Case Index

Title
Date
A GANGADHAR S A Vs. GOVERNMENT OF INDIA
October 12, 1982
A K SOUNDRARAJAN Vs. STATE
August 17, 1982
A KAMALAKAR RAO Vs. STATE OF ANDHRA PRADESH
December 29, 1982
A KRISHNA KUMARI N RAO Vs. GOVERNMENT OF ANDHRA PRADESH
October 5, 1982
A LAKSHMIPATHI RAO Vs. B R RAMABHADRAIAH
March 18, 1982
A P AGRL UNIVERSITY Vs. NASEEMA BIBI
November 10, 1982
A P MINING CORPORATION LTD Vs. MANGAMPETA AGRAHARAM SHROTRIUMDARS ASSOCIATION
July 5, 1982
A P NAIDU Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY
June 16, 1982
A RAMA Vs. KATIYA UNIVERSITY
September 9, 1982
A SANTHAKUMARI Vs. REGIONAL DIRECTOR OF POSTAL SERVICES ANDHRA PRADESH REGION KURNOOL
March 25, 1982
A SIDDAIAH Vs. GOV OF A P
April 9, 1982
A. SATYANARAYANA RAO Vs. THE DISTRICT COLLECTOR, KARIMNAGAR
August 3, 1982
ABDUL KAREEMIA Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
December 14, 1982
ABDUL RAZAK Vs. SECRETARY TO THE GOVT OF ANDBRA PRADESH HOME DEPARTMENT SECRETARIAT HYDERABAD
February 26, 1982
AHMED PASHA Vs. WAJID UNISSA
October 29, 1982
AKHILA BHARATIYA GRAHAK PANCHAYAT Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
November 17, 1982
ALI BIN AIFAN Vs. STATE
November 5, 1982
ALLIED AUTO AGENCIES Vs. STATE OF ANDHRA PRADESH
November 29, 1982
AMJADULLA SIDDIQUI Vs. MIRZA NIZAMUDDIN BAIG
March 2, 1982
ANAKAPALLI APPALRAJU Vs. PENTAKATA SIVA KONDARAO
January 19, 1982
ANDHRA PRADESH CO LIMITED VIJAYAWADA Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
September 24, 1982
ANDHRA PRADESH PAPER MILLS LIMITED Vs. UNION OF INDIA
October 20, 1982
ANDHRA PRADESH PAPER MILLS LTD Vs. STATE OF ANDHRA PRADESH
December 16, 1982
ANDHRA PRADESH RICE BRAN SOLVENT EXTRACTORS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
December 24, 1982
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. DSS MURTHY
July 30, 1982
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. DODDA SOMAYAJULU SITARAMAMURTHY
July 30, 1982
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. KOGANTI RAMAKOTESWARA RAO
February 22, 1982
ANDHRA PRADESH TRANSPORT CO VIJAYAWADA Vs. GHANSYAMDAS THOSNIWAL
July 29, 1982
ANDHRA PRADESH WAKF BOARD HYDERABAD Vs. BOWLAT BIBI
July 29, 1982
ANJANEYA SWAMI TEMPLE NANDIKOTKUR Vs. BADDULA LAKSHMIAH
March 5, 1982
ANNE SEETHARAMAYYA Vs. GUNDI VENKATESHWARA RAO
April 16, 1982
AP PAPER MILLS LTD Vs. ASSISTANT COLLECTOR
October 26, 1982
AP WAKF BOARD Vs. DOWLAT BIBI
July 29, 1982
ARJUN DASS Vs. MADANLAL MADI
September 3, 1982
ASHOK THADANI Vs. RAMESH K ADVANI
April 23, 1982
ASSISTANT COLLECTOR OF CUSTOMS AND CENTRAL EXCISE HYDERABAD Vs. PARASMAL
April 5, 1982
ASSISTANT COLLECTOR OF CUSTOMS AND CENTRAL EXCISE HYDERABAD Vs. PALAKURTHI MALLIKARJUN
February 11, 1982
ASSISTANT INSPECTOR OF LABOUR Vs. GENERAL MANAGER I L T D
June 15, 1982
ASSOCIATED CEMENT COMPANIES LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
June 10, 1982
ATLURI SRINIVAS S O LAKSHMANA RAO Vs. NAGARJUNA UNIVERSITY
February 5, 1982
ATMAKURI VENKATRATNAM Vs. DISTRICT MAGISTRATE PRAKASAM DISTRICT ONGOLE
July 16, 1982
B BALA TRIPURASUNDARI Vs. BUILDING INSPECTOR VIJAYAWADA MUNICIPALITY
April 23, 1982
B BIKSHA REDDY Vs. G VENUNA BAI
March 3, 1982
B GANGARAM Vs. DISTRICT COLLECTOR PANCHAYAT WING ASIFABAD
July 2, 1982
B N NAGI REDDY Vs. GOVERMENT OF A P
February 18, 1982
B N NAGIREDDY Vs. GOVERNMENT OF A P
August 27, 1982
B RAJENDRA OIL MILLS REFINERY Vs. STATE OF ANDHRA PRADESH
November 22, 1982
B SURYANARAYANA Vs. KOLLUR PARVATHI CO OPERATIVE BANK LIMITED
August 12, 1982
BALADASU Vs. YEKKALA PANDURANGA RAO
November 3, 1982
BALAMONI KRISHNA Vs. NARAYANNA REDDY
September 11, 1982
BARNIKANA APPALANAIDU Vs. BARNIKANA APPAYYAMMA
September 15, 1982
BASE REPAIR ORGANISATION NOW NAVAL DOCK YARD Vs. STATE OF ANDHRA PRADESH
