Home
Case Index
Title
Date
A B ABDULCADI A K MAMOO T E ABRAHAM E J MATTHEW E P EAPAN Vs. STATE OF KERALA
January 24, 1962
A L V R S T VEERAPPA CHETTIAR IN BOTH THE APPEALS A L V R S T VEERAPPA CHETTIAR IN BOTH THE APPEALS Vs. I S MICHAEL:DURAIRAJA
November 19, 1962
A LAKSHMANASWAMI MUDALIAR Vs. LIFE INSURANCE CORPORATION OF INDIA
December 11, 1962
A V THOMAS AND CO LIMITED OUTCHERLONEY VALLEY ESTATES 1938 LIMITED COIMBATORE Vs. DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX TRIVENDRUM:DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX TRIVENDRUM
November 30, 1962
A V THOMAS AND CO LTD Vs. COMMISSIONER OF INCOME TAX
October 25, 1962
ABDUL MATEEN Vs. RAM KAILASH PANDEY
July 31, 1962
ABINASH CHANDRA BOSE Vs. BIMAL KRISHNA SEN
August 3, 1962
ACHYUT ADHICARY Vs. STATE OF WEST BENGAL
April 12, 1962
ADBYAKSHA MATHUR BABUS SAKTI OUSHADHALAYA DACCA PRIVATE LIMITED NARESH CHANDRA GHOSH Vs. UNION OF INDIA IN ALL PETITIONS :UNION OF INDIA IN ALL PETITIONS
September 7, 1962
AHMEDABAD MANUFACTURING AND CALICO PRINTING CO LIMITED AHMEDABAD Vs. S G MEHTA INCOME TAX OFFICER
November 14, 1962
AJIT KUMAR PALIT Vs. STATE OF WEST BENGAL
November 17, 1962
AKADASI PADHAN Vs. STATE OF ORISSA
December 5, 1962
ALUMINIUM FACTORY WORKERS' UNION Vs. INDIAN ALUMINIUM CO., LTD
January 24, 1962
AMALGAMATED COALFIELDS LIMITED THE AMALGAMATED COALFIELDS LIMITED Vs. JANAPADA SABHA CHHINDWARA:JANAPADA SABHA CHHINDWARA
September 24, 1962
AMAR NATH DOGRA Vs. UNION OF INDIA
April 10, 1962
AMARCHAND LALITKUMAR FULCHAND KANHAIYALAL CO Vs. AMBICA JUTE MILLS LIMITED :KHARDA COMPANY LIMITED NATIONAL COMPANY LIMITED AND NEW CENTRAL JUTE MILLS COMPANY LIMITED
May 3, 1962
AMARSARJIT SINGH UMRAO SINGH SATINDER SINGH RAGHVINDER SINGH Vs. STATE OF PUNJAB
February 20, 1962
AMIR SINGH Vs. RAM SINGH
October 4, 1962
AMRITDHARA PHARMACY Vs. SATYA DEO GUPTA
April 27, 1962
AMRITSAR RAYON AND SILK MILLS PRIVATE LIMITED Vs. THEIR WORKMEN
August 2, 1962
ANAKAPALLE CO OPERATIVE AGRICULTURAL AND INDUSTRIAL SOCIETY LIMITED Vs. WORKMEN
October 23, 1962
ANANGA BIJOY MITTRA Vs. TATA IRON AND STEEL COMPANY LIMITED
November 9, 1962
ANANT PRASAD LAKSHMINIWAS GANERIWAL ANANT PRASAD LAKSHMINIWAS GANERIWAL Vs. STATE OF ANDHRA PRADESH
November 2, 1962
ASSISTANT COLLECTOR OF CENTRAL EXCISE AND CUSTOMS AT SURAT Vs. J C SHAH JAYANTILAL BALUBHAI AND MANI SHANKER MAGATRAM
September 2, 1962
ASSOCIATED STONE INDUSTRIES KOTAH LTD Vs. UNION OF INDIA
November 27, 1962
ATLAS CYCLE INDUSTRIES LIMITED SONEPAT Vs. THEIR WORKMEN
February 8, 1962
AUTOMOBILE TRANSPORT RAJASTHAN LIMITED Vs. STATE OF RAJASTHAN
April 9, 1962
B M RAMASWAMY Vs. B M KRISHNAMURTHY
July 30, 1962
BABU SINGH Vs. STATE OF PUNJAB
August 28, 1962
BACHHITTAR SINGH Vs. STATE OF PUNJAB
March 7, 1962
BAGALKOT CEMENT COMPANY LIMITED Vs. B K PATHAN
January 22, 1962
BAGALKOT CITY MUNICIPALITY Vs. BAGALKOT CEMENT CO
October 23, 1962
BALESHWAR RAI Vs. STATE OF BIHAR
April 26, 1962
BALJEET SINGH Vs. RISAL SINGH
February 15, 1962
BALLABHDAS AGRAWAL Vs. STATE OF BIHAR
February 2, 1962
BANARASI DAS KUNDANLAL BANARASI DAS BANARASI DAS Vs. KANSHI BARN :KANSHI RAM :KANSHI RAM :MUNNALAL
December 17, 1962
BANARSI DASS Vs. CANE COMMISSIONER UTTAR PRADESH
December 6, 1962
BANK OF BIHAR LIMITED PATNA Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA
March 27, 1962
BANWARI Vs. STATE OF UTTAR PRADESH
February 14, 1962
BANWARILAL JHUNJHUNWA]A AND V A THOMSON UNION OF INDIA Vs. UNION OF INDIA
