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Case Index
Title
Date
AB GAFFAR Vs. SHAMIM AHMAD SHAMIM
February 14, 1972
AB GANI Vs. STATE OF J&K
December 27, 1972
AB RASHID QADIRI Vs. STATE
December 19, 1972
AB RASHID QADIRI Vs. STATE OF J&K
June 12, 1972
AHAD TRAG Vs. KHAZIR TRAG
December 4, 1972
AHAD TRAG Vs. KHAZIR TRAG AND ORS
April 12, 1972
ASSADULLAH Vs. MOHD YOUSUF
September 1, 1972
BADRI NATH Vs. WAZIR RAM SARAN
August 14, 1972
BADRI NATH Vs. PUNAN
January 18, 1972
BASHI RAM Vs. LAKHMI CHAND
May 8, 1972
BAWA RAM KAMAL DASS Vs. BODH RAJ GUPTA
January 18, 1972
BEE BNN AND CO Vs. STATE
May 24, 1972
BEHARI LAL Vs. BEHARI LAL
March 20, 1972
BIMLA KAPUR Vs. RAJINDER KAPUR
July 10, 1972
BRIJ LAL Vs. FINANCIAL COMMISSIONER
June 3, 1972
CHENAB TEXTILE MILLS, KATHUA Vs. STATE OF J&K
October 31, 1972
CHUNI LAL PESHIN Vs. STATE
August 16, 1972
CONSERVATOR OF FORESTS, JAMMU CIRCLE, JAMMU Vs. KASHMIR TIMBER PVT LTD , JAMMU
August 8, 1972
CUSTODIAN GENERAL Vs. KARTAR CHAND
April 11, 1972
DEWANS MODERN BREWERIES LTD Vs. INDUSTRIAL TRIBUNAL, J&K
March 15, 1972
DY COMMISSIONER, JAMMU Vs. SAIN DASS (SUBEDAR)
April 19, 1972
DY INSPECTOR GENERAL, HOME GUARDS Vs. GH AHMAD BHAT
August 16, 1972
GANPAT RAI Vs. ABNASH CHANDER
May 26, 1972
GANPAT RAI AND ANOTHER Vs. ABNASH CHANDER AND ANOTHER
May 25, 1972
GH AHMAD ALIAS GUL MOHD Vs. HABIB
November 28, 1972
GH HASSAN GANAI Vs. MST RAJA BIBI
August 8, 1972
GH MOHD KHAN Vs. CHIEF ENGINEER, MECHANICAL AND STORES
May 18, 1972
GH MOHD MUGHLU Vs. KHAN ALI MOHD
February 28, 1972
GH QADIR Vs. GH HUSSAIN
January 18, 1972
GHULAM RASOOL WADERA Vs. MOHAMMAD SALEEM AND OTHERS
September 9, 1972
GOVERDHAN SINGH Vs. MULKH RAJ
June 15, 1972
H S BALI Vs. NASIRULAH BEG
August 30, 1972
HAFIZ ULLAH Vs. GOVERNMENT OF JAMMU AND KASHMIR AND OTHERS
August 10, 1972
HAJI MOHD RAJAB GUJRI Vs. LAL MOHD BANGRU
February 14, 1972
HARBANS LAL BALI Vs. KULBHUSHAN BALI
September 4, 1972
HARBANS LAL SOHNI Vs. PEERZADA GH AHMAD
September 11, 1972
HIMALYA PHARMACY Vs. DIRECTOR HEALTH SERVICES
September 20, 1972
INDERJEET Vs. STATE
January 19, 1972
JANI Vs. HASSAN SUFI
June 14, 1972
JAWAHER BARUA Vs. STATE
December 8, 1972
JAWAHIR LAL KOUL Vs. EXECUTIVE ENGINEER, MECHANICAL DIVISION LOWER JEHLUM HYDEL PROJECT BARAMULLA
July 18, 1972
KAILASH RAM Vs. NIL KANTH
July 26, 1972
KESHO NATH BAKSHI Vs. STATE
June 7, 1972
KHAN ALI SHAH Vs. RUBY GENERAL INSURANCE
December 9, 1972
KULDIP RAJ GUPTA Vs. SUDESH KUMAR
April 3, 1972
LAL CHAND Vs. KARIM
November 22, 1972
LAL DEVI Vs. DISTRICT JUDGE JAMMU AND ANR
December 15, 1972
LAL KHAN Vs. STATE
July 19, 1972
M R NATHU MAL JAIN & SONS Vs. DY SALES-TAX COMMISSIONER
April 6, 1972
MALKI RAM Vs. BANDHU
February 10, 1972
MIR GHULAM AHMED Vs. HAJI ABDUL REHMAN
October 20, 1972
MOHAMMAD HUSSAIN BANDY Vs. STATE
May 26, 1972