December 23, 1982
BEGUM BAZAR FISH MARKET ASSOCIATION Vs. MUNICIPAL CORPORATION OF HYDERABAD
September 24, 1982
BOLLAPALLI VENKAT RAO Vs. CHATURVEDULA SUBBAIAH
July 26, 1982
BOMBAY ANDHRA TRANSPORT COMPANY OLD FEELKHANA HYDERABAD Vs. BANKATLAL S O SURAJ KARAN
March 4, 1982
BONDILI SATYANARAYANA SINGH Vs. RAJAGPPAIASWAMY VARI DEVASTHANAM MADHAVARIPALEM
December 18, 1982
BOYA BUCHANNA Vs. A MOHAN GANESH
November 2, 1982
BRIJI RAJ PERSHAD Vs. RAMA SEETHAMMA
November 5, 1982
BROOKE BOND INDIA LIMITED Vs. UNION OF INDIA
September 24, 1982
BUKKA SWAMULU Vs. DIRECTOR OF ANIMAL HUSBANDRY HYDERABAD
September 7, 1982
C K PAWN Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION URBAN DEVELOPMENT AUTHORITY
September 14, 1982
C RABINDRANATH SINGH Vs. K V SEETHARAMAYYA
December 6, 1982
C VANAJAKSHI VENKATA RAO Vs. CONTROLLER OF ESTATE DUTY
December 8, 1982
CHANNAGIRI KOTAMMA Vs. BACHU KOTILINGAMSETTI
October 29, 1982
CHEKURI VENKARARAJU Vs. KAZA NAZEERUDDIN
March 2, 1982
CHENEHAMMA Vs. DISTRICT COLLECTOR NELL ORE
April 8, 1982
CHEVURU SURYANARAYANA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
April 23, 1982
CHILAMKURI GOURI SANKAR RAO Vs. BHURUGUMALLA VENKATAPPAYYA SONS AND CO
April 23, 1982
CHINNA REDDY Vs. VIDYASAGAR REDDY
October 22, 1982
CHINOY Vs. JAMSHEDJI RATANJI
October 15, 1982
CHINTALAPALLI NARASIMHA RAO Vs. SUPERINTENDENT BORSTAL SCHOOL ANANTAPUR
August 12, 1982
CHINTHALACHERUVU CHENCHAMMA Vs. DISTRICT COLLECTOR NELORE
April 8, 1982
CHIRAMANA PITCHAIAH Vs. KODANDARAMA SWAMI VARI DEVASTHANAM BUCHIREDDIPALEM KOVVUR TALUK NELLORE DISTRICT
December 1, 1982
CHITTOOR CO OPERATIVE SUGARS LIMITED Vs. STATE OF ANDHRA PRADESH
November 2, 1982
CHOUDARI RAMA Vs. QURESHI BEE
December 23, 1982
COMMISSIONER OF GIFT TAX ANDHRA PRADESH Vs. CHALASANI SUBBAYYA
December 22, 1982
COMMISSIONER OF INCOME TAX Vs. KODANDARAMA AND CO
December 23, 1982
COMMISSIONER OF INCOME TAX Vs. R M AND COMPANY
December 21, 1982
COMMISSIONER OF INCOME TAX Vs. PANDAIAH B AND CO
December 21, 1982
COMMISSIONER OF INCOME TAX Vs. ANANTHARAM VEERASINGAIAH AND CO
December 31, 1982
COMMISSIONER OF INCOME TAX Vs. BHANOJI RAO A V
October 28, 1982
COMMISSIONER OF INCOME TAX Vs. BHANDARI B M
December 2, 1982
COMMISSIONER OF INCOME TAX Vs. RAMAKRISHNA MOTOR TRANSPORT
December 1, 1982
COMMISSIONER OF INCOME TAX Vs. MADDI VENKATARATNAM AND COMPANY PRIVATE LIMITED
November 26, 1982
COMMISSIONER OF INCOME TAX Vs. SYED KHADRUDDIN ALI KHAN
June 22, 1982
COMMISSIONER OF INCOME TAX Vs. RAGHAVA REDDY C V
August 4, 1982
COMMISSIONER OF INCOME TAX Vs. ARYAN INDUSTRIES P LIMITED
July 27, 1982
COMMISSIONER OF INCOME TAX Vs. RAGHU KUMAR L
July 21, 1982
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. JALDU RAMA RAO
August 4, 1982
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. C V RAGHAVA REDDY
August 6, 1982
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. J D ITALIA
August 11, 1982
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. GAEKWADE VASAPPA AND SONS
August 12, 1982
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. VIJAYA SPINNING MILLS LIMITED
August 18, 1982
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. ARYAN INDUSTRIES P LIMITED
March 27, 1982
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. L RAGHU KUMAR
March 21, 1982
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. B M BHANDARI
December 2, 1982
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. CHANDAJEE KHUBAJEE AND CO
November 11, 1982
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. DARABJI BROTHERS AND CO
November 8, 1982
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. ANDHRA OIL AND FERTILISERS COMPANY
November 11, 1982
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. WARNER HINDUSTAN LIMITED
