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Case Index
Title
Date
A D KUMAR Vs. STATE
September 3, 1982
A KUMAR Vs. UNION OF INDIA
August 26, 1982
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. REWARI ELECTRIC SUPPLY AND GENERAL INDUSTRIES
August 25, 1982
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED
May 10, 1982
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MOTORS AND GENERAL FINANCE LIMITED
May 17, 1982
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MARKAND ENGINEER
January 29, 1982
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ROSHAN DASS BRIJ BHUSHAN
February 26, 1982
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ROHTAK TEXTILES MILLS LIMITED
March 12, 1982
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NETAR KRISHANA SAHGALS PRIVATE LIMITED
April 15, 1982
ADDL COMMISSIONER OF INCOME TAX DELHI II NEW DELHI Vs. ACHAL KUMAR JAIN
April 19, 1982
ADDL COMMISSIONER OF INCOME TAX NEW DELHI Vs. SHAMA ENGINE VALVES LIMITED
April 23, 1982
AGGARWAL HARDWARE WORKS PRIVATE LIMITED Vs. C V S VASANTHA
May 28, 1982
AGGARWAL OIL AND GENERAL MILLS Vs. DELHI ADMINISTRATION
March 2, 1982
AJIT PERSHAD Vs. NIRMAL DAS
August 20, 1982
AJIT SINGH Vs. NAND SINGH
May 26, 1982
AKIL Vs. R K BAWEJA
August 24, 1982
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. AMERICAN REFRIGERATION COMPANY LIMITED
February 9, 1982
AMAR NATH BHATIA Vs. TRADE FAIR AUTHORITY OF INDIA
July 29, 1982
AMBA LAL SARABHAI ENTERPRISES LTD Vs. SARA PHARMACEUTICALS
April 8, 1982
AMRITSAR SUGAR MILLS COMPANY LIMITED Vs. UNION OF INDIA
September 3, 1982
ANAND KUMAR SHARMA Vs. KANTA SHARMA
September 24, 1982
ANIL SACHDEVA Vs. TWO BROTHERS PRIVATE LIMITED
March 22, 1982
ARUN KUMAR Vs. NEELAM
August 24, 1982
ARYA SHIKSHA SAMITI Vs. AMAR NATH
October 21, 1982
ASHGAR ALI Vs. MOHAMMAD TAQI
March 30, 1982
ASHOK KUMAR Vs. RAMGOPAL
April 8, 1982
ASHOK KUMAR Vs. STATE
April 8, 1982
ASHOK KUMAR Vs. RADHA KISHAN VIJ
September 1, 1982
ASHOK KUMAR Vs. KISHAN KUMAR
August 24, 1982
ASHOK KUMAR Vs. DEV RAJ
August 24, 1982
ASHOK KUMAR Vs. LALA SRI KISHAN DASS
November 5, 1982
ASHOK KUMAR Vs. SATWANT KAUR
September 14, 1982
ASHOK LEY LAND LIMITED Vs. UNION OF INDIA
January 4, 1982
ASHOK LEYLAND LIMITED Vs. UNION OF INDIA
November 4, 1982
ASHOKA CEMENT LIMITED Vs. UNION OF INDIA
May 21, 1982
ATMA RAM AGGARWAL Vs. PARIS STAR MANUFACTURING CO
March 23, 1982
ATMA RAM PROPERTIES (P ) LTD Vs. UNION OF INDIA AND ANOTHER
February 23, 1982
AUTOCRAT TOURS Vs. ARJAN DEV
October 29, 1982
AVINASH CHANDER Vs. STATE
December 21, 1982
AVINASH CHANDER Vs. SOHINI DEVI
April 12, 1982
AVTAR KRISHAN BHATNAGAR Vs. KANWAL NARAIN
November 25, 1982
AVTAR SINGH VOHRA Vs. UNION OF INDIA
December 13, 1982
BAHUBALI GULAB CHAND Vs. DELHI ADMINISTRATION DELHI
November 12, 1982
BAKHTAWAR SINGH BALKRISHAN Vs. UNION OF INDIA
April 20, 1982
BALIRAM SHARMA Vs. STATION HOUSE OFFICER DEFENCE COLONY
January 29, 1982
BALRAJ SURI Vs. UNION OF INDIA
September 17, 1982
BANWARI LAL RADHE MOHAN Vs. PUNJAB STATE CO0OPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED
April 8, 1982
BANWARI LAL RADHE MOHAN Vs. PUNJAB STATE CORPORATIVE SUPPLY AND MARKETING FEDERATION LIMITED
August 27, 1982
BASTI SUGAR MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
February 16, 1982
BHAGWAT PERSHAD Vs. SHANTI DEVI
March 31, 1982
BHAJAN LAL Vs. MADAN LAL BAJAJ
October 13, 1982
BHARAT LAL AND CO Vs. UNION OF INDIA
February 3, 1982
BHOLA NATH ARORA Vs. STATE
April 14, 1982
BIMAL CHANDRA SEN Vs. KAMLA MATHUR
May 25, 1982
BIMLA DEWAN Vs. LT GOVERNOR OF DELHI
March 4, 1982
BIMLADEVI Vs. UNION OF INDIA
October 24, 1982
BRIJ LAL GAUTAM Vs. PARBAT DEVI
March 16, 1982
BULAQI DAS Vs. SURINDER MOHAN
August 19, 1982
C D SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
August 18, 1982
C HOWEL Vs. R S HOWEL
March 5, 1982
CAPITAL STORES Vs. BATRA SAREE EMPORIUM
