Case Index

Title
Date
A NARAYANA REDDY Vs. J SAROJINI DEVI
June 22, 1962
A R MALLESWARA RAO Vs. STATE OF ANDHRA PRADESH
November 2, 1962
A RAMASWAMI Vs. K VENKAMMA
January 11, 1962
A V PRATAP REDDI Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX HYDERABAD
January 17, 1962
ABDUL ALEEM Vs. STATE OF ANDHRA PRADESH
September 11, 1962
ABDUL RAHIM Vs. CHIEF EXECUTIVE OFFICER ANDHRA PRADESH
January 16, 1962
ABDUL SATTAR K S Vs. COMMISSIONER OF INCOME TAX
January 22, 1962
ADUSUMILLI VENKATA SUBBA RAO Vs. GULLAPALL SUBBA RAO
November 9, 1962
AITA PEDDA PULLAIAH SHETTI Vs. MOINUDDIN AHMED
July 13, 1962
AKULA MABUKHAN Vs. RAJAMMA
June 19, 1962
AMALLA KOTESWARA RAO Vs. STATE
October 10, 1962
AMRIT LAL N. SHAH Vs. GADIYAKARI KRISHNARAO & OTHERS
February 7, 1962
ANAMIK PEDDA NARASANNA Vs. ANAMIK GUDA DAKANNA
July 24, 1962
ANAMIK PEDDA NARASANNA Vs. ANAMIK GUDA DAKANNA
July 25, 1962
ANANTHA KONDAYYA SETTY Vs. COMMISSIONER KURNOOL MUNICIPALITY
October 25, 1962
ANNABATHULA VENKATESWARA RAO Vs. SRIMATI ISHRANI KAMALA DEVI OF COOCH BIHAR, AND OTHERS
December 21, 1962
ANNAPUREDDI BALAKOTA REDDI Vs. KATIKI SATYANARYANARAO AND THE COLLECTOR, KURNOOL
January 25, 1962
ARE LACHIAH Vs. ARE RAJA MALLU
October 31, 1962
ARISETTY BUTCHANNA Vs. COMMISSIONER OF INCOME TAX
January 29, 1962
ARVAPALLI BALAKRISHNAIAH Vs. STATE OF ANDHRA PRADESH
September 19, 1962
ARVAPALLI BALAKRISHNAIAH AND EGA RAMULU Vs. STATE OF ANDHRA PRADESH
September 9, 1962
ASIS KHATOON Vs. SURAYA BEGUM
July 6, 1962
ASSISTANT CONTROLLER OF ESTATE DUTY, HYDERABAD Vs. MIR OSMAN ALI KHAN BAHADUR AND OTHERS
November 28, 1962
ASSOCIATED CEMENT COMPANIES LTD. Vs. STATE OF A. P. PER DEPUTY COMMISSIONER OF COMMERCIAL TAXES, GUNTUR
April 16, 1962
ATHILI APPALASWAMY Vs. STATE
April 10, 1962
ATHIPATLA SESHAYYA Vs. KONDAVEETI SARAYYA
June 29, 1962
AYILADA APPALANAIDU Vs. RANUTHU CHINNAM NAIDU
June 18, 1962
B ARJUNAPPA Vs. STATE
August 16, 1962
B G GURIVI REDDY Vs. REGIONAL TRANSPORT AUTHORITY CUDDAPAH
January 22, 1962
B RUKMINI BAI Vs. B B SURAJ BHAN SINGH
November 2, 1962
B SESHACHARYULU Vs. STATE OF ANDHRA PRADESH
July 23, 1962
B. K. MATHRANI AND ANOTHER Vs. MAHAMED GALIB AND ANOTHER
March 6, 1962
B. KAMALA DEVI Vs. RAMACHANDRIGEE AND OTHERS
March 20, 1962
B. RAM REDDY Vs. MUTHIAH AND OTHERS
October 19, 1962
BAJJURI RAMAKISHTAM Vs. BHOOPATI SOMALINGAM
January 9, 1962
BANKU RAMULU PATRUDU Vs. KONDA NARAYANA RAJU
January 23, 1962
BATTI FAKRUDDIN SAHEB AND SONS, HINDUPUR Vs. THE STATE OF ANDHRA PRADESH
March 6, 1962
BEZONJI Vs. CENTRAL BANK OF INDIA LTD
July 30, 1962
BHAGWAN DAS AND ANOTHER Vs. CHABILL DAS