December 29, 1982
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. B PANDAIAH AND COMPANY
December 21, 1982
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. INDIAN DETONATORS LIMITED
December 22, 1982
COMMISSIONER OF WEALTH TAX Vs. RAGHUNATH A
December 9, 1982
COMMISSIONER OF WEALTH TAX ANDHRA PRADESH Vs. A RAGHUNATH
December 9, 1982
COMMISSIONER OF WEALTH TAX ANDHRA PRADESH Vs. TATAVARTHI RAJAH AND SATYANARAYANA MURTHY
August 26, 1982
CONTROLLER OF ESTATE DUTY HYDERABAD Vs. ESTATE OF LATE SRI MUPPANA SOMA RAJU
December 28, 1982
D SUBBA REDDY Vs. SERPANCH OVVERU GRAM PANCHAYAT KOVUR TQ NELLORE DISTRICT
September 17, 1982
DANDOO MADANMOHAN RAO Vs. COMMISSIONER OF INCOME-TAX
November 9, 1982
DERAM SEETHAM AHALAKSHMI ALIAS DABIR LATHA Vs. KALA SEETHAMAHALASHMAMMA
August 13, 1982
DEVURI APPALA RAJU Vs. KOLLI RAMAYAMMA
September 24, 1982
DISTRICT COLLECTOR Vs. RAJAREDDY
October 8, 1982
DIVISIONAL SUPTD NOW CALLED DIVISIONAL RAILWAY MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD Vs. LABOUR COURT AT HYDERABAD
June 17, 1982
DOGIPARTHI HANUMAIAH AND SONS Vs. G RADHA KRISHNA MURTHY
December 8, 1982
DUGGIRALA BALARAMA KRISHNAYYA Vs. AROKAPUDI JAGANNADHA RAO
October 26, 1982
DURBAN SAHEB Vs. YERRUPALEM GRAM PANCHAYAT
September 10, 1982
E M NARAYANAMURTY Vs. STATE OF ANDHRA PRADESH
January 20, 1982
E MANAGAMMA Vs. A MUNISWAMY NAIDU
October 6, 1982
E.I.D. PARRY (INDIA) LTD Vs. UNION OF INDIA
August 18, 1982
EAST INDIA SANDAL OIL INDUSTRIES Vs. STATE OF ANDHRA PRADESH
December 29, 1982
ELECTRONICS CORPORATION OF INDIA LIMITED Vs. SECRETARY REVENUE DEPARTMENT GOVERNMENT OF ANDHRA PRADESH HYDERABAD
July 13, 1982
ELECTRONICS CORPORATION OF INDIA LTD Vs. SECRETARY REVENUE DEPARTMENT GOVERNMENT OF A P
July 30, 1982
EMPLOYEES STATE INSURANCE CORPORATION Vs. STATE OF ANDHRA PRADESH
October 17, 1982
EMPLOYEES STATE INSURANCE CORPORATION Vs. AJANTHA TRANSPORT, HYDERABAD
October 11, 1982
FATECHAND AND SONS Vs. COMMERCIAL TAX OFFICER V CIRCLE HYDERABAD
December 30, 1982
FOOD CORPORATION OF INDIA Vs. B CHITTIBUBU
October 25, 1982
G BALAIAH SETTY Vs. STATE OF ANDHRA PRADESH
July 21, 1982
G BHEEM RAO Vs. JAYAM LASKHMIPATHI
December 17, 1982
G CHENNAIAH Vs. STATE OF ANDHRA PRADESH
August 31, 1982
G KHANDOBA POTANNA Vs. BALAKONDA GANGADHAR
July 2, 1982
G PADMAVATHAMMA Vs. OFFICIAL RECEIVER
September 22, 1982
G PANDURANGA RADDY Vs. STATE OF ANDHRA PRADESH
February 21, 1982
G PRASADA RAO Vs. ELECTION COMMISSION OF INDIA NEW DELHI
December 10, 1982
G R S CONSTRUCTIONS Vs. SYNERGETICS LIMITED
October 8, 1982
G SHAIKH SHAVALLI URAVAKONDA Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
June 10, 1982
G VENKATESH Vs. DISTRICT COLLECTOR HYDERABAD DISTRICT KING KOTI HYDERABAD
September 7, 1982
G. PANDURANGA REDDY Vs. STATE OF A. P.
February 22, 1982
GANGARAM Vs. GOVERNMENT OF ANDHRA PRADESH
April 23, 1982
GANGULA PRATAP REDDY Vs. GANGULA VIJAYALAKSHMI
April 20, 1982
GEDALA RAMULU NAIDU Vs. STATE OF ANDHRA PRADESH
April 23, 1982
GEETA LAKSHMI Vs. G V R K SARVESWARA RAO
August 20, 1982
GHATMAL CHAMPALAL Vs. UNION OF INDIA
November 11, 1982
GODI BALAKRISHNAIAH Vs. GOVT OF A P
February 11, 1982
GODREJ SOAPS LIMITED Vs. STATE OF ANDHRA PRADESH
December 31, 1982
GOPAL INNANI Vs. STATE OF ANDHRA PRADESH
August 4, 1982
GOVERNMENT OF ANDHRA PRADESH Vs. SOHANLAL
December 24, 1982
GOVERNMENT OF STATE OF ORISSA BHUBANESHWAR Vs. JALDU RAMA RAO AND COMPANY MACHILIPATNAM
August 4, 1982
GRAM PANCHAYAT Vs. GOVERNMENT OF ANDHRA PRADESH
January 28, 1982
GRAM PANCHAYAT ZILLALGUDA VILLAGE HAYATNAGAR TALUK RANGAREDDY DISTRICT Vs. GOVERNMENT OF ANDHRA PRADESH
January 19, 1982
GUDURI VEERAIAH Vs. P AUDINARAYANA
November 3, 1982
GULAM INTIOZUDDIN Vs. SECRETARY TO GOVERNMENT OF ANDHRA PRADESH FOREST AND RURAL DEVELOPMENT HYDERABAD