September 16, 1982
CHAIRMAN WAKF BOARD FOR THE STATE OF PUNJAB HARYANA HIMACHAL PRADESH U T CHANDIGARH Vs. UNION OF INDIA NEW DELHI
October 19, 1982
CHAMAN LAL Vs. STATE
July 9, 1982
CHAMAN LAL KOHLI AND OTHERS Vs. RAKSHA (DIVORCEE)
May 19, 1982
CHAMELI WATI Vs. DELHI MUNICIPAL CORPORATION
January 27, 1982
CHANDER MUKHI Vs. BHAGAT RAM
December 1, 1982
CHANDU LAL GUPTA Vs. RAM NAGAR
August 4, 1982
CHAUDHRY HUKAM CHAND AND SONS Vs. SAGAR SILK AND SAREES
May 18, 1982
CHIKA LIMITED Vs. KRISHAN BEHARI
July 5, 1982
CHIRANJI LAL Vs. KAILASH CHAND JAIN
March 8, 1982
CITIBANK N A Vs. BRAKE LININGS LTD
September 22, 1982
CITIBANK N A NEW DELHI Vs. JUGGILAL KAMLAPAT JUTE MILLS COMPANY LTD
May 17, 1982
CLARIDGES HOTELS P LTD Vs. SALES TAX OFFICER
October 4, 1982
COMMDR P VASUDEVA Vs. COMMISSIONER OF INCOME TAX
July 7, 1982
COMMISSIONER OF INCOME TAX Vs. GOPAL J N AND CO
May 28, 1982
COMMISSIONER OF INCOME TAX Vs. BLAZE ADVERTISING DELHI P LIMITED
May 21, 1982
COMMISSIONER OF INCOME TAX Vs. K NARENDRA
May 26, 1982
COMMISSIONER OF INCOME TAX Vs. SHAMBHU RAM SONI
May 19, 1982
COMMISSIONER OF INCOME TAX Vs. JAY ENGINEERING WORKS LIMITED
May 19, 1982
COMMISSIONER OF INCOME TAX Vs. CONTINENTAL DEVICES INDIA LIMITED
May 19, 1982
COMMISSIONER OF INCOME TAX Vs. BHARAT INSURANCE COMPANY LIMITED
February 18, 1982
COMMISSIONER OF INCOME TAX Vs. PRATAP SINGH OF NABHA
January 29, 1982
COMMISSIONER OF INCOME TAX Vs. JYOTI PRASHAD
March 26, 1982
COMMISSIONER OF INCOME TAX Vs. ROHTAK TEXTILE MILLS LIMITED
March 12, 1982
COMMISSIONER OF INCOME TAX Vs. DALMIA CEMENT LTD
November 9, 1982
COMMISSIONER OF INCOME TAX Vs. MOHAN DAS HASSA NAND
November 16, 1982
COMMISSIONER OF INCOME TAX DELHI Vs. NATIONAL INDUSTRIAL CORPORATION
April 16, 1982
COMMISSIONER OF INCOME TAX DELHI Vs. BHARAT NIDHI LIMITED
April 23, 1982
COMMISSIONER OF INCOME TAX DELHI II NEW DELHI Vs. DEOKI NANDAN AND SONS DHARAMPUR DELHI
May 5, 1982
COMMISSIONER OF INCOME TAX DELHI IV NEW DELHI Vs. KUNDAN LAL
April 19, 1982
COMMISSIONER OF WEALTH TAX Vs. Y P PUNJ
March 26, 1982
COMMISSIONER OF WEALTH TAX Vs. BRIJ RAJ PUNJ
March 26, 1982
COMMISSIONER OF WEALTH TAX Vs. H S AHUJA
February 12, 1982
COMMISSIONER OF WEALTH TAX Vs. PROMILA BALI SMT
May 20, 1982
COMMISSIONER OF WEALTH TAX Vs. RUKMANI DEVI
November 24, 1982
CUREWELL INDIA LIMITED Vs. SAHIB SINGH
March 2, 1982
CYCLE EQUIPMENTS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
March 4, 1982
D C M CHEMICAL EMPLOYEES LOKHIT CONGRESS UNION REGD Vs. DELHI ADMINISTRATION
April 26, 1982
D N SRIVASTAVA Vs. PARTHAJOY DAS
November 29, 1982
D S SHARMA Vs. DELHI ADMINISTRATION
August 6, 1982
DAGA COMMERCIAL CORPORATION PVT LTD , NEW DELHI Vs. UNION OF INDIA
March 23, 1982
DALBIR SINGH Vs. STATE
October 5, 1982
DARSHAN KAPUR Vs. TILAK RAJ
March 25, 1982
DARSHNA KUMARI ALIAS WORSELY Vs. INDER KUMAR ARORA
August 26, 1982
DAUKLAT RAM PUBLIC TRUST Vs. COLLECTOR DELHI
September 16, 1982
DAULAT RAM MEHNIDRATTA Vs. LT GOVERNOR OF DELHI
May 28, 1982
DAYA WANTI PUNJ Vs. NEW DELHI MUNICIPAL CORPORATION
May 28, 1982
DEEPAK KUMAR ARORA Vs. SAMPURAN ARORA
September 21, 1982
DELHI CONSUMER CO PO WHOLESALE STORES LTD Vs. SECRETARY
August 27, 1982
DELHI DEVELOPMENT AUTHORITY Vs. UPPAL ENGINEERING CONSTRUCTION CO
March 5, 1982
DELHI DEVELOPMENT AUTHORITY Vs. ALKARAM
February 24, 1982
DELHI SAINIK CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. FINANCIAL COMMISSIONER DELHI ADMINISTRATION
September 3, 1982
DELHI TRANSPORT CORPORATION Vs. KUMARI LALITA
April 27, 1982
DELHI TRANSPORT CORPORATION Vs. HARBANS KAUR
September 24, 1982
DEVELOPMENT CORPORATION VIDARBHA LTD Vs. INTERNATIONAL ENGINEERING CONSULTANCY SERVICES
December 16, 1982
DEVI DAYAL DIXIT Vs. RASHTRIYA ELECTRIC AND ENGINEERING CO
October 13, 1982
DHANPAT ALIAS SUSU Vs. STATE
November 12, 1982
DHARMA DEVI Vs. PADAM SINGH AND ORS.