November 14, 1962
BHANWARILAL AND OTHERS Vs. MIR MOHAMMED ALI
February 14, 1962
BHARPET MOHAMMAD HUSSAIN SAHEB Vs. DISTRICT REGISTRAR KURNOOL
October 29, 1962
BHOI BHOOMA Vs. SYED HUSSAIN
September 10, 1962
BHOOKYA ABBANNA Vs. MARAMRAJU SESHAGIR RAO
July 23, 1962
BHUPATIRAJU SREERAMARAJU Vs. NADIMPALLI PULLAM RAJU
October 15, 1962
BHUVANESHWARI RICE MILL Vs. MANNAVA PULLAYYA
February 15, 1962
BODDU VEERAIAH AND OTHERS Vs. ARIPIRALA VENKATA LAXMAMMA AND OTHERS
June 28, 1962
BOMMAREDDI MOTHIREDDI Vs. BHIMAVARAPU POTHIREDDI
August 23, 1962
BURMAH SHELL OIL STORAGE AND DISTRIBUTING COMPANY OF INDIA LIMITED Vs. BOARD OF REVENUE ANDHRA PRADESH
June 27, 1962
C H LINGIAH Vs. MUNEERUNNISSA BEGUM
August 1, 1962
CHAND SULTANA ALIAS INDRA BAI Vs. KHURSHID BEGUM AND OTHERS
February 16, 1962
CHAND SULTANA ALIAS INDRA BAI Vs. KHURSHID BEGUM
April 13, 1962
CHAVALI KOTAIAH Vs. ALLA RAMANIAH
March 14, 1962
CHEKURI RAMACHANDRA RAJU Vs. PATHAPATI SATYANARAYANA RAJU
November 9, 1962
CHELADMA VENKATA RAM RAO Vs. ENGU NARAYANA
August 3, 1962
CHERUKURI SETTI BALIJA HANUMANTHAPPA AND OTHER Vs. STATE
October 15, 1962
CHIMMAPUDI SUBRAHMANYAM Vs. GADIPALLI NARASIMHAIAH
September 10, 1962
CHINIMILLI BALARAMAMURTHY Vs. SITARAMASWAMIVARI DEVASTANAM
August 9, 1962
CHINTALAPATI RANGA NAIKULU Vs. COMMISSIONER OF INCOME TAX
June 22, 1962
CHINTALAPUDI RANGANAYAKULU Vs. COMMISSIONER OF INCOME TAX
September 28, 1962
CHITTURI INDIRIAH Vs. MULLAPUDI HARISCHANDRA PRASAD
November 16, 1962
COLLECTOR OF CENTRAL EXCISE HYDERABAD Vs. N. VENKATA RAO
November 8, 1962
COMMISSIONER OF INCOME TAX Vs. NANDURI SURYANARAYANA
January 15, 1962
COMMISSIONER OF INCOME TAX Vs. KRISHNA REDDY
January 17, 1962
COMMISSIONER OF INCOME-TAX ANDHRA PRADESH HYDERABAD Vs. HYDERABAD DECCAN LIQUOR SYNDICATE
September 28, 1962
D HEERABAI Vs. OFFICIAL RECEIVER KRISHNA
June 12, 1962
D R ADINARAYANASWAMY Vs. GIRRAJU PAPAMMA
March 5, 1962
DADI CHINA APPARAO AND OTHERS Vs. DADI NARASIMHA RAO AND ANOTHER
February 8, 1962
DAMINENI SANGAYYA AND ANOTHER Vs. STATE OF ANDHRA PRADESH AND OTHERS
February 2, 1962
DAYALAL MEGHJI Vs. REPAKA VENKAYYA
August 9, 1962
DEVI DAYAL MARWAH Vs. COMMISSIONER OF INCOME TAX
November 29, 1962
DHULIPUDI JAGANNADHA RAO Vs. TAVVA NUKARAJU
April 12, 1962
DILDAR HUSSAIN Vs. STATE OF ANDHRA PRADESH
April 13, 1962
DUDDHELA SUBBAMMA (DIED) AND OTHERS Vs. D. S. KRISHNA MURTY AND ANOTHER
December 3, 1962
DUVVARA LATCHANDHORA DIED Vs. DUVVARI CHINNAVADU
February 20, 1962
DUVVURI RAMI REDDI Vs. DUVVUDU PAPI REDDI
April 20, 1962
DWARAMPUDI NAGARATNAMBA Vs. KUNUKU RAMAYYA
February 9, 1962
