TAMILMANI Vs. UNION OF INDIA
February 26, 1992
R THATHADESIKA THATHACHARIAR Vs. K V ALAGAI MANAVALA
February 4, 1992
R.C. SEJEKAN Vs. HIGH COURT OF KARNATAKA AND OTHERS
July 24, 1992
RAGHAVAN ACHARI ALIAS NJOONJAPPAN Vs. STATE OF KERALA
October 12, 1992
RAGHBIR SINGH Vs. GURCHARAN SINGH
January 9, 1992
RAJ KANWAR, ADVOCATE Vs. UNION OF INDIA & ORS.
August 27, 1992
RAJ KAPOOR SAINI NEELIMA SHANGLA Vs. STATE OF HARYANA
February 13, 1992
RAJ SINGH Vs. STATE OF UTTAR PRADESH
September 17, 1992
RAJALAKSHMI NARAYANAN Vs. MARGARET KATHLEEN GANDHI MRS
August 14, 1992
RAJARAM Vs. STATE OF MADHYA PRADESH
July 31, 1992
RAJENDRAROY Vs. UNION OF INDIA
November 17, 1992
RAJESH R KHUSHLANI RAMESH KHUSHLANI Vs. MAHENDRAPRASAD JT SECRETARY MINISTRY OF FINANCE GOVERNMENT OF INDIA :MAHENDRAPRASAD JT SECRETARY MINISTRY OF FINANCE GOVERNMENT OF INDIA
September 22, 1992
RAJINDER SINGH ALIAS KADA Vs. STATE OF PUNJAB
April 21, 1992
RAKESH RANJAN VERMA NIRMAL KUMAR SHARMA Vs. STATE OF BIHAR:BIHAR STATE ELECTRICITY BOARD
April 10, 1992
RAM Vs. STATE OF PUNJAB
August 18, 1992
RAM CHANDRA Vs. STATE OF UTTAR PRADESH
January 10, 1992
RAM JATTAN Vs. STATE OF UTTAR PRADESH
February 12, 1992
RAM KISHAN BAIRWA Vs. BUMDI CHITTORGARH KSHETRIYA GRAMIN BANK
January 23, 1992
RAM KRISHNA VERMA Vs. STATE OF UTTAR PRADESH
March 31, 1992
RAM MILAN Vs. STATE OF UTTAR PRADESH
April 7, 1992
RAM NARAIN YADAV Vs. STATE OF HARYANA
August 3, 1992
RAM PRAKASH MAKKAR Vs. STATE OF HARYANA
September 24, 1992
RAM SUKRYA MHATRE Vs. R D TYAGI
January 23, 1992
RAMA MERU Vs. STATE OF GUJARAT
March 12, 1992
RAMANAND CHAUDHARY Vs. STATE OF BIHAR
August 7, 1992
RAMANLAL BALDEVDAS SHAH NATARWAL NATHALAL PATEL KANUBHAI MOHANLAL BHOGHILAL NARANDASS ALI MOHMAD PYARJI MOMIN Vs. STATE OF GUJARAT
August 5, 1992
RAMAOTAR Vs. STATE OF MADHYA PRADESH
November 3, 1992
RAMBAI MANJANATH NAYAK Vs. UNION OF INDIA
November 17, 1992
RAMDAS Vs. STATE OF MADHYA PRADESH
September 25, 1992
RAMESH Vs. STATE OF MADHYA PRADESH
August 6, 1992
RAMESH ALIAS KALIA Vs. STATE OF UTTAR PRADESH
February 7, 1992
RAMESH CHANDER Vs. STATE DELHI ADMINISTRATION
August 6, 1992
RAMESH CHANDRA Vs. III ADDITIONAL DISTRICT JUDGE
January 22, 1992
RAMESH HIRACHAND KUNDANMAL Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
March 4, 1992
RAMESH KUMAR Vs. STATE OF PUNJAB
September 23, 1992
RAMESH MURTI PATIL Vs. STATE OF MAHARASHTRA
May 1, 1992
RAMESHWAR DAYAL Vs. STATE OF UTTAR PRADESH
April 30, 1992
RAMJAS FOUNDATION Vs. UNION OF INDIA
November 13, 1992
RAMLAL Vs. MADAN GOPAL
April 9, 1992
RAMU ALIAS RAM KUMAR Vs. JAGANNATH
February 4, 1992
RAMVIR SINGH Vs. UNION OF INDIA
November 13, 1992
RANJIT KUMAR GHOSH Vs. SIRISH CHANDRA BOSE
January 17, 1992
RANJIT SINGH Vs. UNION TERRITORY OF CHANDIGARH
September 8, 1992
RANJIT SINGH Vs. STATE OF MAHARASHTRA
October 15, 1992
RANMAL SAMAT Vs. STATE OF GUJARAT
January 28, 1992
RAVINDER Vs. STATE OF HARYANA
November 4, 1992
RAVINDER NATH STATE OF HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH:HARDEV RAM
