Case Index

Title
Date
A J FARIDI Vs. CHAIRMAN U P LEGISLATIVE COUNCIL R V DHULEKAR LUCKNOW
July 11, 1962
A K CHATTERJI Vs. J C SHARMA
September 14, 1962
ABDUL AZIZ Vs. STATE
March 7, 1962
ABDUL BAQI Vs. AKHLAQ AHMAD AND ANOTHER
August 9, 1962
ABDUL HAI AZIMULLAH Vs. COMMISSIONER OF INCOME TAX
May 17, 1962
ABIDA KHATOON Vs. STATE OF U P
April 16, 1962
AMALDAR SINGH Vs. SABHAJIT SINGH
September 27, 1962
AMROJ SINGH Vs. RAM LAKHAN SINGH
September 14, 1962
ANWAR AHMAD KHAN Vs. REGIONAL TRANSPORT AUTHORITY LUCKNOW
July 20, 1962
ARJUN SAHAI Vs. PITAMBER DAS
January 4, 1962
ASGHAR ALI MOHAMMAD ALI Vs. COMMISSIONER OF INCOME TAX
July 10, 1962
AVINASH KUMAR Vs. STATE
December 18, 1962
AYUB HASAN Vs. AKHTARI
October 15, 1962
BABU LAL SHARMA Vs. STATE OF UTTAR PRADESH
November 19, 1962
BACHCHA Vs. KAMESHWAR PRASAD SINGH
January 25, 1962
BADRI PRASAD PRABHA SHANKER Vs. SALES TAX COMMISSIONER
November 1, 1962
BADRI S/O KALLU Vs. STATE
December 17, 1962
BAFATI Vs. STATE
November 30, 1962
BAHADUR Vs. BACHAI
July 17, 1962
BAIJ NATH Vs. MUNNA LAL
March 6, 1962
BAIJNATH Vs. RAMADHAR
November 19, 1962
BAL KRISHNA GUPTA AND ORS. Vs. BRIJESHWARI
December 31, 1962
BALDEO PRASAD SITA RAM Vs. COMMISSIONER OF INCOME TAX
February 8, 1962
BALRAM AND ANOTHER Vs. RAM NIHORE AND OTHERS
May 22, 1962
BALWANT SINGH Vs. BISHAN SAHAI OM PRAKASH
May 18, 1962
BANSIDHAR JOSHI Vs. CHANDRA KUMAR
March 23, 1962
BAREILLY BANK LTD Vs. NAWAL KISHORE
August 21, 1962
BASAI Vs. HASAN RAZA KHAN
May 4, 1962
BASANT LAL KATYAL Vs. BOORA RAM KAPOOR
December 17, 1962
BEHARI Vs. KUNJAR LAL
February 20, 1962
BEHARI LAL Vs. MANGAT RAM KOHLI
March 29, 1962
BENARES CLOTH DEALERS SYNDICATE Vs. INCOME TAX OFFICER
July 10, 1962
BENARSI SILK PALACE Vs. COMMISSIONER OF INCOME TAX
July 11, 1962
BHAGWAN RADHA KRISHNA JI Vs. COMMISSIONER OF INCOME TAX
May 9, 1962
BHAGWAN SAHAI Vs. DARYAO KUNWAR
November 9, 1962
BHAGWAN SINGH AND ANOTHER Vs. STATE
April 13, 1962
BHAGWATI PRASAD BAJORIA Vs. BRITISH INDIA CORPORATION LTD
September 4, 1962
BHARAT ENGINEERING AND FOUNDRY WORKS Vs. U P GOVERNMENT
October 3, 1962
BHARTIYA VIDYALAYA Vs. BANARSI DAS
October 18, 1962
BHOLANATH SRIVASTAVA Vs. UNION OF INDIA UOI
February 16, 1962
BHUKAN LAL Vs. ISHWAR DAYAL SINGH
November 26, 1962
BISHAMBAR DAYAL SHRI NIWAS Vs. COMMISSIONER OF SALES TAX
November 14, 1962
BISHESHAR DHANI RAM Vs. STATE
May 2, 1962
BRITISH TRANSPORT CO LTD Vs. SURAJ BHAN
January 15, 1962
BUDHI BALLABH AND OTHERS Vs. JAI KISHAN KANDPAL
April 27, 1962