EMPLOYERS OF EXPRESS NEWSPAPERS PRIVATE LTD Vs. LABOUR COURT ANDHRA PRADESH HYDERABAD
February 7, 1962
ESTATE MANAGER VIZIANAGARAM ESTATE Vs. P V G RAJU
October 18, 1962
FIRM KHUSHIRAM KALLURAM Vs. NAWAB INAYAT JUNG
July 18, 1962
FIRM OF S MOHAMMAD ALI AND SONS Vs. V MADHAVARAO
November 23, 1962
G BALIAH SETTY Vs. STATE OF ANDHRA PRADESH
April 20, 1962
G RAMALINGAM Vs. KANDUKURI RAGHAVULU
November 9, 1962
G RAMI REDDY Vs. STATE OF ANDHRA PRADESH
April 20, 1962
G RAMULU Vs. M NARASIMHULU
September 1, 1962
GADAMSETTY SUBRAHMANYAM Vs. GADAMSETTY VENKAYYA
October 22, 1962
GANASALA GURUMURTHI RAO Vs. DEPUTY COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT VIJAYAWADA
March 15, 1962
GHULAM SARWAR FIGAR Vs. STATE
March 26, 1962
GILL AND COMPANY (PRIVATE) LTD. Vs. SRI DAMODARDAS HARIDAS
December 4, 1962
GIRADA NARAYANA Vs. STATE
July 25, 1962
GOODA SEETHAMMA Vs. DESHAM BALAKISHTIAH
April 13, 1962
GOTTETY VENKATA RAO Vs. STATE OF ANDHRA PRADESH
July 18, 1962
GOVERNMENT OF ANDHRA PRADESH Vs. MOHAMMED MOMINUDDIN (CROSS
January 8, 1962
GOWLI NAGAPPA Vs. STATE OF ANDHRA PRADESH
February 5, 1962
GUNDAVARAPU SESHAMMA Vs. STATE
June 26, 1962
GUNUPATI ALLURAIAH Vs. STATE OF ANDHRA PRADESH
February 2, 1962
HAKIM ABDUL RAHMAN Vs. STATE
January 5, 1962
HARI HARI Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
January 19, 1962
HUSSAIN ALI MIRZA Vs. STATE OF ANDHRA PRADESH
April 20, 1962
HYDERABAD CHEMICALS AND FERTILIZERS LTD Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES APPEALS KURNOOL
June 12, 1962
HYDERABAD CO OPERATIVE APEX BANK LTD Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
October 1, 1962
HYDERABAD MUNICIPAL CORPORATION Vs. EXHIBITION SOCIETY HYDERABAD
July 27, 1962
HYDERABAD ROLLER FLOUR MILL CO LTD Vs. VALLABHDASS
September 7, 1962
I. VENUGOPALA REDDI Vs. AMARA VENKATA NARASIMHULU CHETTI AND ANOTHER
January 16, 1962
IMMIDISETTI RAMAKRISHNAIAH Vs. STATE OF ANDHRA PRADESH
March 5, 1962
IN RE B. ARJUNAPPA AND ANOTHER Vs. STATE
January 16, 1962
IN RE CHIDRA LINGAMURTHY AND OTHERS Vs. STATE
September 24, 1962
IN RE, KONDEPUDI RAMAM Vs. STATE
August 21, 1962
IN RE, MALEPATI SRIHARI RAO Vs. STATE
January 24, 1962
IN RE: THE CHIEF EXECUTIVE OFFICER, ANDHRA PRADESH, STATE ROAD TRANSPORT CORPORATION, HYDERABAD Vs. STATE
March 24, 1962
INCOME Vs. M. SUNDARARAMIREDDY
September 28, 1962
INDIAN HUME PIPE COMPANY LIMITED Vs. PRESIDING OFFICER LABOUR COURT ANDHRA PRADESH
August 22, 1962
INDURTHI SRINIVASA RAO Vs. INDURTHI VENKATA NARASIMHA RAO
July 19, 1962
ISMAIL PATEL Vs. ZAHRA BIBI
June 21, 1962
JOINT FAMILY FIRM OF GIRDHARILAL PRABHU DAYAL Vs. JETHMAL PROPRIETOR OF FIRM CHATARBHOJ JETHMAL HINGOLI
