Case Index

Title
Date
A N CHAKOO Vs. SUB JUDGE ANATNAG
May 17, 1982
AB GHANI DAR Vs. GH MOHD MIR
December 9, 1982
AB RAZAK DANDROO Vs. GH AHMAD
October 8, 1982
ABDUL RASHID KHAN Vs. STATE OF J & K
December 3, 1982
ALI HAJJAM Vs. AB REHMAN BULAND
May 31, 1982
AMARJEET SINGH Vs. STATE
October 7, 1982
AMMA BHAT Vs. SULTAN DAR
September 3, 1982
AMRIT NEHRU Vs. USHA NEHRU
April 5, 1982
ARUN TANDON Vs. INSURANCE CO LTD
June 11, 1982
ASHOK KUMAR BINNY Vs. STATE
April 23, 1982
ASTRAL TRADERS Vs. HAJI MOHD SHABAN DAR
June 2, 1982
BABU RAM Vs. OM PARKASH
October 18, 1982
BAHAR SHAH Vs. HARDAY NATH
October 4, 1982
BALWANT SINGH Vs. STATE
March 18, 1982
BALWINDER SINGH Vs. UNIVERSITY OF JAMMU
April 8, 1982
BASHIR AHMAD Vs. HIRA LAL
September 16, 1982
BHIM SINGH Vs. D D THAKUR
July 28, 1982
COLLECTOR Vs. VIRRINDER KUMAR
June 1, 1982
COLLECTOR LAND ACQUISITION Vs. BHARAT SINGH
April 5, 1982
DAULAT RAM Vs. ISHRI
November 12, 1982
DELHI VANASPATI SYNDICATE Vs. K C CHAWALA
October 18, 1982
GAFFAR BHAT Vs. GHANI BHAT
October 1, 1982
GANI DAR Vs. REHMI (MST )
February 17, 1982
GERMAN SINGH Vs. STATE OF JAMMU AND KASHMIR
January 27, 1982
GH AHMAD KHAN Vs. MAHDA BAKAL
September 4, 1982
GH HASSAN MIR Vs. STATE
June 10, 1982
GH MOHD HAJI Vs. GH RASOOL HAJI
September 16, 1982
GH MOHD PAHALWAN Vs. STATE
May 11, 1982
GH MOHD RATHER Vs. STATE
February 16, 1982
GHULAM MOHAMAD SODAGAR Vs. GHULAM AHMED BABA
May 13, 1982
GHULAM MOHAMMAD WANI Vs. SHYAM SUNDER MIRZA
September 14, 1982
GHULAM NABI SEH Vs. GAFFER WAGEY
October 8, 1982
GHULAM RASOOL Vs. JAVED RASOOL
September 16, 1982
GHULAM RASOOL KHAN Vs. WALI KHAN
September 18, 1982
GUNA WATI Vs. RUGH NATH RAYU
May 10, 1982
GUPTA PVT LOAN COMMITTEE Vs. SUMITRA DEVI
February 27, 1982
GURDEEP SINGH Vs. DISTRICT MAGISTRATE, JAMMU
January 27, 1982
HABIB ULLAH BHAT Vs. STATE
September 3, 1982
HAJEE Vs. GULLU SHAH
August 3, 1982
HARDATT SHARMA Vs. JAIKISHEN SHAMLAL AND SONS
October 9, 1982
HOSHIAR SINGH Vs. INDER PARKASH DEVI
November 12, 1982
ISHAR DASS Vs. GAURI LAL
April 8, 1982
J&K BANK LTD Vs. GH AHMAD BHAT
December 3, 1982
JAMMU AND KASHMIR PROJECT CONSTRUCTION CORPORATION LTD Vs. LABOUR COURT, JAMMU
June 9, 1982
JANA Vs. GH RASOOL SHEIKH
October 22, 1982
JANI Vs. AGHA QASIM SHAH
October 16, 1982
JASWANT SINGH Vs. STATE
April 22, 1982
JHELUM FOREST COMPANY Vs. CONSERVATOR OF FORESTSKASHMIRNORTH CIRCLE
