Case Index

Title
Date
A S BHARGAVA Vs. COMMISSIONER OF INCOME TAX
February 7, 1972
ABDUL WAHID Vs. UNION OF INDIA
August 18, 1972
ABNASH KAUR Vs. LORD KRISHNA SUGAR MILLS
May 11, 1972
ABRAR HUSSAIN Vs. STATE
April 6, 1972
AFTAB AHMED Vs. ABDUL KADIR
November 3, 1972
AGRICULTURAL COMPANY RAMPUR Vs. COMMISSIONER OF INCOME TAX
April 19, 1972
AIR FORCE INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA
November 15, 1972
AIRFOAM INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA
May 5, 1972
AJAY ENTERPRISES PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
May 17, 1972
AJIT SINGH Vs. DELHI ADMINISTRATION
August 28, 1972
AJUDHIA TEXTILE MILLS LIMITED Vs. UNION OF INDIA
September 26, 1972
ALI AHMED Vs. ROSHAN DAS
April 18, 1972
AMAR JOTI BUILDERS Vs. UNION OF INDIA
December 18, 1972
AMAR SINGH Vs. WASHESHAR NATH
July 13, 1972
AMBUJAM Vs. T S RAMASWAMY
April 26, 1972
AMRIT BANASPATI COMPANY LIMITED Vs. UNION OF INDIA
September 15, 1972
AMRIT LAL SEHGAL Vs. MAMLESHWAR PERSHAD
August 23, 1972
ANAND KUMAR Vs. UNION OF INDIA AND ANR.
December 19, 1972
ANARO DEVI Vs. SHANKAR NATH
November 7, 1972
ANWAR RAZA RAZVI Vs. JAMIA MILLIA ISLAMIA
July 31, 1972
ARJAN DASS KAPOOR Vs. EMPLOYEES STATE INSURANCE CORPORATION
May 26, 1972
ASHOK KUMAR Vs. STATE
December 14, 1972
ASHOK KUMAR Vs. FAQIR CHAND
November 28, 1972
ASSISTANT COLLECTOR OF CUSTOMS Vs. AMAR NATH GUPTA
August 14, 1972
ATLAS CYCLE INDUSTRIES LIMITED Vs. HIND CYCLE LIMITED
April 28, 1972
B S BAWA Vs. DESRAJ KHANNA
October 27, 1972
B.H. MARWAHA Vs. UNION OF INDIA
May 12, 1972
BAHADUR SINGH Vs. MUNICIPAL CORPORATION OF DELHI
May 26, 1972
BAL KISHAN Vs. P R VARSHNEYA
January 20, 1972
BALBIR SINGH Vs. ALL INDIA FINANCE AND COMMERCE LIMITED
March 3, 1972
BANWARI LAL AND SONS Vs. UNION OF INDIA
April 17, 1972
BEOPARI BENEFIT CHIT FUND CO Vs. GANPAT RAI
January 31, 1972
BHAGWANTI Vs. HAVELI RAM
January 14, 1972
BHARAT BARREL AND DRUM MANUFACTURING CO PRIVATE LIMITED Vs. UNION OF INDIA
May 10, 1972
BHOOP SINGH Vs. BHIORI LAL
April 7, 1972
BIBO DEVI Vs. RATTAN LAL
April 19, 1972
BIKRAM SINGH Vs. STATE
October 20, 1972
BINOY KUMAR MUKERJEE Vs. UNION OF INDIA
October 27, 1972
BIRDHI CHAND JAIN CHARITABLE TRUST Vs. KANHAIYA LAL SHAM LAL
September 4, 1972
BIRLA HIGHER SECONDARY SCHOOL Vs. LT GOVERNOR DELHI
December 8, 1972
BISHAMBER NATH Vs. DRUGS LICENSING AUTHORITY
August 30, 1972
BRIJ MOHAN Vs. STATE
March 7, 1972
CALTEX OIL REFINING (INDIA) LIMITED Vs. UNION OF INDIA AND ORS
April 3, 1972
CHADHA MOTOR TRANSPORT CO Vs. BHARAT GLASS CO
July 31, 1972
