Case Index

Title
Date
ABDUL ALIM KHAN ABDUL AZIZ Vs. SAGARMAL BHERAJEE
July 19, 1962
ACHCHELAL S/O LALLULAL LOHAR Vs. JANPADA SABHA
September 6, 1962
AHMAD ABDULLA Vs. AYESHA
September 24, 1962
ALLAHABAD BANK Vs. CHAITRAM CHOUDHARI
January 31, 1962
AMALGMATED COAL FIELDS LTD Vs. COLLECTOR, CHHINDWARA
August 26, 1962
ANAND NARAIN Vs. STATE OF M P
November 7, 1962
ANAND TRANSPORT CO (PRI ) LTD RAIPUR AND ANOTHER Vs. BOARD OF REVENUE M P , GWALIOR AND OTHERS
March 26, 1962
ANANDIBAI Vs. SUNDARABAI
September 12, 1962
ANANDILAL Vs. RAM NARAIN
February 9, 1962
ANANDJL KALYANJI IDOL OF JAIN SHWETAMBAR TEMPLE, UJJAIN Vs. DAULVTSINGH NATHURAMJI KULMI
January 31, 1962
ANANDRAO LAXMANRAO MANDLOI Vs. BOARD OF REVENUE
July 30, 1962
ANTOO DHIMAR, MINOR THROUGH GUARDIAN Vs. JAGATSINGH
February 21, 1962
Antoolal Vs. Chhitarmal
May 3, 1962
ATIKUR RAHMAN Vs. NAIB TAHSILDAR BAIHAR
April 10, 1962
Ayodhya Prasad Vs. Shanti
August 7, 1962
B S LAIL Vs. SARDAR MAL LALWANI
August 22, 1962
BABULAL Vs. DWARKABAI
May 4, 1962
BABURAM Vs. M/S ROSHANLAL SHRI-KRISHNADAS
December 19, 1962
BABURAO Vs. SUSHILA BAI
May 4, 1962
BAHORILAL Vs. KESHAV PRASAD
May 4, 1962
BALCHU Vs. SHEOMANGAL
August 20, 1962
BALKISHAN CHATURVEDI Vs. CHIEF SECRETARY GOVT OF BHOPAL
November 14, 1962
Banspati Mangal Vs. State of M.P.
August 10, 1962
BARNAGAR ELECTRIC SUPPLY AND INDUSTRIAL CO Vs. STATE OF MADHYA PRADESH
July 20, 1962
BATA SHOE CO. (PVT). LTD Vs. MUNICIPAL BOARD, BHOPAL
April 25, 1962
BATTULAL Vs. COMMISSIONER OF SALES TAX
May 2, 1962
BELI HASAN Vs. INDORE MUNICIPAL CORPORATION
March 23, 1962
Bhagwandas Vs. Municipal Committee Damoh
December 21, 1962
BHAGWATINAND Vs. RAMCHANDRA SHIVPRATAP
January 23, 1962
BHAWANILAL Vs. MADANLAL
January 20, 1962
BHAWANILAL LACHCHI RAM Vs. BADRI LAL
January 29, 1962
BHULLI RAM JALAM KOLI Vs. CHHOTELAL
March 28, 1962
BHULLIRAM JALAM Vs. STATE OF MADHYA PRADESH
March 28, 1962
BHUNESHWAR PRASAD Vs. DROPTA BAI
December 22, 1962
BINDWASINI DEVI Vs. NAGAR PALIKA, BHIND
April 6, 1962
BINODIRAM BALCHAND Vs. COMMISSIONER OF INCOME TAX
October 1, 1962
BISMILLA SAB MAHBOOB SAB Vs. HABIB MIYAN AHMAD MIYAN
January 19, 1962
CENTRAL INDIA INDUSTRIAL CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
September 11, 1962
CENTRAL INDIAN INSURANCE COMPANY LIMITED Vs. INCOME TAX OFFICER
April 9, 1962
CHAUDHARI KANHAIYALAL KESHRIMALJI Vs. SHANKARPRASADJI BABU RAMPRASAD BHARGAVA
July 16, 1962
CHHOTELAL Vs. JAMNADAS
March 31, 1962
CHHOTIBAI Vs. GANESHLAL
November 7, 1962
CHOUGANI M.P Vs. ABDUL AZIM
January 11, 1962
Chunnilal Onkarlal Vs. Vikram Sugar Mills Ltd.