February 2, 1962
JUMMARLAL SURAJKARAN Vs. COMMISSIONER OF INCOME TAX
March 16, 1962
JUVVI SUBBARAMAIAH AND CO Vs. COMMISSIONER OF INCOME TAX
August 24, 1962
K M RAMASWAMI CHETTI Vs. P K LAKSHMAMMA DIED
April 3, 1962
K N KRISHNAIAH SETTY AND SONS Vs. DEPUTY COMMERCIAL TAX OFFICER
June 25, 1962
K NARASIMHA REDDY Vs. STATE OF ANDHRA PRADESH
June 20, 1962
K S SHAFEEQ Vs. MOHAMMADI BEGUM
November 1, 1962
K SUDERSANAM Vs. S VENKATARAO
December 14, 1962
K. NARASIMHA REDDY Vs. STATE OF A.P. AND OTHERS
July 12, 1962
K. RAJA GOPALAREDDY AND OTHERS Vs. E. KUMARASWAMY REDDY AND OTHERS
August 31, 1962
KADAMBALA NARASIMHULU Vs. STATE
November 5, 1962
KAMMISETTI PERUMALLU Vs. INAGANTI KOTIREDDI
September 18, 1962
KANDAMURI VENKATASUBBA RAO Vs. VILLAGE PANCHAYAT COURT JINNUR
October 19, 1962
KASAMSETTY RADHAKRISHNIAH SETTY PAMIDI Vs. COMMISSIONER OF INCOME TAX HYDERABAD
June 30, 1962
KASARAPALLI ANJANEYULU AND ANOTHER Vs. ELURU MUNICIPALITY BY ITS EXECUTIVE OFFICER, THE COMMISSIONER, ELURU AND ANOTHER
September 4, 1962
KASIRAJU LAKSHMIKANTHA RAO Vs. DENDUKURI VENKATESWARLU
July 25, 1962
KESARI GURUMURTHY SASTRY Vs. STATE OF ANDHRA PRADESH
April 7, 1962
KHAMJI VISHRAM AND CO Vs. STATE OF ANDHRA PRADESH
April 4, 1962
KOMARENALLI BALARAJ Vs. AKARAPPU GURUCHERENAM
November 22, 1962
KOMRAVELLI VARALAXMI Vs. SYED KASIM HUSSAIN
February 23, 1962
KONATHALA SRIRAMULU AND OTHERS Vs. BOARD OF REVENUE (C. T.)
February 21, 1962
KONDAPALLY VASUDEV REDDY Vs. BAIREDDY VENKATA REDDY
June 20, 1962
KONDURU SESHU REDDI Vs. VEMAREDDY RAMA RAGHAVAREDDY
August 7, 1962
KOPPARTHI SATYANARAYANA Vs. KOPPARTI SEETHARAMAMMA
July 11, 1962
KOPPULA NARAYANAMURTHI Vs. PITTA VENKAMMA
November 23, 1962
KOTAK AND COMPANY Vs. STATE OF ANDHRA PRADESH
March 12, 1962
KROWIDI SATYANARAYANA Vs. MESSRS MOTU INDUSTRIES PVT LTD
October 23, 1962
KUDAPA SUBBANNA Vs. GHITTURI SUBBANNA
February 23, 1962
KUPPA VISWAPATHI Vs. KUPPA VENKATA KRISHNA SASTRY
February 20, 1962
LAKHMICHAND BALCHAND Vs. EXECUTIVE ENGINEER DIVISION NO 1 NAGARJUNASAGAR DAM
February 9, 1962
LALAM SAMBAYYA Vs. PATTAM SHEMSHERKHAN
October 25, 1962
LALTA PRASAD Vs. LATE MOIN YAR KHAN
November 20, 1962
LALTA PRASAD AND OTHERS Vs. LATE MOIN YAR KHAN DECEASED
August 2, 1962
LIFE INSURANCE CORPORATION OF INDIA Vs. TADA TIRUPATHAYYA
August 17, 1962
LINGALA SIVAIAH Vs. MUNSIF MAGISTRATE MEDAK
March 1, 1962
LT COL P H CHOUDHARY Vs. ALTAF AHMED
September 20, 1962
M BHASKARA RAO Vs. STATE OF ANDHRA PRADESH
April 16, 1962
M PARAMESWARAMMA Vs. Y RAMACHANDRARAO DIED MACHIRAJU SREERAMAMURTY
December 17, 1962
