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Case Index
Title
Date
ABDUL HAKIM Vs. STATE
September 2, 1972
ABDUL HAMID Vs. ASGHARI
May 2, 1972
ABDUL HAMID Vs. KARIM BUX
December 26, 1972
ABDUL JUNAID Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
February 16, 1972
ABDUL RASHEED Vs. BASHIR HUSSAIN
July 11, 1972
ABDUL WAHAB Vs. THE DISTRICT MAGISTRATE BASTI AND ORS.
September 4, 1972
ABIDA KHATUN Vs. GENERAL MANAGER DIESEL LOCOMOTIVE
May 15, 1972
ACHAIBAR SINGH Vs. RAM MURAT
March 25, 1972
ACHOHAIBAR Vs. DY DIRECTOR OF CONSOLIDATION JAUNPUR
September 20, 1972
ADITYA NARAIN MISRA Vs. STATE OF U.P. AND ANOTHER
May 16, 1972
AFTAB HUSAIN Vs. TAYABBA BEGAM
May 1, 1972
AJAI KUMAR ASHOK KUMAR Vs. SALES TAX OFFICER SECTOR II KANPUR
July 18, 1972
AJIT KUMAR BHATTACHARYA Vs. SMT. RUKMANI DEVI
January 3, 1972
AKHTAR KHAN Vs. BOARD OF REVENUE AND ORS.
January 5, 1972
ALOPI PRASAD AND SONS PVT LTD Vs. HARISH CHANDRA
September 22, 1972
AMAR SINGH Vs. BISHWANATH SINGH
February 10, 1972
AMBIKA SINGH Vs. STATE OF UTTTAR PRADESH
January 13, 1972
ANANT LAL GOEL Vs. PREM SHANKER AGARWAL
April 26, 1972
ANANT RAM Vs. STATE OF U.P. AND ANR.
August 11, 1972
ANCHOR PRESSINGS P LIMITED Vs. COMMISSIONER OF INCOME TAX
September 23, 1972
ANIRUDH SINGH Vs. SUB DIVISIONAL MAGISTRATE CHANDAULI AND ORS
March 9, 1972
ANWAR KHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
September 19, 1972
ASCHARAJLAL RAM PARKASH Vs. COMMISSIONER OF INCOME TAX
January 17, 1972
ATA ULLAH KHAN Vs. STATE OF UTTAR PRADESH AND ORS.
March 7, 1972
BABU KHAN Vs. SHIVA KUMAR
February 22, 1972
BABU KHAN Vs. NAGAR MAHAPALIKA LUCKNOW
March 30, 1972
BABU LAL KEDIA Vs. INCOME TAX OFFICER
October 26, 1972
BABU NANDAN Vs. BOARD OF REVENUE
March 24, 1972
BABU SINGH Vs. PARMAL AND ORS.
August 9, 1972
BACHCHA Vs. LAKHPALI DEVI
January 12, 1972
BADRI Vs. STATE OF UTTAR PRADESH
September 19, 1972
BALAK RAM Vs. STATE
October 24, 1972
BALRAJ VIRMANI Vs. COMMISSIONER OF INCOME TAX
October 5, 1972
BANGALI MAL BHARGAVA Vs. COMMISSIONER OF SALES TAX UTTAR PRADESH LUCKNOW
April 7, 1972
BANGALI MAL BHARGAVA Vs. COMMISSIONER OF SALES TAX
July 4, 1972
BANSRAJ KAHAR Vs. KAUSHAL KISHORE SARAN SINGH
March 24, 1972
BANSRAJ RAI Vs. STATE OF U.P. AND OTHERS
September 15, 1972
BANTA SINGH Vs. DY DIRECTOR OF CONSOLIDATION
December 22, 1972
BASHIR AHMAD Vs. ZAINABUN NISAN
December 15, 1972
BASHIR AHMAD KHAN Vs. STATE AND ANR.
July 18, 1972
BEER SINGH Vs. STATE
September 27, 1972
BENI CHAND Vs. KAMLA RNNWAR
September 13, 1972
BHAGWATI PRASAD Vs. SHANKER LAL
March 20, 1972
BHAGWATI PRASAD BIRLA Vs. STATE OF U.P. AND ORS.
May 16, 1972
BHAGWATI PRASAD HAJELA Vs. BISHAMBHAR NATH SINGH KAPOOR
April 24, 1972
BHARAT OIL CO. AND ORS. Vs. STATE OF U.P. AND ORS.
September 26, 1972
BHARIT Vs. BOARD OF REVENUE U P AT ALLAHABAD
September 15, 1972
BHIKHA LAL Vs. MUNNA LAL
October 30, 1972
BHOLA KOERI Vs. LAXMI DEVI
July 29, 1972
BHOPAL Vs. SUB DIVISIONAL OFFICER
July 14, 1972
BIJAI BAHADUR Vs. MAHABIR PRASAD
September 28, 1972
BIJAI BAHADUR AND ORS. Vs. SMT. JAGRANI AND ORS.
August 21, 1972
BISHAMBHAR NATH TRIVEDI Vs. SUB
March 13, 1972
BITTI DEVI Vs. RAMESHWAR DAYAL
July 12, 1972
BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P Vs. GOPAL NARAIN SINGH
November 10, 1972
BRAHIM Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI
August 28, 1972
BRAHMA DUTT Vs. PARIPURNA NAND FAMILY
February 14, 1972
BRIJ BHUSHAN MITTAL Vs. MANNOO LAL MITTAL
September 12, 1972
BRINDABAN Vs. STATE OF UTTAR PRADESH
October 6, 1972
BUDHAN Vs. LALA HARBANS LAL
August 9, 1972
BUDHU AHIR Vs. ISHWAR CHAND PANDEY
February 24, 1972
BUSINESS CO OPERATION LTD Vs. STATE OF U P
November 2, 1972
CALTEX (INDIA) LTD. Vs. KEJRIWAL & SONS AND ORS.
March 9, 1972
CARLTON HOTEL P LIMITED Vs. COMMISSIONER OF INCOME TAX
May 18, 1972
CET Vs. LAXMIPAT SINGHANIA
February 9, 1972
CHANDAN SINGH Vs. STATE AND ANR.
July 6, 1972
CHANDRADEO PANDEY Vs. SUKHDEO RAI
May 19, 1972
CHAUBE SHIVAJI RAO Vs. KEWAL RAM (DIED) AND AFTER HIM JIAL DASS AND ORS.