CHAMAN LAL Vs. HAJI SABAR ALI
March 31, 1972
CHAMAN LAL CHAWLA Vs. MOHAMMAD SHAFI
November 30, 1972
CHAMPA DEVI Vs. SAT NARAIN
March 17, 1972
CHANDER KANTA Vs. KHEM CHAND
October 20, 1972
CHANDRA FINANCIERS PRIVATE LIMITED Vs. GURCHARAN SINGH
January 14, 1972
CHETAN DASS Vs. MUNICIPAL CORPORATION OF DELHI
January 14, 1972
CHIEF COMMISSIONER DELHI Vs. KITTY PURI
January 10, 1972
CHUNI LAL Vs. STATE
April 11, 1972
COLLECTOR Vs. SATWANT KAUR
January 12, 1972
COMMISSIONER OF INCOME TAX Vs. UPPER DOAB SUGAR MILLS LIMITED
January 24, 1972
COMMISSIONER OF INCOME TAX Vs. ARVIND CONSTRUCTION CO
February 17, 1972
COMMISSIONER OF INCOME TAX Vs. SETH NANAK CHAND SHADIRAM
May 10, 1972
COMMISSIONER OF INCOME TAX Vs. GRACE AND STYLE P LIMITED
May 1, 1972
COMMISSIONER OF INCOME TAX Vs. MEHAR SINGH SAMPURAM SINGH CHAWLA
May 12, 1972
COMMISSIONER OF INCOME TAX Vs. NATIONAL SMALL INDUSTRIES CORPORATION LIMITED
May 12, 1972
COMMISSIONER OF INCOME TAX Vs. RAM SWARUP GUPTA
December 5, 1972
COMMISSIONER OF INCOME TAX Vs. STATE TRADING CORPORATION OF INDIA LIMITED
December 12, 1972
COMMISSIONER OF INCOME TAX DELHI Vs. MAYA RANI PUNJ
December 21, 1972
CONTROLLER OF ESTATE DUTY Vs. SURESH CHANDRA
May 3, 1972
D D SURI Vs. GOVERNMENT OF INDIA
November 16, 1972
DALJIT SINGH Vs. DIN DAYAL
March 8, 1972
DALMIA CEMENT BHARAT LIMITED Vs. UNION OF INDIA
February 11, 1972
DARSHAN SINGH Vs. STATE,
November 21, 1972
DARYODH SINGH Vs. UNION OF INDIA
April 5, 1972
DAULAT RAM Vs. BHARAT INSURANCE COMPANY
May 4, 1972
DELHI BHARAT GRAIN MERCHANTS ASSOCIATION LIMITED Vs. UNION OF INDIA
May 12, 1972
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. HEM CHAND
May 8, 1972
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. SOHAN PAL
October 5, 1972
DELHI DEVELOPMENT AUTHORITY Vs. RAGHUNATH SAHAI GUPTA D
October 25, 1972
DELHI FINANCIAL CORPORATION Vs. RAM PERSHAD
April 12, 1972
DELHI KIRYANA P. LTD. Vs. BULAKI DASS DEVI DAYAL
March 16, 1972
DELHI TRANSPORT CORPORATION Vs. DELHI ADMINISTRATION
December 15, 1972
DELHI TRANSPORT CORPORATION Vs. SHABIR AHMED
October 4, 1972
DELHI TRANSPORT UNDERTAKING Vs. KUMARI LALITA
July 21, 1972
DELHI TRANSPORT UNDERTAKING Vs. LALITA
April 17, 1972
DEVI DAYAL Vs. BHUPINDER KUMAR
September 4, 1972
DEWAN ANAND KUMAR Vs. UNION OF INDIA
January 4, 1972
DEWAN DAULAT RAM KAPUR Vs. NEW DELHI MUNICIPAL COMMITTEE
November 16, 1972
DEWAN HARI CHAND C E S RETD Vs. MUNICIPAL CORPORATION OF DELHI
March 1, 1972
DHAM RAJ Vs. MUNICIPAL CORPORATION OF DELHI
April 3, 1972
DHAN RAJ JAYANA Vs. S P SINGH
December 12, 1972