September 25, 1992
RAYMOND SYNTHETICS LIMITED Vs. UNION OF INDIA
February 4, 1992
RAZAKBHAI ISSAKBHAI MANSURI Vs. STATE OF GUJARAT
December 4, 1992
REENA PADHI Vs. OWNERS AND PARTIES
August 26, 1992
REGIONAL DIRECTOR E S I CORPORATION Vs. FRANCIS DE COSTA
May 5, 1992
RESERVE BANK OF INDIA Vs. S S INVESTMENTS
August 14, 1992
RESERVE BANK OF INDIA Vs. S JAYARAJAN
November 11, 1992
RIZWAN Vs. WAQAR AHMAD
October 8, 1992
ROLSTON JOHN Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
January 28, 1992
ROMESH KUMAR Vs. STATE OF PUNJAB
December 15, 1992
ROSHAN LAL NIRULA Vs. SANTOSH MAHENDROO
December 10, 1992
RUKMINI AMMA SARADAMMA Vs. KALLYANI SULOCHANA
December 16, 1992
RUMANA BEGUM Vs. STATE OF ANDHRA PRADESH
August 5, 1992
S A KHAN Vs. STATE OF HARYANA
December 18, 1992
S A KHAN S A KHAN Vs. BHAJAN LAL:BHAJAN LAL
December 18, 1992
S B DOGRA Vs. STATE OF HIMACHAL PRADESH
September 3, 1992
S B NORONHA Vs. UNION OF INDIA
September 18, 1992
S GANAPATHRAJ SURANA Vs. STATE OF TAMIL NADU
August 4, 1992
S M ILYAS Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH
November 13, 1992
S P SINHA Vs. STATE OF MAHARASHTRA
April 8, 1992
S RAJAN Vs. STATE OF KERALA
July 29, 1992
S. AMARJIT SINGH KALRA Vs. SHRI PRAMOD GUPTA AND OTHERS
March 4, 1992
S.K. SUNTHER & ANR. Vs. HONBLE SPEAKER, T.N. LEGISLATIVE ASSEMBLY & ORS.
May 5, 1992
SAGIR AHMAD Vs. UNION OF INDIA
September 24, 1992
SAHARANPUR ELECTRIC SUPPLY COMPANY LIMITED PATNA ELECTRIC SUPPLY COMPANY LIMITED TINNEVELLY TUTICORIN ELECTRIC SUPPLY COMPANY LIMITED PATNA ELECTRIC SUPPLY COMPANY LIMITED MUZAFFARPUR ELECTRIC SUPPLY COMPANY LIMITED AHMEDABAD ELECTRICITY CO LIMITED Vs. COMMISSIONER OF INCOME TAX:COMMISSIONER OF INCOME TAX WEST BENGAL:COMMISSIONER OF INCOME TAX WEST BENGAL:COMMISSIONER OF INCOME TAX WEST BENGAL:COMMISSIONER OF INCOME TAX WEST BENGAL:COMMISSIONER OF INCOME TAX BOMBAY:COMMISSIONER OF INCOME TAX WEST
January 15, 1992
SAHDEO JHA P K NABERIA Vs. UNION OF INDIA
February 4, 1992
SAKHARAM Vs. STATE OF MADHYA PRADESH
January 12, 1992
SAKHARAM Vs. STATE OF MADHYA PRADESH
February 12, 1992
SAMPAT SINGH Vs. STATE OF HARYANA
December 18, 1992
SANDEEP BARAR Vs. STATE OF PUNJAB
November 17, 1992
SANEHALATEPAUL Vs. NIRMALA SUNDARI DEY
September 18, 1992
SANJAY PLACE GROUP HOUSING ASSOCIATION Vs. AGRA DEVELOPMENT AUTHORITY
March 24, 1992
SANTANA SAHU Vs. STATE OF ORISSA
September 23, 1992
SARASWATI DEVI Vs. U P GOVERNMENT
May 15, 1992
SARMAN Vs. STATE OF MADHYA PRADESH
August 7, 1992
SARMUKH SINGH GREWAL Vs. STATE OF UTTAR PRADESH
September 10, 1992
SAROJINI RAMASWAMI Vs. UNION OF INDIA
August 27, 1992
SAROJINI STATE OF MADHYA PRADESH Vs. STATE OF MADHYA PRADESH :VINOD BHALLA
October 16, 1992
SAROJINI TEA CO PRIVATE LIMITED Vs. COLLECTOR OF DIBRUGARH ASSAM
January 24, 1992
SAT PAL ALIAS SADHU Vs. STATE OF HARYANA
August 19, 1992
SATRUCHARLACHANDRASEKHARRAJU Vs. VYRICHERLA PRADEEP KUMAR DEV
September 4, 1992
SATRUGHANA ALIAS SATRUGHANA PARIDA Vs. STATE OF ORISSA
December 10, 1992