January 13, 1972
CHHABINATH SINGH AND ANOTHER Vs. BHAGWATI SINGH AND OTHERS
March 27, 1972
CHHEDI Vs. INDRAPATI
April 25, 1972
CHHOTEY LAL Vs. JHANDEY LAL
March 10, 1972
CHHOTEY MIAN Vs. STATE
December 7, 1972
CHIEF INSPECTOR OF STAMPS Vs. ZILA PARISHAD UNNAO
September 4, 1972
CHIRANJI LAL Vs. THE COLLECTOR AND OTHERS
December 7, 1972
CHITRA TALKIES Vs. DURGA DASS MEHTA
April 21, 1972
CHULAI RAM Vs. INCOME TAX OFFICER
September 7, 1972
CHUNNI Vs. SULLAHAR
February 22, 1972
CHUNNU Vs. STATE
April 17, 1972
CITY BOARD OF MUSSOORIE Vs. AMOLAK RAM OBERAI
July 12, 1972
COL. SUJAN SINGH Vs. STATE
April 7, 1972
COMMISSIONER OF INCOME TAX Vs. BABU RAM CHANDER BHAN
February 23, 1972
COMMISSIONER OF INCOME TAX Vs. CHHADAMI LAL JAIN TRUST
February 24, 1972
COMMISSIONER OF INCOME TAX Vs. MOTILAL BANKERS
January 3, 1972
COMMISSIONER OF INCOME TAX Vs. DWARKA PRASAD SUBHASH CHANDRA
January 7, 1972
COMMISSIONER OF INCOME TAX Vs. RAM DAYAL VARMA
January 10, 1972
COMMISSIONER OF INCOME TAX Vs. DOON BUILDERS
February 2, 1972
COMMISSIONER OF INCOME TAX Vs. LAKSHMIPATI SINGHANIA
April 13, 1972
COMMISSIONER OF INCOME TAX Vs. MODI SPINNING AND WEAVING MILLS COMPANY LIMITED
March 13, 1972
COMMISSIONER OF INCOME TAX Vs. M K BROTHERS P LIMITED
September 6, 1972
COMMISSIONER OF INCOME TAX Vs. MANSA RAM AND SONS
September 15, 1972
COMMISSIONER OF INCOME TAX Vs. HARNAM SINGH AND CO
October 5, 1972
COMMISSIONER OF INCOME TAX Vs. SHEO NATH PRASAD HARI KISHAN
May 4, 1972
COMMISSIONER OF INCOME TAX Vs. GLOBE ENGINEERS P LIMITED
May 5, 1972
COMMISSIONER OF INCOME TAX Vs. BENI PRASAD TANDON
August 10, 1972
COMMISSIONER OF INCOME TAX Vs. BRITISH INDIA CORPORATION P LIMITED
July 21, 1972
COMMISSIONER OF INCOME TAX Vs. RAGHUNANDAN PRASAD MOHAN LAL
July 25, 1972
COMMISSIONER OF INCOME TAX KANPUR Vs. NATHIMAL GAYA LAL
August 11, 1972
COMMISSIONER OF SALES TAX Vs. DAMODAR DASS
January 31, 1972
COMMISSIONER OF SALES TAX Vs. RAM KUMAR NAND KUMAR
November 22, 1972
COMMISSIONER OF SALES TAX LUCKNOW Vs. ROSHAN LAL BALRAM
January 10, 1972
COMMISSIONER OF SALES TAX LUCKNOW Vs. VERMA HOSIERY RAKABGANJ LUCKNOW
April 10, 1972
COMMISSIONER OF SALES TAX U P Vs. JAG MOHAN NATH AGRA
March 13, 1972
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. AGRAWAL COMMERCIAL CORPORATION KANPUR
September 15, 1972
COMMISSIONER OF WEALTH TAX Vs. LAXMIPAT SINGHANIA
August 30, 1972
COMMISSIONER OF WEALTH TAX Vs. RANI KANIZ ABID SMT
January 25, 1972
COMMISSIONER OF WEALTH TAX Vs. PADAMPAT SINGHANIA
February 9, 1972
COMMISSIONER SALES TAX LUCKNOW Vs. B C M FRANKLIN AND CO
October 9, 1972
COMMISSIONER SALES TAX LUCKNOW Vs. MUKAT LAL OM PRAKASH
October 19, 1972
COMMISSIONER SALES TAX U P LUCKNOW Vs. LUCKNOW CO-OPERATIVE MILK SUPPLY UNION LTD
February 10, 1972
COMMISSIONER, SALES TAX Vs. B M WOOD WORKS : NO 2
September 27, 1972
CONTROLLER OF ESTATE DUTY Vs. RAMESH CHAND GUPTA
July 18, 1972
D.S. BIST AND SONS Vs. COMMISSIONER OF SALES TAX
May 17, 1972
DARBARI AND ANR. Vs. STATE AND ANR.
September 22, 1972
DARBARI SINGH SAINI Vs. BOARD OF REVENUE U P AT ALLAHABAD
April 12, 1972
DAULAT SINGH AND ORS. Vs. ADDITIONAL DISTRICT MAGISTRATE AND ORS.
February 16, 1972
DAYALI DEVI Vs. J M MITRA CAPTAIN
October 19, 1972
DESH RAJ Vs. LAL SAHAI SINGH
December 13, 1972
DEVAN MAN MOHAN LAL Vs. L. PIARY LAL AND ANR.
August 3, 1972
DEVAN MAN MOHAN LAL Vs. V L PIARY LAL
March 8, 1972
DEVI PRASAD AND OTHERS Vs. STATE OF U.P.
November 29, 1972
DHAMPUR SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
March 9, 1972
DHAN SINGH Vs. JT DIRECTOR OF CONSOLIDATION U P LUCKNOW
December 20, 1972
DHARAM DAS Vs. BISHUN NARAIN
September 8, 1972
DHARAM NATH Vs. STATE OF U.P. AND OTHERS
July 17, 1972
DHARAMVIR KASHYAP Vs. STATE OF U P
September 5, 1972
DHYAN SINGH Vs. INDRA PAL SINGH
December 22, 1972
DIAMOND SUGAR MILLS LTD. AND ANR. Vs. THE STATE OF UTTAR PRADESH AND ORS.
September 11, 1972
DILAWAR SINGH Vs. GRAM SAMAJ
May 29, 1972
DISTRICT CO OPERATIVE BANK LTD Vs. DEPUTY REGISTRAR COOPERATIVE SOCIETIES
October 30, 1972
DISTRICT CO OPERATIVE DEVELOPMENT FEDERATION LIMITED Vs. COMMISSIONER OF INCOME TAX
January 6, 1972
DR. SITA RAM AGARWAL AND OTHERS Vs. STATE OF U.P.
October 6, 1972
DURGA PRASAD Vs. LILAWATI
April 7, 1972
DWARIKA DAS SARRAF AND ANR. Vs. DWARKA PRASAD
March 13, 1972
ENGINEERING TRADERS Vs. STATE OF UTTAR PRADESH
November 21, 1972
FAKEER BUX Vs. SAIRA BEGUM
January 5, 1972
FANNI LAL Vs. SMT. CHIRONJA
February 24, 1972
FATEH SINGH Vs. BOARD OF REVENUE AND ORS.