M S KALYAN SHETTY Vs. INSPECTOR GENERAL OF STAMPS HYDERABAD DN
October 29, 1962
M. RAFIUDDIN AND OTHERS Vs. GADDAM NARAYANA AND OTHERS
February 16, 1962
MADHURI RAJESHWAR Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
October 19, 1962
MADRIYALA GEORGE SOLOMON Vs. REV CH LUKE
July 24, 1962
MADURI RAJESHWAR Vs. COMMISSIONER OF INCOME TAX
October 19, 1962
MADURI RAJESHWAR Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
October 18, 1962
MAHBOOB BI Vs. ALVALA LACHMIAH
February 12, 1962
MALIK SHER MUHAMMAD KHAN Vs. SYED MOINUDDIN
January 12, 1962
MALLA REDDY E Vs. SOUTHERN RAILWAY
July 12, 1962
MALLIPUDI MANGARAJU Vs. CHEVALAM PANDU DORA
September 19, 1962
MANAGING DIRECTOR HINDUSTAN SHIPYARD PRIVATE LTD Vs. ATTILI APPALASWAMI
June 15, 1962
MANCHERLA NARASIMHAM Vs. MAHABUBUNNISSA BEGUM
April 12, 1962
MANDUL NAGANNA Vs. LACHMI BAI
January 2, 1962
MANEPALLI SATTEMMA Vs. MANEPALLI SATYANARAYANA
October 31, 1962
MANNEM VENKATARAMAYYA Vs. M MUNNEMMA
September 13, 1962
MANORA BAI Vs. SULTAN BAKATH BEGUM AND OTHERS
December 29, 1962
MEDABOYINA SEETHANNA Vs. ARUBANDI SANKARA LAKSHMI DEVI
January 8, 1962
MEDAM CHANDRAMOULI Vs. REVENUE DIVISIONAL OFFICER KURNOOL
November 22, 1962
MESSRS GILL AND COMPANY PVT LTD Vs. DAMODARDAS HARIDAS
December 4, 1962
MESSRS GIRDHARI LAL PRABHU DAYAL HYDERABAD Vs. JETHMAL PROP CHATERBHOJ JETHMAL FIRM BOMBAY
February 2, 1962
MIDATHALA NARAYANAPPA Vs. COMMISSIONER OF INCOME TAX
September 11, 1962
MIR IMDAD ALI KHAN Vs. COMMISSIONER OF WEALTH TAX ANDHRA PRADESH HYDERABAD
November 15, 1962
MOHAMMAD ALI HASAN KHAN Vs. BHAGIRATHLAL
January 12, 1962
MOHAMMAD DALIL KHAN Vs. STATE OF HYDERABAD NOW ANDHRA PRADESH
June 29, 1962
MOHAMMED FARKHUNDA ALI Vs. KHAMRUNNISSA BEGUM
September 18, 1962
MUDDANA VENKATESWARLU Vs. MUDDANA BASAVIAH
August 23, 1962
MULPURA VENKATARAMAYYA Vs. DEVABHAKTUNI KESAVANARAYANA
August 16, 1962
MUNIPALLI VENKATACHALAPATHI RAO Vs. VULIGUNDAM BHIMA RAO
November 9, 1962
MUTYALA SATYANARAYANAMURTHI Vs. MUTYALA JAGGAMMA
January 11, 1962
N BHAKTAVATSALAM Vs. STATE OF ANDHRA PRADESH
January 2, 1962
N RAMAMURTHY Vs. STATE
June 28, 1962
N S GHOUSE MIAH AND ABDULLAHA SHERIFF Vs. REGIONAL TRANSPORT AUTHORITY CUDDAPAH
August 24, 1962
N. P. CHENGALRAYA NAIDU Vs. G.N. PATTABHI REDDI
October 20, 1962
NALLURI NAGABHUSHANAM Vs. KANIGALPULA KRISHNAMURTHY
June 15, 1962
NARAYANDAS Vs. NAWAB ZIA YAR JUNG BAHADUR
August 31, 1962
NATHMAL SUMERIMAL and CO Vs. KUNALA PURNACHANDRA RAO
August 28, 1962
NELLORE MUNICIPAL RATE PAYERS ASSOCIATION NOLLORE Vs. STATE OF ANDHRA PRADESH
July 19, 1962
NIMMAGADDA KANAKA SRINIVASA RAO Vs. N. LAKSMINARAYANA & ORS.