June 8, 1982
GULAM MD MIR YASEEN ALI Vs. A P MUSLIM WAKF BOARD
April 19, 1982
H. BHOOMAIAH ALIAS SRIKANTH Vs. STATE OF ANDHRA PRADESH
February 19, 1982
HAMZA BIN OMER Vs. COMMISSIONER OF POLICE HYDERABAD
October 13, 1982
HANMANTH REDDY Vs. KAMSALI NAGAMMA
December 3, 1982
HINDUSTAN MILKFOOD MANUFACTURERS LIMITED Vs. STATE OF ANDHRA PRADESH
March 19, 1982
I D L CHEMICALS LIMITED Vs. SHAIKH YOUSUF
April 7, 1982
IMMADI SURYANARAYANA RAO Vs. STATE INSPECTOR OF POLICE TENALI
April 19, 1982
INNOVATION SECUNDERABAD Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS
June 7, 1982
J LAKSHMIKANTHAM Vs. UPPALA RAJAMMA
April 15, 1982
J SHANKARAIH Vs. STATE OF ANDHRA PRADESH
November 22, 1982
JAGARLAMUDI TIRUPATHAIAH Vs. KOLASANI SUBBARAO
December 27, 1982
JAVVADI VENKATA SATYANARAYANA Vs. PYBOYINA MANIKYAN
November 2, 1982
JAWAHAR GENERAL STORES NIDUBROLU Vs. UNION OF INDIA
September 10, 1982
JAWAHAR GENERAL STORES NIDUBROLU Vs. SECRETARY FOOD AND AGRICULTURE DEPARTMENT GOVERNMENT OF INDIA CENTRAL SECRETARIAT BUILDINGS NEW DELHI
September 10, 1982
JAWAJEE NAGANATHAM Vs. REVENUE DIVISIONAL OFFICER ABILABAD AND
October 29, 1982
JEETH KAUR Vs. P KONDALAMMA
November 18, 1982
JEEVAKARUNA ANNADANA SAMAJAM CHITTOOR Vs. ASSISTANT COMMISSIONER ENDOWMENTS CHITTOR
January 22, 1982
JONNAMANCHI LAKSHMI KANTHAM Vs. UPPALA RAJAMMA
April 5, 1982
JOYCE SUMATHI Vs. ROBERT DICKSON BRODIE
February 17, 1982
K C PRIVATE LIMITED Vs. INCOME TAX OFFICER CENTRAL CIRCLE VIJAYAWADA 3
March 16, 1982
K C PRIVATE LIMITED Vs. INCOME TAX OFFICER
July 16, 1982
K D NAGAPPA Vs. SANNKKA
July 15, 1982
K DATTAIAH Vs. TAHSILDAR HAYATHNAGAR TALUK HYD
August 30, 1982
K KALAPPA Vs. STATE OF ANDHRA PRADESH
November 17, 1982
K L SETTY Vs. M LAKSHMIKANTHA SETTY
March 16, 1982
K PARTHASARATHY REDDY Vs. K SADHUPAUL ELECTION OFFICER THE CHITTOOR DISTRICT CO OPERATIVE CENTRAL STORES LTD
July 16, 1982
K PRAKASHAM Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
April 16, 1982
K RAJA REDDY Vs. POTHUKA GANGI REDDY
January 20, 1982
K RAMALAKSHMAYYA Vs. SUPERINTENDENT OF EXCISE GUNTUR DISTRICT AT GUNTUR
September 7, 1982
K RAMALAKSHMAYYA Vs. SUPERINTENDENT OF EXCISE GUNTUR
September 27, 1982
K S KRISHNA MURTHY Vs. UNION OF INDIA
February 17, 1982
K SADASIVA KRISHAN RAO Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
November 3, 1982
K SURYANARAYANAMMA Vs. A SANYASAMMA ALIAS DHARMAWATHI
October 21, 1982
K TIRUPATHI Vs. GOVERNMENT OF ANDHRA PRADESH
November 26, 1982
K V BHAGVANULU Vs. HINDUPUR MUTUAL BENEFIT PERMANENT FUND LIMITED
August 5, 1982
K V S N PRASADA RAO Vs. V KOTESWARAMMA
August 4, 1982
K VEERABHADRAIAH Vs. N V KRISHNA RAO
December 28, 1982
K VENKATA REDDY Vs. INSPECTOR GENERAL OF PRISONS ANDHRA PRADESH HYDERABAD
May 1, 1982
KADIAM PAPARAO Vs. SIDDIREDDY SATYANARAYANA
April 16, 1982
KALAL ESWARIAH Vs. LAKSHMI NARSAMMA
April 7, 1982
KARACHI STORES Vs. YARGANI VENKATESWARA RAO
July 26, 1982
KARNAM SUBBARAO Vs. GOVERNMENT OF ANDHRA PRADESH
September 10, 1982
KASTURILAL Vs. DEPUTY SECRETARY TO GOVERNMENT AND AUTHORISED OFFICER UNDER THE ACT
March 1, 1982
KATAPAGARRI VENKATA REDDY Vs. INSPECTOR GENERAL OF PRISONS ANDHRA PRADESH
July 1, 1982
KATAPAGARSI VENKAT REDDY Vs. INSPECTOR GENERAL OF PRISONS ANDHRA PRADESH
June 23, 1982
KESARLA RAGHURAM Vs. NARASIPALLE VASUNDARA
July 6, 1982
KISHAN CHAND Vs. SAYEEDA KHATOON
August 31, 1982
KISHORE BOILED RICE MILL Vs. STATE OF ANDHRA PRADESH
September 3, 1982
KOPPARAJU LAXMINARAYANA Vs. MANUKONDA RAMA MURTHY
November 9, 1982
KOTHA AUDINARAYANA Vs. Y PANDURANGA RAO
November 3, 1982
KRISHNA BOTTLERS PRIVATE LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE HYDERABAD
July 27, 1982
KRISHNA PRATAPA RAO AND ANOTHER Vs. MADGI POCHAIAH AND OTHERS
December 8, 1982