DIRECTOR OF POSTAL SERVICES Vs. DAYA NAND
January 31, 1972
DR. V. RAMAMURTHY VENKATAPPA Vs. INDIAN INSTITUTE OF TECHNOLOGY, DELHI AND ANOTHER
August 4, 1972
DWARKA DASS NAYAR Vs. DWARKA DASS SEHGAL
January 7, 1972
EAGLE THEATRES Vs. R K BAWEJA
September 20, 1972
EAST INDIA COMMERCIAL CO PVT LTD Vs. CENTRAL BOARD OF REVENUE, DELHI
March 30, 1972
FOOD CORPORATION OF INDIA Vs. RAHAT KHAN
August 10, 1972
FRIANDS HOUSING SOCIETY Vs. DELHI ADMINISTRATION
November 15, 1972
G C SHARMA Vs. R K BAWEJA
March 15, 1972
G L KAPOOR Vs. RAMESH CHANDER NIJHAWAN
October 5, 1972
G R BHARGAV AND SONS Vs. BRIJ MOHAN SHARMA
March 3, 1972
GAINDA MULL HEM RAJ Vs. ARORA BROS
March 31, 1972
GANPAT RAM Vs. STATE
October 26, 1972
GHANSHYAM DASS ARORA Vs. DULI CHAND
December 6, 1972
GLOBE UNITED ENGINEERING AND FOUNDARY COMPANY LIMITED Vs. REGISTRAR OF COMPANIES
March 3, 1972
GOEL D C Vs. VERMA B L
July 10, 1972
GOKUL CHAND D MORARKA Vs. COMPANY LAW BOARD
April 17, 1972
GREENLAND FOODS PVT LTD Vs. UNION OF INDIA
May 19, 1972
H C SHARMA Vs. LIFE INSURANCE CORPORATION OF INDIA
August 28, 1972
H K MEHTA Vs. MUNICIPAL CORPORATION OF DELHI,
May 12, 1972
H L MEHRA Vs. UNION OF INDIA
February 25, 1972
HAFIZ ABDUL BASIT Vs. HAFIZ MOHAMMAD SAID
October 13, 1972
HAKIM ABDUL HAMID Vs. COMMISSIONER OF INCOME TAX
February 23, 1972
HANUMAN OIL MILLS Vs. UNION OF INDIA
April 14, 1972
HARBANS MOTOR STORES Vs. SALES TAX COMMISSIONER
September 27, 1972
HARBHAJAN SINGH SOOD Vs. UNION OF INDIA AND OTHERS
December 7, 1972
HARGO LAL Vs. STATE
October 27, 1972
HARI RAM DHUPAR Vs. RAJINDER SINGH
February 11, 1972
HARI SINGH ANAND Vs. UNION OF INDIA
April 12, 1972
HEM RAJ A.S.I. POLICE Vs. THE DELHI ADMINISTRATION AND ORS.
April 7, 1972
HOLOMAL Vs. UNION OF INDIA
November 9, 1972
HOSHIAR SINGH Vs. DEPUTY COMMISSIONER
February 9, 1972
HOT CHAND Vs. SADHU RAM
February 16, 1972
HUKAM SINGH Vs. SURAJ BHAN ROSHAN LAL
November 17, 1972
HULAS RAI JHAMMAN LAL Vs. UNION OF INDIA
August 29, 1972
INDER MOHAN Vs. STATE
March 3, 1972
IQBAL SINGH AND ANR. Vs. THE DIVISIONAL SUPERINTENDENT, NORTHERN RAILWAY, CHELMSFORD ROAD, NEW DELHI AND ORS.
December 22, 1972
J N SINHA Vs. UNION OF INDIA
February 18, 1972
J R JAIN Vs. UNION OF INDIA
May 1, 1972
JAGAN NATH Vs. ABDUL AZIZ
April 28, 1972
JAGAT SINGH Vs. SHYAM LAL
December 11, 1972
JAGJIT SINGH Vs. P K DUTT
August 9, 1972
JAGJOT SINGH Vs. HAFIZ MOHAMMAD SAID
September 11, 1972
JAI KISHAN BAL KISHAN Vs. M B KAGAL
April 26, 1972
JAI NARAIN PERSHAD Vs. PARKASH CHAND
October 27, 1972
JASBIR SINGH BEDI Vs. UNION OF INDIA