December 2, 1982
DULI CHAND Vs. JAGMANDER DASS
March 30, 1982
EAST BULLIAREE KENDWADIH CO PRIVATE LIMITED Vs. UNION OF INDIA
August 11, 1982
ESCORTS FARMS RAMGARH LIMITED Vs. COMMISSIONER OF INCOME TAX
April 23, 1982
ESSCO SANITATIONS Vs. MASCOT INDUSTRIES INDIA
April 15, 1982
FAZILKA ELECTRIC SUPPLY COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
May 21, 1982
FLOWMORE PRIVATE LIMITED Vs. KESHAV KUMAR
August 20, 1982
G B KANUGA Vs. UNION OF INDIA
September 22, 1982
G P SARABHAI Vs. UNION OF INDIA
August 13, 1982
GAON SABHA BUDHELA Vs. DHARAM SINGH
November 23, 1982
GHAMANDI SINGH Vs. STATE
November 29, 1982
GHANSHYAM Vs. UNION OF INDIA
October 7, 1982
GILLANDERS ARBUTHNOT AND COMPANY LIMITED Vs. UNION OF INDIA
December 20, 1982
GIRDHARI LAL BHAT Vs. STATE
August 6, 1982
GIRDHARI LAL CHADHA Vs. UNION OF INDIA
August 16, 1982
GIRVER SINGH Vs. STATE
March 5, 1982
GITA GODHA PRIVATE LIMITED NEW DELHI Vs. PAN AMERICAN WORLD AIRWAYS DELHI AIRPORT DELHI
October 7, 1982
GOBIND PERSHAD JAGDISH PERSHAD Vs. NEW DELHI MUNICIPAL COMMITTEE
March 12, 1982
GOLCHA THEATRES Vs. LT GOVERNOR OF DELHI
November 18, 1982
GOPAL Vs. BASO MAI JAGAT NARAIN
December 13, 1982
GOPAL KHULLAR Vs. NEW DELHI HOTELS LIMITED
January 18, 1982
GOVIND GOPAL Vs. BANWARI LAL
October 18, 1982
GOVT EMPLOYEES S COOP H B SOCIETY Vs. UNION OF INDIA
March 31, 1982
GUL MOHD Vs. SAMAR JAHAN
May 27, 1982
GULU SINGH Vs. STATE
October 12, 1982
GURBUX SINGH Vs. UNION OF INDIA
August 30, 1982
GURCHARAN SINGH Vs. R N CHOUDHARY
April 5, 1982
GURDWARA SHRI GURU SINGH SABHA Vs. STATE
May 20, 1982
GURMUKH SINGH Vs. LOCCHMI DEVI
January 29, 1982
GURUDWARA SHRI GURU SINGH SABHA Vs. STATE
May 10, 1982
H C JAIN Vs. UNION OF INDIA
September 14, 1982
H L BHASIN Vs. A K DAS
November 18, 1982
H L VIJH Vs. UNION OF INDIA
December 20, 1982
H M GOVIL Vs. SUDHA GOVIL
July 10, 1982
H R KHANNA Vs. KRISHAN WANTI
May 18, 1982
H S GANDHI Vs. ABHA ARORA
March 4, 1982
H S GUPTA Vs. UNION OF INDIA
September 17, 1982
HAKUMAT RAI NIGAM Vs. STATE
July 27, 1982
HAR BHAGWAN SHARMA Vs. BADRI BHAGAT JHANDEWALAN TEMPLE SOCIETY
November 12, 1982
HARBAJAN SINGH Vs. MINISTRY OF DEFENCE
January 25, 1982
HARBINDER SINGH Vs. STATE
June 28, 1982
HARDEV SINGH Vs. HARVINDER SINGH AND OTHERS
January 25, 1982
HARDIT SINGH Vs. SURINDER NATH AND ORS
August 5, 1982
HARDIT SINGH Vs. SURINDER NATH
April 23, 1982
HARISH J MAL Vs. STATE
August 4, 1982
HARPRASHAD AND COMPANY LIMITED Vs. SUDARSHAN STEEL ROLLING MILLS
November 3, 1982
HEM RAJ BREJA Vs. RADHA RANI
August 6, 1982
HIGH POLYMER LABS PRIVATE LIMITED Vs. R K MUTREJA
September 7, 1982
HIMMAT SINGH SANDHU Vs. JOGINDER SINGH SANDHU
December 10, 1982
HOECHST PHARMACEUTICALS Vs. C V S MANI
August 13, 1982
I C GUPTA Vs. UNION OF INDIA
August 26, 1982
I T C LIMITED Vs. UNION OF INDIA
November 2, 1982
I T C LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE AND OTHERS
April 12, 1982
INDER SAIN GUPTA Vs. SUSHIL KUMAR
August 5, 1982
INDIA EXPORTS HOUSE PRIVATE LIMITED Vs. J R VOHRA
October 18, 1982
INDIAN ALUMINIUM CABLES LIMITED Vs. UNION OF INDIA
May 7, 1982
INDIAN COMMERCE AND INDUSTRIES CORPN Vs. R C LAI
May 4, 1982
INDIAN STEEL CORPORATION Vs. UNION OF INDIA AND OTHERS
August 26, 1982