March 23, 1962
CHUNNILAL ONKARMAL Vs. MOHANLAL BALKRISHNA AGARWAL
November 26, 1962
COMMISSIONER OF INCOME TAX Vs. BABULAL NIM
March 29, 1962
COMMISSIONER OF INCOME TAX Vs. SHRIKRISHAN CHANDMAL
March 23, 1962
COMMISSIONER OF INCOME TAX Vs. BHOPAL SUGAR INDUSTRIES LIMITED
March 27, 1962
COMMISSIONER OF INCOME TAX Vs. NANDLAL BHANDARI AND SONS PRIVATE LIMITED
March 13, 1962
COMMISSIONER OF INCOME TAX Vs. MADANLAL CHHAGANLAL
September 7, 1962
COMMISSIONER OF SALES TAX Vs. MANGILAL RAMESHWAR DAYAL
September 13, 1962
COMMISSIONER OF SALES TAX Vs. LADDUMAL JANGILAL OF DAULATGANJ
December 21, 1962
DALURAM PANNALAL MODI Vs. ASSISTANT COMMISSIONER OF SALES TAX
April 5, 1962
DAMODARDAS NAGORI MOTILAL Vs. RUBBY GENERAL INSURANCE CO LTD
September 12, 1962
Dattatraya Vs. Amirkhan
November 21, 1962
DAULAT RAM PHOOLCHAND Vs. SHRIRAM
March 20, 1962
DAYARAM Vs. KASHIRAM
August 27, 1962
Dayaram Vs. Rent Controlling Authority
February 11, 1962
DEO HANUMANJI Vs. RAM GULAM
March 21, 1962
DEORAO JADHAV Vs. BOARD OF REVENUE
December 5, 1962
DEVI Vs. STATE
April 3, 1962
DHANKAJMAL AND CO. Vs. STATE TRANSPORT APPELLATE AUTHORITY M.P.
April 26, 1962
DULICHAND Vs. NANDIBAI
January 19, 1962
DWARKA PRASAD NAIK Vs. SHYAMA CHARAN NAIK
April 25, 1962
FAZAL DAD ALIAS SARDAR KHAN FATEH ALI Vs. STATE OF M P
November 13, 1962
FIRM BACHHRAJ AMOLAKCHAND Vs. FIRM NANDLAL SITARAM
April 7, 1962
FIRM DAYALAL MEGHJI AND CO Vs. STATE OF MADHYA PRADESH
May 2, 1962
FIRM GOPAL COMPANY Vs. FIRM HAZARILAL COMPANY
February 23, 1962
FIRM GOVIND HANUMANPRASAD OF UJJAIN Vs. SHAMSINGH
March 6, 1962
FIRM JANTA HARDWARE STORES Vs. B S PARIHARASSTT SALES TAX OFFICER
April 7, 1962
GANESH BALKRISHNA Vs. GOVERDHANDAS
November 26, 1962
GANGA PRASAD JAISWAL Vs. CHHOTELAL JAIN
August 31, 1962
Gangadas Vs. Municipal Council, Bhopal
November 12, 1962
GANGARAM Vs. STATE
August 10, 1962
Ganpat Vs. Gendalal
April 26, 1962
GANPATI CHINTAMAN Vs. SHIV RAM DAMODAR
January 19, 1962
GAYAPRASAD Vs. BURHANPUR TAPTI MILLS LTD
March 12, 1962
GENERAL MANAGER M P STATE ROAD TRANSPORT CORPORATION Vs. RADHEY LAL
September 27, 1962
Ghasilal Vs. Inayatali
May 3, 1962
GOKUL PRASAD MOUJILAL BHARAT Vs. LAXMANSINGH MAHASINGH
February 16, 1962
GOPAL RAO Vs. SAMPATRAO
January 10, 1962
GORELAL S/O MUNNALAL Vs. DROPADIBAI
March 6, 1962
GOVIND SHANKAR Vs. STATE OF MADHYA PRADESH
September 17, 1962
GOWARDHAN SHEOCHARAN Vs. GANGABAI
August 28, 1962
GULAB CHAND Vs. KRISHNA BIHARILAL
March 7, 1962
GUTTE S/O RAGHUVAR Vs. PUNNOO S/O KHACHARA KACHHI
August 3, 1962
GWALIOR AND MALWA INDUSTRIES AND ELECTRIC SUPPLY Vs. MADHYA PRADESH ELECTRICITY BOARD
August 2, 1962