CENTRAL DISTILLERY AND CHEMICAL WORKS LTD Vs. STATE OF U P
September 25, 1962
CHAMPALAL RAMSARUP R B Vs. COMMISSIONER OF INCOME TAX
September 24, 1962
CHANDA BABU Vs. CHAUGANI RAM
March 23, 1962
CHANDRA BHAN DATT RAM PANDEY Vs. JAGDISH DATT RAM PANDEY
January 22, 1962
CHANDRA KISHORE Vs. STATE OF UTTAR PRADESH
May 11, 1962
CHANDRA SHEIKHAR Vs. GOPI NATH
March 29, 1962
CHARAN SINGH Vs. GOVT OF UTTAR PRADESH
November 23, 1962
CHHOTEY LAL Vs. HAR PRASAD
December 17, 1962
CHIRANJI LAL Vs. KUNWAR PRASAD
March 28, 1962
CHITTRA SRIVASTAVA Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EXAMINATION U P
May 23, 1962
CITY BOARD MUSSOORIE Vs. COMMISSIONER OF INCOME TAX
April 11, 1962
COLLECTOR OF CENTRAL EXCISE, ALLAHABAD Vs. V. D. MISRA AND ANOTHER
October 11, 1962
COMMISSIONER OF INCOME TAX Vs. RAO THAKUR NARAYAN SINGH
April 23, 1962
COMMISSIONER OF INCOME TAX Vs. R S SHOE FACTORY
May 1, 1962
COMMISSIONER OF INCOME TAX Vs. JUGAL KISHORE BALDEO SAHAI
March 28, 1962
COMMISSIONER OF INCOME TAX Vs. RAM RATAN GUPTA
March 13, 1962
COMMISSIONER OF INCOME TAX Vs. CHANDRA PRAKASH RAIZ
October 12, 1962
COMMISSIONER OF INCOME TAX Vs. WHEELER CLUB LIMITED
September 6, 1962
COMMISSIONER OF INCOME TAX Vs. RUKMANI DEVI
August 3, 1962
COMMISSIONER OF SALES TAX Vs. D C DHIMAN
September 28, 1962
COMMISSIONER OF SALES TAX Vs. ASHA RAM SUSHIL CHANDRA
December 18, 1962
COMMISSIONER OF SALES TAX Vs. BALBIR SINGH AND CO
December 21, 1962
COMMISSIONER SALES TAX Vs. CH MITHOO LAL ROSHAN LAL
December 21, 1962
Dalel and another Vs. Baroo and others
November 9, 1962
DALIP CHAND Vs. MUKHYA NAGAR ADHIKARI
November 19, 1962
DALIP SINGH Vs. COMMISSIONER OF INCOME TAX
March 26, 1962
DARSHAN SINGH Vs. JAYANTI PRASAD JOSHI
August 8, 1962
DEOKINANDAN SHOOSHANKARLAL Vs. COMMISSIONER OF INCOME TAX
July 11, 1962
DEVI PRASAD VISHWANATH PRASAD Vs. COMMISSIONER OF INCOME TAX
July 11, 1962
DHOOM CHAND JAIN Vs. CHAMAN LAL GUPTA
February 27, 1962
DINA NATH KAPOOR Vs. STATE
February 1, 1962
DISTRICT CO-OPERATIVE BANK Vs. ITS EMPLOYEES
February 13, 1962
DISTRICT MAGISTRATE AND COLLECTOR, ALIGARH AND OTHERS Vs. GOPAL PRASAD SAKSENA AND OTHERS
August 16, 1962
DISTRICT PANCHAYAT OFFICER, BULANDSHAHR AND OTHERS Vs. JAI BIR SINGH AND OTHERS
November 20, 1962
DOMINION OF INDIA Vs. CENTRAL AERATING GAS COMPANY
April 16, 1962
DR. A.C. DASS Vs. T.R.O. AND D.S.O. LUCKNOW AND OTHERS
April 6, 1962
DR. SUNIL CHANDRA BHATTA CHARYA Vs. SMT. ALO BHATTACHARYA AND ANOTHER
May 17, 1962
DULLO W/O MANGAL PRASAD Vs. DEVI CHARAN AND ANOTHER
May 25, 1962