November 21, 1962
BASANT RAM Vs. UNION OF INDIA
January 24, 1962
BEKARU SINGH Vs. STATE OF UTTAR PRADESH
March 26, 1962
BHAGABAND COLLIERY Vs. THEIR WORKMEN
July 25, 1962
BHAGWANBHAI DULABHAI JADHAV Vs. STATE OF MAHARASHTRA
July 24, 1962
BHAIYA PUNJALAL BHAGWANDDIN Vs. DAVE BHAGWATPRASAD PRABHUPRA SAD
May 4, 1962
BHAU RAM SUKHDEO NARAYAN PATIL AND ANOTHER KESAR DEVI ADVOCATE GENERAL FOR STATE OF RAJASTHANINTERVENER Vs. BAIJ NATH SINGH MOTI RAM NANAK SINGH
March 7, 1962
BHIKUSA YAMASA KSHATRIYA Vs. SANGAMNER AKOLA TALUKA BIDI KAMGAR UNION
October 10, 1962
BHIVA DOULU PATIL Vs. STATE OF MAHARASHTRA
August 29, 1962
BHOJU MANDALE Vs. DEBNATH BHAGAT
November 14, 1962
BHOPAL SUGAR INDUSTRIES LIMITED M P Vs. D P DUBE SALES TAX OFFICER BHOPAL REGION BHOPAL
December 21, 1962
BIPAT COPE Vs. STATE OF BIHAR
February 1, 1962
BIRICHH BHUIAN Vs. STATE OF BIHAR
November 20, 1962
BIRLA COTTON SPINNING AND WEAVING MILLS LIMITED Vs. WORKMEN
May 2, 1962
BISWAMBHAR SINGH Vs. STATE OF ORISSA
November 16, 1962
BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD Vs. BAGLESHWAR PRASAD
August 27, 1962
BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD Vs. GHANSHYAM DAS GUPTA
February 6, 1962
BOARD OF REVENUE U P ALLAHABAD Vs. SARDARNI VIDYAWATI
February 6, 1962
BOKARO AND RAMGUR LIMITED Vs. STATE OF BIHAR
March 14, 1962
BOOTA MAL Vs. UNION OF INDIA
March 27, 1962
BRIDGE AND ROOFS COMPANY LIMITED Vs. UNION OF INDIA
September 11, 1962
BRITISH INDIA CORPORATION LIMITED Vs. COLLECTOR OF CENTRAL EXCISE ALLAHABAD
August 20, 1962
BROOKE BOND (INDIA) PRIVATE, LIMITED Vs. WORKMEN
July 31, 1962
BUDHU RAM Vs. STATE OF RAJASTHAN
July 24, 1962
BURMAH SHELL OIL STORAGE AND DISTRIBUTION COMPANY OF INDIA LIMITED BELGAUM Vs. BELGAUM BOROUGH MUNICIPALITY BELGAUM
November 16, 1962
C A CHERIAN Vs. A MENON
May 3, 1962
C ABDUL SHUKOOR SAHEB Vs. ARJI PAPA RAO DECEASED AFTER HIM HIS HEIRS AND LEGAL REPRESENTATIVES
November 14, 1962
C VASANTLAL AND CO Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
February 7, 1962
CALCUTTA GAS COMPANY PROPRIETARY LIMITED Vs. STATE OF WEST BENGAL
February 5, 1962
CANTONMENT BOARD AMBALA CANTONMENT Vs. DIPAK PRAKASH MINOR
April 3, 1962
CEMENT MARKETING CO OF INDIA LIMITED Vs. STATE OF MYSORE
August 28, 1962
CENTRAL POTTERIES LIMITED NAGPUR Vs. STATE OF MAHARASHTRA
March 30, 1962
CHAIRMAN OF THE MUNICIPAL COMMISSIONERS OF HOWRAH Vs. SHALIMAR WOOD PRODUCTS PRIVATE LIMITED
March 26, 1962
CHANDRIKA RAO Vs. STATE OF BIHAR
September 27, 1962
CHBOTABHAI JETHABHAI PATEL AND CO CHHOTABHAI JETHABHAI PATEL AND CO Vs. STATE OF UTTAR PRADESHS:SALES TAX OFFICER AGRA
April 10, 1962
CHEVALIER I I IYYAPPAN Vs. DHARMODAYAM CO TRICHUR
March 27, 1962
CHIEF COMMISSIONER AJMER NOW THE STATE OF RAJASTHAN Vs. BRIJNIVAS DAS
April 17, 1962
CHIMANDAS BAGOMAL SINDHI Vs. JOGESHWAR
November 8, 1962
CHIMANLAL JAGJIVANDAS SHETH Vs. STATE OF MAHARASHTRA
September 26, 1962
CHINNA GOWDA Vs. STATE OF MYSORE
April 27, 1962
CHUNILAL V MEHTA SONS LIMITED ADVOCATE GENERAL FOR THE STATE OF MAHARASHTRA INTERVENER Vs. CENTURY SPINNING MANUFACTURING COMPANY LIMITED
March 5, 1962
CITY OF NAGPUR CORPORATION NAGPUR Vs. JOHN SERVAGE PHILIP AND ANOTNER
November 29, 1962
COLLECTOR OF CUSTOMS CALCUTTA Vs. EAST INDIA COMMERCIAL CO LTD
April 30, 1962
COLLECTOR OF CUSTOMS MADRAS Vs. K GANGA SETTY
April 19, 1962
COLLECTOR OF MONGHYR Vs. KESHAV PRASAD GOENKA
March 28, 1962