INDIAN TOURISM DEVELOPMENT CORPORATION Vs. DELHI ADMINISTRATION
January 29, 1982
INDU GUPTA Vs. RAJESHWAR PERSHAD
February 10, 1982
ISH KUMAR Vs. UNION OF INDIA
March 16, 1982
ISSAC JOTI SEN Vs. SUNILA SEN
March 9, 1982
J C MEHTA Vs. STATE
April 8, 1982
J D AGGARWAL Vs. STATE OF DELHI
November 5, 1982
J S BHALLA Vs. G J BHAWANI
October 18, 1982
J S GIRI RAO Vs. HIND KUSHT NIWARAN SANGH
April 1, 1982
J S SOOD Vs. SAAWAN KUMAR
December 21, 1982
J.K. MITTAL, AND OTHERS Vs. DELHI DEVELOPMENT AUTHORITY AND OTHERS
November 12, 1982
JACKSON CHOWKIDAR Vs. UNION OF INDIA
October 15, 1982
JAG JIT KAUR Vs. MOOL CHAND
April 20, 1982
JAGAT MITTAR SAIGAL Vs. KAILASH CHANDER SAIGAL
September 21, 1982
JAGDISH KUMAR AGGARWAL Vs. AGRA AERIAL TAXI SERVICE
December 21, 1982
JAGDISH PERSHAD Vs. HARDAYAL SINGH
February 16, 1982
JAGMOHAN Vs. COMMISSIONER OF POLICE
April 29, 1982
JAI KISHAN Vs. DELHI TRANSPORT UNDERTAKING
August 24, 1982
JAI RAM DASS AND CO Vs. R S BHATIA
August 10, 1982
JAIN MOTOR CAR CO Vs. SHYAM PRABHA JAIN
August 19, 1982
JARNAIL SINGH Vs. SPPERINTENDENT OF POLICE
September 1, 1982
JAWAHAR LAL Vs. COMPETENT AUTHORITY IAC
March 22, 1982
JIALAL SHARMA Vs. STATE
July 13, 1982
JIALAL SHARMA Vs. MAHADEV PRASAD
July 18, 1982
JORDEN DIENADOH Vs. SWARNJIT SINGH CHOPRA
February 19, 1982
JUGAL KISHORE Vs. RAI SINGH
May 17, 1982
JYOTI MALHOTRA Vs. KEWAL KISHORE MALHOTRA
February 24, 1982
K N MEHTA Vs. DIRECTOR OF ENFORCEMENT
May 20, 1982
KAILASH CHANDER BHAI Vs. MANGAL SINGH SACHDEVA
December 20, 1982
KAMAL OIL AND ALLIED INDUSTRIES PRIVATE LIMITED Vs. DELHI ADMINISTRATION
September 10, 1982
KANJI MAL AND SONS Vs. COMMISSIONER OF INCOME TAX
March 26, 1982
KANTA PARSHAD SHARMA Vs. UNION OF INDIA
November 3, 1982
KARAM SINGH NEGI Vs. MUNICIPAL CORPORATION OF DELHI
September 10, 1982
KARTAR SINGH Vs. UNION OF INDIA
September 14, 1982
KASHMIRI LAL SUNEJA Vs. STATE (DELHI ADMINISTRATION) AND OTHERS
February 16, 1982
KAUSHALYA SINGHA Vs. ANIL KUMAR SINGHA
March 12, 1982
KHALIL Vs. DELHI ADMINISTRATION
September 16, 1982
KHANDELWAL METAL AND ENGG Vs. UNION OF INDIA AND OTHERS
October 19, 1982
KHUSBHIR SINGH Vs. AJAIB SINGH
March 15, 1982
KHUSHI RAM Vs. LAL MAN
July 28, 1982
KHUSWANT KAUR Vs. BALWANT SINGH
May 14, 1982
KIRAN KAPOOR Vs. SURINDER KUMAR KAPOOR
May 27, 1982
KISHORE KUMAR Vs. STATE
December 3, 1982
KRISHAN CHANDER RAMESH CHANDER AND BROS Vs. SOHAN LAL
September 3, 1982
KRISHAN GOPAL Vs. MUNICIPAL CORPORATION OF DELHI
February 11, 1982
KRISHAN KUMAR VYAS Vs. SMT. LAKSHMI VYAS
April 1, 1982
KULDIP KAUR Vs. PRAKASH CHAND KHURANA
November 3, 1982
KUSAN INDUSTRIES Vs. PUNJAB FOOD CORPORATION
December 21, 1982
LABH SINGH Vs. STATE
May 29, 1982
LACHHMAN DASS Vs. VEER FINANCE COMPANY
November 26, 1982
LACHHMAN DASS Vs. SURAJ PRAKASH MAHAJAN
February 4, 1982
LAL BIKA SANGA Vs. STATE
November 25, 1982
LIFE INSURANCE CORPORATION OF INDIA Vs. RAJIV LOCHAN
September 24, 1982
LT CDR JAGMOHAN VERMA Vs. SUNITA VERMA
November 12, 1982
LUDWING WUNSCHE AND CO Vs. RAUNAQ INTERNATIONAL LIMITED
April 12, 1982
M FARCED UD DIN Vs. LAL
February 5, 1982
M.K. AUTO INDUSTRIES Vs. M.L. BHANDARI AND COMPANY
October 7, 1982
MADAN LAL BATRA Vs. STATE
April 1, 1982
MADAN LAL JAIN Vs. MUNICIPAL CORPORATION OF DELHI