KTT CO OP SOCIETY Vs. CORAMR OF EXCISE
June 15, 1982
KUNALA SUBBARAO Vs. P NAGARATNAYAMMA
October 18, 1982
KURELLA RANGAYYA NAIDU Vs. KURELLA VENKATASWAMY NAIDU
March 4, 1982
KUSUMANCHI MAHALAKSHMAMMA Vs. AMNA
February 8, 1982
LAGUDU RAMAMURTHY Vs. LAGUDU KONDAMMA
October 11, 1982
LALMOHAN SRIVASTAVA Vs. RAVI CO OPERATIVE HOUSING SOCIETY LIMITED AT BAKARAM HYDERABAD
June 7, 1982
M JAGANMOHAN REDDY Vs. DEPUTY SECRETARY TO GOVERNMENT GA ADMINISTRATION
January 27, 1982
M KUNDANMAL JAIN Vs. COLLECTOR OF CENTRAL EXCISE GUNTUR
September 24, 1982
M MOHAN RODDY Vs. GOVERNMENT OF ANDHRA PRADESH
September 7, 1982
M R RAMANUJAM Vs. GOVERNMENT OF A P
August 3, 1982
M RAMACHANDRA RAO Vs. COLLECTOR KARIMNAGAR
July 14, 1982
M SHANKER RAO Vs. INSPECTOR GENERAL OF PRISONS GOVT OF ANDHRA PRADESH
October 11, 1982
M SIVARAMA NAICHER AND Vs. GOVERNMENT OF ANDHRA PRADESH
June 21, 1982
M VIJAYA RAM Vs. KAMARAN
October 13, 1982
M VIJAYA RAM Vs. KAMARAN
November 26, 1982
MADALA CHINNA SUBBA RAO Vs. KAKUMANI PRASADA RAO
November 22, 1982
MAGUNTA MINING CP Vs. M KONDARAMIREDDY
December 3, 1982
MAHESWAR REDDY Vs. KRISHNA MURTHY
October 11, 1982
MAKIREDDY RAMAYYAMMA Vs. MENTI KAMALAKARARAO
August 6, 1982
MALLAIAH Vs. ANDHRA BANK LTD
December 10, 1982
MALLAVARAPU SURYANARAYANA MURTHY Vs. BUDDARAJU SURYANARAYANA RAJU
March 4, 1982
MANAGING DIRECTOR APCCAD BANK HYD Vs. VOPISETTI NAGARAJU
November 19, 1982
MANGU SRIHARI Vs. BAR COUNCIL OF AP
October 29, 1982
MANIMATHA REDDY Vs. LTKIHMIKANTHA REDDY
September 22, 1982
MANUKONDA PEDA HANUINANTHU Vs. SIKHAKOLLI GIRI MALLAYYA
April 22, 1982
MD ABDUL AZIZ Vs. GOLLA BHUMAVVA
April 14, 1982
MEHRUNNISA BEGUM Vs. SHAIK CHAND BI
September 23, 1982
MENTA NARASIMHASWAMY AND COMPANY Vs. STATE OF ANDHRA PRADESH
December 31, 1982
MODERN PROTEINS LIMITED Vs. FOOD CORPORATION OF INDIA
August 12, 1982
MODERN PROTEINS LTD Vs. MODERN PROTEINS LTD
August 12, 1982
MOHAMMAD ABDUL AZIZ Vs. GOLLA BHUMAVVA
April 24, 1982
MOHAMMAD AHMAD ALI Vs. ANNAPOORNESWARI CHITS AND TRADING PRIVATE LIMITED
December 3, 1982
MOHAMMAD AHMED KHAN Vs. COMMISSIONER OF POLICE HYDERABAD
April 16, 1982
MOHAMMAD HAFEEZ Vs. MOHAMMAD AKBER
August 26, 1982
MOHAMMAD HASANUDDIN Vs. DIRECTOR GENERAL CENTRAL RESERVE POLICE FORCE NEW DELHI
December 21, 1982
MOHAMMAD IBRAHIM KHAN Vs. SUSHEEL KUMAR
August 27, 1982
MOHAMMAD JAMEEL AHMED ANSARI Vs. ISHRATH SAJEEDA
October 5, 1982
MOHAMMAD KHAJA Vs. GOVERNMENT OF ANDHRA PRADESH
July 8, 1982
MOHAMMAD MOONIDDIN Vs. YADAGIRI
June 13, 1982
MOHAMMED KHAN Vs. REGISTRAR, A.P. AGRICULTURAL UNIVERSITY, ADMINISTRATIVE OFFICE, HYDERABAD
September 3, 1982
MOHAMMED QUTUBUDDM KHAN Vs. HABEEBUNNISA BEGUM
September 17, 1982
MOHD MOINUDDIN Vs. A YADAGIRI
June 30, 1982
MOKKAPTI NAGESWARA SASTRY Vs. N L NARASIMHA RAO
December 31, 1982
MORUSU LAKSHMAMMA Vs. BELLA MAGAPPA
July 12, 1982
MUNUSWAMY NAIDU Vs. PULLAMMA NAIDU
July 14, 1982
MUSUNURU KASI ANNAPURNAMM Vs. MUSUNURU SESHAIAH
December 17, 1982
N S VENKATARAMANAN Vs. STATE OF ANDHRA PRADESH
August 20, 1982
N SATYANARAYANAMURTHY Vs. ANDHRA PRADESH AGRICULTURAL UNIVERSITY
August 15, 1982
N SUBBA REDDY ADOPTED Vs. A RANGAYYA
December 14, 1982
N SYAMASUNDAR Vs. A P S E B
February 12, 1982
N VIJAYA MOHAN REDDY Vs. STATE OF A P
June 22, 1982
NADENDLA APPARAO Vs. B SATYANARAYANA
November 11, 1982
NAGAVARAPU KRISHNA PRASAD Vs. ANDHRA BANK LIMITED
March 19, 1982
NAKKALA NAGESWARA RAO Vs. ASSISTANT TRANSPORT COMMISSIONER AND SECRETARY REGIONAL TRANSPORT AUTHORITY
March 17, 1982
NAMBURU UDAYA SUNDARA RAO Vs. MADDULA VENKATA PANDURANGA NAYAKULU
October 7, 1982
NANDANAM CONSTRUCTION COMPANY Vs. ASSISTANT COMMISSIONER INTELLIGENCE NO IV HYDERABAD
September 24, 1982
NARASIMHA RAO Vs. LAXMANNA
October 28, 1982
NARASIMHA REDDI Vs. EXCISE SUPERINTENDENT
July 6, 1982