DWADESH SHRENI P C AND COMPANY PRIVATE LIMITED Vs. INCOME TAX OFFICER
May 21, 1962
EDAL SINGH Vs. STATE OF UTTAR PRADESH
August 6, 1962
EX SOLDIERS MOTOR TRANSPORT CO Vs. COMMISSIONER OF INCOME TAX
April 18, 1962
FAKIR CHAND Vs. COMMISSIONER OF INCOME TAX
August 20, 1962
FAQIR MOHAMMAD Vs. AMINA
January 18, 1962
FARUQ ALI SHAH Vs. GHANSHIAM DASS
September 11, 1962
FORD AND MACDONALD LIMITED Vs. COMMISSIONER OF INCOME TAX
July 10, 1962
GANGA SINGH Vs. SANTOSH KUMAR
April 24, 1962
GANGADHAR BABULAL Vs. COMMISSIONER OF INCOME TAX
August 16, 1962
GOEL BROTHERS Vs. SALES TAX OFFICER
September 3, 1962
GOPI NATH Vs. SATISH CHANDRA
March 12, 1962
GOURDHAN DAS BADRI PRASAD KHEMKA Vs. SHILWATI DEVI
November 6, 1962
GOVAN BROTHERS Vs. COMMISSIONER OF INCOME TAX
May 10, 1962
GRAIN CHAMBER LIMITED Vs. COMMISSIONER OF INCOME TAX
April 4, 1962
GULAM RASOOL Vs. STATE OF U P
January 30, 1962
GUR PRASAD AND ANOTHER Vs. SURAJ KALI AND ANOTHER
May 24, 1962
GUR PRASAD HARI DAS Vs. COMMISSIONER OF INCOME TAX
January 29, 1962
GYANANDRA VIR SINGH Vs. VICE CHANCELLOR UNIVERSITY OF ALLAHABAD
October 31, 1962
HAJI RAHIM BUX AND SONS Vs. FIRM SAMIULLAH AND SONS
December 18, 1962
HANUMAN GLASS WORKS FEROZABAD Vs. COMMISSIONER OF INCOME TAX
February 22, 1962
HAR PRASAD Vs. MST RAM DEVI
December 14, 1962
HAR PRASAD GUPTA Vs. STATE OF UTTAR PRADESH
May 9, 1962
HARI NARAIN Vs. RAM SURAT AND OTHERS
April 23, 1962
HARIHAR Vs. STATE OF UTTAR PRADESH
September 28, 1962
HAZARI RAM MOHAN RAM Vs. COMMISSIONER OF INCOME TAX
May 11, 1962
HAZI RAHMETULLA Vs. CHAUDHARI VIDYA BHUSAN
May 10, 1962
HINDUSTAN COMMERCIAL BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
April 25, 1962
HUKAM CHAND Vs. MUNSHI KHAN
March 1, 1962
IMPERIAL TOBACO COMPANY OF INDIA LTD Vs. INDUSTRIAL TRIBUNAL III
January 12, 1962
INDERJEET AND OTHERS Vs. SUB
September 12, 1962
INDERJIT SINGH Vs. SAHU CHHEDA LAL
December 12, 1962
INDERMANI JATIA Vs. COMMISSIONER OF INCOME TAX
April 25, 1962
INDUSTRIAL AND COMMERCIAL SERVICE Vs. COMMISSIONER OF SALES TAX U P
December 14, 1962
ISHWAR DAYAL Vs. STATE OF UTTAR PRADESH
January 16, 1962
J A DIXIT Vs. OFFICIAL LIQUIDATOR
August 24, 1962
J K COMMERCIAL CORPORATION LTD Vs. COMMISSIONER OF INCOME-TAX
September 19, 1962
J K COTTON MANUFACTURERS LIMITED Vs. COMMISSIONER OF INCOME TAX
April 25, 1962
J K COTTON SPG AND WVG MILLS CO LTD Vs. COMMISSIONER OF INCOME TAX
April 29, 1962
J K COTTON SPINNING AND WEAVING MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 11, 1962