SATYANARAIN DUDHANI Vs. UDAY KUMAR SINGH
November 17, 1992
SAUDAN SINGH MURARI LAL SITA RAM LAJWANTI DEVI DEVENDER KUMAR DELHI PRADESH PATRI DUKANDAR FEDN SUDARSHAN SINGH SAT PRAKASH BALRAJ SANTOSH BEN KUWAR SINGH LEKHRAJ P N MISHRA BHAGWAT SWARUP BISWANAT Vs. NEW DELHI MMUNICIPAL CORPORATION
March 13, 1992
SECRETARY FINANCE DEPARTMENT Vs. WEST BENGAL REGISTRATION SERVICE ASSOCIATION
February 20, 1992
SECRETARY TO THE GOVERNMENT HARIJAN AND TRIBAL WELFARE DEPARTMENT BHUBANESWAR ORISSA Vs. NITYANANDA PATI
September 22, 1992
SENGUNTHAR TRUST Vs. BANGALORE DEVELOPMENT AUTHORITY
November 25, 1992
SETHANI Vs. BHANA
February 12, 1992
SEWARAM Vs. SOBARAN SINGH
September 15, 1992
SHADI SINGH Vs. RAKHA
April 23, 1992
SHAIKH NABAB SHAIKH BABU MUSALMAN Vs. STATE OF MAHARASHTRA
August 12, 1992
SHAKAMBARI AND COMPANY Vs. UNION OF INDIA
April 22, 1992
SHAKUNTALA Vs. STATE OF PUNJAB
September 15, 1992
SHAKUNTALA GANPATSA SHIRBHATE Vs. INDUSTRIAL WEAVING CO OPERATIVE SOCIETY
February 17, 1992
SHAM KANT Vs. STATE OF MAHARASHTRA
May 15, 1992
SHAMBHU SINGH Vs. STATE OF UTTAR PRADESH
February 6, 1992
SHAMKANT NARAYAN DESHPANDE Vs. MAHARASH IRA INDUSTRIAL DEVELOPMENT CORPORATION
October 21, 1992
SHANGARA Vs. STATE OF PUNJAB
September 4, 1992
SHANMUGAM PILLAI Vs. LA AMBALAVANA
September 23, 1992
SHANTILAL KASHIBHAI PATEL Vs. STATE OF GUJARAT
November 2, 1992
SHANTILAL M BHAYANI Vs. SHANTI BAI
February 7, 1992
SHARADCHANDRA GOVIND RAO PAWAR Vs. E.V. ALIAS BALASAHED VIKHE PATIL AND ORS.
November 27, 1992
SHARWAN KUMAR Vs. DIRECTOR GENERAL OF HEALTH SERVICES
August 14, 1992
SHELL COMPANY OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX CALCUTTA
January 23, 1992
SHER SINGH Vs. STATE OF HARYANA
September 15, 1992
SHIRISH GOVIND PRABHUDESAI GAURI GULATI MISS MEDICAL COUNCIL OF INDIA Vs. STATE OF MAHARASHTRA:MUNICIPAL CORPORATION OF GREATER BOMBAY:RAJENDRA S SANKPAL
October 21, 1992
SHITLA PRASAD ALIAS BABA Vs. STATE OF UTTAR PRADESH
September 23, 1992
SHREECHAMUNDIMOPEDSLTD Vs. CHURCH OF SOUTH INDIA TRUST ASSOCIATION CSICINOD SECRETARIAT MADRAS
April 29, 1992
SHRIRAM REFRIGERATION INDUSTRIES LIMITED ANDANOTHER Vs. COMMERCIAL TAX OFFICER
January 30, 1992
SHYAM SINGH Vs. COLLECTOR DISTRICT HAMIRPUR U P
September 25, 1992
SHYAMALENDU NAG Vs. STATE OF MANIPUR
February 4, 1992
SHYAMKISHORE Vs. MUNICIPAL CORPORATION O F DELHI
September 3, 1992
SIKANDAR SINGH GRAWAL Vs. UNION TERRITORY OF CHANDIGARH
September 8, 1992
SIMRANJIT SINGH MANN Vs. UNION OF INDIA
September 16, 1992
SITA RAM Vs. STATE OF UTTAR PRADESH
September 25, 1992
SITA RAM PANDIT Vs. MOHAN LAL
February 3, 1992
SMT. YASHODA DEVI Vs. DISTRICT MAGISTRATE, GORAKHPUR
October 19, 1992
SNEHELATA PATNAIK Vs. STATE OF ORISSA
January 22, 1992
SOHRABKHAN Vs. STATE OF MADHYA PRADESH
January 14, 1992
SOMASUNDARAM CHETTIAR AND CO MADURAI Vs. COMMISSIONER OF INCOME TAX MADRAS
January 15, 1992
SRINIVASA THEATRE Vs. GOVERNMENT OF TAMILNADU
March 12, 1992
ST JOSEPH TEXTILES Vs. UNION OF INDIA
December 17, 1992