GYARSILAL JAGANNATHPRASAD MOR Vs. PANDIT SITACHARAN DUBEY
November 15, 1962
HAKIM SINGH Vs. J.C. MILLS
November 15, 1962
HAKIMUDDIN ABDUL HUSSAIN Vs. GULAM ALI DAUDBHAI
October 20, 1962
HARI NARAIN Vs. JAGRAM
March 30, 1962
HARI NARAIN BUDDHARAM Vs. STATE OF M P
March 30, 1962
HIMMATSINGH Vs. PRATAPSINGH
May 3, 1962
Hindu Singh Vs. Radhabai
February 19, 1962
HLNDUSINGH PHULSINGH THAKUR Vs. RADHABAI
March 19, 1962
HUKAMCHAND AND MUNNALAL COMPANY Vs. COMMISSIONER OF INCOME TAX
February 23, 1962
IDOL SHRI SHRIJI Vs. CHATURBHAI MANGALBHAI PATEL
February 23, 1962
IN RE : AITOO Vs. STATE
August 10, 1962
IN RE: AMBOO BHAI PATEL Vs. STATE
November 7, 1962
IN RE: BISRAM PUNAU GANDA KOTWAR Vs. STATE
November 28, 1962
INAYAT HUSSAIN Vs. EMPLOYEES STATE INSURANCE CORPORATION
January 25, 1962
J.B. MANGHARAM AND CO. Vs. EMPLOYEES STATE INSURANCE CORPORATION
February 9, 1962
J.C. Mills Ltd. Gwalior Vs. Employees State Insurance Corporation
August 6, 1962
JAGANLAL ANJORDAS Vs. STATE
August 31, 1962
JAGANNATH S/O RAMBUX Vs. BHILU S/O KALU
July 26, 1962
JAMNADAS PARASHRAM Vs. STATE OF MADHYA PRADESH
July 27, 1962
JEEWANCHAND Vs. KALIBAI
August 20, 1962
JIYAJIRAO COTTON MILLS LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
January 17, 1962
JUGGANKHAN JAMSHANKHAN Vs. STATE
May 10, 1962
KAGLAWAU TEJBHANSINGH Vs. AYODHYA PRASAD KAMTA KACHCHI
April 23, 1962
KALIYANCHAND Vs. KANCHANBAI
November 6, 1962
KALIYANCHAND DEVILAL Vs. KANCHANBAI BUTILAL
November 9, 1962
KALLOO Vs. STATE
August 1, 1962
KALU RAM PANNALAL Vs. V JAGANNATH KALUA
February 15, 1962
KALURAM Vs. STATE OF M P
April 30, 1962
KALUSINGH MOTISINGH Vs. STATE OF M P
October 18, 1962
KALYANMAL MILLS Vs. VOLIMOHAMMED
August 7, 1962
Kalyanmal Mills Ltd. Indore Vs. Hamida
August 6, 1962
KAMANI ENGINEERING CORPORATION Vs. MADHYA PRADESH ELECTRICITY BOARD
April 23, 1962
KANAIYALAL Vs. BHANWARLAL
February 23, 1962
Kanhaiyalal Vs. Shanker Prasad Bhargava
July 16, 1962
Kanhaiyalal Vs. State
October 10, 1962
KANHAIYALAL MANILAL DESAI Vs. YUSUF ALI ALIMOHAMMAD BOHARA
January 16, 1962
KEJABAI Vs. DAYARAM
July 26, 1962
KESARIMAL Vs. BALARAM SHRIRAM
September 13, 1962
KHUSHALCHAND JANKI PRASAD Vs. SHANKAR PANDEY GAYA PRASAD
August 10, 1962
KITTU PARAMLAL Vs. JAMNAPRASAD RAMRATAN
March 23, 1962
KOMALCHAND Vs. STATE
May 2, 1962
KRISHNA KUMAR Vs. STATE OF MADHYA PRADESH
August 10, 1962
KUMARI SUSHMA MEHTA Vs. CENTRAL PROVINCES TRANSPORT SERVICES LTD
April 24, 1962
KUNDANMAL UTTAMCHAND Vs. JWALA PRASAD
January 23, 1962
LACHMANA SINGH Vs. STATE OF M P
September 10, 1962
LAKHAMICHAND MUCHHAL Vs. COMMISSIONER OF INCOME TAX
September 10, 1962
LALCHAND DHANALAL Vs. DHARAMCHAND