J K IRON AND STEEL COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
September 20, 1962
J K JUTE MILLS COMPANY LTD Vs. STATE OF UTTAR PRADESH
March 23, 1962
J K WOOLLEN MANUFACTURERS LIMITED Vs. COMMISSIONER OF INCOME TAX
April 24, 1962
J K WOOLLEN MANUFACTURERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
May 22, 1962
J S VARMA Vs. STATE OF U P
March 29, 1962
JAGANNATH DALWALA Vs. BHOLA NATH
April 16, 1962
JAGDISH PRAKASH KAUSHIK Vs. COMMISSIONER OF INCOME TAX
April 11, 1962
JAGGAN NATH Vs. LAXMI NARAIN
June 9, 1962
Jai Ram Singh Vs. Bhuley and others
February 22, 1962
JAMMO Vs. SUPERINTENDENT, GOVT PROTECTIVE HOME MEERUT
January 9, 1962
JAMNADAS BRIJ MOHAN Vs. COMMISSIONER OF INCOME TAX
April 16, 1962
JAN MOHAMMAD Vs. STATE
July 31, 1962
JANARDAN PRASAD Vs. KALINDRI PRASAD
February 7, 1962
JANKI KOERI Vs. JAMUNA KOERI
September 21, 1962
JANKI PRASAD Vs. KUBER SINGH
May 16, 1962
JASOD SINGH AND OTHERS Vs. TARA DATT PANT
July 11, 1962
JASWANT SUGAR MILLS LTD Vs. LABOUR COURT
March 16, 1962
JAWAHAR LAL MANI RAM Vs. COMMISSIONER OF INCOME TAX
May 9, 1962
JOKHAN Vs. BOARD OF REVENUE, ALLAHABAD AND ANOTHER
March 5, 1962
JUGGI LAL KAMLA PAT Vs. RAM JANKI GUPTA
February 14, 1962
JUGGILAL KAMLAPAT Vs. COMMISSIONER OF INCOME TAX
July 10, 1962
JUGGILAL KAMLAPAT A FIRM Vs. COMMISSIONER OF INCOME TAX
September 17, 1962
JULA RAM AND ANOTHER Vs. MUNGA DEVI
April 23, 1962
JUTHAN SINGH Vs. BADRI AND OTHERS
January 31, 1962
JWALA MOHAN Vs. STATE
October 5, 1962
JYOTI PRASAD Vs. RAM CHANDRA
December 3, 1962
JYOTI PRASAD KISHAN LAL AND ANOTHER Vs. SUNDER DASS SHIV CHARAN DAS
December 11, 1962
KAILASH NATH Vs. NAGAR MAHAPALIKA LUCKNOW
October 24, 1962
KALIKA PRASAD HANUMAN DAS Vs. SALES TAX OFFICER
August 7, 1962
KALLU KHAN Vs. KAMRULNISA AND OTHERS
August 16, 1962
KANCHEDI LAL Vs. TOWN AREA COMMITTEE, MAHRONI, DISTRICT JHANSI
April 19, 1962
KANIZ FATIMA BIBI Vs. STATE OF UTTAR PRADESH
August 28, 1962
KAPELDEO KUNWAP AND OTHERS Vs. ANANT NONIA AND OTHERS
October 5, 1962
KARNAIL SINGH Vs. STATE OF UTTAR PRADESH
May 3, 1962
KATYAR AND CO Vs. SALES TAX OFFICER
July 17, 1962
KHALIL-UL-RAHMAN KHAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL
August 28, 1962
KHUDO MAL MADAN MOHAN Vs. DOMINION OF INDIA B B AND C I RLY ADMINISTRATION
September 24, 1962
KHUSHRO S. GANDHI Vs. FERJUNJI J. GANDHI
July 31, 1962
KISHAN LAL Vs. A S HIGHER SECONDARY SCHOOL JAHANGIRABAD
January 10, 1962
KM NAFEES ARA Vs. ASIF SAADAT ALI KHAN
July 25, 1962
KUMARI POKHRAJ Vs. SUPERINTENDENT, PROTECTIVE HOME, ALLAHABAD AND OTHERS