March 16, 1982
MADHU Vs. SHIV CHARAN
October 19, 1982
MAGNUM FILMS Vs. GOLCHA PROPERTIES PRIVATE LIMITED
November 26, 1982
MAHANT ABHAY DASS Vs. MURLI DHAR SHARMA
September 20, 1982
MAHARAJ KISHAN KAPUR Vs. UNION OF INDIA
May 28, 1982
MAHINDRA AND MAHINDRA LIMITED Vs. UNION OF INDIA
May 7, 1982
MAN MOHAN TULI Vs. MUNICIPAL CORPORATION OF DELHI
May 24, 1982
MANGAT RAM Vs. STATE
May 27, 1982
MANJU BALA Vs. SATISH KUMAR MALHOTRA
August 24, 1982
MANJU GUPTA Vs. M S PAINTAL
January 7, 1982
MAYA DEVI Vs. BHAGAT SINGH BEDI
July 30, 1982
MEHAR CHAND Vs. RAM PARWAR
April 2, 1982
MEHAR ELAHI Vs. VERHA MAL
August 16, 1982
METAL FITTINGS PRIVATE LIMITED Vs. UNION OF INDIA
May 5, 1982
MEWA DEVI Vs. LALA SRI KISHAN DAS
November 5, 1982
MILVI DEVI Vs. DINA NATH
January 11, 1982
MINAKSHI BAHADUR Vs. UNIVERSITY OF DELHI
September 14, 1982
MOHAMMAD ALI KHAN Vs. COMMISSIONER OF WEALTH TAX
November 16, 1982
MOHAN LAL Vs. TIRATH RAM CHOPRA
May 14, 1982
MOHAN WAHI Vs. STATE
May 28, 1982
MOHD. MAQBOOL BHATT Vs. DELHI ADMINISTRATION
August 6, 1982
MOHINDER SINGH Vs. JAGAN NATH BANSAL
December 21, 1982
MOTI RAM Vs. SECRETARY MINISTRY OF DEUCATION AND SOCIAL WELFARE
September 23, 1982
MOTIA RANI BHATIA Vs. ADDITIONAL DIRECTOR OF ENFORCEMENT
October 8, 1982
MOTIA RANI BHATIA Vs. ADDL DIRECTOR OF ENFORCEMENT
September 8, 1982
MRIDULA BHASKAR Vs. ISHWAR INDUSTRIES LIMITED
November 7, 1982
MUKHDUM ALI Vs. NARGIS BANO
October 7, 1982
MUMTAZ JEHAN Vs. INSHA ALLAH ALIAS NOOR JEHAN
July 21, 1982
MUNICIPAL CORPORATION OF DELHI Vs. VED PARKASH VIJ
July 27, 1982
MUNICIPAL CORPORATION OF DELHI Vs. RAM LAL MALIK
April 1, 1982
MURARI LAL VERMA Vs. NANAK CHAND
September 9, 1982
N P SESHADRI Vs. UNION OF INDIA
August 10, 1982
N S PARTHASARTHY Vs. PADMINI DEVI
April 23, 1982
NANAK CHAND Vs. CHANDER KISHORE
May 24, 1982
NAND GOPAL BACCHAS Vs. BANK OF INDIA
February 17, 1982
NAND KISHORE BAGRODIA Vs. SIEMENS INDIA LIMITED
November 2, 1982
NAND LAL PATEL Vs. SHIV SARAN LAL
May 26, 1982
NANDITA VIRMANI Vs. RAMAN VIRMANI
February 19, 1982
NARAIN Vs. STATE
January 12, 1982
NARENDER KAUR Vs. PRITAM SINGH
April 20, 1982
NARINDER SINGH CHAUHAN Vs. SMT. BIMLA KUMARI
October 4, 1982
NATIONAL ASSN OF MOTION PICTURE EXHIBITORS DELHI Vs. UNION OF INDIA
December 20, 1982
NAWAL BIHARI LAL GOEL Vs. COMMISSIONER OF INCOME TAX
May 21, 1982
NAWAL KISHORE Vs. STATE
November 2, 1982
NIRMAL JAIN Vs. STATE
December 10, 1982
NIRMAL SINGH Vs. AVTAR SINGH
August 30, 1982
NIRMALA DEVI Vs. GOPAL KRISHAN
January 29, 1982
NORTHERN INDIA PAINT COLOUR AND VARNISH COMPANY PRIVATE LIMITED Vs. UNION OF INDIA
March 31, 1982
OM PARKASH Vs. STATE
September 14, 1982
OM PRAKASH MITTAL Vs. COUNCIL OF ARCHITECTURE
September 17, 1982
OM PRAKASH SHARMA Vs. DELHI ADMINISTRATION
September 23, 1982
ONKAR MAL LAKHOTIA Vs. SUMITRA DEVI
September 9, 1982
ORIENTAL BANK OF COMMERCE Vs. DELHI DEVELOPMENT AUTHORITY
July 16, 1982
P N BHATT Vs. KAUSHALYA DEVI
February 25, 1982
P S SUNDRAM Vs. S VARSHASWAMI
January 27, 1982
PHOOL SABHARWAL Vs. COMMISSIONER OF INCOME TAX
March 26, 1982
PRABHATI MITRA Vs. D.K. MITRA
May 21, 1982
PREM CHAND GUPTA Vs. MOOL CHAND
March 29, 1982
PREM CHAND GUPTA OF M/S UNIVERSAL TRADING CO. Vs. M/S HINDUSTAN PENCILS PVT. LTD.