MOHAMMAD YOUSUF Vs. ABDUL AHAD SHAH
March 22, 1972
MOHAN LAL Vs. STATE OF J&K
April 19, 1972
MOHD ABDULLAH DAR Vs. MOHD AKBAR
July 10, 1972
MOHD AYUB KHAN Vs. STATE OF JAMMU AND KASHMIR
December 21, 1972
MOHD HUSSAIN BABA Vs. SECRETARY STATE BOARD OF SECONDARY EDUCATION
August 10, 1972
MOHD KHAN Vs. SHAHMALI
November 1, 1972
MOHD RATHER Vs. AHSAN RATHER
December 12, 1972
MOHD TANTRY Vs. ABDI TANTRY
October 19, 1972
MOHD ZAMIR Vs. STATE OF J&K
November 23, 1972
MUMTAZ BEGUM Vs. S AMAN ULLAH KHAN
August 10, 1972
NOOR HUSSAIN Vs. MUNICIPALITY, JAMMU
January 17, 1972
NOOR-UL-DIN Vs. ABDUL GANI BALA
May 19, 1972
P L HANDOO Vs. SHAMAS-UD-DIN
August 29, 1972
PETROL TAXATION OFFICER Vs. KR DIWARKAR SINGH
July 10, 1972
PRANA CHATTA Vs. STATE OF J&K
June 1, 1972
RAHIM KHAN Vs. GH AHMED WANI
November 30, 1972
RAHTI Vs. RAI BAHADUR R C KAK
September 4, 1972
RAJ KUMAR Vs. ASSISTANT COMMISSIONER, NAZOOL, JAMMU
June 14, 1972
RAM DHAN Vs. PUSHPA DEVI
December 16, 1972
RAM RAKHA Vs. SAT PAUL
June 5, 1972
RAM SINGH Vs. SUKHRAM
January 18, 1972
RAMESH CHAND VERMA Vs. BHAGAT RAM
September 29, 1972
RAMUN Vs. GAURI SHANKAR
November 29, 1972
RASUL LONE Vs. GHANI MIR
October 9, 1972
RESHI KUMARI Vs. RAM KRISHEN
March 29, 1972
RESHOO Vs. JAMAL DAR
May 11, 1972
ROSHAN LAL SETHI Vs. TEHSILDAR, RAJOURI
April 17, 1972
S HARDUTT SINGH Vs. CH MUKHA SINGH
April 21, 1972
S HARNAM SINGH Vs. PASSENGER SERVICE J&K GOVERNMENT TRANSPORT UNDERTAKING, JAMMU
January 18, 1972
SAIN DASS Vs. DEVI DASS
June 13, 1972
SARASWATI Vs. BINDRABAN
June 13, 1972
SHANTI PRAKASH JAIN Vs. ADMINISTRATOR JAMMU MUNICIPALITY
April 14, 1972
SHEELA DEVI Vs. GOPI NATH
August 21, 1972
SHEELA KAUR Vs. UNION OF INDIA (UOI) AND ANR.
May 26, 1972
SHEIKH MUSHTAQ AHMED Vs. L SOHAN LAL
July 17, 1972
SHIV KUMAR Vs. AJUDHIA NATH
January 18, 1972
SOFI GH MOHD Vs. DISTRICT MAGISTRATE, SRINAGAR
December 6, 1972
SOOM NATH Vs. STATE OF JAMMU AND KASHMIR AND ANOTHER
January 19, 1972
SOUTH INDIA INSURANCE CO Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL JAMMU & KASHMIR
August 30, 1972
STATE Vs. AMMA BHAT
August 7, 1972
STATE Vs. YOUSSUF DAR
September 11, 1972
STATE OF J&K Vs. ISHER DASS CHARAK
May 31, 1972
STATE OF J&K Vs. KRISHEN DASS
July 24, 1972
SUKH DEV SINGH Vs. STATE OF J&K
January 17, 1972
SYED MOHD YOUSUF QURESHI Vs. STATE OF J&K
August 9, 1972
SYED NISSAR AHMAD Vs. ASSISTANT COMMISSIONER, ANANTNAG
November 30, 1972
T G K CHARLU Vs. STATE OF J&K
August 25, 1972
TIMBER PVT LTD Vs. SKANDIA INSURANCE CO LTD
August 9, 1972
TRILOKI NATH KHOSA Vs. STATE OF JAMMU AND KASHMIR
June 16, 1972
UNIVERSITY OF JAMMU Vs. DHARAM VIR
July 10, 1972
VEERA DEVI Vs. STATE OF J&K
July 10, 1972
VOLTAS LTD Vs. J&K GOVT
October 3, 1972
YADU RAM ALIAS ANAND SAGAR Vs. STATE
April 28, 1972
ZARIFA Vs. CUSTODIAN GENERAL, EVACUEE PROPERTY, J&K
October 6, 1972