COMMISSIONER OF INCOME TAX Vs. JUBILEE MILLS LTD
September 17, 1962
COMMISSIONER OF INCOME TAX Vs. AFCO PRIVATE LIMITED
October 15, 1962
COMMISSIONER OF INCOME TAX BIHAR AND ORISSA Vs. SARDAR LAKHMIR SINGH
December 12, 1962
COMMISSIONER OF INCOME TAX BOMBAY Vs. ROBERT J SAS
November 16, 1962
COMMISSIONER OF INCOME TAX BOMBAY CIT 1 BOMBAY Vs. MANILAL DHANJI BOMBAY
January 31, 1962
COMMISSIONER OF INCOME TAX BOMBAY CITY BOMBAY Vs. SHAPOORJI PALLONJI MISTRY
February 14, 1962
COMMISSIONER OF INCOME TAX BOMBAY CITY BOMBAY Vs. E D SHEPPARD BORMBAY
December 12, 1962
COMMISSIONER OF INCOME TAX BOMBAY CITY I Vs. SHOORJI VALLABHDAS AND CO
March 27, 1962
COMMISSIONER OF INCOME TAX BOMBAY CITY I BOMBAY Vs. BAI SHIRINBAI K KOOKA
February 23, 1962
COMMISSIONER OF INCOME TAX BOMBAY CITY I BOMBAY Vs. AMARCHAND N SHROFF
October 23, 1962
COMMISSIONER OF INCOME TAX BOMBAY CITY II BOMBAY Vs. JADAVJI NARSIDAS AND CO
October 12, 1962
COMMISSIONER OF INCOME TAX BOMBAY NORTH AHMEDABAD Vs. LAKHIRAM RAMDAS
January 17, 1962
COMMISSIONER OF INCOME TAX DELHI RAJASTHAN NEW DELHI Vs. NATIONAL FINANCE LIMITED :NATIONAL FINANCE LIMITED
January 29, 1962
COMMISSIONER OF INCOME TAX KERALA AND COIMBATORE Vs. HELEN RUBBER INDUSTRIES LTD
January 16, 1962
COMMISSIONER OF INCOME TAX MADRAS Vs. P M MUTHURAMAN CHETTIAR
January 16, 1962
COMMISSIONER OF INCOME TAX MADRAS Vs. S V ANGIDI CHETTIAR
January 18, 1962
COMMISSIONER OF INCOME TAX MADRAS Vs. JANABA MOHAMMAD HUSSAIN NACHIAR AMMAL
December 12, 1962
COMMISSIONER OF INCOME TAX MYSORE BANGALORE Vs. MYSORE SUGAR CO LTD
May 3, 1962
CORPORATION OF CITY OF NAGPUR Vs. NAGPUR HANDLOOM CLOTH MARKET CO LTD
December 7, 1962
D.C.M. CHEMICAL WORKS Vs. WORKMEN
March 1, 1962
DAHYA LALA Vs. RASUL MAHOMED ABDUL RAHIM
May 3, 1962
DALBIR SINGH Vs. STATE OF PUNJAB
February 6, 1962
DALMIA DADRI CEMENT LTD Vs. AVTAR NARAIN GUJARAL
February 12, 1962
DALMIA DADRI CEMENT, LIMITED Vs. THEIR WORKMEN
August 29, 1962
DAULAT RAM Vs. STATE OF PUNJAB
January 25, 1962
DAYA Vs. JOINT CHIEF CONTROLLER OF IMPORTS AND EXPORTS
April 16, 1962
DELHI CLOTH AND GENERAL MILLS COMPANY, LIMITED Vs. WORKMEN
August 3, 1962
DELHI TRANSPORT UNDERTAKING Vs. INDUSTRIAL TRIBUNAL DELHI
October 4, 1962
DHANVANTRAI BALWANTRAI DESAI Vs. STATE OF MAHARASHTRA
September 28, 1962
DHARAM SINGH Vs. STATE OF UTTAR PRADESH
March 9, 1962
DHARANGADHRA CHEMICAL WORKS Vs. WORKMEN
January 19, 1962
DHRANGADHRA CHEMICAL WORKS Vs. THEIR WORKMEN
July 20, 1962
DIGWADIH COLLERY Vs. RAMJI SINGH
July 18, 1962
DOKKU BHUSHAYYA Vs. KATRAGADDA RAMAKRISHNAYYA
April 27, 1962
DURGA PRASHAD Vs. BANARAS BANK LIMITED
December 21, 1962
EAST INDIA COMMERCIAL CO LIMITED CALCUTTA Vs. COLLECTOR OF CUSTOMS CALCUTTA
May 4, 1962
EAST INDIA TOBACCO CO Vs. STATE OF ANDHRA PRADESH; IN BOTH THE APPEALS
April 6, 1962
EMPLOYERS IN RELATION TO BHOWRA COLLIERY Vs. WORKMAN
January 30, 1962
ENGINEERING MAZDOOR SABHA ANGLO AMERICAN DIRECT TEA TRADING CO LIMITED Vs. HIND CYCLES LTD
October 18, 1962
EXPRESS NEWSPAPERS PRIVATE LTD Vs. MICHAEL MARK:G SREEDHARAN
July 25, 1962
FABRICATED STEEL CONSTRUCTION COMPANY LTD Vs. UNION OF INDIA
July 31, 1962
FATEH MOHD Vs. ADMINISTRATION
November 27, 1962
FAZILKA ELECTRIC SUPPLY COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI
March 1, 1962
FINE KNITTING COMPANY LIMITED Vs. INDUSTRIAL COURT BOMBAY
February 15, 1962
FIRM A T B MEHTAB MAJID AND CO A ABDUL SHAKOOR Vs. STATE OF MADRAS
November 22, 1962