September 10, 1962
KUNDAN LAL Vs. JAGAN NATH SHARMA
March 9, 1962
KUNWAR BHARAT SINGH AND ANOTHER Vs. CHANDRA BHUSHAN SINGH AND OTHERS
March 16, 1962
KUSHAR Vs. AHMED KHAN AND OTHERS
March 5, 1962
L. BHAL SINGH Vs. BHOP AND ANOTHER
October 31, 1962
LACHHMI NEWAS Vs. FIRM RAM DAS RAMNIVAS
July 9, 1962
LAKSHMAN PRAKASH Vs. COMMISSIONER OF INCOME TAX
July 27, 1962
LAL CHAND GOPAL DAS Vs. COMMISSIONER OF INCOME TAX
March 15, 1962
LALA DHANPAT RAI Vs. SRI PREM SUNDER BHARGAVA
March 6, 1962
LALA RAM KISHAN GUPTA Vs. COMMISSIONER OF INCOME TAX
September 18, 1962
LALLOO PD Vs. KEDARNATH SHUKLA
December 4, 1962
LALTI Vs. HIRA LAL
March 2, 1962
LAXMI DUTT ROOP CHAND Vs. NANKAU
May 16, 1962
LIFE INSURANCE CORPORATION OF INDIA Vs. HARI DAS MUNDHRA
February 14, 1962
LORD KRISHNA SUGAR MILLS LTD Vs. INDUSTRIAL TRIBUNAL TEXTILES
May 14, 1962
MADHO LAL Vs. HARI SHANKER
September 28, 1962
MAHARAJ SINGH Vs. HUKUM SINGH
August 20, 1962
MAHARAJA PATESHWARI PRASAD SINGH Vs. ADITYA PRASAD
October 19, 1962
MAHARAJA WIFE OF SALIK RAM AND OTHERS Vs. CHHEDU, SON OF GANGA DIN, RESIDENT OF VILLAGE BARIYARPUR, PARGANA PRATAPGANJ, TAHSIL NAWABGANJ, DISTRICT BARABANKI AND OTHERS
August 8, 1962
MAHMOOD MUZAFFAR Vs. STATE
February 14, 1962
MANGALI Vs. CHHAKKI LAL
April 17, 1962
MANSEY LAKHANSEY AND COMPANY Vs. STATE OF UTTAR PRADESH
July 10, 1962
MANSOOR MADARU Vs. STATE
December 18, 1962
MAU CALENDERING CO Vs. COMMISSIONER OF INCOME TAX
May 16, 1962
MAZHAR HUSAIN Vs. SAHU JAGDESHWAR NATH
April 9, 1962
MINING AND CHEMICAL INDUSTRIES Vs. COMMISSIONER OF SALES TAX
December 21, 1962
MISRA V D Vs. COLLECTOR OF CENTRAL EXCISE
January 30, 1962
MOHAMMAD HAMID HUSSAIN Vs. ASSTT CUSTODIAN OF EVACUEE PROPERTY ALLAHABAD
February 22, 1962
MOHAN LAL Vs. SHANTI DEVI
April 9, 1962
MOHD AZMAT AZIM KHAN Vs. RAJA SHATRUNJAI
November 27, 1962
MOTI LAL PADAMPAT SUGAR MILLS CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 28, 1962
MST NAFISUL NISSA Vs. HAJI MOHAMMAD ISHAQ
October 22, 1962
MUKAND LAL Vs. INCOME TAX OFFICER
September 14, 1962
MUKHTAR AHMED KHAN AND ANOTHER Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
March 19, 1962
MUNICIPAL BOARD KANPUR Vs. JANKI PRASAD
April 13, 1962
NAGAR MAHAPALIKA Vs. AFAQ HUSAIN ALTAF HUSAIN
February 14, 1962
NAGAR MAHAPALIKA, VARANASI Vs. CHAMAN LAL
August 29, 1962
NAINITAL BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
April 12, 1962
NARAIN DAS HARI VANSH Vs. KANPUR NAGAR MAHAPALIKA
May 3, 1962
NATHU RAM PREMCHAND Vs. COMMISSIONER OF INCOME TAX