May 19, 1972
FIDA HUSAIN Vs. SENIOR SUPERINTENDENT OF POLICE
September 22, 1972
FIDA HUSSAIN Vs. IMAMAT HUSAIN
December 22, 1972
FIRM MUNSHI LAL HARI OM RAJ NANDI Vs. BANKEY LAL HIRA LAL
September 21, 1972
G B SINGH Vs. UNION OF INDIA
October 6, 1972
GADDAR MAL DAU DAYAL Vs. COMMISSIONER SALES TAX U P LUCKNOW
January 28, 1972
GANESH Vs. RAM LALAJI MAHRAI BIRAIMAN MANDIR
November 15, 1972
GANESH PRASAD Vs. SMT. SARASWATI DEVI AND OTHERS
December 21, 1972
GANGA DIN Vs. KRISHNA DUTT
February 17, 1972
GANGA RAM Vs. TRIBENI RAI
December 5, 1972
GANGA SINGH Vs. DHARAM PAL
December 21, 1972
GANGADEEP Vs. KANHAIYA LAL
January 24, 1972
GANPAT SINGH ALIAS GANNA SINGH AND OTHERS Vs. COMMISSIONER AND DIRECTOR OF CONSOLIDATION, MEERUT AND OTHERS
November 20, 1972
GAON SABHA BARA Vs. COLLECTOR GHAZIPUR
January 31, 1972
GARHWAL MOTOR OWNERS UNION LTD Vs. LABOUR COURT
September 1, 1972
GAURI RAM Vs. STATE OF U P
July 29, 1972
GAURI SHANKAR Vs. STATE OF U.P. AND ORS.
January 4, 1972
GIRWAR SINGH NIRMAL Vs. PREMAVATI
January 12, 1972
GOKALCHAND SRI CHAND Vs. UNION OFINDIA
March 9, 1972
GRAM SAMAJ VILLAGE MADAPUR Vs. HARI RAM AND OTHERS
December 1, 1972
GYANI Vs. STATE AND ORS.
June 6, 1972
HAJI KUTUBUDDIN Vs. ALLAH BANDA
December 8, 1972
HAJI KUTUBUDDIN Vs. ALLAH BANDA
August 12, 1972
HAJI NABI BUX ALIAS NANHE Vs. COMMISSIONER, BAREILLY AND OTHERS
December 19, 1972
HAJI NAZIR AHMAD Vs. TOWN AREA KHERI AND ANR.
March 27, 1972
HANUMAN SINGH Vs. STATE OF U.P. AND ORS.
April 5, 1972
HARDAYAL Vs. DISTRICT JUDGE JHANSI
March 24, 1972
HARI PRASAD SHARMA Vs. THE MUNICIPAL BOARD, THROUGH ITS PRESIDENT AND ORS.
September 8, 1972
HARI RAM SHARMA Vs. GOVERNMENT OF U P
February 16, 1972
HARI RATAN SWARUP AND ANR. Vs. NIZAMUDDIN AND ORS.
February 21, 1972
HARI SHANKER Vs. SHRI BALI
August 16, 1972
HARISH LAL AND ANOTHER Vs. STATE OF UTTAR PRADESH AND OTHERS
March 27, 1972
HARSH NARAIN ALIAS HAKSHU Vs. THE DISTRICT MAGISTRATE AND ANR.
July 21, 1972
HIMALAYA TRANSPORT AND FORWARDING AGENCY Vs. STATE OF U P
May 11, 1972
HINDUSTAN ALUMINIUM CORPORATION LTD Vs. U P STATE ELECTRICITY BOARD
September 27, 1972
HIRA LAL AYODHYA PRASAD Vs. SALES TAX OFFICER SHAHJAHANPUR
July 18, 1972
HIRA SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW
January 5, 1972
HUKUM SINGH Vs. DISTRICT JUDGE, BULANDSHAHR AND OTHERS
November 16, 1972
HULAS RAI TULSI RAM OIL MILLS Vs. STATE OF UTTAR PRADESH
May 19, 1972
IDRISUL QADAR UFAQ Vs. STATE
October 6, 1972
INDIA LEAR HOUSE Vs. SALES TAX OFFICER AGRA
May 18, 1972
INDIAN IRON AND STEEL CO LTD Vs. SALES TAX OFFICER SECTOR 4 KANPUR
May 15, 1972
INDRA NARAIN SRIVASTAVA Vs. CHIEF MECHANICAL ENGINEER, U.P. GOVERNMENT ROADWAYS CENTRAL WORKSHOP, KANPUR
March 13, 1972
INDRA SHANTA CARD BOARD MANUFACTURING CO. Vs. SON PAL AND ANR.
August 3, 1972
INDU BHUSHAN GUPTA Vs. STATE OF U P
July 6, 1972
INDUSTRIAL CHEMICAL CORPORATION GHAZIABAD Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
April 7, 1972
J K BANKERS Vs. COMMISSIONER OF INCOME TAX
April 24, 1972
J K HOSIERY FACTORY Vs. COMMISSIONER OF INCOME TAX
August 4, 1972
J K OIL MILLS CO LTD Vs. COMMISSIONER OF SALES TAX U P
March 29, 1972
J P SRIVASTAVA AND SONS KANPUR LIMITED Vs. COMMISSIONER OF INCOME TAX U P
April 26, 1972
JADDAN Vs. STATE
September 25, 1972
JAGANNATH KAPOOR Vs. PREMIER CREDIT AND INSTALMENT CORPORATION P LTD
November 2, 1972
JAGANNATH KAPOOR AND ANR. Vs. PREMIER CREDIT AND INSTALMENT CORPORATION (P) LTD.
February 11, 1972
JAGAR NATH Vs. CHHEDI DHOBI
December 12, 1972
JAGDAMBA AND ORS. Vs. BOARD OF REVENUE AND ORS.