FIRM GHULANN HUSSAIN HAJI YAKOOB AND SOUS Vs. STATE OF RAJASTHAN
April 19, 1962
FIRM HANSRAJ NATHURAM Vs. FIRM LAIJI RAJA AND SONS
April 30, 1962
FIRST ADDITIONAL INCOME TAX OFFICER KARAIKUDI Vs. T M K ABDUL KASSIM
April 19, 1962
FRENCH MOTOR CAR COMPANY LIMITED Vs. THEA WORKMEN
November 13, 1962
G GILDA TEXTILE AGENCY VIJAYA WADA IN BOTH THE APPEALS Vs. STATE OF ANDHRA PRADESH
April 19, 1962
GAJANAN WEAVING MILLS Vs. WORKMEN
February 20, 1962
GAJENDRA NARAIN SINGH Vs. JOHRIMAL PRAHLAD RAI
November 13, 1962
GAMBHIR MAL PANDLYA SINCE DECEASED AND AFTER HIM HIS HEIRS AND LEGAL REPRESENTA TIVES Vs. J K JUTE MILLS CO LTD
April 17, 1962
GANDHARA TRANSPORT COMPANY LIMITED Vs. STATE OF PUNJAB
October 31, 1962
GIRJASHANKAR KASHIRAM Vs. GUJARAT SPINNING
January 30, 1962
GONDUMOGULA TATAYYA Vs. PENUMATCHA ANANDE VIJAYA TIMMA JAGAPATHIRAJU
February 20, 1962
GOUR CHANDRA BOUT Vs. PUBLIC PROSECUTOR CUTTACK
November 23, 1962
GOVERNMENT OF ANDHRA PRADESH Vs. SYED MOHAMMAD KHAN
April 17, 1962
GUJARAT UNIVERSITY STATE OF GUJARAT PRINCIPAL ST XAVIERS COLLEGE RANCHI COUNCIL FOR THE INDIAN SCHOOL CERTIFICATE EXAMINATION Vs. KRISHNA RAUGANATH MUDNOLKAR:KRISHNA RAUGANATH MUDNOLKAR:KRISHNA RAUGANATH MUDNOLKAR:KRISHNA RAUGANATH MUDNOLKAR
September 21, 1962
GURBAKSH SINGH Vs. NIKKA SINGH
September 14, 1962
GURCHARAN SINGH Vs. STATE OF PUNJAB
August 10, 1962
GURSAHAI SAIGAL IN ALL APPEALS Vs. COMMISSIONER OF I T PUNJAB IN ALL APPEALS
August 31, 1962
GURU ESTATE Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA PATNA
October 19, 1962
HAFIZ DIN MOHAMMAD HAJI ABDULLA Vs. STATE OF MAHARASHTRA
January 29, 1962
HAJI T J ABDUL SHAKOOR Vs. BIJAI KUMAR KAPUR
November 14, 1962
HAMDARD DAWAKHANA WAKF Vs. ITS WORKMEN
October 15, 1962
HARIKISAN Vs. STATE OF MAHARASHTRA
January 31, 1962
HAZARI LAL Vs. STATE OF BIHAR
September 27, 1962
HEGGADE LANARDHAN SUBBARAYA Vs. STATE OF MYSORE WA
November 5, 1962
HEM NOLINI JUDAH SINCE DECEASED AND AFTER HER LEGAL REPRESENTATIVE MALLEAN WILKINSON Vs. ISOLYNC SAROIBASHINI BOSE
February 16, 1962
HIGH COURT CALCUTTA Vs. AMAL KUMAR ROY
April 9, 1962
HINDUSTAN IDEAL INSURANCE COMPANY LIMITED Vs. LIFE INSURANCE CORPORATION OF INDIA
April 11, 1962
HINDUSTAN TIMES LIMITED NEW DELHI Vs. THEIR WORKMEN
December 14, 1962
HONORARY SECRETARY SOUTH INDIA MILLOWNERS ASSOCIATION THE MANAGEMENT OF EXPRESS NEWSPAPERS PRIVATE LIMITED THE LAKSHMI MILLS LIMITED Vs. SECRETARY COIMBATORE DISTRICT TEXTILE WORKERS UNION :SECRETARY EXPRESS NEWSPAPERS EMPLOYEES UNION :SECRETARY COIMBATORE DISTRICT TEXTILE WORKERS UNION
February 1, 1962
HOSHIAR SINGH Vs. GURBACHAN SINGH
February 8, 1962
INCOME TAX OFFICER BOMBAY Vs. SIMPLEX MILLS LTD
November 15, 1962
INCOME TAX OFFICER CIRCLE II MADURAI Vs. M R VIDAYASAGAR
January 17, 1962
INCOME TAX OFFICER NORTH SATARA SATARA Vs. ARVIND N MAFATLAL AND OTNERS
February 27, 1962
INCOME TAX OFFICER V CIRCLE MADRAS Vs. S K HABIBULLAH
January 24, 1962
INDER LAL Vs. LAL SINGH
February 8, 1962
INDIA MARINE SERVICE PRIVATE LIMITED Vs. THEIR WORKMEN
August 8, 1962
INDIAN OXYGEN LIMITED Vs. WORKMEN
December 6, 1962
INDORE MALWA UNION MILLS LIMITED Vs. COMMISSIONER OF INCOMETAX CENTRAL BOMBAY
February 19, 1962
INDRAMANI PYARELAL GUPTA Vs. W R NATU
April 11, 1962
ISHWARI PRASAD MISRA Vs. MOHAMMAD ISA
August 27, 1962
J PANDURANGARAO Vs. ANDHRA PRADESH PUBLIC SERVICE COM MISSION HYDERABAD
April 11, 1962
JABALPUR ELECTRIC SUPPLY COMPANY LIMITED Vs. SAMBHU PRASAD SHRI VASTAV
July 27, 1962