August 30, 1962
NATIONAL CHAMBER OF COMMERCE LTD Vs. NITYA NANDAN DEOKI NANDAN
July 26, 1962
NIRANJAN LAL RAM CHANDRA Vs. COMMISSIONER OF INCOME TAX
August 21, 1962
NIRANJAN LAL RAM CHANDRA Vs. COMMISSIONER OF INCOME TAX
September 17, 1962
NIRANJAN PRAKASH Vs. MANNI LAL DWIVEDI
November 2, 1962
OFFICIAL RECEIVER JHANSI Vs. JUGAL KISHORE LACHHI RAM JAINA HYDERABAD
September 20, 1962
OM PRAKASH Vs. UNION OF INDIA UOI
July 30, 1962
OM PRAKASH Vs. MAYA RAM
November 11, 1962
ONKAR NATH Vs. CHHAJJU RAM
May 11, 1962
ONKAR PRASAD GUPTA Vs. STATE OF UTTAR PRADESH
April 3, 1962
PANDIT RAM HAZARI Vs. RAM NARAIN
February 14, 1962
PANZY FERNANDAS Vs. M F QUEOROS
October 12, 1962
PARDUMAN KUMAR L Vs. STATE OF UTTAR PRADESH
September 28, 1962
PARMESHWAR SINGH Vs. STATE
June 6, 1962
PARSANDI Vs. STATE
August 13, 1962
PEER BUX Vs. KARAM CHAND AND OTHERS
December 12, 1962
PRAYAG DAS Vs. STATE
February 14, 1962
PREM BALLABH KHULBE Vs. INCOME TAX OFFICER
November 8, 1962
PUSHKAR DATT Vs. UNION OF INDIA UOI NEW DELHI
January 9, 1962
Q.T. QUADIR BASHA AND OTHERS Vs. MOHAMMAD HANIF
April 30, 1962
RADHA KISHAN KAPOOR R S Vs. COMMISSIONER OF INCOME TAX
April 13, 1962
RADHA KRISHNA Vs. KRISHNA
July 30, 1962
RAFUWA Vs. ABBAS KHAN
March 1, 1962
RAGHUNATH PRASAD TANDON Vs. COMMISSIONER OF INCOME TAX
July 27, 1962
RAHIM BUX Vs. MOHAMMAD SHAFI
January 5, 1962
RAI BAHADUR MOHAN LAL Vs. BOARD OF REVENUE U.P. AT LUCKNOW, AND OTHERS
May 17, 1962
RAJ DULARI Vs. FAZLUL RAHMAN AND OTHERS
September 17, 1962
RAJA AJAI VARMA Vs. ASSESSING AUTHORITY POWAYAN
November 6, 1962
RAJA DEO SINGH Vs. AKHTAR AHSAN
May 18, 1962
RAJA MOHAMMAD AMIR AHMAD KHAN Vs. COMMISSIONER OF INCOME TAX
August 7, 1962
RAJA MOHAN RAJA BAHADUR Vs. COMMISSIONER OF INCOME TAX
July 10, 1962
RAJA RAM Vs. STATE OF UTTAR PRADESH
October 17, 1962
RAJA RAM KUMAR BHARGAVA Vs. COMMISSIONER OF INCOME TAX
February 1, 1962
RAJA SHARDA NARAYAN SINGH AND COMPANY Vs. OFFICIAL LIQUIDATOR U P OIL INDUSTRIES LTD
March 30, 1962
RAJDHARI DEVI Vs. DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES U P GORAKHPUR
February 28, 1962
RAM AUTAR VERMA Vs. AGARWAL BANK LTD
September 4, 1962
RAM BABU Vs. LAKSHMI NARAIN
January 4, 1962
RAM BABU Vs. ADDITIONAL SUB
September 7, 1962
RAM CHANDRA TRIPATHI Vs. DIVISIONAL FOREST OFFICER DUDHI MIRZAPUR
October 16, 1962
RAM DEVI Vs. RAJA RAM
December 20, 1962
RAM KRISHNA Vs. MUKAND SHANKER
July 19, 1962
RAM LAL Vs. SHIV MANI SINGH AND OTHERS
January 2, 1962
RAM PIARI Vs. RAM NATH
October 24, 1962
RAM PRAKASH GHAI Vs. KARAM CHAND
