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Case Index
Title
Date
A C NAHA ROY Vs. NATIONAL COAL DEVELOPMENT CORPORATION LTD
April 19, 1972
A PEDHANNA CHETTIER Vs. MOOLCHAND
December 15, 1972
ABDUL GAFOOR Vs. ABDEALI
August 23, 1972
ABDUL GAFOOR Vs. ABDEALI
January 6, 1972
Abdul Hamid Vs. Liquidator, Tamba Peetal Dhatu Bartan Nirman Sahakari Sanstha
October 9, 1972
ABDUL HAMID ABDUL MAJID Vs. LIQUIDATOR TAMBA PEETAL DHATU BARTAN NIRMAN
October 3, 1972
AIL DAS Vs. BOARD OF REVENUE MADHYA PRADESH GWALIOR
November 2, 1972
AKHTAR KHAN Vs. DIVISIONAL FOREST OFFICER JABALPUR
February 16, 1972
AMALGAMATED COAL FIELDS LTD Vs. CHHOTIBAI
October 9, 1972
ASSOCIATED CEMENT CO LTD Vs. PRESIDING OFFICER
November 28, 1972
ASSOCIATED CEMENT CO LTD Vs. STATE OF MADHYA PRADESH
July 4, 1972
BAJRANG PRASAD Vs. STATE OF MADHYA PRADESH
April 19, 1972
BAJRANGLAL Vs. PURUSHOTTAMDAS PURANLAL NARELE
February 2, 1972
Bala Prasad Naik Vs. Commissioner, Jabalpur Division
February 23, 1972
BALA PRASAD NAIK Vs. ADDITIONAL COMMISSIONER JABALPUR DIVISION JABALPUR
March 23, 1972
BANWARILAL SHRINIWAS Vs. KUMARI KUSUM BAI
July 27, 1972
BHAGWAN DASS Vs. STATE OF MADHYA PRADESH
December 4, 1972
BHAGWAN SHARMA Vs. PRESCRIBED AUTHORITY TRANSPORT COMMISSIONER GWALIOR
February 15, 1972
BHAGWANDAS GAJJU Vs. STATE OF MADHYA PRADESH
January 17, 1972
BHAGWANDAS TIWARI Vs. GAYA PRASAD
February 17, 1972
BHAGWAT PRASAD SAO Vs. RAVISHANKAR UNIVERSITY
April 7, 1972
BIRLA JUTE MANUFACTURING CO LTD Vs. COMMISSIONER OF SALES TAX
February 14, 1972
C P SYNDICATE PRIVATE LTD Vs. STATE OF MADHYA PRADESH
April 25, 1972
CENTRAL PROVINCES SYNDICATE PVT Vs. SITA DEVI
September 5, 1972
CHANDEL RANJIT KUNWAR Vs. HIRALAL SUNDERSINGH
February 23, 1972
CHANDRADATTA Vs. SANATKUMAR
October 22, 1972
CHANDRASHEKHAR JAIKISHAN BAJPAI Vs. NIYAMATRAM
February 16, 1972
CHANNILAL Vs. BUNDELAL
April 28, 1972
CHARAN LAL SAHU Vs. NANDA KISHORE BHATT
September 22, 1972
CHHATARSAL SINGH YADAV Vs. STATE OF MP
March 21, 1972
CHHOTABHAI JETHABHAI PATEL AND CO Vs. STATE OF MADHYA PRADESH
March 31, 1972
COMMISSIONER OF INCOME TAX Vs. KHUBCHAND MEGHRAJ
April 4, 1972
COMMISSIONER OF INCOME TAX Vs. SHEONARAYAN HARNARAYAN
December 5, 1972
COMMISSIONER OF SALES TAX Vs. LAXMILAL JAIN
September 18, 1972
COMMISSIONER OF SALES TAX Vs. SHEOCHARAN RADHESHYAM SHARMA
September 21, 1972
COMMISSIONER OF SALES TAX Vs. HASTIMAL RATANLAL
August 29, 1972
COMMISSIONER OF SALES TAX Vs. ASSOCIATED CEMENT COMPANY LIMITED
January 14, 1972
COMMISSIONER OF SALES TAX MADHYA PRADESH Vs. DAYARAM BALCHAND
October 25, 1972
COMMISSIONER OF WEALTH TAX Vs. MANILAL C DESAI
April 3, 1972
DHUJRAM Vs. CHANDAN SINGH
November 2, 1972
DINDAYAL PACHURI Vs. VIMALCHAND
August 16, 1972
DINDAYAL PACHURI Vs. VIMALCHAND
August 18, 1972
DURLABHKUMAR Vs. DISTRICT JUDGE INDORE