JAGANNATH PRASAD Vs. STATE OF UTTAR PRADESH
May 3, 1962
JAGANNATH SONU PARKAR Vs. STATE OF MAHARASHTRA
October 11, 1962
JAI DEV HARI SINGH Vs. STATE OF PUNJAB
July 30, 1962
JARDINE HENDERSON LIMITED Vs. WORKMEN
March 5, 1962
JASWANT SUGAR MILLS LIMITED MEERUT Vs. LAKSHMI CHAND
September 25, 1962
JAY ENGINEERING WORKS LIMITED Vs. UNION OF INDIA
December 12, 1962
JETMULL BHOJRA Vs. DARJEELING HIMALAYAN RAILWAY CO LTD
May 2, 1962
JIA LAL BLIAGWANA Vs. DELHI ADMINISTRATION:STATE OF UTTAR PRADESH
May 3, 1962
JITMAL BHURAMAL Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA
February 2, 1962
JLIRNINA MASJID MERCARA Vs. KODIMANIANDI A DEVIAH
January 11, 1962
JOSEPH KURUVILLA VELLUKUNNEL D CHACKO KAPPON Vs. RESERVE BANK OF INDIA:REGISTRAR KERALA HIGH COURT
March 7, 1962
JYOTISH THAKUR Vs. TARAKANT JHA
September 11, 1962
K CHINNASWAMY REDDY Vs. STATE OF ANDHRA PRADESH
July 25, 1962
K M S REDDY COMMISSIONER OF INCOME TAX KERALA COIMBATORE ERNAKULAM Vs. WEST COST CHEMICALS AND INDUSTRIES LTD
March 20, 1962
K SIMRATHMULL Vs. NANJALLNGINH GOWDER
February 28, 1962
KALI PADA CHOWDHURY BANWARI LAL AGARWALA Vs. UNION OF INDIA
May 3, 1962
KALYAN PEOPLES CO OPERATIVE BANK LIMITED Vs. DULHANBIBI AQUAL AMINSAHEB PATIL
April 23, 1962
KAMALABAI JETHAMAL Vs. STATEOF MAHARASHTRA
January 18, 1962
KAMESHWAR PRASAD Vs. STATE OF BIHAR
February 22, 1962
KAMLAPAT MOTILAL Vs. COMMISSIONER OF INCOME TAX; U P AND V P
January 29, 1962
KANBI KARSAN JADAV Vs. STATE OF GUJARAT
January 24, 1962
KANJI MANJI Vs. TRUSTEES OF PORT OF BOMBAY
February 27, 1962
KANWAL LAL Vs. STATE OF PUNJAB
September 28, 1962
KARIMTHARUVI TEA ESTATES LIMITED KOTTAYAM Vs. STATE OF KERALA
November 1, 1962
KEDAR NATH SINGH Vs. STATE OF BIHAR
January 20, 1962
KEDAR NATH SINGH Vs. STATE OF BIHAR
January 24, 1962
KEWAL KRISHAN Vs. STATE OF PUNJAB
March 6, 1962
KHAN SAHEB M. HASSANJI AND SONS Vs. STATE OF M.P.
November 19, 1962
KHARAK SINGH Vs. STATE OF UTTAR PRADESH
December 18, 1962
KHARBUJA KUER Vs. JANGBAHADUR RAI
April 9, 1962
KHARDAH COMPANY LIMITED Vs. RAYMON AND CO INDIA PRIVATE LIMITED
May 4, 1962
KHEM CHAND Vs. UNION OF INDIA
September 25, 1962
KIRLOSKAR BROTHERS LIMITED Vs. ITS WORKMEN
November 22, 1962
KIRLOSKAR OIL ENGINES Vs. HANMANT LAXMAN BIBAWE
July 31, 1962
KISHINCHAND CHELLARAM Vs. COMMISSIONER OF INCOME TAX CENTRAL BOMBAY IN ALL APPEALS
April 19, 1962
KRISHAN LAL DHAWAN Vs. DELHI ADMINISTRATION
February 15, 1962
KRISHNA PRASAD Vs. GOURI KUMARI DEVI
March 5, 1962
KUMAR BIMAL CHANDRA SINHA DECEASED AND AFTER HIM INS LEGAL REPRESENTATIVES Vs. STATE OF ORISSA
April 30, 1962
KUNJ BEHARI LAL AGARWAL KHEM SINGH JAGATPATI DASS GURBAKSH STALK Vs. UNION OF INDIA
April 11, 1962
KURAPATI VENKATA MALLAYYA Vs. THONDEPU RAMASWAMI AND CO
December 12, 1962
L H SUGAR FACTORIES AND OIL MILLS PRIVATE LIMITED PILIBHIT Vs. WORKMEN
August 3, 1962
LACHHMAN DASS ON BEHALF OF FIRM TILAK RAM RAM BUX NAND RAM TULSI RAM TILAK RAM RAM BUX Vs. STATE OF PUNJAB:STATE BANK OF INDIA
April 23, 1962
LADII PANHAD JAISWAL Vs. KAROAL DISTILLERY CO LTD
December 17, 1962
LAKSHMI NARAIN Vs. FIRST ADDITIONAL DIST J ALLAHABAD
December 20, 1962
LALA KAPURCHAND GODHA Vs. MIR NAWAB HIMYATALIKHAN AZAMJAH
April 17, 1962
LAXMAN BALWANT BHOPATKAR Vs. CHARITY COMMISSIONER BOMBAY
May 1, 1962
LAXMAN PURSHOTTAM PIMPUTKAR Vs. STATE OF BOMBAY
December 13, 1962
LIFE INSURANCE CORPORATION OF INDIA Vs. K.R. KRISHNAMURTHI
December 11, 1962