March 25, 1972
JAGDISH LAL Vs. MUNICIPAL BOARD BAHRAICH
October 24, 1972
JAGDISH SARAN Vs. BRIJ RAJ KISHORE
March 8, 1972
JAGDISH SHAH Vs. THE STATE OF U.P. AND OTHERS
October 3, 1972
JAGESHWAR Vs. STATE
February 17, 1972
JAI NARAIN DASS Vs. ZUBEDA KHATOON
July 3, 1972
JAI NARAIN PANDEY Vs. LALLAN TIWARI
December 1, 1972
JAI SHANKER AND ANOTHER Vs. GRAM SAMAJ, MAUZA AKRABAD THROUGH ITS PRADHAN AND OTHERS
October 27, 1972
JAIPAL SINGH NARESH Vs. STATE OF U.P. AND OTHERS
November 23, 1972
JAIRAM SINGH Vs. SETTLEMENT OFFICER CONSOLIDATION
August 11, 1972
JANGI LAL AND OTHERS Vs. RAM RAJ AND OTHERS
September 29, 1972
JHURAI LAL Vs. MOHIN DAS BOSE
March 20, 1972
JOGENDRA BAHADUR Vs. SENIOR SUPERINTENDENT OF POST OFFICES, ALLAHABAD AND OTHERS
July 17, 1972
JUPITER BATTERY WORKS Vs. COMMISSIONER SALES TAX UTTAR PRADESH
February 7, 1972
K T WIRE PRODUCTS Vs. UNION OF INDIA
July 14, 1972
KACKKAR M C DR Vs. COMMISSIONER OF INCOME TAX
August 30, 1972
KAILASH CHAND Vs. BHUPAL NATH
December 4, 1972
KAILASHPATI SINGHANIA Vs. RAM GOPAL GUPTA
August 25, 1972
KAMAL AHMAD AND ANR. Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
July 18, 1972
KAMLA DEVI Vs. RAJENDRA PAL SINGH
February 16, 1972
KAMLA JAISWAL Vs. NAGAR MAHAPALIKA, ALLD THROUGH MUKHYA NAGAR ADHIKARI
January 4, 1972
KANAHI Vs. ROOP RAM
November 14, 1972
KANHAIYA Vs. DHANESHWARI
March 17, 1972
KANODIA BRORS Vs. COMMISSIONER OF SALES TAX U P
September 14, 1972
KAPOOR CHAND Vs. KAILASH CHAND
March 16, 1972
KATKI DEVI Vs. RAMESHWAR PRASAD ALIAS BUDHAI
February 16, 1972
KEDAR NATH Vs. BADRI PRASAD
March 29, 1972
KESHO DEO RAJGARHIA Vs. SMT. RATIA AND ORS.
January 3, 1972
KESHO RAM Vs. BOARD OF REVENUE U P ALLAHABAD
January 18, 1972
KHADIM HUSAIN Vs. STATE OF U P
October 9, 1972
KHAIRULLAH Vs. BADRL
December 13, 1972
KHALIL AHMAD Vs. MANAGER ABDUL KARIM KHAN HIGHER SECONDARY SCHOOL AMROHA DIST MORADABAD
December 15, 1972
KHUDA BAKSH AND ORS. Vs. GRAM SAMAJ BAROTHA AND ANR.
April 11, 1972
KISHAN CHAND AGARWAL Vs. CITY MAGISTRATE
April 4, 1972
KISHAN SINGH Vs. BABU SINGH
September 26, 1972
KR. KISHORI SARAN AND OTHERS Vs. GAURI SHANKAR AND OTHERS
August 22, 1972
KRISHI UTPADAN MANDI SAMITI Vs. THE TOWN AREA COMMITTEE AND ORS.
April 7, 1972
KRISHNA DUTTA Vs. VISHWANATH
April 18, 1972
KUNDAN SUGAR MILLS Vs. COMMISSIONER OF INCOME TAX
October 3, 1972
KUNJ BEHARI LAL GUPTA Vs. SHIVJI MAHARAJ BIRAJMAN MANDIR
February 4, 1972
KUNWAR BHOPAL SINGH Vs. SHEORAJ SINGH
October 23, 1972
L.P. JAIN AND OTHERS Vs. STATE OF U.P.
November 16, 1972
LAKSHMAN PRAKASH Vs. COMMISSIONER OF INCOME TAX
August 4, 1972
LAKSHMI DHAR Vs. STATE GOVERNMENT OF UTTAR PRADESH AND OTHERS
December 14, 1972
LAKSHMIPAT SINGHANIA Vs. COMMISSIONER OF INCOME TAX
April 25, 1972
LALA BADRI PRASAD Vs. GOURI SHANKER
March 25, 1972
LALA SRI RAM Vs. DHANI RAM GUPTA
May 11, 1972
LALLU Vs. BOARD OF REVENUE U P ALLAHABAD
October 3, 1972
LALSA AND ORS. Vs. STATE OF U.P. AND ORS.
April 21, 1972
M BUTT Vs. STATE
September 26, 1972
M/S. JADO RAM HIRA LAL Vs. THE PRESCRIBED AUTHORITY AND ANOTHER
December 20, 1972
MADAN GOPAL GUPTA Vs. AGRA UNIVERSITY
September 28, 1972
MADHO MAHESH SUGAR MILLS P LIMITED Vs. COMMISSIONER OF INCOME TAX
August 4, 1972
MADHVI SIROTHIA Vs. N N SIROTHIA
April 13, 1972
MAHABIR PRASAD Vs. PEER BUX
May 18, 1972
MAHABIR SUGAR MILLS P LIMITED Vs. COMMISSIONER OF INCOME TAX
January 4, 1972
MAHANT VISHWANATH DASS Vs. PANCHAM AND ANR.
August 9, 1972
MAHARAJA DHARMENDRA PRASAD SINGH Vs. STATE OF UTTAR PRADESH
January 3, 1972
MAHASHAKTI OIL MILL Vs. COMMISSIONER SALES TAX U P LUCKNOW
January 31, 1972
MAHATMA GANDHI HIGHER SECONDARY SCHOOL, MALIHABAD, DISTRICT LUCKNOW THROUGH ITS MANAGER SRI AHMAD WALI KHAN Vs. STATE OF UTTAR PRADESH THROUGH SECRETARY, EDUCATION DEPARTMENT, CIVIL SECRETARIAT, LUCKNOW
November 15, 1972
MAHENDRA KUMAR Vs. BOARD OF REVENUE AND ORS.
March 8, 1972
MAHENDRA PRATAP KAPUR Vs. BURMAH SHELL OIL STORAGE AND DISTRIBUTING CO LTD
March 17, 1972
MAHESH CHANDRA KAPOOR Vs. STATE OF UTTAR PRADESH
October 9, 1972
MALKHAN AND ANR. Vs. RAM NATH AND ORS.
September 5, 1972
MANAGER, SHANTA NAND SWATANTRA BHARAT INTER COLLEGE AND ANOTHER Vs. KAMLA RAI AND ANOTHER
September 4, 1972
MANDI SAMITI Vs. LAL PRATAP SINGH AND ORS.
May 15, 1972
MANGAL SEN Vs. THE RENT CONTROL AND EVICTION OFFICER AND ORS.