January 10, 1972
JAWALA SINGH Vs. PREM SINGH
March 29, 1972
JAYANTILAL KUBERDAS KATAKIA Vs. UNION OF INDIA
October 5, 1972
JIA LAL Vs. CHANDER PAL SHARMA
October 7, 1972
JIWAN LAL Vs. OMEGA TOOLS PRIVATE LIMITED
May 24, 1972
K P SHANKARA OFFICIAL LIQUIDATOR PEOPLES INSURANCE COMPANY LIMITED Vs. HARDHAN SINGH
May 11, 1972
KAILASH CHAND Vs. MUNICIPAL CORPORATION OF DELHI
October 6, 1972
KAILASH CHANDER Vs. TARLOK CHANDER
July 14, 1972
KAILASH KAPOOR Vs. NARESH CHANDRA MISRA
February 24, 1972
KAILASH KUMAR DILWALI Vs. B S RAIZADA
March 2, 1972
KAILASH SHARMA Vs. STATE
July 24, 1972
KAILASH WATI BAJAJ Vs. UNION OF INDIA
February 14, 1972
KALWANT KAUR Vs. HAZARI LAL
December 20, 1972
KAMWAR LAL GUPTA Vs. AMAR NATH CHAWLA
January 20, 1972
KANAHAYA LAL Vs. JUMNA DEVI
February 18, 1972
KANHAIYA LAL Vs. BIRDHI CHAND GIRDHARI LAL
January 7, 1972
KANHIYA LAL BALKISHAN DASS Vs. LABHU RAM
February 21, 1972
KANWAR LAL GUPTA Vs. AMAR NATH CHAWLA
January 12, 1972
KARAM SINGH SOBTI Vs. H S MUMTAZ
October 13, 1972
KEDAR NATH Vs. MONGA PERFUMERY AND FLOUR MILLS
November 23, 1972
KEDAR NATH Vs. MOHANI DEVI
August 9, 1972
KESHAV MILLS COMPANY LIMITED Vs. UNION OF INDIA
March 3, 1972
KEWAL KRISHAN Vs. MUNICIPAL CORPORATION OF DELHI
April 18, 1972
KRISHAN KUMAR Vs. KNITTING INDUSTRIES
February 1, 1972
KRISHAN LAL Vs. RAMO DEVI
April 21, 1972
KRISHAN LAL SURI Vs. LT GOVERNOR DELHI
February 21, 1972
KRISHNA DEVI GANERIWALA Vs. DHAN RAJ SINGH
October 25, 1972
KRISHNA DEVI GANERIWALA Vs. DHAN RAJ SINGH
October 5, 1972
KUSUM LATA JAIN Vs. NEW INDIA ASSURANCE COMPANY LIMITED
December 21, 1972
LACHHMAN DASS Vs. MUNICIPAL CORPORATION OF DELHI
March 13, 1972
LAJWANTI Vs. BALESHWAR SINGH
February 7, 1972
LAKBIR SINGH Vs. BAKHAT SINGH
November 30, 1972
LAKHMI DEVI & ANOTHER Vs. KASTURI LAL
March 16, 1972
LAKSHMI COMMERCIAL BANK LIMITED Vs. B D DHARAM SINGH AND COMPANY PRIVATE LIMITED
May 18, 1972
LAXMI NARAIN Vs. MAN SINGH
March 3, 1972
LILAWATI NAMBHARI Vs. THAKUR BHAGWAN DASS JUNJHUA
January 20, 1972
LRISJAN LAL Vs. N K BASLAS
November 23, 1972
LT GOVERNOR DELHI Vs. MANDIR SITA RAMJI PILLANI
April 6, 1972
LT GOVERNOR DELHI ADMINISTRATION Vs. MANAGEMENT OF BLUE STAR ENGINEERING CO BOMBAY PRIVATE LIMITED
January 13, 1972
LT GOVERNOR OF DELHI Vs. MANDIR SITA RAMJI
May 9, 1972
M M MITAL Vs. UNION OF INDIA
January 20, 1972
M PARKASH Vs. UNION OF INDIA
April 4, 1972
M PARKASH Vs. LACHHMAN DASS
March 8, 1972
M R SETHI Vs. GURMAUJ SARAN BALUJA
February 18, 1972
M.C.D. Vs. CHHAJJU LAL
May 1, 1972
M.C.D. Vs. G.S. GUJRAL AND ORS.