June 25, 1962
NIZAMS RELIGIOUS ENDOWMENT TRUST HEH Vs. COMMISSIONER OF INCOME TAX
September 14, 1962
NUTHAKI VENKATASWAMI Vs. KATTA NAGI REDDY
February 12, 1962
OTHURU RAMANIAH Vs. AVULA BUJJI REDDY
July 2, 1962
P RAJAGOPAL RAO AND MOHAMMED ALI HASAN KHAN Vs. EHAGIRATHLAL
January 12, 1962
P V SONJAN RAO Vs. GANDRA NARSING RAO
June 29, 1962
P V SUBRAHMANYACHARY Vs. VALASALA CHENDRAMOULI
November 1, 1962
P.S. VELU CHETTY Vs. THE STATE OF ANDHRA PRADESH
October 22, 1962
P.V. SUBRAHMANYACHARI Vs. VALASALA CHANDRAMOULI AND OTHERS
November 30, 1962
PALEPU CHELLAYYA Vs. KALLA PYDI NAIDU
April 3, 1962
PANGOTI MANGARAO Vs. CHINNADI KISHAN RAO
February 15, 1962
PARIMISETTI SEETHARAMAMMA Vs. COMMISSIONER OF INCOME TAX
August 3, 1962
PASALAPUDI BRAHMAYYA Vs. TEEGALA GANGARAJU
September 13, 1962
PATTHI SRINADHAM Vs. STATE
April 20, 1962
PEDDIGARI ANNAPURNAMMA Vs. PEDDIGARI APPA RAO
March 27, 1962
PENDYALA VENKATESWARLU Vs. ESTATES ABOLITION TRIBUNAL EAST GODAVARI RAJAHMUNDRY
September 28, 1962
PENTAPATI VENKATRATNAM Vs. KARRI VENKATANARASAYAMMA
November 7, 1962
PENUMATCHA SUBHADRAYYAMMA Vs. REVENUE DIVISIONAL OFFICER EAST GODAVARI DISTRICT RAJAHMUNDRY
August 9, 1962
PERURI PEDA SATHIRAJU Vs. DULAM ADEMMA
January 3, 1962
PINGLE VENKATA RAMA REDDY Vs. KAKARLA BUCHANNA
March 19, 1962
PINNAMANENI SOMASEKHARA RAO Vs. STATE BAR COUNCIL, A.P. REPRESENTED BY ITS SECRETARY
April 6, 1962
PRAGALLAPATI GANGAYYA Vs. NALAM NUKARAJU
January 12, 1962
PRATAP REDDI A V Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
January 17, 1962
PUBLIC PROSECUTOR Vs. VATTEM VENKATRAMAYYA
March 9, 1962
PUBLIC PROSECUTOR Vs. EDIGA VENKATA SWAMI
March 30, 1962
PUBLIC PROSECUTOR Vs. H R BASAVA RAJ
December 4, 1962
PUBLIC PROSECUTOR Vs. THUMUGUNTA SESHAIH
October 25, 1962
PUBLIC PROSECUTOR Vs. NALAM SUBBA RAO
October 22, 1962
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. THOTA CHENNAIAH
June 29, 1962
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. DEVIREDDI NAGI REDDI
March 23, 1962
PULAVARTHI VISWANADHAM Vs. COMMISSIONER OF INCOME TAX
September 19, 1962
PULLAGUJJU KRISHNAYYA Vs. REVENUE DIVISIONAL OFFICER
June 21, 1962
PURUSHOTHAM GURUKKAL Vs. RAMALINGESWARASWAMY TEMPLE
April 6, 1962
R D CHAND Vs. STATE OF ANDHRA PRADESH
December 6, 1962
RABINA BIBI Vs. PULIPAKA SATYAVATHI
August 6, 1962
RADHA BAI Vs. BANKA CHINNAYYA AND OTHERS
March 22, 1962
RAGHAVENDRASWAMI MUTT AT NANJANGUD Vs. STATE OF ANDHRA PRADESH
September 6, 1962
RAGHOTHAM Vs. STATE
August 10, 1962
RAGHUNANDHAN REDDY Vs. STATE OF HYDERABAD
January 17, 1962
RAI SAHIB RAMDYAL GHANSI RAM AND SONS Vs. RAMNIVAS
June 26, 1962
RAJAH OF VENKATAGIRI Vs. DIRECTOR OF SETTLEMENTS BOARD OF REVENUE ANDHRA PRADESH HYDERABAD
September 21, 1962
RAJYALAXMI RICE MILL TENALI Vs. STATE OF ANDHRA PRADESH