NATHMAL MANGHILAL AND COMPANY Vs. STATE OF ANDHRA PRADESH
December 29, 1982
NAV SWADESHI OIL MILLS Vs. STATE OF ANDHRA PRADESH
October 26, 1982
NAVA BHARAT ENTERPRISES P LIMITED Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
December 27, 1982
NEERAJASHAMMA Vs. STATE TRANSPORT APPELLATE TRIBUNAL
November 11, 1982
NELLORE BUJJANNA Vs. STATE OF ANDHRA PRADESH
March 4, 1982
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHAIK JAFFAR
March 2, 1982
NISTHALA VENKATA RAMANAMMA Vs. SETTLEMENT OFFICER VISAKHAPATNAM
November 3, 1982
NTRAYANAIAH Vs. NARAYANA REDDY
August 4, 1982
ORISSA ENGINEER AND ERECTORS Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
October 6, 1982
P BHASKAR RAO Vs. COLLECTOR OF CENTRAL EXCISE GUNTUR
June 23, 1982
P CHINA SANGAIAH Vs. SUPERINTENDENT CENTRAL PRISON CHENCHALGUDA HYDERABAD
July 8, 1982
P KANCHIAH Vs. DISTRICT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION VIZIANAGARAM
November 8, 1982
P MALLAIAH Vs. ANDHRA BANK
December 10, 1982
P MURALI KRISHNA Vs. A P S R T C
March 31, 1982
P PRAMELA Vs. STATE OF ANDHRA PRADESH
March 11, 1982
P RADHA KRISHAN MURTHY Vs. P VIJAYALAKSHMI
October 20, 1982
P RAJYA LAKSHMI Vs. N RANGAIAH
March 5, 1982
P SUBRAHMANYAM REDDY Vs. STATE OF ANDHRA PRADESH
July 14, 1982
P VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
August 10, 1982
P VENKATESWARLU Vs. M VENKATA SUBBA RAO
February 25, 1982
P VENKATESWARLU Vs. M VENKATA SUBBA RAO
February 22, 1982
P. VISWANATHAM Vs. POSTMASTER GENERAL, ANDHRA CIRCLE, HYDERABAD AND OTHERS
October 15, 1982
PADMA OIL COMPANY Vs. STATE OF ANDHRA PRADESH
December 23, 1982
PALICHETTY LATCHANNA Vs. GIDUTHURI APPA RAO
June 8, 1982
PANDURANGAM Vs. SC RAILWAY
September 6, 1982
PARAMOUNT ENTERPRISES Vs. REECHEM PRIVATE LIMITED
August 13, 1982
PASUPULA NARSAIAH Vs. STATE OF ANDHRA PRADESH
July 1, 1982
PENTAKOTA BABURAO Vs. TIKKAMCHAND
December 7, 1982
PIONEER ELECTRONICS Vs. STATE OF ANDHRA PRADESH
August 4, 1982
PODISALA SIVAIAH Vs. STATE OF ANDHRA PRADESH
November 30, 1982
POLAVARAPU SOMARAJYAM Vs. ANDHRA PRADESH ROAD TRANSPORT CORPORATION HYDERABAD
December 31, 1982
POLIREDDI RAMASUBBAREDDI Vs. POLIREDDI NAGA KRISHNA REDDY
March 16, 1982
POTTAPALLI VENKATA SUBBAIAH PRESIDENT POTHIREDDYPAIEM TODDY TAPPERS CO OPERATIVE SOCIETY POTHIREDDYPAIEM KOVUR TALUK NELLORE DISTRICT Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES KAVALI NELLORE DISTRICT
March 5, 1982
POTTI VENKATA KASI VISWANADHAM Vs. VALLABHA VYAS
April 14, 1982
PREM PRAKASH Vs. STATE OF ANDHRA PRADESH
September 24, 1982
PROPERTY ASSOCIATION OF BAPTIST CHURCHES PVT LTD Vs. C ALICE
December 14, 1982
PULINKUTLA PAPANNA Vs. PULIKUNTLA GANGULAMMA
June 7, 1982
PV KRLIHNA RAO Vs. STATE OF ANDHRA PRADESH
April 22, 1982
R K SRINIVASULU Vs. PRINCIPAL E S C GOVT POLYTECHNIC NANDYAL
December 8, 1982
R MANJUNADHA SARMA Vs. UNION BANK OF INDIA KURNOOL
October 8, 1982
R RAMAKRISHNAMA NAIDU Vs. R HARI PRASAD
March 25, 1982
R VENKATA RANGAREDDY Vs. N MURALIDHAR RAO
November 25, 1982
RAHMATULLAH KHALEEM Vs. ANDHRA PRADESH WAKF BOARD
October 25, 1982
RAJA AGENCIES Vs. STATE OF ANDHRA PRADESH
December 6, 1982
RAJA SIDDA RAMAIAH Vs. VANNUR VALI SAHEB
November 12, 1982
RAJDOOT ENTERPRISES Vs. COMMERCIAL TAX OFFICER VISAKHAPATNAM
March 17, 1982
RAJESWARI STONE POLISHERS Vs. STATE OF ANDHRA PRADESH
November 11, 1982
RAKESH PAKE Vs. STATE OF ANDHRA PRADESH
October 26, 1982
RALLIS INDIA LIMITED Vs. STATE OF ANDHRA PRADESH
December 14, 1982
RAM CHEMICAL INDUSTRIES Vs. STATE OF ANDHRA PRADESH
November 3, 1982
RAMA THEATRE Vs. DCTO
July 13, 1982
RAMANUJULAMMA Vs. RAMAIAH CHETTY
April 23, 1982
RAMANUJULU NAIDU Vs. INSPECTOR GENERAL OF PRISONS A P HYDERABAD
July 1, 1982
RAMAYYAMMA Vs. KAMALAKARA RAO
June 9, 1982
RAMGOPAL KALANTRI Vs. G GANAND