December 20, 1982
PRESCO APPLIANCES Vs. N J INDUSTRIES
September 15, 1982
PRITAM PAL SINGH Vs. V P RAMAN
May 28, 1982
PUNNY RAM Vs. CHIRANJI LAL GUPTA
May 28, 1982
PUSHPA DEVI Vs. MANOHAR LAI AND ANOTHER
November 29, 1982
PUSHPA KUMARI Vs. DEWAN CHAND TRUST
April 29, 1982
PUSHPA TALWAR Vs. A N KAPOOR
February 9, 1982
R C MALIK Vs. UNION OF INDIA
February 19, 1982
R K TRIKHA Vs. KISHAN CHAND
November 18, 1982
R N GUJRAL Vs. SHYAM SUNDER AND SONS
August 3, 1982
R N SRIVASTAVA Vs. UNION OF INDIA
March 1, 1982
R NANABHOY Vs. UNION OF INDIA
August 23, 1982
R P KAPUR Vs. KAUSHALYA EDUCATIONAL TRUST
January 21, 1982
R P SABLOK MANAGER SYNDICATE BANK Vs. KAUSHALYA DEVI
March 12, 1982
R RAMALINGAM Vs. P R THAKUR
March 4, 1982
RACHNA ANAND Vs. RAVINDER BHUSHAND ANAND
September 14, 1982
RADHA ENGINEERS Vs. YOUNGMEN ELECTRICLAS
July 5, 1982
RADHA MOHAN Vs. RADHA FANCY STORES
November 12, 1982
RADHEY SHYAM KHANNA Vs. AMAR NATH KHANNA
January 29, 1982
RAGHUBIR SINGH Vs. MUNICIPAL CORPORATION OF DELHI
May 5, 1982
RAJ KUMARI NANDA Vs. COMMISSIONER OF INCOME TAX
September 10, 1982
RAJ RANI Vs. SUBHASH CHANDER
December 7, 1982
RAJ RANI Vs. SUKH RAJ
July 6, 1982
RAJAN BAKSHI Vs. STATE OF DELHI
November 12, 1982
RAJENDRA Vs. STATE OF DELHI
July 21, 1982
RAJINDER KUMAR Vs. STATE
September 2, 1982
RAJINDER KUMAR Vs. RAVEL SINGH
September 21, 1982
RAJMDER NATH SHARMA Vs. RANI CHANDER KANTA
May 25, 1982
RAM ASRE DARBARI Vs. UNION OF INDIA
October 25, 1982
RAM CHANDERA RAM RAM KISHAN DASS Vs. DEWAN CHAND
September 1, 1982
RAM DASS Vs. KUNTO
August 3, 1982
RAM DEV Vs. DEPUTY COMMISSIONER
September 1, 1982
RAM GOPAL SAWHNEY Vs. SURAJ BALRAM SAWHNEY
September 6, 1982
RAM KISHAN SINGH Vs. SAVITRI DEVI
May 28, 1982
RAM LAL NARANG Vs. UNION OF INDIA
February 5, 1982
RAM MURTI Vs. BHOLA NATH
August 10, 1982
RAM NARAIN Vs. DROPADI DEVI
August 30, 1982
RAM NATH Vs. STATE
February 2, 1982
RAM NIWAS AND OTHERS Vs. STATE
September 20, 1982
RAM SINGH Vs. NATHI LAL
August 26, 1982
RAM SWAROOP Vs. SUJAN SINGH
January 4, 1982
RAMCHARAN CONVICT Vs. STATE OF DELHI
July 26, 1982
RAMESH CHAND SHARMA Vs. R S AGGARWAL
April 27, 1982
RANJIT SINGH TOMAR Vs. HINDUSTAN EXPORT AND IMPORT
September 10, 1982
RATISH KUMAR AGGARWAL Vs. UNION OF INDIA
January 4, 1982
RAUNAQ INTERNATIONAL LIMITED Vs. MINI SEA FOOD
December 1, 1982
RAUNAQ RAJ Vs. APPELLATE OFFICER
April 14, 1982
REFUGEE CO OPERATIVE HOUSING SOCIETY LIMITED Vs. HARBAN SINGH BHASIN
March 26, 1982
ROOP DEVI Vs. SULTAN SINGH
March 23, 1982
RUKMANI DEVI Vs. SHANTI AGGARWAL
September 17, 1982
S BALBIR SINGH Vs. RAJNI KANT SETTLEMENT COMMISSIONER
November 29, 1982
S C TANEJA Vs. P N ATRESHI
May 14, 1982
S KULDIP SINGH JOHAR Vs. V D NARANG
March 9, 1982
S NIHAL SINGH Vs. ARJUN DAS
September 24, 1982
S S SANDHU Vs. UNION OF INDIA
November 12, 1982
SAFARI AIRWAYS Vs. ESTATE OFFICER
December 14, 1982