April 12, 1972
MANGLA AND SONS Vs. STATE OF U P
August 29, 1972
MARWARI SABHA PILAKHWA Vs. KANHAYA LAL
October 17, 1972
MASIUDDIN NAIMUDDIN Vs. COMMISSIONER ALLAHABAD DIVISION ALLAHABAD
March 7, 1972
MATHURA DATTA JOSHI Vs. KESHAV DATTA
January 17, 1972
MAYA RAM Vs. RAM DAYAL AND OTHERS
October 7, 1972
MEWA LAL Vs. TARA RANI
March 21, 1972
MEWA RAM Vs. STATE OF U.P.
August 11, 1972
MIRZA AFZAL BEG Vs. PRABHU DAYAL
July 19, 1972
MODI SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
January 25, 1972
MOHAMMAD EKRAM KHAN AND SONS Vs. SALES TAX OFFICER SECTOR 3 VARANASI
July 18, 1972
MOHAMMAD QADAR KHAN Vs. STATE OF U.P. AND ANR.
May 4, 1972
MOHAMMAD TALHA AND OTHERS Vs. MUNICIPAL BOARD, KANNAUJ, DISTT, FARRUKHABAD AND OTHERS
November 28, 1972
MOHAMMAD YAKUB AND SONS Vs. SALES TAX OFFICER FATEHGARH
July 14, 1972
MOHAMMADOO KHAN Vs. GHULAM RASUL
February 11, 1972
MOHD ILYAS Vs. DISTRICT JUDGE BUDAUN
May 18, 1972
MOLHAR SINGH Vs. RAGHUNATH
February 21, 1972
MOTI LAL CHHADAMI LAL JAIN Vs. COMMISSIONER OF INCOME TAX
February 24, 1972
MRS. A. STANLEY BANJAMIN Vs. THE D. S. CENTRAL RAILWAY, JHANSI
November 24, 1972
MUKANDA Vs. BALJOR SINGH
July 19, 1972
MUMTAZ ALI Vs. MOHD SHARIF KHAN
April 6, 1972
MUNICIPAL BOARD ALIGARH Vs. ASFIA BEGUM
July 31, 1972
MUNICIPAL BOARD FARRUKHABAD Vs. BABU RAM
May 10, 1972
MUNICIPAL BOARD MATHURA Vs. ABDUL HAMEED
September 22, 1972
MUNNU Vs. SCAT SHANTI DEVI
January 17, 1972
MUSADDI LAL BISHAN CHAND Vs. STATE OF U.P. AND OTHERS
November 9, 1972
MUSHIYAT ULLAH Vs. ABDUL WAHAB
April 20, 1972
MUSTAFA KHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
September 8, 1972
N.K. AGARWAL Vs. HANUMAN MILLS P. LTD.
December 13, 1972
NAGAR MAHAPALIKA Vs. PARMESHWAR
August 25, 1972
NAGAR SWASTHA ADHIKARI Vs. GAYA PRASAD
August 8, 1972
NAGAR SWASTHYA ADHIKARI MUNICIPAL BOARD Vs. GOPI CHAND
February 18, 1972
NAND SINGH TANEJA AND SONS Vs. COMMISSIONER OF INCOME TAX
October 4, 1972
NANHUN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
October 24, 1972
NANKU Vs. STATE
February 24, 1972
NARAIN KUMAR Vs. ONKAR NATH AGARWAL
September 29, 1972
NARENDRA LAL Vs. COMMISSIONER OF INCOME TAX
December 6, 1972
NATIONAL PLASTIC AND ALLIED INDUSTRIES LNCKNOW Vs. UNION OFINDIA
March 21, 1972
NAZIR KHAN Vs. GANESH PIASAD
April 26, 1972
NAZIRA BEGUM Vs. SYED ALI ZAHEER
May 18, 1972
NEKH RAM Vs. TAHSILDAR AURAIYA AND OTHERS
December 15, 1972
NEW KASHMIR AND ORIENTAL TRANSPORT COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 7, 1972
NIRANIAN SHUKLA Vs. SHANKER SHUKLA
February 22, 1972
NIRANJAN LAL Vs. UNION OFINDIA
December 12, 1972
NITYA NAND KULSRESTH AND ANOTHER Vs. BOARD OF REVENUE, U. P. THROUGH ITS SECRETARY AND OTHERS
May 16, 1972
NOOR MOHD Vs. SRI NANWA
May 8, 1972
NORTHERN INDIA GENERAL INSURANCE CO LTD Vs. KANWARJIT SINGH SOBTI
October 30, 1972
OM PRAKASH AND ANR. Vs. STATE OF UTTAR PRADESH AND ORS.
March 28, 1972
P C KAPOOR Vs. COMMISSIONER OF INCOME TAX
December 6, 1972
P D JAISWAL Vs. REGIONAL TRANSPORT AUTHORITY ALLAHABAD
April 7, 1972
P.C. CHATURVEDI Vs. SMT. HARBANS KAUR
February 7, 1972
PANDOHI Vs. MAHADEO AND OTHERS
November 29, 1972
PARAS NATH MISRA Vs. U P STATE INDUSTRIAL TRIBUNAL
July 12, 1972
PARASRAM Vs. NARAINI DEVI
January 20, 1972
PHAGGOO MAL Vs. SMT. CHANDRAWATI
September 5, 1972
PITAMBER LAL GUPTA Vs. DISTRICT MAGISTRATE ETAWAH AND OTHERS
November 28, 1972
PRAKASH TRADING COMPANY Vs. COMMISSIONER OF SALES TAX U P
February 11, 1972
PRATAP NARAIN Vs. STATE
December 2, 1972
PRAYAG DASS AGARWAL Vs. CONTROLLER OF ESTATE DUTY ASST
September 6, 1972
PREM CHAND Vs. ONKAR DUTT SHARMA
March 7, 1972
PREM NATH KHANNA Vs. UNION OFINDIA
October 30, 1972
PRITAM SINGH AND ORS. Vs. STATE
April 13, 1972
PROMOD KUMAR MITTAL Vs. STATE OF U.P. AND OTHERS
November 10, 1972
PULIANI D C Vs. COMMISSIONER OF INCOME TAX
August 9, 1972
PURSHOTTAM Vs. SHEO PRASAD AND ORS.
March 6, 1972
PUTTOO LAL Vs. RAM SEWAK
July 14, 1972
PYARE LAL Vs. STATE OF U.P. AND ANOTHER
November 29, 1972
QABOOL SINGH Vs. BOARD OF REVENUE
May 4, 1972
R.K. SHARMA Vs. STATE
November 15, 1972
RADHEY AHIR Vs. STATE OF U.P.