August 3, 1962
RAM PRASAD Vs. CHHAJJU
September 26, 1962
RAM RAJ Vs. STATE
December 5, 1962
RAM SAHAI Vs. COMMISSIONER S T
November 13, 1962
RAM SAHAI Vs. MAIKU
February 14, 1962
RAM SANEHI Vs. STATE
September 5, 1962
RAM SHANKER Vs. TIWARI JANKI PRASAD AND ANOTHER
December 20, 1962
RAM SINGH Vs. STATE
January 30, 1962
RAM SWARUP Vs. BRIJ NANDAN PRASAD
July 13, 1962
Ram Yagya and another Vs. Jaganath Prasad and others
December 11, 1962
RAMCHAND Vs. MOTI THAD
January 22, 1962
RAMCHANDRA GUPTA Vs. KANPUR IRON SCRAP MERCHANTS ASSOCIATION LTD
October 23, 1962
RAMCHANDRA SOTI Vs. STATE OF UTTAR PRADESH
August 9, 1962
RAMDEO Vs. STATE
August 21, 1962
RAMESHWAR DAYAL AND ANOTHER Vs. SMT. MOHANIA DIED) AFTER HER SRI SOHAN LAL., AND ANOTHER
May 24, 1962
RAMESHWAR PRASAD Vs. SUPERINTENDENT OF POLICE MORADABAD
August 16, 1962
RAMJI LAL RAIS Vs. INCOME TAX OFFICER
August 28, 1962
RANBIR SINGH Vs. BATAIYA
July 17, 1962
RANI BHAWANI DEVI Vs. COMMISSIONER OF INCOME TAX
May 10, 1962
REGIONAL CONCILIATION OFFICER Vs. KAYS CONSTRUCTION COMPANY PRIVATE LTD
March 15, 1962
REHTU RAM Vs. KARAM SINGH
November 22, 1962
REOTI PRASAD Vs. HOTILAL
October 25, 1962
ROOP NARAIN Vs. STATE AND OTHERS
August 28, 1962
SABALGARH INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
May 22, 1962
SABIR ALI Vs. STATE
March 5, 1962
SAIYED WILAYAT HUSAIN KAZMI Vs. STATE OF UTTAR PRADESH LUCKNOW
March 19, 1962
SALIK SHUKLA Vs. BRAJ NANDAN MISRA AND OTHERS
May 3, 1962
SAMIULLAH Vs. STATE OF UTTAR PRADESH
April 12, 1962
SANWAL SINGH Vs. JWALA AND OTHERS
February 7, 1962
SARASWATI DEVI LOHIA Vs. COMMISSIONER OF INCOME TAX
July 10, 1962
SARDAR SHAMSHER SINGH Vs. STATE OF UTTAR PRADESH
April 4, 1962
SARJU PD PRITAM LAL Vs. JUDGE REVISIONS SALES TAX
December 21, 1962
SARSHWATI BAI Vs. ALLAHABAD BANK LTD
December 11, 1962
SETH CHAMPALAL RAMSWARUP Vs. COMMISSIONER OF INCOME TAX
September 24, 1962
SETH KISHORI LAL BABULAL Vs. COMMISSIONER OF INCOME TAX
July 10, 1962
SETH MADAN GOPAL BAGLA Vs. COMMISSIONER OF INCOME TAX
August 24, 1962
SHAKUNTALA DEVI Vs. BENI MADHAV
September 5, 1962
SHAMSHER BAHADUR Vs. STATE OF UTTAR PRADESH
March 26, 1962
SHAMSHER BAHADUR MIRHOUTRA Vs. INCOME TAX OFFICER
August 13, 1962
SHANKER FLOUR MILLS Vs. STATE OF UTTAR PRADESH
March 28, 1962
SHARAFATULLAH KHAN Vs. STATE OF U.P. AND OTHERS
August 9, 1962
SHARAT CHANDRA MISRA Vs. ANTARIM ZILA PARISHAD, HAMIRPUR AND ANOTHER
September 5, 1962
SHEIKH WAJIH UDDIN Vs. STATE
May 2, 1962
SHEO BARAN Vs. BINDESHWARI PRASHAD
January 23, 1962