LODNA COLLIERY CO 1920 LIMITED Vs. BHOLA NATH ROY DECEASED AND AFTER HIM HIS LEGAL REPRESEATATIVES
January 19, 1962
M CHOCKALINGAM M MEYYAPPAN Vs. COMMISSIONER OF INCOME TAX MADRAS:COMMISSIONER OF INCOME TAX MADRAS
October 12, 1962
M G AGARWAL M K KULKARNI Vs. STATE OF MAHARASHTRA
April 24, 1962
M HASSANJI AND SONS Vs. STATE OF MADHYA PRADESH
November 19, 1962
M NARAYANAN NAMBIAR Vs. STATE OF KERALA
December 5, 1962
M R BALAJI THE MYSORE STATE CHATHADA VAISH NAYA ASSOCIATION MYSORE ARYA VYSYA MAHASABHA BANGALORE Vs. STATE OF MYSORE
September 28, 1962
M S ANIRUDHAN Vs. THOMCOS BANK LIMITED
September 14, 1962
M. S. VENKITANARAYANA IYER Vs. COLLECTOR OF CENTRAL EXCISE
September 17, 1962
MADAN GOPAL Vs. STATE OF PUNJAB
August 27, 1962
MADAN GOPAL RUNGTA THE TATA IRON STEEL CO LIMITED Vs. SECRETARY TO GOVERNMENT OF ORISSA :SECRETARY TO GOVERNMENT OF ORISSA
March 16, 1962
MADANLAL FAKIRCHAND DUDHEDIYA Vs. CHANGDEO SUGAR MILLS LIMITED
March 20, 1962
MAHABIR GOPE Vs. STATE OF BIHAR
May 4, 1962
MAHARAJ JAGAT BAHADUR SINGH Vs. BADRI PRASAD SETH
March 20, 1962
MAHARAJA SHREE UMAID MILLS LIMITED IN BOTH THE APPEAS Vs. UNION OF INDIA IN BOTH THE APPEALS
November 27, 1962
MAHENDRA LAL JAINI Vs. STATE OF UTTAR PRADESH
November 7, 1962
MANAGEMENT OF EXPRESS NEWSPAPERS PRIVATE LIMITED MADRAS Vs. WORKERS
August 2, 1962
MANAGEMENT OF INDIAN CABLE CO LIMITED CALCUTTA Vs. ITS WORKMAN
March 5, 1962
MANAGEMENT OF RITZ THEATRE PRIVATE LIMITED DELHI Vs. ITS WORKMEN
July 27, 1962
MANAGEMENT OF SONE VALLEY PORTLAND CEMENT COMPANY LIMITED Vs. THEIR WORKMEN
January 25, 1962
MANAGEMENT OF U B DUTT AND CO PRIVATE LIMITED Vs. WORKMEN OF U B DUTT AND CO PRIVATE LTD
January 29, 1962
MANAGEMENT OF WENGER AND CO Vs. THEIR WORKMEN
December 11, 1962
MANGALORE GANESH BEEDI WORKS Vs. STATE OF MYSORE
September 25, 1962
MAULUD AHMAD Vs. STATE OF UTTAR PRADESH
November 13, 1962
MICHAEL GOLODETZ Vs. SERAJUDDIN AND CO
December 12, 1962
MITHOOLAL NAYAK Vs. LIFE INSURANCE CORPORATION OF INDIA
January 15, 1962
MOHAN SINGH Vs. STATE OF PUNJAB
March 15, 1962
MOHANLAL CHUNILAL KOTHARI Vs. TRIBHOVAN HARIBHAI TAMBOLIIN
May 2, 1962
MOHMEDALLI Vs. UNION OF INDIA
November 9, 1962
MUHAMMADBHAI KHUDABUX CHHIPA Vs. STATE OF GUJARAT
March 15, 1962
MUNICIPAL BOARD PUSHKAR Vs. STATE TRANSPORT AUTHORITY RAJASTHAN
November 21, 1962
MUNICIPAL CORPORATION INDORE Vs. K N PALSHIKAR
October 12, 1962
MUNICIPAL CORPORATION OF THE CITY OF JABALPUR Vs. STATE OF MADHYA PRADESH
April 16, 1962
MUNSHI RAM Vs. BANWARI LAL
January 9, 1962
MYSORE STATE ELECTRICITY BOARD IN ALL AAPEALS Vs. BANGALORE WOOLLEN COTTON AND SILK MILLS LIMITED
November 15, 1962
NAND KUMAR Vs. STATE OF RAJASTHAN
May 3, 1962
NARAYAN SINGH Vs. STATE OF PUNJAB
August 21, 1962
NATIONAL INSUANCE CO LIMITED CALCUTTA Vs. LIFE INSURANCE CORPORATION OF INDIA
December 11, 1962
NATIONAL IRON AND STEEL CO LIMITED BELUR HOWRAH Vs. WORKMEN
August 21, 1962
NATIONAL STEEL WORKS LIMITED BOMBAY Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY 1 BOMBAY
May 3, 1962
NATIONAL UNION OF COMMERCIAL EMPLOYEES BOMBAY INCORPORATED LAW SOCIETY INTERVENER Vs. M B MEHER INDUSTRIAL TRIBUNAL BOMBAY
February 13, 1962
NAWAB ZAIN YAR JUNG Vs. DIRECTOR OF ENDOWMENTS
April 9, 1962
NEDUNURI "KAMESWARAMMA Vs. SAMPATI SUBBA RAO
April 17, 1962
NEHRU MOTOR TRANSPORT CO OPERATIVE SOCIETY LIMITED AND OFTEN Vs. STATE OF RAJASTHAN
December 14, 1962
NEPTUNE ASSURANCE CO LIMITED Vs. LIFE INSURANCE CORPORATION OF INDIA