August 3, 1972
RADHEYLAL Vs. KALAWATI
December 21, 1972
RAGHUBAR DAYAL Vs. STATE OF U P
June 16, 1972
RAGHUNATH PRASAD Vs. URMILA DEVI
September 14, 1972
RAJ KISHORE MISRA Vs. ZILA PARISHAD UNNAO
March 21, 1972
RAJ KUMAR SHARWAN KUMAR Vs. STATE OF UTTAR PRADESH
October 9, 1972
RAJA BAHADUR BHAGWATI PRASAD SINGH Vs. STATE OF U P
May 16, 1972
RAJA JAGAT RANVIR MAHESH PRASAD SINGH Vs. BAQRIDEN
August 29, 1972
RAJA JAGDAMBIKA PRATAP NARAIN SINGH Vs. STATE OF UTTAR PRADESH
May 19, 1972
RAJA RAM Vs. BHAGWAN DAS
July 24, 1972
RAJA SUKHNANDAN Vs. STATE OF U P
March 13, 1972
RAJENDRA NATH TEWARI Vs. BOARD OF REVENUE U P AT ALLAHABAD
March 10, 1972
RAJENDRA SINGH Vs. STATE OF UTTAR PRADESH
April 28, 1972
RAJESHWAR MANI TRIPATHI Vs. SAHKARI SAMITI
February 24, 1972
RAKESH KUMAR Vs. THE BOARD OF REVENUE AND ORS.
March 24, 1972
RAKESHRI PRASAD HAJELA Vs. SMT. BITTO AND OTHERS
January 24, 1972
RAM ASREY BAISWAR Vs. REGISTRAR, CANE CO
November 16, 1972
RAM ASREY LAL Vs. UNION OF INDIA (UOI)
March 8, 1972
RAM BAHADUR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
December 19, 1972
RAM BILAS Vs. PERSON AND PROPERTY OF SURESHCHANDRA
December 6, 1972
RAM CHANDRA AND ORS. Vs. DHARAM PAL AND ORS.
February 22, 1972
RAM DAYAL Vs. L. MISRI LAL AND ORS.
February 9, 1972
RAM DHANI Vs. JANKI RAI SINGH
January 31, 1972
RAM JIWAN Vs. STATE OF U.P.
August 18, 1972
RAM KHILAWAN Vs. BANSHI
August 25, 1972
RAM KISHORE Vs. KESHO RAM
February 18, 1972
RAM LAL PODDAR Vs. TAHSILDAR NANPARA DISTRICT BAHRAICH
March 15, 1972
RAM LOTAN SINGH AND MANNI LAL SINGH Vs. VIDYA DEBI
March 22, 1972
RAM NARAIN Vs. SMT. MANKI
August 18, 1972
RAM NARAYAN RAM Vs. RAM DHANI RAM AND OTHERS
November 24, 1972
RAM NIRANJAN AND ANOTHER Vs. BHAWANI PRASAD AND OTHERS
October 26, 1972
RAM PATTI DEVI Vs. BOARD OF REVENUE U P ALLAHABAD
November 29, 1972
RAM PIARI Vs. BOARD OF REVENUE U P ALLAHABAD
July 18, 1972
RAM PRASAD Vs. STATE BANK OF BIKANER
March 21, 1972
RAM PYARE Vs. DEPUTY DIRECTOR OF CONSOLIDATION
November 9, 1972
RAM SAHAI Vs. MATA DIN
March 24, 1972
RAM SAHAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P LUCKNOW CAMP AT PRATAPGARH AND
January 20, 1972
RAM SAHAI AND ANR. Vs. MATA DIN AND ORS.
April 5, 1972
RAM SANEHI Vs. DISTRICT MAGISTRATE AND ORS.
August 16, 1972
RAM SEWAK HARI OM Vs. SALES TAX OFFICER MAINPURI
August 22, 1972
RAM SHANKER Vs. STATE
March 21, 1972
RAM SWARUP DUBE AND ANOTHER Vs. DISTRICT ASSISTANT REGISTRAR CO
November 2, 1972
RAMAKANT BINDAL Vs. STATE OF U P
August 9, 1972
RAMANAND Vs. PREMVATI
April 5, 1972
RAMDHARI Vs. JODHAN
August 1, 1972
RAMESH CHAND Vs. BOARD OF REVENUE
September 25, 1972
RAMESH KUMAR Vs. BUDH RAM SHARMA
July 21, 1972
RAMESHWAR DAYAL Vs. HARISH CHANDRA AND ORS.
October 24, 1972
RAMJI MEHROTRA Vs. COMMISSIONER OF WEALTH TAX
November 13, 1972
RAMJI SINGH Vs. STATE OF U P
March 25, 1972
RAMNATH SINGH Vs. RAM BAHADUR SINGH
December 15, 1972
RAMUN AND ORS. Vs. PARMANAND AND ORS.
May 18, 1972
RANI RAJENDRA KUMARI BA Vs. INCOME TAX OFFICER
April 12, 1972
RASIK BEHARI Vs. STATE OF UTTAR PRADESH
September 29, 1972
RATAN LAL GUPTA Vs. MOHD. RAMZANI AND OTHERS
November 2, 1972
RATAN SINGH Vs. MUSADDI LAL
July 20, 1972
RAVINDRA KUMAR Vs. RAM CHAND KOHLI
November 30, 1972
RENT CONTROL AND EVICTION OFFICER ALLAHABAD Vs. M M LALORAYA
April 21, 1972
RENUSAGAR POWER CO LTD Vs. STATE OF U P
May 2, 1972
RIAZ UDDIN Vs. STATE OF U P
October 27, 1972
S.P. VERMA Vs. REGIONAL DIRECTOR
May 18, 1972
SADHAN SAHKARI SAMITI, DAKORE THROUGH ITS CHAIRMAN SRI RAGHUVANSHI LAL GUPTA AND OTHERS Vs. DISTRICT ASSISTANT REGISTRAR, CO
October 27, 1972
SAEED AHMED Vs. SYED QAMAK ALI
July 19, 1972
SAJJAN SINGH Vs. RAMESHWAR SAHAI
January 28, 1972
SAKHAWAT Vs. STATE
September 22, 1972
SALES TAX COMMISSIONER Vs. LACHMAN SINGH
October 2, 1972
SALES TAX COMMISSIONER U P LUCKNOW Vs. LACHMAN SINGH
February 10, 1972
SALES TAX OFFICER SECTOR V KANPUR Vs. PRIME PRODUCTS LTD
March 6, 1972
SALIK RAM ADYA PRASAD Vs. RAM LAKHAN
March 21, 1972
SANT BABA MOHAN SINGH Vs. COMMISSIONER OF INCOME TAX
January 10, 1972
SARDAR MUNNI LAL Vs. PT HAR PRASAD AND ANOTHER
October 13, 1972
SARJU BAI Vs. GANGO BAI
April 10, 1972
SARJU KOERI AND ANR. Vs. MUKTESHWAR PANDEY AND ORS.