November 1, 1982
RAVELLA SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
April 9, 1982
RAVIKINDI RAMASWAMY Vs. BHAVANASI SUBRAHMANYAM
December 24, 1982
RAVUR VENKATA SUBBAIAH Vs. MERUGA KAMALAMMA
April 23, 1982
RICE and OIL MILLERS ASSOCIATION MIRYALAGUDA Vs. SECRETATY AGRICULTURE MARKET COMMITTEE MIRYALGUDA
September 17, 1982
RK DISTILLERIES Vs. COMMISSIONER OF EXCISE
March 25, 1982
S ANJAIAH SETTY Vs. STATE OF ANDHRA PRADESH
December 22, 1982
S GOVERDHAN Vs. RANI LAXMIDEVAMMA COLLEGE OF ARTS COMMERCE AND SCIENCE WANAPARTHY
October 29, 1982
S JAIRAJ Vs. GOVERNMENT OF ANDHRA PRADESH
April 15, 1982
S JANARDHANA RAO Vs. K PAUL REDDY
October 14, 1982
S NARAYANA Vs. V PAIDIRAJU
July 9, 1982
S RADHAKRISHNA MURTHY Vs. K NARAYANADAS
March 18, 1982
S VENKATESWARA RAO Vs. STATE D S I OF POLICE
October 4, 1982
SADASIVA KRISHNA RAO K Vs. COMMISSIONER OF INCOME TAX
November 3, 1982
SAJID ISSAC Vs. COMMISSIONER OF POLICE HYDERABAD
April 14, 1982
SAMALLA KRISHNAMURTHY Vs. SAMALA SASILA
November 16, 1982
SANAPALA SURYANARAYANA Vs. STATE OF ANDHRA PRADESH
February 22, 1982
SANGH Vs. DISTRICT COILECLOR
August 19, 1982
SANJEEVAIAH LCC SOCIETY Vs. ASSISTANT DIRECTOR OF MINES
July 15, 1982
SANJIVAIAH NAGAR DEPRESSED AND BACKWARD CLASSES DEVELOPMENT SANGH Vs. DISTRICT COLLECTOR HYDERABAD DISTRICT
August 19, 1982
SANKA VENUGOPALA SWAMY Vs. CHINNARI SATYANARAYANA
October 5, 1982
SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
September 13, 1982
SATYANARAYANA Vs. K GANGAMMA
November 16, 1982
SATYANARAYANA SINGH Vs. RAJAGOPALASWAMY DEVASTHANAM
December 8, 1982
SATYANARAYANA TIWARI Vs. S H O P S SANTHOSHANAGAR HYDERABAD
June 14, 1982
SATYANARAYANA TIWARI Vs. COMMISSIONER OF POLICE
June 14, 1982
SATYAVATHI Vs. SRIRAMA MURTBY
August 5, 1982
SAVITRU AND COMPANY Vs. GOVERNMENT OF INDIA
September 11, 1982
SC RAILWAY Vs. LABOUR COURT
July 30, 1982
SCIENTIFIC ENGINEERING HOUSE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
December 7, 1982
SECRETARY TO GOVERNMENT, PANCHAYAT RAJ DEPARTMENT HYDERBAD Vs. DURVASULA SAMBAMURTHY
June 15, 1982
SEETHAMAHALAKSHMI ALIAS LATBA Vs. KALA SEETHAMAHALAKSHMAMMA
August 13, 1982
SEETHARAMAYYA Vs. VENKATESWARA RAO
April 16, 1982
SHAIK BURHAN SAHEB Vs. ELECTION OFFICER
September 10, 1982
SHAIK MAHABOOB BASHA Vs. KONDURI PTICHI RAJU
October 7, 1982
SHAIK SHAVALLI Vs. SECRETARY RTA
June 10, 1982
SHAMLAL Vs. STATE OF ANDHRA PRADESH
September 14, 1982
SHAMSUDER RAO Vs. STATE OF ANDHRA PRADESH
April 21, 1982
SHANKAR RAO Vs. MOHAMMAD MUSTAFER
August 12, 1982
SHANTILAL BAZAZ Vs. MUNICIPAL COUNCIL VISAKHAPATNAM
November 19, 1982
SHAW WALLACE AND COMPANY LIMITED Vs. STATE OF ANDHRA PRADESH
November 25, 1982
SIRUSOLLA GANGAMMA Vs. SIRUSOLLA VARAHALU NAIDU
January 21, 1982
SIVALAL SOGAJI Vs. STATE
June 30, 1982
SKODA EXPORT Vs. ADDITIONAL COMMISSIONER OF INCOME TAX ANDHRA PRADESH
November 29, 1982
SOLOMAN RAJU Vs. ACCOUNTANT GENERAL ANDHRA PRADESH
August 10, 1982
SORIDANDAU MADANMOHAN RAO Vs. COMMISSIONER OF INCOME TAX
November 9, 1982
SOUTH CENTRAL RAILWAY EMPLOYEES CO OPERATIVE CREDIT SOCIETY Vs. LABOUR COURT
April 14, 1982
SOUTH INDIA CORPORATION AGENCIES LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS VISAKHAPATNAM
July 28, 1982
SPENCER AND COMPANY LIMITED Vs. LAKSHMINARAYANA
July 12, 1982
SRIDHAR RAO Vs. KAMAKSHAMMA
November 11, 1982
SRINIVASA CEMENT WORKS Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE NIZAMABAD DIVISION COLLECTOR CENTRAL
April 7, 1982
SRISAILAM DEVASTANAM Vs. BHAVANI PRAMILAMMA
November 1, 1982
STATE BANK OF HYDERABAD BRANCH WARANGAL Vs. DEVARAKONDA CHANDRA MOULI
December 31, 1982
STATE OF ANDHRA PRADESH Vs. VAYUGUNDLA VENKATA SUBBAIAH AND SONS
December 30, 1982
STATE OF ANDHRA PRADESH Vs. KARNATAKAM GOVINDAYYA SETTY AND SONS
December 13, 1982