November 16, 1962
NETA RAM Vs. JIWAN LAL
January 17, 1962
NEW INDIA SUGAR MILLS LIMITED Vs. COMMISSIONER OF SALES TAX BIHAR
November 26, 1962
NIBARAN CHANDRA BAG Vs. MAHENDRA NATH CHUGHUL DECEASED AFTER HIM HIS HEIR AND LEGAL REPRESENTATIVE
November 28, 1962
NOVEX DRY CLEANERS Vs. ITS WORKMEN
February 5, 1962
O K GHOSH Vs. E X JOSEPH
October 30, 1962
OFFICIAL ASSIGNEE HIGH COURT BOMBAY Vs. HARADAGIRI BASAVANNA GOWDSINCE DECEASED AND AFTER HIM HIS LEGAL REPRESENTATIVES
November 1, 1962
OM PRAKASH GUPTA Vs. RATTAN SINGH
December 17, 1962
ORIENT WEAVING MILLS PRIVATE LIMITED Vs. UNION OF INDIA
February 28, 1962
ORISSA CEMENT LIMITED Vs. UNION OF INDIA
March 14, 1962
OUDH SUGAR MILLS LIMITED Vs. UNION OF INDIA
March 28, 1962
P H DIVECHA DECEASED AND AFTER HIM HIS LEGAL REPRESENTATIVES Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY I BOMBAY
December 11, 1962
P V GODBOLE Vs. JAGANNATH FAKIRCHAND
December 12, 1962
P V RAGHAVA REDDI Vs. COMMISSIONER OF INCOME TAX MADRAS NOW ANDHRA PRADESH
January 16, 1962
PADMA VITHOBA CHAKKAYYA Vs. MOLID MULTANI
May 4, 1962
PALAKDHARI SINGH Vs. STATE OF UTTAR PRADESH
January 19, 1962
PARMANAND Vs. GANPATRAO
September 12, 1962
PATNA IMPROVEMENT TRUST Vs. LAKSHMI DEVI
December 7, 1962
PEAREY LAL Vs. RAMESHWAR DAS
December 10, 1962
PETLAD TURKEY RED DYE WORKS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH AHMEDABAD
November 2, 1962
PFIZER PRIVATE LIMITED BOMBAY Vs. WORKMEN
November 30, 1962
PHOOL CHAND SHARMA Vs. CHANDRA SHANKER PATHAK
December 7, 1962
PIONEER TRADERS EASTERN OVERSEAS PONDICHERRY Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS PONDICHERRY:CHIEF CONTROLLER OF IMPORTS AND EXPORTS PONDICHERRY
September 27, 1962
POORAN CHAND Vs. MOTILAL
December 11, 1962
PRABHOO Vs. STATE OF UTTAR PRADESH
May 3, 1962
PRATAP SINGH IN BOTH APPEALS Vs. GURBAKSH SINGH IN BOTH APPEALS
January 29, 1962
PRATAPRAY MANMOHANDAS Vs. BOMBAY BULLION ASSOCIATION LTD
March 2, 1962
PREM CHAND GARG Vs. EXCISE COMMISSIONER U P
November 6, 1962
PRITHI NATH SINGH Vs. SURAF AHIR
December 10, 1962
PROVINCIAL TRANSPORT SERVICES Vs. STATE INDUSTRIAL COURT NAGPUR
August 21, 1962
PUKHRAJ Vs. D R KOHLI COLLECTOR OF CENTRAL EXCISE MADHYA PRADESH VIDARBHA ANOTHER
March 15, 1962
PUNJAB NATIONAL BANK LIMITED Vs. K L KHARBANDA
February 2, 1962
PURSHOTTAMDAS THAKURDAS Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY I BOMBAY
December 4, 1962
PUSHPAWATIBAI DECEASED AND AFTER HER HER LEGAL REPRESENTATIVES Vs. RATANSI
December 6, 1962
PYARE LAL BHARGAVA Vs. STATE OF RAJASTHAN
October 22, 1962
R B DIWAN BADRI DASS Vs. INDUSTRIAL TRIBUNAL PUNJAB PATIALA
September 7, 1962
R B S S MUNNALAL Vs. S S RAJKUMAR
February 28, 1962
R C JALL PARSI Vs. AMALGAMATED COALFIELDS LTD
February 27, 1962
R G JACOB Vs. REPUBLIC OF INDIA
August 28, 1962
R K DALMIA Vs. DELHI ADMINISTRATION
April 5, 1962
R R CHARI Vs. STATE OF UTTAR PRADESH
March 28, 1962
R S PANDIT Vs. STATE OF BIHAR
December 4, 1962
R YISWANATHAN RUKN UL MULK SYED ABDUL WAJID R GAJAMBAL AMMAL RUKN UL MULK SYED ABDUL WAJID RUKN UL MULK SYED ABDUL WAJID Vs. RUKN UL MULK SYED ABDUL WAJID:R YISWANATHAN:RUKN UL MULK SYED ABDUL WAJID:R GAJAMBAL AMMAL:V GAJAMBAL AMMAL
May 4, 1962
RADHA KISHAN Vs. STATE OF UTTAR PRADESH
September 27, 1962
RADHAKRISHNADAS Vs. KALURAM DEAD AND AFTER HIM HIS HEIRS AND LEGAL REPRESENTATIVES
April 10, 1962
RAGHAV PRAPANNA TRIPATHI Vs. STATE OF UTTAR PRADESH
May 4, 1962