November 23, 1972
FATTE Vs. BANSHILAL
March 22, 1972
GAYAPRASAD Vs. EXCISE COMMISSIONER
March 1, 1972
GIRJA PRASAD SHARMA Vs. UMASHANKAR PATHAK
April 21, 1972
GODABAI Vs. NARAYAN ZINGAJI
September 18, 1972
GOPAL KRISHNA Vs. KAMTA PRASAD
January 24, 1972
GRAM PANCHAYAT GORAKHPUR Vs. KHUSHALI DINDAYAL SAHU
September 27, 1972
Gram Panchayat, Gorakhpur Vs. Khusilal
October 4, 1972
GULAB RAI AND SONS Vs. STATE OF MADHYA PRADESH
July 19, 1972
GWALIOR RAYON SILK MANUFACTURING WVG COMPANY LIMITED Vs. ASSISTANT COMMISSIONER OF SALES TAX
August 29, 1972
GWALIOR SUGAR CO LIMITED Vs. STATE OF MADHYA PRADESH
July 6, 1972
GYASIRAM KANIRAM VAISH Vs. BRIJ BHUSHANDAS
November 30, 1972
H S SACHDEO AGENT OF EKLEHRA COLLIERY EKLEHRA Vs. STATE OF MADHYA PRADESH
November 15, 1972
HARBANS RAI Vs. BOARD OF REVENUE GWALIOR
September 22, 1972
HARISH CHANDRA GUPTA Vs. STATE OF MADHYA PRADESH
February 10, 1972
HARISHCHANDRA GOLCHA Vs. JIWAJI RAO COTTON MILLS LTD
April 10, 1972
HASTIMAL BHEROOLAL Vs. STATE OF MADHYA PRADESH
March 30, 1972
HEAVY ELECTRICALS INDIA Vs. PANNALAL DEVCHAND MALVIYA
September 5, 1972
INDRA KUMARI Vs. RAJKUMAR MAHANT
March 24, 1972
J A TRIVEDI BROS Vs. COMMISSIONER OF SALES TAX
September 4, 1972
J B ADVANI-OERLIKON ELECTRODES PVT LTD Vs. COMMISSIONER OF SALES TAX
April 28, 1972
J K AGENTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
January 25, 1972
JASWANTLAL PRAHLAD BHAI & COMPANY, DAMOH Vs. COMMISSIONER OF SALES TAX, M.P.
December 8, 1972
JASWANTLAL PRAHLAD BHAI AND COMPANY Vs. COMMISSIONER OF SALES TAX
September 28, 1972
JIVRAMBHAI Vs. AMARSINGH
April 28, 1972
JIYAJEE RAO COTTON MILLS LTD Vs. COMMISSIONER OF SALES TAX
December 7, 1972
JOGAYA Vs. BETI JOGA
December 22, 1972
JYOTI BHUSHAN Vs. BODH RAM MURITRAM
November 27, 1972
K S GAME Vs. STATE OF MADHYA PRADESH
February 1, 1972
KALKA PRASAD LAJJA RAM Vs. ELECTION OFFICER GWALIOR
January 13, 1972
Kalkaprasad Vs. Election Officer, Gwalior
January 31, 1972
KANHAIYALAL VAIDYA Vs. STATE OF MADHYA PRADESH BHOPAL
December 16, 1972
KARNAM CHAND Vs. KAMLESH KUMARI
April 7, 1972
KEDARMAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
October 12, 1972
Kesa Vs. Kalu
December 12, 1972
KOZE Vs. MAKHAN SINGH
April 21, 1972
KUAR INDRAJIT SINGH Vs. BOARD OF REVENUE MADHYA PRADESH GWALIOR
September 22, 1972
LALMAN Vs. STATE OF MADHYA PRADESH
April 27, 1972
LAXMAN PRASAD Vs. SHRIDEO JANKI RAMAN
November 24, 1972
LAXMI PRASAD BAJPAI Vs. DISTRICT MAGISTRATE BILASPUR
April 3, 1972
LIFE INSURANCE CORPORATION OF INDIA Vs. THAKUR MOHAN SINGH
April 15, 1972
MADHYA PRADESH ELECTRICITY BOARD JABALPUR Vs. STATE OF MADHYA PRADESH
March 30, 1972
MAHILA KRISHNA KUMARI Vs. MAHILA SAKUN BHATNAGAR
January 5, 1972
MAJOR SUJAT ALI Vs. STATE OF MADHYA PRADESH
March 30, 1972
Manocha (S.P.) Vs. State of M.P.