STATE BANK OF INDIA Vs. D C AGGARWAL
October 13, 1992
STATE BANK OF INDIA Vs. INDEXPORT REGISTERED
April 30, 1992
STATE BANK OF INDIA STATE BANK OF INDIA Vs. V PARTHASARATHY:K SAMPATH
November 9, 1992
STATE BANK OF TRAVANCORE TRIVANDRUM KERALA Vs. E J JOSEPH
December 2, 1992
STATE OF ANDHRA PRADESH Vs. S ESHAR SINGH
November 11, 1992
STATE OF ANDHRA PRADESH Vs. D. RAMAKRISHNA, CHAIRMAN, ZILLA PRAJA PARISHAD, MEDAK, ANDIIRA PRADESH
May 19, 1992
STATE OF ANDHRA PRADESH Vs. Y BASAVADEVUDU
March 26, 1992
STATE OF ANDHRA PRADESH Vs. K S MURALIDHAR:STATE OF ANDHRA PRADESH
January 22, 1992
STATE OF ANDHRA PRADESH Vs. KALVA SURYANARAYANA
February 5, 1992
STATE OF ASSAM Vs. ABDULHALIM
April 21, 1992
STATE OF BIHAR Vs. KAMLESH JAIN
November 5, 1992
STATE OF GUJARAT Vs. MOHAN SARADHA
September 10, 1992
STATE OF GUJARAT Vs. P J KAMPAVAT
April 28, 1992
STATE OF GUJARAT Vs. ANAND MUNICIPALITY
July 31, 1992
STATE OF GUJARAT Vs. PATEL MOHAN MULJI ANOTHER
March 11, 1992
STATE OF GUJARAT Vs. KHUMANSINGH KARSAN SINGH
March 10, 1992
STATE OF HARYANA Vs. VED PRAKASH
February 21, 1992
STATE OF HARYANA Vs. RANBIR KUMAR ARORA
January 20, 1992
STATE OF HARYANA Vs. BALWANT SINGH
January 15, 1992
STATE OF HARYANA Vs. PIARA SINGH
August 12, 1992
STATE OF HARYANA Vs. RAJBIR SINGH ETC. ETC.
September 3, 1992
STATE OF HARYANA AND ANOTHER Vs. MOHINDERI DEVI (DEAD) BY LRS. AND OTHERS (WITH I.A. NOS. 1
July 22, 1992
STATE OF HIMACHAL PRADESH Vs. MAHARANI KAM SUNDRI
October 15, 1992
STATE OF HIMACHAL PRADESH Vs. PRAN NATH ANAND
October 23, 1992
STATE OF HIMACHAL PRADESH Vs. POST GRADUATE TEACHERS ASSOCIATION HIMACHAL PRADESH
December 1, 1992
STATE OF HIMACHAL PRADESH Vs. KAILASH CHAND MAHAJAN
February 20, 1992
STATE OF J&K AND ORS. Vs. JAVID IQBAL AND ORS.
August 27, 1992
STATE OF JAMMU AND KASHMIR Vs. VIJAY SINGH:PROVINCIAL POWER EMPLOYEES UNION:VIJAY SINGH
September 2, 1992
STATE OF JAMMU AND KASHMIR Vs. MOHAMMAD YAQOOB KHAN
August 26, 1992
STATE OF KARNATAKA Vs. DEJA K SHETTY
May 15, 1992
STATE OF KARNATAKA Vs. LAKSHMANAIAH
July 21, 1992
STATE OF KARNATAKA Vs. MAHABALESHWAR GOURYA NAIK
May 15, 1992
STATE OF KARNATAKA Vs. K B URUSHABENDRA KUMAR
March 10, 1992
STATE OF KARNATAKA Vs. G SEENAPPA:D NAVINLAPPA:BHIMANA GOWDA SAHEB GOWDA BIRADAR:REVASINGH:SRI B SONNE GOWDA:AB NANJAWANGOWDA:M NARAYANAPPA:MUNEPPA:BAJANTRI MUNIVEHKATAPPA:SHAKUNTALA BAI AND ANOT
February 27, 1992
STATE OF KARNATAKA Vs. BABU
March 13, 1992
STATE OF KARNATAKA Vs. VENKATESH
January 13, 1992
STATE OF KARNATAKA Vs. SUBHASH RUKMAYYA GUTTEDAR
February 6, 1992
STATE OF KARNATAKA Vs. MAHABALESHWAR GOURYA NAIK
May 17, 1992
STATE OF KARNATAKA Vs. APPA BALU INGALE
December 1, 1992
STATE OF KARNATAKA AND ANOTHER Vs. K. GANGADHARA
November 5, 1992
STATE OF KERALA Vs. MAMBARAKIBIL GREGORY
November 26, 1992
STATE OF KERALA Vs. ARVIRAH POULOSE DEAD
September 25, 1992
STATE OF MADHYA PRADESH Vs. VISHNU DUTTA
October 7, 1992
STATE OF MADHYA PRADESH Vs. SYED NASEEM ZAHIR
October 13, 1992
STATE OF MADHYA PRADESH Vs. PRAMOD BHARTIYA