October 31, 1962
Lalsingh Vs. State
August 17, 1962
Laxmi Oil Mills (Firm) Vs. Liladhar Chhaganlal (Firm)
December 5, 1962
Laxmichand Vs. Union of India
October 25, 1962
Laxmichand Modi Vs. B.R. Mandal
May 3, 1962
LAXMINARAYAN SAWALRAM Vs. DWARKAPRASAD RUDMAL
January 31, 1962
LOKNATH MISHRA VISHWESHWAR PRASAD MISHRA Vs. STATE OF MADHYA PRADESH
October 16, 1962
LXMICHAND GULABCHAND Vs. PRESIDENT, MUNICIPAL COMMITTEE, BHANPURA
July 27, 1962
M.P. Transport Company (Priv.) Ltd. Vs. R.T.A. Raipur
November 14, 1962
MADANLAL TIWARI Vs. SUPERINTENDENT AND MANAGER THE BENGAL NAGPUR COTTON
October 17, 1962
Madhavsingh Vs. Ramnarain
July 16, 1962
MAHABIR PRASAD CHANDANLAL Vs. MURARILAL KUNDANLAL
March 27, 1962
MAHADULAL Vs. CHIRONJI LAL
May 2, 1962
MAHAKOSHAL TRANSPORT CO-OPERATIVE SOCIETY Vs. REGIONAL TRANSPORT AUTHORITY
May 2, 1962
MAHANT VAISHNAVADAS Vs. RAMANUJDAS MINOR THROUGH G.A.L. MST. BINODINI
February 16, 1962
MAHENDRA KUMAR P PATEL Vs. STATE OF M P THE SALES-TAX OFFICER M P GOVT GUNA
November 16, 1962
MANNALAL LACCHIRAM AND SONS PRIVATE Vs. GRAM PANCHAYAT SUSARI AND STATE
September 4, 1962
MANOHAR PRASAD MISHRA OF RAIGARH Vs. STATE OF M.P.
March 23, 1962
MAQSOOD ALI Vs. GOVERNMENT OF M.P.
April 19, 1962
MARDANSINGH Vs. STATE OF MADHYA PRADESH
August 18, 1962
MOHAMMAD HANIF Vs. JAHIRUDDIN
July 25, 1962
MOHAMMAD SADIQ Vs. STATE
November 1, 1962
MOHAMMADI BEGUM Vs. ABDUL MAJID
January 25, 1962
MOHAN SINGH LAXMAN SINGHJI RAJPUT Vs. BHAWARLAL NAHTA
September 5, 1962
MOHANLAL DEVILAL Vs. LAXMINARAYAN DHULJI
March 5, 1962
MOHANLAL HARGOVINDAS Vs. STATE OF M P
February 19, 1962
MOHANLAL VISHRAM Vs. COMMISSIONER OF SALES TAX
December 14, 1962
MOHARSAI SUKHALAL Vs. STATE OF MADAYA PRADESH
August 27, 1962
MOTILAL BABULAL SUNAR Vs. RAJARAM MITHAILAL SUNAR
January 18, 1962
MRITUNJAYAPRASAD SHITAL PRASAD SUBHEDAR Vs. STATE OF MADHYA PRADESH THROUGH THE COLLECTOR, HOSHANGABAD
February 15, 1962
Mumtajali Vs. Collector, Sehore
August 24, 1962
MUNICIPAL COUNCIL Vs. INDUSTRIAL COURT
October 11, 1962
MURLIDHAR KISHANGOPAL Vs. COMMISSIONER OF INCOME TAX
September 17, 1962
N P SRIVASTAYA Vs. HARI VINAYAK PATASKAR
February 2, 1962
NAGAR PALIKA SABALGARH Vs. LAXMINARAYAN RAMPARSHAD VAISHYA
December 19, 1962
NANDA DAYARAM JAT Vs. RAJA RAM RAMAJI JAT
August 17, 1962
NARAYANDAS JAWAHARMAL Vs. VISHNU GANESH NAMJOSHI
July 21, 1962
NATHILAL Vs. R G MOGHE
April 25, 1962
NATHU JEORAKHAN Vs. SHEOPAL KUPPA
July 31, 1962
NATHULAL CHHOTELAL SHELLAC FACTORY Vs. DEPUTY COMMISSIONER OF SALES TAX
March 14, 1962
NAZIR BHAI HAJI GHISABHAI Vs. PHOOLCHAND MUNNALAL JAISWAL
January 30, 1962
Nemchand Vs. State of M.P.