May 17, 1972
M.C.D. Vs. RAM SAHAI
September 7, 1972
MADAN GOPAL Vs. LT GOVERNOR OF DELHI
March 31, 1972
MADAN LAL Vs. COMPETANT AUTHORITY
August 4, 1972
MADAN LAL HARI CHAND Vs. STATE
May 9, 1972
MADAN MOHAN LAL GARG MEERUT Vs. BRIJ MOHAN LAL GARG MEERUT
March 15, 1972
MADHO LAL Vs. RAM DAS
May 5, 1972
MADHUBALA PRIVATE LIMITED Vs. NAAZ CINEMA
January 31, 1972
MAHA MAYA GENERAL FINANCE CO PRIVATE LIMITED Vs. HARDIT SINGH
January 28, 1972
MALHOTRA V S Vs. UNION OF INDIA
February 15, 1972
MALLINATH JAIN Vs. MUNICIPAL CORPORATION OF DELHI
December 1, 1972
MAN SINGH Vs. UNION TERRITORY OF DELHI
February 25, 1972
MANAGEMENT OF KHANNA INDUSTRIAL TRADING CORPORATION Vs. ITS WORKMAN
March 3, 1972
MANAGEMENT OF MUNICIPAL CORPORATION OF DELHI Vs. PRESIDING OFFICER LABOUR COURT
January 7, 1972
MANAGEMENT OF MUNICIPAL CORPORATION OF DELHI Vs. PRESIDING OFFICER LABOURT COURT
May 9, 1972
MANDIR DASS JAIN Vs. P R VARSHNEYA
January 7, 1972
MANGAL DASS SANT RAM GAUBA Vs. UNION OF INDIA
April 10, 1972
MANGOO MAL KISHORE Vs. H K SHARMA
May 18, 1972
MEGHWANTI Vs. SURRINDER MOHAN
January 21, 1972
MEHAR SINGH Vs. DELHI ADMINISTRATION
October 9, 1972
MESSRS OM PRAKASH AND SONS Vs. SHRI S. N. SAPRU
July 31, 1972
METRO PLAYING CARD CO Vs. WAZIR CHAND KAPOOR
April 5, 1972
MODI INDUSTRIES Vs. UNION OF INDIA
December 22, 1972
MODI SUGAR MILLS LIMITED Vs. UNION OF INDIA
February 14, 1972
MOHAN LAL Vs. BODH RAJ MALHOTRA
December 21, 1972
MOHAN LAL GUPTA Vs. STATE
August 11, 1972
MOHINDER PERSHAD Vs. STATE
April 11, 1972
MUNICIPAL CORPORATION OF DELHI Vs. GOPI
February 25, 1972
MUNICIPAL CORPORATION OF DELHI Vs. NAND KISHORE
August 9, 1972
MUNICIPAL CORPORATION OF DELHI Vs. TEK CHAND BHATIA
May 26, 1972
MUNICIPAL CORPORATION OF DELHI Vs. SHRI AMAR NATH BAHL
December 15, 1972
MUNICIPAL CORPORATION OF DELHI Vs. SHRI CHHOTEY LAL
April 24, 1972
MUNICIPAL CORPORATION OF DELHI Vs. RAM MURTI
November 24, 1972
MUNICIPAL CORPORATION OF DELHI Vs. SAT PAL
March 16, 1972
MUNICIPAL CORPORATION OF DELHI Vs. SAT PAL
January 7, 1972
MUNICIPAL CORPORATION OF DELHI Vs. PURAN CHAND
March 10, 1972
MUNICIPAL CORPORATION OF DELHI Vs. BASANT SINGH RANJIT SINGH
March 17, 1972
MUNICIPAL CORPORATION OF DELHI Vs. GIAN CHAND
February 14, 1972
MUNICIPAL CORPORATION OF DELHI Vs. AMRIK LAL
May 8, 1972
MUNICIPAL CORPORATION OF DELHI Vs. NANAK CHAND AND ANOTHER
September 11, 1972
MUNICIPAL CORPORATION OF DELHI Vs. THOU RAM
April 11, 1972
MUNICIPAL CORPORATION OF DELHI Vs. GAURI SHANKAR GUPTA
July 14, 1972
MUNICIPAL CORPORATION OF DELHI Vs. KUNDAN LAL
May 9, 1972
MUNICIPAL CORPORATION OF DELHI Vs. RAM SARUP
September 4, 1972
MUNICIPAL CORPORATION OF DELHI Vs. GANPAT RAM
November 3, 1972
MUNICIPAL CORPORATION OF DELHI Vs. SHAM KAPUR
November 16, 1972
MUNICIPAL CORPORATION OF DELHI Vs. BHAGWAN DASS
February 10, 1972
MUNICIPAL CORPORATION OF DELHI Vs. ZAMRUDDIN
January 7, 1972
MUNICIPAL CORPORATION OF DELHI Vs. MOTI LAL