October 8, 1992
STATE OF MADHYA PRADESH Vs. SUMEDHA GAJENDRAGADKAR MRS
October 16, 1992
STATE OF MADHYA PRADESH Vs. AJAY SINGH: A AND A ENTERPRISES
November 2, 1992
STATE OF MADHYA PRADESH Vs. HARI DUTT SHARMA
November 4, 1992
STATE OF MADHYA PRADESH Vs. ARJUN SINGH
November 17, 1992
STATE OF MADHYA PRADESH Vs. CHANDRA SHAKHAR
November 13, 1992
STATE OF MADHYA PRADESH Vs. AMAR SINGH
January 14, 1992
STATE OF MADHYA PRADESH Vs. SUNDER LAL
March 13, 1992
STATE OF MADHYA PRADESH Vs. RATAN LAL
March 10, 1992
STATE OF MADHYA PRADESH Vs. GOPI
April 23, 1992
STATE OF MADHYA PRADESH Vs. CHHAYARAM
April 22, 1992
STATE OF MADHYA PRADESH Vs. SRIKANT CHAPHEKAR
September 2, 1992
STATE OF MADHYA PRADESH RAM KHILAWANCHOURASIYA Vs. A K RAJORIYA:STATE OF MADHYA PRADESH
April 28, 1992
STATE OF MAHARASHTRA Vs. SUKHDEVSINGH:SUKHDEV SINGH ALIAS SUKHA
July 15, 1992
STATE OF MAHARASHTRA Vs. VIKAS SAHEBRAO ROUNDALE
August 11, 1992
STATE OF MAHARASHTRA Vs. PRAKASH
March 24, 1992
STATE OF MAHARASHTRA Vs. SHLVDATT AND SONS
January 16, 1992
STATE OF MAHARASHTRA Vs. BABURAOKINDUPATIL
January 21, 1992
STATE OF MAHARASHTRA Vs. KRISHNA TRADING CO
February 7, 1992
STATE OF MAHARASHTRA Vs. SADRUDDIN JAN MOHOMMAD BARDIA
January 23, 1992
STATE OF MAHARASHTRA Vs. RAJENDRA GARBAD PATIL
January 23, 1992
STATE OF MAHARASHTRA Vs. RATTANLAL
December 11, 1992
STATE OF ORISSA Vs. BALAKRUSHNA SATPATHY
December 14, 1992
STATE OF ORISSA Vs. B N AGARWALA
November 24, 1992
STATE OF ORISSA Vs. DHULIRAM PATNAIK
September 18, 1992
STATE OF ORISSA Vs. DAMBURU NAIKO AND ANOPTHER
March 31, 1992
STATE OF PUNJAB Vs. RAM SINGH EX CONSTABLE
July 24, 1992
STATE OF PUNJAB Vs. JIT SINGH
January 29, 1992
STATE OF PUNJAB Vs. JAGJIT SINGH
January 21, 1992
STATE OF PUNJAB Vs. SOHANSINGH
March 13, 1992
STATE OF PUNJAB Vs. MOHINDER SINGH
March 11, 1992
STATE OF RAJASTHAN Vs. BHAWANI SINGH
March 6, 1992
STATE OF RAJASTHAN Vs. VINOD KUMAR RAO
May 8, 1992
STATE OF RAJASTHAN Vs. GOPI KISHAN SEN
April 7, 1992
STATE OF RAJASTHAN Vs. NARAYAN
July 30, 1992
STATE OF RAJASTHAN Vs. PRAFUL RANWAH
August 5, 1992
STATE OF RAJASTHAN Vs. KISHAN SINGH
August 6, 1992
STATE OF RAJASTHAN Vs. NANDLAL
September 22, 1992
STATE OF RAJASTHAN Vs. ROOP CHAND SHAH
October 7, 1992
STATE OF TAMIL NADU Vs. SANJEETHA TRADING CO
September 24, 1992
STATE OF TAMIL NADU Vs. VEDAPATASALA TRUST
November 5, 1992
STATE OF TAMIL NADU Vs. C SUBRAMANI:A VADIVEL ALIAS SUNDARAVADIVEL:M SELVAM
September 8, 1992
STATE OF TAMIL NADU Vs. P K SHAMSUDEEN
July 21, 1992
STATE OF TAMIL NADU Vs. KARUPPUSAMY
March 31, 1992
STATE OF TAMIL NADU Vs. AMMASI ALIAS WILLIAM
January 22, 1992
STATE OF U P Vs. JAMAL AHMAD
March 11, 1992
STATE OF U.P. AND ANOTHER Vs. JAGDISH NARAIN RAI
November 24, 1992
STATE OF UTTAR PRADESH Vs. VINODPRAKASHTAYAL
November 16, 1992
STATE OF UTTAR PRADESH Vs. RAJESH KUMAR MISRA
November 17, 1992
STATE OF UTTAR PRADESH Vs. U P RAJYA VIDHIT ADHIKARI KARYALAYA KARAMCHARI
November 4, 1992
STATE OF UTTAR PRADESH Vs. VII ADDITIONAL DISTRICT JUDGE