August 10, 1962
NEMICHAND CHHOGALAL Vs. REKHCHAND AKHECHAND
April 5, 1962
OMPRAKASH MISHRA Vs. NATIONAL FIRE AND GENERAL INSURANCE CO LTD
April 26, 1962
ONKAR BAHADUR SINGH Vs. STATE OF MADHYA PRADESH
February 14, 1962
ONKARSINGH GULAB SINGH Vs. MEHARBANSINGH AHARSINGH
November 23, 1962
P.T. JOSEPH Vs. STATE
July 23, 1962
PADMAWATI DEVI BHARGAVA Vs. R K KARANJIA
April 30, 1962
PHATTELAL Vs. NANDLAL
August 24, 1962
PODYAMI JOGA Vs. STATE
August 31, 1962
POONA Vs. STATE
August 1, 1962
POONAMCHAND GHASIRAM RATHOD Vs. REGIONAL TRANSPORT AUTHORITYINDORE REGION
January 31, 1962
PRABHAKAR Vs. VIKRAM SUGAR MILLS LTD. ALOTE
February 26, 1962
PRABHAKAR PARASHURAMJI PANDIT Vs. VIKRAM SUGAR MILLS LTD
February 28, 1962
PRABHU RAMCHANDRA BALAI Vs. SUKHA NANDA
August 20, 1962
PRAPHULLACHANDRA Vs. RAJBAI
October 10, 1962
PREM SHANKAR SHARMA Vs. COLLECTOR
February 23, 1962
Premchand Vs. Board of Revenue
October 26, 1962
PURSHATTAM NARAYAN Vs. SUGAN CHAND PANNALAL
December 21, 1962
Putli Bai Vs. Municipal Corp. Gwalior
May 3, 1962
Radhabai Vs. Kamalchand
October 18, 1962
RADHAKISHAN S/O R S NATHULAL Vs. NARAINIBAI
January 8, 1962
RAJAB ALI FARISHTA Vs. COMMISSIONER OF SALES TAX
August 24, 1962
RAMANLAL Vs. MUNICIPAL COMMITTEE PIPARIA
April 18, 1962
RAMBIHARI MISRA Vs. STATE OF M P
November 16, 1962
RAMCHNDRA DEODUTT CHOUBEY Vs. STATE OF MADHYA PRADESH
July 23, 1962
RAMDAS Vs. STATE
January 25, 1962
RAMESHWAR HARNARAIN Vs. BHAGWATIBAI RAMKISHAN
February 6, 1962
RAMESHWAR SINGH Vs. UNION OF INDIA
March 5, 1962
Ramkishan Vs. State
May 5, 1962
RAMKRIPAL SHEOPRASAD Vs. MUNICIPAL COMMITTEE
February 9, 1962
RAMKUNWARBAI Vs. RAMCHANDRA
January 23, 1962
RAMLAL Vs. KANHAIYALAL
March 9, 1962
RAMRATAN BALCHAND Vs. STATE OF MADHYA PRADESH
November 12, 1962
RAMSAHAI SHEDURAM Vs. HARISHCHANDRA DULLCHANDJI
March 26, 1962
Ranbahadur Singh Vs. Board of Revenue
August 22, 1962
RANJITSINGH RAISINGHJI THAKUR Vs. BAPUMIYAN SARDARKHAN
February 8, 1962
RASOOL UDDIN Vs. UDHAM SINGH
April 24, 1962
RATANLAL Vs. FIRM MANGILAL MATHURALAL OF INDORE
November 26, 1962
RATANLAL, MANAGER, SHRI KRISHNADEO WEAVING FACTORY, JABALPUR Vs. DULICHAND HATHIRAM
August 10, 1962
RUSTOMJEE DORABSHA Vs. MANMAL PRABHUDAYAL
September 12, 1962
SAKHARAM Vs. SARDAR MADHAV RAO
July 20, 1962
SAKINABAI Vs. SAKINABAI
November 7, 1962
SARDAR TARA SINGH Vs. COMMISSIONER OF INCOME TAX
February 23, 1962
SARDAR VIJAYSINGH RAO GHORPADE Vs. JEEWAN LAL RAM DAS JAISWAL
August 2, 1962
SETH PAMANDAS SINDHI Vs. STATE OF MADHYA PRADESH
April 10, 1962
SHAKUNTALABAI BABURAO Vs. BABURAO DADUJI MANDILIK
April 9, 1962
SHAMBHUDAYAL Vs. ALIYA BI
January 20, 1962
SHAMSHER ALI Vs. SHIRIN BAI
April 26, 1962
SHEOJIRAM PARMANAND Vs. COMMISSIONER OF SALES TAX