January 19, 1962
RAMA SUGARS and INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
October 16, 1962
RAMAKRISHNA RICE WORKING COMPANY BHATTIPROLU Vs. STATE OF ANDHRA PRADESH
January 17, 1962
RAMAYANAM CHITTI ABBOYI, MANAGING TRUSTEE OF SRI KANCHI KAMAKSHIAMMAVARI TEMPLE Vs. SRI KAPAKAYALA SURANNA AND OTHERS
February 21, 1962
RANGAPPA Vs. REDDI GOVINDA REDDY
March 6, 1962
RAPOLU VITTAL Vs. NAGELLI DURGAIAH
February 27, 1962
RAVU VENKATA SURYA RAO Vs. RAVU VENKATA RAO
April 11, 1962
REDDI CHINA PAIDAYYA Vs. RUDRABHATLA MURALIDHAR AND OTHERS
December 14, 1962
REWACHANA HOTCHAND Vs. HARCHANDRAI HOTCHAND
February 6, 1962
REWACHAND HOTCHAND AND OTHERS Vs. HARCHANDRAI HOTCHAND AND OTHERS
December 12, 1962
S K C C BANK LTD Vs. VISSAPRAGADA SUBRAHMANYAM
July 27, 1962
S M HADI ABEDI Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
April 16, 1962
SAHEB BEGUM Vs. AHMED BIN HUSSAIN
November 12, 1962
SALVARI VISHWANADHAM Vs. MANKALI VENKATAMMA
September 22, 1962
SANNIDHANAM LAKSHMI KANTAYYA Vs. GHATAM SURYANARAYANA
August 27, 1962
SARDAR ANMOL SINGH Vs. REGISTRAR OSMANIA UNIVERSITY HYDERABAD A P
March 13, 1962
SATHI SATTEMMA Vs. SATHI SUBBI REDDY
April 20, 1962
SEDU MUNIAH Vs. THE PRL. DIST. MUNSIF, CUDDAPAH & ORS.
April 4, 1962
SEELI TIRUPATI Vs. BHUPATHIRAJU JANIKAMMA
December 13, 1962
SEEMAKURTY ACHYUTAM Vs. SEEMAKURTI KASI ANNAPURNAMMA
August 30, 1962
SESHACHELAPATI VENKATESAM Vs. MANAPURAM SIVUDU NAIDU
April 17, 1962
SETH PAMANDAS SUGHARAM DIED Vs. T S MANIKYAM PILLAI
June 27, 1962
SETH PURSHOTHAMDAS Vs. PANNALAL
July 16, 1962
SHIVARAM REDDY Vs. SANGAREDDY ALIAS SANGAPPA
August 24, 1962
SILK LTD Vs. INDUSTRIAL TRIBUNAL
July 6, 1962
SIRIGIRI PULLAIAH Vs. SIRIGIRI RUSHINGAMMA
February 15, 1962
SOMARAJU SREE RAMA MOHANA RAO Vs. SOMARAJU THULASI PRASADA RAO
July 6, 1962
SOMISETTI NARASIMHARAO Vs. STATE OF ANDHRA PRADESH
November 6, 1962
SREERAM VENKATASUBBAMMA Vs. SOMISETTI SUBBAYYA
September 14, 1962
SRI RAJAH LAKSHMI NARASIMHA SANYASIRAJU PEDA BATIAR SIMHULU BAHADUR Vs. KOTTU JAGANNADHA RAO & ORS.
February 20, 1962
SRI VENKATESWARA AND CHANNAKESWARASWAMI TEMPLE UPPUTUR Vs. BENDAPUDI RADHAKRISHNA AND OTHERS
August 23, 1962
STATE OF A. P. Vs. G. SANJEEVA REDDY AND OTHERS,
August 3, 1962
STATE OF ANDHRA PRADESH Vs. MOHD KHUTUBUDDIN KHAN
December 18, 1962
STATE OF ANDHRA PRADESH Vs. Y CHINNA REDDI
September 14, 1962
STATE OF ANDHRA PRADESH Vs. VAUHINI PICTURES PVT LTD
April 17, 1962
STATE OF ANDHRA PRADESH Vs. KONERU SURYANARAYANA ARID
June 12, 1962
STATE OF ANDHRA PRADESH Vs. SOMASANKARA SASTRY
June 19, 1962
STATE OF ANDHRA PRADESH Vs. CHINTALAPUDI RAMACHANDRA ROW
March 28, 1962
STATE OF ANDHRA PRADESH Vs. MOTHEY GANGARAJU
February 9, 1962
SUKHAVASI BHIMASANKARA RAO & ORS. Vs. TUMMALA RAMAIAH & ORS.