May 11, 1982
K S AHLUWALIA Vs. UNION OF INDIA
February 9, 1982
KH ABDUL REHMAN Vs. UNION OF INDIA
March 12, 1982
KHURSHID AHMAD KHAN Vs. STATE
September 4, 1982
KRISHAN AVTAR Vs. OM PRAKASH
December 31, 1982
LALA GOBIND RAM KAPOOR Vs. PREM PARKASH KAPOOR
December 16, 1982
LEKH RAJ SURI AND SONS Vs. JAGDISH RAJ KOHLI
December 3, 1982
M L MAHAJAN Vs. CHIEF ENGINEERRAVI TAWI IRRIGATION COMPLEX
June 1, 1982
MALLA QADIR Vs. MALLA MAHMADOO
September 8, 1982
MANAGEMENT PLY BOARD Vs. AUTHORITY UNDER THE WAGES ACT
May 13, 1982
MANGAT RAM ROSHAN LAL Vs. HARBANS LAL
November 12, 1982
MINERALS Vs. LABOUR COURT & NAHAR
November 10, 1982
MOHAMMAD YOUSUF WANI Vs. ABDUL REHMAN GUJRI
July 15, 1982
MOHAN SINGH PARI HAR Vs. COMMISSIONER OF POLICE
November 12, 1982
MOHD ASLAM SHAH Vs. NILOFAR
March 12, 1982
MOHD RAMZAN BHAT Vs. CUSTODIAN GENERAL
June 2, 1982
MUNICIPAL COUNCIL, JAMMU Vs. GH ALI
May 22, 1982
MUSHTAQ AHMAD MASHKI Vs. MOHD SHAFI BHAT
October 5, 1982
NABBA SOOFI Vs. MAJID BHAT
August 27, 1982
OM PARKASH Vs. MOHANT HARI KRISHEN
October 18, 1982
PIRAY LAL DHAR Vs. S JASBIR SINGH
May 25, 1982
POST MASTER GENERAL KASHMIR Vs. GH HASSAN BHAT
May 17, 1982
PREM NATH Vs. CANTONMENT BOARD
May 14, 1982
PREM STEEL SALES Vs. GENERAL MANAGER
February 28, 1982
PUSHPA DEVI Vs. NANAK SINGH
February 27, 1982
QADIR SHEIKH Vs. SALAM SHEIKH
May 15, 1982
RAFIQ HUSSAIN Vs. STATE
February 28, 1982
RAHMAN LABROO Vs. RAJAB LABROO
September 18, 1982
RAM KISHORE PANDEY Vs. STATE
October 20, 1982
S CHELA SINGH Vs. S TEJINDER SINGH
March 30, 1982
SAMAD DAR Vs. MOHAMED ISMAIL TANTRARY
May 14, 1982
SANSAR SINGH Vs. STATE OF J&K
January 27, 1982
SARDAR SURINDER SINGH Vs. MANJEET KAUR
July 20, 1982
SEVA RAM Vs. INCOME TAX OFFICER
November 12, 1982
SHER CHAND Vs. STATE
December 6, 1982
SHIBAN KISHEN Vs. MOHD LATIF KHAN
December 7, 1982
STATE Vs. C K GULHATI
April 8, 1982
SUBHAN GANAI Vs. ALI DAR
July 21, 1982
SUBHAN GANAI Vs. ALI DAR
June 2, 1982
SUDERSHAN KAUL Vs. STATE
September 16, 1982
SUJAN SINGH Vs. DINA NATH
March 15, 1982
T R SADOTRA Vs. STATE OF J&K
December 23, 1982
UNITED FIRE AND GENERAL INSURANCE CO. LTD. Vs. LAKSHMI SHORI GANJOO
March 1, 1982
V K KAK Vs. KALIANA KAK
December 3, 1982
VIJAY KUMAR Vs. STATE
June 1, 1982
ZARIFI Vs. GH QADIR
September 15, 1982
ZOONA Vs. MOHAMAD YAKUB NAJJAR
December 3, 1982