April 27, 1972
MUNICIPAL CORPORATION OF DELHI Vs. KISHAN LAL
March 3, 1972
MUNICIPAL CORPORATION OF DELHI Vs. ASA RAM
March 14, 1972
MUNSHI RAM Vs. R G ANAND
March 31, 1972
MURARI LAL Vs. GOPAL CHAND
December 6, 1972
MUST SHAHABIA BEGUM Vs. MUST PUNKAJ BEGUM
September 4, 1972
NANAK CHAND Vs. MAHABIR SINGH
August 22, 1972
NARAYAN RAMCHANDRA KARAMBELKAR Vs. STATE
January 21, 1972
NARINDER SINGH DHINGRA Vs. COMMISSIONER OF INCOME TAX
April 11, 1972
NARTNDEN GOPAL AND CO Vs. NORTHERN INDIA TIMBER SUPPLY CO
October 23, 1972
NATHU KHAN Vs. MOHAMMAD ISMAIL
September 1, 1972
NATHU RAM FRIENDS COLONY CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. SARDAR SOHAN SINGH
October 13, 1972
NATIONAL RESEARCH DEVELOPMENT CORPORATION OF INDIA Vs. BHUPAL MINING WORKS
July 28, 1972
NATIONAL SEEDS CORPORATION EMPLOYEES UNION REGD AND RECOGNISED Vs. NATIONAL SEEDS CORPORATION LIMITED
February 8, 1972
NESTLES PRODUCTS LIMITED Vs. MILKMADE CORPORATION
April 25, 1972
NEW ASIATIC INSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
May 1, 1972
NEW DELHI MUNICIPAL COMMITTEE Vs. ISHWAR DASS SAHNIAND BROS
March 28, 1972
NEW DELHI MUNICIPAL COMMITTEE, NEW DELHI Vs. OM PRAKASH SAHNI AND ANOTHER
May 17, 1972
NIHAL SINGH Vs. UNION OF INDIA
March 8, 1972
NIRMAL JERATH Vs. SADHU RAM SHARMA
April 17, 1972
O P BAHAL Vs. A K SHAROFF
August 3, 1972
O P GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
September 4, 1972
OFFICIAL LIQUIDATOR OF R C ABROL AND COMPANY PRIVATE LIMITED IN LIQUIDATION Vs. A R CHADHA AND COMPANY
August 25, 1972
OM PARKASH GUPTA Vs. BANARSI DAS PERHIAD RAI
July 26, 1972
OM PRAKASH AND SONS Vs. S N SAPRU
July 31, 1972
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. VIMAL RAI
May 9, 1972
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. DARSHAN KUMARI
August 30, 1972
P C GULATI Vs. COMMISSIONER OF INCOME TAX
April 17, 1972
P L LAKHANPAL Vs. UNION OF INDIA
May 11, 1972
P N JHMGAN Vs. UNION OF INDIA
March 30, 1972
PADMA KAUR Vs. P N KHANNA
July 20, 1972
PALE RAM Vs. STATE
October 4, 1972
PARITAM SINGH Vs. STATE
April 18, 1972
PARMA NAND AHUJA Vs. SATYA DEV AHUJA
January 31, 1972
PETER SAMOUEL WALLACE Vs. REGIONAL PASPORT OFFICER
February 1, 1972
PHIRAYA LAL Vs. JIA RANI
February 10, 1972
PIARA LAL ANAND Vs. STATE BANK OF INDIA NATIONAL BANK OF LAHORE
March 20, 1972
PRIMA CHEMICAL WORKS Vs. SUKHDAYAL
November 3, 1972
PROFULLA ROY Vs. STATE
October 13, 1972
PUBLIC TRUSTEE Vs. RAJESHWAR TYAGI
April 27, 1972
PUNJAB NATIONAL BANK LIMITED Vs. HARSARAN DASS AND SONS
November 14, 1972
PURAN LAL Vs. STATE
October 10, 1972
PVT LTD Vs. EDWARD KEVENTER SUCCESSOR PRIVATE LIMITED NEW DELHI
February 18, 1972
R S NAGARWALA Vs. STATE
November 24, 1972
R.L. GUPTA Vs. MUNICIPAL CORPORATION, DELHI ETC.
December 14, 1972
RADHY SHAYAM Vs. STATE
January 6, 1972
RAGHBEER Vs. SHIV KUMAR
November 24, 1972
RAGHBIR SINGH VIRDI AND ORS. Vs. M.C.D. AND ORS.