September 16, 1992
STATE OF UTTAR PRADESH Vs. ATAL BEHARI SHASTRI
September 16, 1992
STATE OF UTTAR PRADESH Vs. G P SWAMI
October 16, 1992
STATE OF UTTAR PRADESH Vs. SHISHUPALSINGH
January 22, 1992
STATE OF UTTAR PRADESH Vs. RAMA SHANKAR PANDEY
January 22, 1992
STATE OF UTTAR PRADESH Vs. ASHOK KUMAR SRIVASTAVA
January 14, 1992
STATE OF UTTAR PRADESH Vs. HANIF
March 31, 1992
STATE OF UTTAR PRADESH Vs. VINOD KUMAR DEAD AND UDAI BHAN SINGH
March 12, 1992
STATE OF UTTAR PRADESH Vs. HARDEO
March 6, 1992
STATE OF UTTAR PRADESH Vs. ANUPAM GUPTA
February 13, 1992
STATE OF UTTAR PRADESH Vs. RAVINDRA PRAKASH MITTAL
April 28, 1992
STATE OF UTTAR PRADESH Vs. VED NARAIN
July 23, 1992
STATE OF UTTAR PRADESH Vs. ONKAR NATH TANDON
August 17, 1992
STATE OF WEST BENGAL Vs. VINDU LACHMANDAS SAKHRANI ALIAS DERU
January 7, 1992
STATE OF WEST BENGAL Vs. RASH BEHARI SARKAR
December 4, 1992
STEEL ROLLING MILLS OF BENGAL LIMITED STEEL ROLLING MILLS OF BENGAL LIMITED Vs. UNION OF INDIA
October 14, 1992
SUBRAMANIA GURUKKAL DEAD Vs. PATTESWARASWAMI DEVASTHANAM PERUR
December 8, 1992
SUNDER Vs. STATE OF HARYANA
April 28, 1992
SUNDRA NAICKA VADIYAR Vs. RAMASWAMI AYYAR DEAD
January 7, 1992
SUNIL D CHEDDA Vs. SURESHBANSILALSETHI
January 21, 1992
SUPERINTENDENT OF CUSTOMS Vs. BHANABHAI KHALPABHAI PATEL
March 6, 1992
SURENDRA KUMAR GYANI SUNIL KESWANI STATE OF RAJASTHAN Vs. STATE OF RAJASTHAN
September 3, 1992
SURINDER KUMAR Vs. STATE OF HARYANA
April 28, 1992
SURJIT SINGH ALIAS GURMIT SINGH Vs. STATE OF PUNJAB
April 28, 1992
SURYA NARAIN UPADHYAYA Vs. RAM ROOP PANDEY
January 28, 1992
SWARAJ MAZDA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE CHANDIGARH
August 27, 1992
SYED AND COMPANY Vs. STATE OF JAMMU AND KASHMIR
November 20, 1992
SYED KHALID RIZVI OTHERS KRISHNA BEHARI SRIVASTAVA RAMESH PRASAD SINGH OTHERS Vs. UNION OF INDIA
November 20, 1992
SYED MUZAFFAR ALI Vs. MUNICIPAL CORPORATION OF DELHI
November 30, 1992
SYNDICATE BANK Vs. VIJAY KUMAR
March 5, 1992
T CHAKKALACKAL Vs. STATE OF BIHAR
January 9, 1992
T M JOSEPH Vs. STATE OF KERALA
April 7, 1992
T N DOCUMENT WRITERS ASSOCIATION Vs. STATE OF TAMIL NADU
September 24, 1992
T N MATHUR Vs. STATE OF UTTAR PRADESH
April 6, 1992
T P GEORGE Vs. STATE OF KERALA
March 24, 1992
TAHIL RAM ISSARDAS SADARANGANI Vs. RAMCHAND ISSARDAS SADARANGANI
October 16, 1992
TAHIR MOHAMMAD KAMAD GIRENDRA SINGH BADRI SINGH Vs. STATE OF MADHYA PRADESH
February 12, 1992
TAMBOLI RAMANLAL MOTILAL Vs. GHANCHI CHIMANLAL KESHAVLAL
March 5, 1992
TARLOK SINGH Vs. STATE OF PUNJAB
February 6, 1992
TARUN BHARAT SANGH ALWAR Vs. UNION OF INDIA
January 23, 1992
TEJ SINGH RAO Vs. STATE OF MAHARASHTRA
August 19, 1992
TEJMOHAMMED HUSSAINKHAN PATHAN Vs. V J RAGHUVANSHI
July 31, 1992
THAKAMMA MATHEW Vs. M AZAMATHULLA KHAN
December 15, 1992
THAKARDE MALAJI Vs. STATE OF GUJARAT
October 21, 1992
THAKORE DOLJI VANVIRJI Vs. STATE OF GUJARAT
September 15, 1992
THE JAY ENGG. WORKS LTD. & ANR. Vs. COMMERCIAL TAX OFFICER HYDERABAD AND ANR.