September 24, 1962
SHEOKUMAR SHASHTRI Vs. MUNICIPAL COMMITTEE
August 17, 1962
SHEORAJ SINGH Vs. MUNIA WIFE OF SHEOSARAN SINGH
February 7, 1962
SHEWARAM AND SONS Vs. INDORE MUNICIPAL CORPORATION
December 13, 1962
SHIVAJI OIL MILLS Vs. SUPERINTENDENT OF CENTRAL EXCISE
September 12, 1962
SHRAVAN VASTRALYA Vs. HAR VILAS
January 23, 1962
SHRI DEO HANUMANJI SWAMI THROUGH MOHATMIM PT. MAHENDRA KUMAR SHARMA Vs. RAM GULAM RAGHUNATH CHOUBEY
March 27, 1962
SHYAM SUNDER Vs. SURAJMAL
March 2, 1962
Shyamkishore Vs. State
October 5, 1962
SITABAI NABYA KULMI Vs. TULJABAI TRIMBAK KULMI
January 30, 1962
SIYARAM HANUMAN PRASAD Vs. STATE
August 28, 1962
SOLANKI WORKSHOP Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 10, 1962
STATE Vs. UMASHANKAR LAXMINARAYAN JAISWAL
February 28, 1962
State Vs. Gulabkhan
May 4, 1962
State Vs. Bundelkhand Transport Co.
October 24, 1962
STATE Vs. MUN COM DAMOH
November 14, 1962
STATE Vs. SWAMI PRASAD
August 28, 1962
STATE Vs. PREMNARAIN
August 17, 1962
STATE OF M P Vs. TULJARAM MANAGING DIRECTOR M P TRANSPORT CO LTD
August 18, 1962
STATE OF MADHYA PRADESH Vs. ABDUL RASHID
August 20, 1962
STATE OF MADHYA PRADESH Vs. RAJA BALBHADRA SINGH
May 3, 1962
STATE OF MADHYA PRADESH Vs. J P CASSAD
July 30, 1962
STATE OF MADHYA PRADESH Vs. CH JAWAHIRLAL BATAI SAO
January 11, 1962
STATE OF MADHYA PRADESH Vs. D V PARKHANI
September 27, 1962
STATE OF MADHYA PRADESH Vs. MANJI RAGHU
November 5, 1962
SUBE Vs. STATE
June 3, 1962
Sube Tunde Kachi Vs. State
April 3, 1962
SUKHDEO CHUNNILAL Vs. GENDALAL SALUKCHAND
December 5, 1962
SUNDERLAL Vs. STATE
December 11, 1962
SURAJMAL Vs. ONKARSINGH
March 2, 1962
TAKHATMAL MOTH RAJ Vs. BHARAT NIDHI LTD
February 17, 1962
Tapeshwari Devi Vs. S.N. Sinha
April 5, 1962
TEJBHANSINGH BHAGWANTSINGH Vs. COLLECTOR, REWA AND OTHERS
January 29, 1962
TIRJUGI Vs. BADLU PRASAD
December 8, 1962
TRUSTEES OF MOTIDAS BERAGI SADHU RATLAM TRUST BOARD Vs. RAMJATAN RAMPRASAD SONAR
October 4, 1962
TULSA Vs. PANNALAL NATHA KOLI
May 3, 1962
UNION OF INDIA Vs. HAJI JIWAKHAN
February 2, 1962
UNION OF INDIA Vs. ALLAUDDIN AULIA SAHIB
January 30, 1962
UNION OF INDIA Vs. SATYANARAIN
March 2, 1962
Usman Ali Vs. State
August 6, 1962
VASANT NARAIN Vs. STATE
March 23, 1962
VEERCHAND DEVICHAND TELI Vs. KASHIBAI PUNAMCHANDJI SALVI
January 23, 1962
VENKATLAL BALDEOJI MAHAJAN Vs. KANHIYALAL JANKIDAS
March 30, 1962
Victor alias Kaloo Vs. State
January 23, 1962
VICTOR SOLOMON DAVID Vs. STATE OF MADHYA PRADESH
January 23, 1962
VIDYA CHARAN SHUKLA Vs. G P TIWARI
August 24, 1962
VIDYACHARAN SHUKLA Vs. G. P. TIWARI
August 28, 1962
Vijay Kumar Vs. Madhavrao
September 13, 1962
VISHNU PRASAD SHARMA Vs. STATE OF MADHYA PRADESH
February 21, 1962