March 30, 1972
RAGHUNANDAN SARAN ASHOK SARAN JOINT HINDU FIRM AND ANR Vs. PEAREY LAL AND SONS (PRIVATE) LTD JANPATH, NEW DELHI AND ORS
May 22, 1972
RAJ NATH Vs. VIJAY NATH
September 21, 1972
RAJ SINGH Vs. UNION OF INDIA
May 11, 1972
RAJA RAM KUMAR BHARGAVA Vs. UNION OF INDIA
July 28, 1972
RAJINDER PER SHAD Vs. SURAJ MAL
September 12, 1972
RAJINDER SINGH Vs. ABDUL MAJID AND STATE
December 18, 1972
RAM AUTAR Vs. LAXMI NARAYAN
December 5, 1972
RAM BEHARI MEHROTRA Vs. SMARTS PRIVATE LIMITED
May 18, 1972
RAM LAL DHIRTA RAM Vs. DELHI MUNICIPAL CORPORATION DELHI
May 10, 1972
RAM MEHAR Vs. DAKHAN
February 25, 1972
RAM NARAIN Vs. CANTONMENT BOARD DELHI
August 17, 1972
RAM NATH MONGA Vs. HEM CHAND
March 20, 1972
RAM PARKASH KAPUR Vs. BHAGWENTI
October 11, 1972
RAM PRATAP Vs. BIRIA COTTON SPINNING AND WEAVING MILLS LIMITED
January 14, 1972
RAM RAKHA MAL Vs. HARI RAM
December 22, 1972
RAM SARUP Vs. RAJ DULARI
September 25, 1972
RAMESH CHAND Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED
October 30, 1972
RATAN CHAND Vs. DELHI DEVELOPMENT AUTHORITY
September 4, 1972
RAVINDRA MOHAN KAPUR Vs. GIAN CHAND KAPUR
May 2, 1972
RISAL SINGH Vs. INDRAJ
November 10, 1972
RISING SUN PRESS DELHI Vs. RAM NARAINDELHI
August 30, 1972
ROSHAN LAL AGGARWAL Vs. MADHU SOODAN SHARMA
January 21, 1972
S GULAB SINGH Vs. UNION OF INDIA
November 28, 1972
S L LUTHRA Vs. NARENDER KUMAR PURI
May 2, 1972
S V MOTWANI Vs. COLLECTOR OF DELHI
March 22, 1972
S.S. KARIR Vs. DELHI ADMINISTRATION AND ANOTHER
October 11, 1972
SARAL DEV SHARMA Vs. LILA RAM
February 25, 1972
SARAN DASS Vs. UPTON INDIA LIMITED
November 16, 1972
SARASWATI INDUSTRIES SYNDICATE LIMITED Vs. UNION OF INDIA
January 10, 1972
SARBJEET Vs. SAHU JAIN TRUST
March 3, 1972
SAT PAL Vs. SUDERSHAN LAL
March 17, 1972
SAT PAL Vs. DELHI ADMINISTRATION
April 28, 1972
SAVITRI DEVI AMAR Vs. A M BOSE
July 12, 1972
SECURITY AND FINANCE PRIVATE LIMITED Vs. CHANDAN SINGH
May 23, 1972
SECURITY AND FINANCE PRIVATE LIMITED Vs. BACHITTAR SINGH
May 11, 1972
SEWA NAND Vs. APPELLATE OFFICER
November 29, 1972
SHAM LAL Vs. JOINT HINDU FAMILY FIRM RAM CHAND SIN RAM
August 11, 1972
SHAM LAL Vs. STATE
November 14, 1972
SHAM LAL Vs. STATE
January 1, 1972
SHANKER DAS Vs. DELHI ADMINISTRATION
November 28, 1972
SHIV KUMAR GUPTA Vs. PARMANAND
May 11, 1972
SHRI B. PRASAD Vs. SHRI RAM DEV
April 24, 1972
SHRI G. R. LUTHRA, ADDITIONAL DISTRICT JUDGE, TIS HAZARI COURTS DELHI Vs. THE ADMINISTRATOR (LT. GOVERNOR OF DELHI) UNDER THE DELHI HIGH JUDICIAL SERVICE RULES, RAJ NIWAS, DELHI, AND ORS.
August 21, 1972
SHRI HARENDRA NATH BARKATAKI Vs. UNION OF INDIA AND OTHERS
September 26, 1972
SHRI JANG BAHADUR Vs. UNION OF INDIA AND ORS.
August 29, 1972
SHRI MOHAN LAL Vs. SHRI BODH RAJ MALHOTRA
December 21, 1972
SHRI NAND LAL SHARMA Vs. UNION OF INDIA
September 14, 1972
SHRI PARKASH RAI Vs. THE ESTATE OFFICER (SHRI P.K. RAMACHANDRAN)
July 27, 1972
SHRI SANT RAM AND ANR. Vs. SHRI PANCHAM SINGH
September 22, 1972
SHRI SUDHISH CHANDRA ANAND Vs. UNION OF INDIA AND ORS.
July 25, 1972
SHYAM LAL Vs. STATE ETC.