January 29, 1992
THERMAX PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY NEW CUSTOMS HOUSE
August 19, 1992
THIRUMATHI JAYAM Vs. THIRU A M MOHAMMAD SABAIR
November 17, 1992
TIKO Vs. LACHMAN
October 12, 1992
TOGURU SUDHAKAR REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
December 9, 1992
TRILOK SINGH Vs. STATE DELHI ADMINISTRATION
January 31, 1992
TRIPTA Vs. STATE OF HARYANA
April 8, 1992
TVL RAMCO CEMENT DISTRIBUTION CO PRIVATE LIMITED MADRAS CEMENTS LIMITED DALMIA CEMENT BHARAT LIMITED PRINCIPALS OF CEMENT DISTRIBUTORS LIMITED DALMIAPURAM STATE OF TAMIL NADU STATE OF TAMIL NADU Vs. STATE OF TAMIL NADU
October 20, 1992
U P BASIC SHIKSHA PARISHAD DIRECTOR OF BASIC EDUCATION U P Vs. HARI DEO MANI TRIPATHI:RAGHUNANDAN
December 7, 1992
U P DEVELOPMENT OF ELECTRO HOMOEOPATHIC SYSTEM OF MEDICINE U P Vs. STATE OF UTTAR PRADESH
November 12, 1992
U P ELECTRONICSCORPN Vs. UNION OF INDIA
August 26, 1992
U P RESIDENTS EMPLOYEES COOP HOUSE BUILDING SOCIETY Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
January 15, 1992
UMESH CHANDRA MISRA Vs. UNION OF INDIA
October 14, 1992
UNION CARBIDE INDIA LIMITED Vs. UNION OF INDIA
October 16, 1992
UNION OF INDIA Vs. A K CHATTERJEE
October 19, 1992
UNION OF INDIA Vs. RAJENDRA SINGH:CHANDRA PAL PANDEY
October 12, 1992
UNION OF INDIA Vs. J S BRAR
October 9, 1992
UNION OF INDIA Vs. HARI KRISHAN KHOSLA
September 16, 1992
UNION OF INDIA Vs. JAIN SPINNERS LIMITED
September 10, 1992
UNION OF INDIA Vs. N P THOMAS
September 22, 1992
UNION OF INDIA Vs. MOHAMMAD SADIQ RATHER
November 17, 1992
UNION OF INDIA Vs. BIGYAN MOHAPATRA
October 21, 1992
UNION OF INDIA Vs. W N CHADHA
December 17, 1992
UNION OF INDIA Vs. SANJAY PANT
December 11, 1992
UNION OF INDIA Vs. KHAIRUL JABBAR
December 1, 1992
UNION OF INDIA Vs. W.N. CHADHA
September 4, 1992
UNION OF INDIA Vs. J K SYNTHETICS LIMITED
January 15, 1992
UNION OF INDIA Vs. SAMPAT RAJ DUGAR
January 21, 1992
UNION OF INDIA Vs. SECRETARY MADRAS CIVIL AUDIT AND ACCOUNTS ASSOCIATION
February 4, 1992
UNION OF INDIA Vs. PRABHAT KUMAR AND BROS
March 6, 1992
UNION OF INDIA Vs. MAHESHWARI WOOLLEN MILLS
February 18, 1992
UNION OF INDIA Vs. BASANT LAL
February 18, 1992
UNION OF INDIA Vs. SYED MOHAMMAD RAZA KAZMI
March 13, 1992
UNION OF INDIA Vs. KHAZAN SINGH
April 6, 1992
UNION OF INDIA Vs. S K SHARMA PROFESSOR OF CIVIL ENGINEERING PUNJAB ENGINEERING COLLEGE CHANDIGARH
April 3, 1992
UNION OF INDIA Vs. A SANYASI RAO
March 31, 1992
UNION OF INDIA Vs. A N SAXENA
March 27, 1992
UNION OF INDIA Vs. R K DESAI
March 25, 1992
UNION OF INDIA Vs. DEEP CHANDPANDEY
August 27, 1992
UNION OF INDIA Vs. MUNIM SINGH
September 3, 1992
UNION OF INDIA Vs. OM PRAKASH
July 27, 1992
UNION OF INDIA Vs. SURYA PHOSPHATE LIMITED
August 12, 1992
UNION OF INDIA Vs. CHOWGULE AND CO PRIVATE LIMITED
April 29, 1992
UNION OF INDIA Vs. SHYAMSUNDER
July 23, 1992
UNION OF INDIA Vs. PRATAPNARAIN
April 29, 1992
UNION OF INDIA Vs. CENTURY MANUFACTURING COMPANY LIMITED
May 14, 1992
UNION OF INDIA Vs. LT COL KOMAL CHARAN
May 14, 1992
UNION OF INDIA DR M KHALILULLAH Vs. P RAJARAM:UNION OF INDIA
October 20, 1992
UNION TERRITORY OF CHANDIGARH Vs. DILBAGHSINGH
November 3, 1992
UNION TERRITORY OF GOA Vs. BEAVENTURA DSOUZA
August 18, 1992
UNIT TRUST OF INDIA AND ORS. Vs. T. BIJAYA KUMAR AND ANR.