February 25, 1972
SATISH CHANDRA NARMESH KUMAR Vs. COMMISSIONER OF SALES TAX U P
September 23, 1972
SATYA PAL VERMA Vs. INCOME TAX OFFICER
September 28, 1972
SETH BAL GOPAL DAS Vs. STATE AND OTHERS
October 31, 1972
SETH BANARSI DAS GUPTA Vs. COMMISSIONER OF INCOME TAX
May 5, 1972
SHAHJAHAN BEGUM Vs. ZAHIRUL HASAN
February 25, 1972
SHAHZAD SINGH AND OTHERS Vs. PHEKU SINGH AND OTHERS
August 8, 1972
SHAKRA BEGUM Vs. AHMAD HASAN AND ANR.
February 1, 1972
SHAMBHU RATAN SHAILENDRA KUMAR Vs. COMMISSIONER SALES TAX U P
February 2, 1972
SHAMIM AHMAD ALVI Vs. AZIZUL RAHMAN KHAN
March 11, 1972
SHANKER DAYAL AGARWALA Vs. STATE OF U P
December 4, 1972
SHANTI PRASAD Vs. AKHTAR AND ANR.
March 31, 1972
SHANTI PRASAD GUPTA Vs. STATE OF U P
July 14, 1972
SHEKHAR CHAND Vs. R RADHEY SHYAM
May 11, 1972
SHEO NARAIN Vs. RADHEY SHYAM
September 6, 1972
SHEO PAT RAI AND OTHERS Vs. STATE OF UTTAR PRADESH
August 29, 1972
SHEO SHANKAR Vs. SUB DIVISIONAL MAGISTRATE
December 12, 1972
SHEPHALI CHATTERJEE Vs. KAMALA BANERJEE
August 17, 1972
SHITLA Vs. STATE OF U.P.
August 17, 1972
SHIV NARAIN Vs. CHANDRIKA PRASAD
April 18, 1972
SHRI BAIDYA NATH AYURVED BHAWAN P LTD Vs. COMMISSIONER OF SALES TAX UTTAR PRADESH
September 8, 1972
SHRI GAUR DHAN CO OPERATIVE HOUSING SOCIETY LTD Vs. COLLECTOR AND DISTRICT MAGISTRATE MATHURA
May 16, 1972
SHRI RAM Vs. SAHADEO PRASAD
April 13, 1972
SHYAM BEHARI LAL Vs. THE GENERAL MANAGER, NORTH EASTERN RAILWAY, GORAKHPUR
September 18, 1972
SHYAM MANOHAR SHYAM SUNDER Vs. COMMISSIONER SALES TAX U P
September 19, 1972
SHYAM SUNDER Vs. SIYA RAM
July 28, 1972
SIA DULARI Vs. BHAGWATI
August 22, 1972
SITARAM SHARAN Vs. JOHRI MAL
February 3, 1972
SIYA RAM Vs. STATE OF UTTAR PRADESH
May 8, 1972
SK. AFTAB HUSAIN AND ANR. Vs. SMT. TAYABBA BEGAM AND ANR.
January 5, 1972
SMT. AMBIKA RANA AND ORS. Vs. SUB-DIVISIONAL OFFICER AND ORS.
May 18, 1972
SMT. AMIYA DEVI AND ANR. Vs. RENT CONTROL OFFICERS AND ANR.
September 1, 1972
SMT. AMNA AND ANR. Vs. STATE
August 25, 1972
SMT. GANGA DEVI Vs. BOARD OF REVENUE U.P. AT ALLAHABAD AND OTHERS
November 24, 1972
SMT. HALEEMAN Vs. ABDUL SATTAR AND ANR.
February 4, 1972
SMT. KHEMA KUNWAR Vs. HEMRAJ SINGH AND OTHERS
December 8, 1972
SMT. KRISHNA DEVI Vs. BOARD OF REVENUE AND ORS.
April 20, 1972
SMT. LACHMA DEVI AND ORS. Vs. BOARD OF REVENUE AND ORS.
September 1, 1972
SMT. MURADAN Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
November 15, 1972
SMT. RAM KAUR AND ORS. Vs. COMMISSIONER, AGRA DIVISION AND ORS.
July 11, 1972
SORAN SINGH Vs. THE BOARD OF REVENUE
September 25, 1972
SRI BASHIR AHMAD Vs. THE SETTLEMENT OFFICER CONSOLIDATION GHAZIPUR AND ORS.
September 26, 1972
SRI GOVIND Vs. STATE OF U P
November 30, 1972
SRI R. P. BAHRI Vs. THE LIFE INSURANCE CORPORATION OF INDIA AND ORS.
September 26, 1972
STANDARD CHEMICAL CO PRIVATE LIMITED Vs. INCOME TAX OFFICER COMPANY CIRCLE A WARD KANPUR
February 2, 1972
STATE Vs. SURAJ BALI
April 14, 1972
STATE Vs. S D GUPTA
July 19, 1972
STATE Vs. S N DIKSHIT
September 14, 1972
STATE Vs. MAHMOOD BUTT
September 26, 1972
STATE Vs. RAKHA
December 12, 1972
STATE Vs. JAGDISH AND ORS.
August 8, 1972
STATE Vs. RAM ADHAR
September 2, 1972
STATE Vs. JATI RAM
November 27, 1972
STATE Vs. MIRZA BASHIR BEG
October 13, 1972
STATE Vs. JITTU AND ORS.
September 12, 1972
STATE Vs. ABDUL RAZZAK
August 16, 1972
STATE Vs. MAHENDRA
December 18, 1972
STATE OF U P Vs. BHARAT NATH SETH
October 27, 1972
STATE OF U P Vs. GAURI SHANKER
October 30, 1972
STATE OF U P Vs. L RAMA GOPAL GUPTA
December 5, 1972
STATE OF U P Vs. VIDHYA WATI
December 8, 1972
STATE OF U P Vs. MANAGING COMMITTEE ARYA KANYA INTER COLLEGE JHANSI
December 12, 1972
STATE OF U P Vs. RAJENDRA SINGH
December 20, 1972
STATE OF U P Vs. PREM SPINNING AND WEAVING MILLS CO
October 5, 1972
STATE OF U P Vs. D K DASS VIDHI
September 11, 1972
STATE OF U P Vs. HORI LAL
May 10, 1972
STATE OF U P Vs. JAGDISH T LALWANI
July 1, 1972
STATE OF U P Vs. WALI MOHAMMAD
April 6, 1972
STATE OF U P Vs. RAGHUBIR SAHAI
April 7, 1972
STATE OF U P Vs. MANMOHAN NAUITAYAL
April 28, 1972
STATE OF U P Vs. CHADDHA SRICHAND AND CO
February 18, 1972
STATE OF U.P. Vs. ONKAR
May 11, 1972
STATE OF U.P. Vs. KIRORI MAL
May 15, 1972
STATE OF U.P. Vs. PYARE LAL
April 28, 1972
STATE OF U.P. AND ORS. Vs. TOWN AREA CHHIBRA MAU AND ORS.