September 13, 1972
SHYAM LAL Vs. BIR SINGH
January 14, 1972
SIRI KISHAN TALWAR Vs. JAWAHAR SINGH BIKRAM SINGH PRIVATE LIMITED
November 24, 1972
SIRI RAM Vs. BULAKI DASS
March 16, 1972
SITA RAM Vs. STATE
October 6, 1972
SITA RAM TALWAR Vs. JAI DEV SHARMA
February 25, 1972
SOUTH ASIA INDUSTRIES PRIVATE LIMITED Vs. HIS EXCELLENCY GENERAL KRISHNA SHAMSHER JUNG BAHDUR RANA
July 14, 1972
SUBHASH CHANDER Vs. REHMAT ULLAH
September 26, 1972
SUDARSHAN KUMAR Vs. RATTAN LAL DHINGRA
November 11, 1972
SUDERSHAN KUMAR Vs. RATTAN LAL
November 26, 1972
SUKHLAL Vs. STATE
October 24, 1972
SUNIL KUMAR Vs. ROSHAN LAL
October 9, 1972
SUNITA SABHARWAL Vs. COMMISSIONER OF INCOME TAX
August 29, 1972
SURAJ MAL Vs. MANOHAR LAL
December 13, 1972
SURAJ RAM KHURANA Vs. HARI RATTAN
December 22, 1972
SURENDRA P. GUPTA AND ORS. Vs. DELHI ELECTRIC SUPPLY UNDERTAKING AND ORS.
October 13, 1972
SURINDER KUMAR Vs. HUPINDER SINGH
September 4, 1972
TAKHAT SINGH Vs. CORPORATION OF DELHI
August 17, 1972
TEK CHAND Vs. LABOUR COURT
November 21, 1972
THE DELHI POLICE NON Vs. UNION OF INDIA AND ANR
March 1, 1972
TOPAN DASS Vs. STATE
October 26, 1972
TOSHNIWAL BROTHERS PRIVATE LIMITED Vs. BIR SINGH
September 1, 1972
TULA RAM Vs. B K ASWANI
April 11, 1972
UDHO RAM Vs. ISHWAR DATT
January 25, 1972
UGGAR SEN KASHYAP Vs. UNION OF INDIA
February 10, 1972
UNION OF INDIA Vs. ALLAHAWAL
February 4, 1972
UNION OF INDIA Vs. NAVIN BHARAT
February 25, 1972
UNION OF INDIA Vs. A S DHUPIA
March 2, 1972
UNION OF INDIA Vs. BHARAT BARREL AND DRUM MANUFACTURING COMPANY PRIVATE LIMITED
February 23, 1972
UNION OF INDIA Vs. I M LAL
January 20, 1972
UNION OF INDIA Vs. BRIJ MOHAN GUPTA DECD
April 3, 1972
UNION OF INDIA Vs. RISHI RAJ AND CO
April 26, 1972
UNION OF INDIA Vs. SAGWA
October 20, 1972
UNION OF INDIA Vs. K L BHALLA
August 23, 1972
UNION OF INDIA Vs. SIS RAM
August 24, 1972
UNION OF INDIA Vs. BURMAH SHELL CO OPERATIVE HOUSING SOCIETY LIMITED
July 21, 1972
UNION OF INDIA Vs. RAJDHANI GRINS AND JAGGERY EXCHANGE
August 4, 1972
UNION OF INDIA Vs. BAIJ NATH
January 25, 1972
UNION OF INDIA AND ORS. Vs. B.L. BHOLA
February 2, 1972
UNIVERSITY OF DELHI Vs. HAFIZ MOHAMMAD SAID
March 2, 1972
UPPER JAMUNA VALLEY ELECTICITY SUPPLY COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
April 3, 1972
UTTAM CHAND SHAH Vs. ANGURI DEVI
October 20, 1972
V RAJARAMAN LIQUIDATOR OF GLOBE UNITED ENGINEERING AND FOUNDARY CO Vs. UNION OF INDIA
March 3, 1972
V.N. KAMDAR, ETC. Vs. MUNICIPAL CORPORATION OF DELHI
August 22, 1972
VAISH COOPERATIVE ADARSH BANK LIMITED Vs. SURAJ BALRAM SAWHNEY AND SONS
December 15, 1972
VIJAY KUMAR MUNDHRA Vs. UNION OF INDIA
May 12, 1972
VIRAM DEVI Vs. SHIV KARAN
November 24, 1972
VIRANWALI Vs. UNION OF INDIA
December 15, 1972
WAZIR SINGH Vs. O P KAPUR
April 25, 1972
WILLCOX BUCKWELL INDIA LIMITED Vs. UNION OF INDIA
May 26, 1972
ZIAUDDIN Vs. ABDUL MAJID
March 13, 1972