December 9, 1972
MOHAMMAD NASEER KHAN Vs. MUNICIPAL CORPORATION BHOPAL
December 21, 1972
MOOLCHAND Vs. SHEODUTT PALIWAL
August 7, 1972
MUNICIPAL CORPORATION INDORE Vs. STATE OF BHOPAL
April 4, 1972
MUNICIPAL CORPORATION INDORE Vs. NARAYANLAL
February 28, 1972
MUNICIPAL COUNCIL MANDSAUR MANDSAUR MUNICIPALITY Vs. STATE OF M P BHOPAL
April 4, 1972
MUNSHIRAM RAMDHAN Vs. DHANRAJ CHUNNILAL
February 25, 1972
NANDLAL DHOOT Vs. PARASHRAM DHOOT
December 22, 1972
NARBADA PRASAD Vs. AWADESH NARAIN
August 30, 1972
NATHULAL GUPTA Vs. PHATTANDAS TERMAL
December 22, 1972
NATHUSINGH CHOUHAN Vs. STATE OF MADHYA PRADESH
January 13, 1972
NEBRAJ Vs. AMRIT KAUR
August 7, 1972
NEMICHAND Vs. BRAHMA SWAROOP
November 3, 1972
PENCH VALLEY COAL CO LTD Vs. STATE OF MADHYA PRADESH
August 9, 1972
PHUNSU Vs. BARET
April 24, 1972
POORANCHAND VED PRAKASH Vs. STATE OF MADHYA PRADESH
March 22, 1972
PREMIER REFRACTORIES OF INDIA PVT LTD Vs. SALES TAX OFFICER II JABALPUR
February 7, 1972
RADHIKA PRASAD Vs. STATE OF M P BHOPAL
February 8, 1972
RAJARAM DEAD Vs. GANPATLAL VAISHYA
January 10, 1972
RAJENDRA KUMAR VERMA Vs. STATE OF MADHYA PRADESH
January 18, 1972
RAM LAL SHARMA Vs. STATE OF MADHYA PRADESH
August 19, 1972
RAM SAHAI PANDEY Vs. STATE INDUSTRIAL COURT
September 6, 1972
RAM SINGH MADHOSINGH Vs. ASSISTANT REGISTRAR CO-OPERATIVE SOCIETIES DIST INDORE
December 14, 1972
RAMESHCHANDRA Vs. G N TANDON
March 31, 1972
Rameshchandra Bahoti Vs. Registrar, University of Indore
April 3, 1972
RAMESHWAR SONI Vs. ASSISTANT BLOCK DEVELOPMENT OFFICER
February 21, 1972
RAMSWARUP Vs. PREM NARAIN VERMA
January 10, 1972
RAVISHANKAR DUBE Vs. BOARD OF REVENUE MADHYA PRADESH GWALIOR
September 22, 1972
REGIONAL INSPECTOR OF MINES Vs. K K SENGUPTA
July 13, 1972
S N SUNDERSON AND CO NEW DELHI Vs. PRESIDING OFFICER LABOUR COURT
October 25, 1972
S P MANOCHA Vs. STATE OF MADHYA PRADESH
November 9, 1972
SALEHA BI Vs. SHEIKH GULLA
March 20, 1972
SAMYUKTA KHADAN MAIDOOR SANGH Vs. HINDUSTAN STEEL LIMITED
April 25, 1972
SANTOSH KUMAR Vs. MUNICIPAL COMMITTEE SANAWAD
August 19, 1972
SARAF AND SWARNKAR SAMITI MORAR Vs. MUNNAL LAL
August 30, 1972
SATISHCHANDRA Vs. MOHAMMAD HANIF
April 29, 1972
Shantibai Vs. Principal, Govindram Sakseria Technological Institute
July 10, 1972
SHASHANK MUKERJEE Vs. NARAINDAS INDURKHYA
July 25, 1972