March 20, 1972
STATE OF U.P. AND ORS. Vs. OM PRAKASH AND ANR.
September 19, 1972
STATE OF U.P. AND ORS. Vs. TOWN AREA CHHIBRA MAU AND ORS.
March 29, 1972
STATE OF UTTAR PRADESH Vs. KOTAK AND CO
December 14, 1972
STATE OF UTTAR PRADESH Vs. JWALA PRASAD SHEO GOVIND
December 12, 1972
STATE OF UTTAR PRADESH Vs. SRI BHOLA NATH SRIVASTAVA
February 24, 1972
STATE OF UTTAR PRADESH Vs. HINDUSTAN LEVER LTD
February 8, 1972
STATE OF UTTAR PRADESH Vs. SURAJ BHAN PANDE
April 3, 1972
STATE OF UTTAR PRADESH Vs. MOOL CHAND WAHI
March 24, 1972
STATE OF UTTAR PRADESH Vs. MUNNA
May 18, 1972
STATE OF UTTAR PRADESH Vs. BENARAS ELECTRIC LIGHT AND POWER CO LTD
August 8, 1972
STATE OF UTTAR PRADESH Vs. AHSAN ALI
September 29, 1972
SUBEDAR DALIP SINGH Vs. STATE OF U.P. AND OTHERS
April 21, 1972
SUBEDAR DALIP SINGH KARKI Vs. STATE OF U.P. AND OTHERS
December 15, 1972
SUBHASH CHANDRA Vs. STATE OF U P
October 27, 1972
SUKHRAJ Vs. RAM BALI
August 3, 1972
SUNIL KUMAR JAIN Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD AND
May 17, 1972
SUPRIYA Vs. VASUDEV DANG
April 19, 1972
SURAI BHAN Vs. EXECUTIVE ENGINEER
September 27, 1972
SURAJ BAHADUR SAXENA Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS, NEW DELHI
November 21, 1972
SURAJ PAL SINGH Vs. GHARAM SINGH
November 29, 1972
SURAJ PRASAD Vs. KUSUMLATA SINHA
September 22, 1972
SURAJ PRASAD AGARWAL Vs. COMMISSIONER OF WEALTH TAX
February 16, 1972
SURAL PAL Vs. MEERA ALIAS MERHIA
August 2, 1972
SURENDRA KUMAR ASTHANA Vs. KAMLESH ASTHANA
July 8, 1972
SURESH CHANDRA Vs. PUTTU LAL
January 19, 1972
SURTAN SINGH Vs. STATE OF UTTAR PRADESH AND ORS.
March 9, 1972
SUSHILA NARENDRAJIT SINGH Vs. STATE OF UTTAR PRADESH
April 13, 1972
SWAMI DIN Vs. STATE
October 6, 1972
SYED ALI AND ANR. Vs. STATE
September 26, 1972
SYED IQBAL HUSAIN Vs. RAMESHWAR DAYAL
February 1, 1972
TARA SINGH Vs. MAHESHWARI DATT
July 17, 1972
THAKUR PD. Vs. BOARD OF REVENUE AND ORS.
October 10, 1972
THE COLLECTOR Vs. ALOPI NATH AND ORS.
August 30, 1972
THE DISTRICT LAND ACQUISITION OFFICER ALIGARH AND OTHERS Vs. LALA RAM KISHORE MITAL AND OTHERS
November 13, 1972
THE NOTIFIED AREA COMMITTEE, GARH MUKTESHWAR THROUGH ITS SECRETARY, SRI KHAZAN SINGH Vs. THE ADDL. COMMISSIONER, MEERUT DIVISION, MEERUT AND OTHERS
December 6, 1972
THE PUNJAB AND SIND BANK LTD. Vs. MAHENDRA KUMAR AND ORS.
October 5, 1972
THE STATE OF U. P. Vs. SRI ADITYA NARAIN MISRA AND ANOTHER
November 1, 1972
TILHAR SAHKARI KRAYA VIKRAYA SAMITI LTD., TILHAR Vs. RAM SWARUP
October 4, 1972
TREVOR OSCAR HALPIN AND OTHERS Vs. UNION OF INDIA THROUGH SECRETARY MINISTRY OF RAILWAYS, RAIL BHAWAN, NEW DELHI AND OTHERS
July 25, 1972
Triambak Pati Tripathi Vs. The Board of High School and Intermediate Education, U. P., Allahabad
March 9, 1972
TRILOKI NATH Vs. RAM GOPAL AND OTHERS
December 12, 1972
UMAR KHAN Vs. STATE
August 16, 1972
UMRAOLAL SHEO RATAN DAS Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
October 9, 1972
UNION OF INDIA Vs. CHAND PUTLI
October 12, 1972
UNION OF INDIA Vs. AD HOC CLAIMS COMMISSIONER
November 17, 1972
UNION OF INDIA Vs. BULLION AND AGRICULTURAL PRODUCE EXCHANGE LTD
September 1, 1972
UNION OF INDIA Vs. SHERVANI SUGAR SYNDICATE
October 5, 1972
UNION OF INDIA Vs. B K OJHA
January 25, 1972
UNION OF INDIA (UOI) Vs. KM. SHARIFULNISHAN BEGUM AND ANR.
January 19, 1972
UNION OF INDIA AND OTHERS Vs. NAR BAHADUR
March 17, 1972
UNION OF INDIA, THROUGH THE SECRETARY AND OTHERS Vs. UNION CARBIDE INDIA LTD.
February 22, 1972
UNITED TIMBER CORPORATION Vs. COMMISSIONER SALES TAX UTTAR PRADESH LUCKNOW
February 18, 1972
UNIVERSITY OF LUCKNOW THROUGH THE VICE Vs. STATE OF UTTAR PRADESH THROUGH THE SECRETARY, LOCAL SELF GOVERNMENT, U.P. CIVIL SECRETARIAT, LUCKNOW AND OTHERS
February 9, 1972
VIJAY KUMAR AGARWAL Vs. STATE OF UTTAR PRADESH THROUGH SECRETARY L.S.G.E.D CIVIL SECRETT., LUCKNOW AND ANOTHER
April 13, 1972
VISHWA MITRA CHHADDA Vs. AMRIT KAUR
March 16, 1972
VISHWA NATH TRIPATHI Vs. BOARD OF REVENUE, U.P. AT LUCKNOW AND OTHERS
February 21, 1972
WESTERN INDIA MATCH CO. LTD. Vs. NEW JOTHI MATCH INDUSTRIES AND OTHERS
December 19, 1972
YUSUF Vs. STATE OF U P
August 30, 1972