SAIN DITTA MAL Vs. UNION OF INDIA
May 28, 1982
SAKWAN PUBLIC SCHOOL Vs. D K DASS I A S DELHI SCHOOL TRIBUNAL
April 15, 1982
SALES TAX OFFICER Vs. BYFORD LIMITED
May 6, 1982
SALWAN PUBLIC SCHOOL Vs. D K DASS
May 14, 1982
SANATAN DHARAM SABHA Vs. JOHRIMAL
April 15, 1982
SANGHI MOTORS Vs. COMMISSIONER OF INCOME TAX
January 22, 1982
SANTOSH KUMAR JAIN Vs. BAHADUR SINGH JAIN
May 18, 1982
SANTOSH KUMAR JAIN Vs. UNION OF INDIA
December 20, 1982
SARDAR CHARANJIT SINGH Vs. ARUN PURIE
November 5, 1982
SARIA MITTAL Vs. K C JAM
February 5, 1982
SAT PAL Vs. NAND KISHORE
September 3, 1982
SATAR MASIAH Vs. STATE
May 5, 1982
SATISH CHANDER Vs. SHIV DUTT AND PREM NATH
March 15, 1982
SATYA WATI Vs. V K SHUKIA
May 27, 1982
SAVITRI DEVI Vs. NATHU RAM
January 25, 1982
SHAM SARUP BHATNAGAR Vs. STATE OF DELHI
May 12, 1982
SHAMSHAD BEGUM DAR Vs. UNION OF INDIA
October 19, 1982
SHAMSHER SINGH Vs. H K S MALIK
April 14, 1982
SHANTI DEVI Vs. STATE
March 23, 1982
SHANTILAL MEHTA Vs. UNION OF INDIA
November 9, 1982
SHIELA TANDON Vs. M PARKASH SUN
November 3, 1982
SHRI ISHWAR NARAIN Vs. MRS. MAYA WANTI AND ANOTHER
May 21, 1982
SHRI RAMESHWAR DASS Vs. SHRI JAGAN NATH (DECEASED) AND ANOTHER
February 24, 1982
SHYAMDEV Vs. UNION OF INDIA
October 22, 1982
SIRI PAL JAIN Vs. BRIJ KISHORE
May 13, 1982
SITA RAM JOGINDER KUMAR Vs. ASSISTANT COMMISSIONER OF SALES TAX
November 12, 1982
SLYTONE ELECTRICALS INDIA Vs. UNION OF INDIA
February 26, 1982
SMT. HARDARSHAN KAUR Vs. SHRI GAGAN INDER SINGH
April 12, 1982
SOHAN NAYYAR Vs. LT GOVERNOR OF DELHI ARBITRATOR
December 21, 1982
STATE Vs. DEV RAJ SINGH
December 16, 1982
STATE Vs. CHARANJIT SINGH
August 17, 1982
STATE BANK OF INDIA Vs. O P GUPTA
November 3, 1982
STATE DELHI ADMINISTRATION Vs. RAVINDER KUMAR BHATNAGAR
March 16, 1982
STATE TRADING CORPORATION OF INDIA LIMITED Vs. HARSHA TRACTORS LIMITED
December 21, 1982
STATEOF DELHI ADMINISTRATION Vs. JAI SHIV KUMAR
September 24, 1982
STRAW PRODUCTS LTD AND ANOTHER Vs. UNION OF INDIA AND OTHERS
August 11, 1982
SUBHASH CHANDER Vs. ARJAN KAUR
August 27, 1982
SUBHASH CHANDER Vs. STATE DELHI ADMINISTRATION DELHI
July 29, 1982
SUGAR MILLS Vs. STATE TRADING CORPORATION
July 30, 1982
SUNDER DEV Vs. UNION OF INDIA
November 18, 1982
SUNDER INDUSTRIES Vs. GENERAL ENGINEER WORKS
January 7, 1982
SUPER TRADERS AND ANOTHER Vs. UNION OF INDIA AND OTHERS
September 23, 1982
SURAJ PARKASH Vs. UNION OF INDIA
July 16, 1982
SURESH BALA Vs. MAJOR G M S BALA
September 21, 1982
SURESH DEWAN Vs. HARI MOHAN ARYA
August 16, 1982
SURESH KUMAR JAIN Vs. UNION OF INDIA
September 2, 1982
SURESH KUMAR SANGHI Vs. AMIT KUMAR SANGHI ANDSONS
November 30, 1982
SURINDER KUMAR GROVER Vs. STATE
February 9, 1982
SURJEET BOOK DEPOT Vs. SURJEET BOOK DEPOT P LTD
May 12, 1982
SUSHIL KUMAR Vs. STATE
September 17, 1982
SUSHMA KUMARI Vs. RAMESH CHAND
February 26, 1982
SWASTIKA METAL Vs. UNION OF INDIA
March 22, 1982