SHEO NAIK SINGH Vs. BHAGELOO AND OTHERS
May 14, 1962
SHITLADIN Vs. BOARD OF REVENUE UTTAR PRADESH ALLAHABAD
December 20, 1962
SHIV KUMAR Vs. STATE
February 14, 1962
SHIV SAHAI Vs. HAR NANDAN
September 21, 1962
SHOBHA Vs. STATE
May 2, 1962
SHREE GOPAL PAPER MILLS LIMITED Vs. INSPECTOR OF FACTORIES
March 16, 1962
SHRI KISHAN Vs. K S GANDHI
July 26, 1962
SHYAM SUNDER GUPTA Vs. COMMISSIONER OF INCOME TAX
September 13, 1962
Shyam Sunder Lal Vs. Shagun Chand
November 8, 1962
SITA RAM Vs. KUNJ LAL
July 10, 1962
SOMESHWAR Vs. BARKAT ULLAH
October 18, 1962
STATE Vs. PEAREY ALIAS CHHANGA
May 24, 1962
STATE OF U P Vs. INDRAMANI JATIA
September 25, 1962
STATE OF U P Vs. C S SHARMA
July 10, 1962
STATE OF U P Vs. ABDUL LATIF
March 6, 1962
STATE OF U P Vs. JOTI PRASAD
January 30, 1962
STATE OF U P Vs. RAGHUNANDAN SINGH,
February 13, 1962
STATE OF U.P. Vs. TIKA RAM UNIYAL
October 12, 1962
STATE OF UTTAR PRADESH Vs. OM PRAKASH GARG
February 1, 1962
STATE OF UTTAR PRADESH Vs. AKBAR ALI KHAN
January 23, 1962
STATE OF UTTAR PRADESH Vs. DEBI PRASAD
September 3, 1962
STATE OF UTTAR PRADESH Vs. T R KALLA ASST SR MANAGER
November 19, 1962
SUCHA SINGH Vs. ADMINISTRATIVE OFFICER AFZALGARH COLONIZATION SCHEME BIJNOR
December 21, 1962
SUNLIGHT CHEMICAL WORKS Vs. DISTRICT MAGISTRATE LUCKNOW
November 28, 1962
SURAJ MAL MATHURA PRASAD DEORIA Vs. COMMISSIONER OF INCOME TAX
March 26, 1962
SURENDRA BAHADUR SINGH Vs. STATE
January 3, 1962
SURESH DUTTA AND OTHERS Vs. CHHANGA LAL AND OTHERS
April 18, 1962
SURESHA NAND AND OTHERS Vs. PRATAP SINGH NEGI AND OTHERS
August 7, 1962
SUTI MILLS MAZDOOR SABHA Vs. MUIR MILLS CO LTD
January 8, 1962
SWADESHI COTTON MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 24, 1962
THAKUR GOVIND DEO JI MAHARAJ Vs. THAKUR RANG JI MAHARAJ AND OTHERS
May 4, 1962
THAKUR HAR BUX SINGH Vs. SATISH CHANDRA
March 16, 1962
THE TAHSILDAR, NAINITAL, AND OTHERS Vs. JODH SINGH AND OTHERS,
August 1, 1962
TIKA RAM AND SONS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 24, 1962
TUFAIL AHMAD Vs. JAMILA KHATUN
April 2, 1962
TUFALL AHMAD Vs. UNION OF INDIA UOI
February 22, 1962
ULFAT RAI Vs. PREMWATI
May 23, 1962
UNION OF INDIA Vs. SHIAM SUNDER LAL
February 27, 1962
UNION OF INDIA UOI Vs. YAQUB ALI KHAN
March 29, 1962
W L ROSS Vs. REGIONAL TRANSPORT AUTHORITY LUCKNOW REGION
February 22, 1962
WAHID Vs. STATE
February 22, 1962
WAJAH Vs. ABDUL HAQ SHAH AND OTHERS
October 5, 1962
ZAFAR AHMAD KHAN Vs. STATE
August 13, 1962
ZAHIR AHMAD Vs. GANGA PRASAD A S D M BALLIA
January 22, 1962