SHIVAJI Vs. DEOJI
September 8, 1972
SHREE BUS SERVICE HATTA Vs. REGIONAL TRANSPORT AUTHORITY JABALPUR
March 9, 1972
SHREE GANESH TRADING CO SAUGOR Vs. STATE OF MADHYA PRADESH
April 10, 1972
SHUJAT ALI Vs. STATE OF MADHYA PRADESH
March 30, 1972
SHYAM BIHARI Vs. STATE OF MADHYA PRADESH
March 28, 1972
SHYAM MOHAN SHRIVASTAVA Vs. UNIVERSITY OF INDORE
September 28, 1972
Shyama alias Shyamlal Vs. State of Madhya Pradesh
March 28, 1972
SIDHA AHIR Vs. DEVIDIN
October 25, 1972
SIDHA AHIR Vs. DEVIDIN & OTHERS
October 20, 1972
SITA BAI GANGRADE Vs. VIDHYAWATI GANGRADE
January 13, 1972
SITAL KUMAR HEMRAMNI Vs. J B MANGHARAM AND CO
October 31, 1972
SIYARAM SINGHAL Vs. MADHYA PRADESH GOVERNMENT
February 16, 1972
Soorajmal Vs. Rama
January 28, 1972
SOORAJMAL MOTILAL MAHAJAN Vs. RAMA
January 19, 1972
STATE OF M P Vs. SHIVNATH SHORDA
July 20, 1972
STATE OF M.P. Vs. JHANKAR SINGH
November 7, 1972
STATE OF MADHYA PRADESH Vs. JHANKAR SINGH
November 3, 1972
STATE OF MADHYA PRADESH Vs. PADAM SINGH
October 31, 1972
STATE OF MADHYA PRADESH Vs. KAPURCHAND
September 12, 1972
STATE OF MADHYA PRADESH Vs. MULAMCHAND
August 30, 1972
STATE OF MADHYA PRADESH Vs. MAHADEO
February 11, 1972
STATE OF MADHYA PRADESH Vs. RAM PRATAP SINGH
April 13, 1972
STATE OF MADHYA PRADESH Vs. MOHAMMAD ABDUL RAHMAN
August 7, 1972
STATE OF MADHYA PRADESH Vs. HAKIM SINGH
April 17, 1972
SULTAN JEHAN BEGUM Vs. GUL MOHD
April 28, 1972
SURAJPALSINGH Vs. STATE OF MADHYA PRADESH
March 30, 1972
SURESH CHAND Vs. PRINCIPAL GOVERNMENT GIRLS DEGREE COLLEGE AND
February 7, 1972
SWAROOP CHAND JAIN Vs. DISTRICT SUPERINTENDENT OF POLICE
November 2, 1972
TAHSIL CO-OPERATIVE AGRICULTURAL MARKETING ASSOCIATION PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX
April 29, 1972
TANDON AND SONS REWA Vs. STATE TRANSPORT APPELLATE AUTHORITY GWALIOR
January 10, 1972
UNION OF INDIA UOI Vs. SHARMANAND
March 1, 1972
V P GUPTA Vs. DIRECTOR GENERAL OF POSTS AND TELEGRAPHS NEW DELHI
April 11, 1972
VISHNU SADAY BHATTACHARYA Vs. MANAGER CYCLE INDUSTRIES M P LAGHU UDYOG
February 11, 1972
Vishwanath Verma Vs. State of M.P.
March 30, 1972
VLDYADHAR PANDE Vs. VIDYUT GRIH SIKSHA SAMITI KORBA SECRETARY
January 22, 1972
VLSHWANATH VERMA Vs. STATE OF MADHYA PRADESH
March 3, 1972
VRAJLAL MANILAL AND COMPANY Vs. COMMISSIONER OF INCOME TAX
November 24, 1972