SWATANTRA KUMAR Vs. UNION OF INDIA
May 3, 1982
SYED MOOSA EMAMI Vs. SUNIL KUMAR
August 23, 1982
SYLVANIA & LAXMAN LTD AND ANOTHER Vs. UNION OF INDIA AND OTHERS
February 5, 1982
TATA OIL MILLS COMPANY LIMITED Vs. REWARD SOAP WORKS
April 22, 1982
TEJ KAUR Vs. APPELLATE OFFICER
July 26, 1982
TEK BAHADUR Vs. STATE
January 14, 1982
TEK CHAND Vs. DEVELOPMENT COMMISSIONER DELHI
August 6, 1982
TILAK RAJ HANDA Vs. UNION OF INDIA
August 20, 1982
TOBU ENTERPRISES PRIVATE LIMITED Vs. JOGINDER METAL WORKS
August 31, 1982
TOKH RAM Vs. STATE DELHI ADMINISTRATION
September 3, 1982
TRILOCHAN SINGH RANA Vs. JOGINDER SINGH BAJWA
September 13, 1982
TRISHLA JAIN Vs. STATE
July 29, 1982
TRIVENI ENGINEERING WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX NEW DELHI
April 5, 1982
U P CO OPERATIVE FEDERATION LIMITED Vs. UNION OF INDIA
September 21, 1982
U P STATE SUGAR CORPORATION LIMITED Vs. STATE TRADING CORPORATION
March 3, 1982
UMA BASSI Vs. ANIL KUMAR BASSI
October 21, 1982
UMESH SAXENA Vs. ASHARFI LAL
February 28, 1982
UNION BANK OF INDIA Vs. SWASTIKA MOTOR
July 6, 1982
UNION OF INDIA Vs. NAND KISHORE
May 21, 1982
UNION OF INDIA Vs. SHYAM KUMAR
March 1, 1982
UNION OF INDIA Vs. SYED SHAH NASIR HUSSAIN
February 15, 1982
UNION OF INDIA Vs. NAND KISHORE
January 7, 1982
UNION OF INDIA Vs. MEHTA TEJA SINGH
November 16, 1982
UNION OF INDIA Vs. RAM
November 11, 1982
UNITED BROTHERS Vs. UNITED TRADERS
January 28, 1982
UPENDER KUMAR Vs. FOOD CORPORATION OF INDIA
October 22, 1982
URMILA DEVI Vs. DEVINDER KUMAR PARCHA
December 8, 1982
USHA SALES LIMITED Vs. ARUNA GUPTA
September 6, 1982
UTTAM SINGH DUGGAL AND CO PRIVATE LIMITED Vs. UNITED STATES OF AMERICA AGENCY OF INTERNATIONAL DEVELOPMENT
April 1, 1982
V B RAJU Vs. R L MOHINDROO
April 26, 1982
V K KUMAR Vs. KENDRIYA VIDYALAYA SANGATHAN
May 28, 1982
V K MADHOK Vs. UNION OF INDIA
February 25, 1982
VASU DEV Vs. STATE
January 28, 1982
VEENA NANDA Vs. J.L. NANDA
September 15, 1982
VIBHA SAROOP NEE ALIAS VIBHA SAXENA Vs. NIGMENDRA SAROOP
September 16, 1982
VIJAY KAPUR Vs. NEELAM KAPUR
August 13, 1982
VIJAY KUMAR Vs. STATE OF DELHI
September 1, 1982
VIJAY KUMAR Vs. STATE
December 1, 1982
VIJAY PAL GUPTA Vs. STATE
March 18, 1982
VIJAY PAL SINGH Vs. DELHI ADMINISTRATION
December 3, 1982
VINAYAK RAMA CHANDRA VAZE Vs. STATE OF MAHARASHTRA
November 18, 1982
VINOD ARORA Vs. MANJU ARORA
February 17, 1982
VINOD KUMAR BHALLA Vs. NANAK SINGH
September 8, 1982
VIPIN MANEK LAL Vs. SUSHIL KUMAR
December 10, 1982
VIRENDRA DRESSES Vs. VARINDRA GARMENTS
March 12, 1982
VISHAL ANDHRA INDUSTRIES Vs. UNION OF INDIA
March 18, 1982
VISHNU BHAGWAN Vs. NAWAL KISHORE
February 19, 1982
VISHWANATH KHANNA Vs. RAM SWARUP RASTOGI AND SONS
January 13, 1982
YAMIN Vs. MOHAMMAD USMAN
September 8, 1982
YOG RAJ Vs. STATE
May 14, 1982
ZENON ELECTRONICS PRIVATE LIMITED AND OTHERS Vs. UNION OF INDIA AND OTHERS
February 5, 1982