April 20, 1962
SUNKARA SUBBA RAO ALIAS S K SUBBA RAO Vs. ZILLA PARISHAD KURNOOL
April 20, 1962
SURVEPALLI SIDDAIAH Vs. SURVEPALLI PENCHALAMMA
June 19, 1962
SYED MOHAMMED YAR KHAN ALIAS HABEED ALI SHAH SANI AND ANOTHER Vs. SYED YOUSUF YAR KHAN AND OTHERS
December 12, 1962
SYED SHAMSUDDIN Vs. MUNIRA BEGUM
October 26, 1962
SYED SHARFUDDIN Vs. ANDREWS
September 27, 1962
SYED YOUNSUF AKBAR HUSSAINI Vs. SYED MURTUZA AKBAR HUSSAINI
October 28, 1962
T V SUBBA RAO Vs. T KOTESWARA RAO
January 19, 1962
TAKASI APPA RAO Vs. PENUMATCHA VENKATA SATYANARAYANA RAJU
March 11, 1962
TALAPULA OBULA NAIDU Vs. STATE
April 3, 1962
TANDAPU SAMBAYYA Vs. CHERUKURI VENKATESWARLU
July 2, 1962
TATAWARTHY NARAYANA MURTY Vs. COMMISSIONER OF INCOME TAX
October 12, 1962
TATHA RAMABHADHRA SOMAYAJULU Vs. KORADA APPALASWAMY
April 20, 1962
THAMMANA PEDA VENKATASUBBA RAO Vs. STATE
August 10, 1962
THE PUBLIC PROSECUTOR Vs. KONJETI NAGABHUSHANAM
July 5, 1962
THE PUBLIC PROSECUTOR OF ANDHRA PRADESH AT HYDERABAD Vs. POLUROWTHU RAMANNA DORA AND OTHERS
July 11, 1962
THE STATE OF ANDHRA PRADESH Vs. M/S. PYARELAL MALHOTRA, MASULIPATNAM
March 23, 1962
THE STATE OF ANDHRA PRADESH, THROUGH THE SECRETARY, REVENUE AND EXCISE Vs. JALERJAR HORMOSJI GOTLA
November 8, 1962
THOTA APPANNA DIED AFTER DISPOSAL OF THE APPEAL AND HIS LRS AND Vs. NAKKAVA APPANNA
September 28, 1962
THOTA CHENNIAH Vs. THE STATE
June 29, 1962
THUMMU KOTI NAGAIAH Vs. D SAMBAIAH
January 31, 1962
TIKKAVARAPU YANADIREDDY Vs. DODLA AUDISESHA REDDY
January 29, 1962
UNION OF INDIA Vs. B BASAVAYYA
August 24, 1962
UNION OF INDIA UOI Vs. JONNALAGADDA VENKATA SUBBAIAH AND CO
October 30, 1962
UPPALAPATI VEERABHADRUDU Vs. BAVAJI MUTT SINGARAYAPALEM KAIKALUR TALUK KRISHNA
April 17, 1962
V M VADI Vs. VIJAYAWADA MUNICIPALITY
December 18, 1962
V V NARAYANA CHETTY Vs. NARAPPAREDDIGARI VENKATA REDDI
October 24, 1962
V VENKATASWAMY Vs. V RADHAKRISHNA REDDI
July 31, 1962
VADLAMANI KAMESHWARA RAO NANDAMPUDI Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
November 13, 1962
VALLABHANENI NEELAKANTESWARA RAO Vs. EDUPUGANTI RAGHAVENDRA RAO MEMORIAL HIGH SCHOOL COMMITTEE
February 14, 1962
VARJIWAN P SETH Vs. RATANLAL JAHOTIA
December 21, 1962
VAZIR ALI Vs. M SHANKARIAH
March 12, 1962
VELLANKI GOPAL REDDY Vs. CHENCHU VENKAYYA
February 13, 1962
VENKATESWARA AND CHANNAKESWARASWAMI TEMPLE UPPUTUR Vs. BENDAPUDI RADHAKRISHNA
November 5, 1962
VUDATHU VENKATARATNAM Vs. MUTHA SARVARAYUDU
September 21, 1962
VUYYURI RATNA REDDI Vs. STATE
July 26, 1962
XAVIER PASCAL Vs. UNION OF INDIA
July 10, 1962
YADLAPATI SUBBA RAO Vs. YEDLAPATI NARASIMHA RAO AND OTHERS
November 14, 1962
YELETI RAGHAVIAH Vs. MOHAMMED IBRAHIM
December 4, 1962
ZAINAB BEGUM ALIAS VARALAKSHMI Vs. KHURSHEED BEGUM
February 16, 1962
ZAINAB BEGUM ALIAS VARALAKSHMI Vs. KHURSHEED BEGUM
March 7, 1962