STATE OF ANDHRA PRADESH Vs. GANESH BHAVAN HOTEL
November 25, 1982
STATE OF ANDHRA PRADESH Vs. STATE
March 29, 1982
STATE OF ANDHRA PRADESH Vs. SIRSILK LIMITED
August 11, 1982
STATE OF ANDHRA PRADESH Vs. M HASAN KHAN MAHARAJ
October 8, 1982
STATE OF ANDHRA PRADESH Vs. MAHMUD HASAN KHAN MAHARAJ KUMAR OF MAHMOOBABAD
October 5, 1982
SUBBA REDDY Vs. OWERU GRAM PANCHAYAT
October 18, 1982
SUDDAPALLI KOTESWARA RAO PROPRIETOR RUTH FOUNDRY Vs. MEDA GOVINDU
September 24, 1982
SUDHIR KUMAR Vs. GOVERNMENT OF INDIA
July 5, 1982
SYED BADRUDDIN Vs. LAND REFORMS TRIBUNAL PENUKONDA ANANTAPUR
December 15, 1982
SYED YOUSUF AKBAR HUSSAINI Vs. SYED MURTUZA AKBAR HUSSIAINI
October 28, 1982
SYED YUNUS Vs. NAZIRA BEGUM
July 7, 1982
SYED YUSUF AKBAR HUSSAINI Vs. SYED MURTUZA AKBAR HUSSAINI
October 21, 1982
SYNDICATE BANK OFFICERS ASSOCIATION Vs. GOVERNMENT OF INDIA
February 7, 1982
T JAGAN MOHAN Vs. S VASUDEV SHENOY
February 17, 1982
T JAGAN MOHAN Vs. S VASUDEV SHENOY
July 21, 1982
T N KAMBATI Vs. STATE OF ANDHRA PRADESH
February 10, 1982
T N RAMACHANDRA REDDY Vs. TAHSILDAR MADANAPALLI ELECTORAL REGISTRATION OFFICER MADANAPALLI PANCHAYAT SAMITHI CHITTOOR DISTRICT
February 12, 1982
T PANDURANGAM Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY
November 12, 1982
T RATNA BAI Vs. TAKUR BHARATI BAI
February 8, 1982
TELUGUNTLA HEMA BALA SUNDARI Vs. PANDIRI SAKUNTALAMMA
August 6, 1982
THIRUMURI BHASKARA REDDY Vs. STATE OF ANDHRA PRADESH
July 15, 1982
TIRUPATHAIAH Vs. SUBBA RAO
December 27, 1982
TODDY TAPPERS CO OPERATIVE SOCIETY KOREDU Vs. SUPERINTENDENT OF EXCISE MAHABUBNAGAR
November 4, 1982
TUNGBHADRA INDUSTRIES LIMITED Vs. UNION OF INDIA
March 2, 1982
TYNALA MUSALAYYA Vs. J MOHANRAJ
July 9, 1982
UDATA NARASIMHA RAO AND CO Vs. STATE OF ANDHRA PRADESH
March 2, 1982
UNION BANK OF INDIA VISAKAPATNAM Vs. ANDHRA TECHNOCRAT INDUSTRIES
July 21, 1982
UNION OF INDIA Vs. LABOUR COURT HIMAYATNAGAR
July 30, 1982
UNION OF INDIA Vs. T RAMAIAH
January 19, 1982
V CHINNA REDDY Vs. N VIDYASAGAR REDDY
September 6, 1982
V DHANALAKSHMI Vs. C L DIKSHITULU
August 6, 1982
V KRISHNAM RAJU Vs. GOVERNMENT OF A P
August 10, 1982
V MAOHUSUDAN REDDY Vs. STATE OF ANDHRA PRADESH
August 17, 1982
V R SREERAMA RAO Vs. TELUGUDESAM A POLITICAL PARTY
December 13, 1982
V RAMA RAO Vs. T ANJAIAH
February 2, 1982
VALLURU JYOTHI LAKSHMI Vs. VALLURU VENKATA SIVA KOTESWARA RAO
October 12, 1982
VARANASI NARAYANA Vs. STATE OF ANDHRA PRADESH
August 20, 1982
VARUPANDA SEETHARAMA SWAMY Vs. ALLAM UGRA NARASIMHA MURTHY
July 14, 1982
VASIREDDY SEETHA DEAI Vs. STATE OF ANDHRA PRADESH
August 10, 1982
VEERA VENGATA SATYANARAYANA Vs. KODANDARAMA AND COMPANY BHUPATHIRAJU GOPAL KRISHAN RAJU C SURAYANRAO AND COMPANY AND VENKATA SATYANARAYANA COMMISSIONER OF INCOME TAX ANDHRA PRADESH
December 23, 1982
VEMPATI PREMILA MENON Vs. STATE OF ANDHRA PRADESH
March 2, 1982
VENKAT REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
August 3, 1982
VENKATA RAO AND OTHERS Vs. GOVERNMENT OF A. P. REPRESENTED BY ITS SECRETARY, MUNICIPAL ADMINISTRATION DEPARTMENT, HYDERABAD AND OTHERS
December 9, 1982
VENKATA SATYANARAYANA Vs. MANIKYAM
November 2, 1982
VENKATA SUBBAYYA Vs. KAMALAMMA
April 23, 1982
VENKATASIVA NAIDU IN RE Vs. VENKATASIVA NAIDU IN RE
June 9, 1982
VENKATASWAMY Vs. GRAM PANCHAYAT KARUCHOLA
October 13, 1982
VENKATESWARA BEEDI LEAVES CONTRACTORS Vs. STATE OF ANDHRA PRADESH
December 8, 1982
VIJAYA KARI Vs. K SWARNALALHA
October 28, 1982
VIJAYAWA TRANSPORT HYDERABAD Vs. ANDHRA PRADESH STATE CIVIL SUPPLIES CORPORATION LIMITED HYDERABAD
December 16, 1982
VINAYAK BEER AND WINE STORES Vs. COMMERCIAL TAX OFFICER, X CIRCLE, HYDERABAD
October 11, 1982
Y N REDDY Vs. DIRECTOR OF FIELD PUBLICITY
August 31, 1982
YODLA KORTIREDDY Vs. STATE OF ANDHRA PRADESH
June 8, 1982