August 14, 1992
UNNI KRISHNAN J.P., ETC. Vs. STATE OF ANDHRA PRADESH, ETC.
September 8, 1992
USMAN GANI J KHATRI OF BOMBAY GIRDHAR DWARKADAS SHARMA DEVENDRA SADASHIV KALE JERBAI CAWASJI DHUNJI SHAH MANGILAL J OSWAL GOOL NARIMAN DAMRI Vs. CANTONMENT BOARD:PUNE CANTONMENT BOARD:CANTONMENT BOARD PUNE:CANTONMENT BOARD PUNE:CANTONMENT BOARD PUNE:CANTONMENT BOARD PUNE
May 1, 1992
V B ARUN KUMAR Vs. JAYASINGH
November 11, 1992
V G NIGAM Vs. KEDAR NATH GUPTA
September 24, 1992
V S MURTHY Vs. UNION OF INDIA
May 7, 1992
V V JOSEPH Vs. UNION OF INDIA
July 31, 1992
VARIAVAN SARASWATHI Vs. EACHAMPI THEVI
November 13, 1992
VASUDHA SRIVASTAVA Vs. KAMLA CHAUHAN
January 24, 1992
VENKATESH Vs. STATE OF TAMIL NADU
September 9, 1992
VENU Vs. STATE OF TAMIL NADU
September 4, 1992
VICTORIA FERNANDES 9 VICTORIA FERNANDES Vs. LALMAL SAWMA:LALMAL SAWMA
January 20, 1992
VIDEOCON NARMADA ELECTRONICS LTD. Vs. M. & R. TRADE PRACTICES COMM. AND ORS.
December 4, 1992
VIJAY KUMAR Vs. STATE OF PUNJAB
September 10, 1992
VIJAY MILLS COMPANY LIMITED Vs. STATE OF GUJARAT
December 4, 1992
VINAY KRISHNA Vs. KESHAV CHANDRA
March 6, 1992
VIRENDER SINGH S O KHACHHERO Vs. STATE DELHI ADMINISTRATION
May 13, 1992
VIRSA SINGH SARTI Vs. STATE OF PUNJAB
January 8, 1992
VISHNU KONDAJI JADHAV Vs. STATE OF MAHARASHTRA
November 24, 1992
VISHNU NARAYANGADSKARI Vs. PARALAL BALADEV UZA
February 5, 1992
VISHNU S O GULABRAO SAKHAREA Vs. KOKILABAI WIDOW OF JAGANNATH PATIL DEAD
February 11, 1992
VISHRAM Vs. STATE OF MADHYA PRADESH
November 3, 1992
VITHABAI KRISHNAJI PATIL Vs. BANUBAI
January 20, 1992
VUAY ENTERPRISES Vs. SALES TAX OFFICER
February 11, 1992
WORKMEN OF MEENAKSHI MILLS LIMITED RAJASTHAN TRADE UNION KENDRA RAJASTHAN TRADE UNION KENDRA WORKMEN OF BUCKINGHAM AND CARNATIC MILLS HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED WORKMEN OF HINDUSTAN STEEL WORKS CONST LIMITED WORKMEN OF HINDUSTAN STEEL Vs. MEENAKSHI MILLS LTD
May 15, 1992
WS HARBANS SINGH TULI AND SONS BUILDERS PRIVATE LIMITED Vs. UNION OF INDIA
February 11, 1992
Y P CHAWLA Vs. M P TIWARI
March 31, 1992
Y SRINIVASA RAO Vs. J VEERAIAH
April 27, 1992
YASHOD VARDHAN Vs. SUPERINTENDENT CENTRAL EXCISE AND OTHERS.
May 14, 1992
YASHPAL SINGH Vs. VIII ADDITIONAL DISTRICT JUDGE
March 12, 1992
YASHVIR SINGH Vs. MODERN FOOD INDUSTRY INDIA LIMITED
January 13, 1992
YEAST ALCO ENZYMES LIMITED Vs. UNION OF INDIA
January 30, 1992
YESHWANT RAO Vs. STATE OF MADHYA PRADESH
May 4, 1992
YOGESH KALIDAS SHAH Vs. UNION OF INDIA
November 17, 1992