RAGHUTHILAKATHIRTHA SREEPADANGALAVANI SWAMIJI Vs. STATE OF MYSORE
April 18, 1962
RAJ RAJENDRA SARDAR MOLOJI NAR SINGH RAO SHITOLE Vs. SHANKAR SARAN
April 30, 1962
RAJA BAHADUR DHANRAJ GIRJI Vs. RAJA P PARTHSARATHY RAYANIMVARU
September 4, 1962
RAJA DURGA SINGH OF SOLON Vs. THOLU
May 1, 1962
RAJA JAGANNATH BAKSH SINGH Vs. STATE OF UTTAR PRADESH
April 4, 1962
RAJA V V MUVVA GOPALA KRISHNA YACHENDRA RAJA VELUGOTI SARVAGANA KUMARA KRISHNA YACHENDRA BAHADUR VARU Vs. RAJAH V V S K KRISHNA YACHENDRA :RAJAH VELUGOTI VENKATA RAMA KRISHNA YACHENDRA
November 19, 1962
RAJINDER KUMAR Vs. STATE OF PUNJAB
May 4, 1962
RAJKAMAL KALAMANDIR PRIVATE, LIMITED Vs. INDIAN MOTION
August 8, 1962
RAM AUTAR Vs. STATE OF UTTAR PRADESH
May 3, 1962
RAM KRISHNA RAM NATH MOHAN HARGOVINDAS Vs. JANPAD SABHA IN ALL THE APPEALS :JANPAD SABHA IN ALL THE APPEALS
February 7, 1962
RAM LAL KAPUR AND SONS PRIVATE LIMITED Vs. RAM NATH
April 18, 1962
RAM LOCHAN AHIR Vs. STATE OF WEST BENGAL
December 10, 1962
RAM SARUP DALIP SINGH MEHAR SINGH DAYAL SINGH Vs. MUNSHI:SUNDER SINGH:AJAIB SINGH:SURJAN SINGH
August 30, 1962
RAMALINGAM AND CO Vs. STATE OF MADRAS
February 1, 1962
RAMESH Vs. STATE OF MAHARASHTRA
July 24, 1962
RAMJI MISSAR Vs. STATE OF BIHAR
December 6, 1962
RAMKISHORELAL Vs. KAMALNARAYAN
November 22, 1962
RAMNATH VERMA Vs. STATE OF RAJASTHAN
April 17, 1962
RAMRAO JANKIRAM KADAM Vs. STATE OF BOMBAY
September 26, 1962
REGIONAL PROVIDENT FUND CORN MISSIONER BOMBAY IN BOTH APPEALS Vs. KRISHNA METAL MANUFACTURING CO BHANDARA IN C A NO 361OF 59 AND 2 OUDH SUGAR MILLS LTD
March 14, 1962
REGIONAL SETTLEMENT COMMISSIONER JAIPUR Vs. SUNDARDAS BHASIN
April 27, 1962
REMINGTON RAND OF INDIA Vs. WORKMEN
February 26, 1962
REV SIDHRAJBHAI SABBAJ Vs. STATE OF GUJARAT
August 30, 1962
RODRICK Vs. KARAM CHAND THAPAR
August 13, 1962
ROHTAS INDUSTRIES, LIMITED Vs. ALI HASAN
August 13, 1962
ROOP CHAND Vs. STATE OF PUNJAB
October 10, 1962
S C PRASHAR HUNGERFORD INVESTMENT TRUST LIMITED IN LIQUIDATION Vs. VASANTSEN DWARKADAS:VASANTSEN DWARKADAS
December 12, 1962
S S GREWAL Vs. BHOWRA KANKANEE COLLIERIES LIMITED
April 26, 1962
S SAKTI OUSHADHALAYA DACCA PRIVATE LIMITED Vs. ADHYAKSHA MATHUR BABU' UNION OF INDIA
September 7, 1962
S SHIVDEV SINGH KRISHAN KUMAR KHOSLA Vs. STATE OF PUNJAB IN BOTH PETITIONS :STATE OF PUNJAB IN BOTH PETITIONS
July 27, 1962
S SUKHBANS SINGH Vs. STATE OF PUNJAB
April 6, 1962
SANKATHA SINGH Vs. STATE OF UTTAR PRADESH
January 25, 1962
SARDAR SYEDNA TAHER SAIFUDDIN SAHEB Vs. STATE OF BOMBAY
January 9, 1962
SATYA NARAIN SINGH Vs. DISTRICT ENGINEER P W D BALLIA
February 8, 1962
SECOND ADDITIONAL INCOME TAX OFFICER GUNTUR Vs. ATMALA NAGARAJ
April 24, 1962
SERAJUDDIN AND CO Vs. WORKMEN
March 19, 1962
SEWA SINGH Vs. STATE OF PUNJAB
April 27, 1962
SHABIR HUSSAIN BHOLU Vs. STATE OF MAHARASHTRA
September 28, 1962
SHALIG RAM Vs. FIRM DAULATRAM KUNDANMAL
April 30, 1962
SHAMBHOO Vs. STATE OF UTTAR PRADESH
February 20, 1962
SHANKAR TEXTILE MILLS Vs. ITS WORKMEN
October 23, 1962
SHANTI PRASAD JAIN Vs. DIRECTOR OF ENFORCEMENT FOREIGN EXCHANGE REGULATION
October 4, 1962
SHANTI PRASAD JAIN THE DIRECTOR OF ENFORCEMENT FOREIGN EXCHANGE REGULATION ACT SHANTI PRASAD JAIN Vs. UNION OF INDIA
April 19, 1962
SHEIKH ABDUL KAYUM MULLA ALIBHAI Vs. MULLA ALIBHAI:MADRASAI HAKIMIA AND CORONATION HIGH SCHOOL SOCIETYTY
August 17, 1962
SHYAM KARTIK SINGH Vs. MATHURA KOERI SINCE DECEASED NOW
August 31, 1962
SIRMUR CHEMICAL AND GENERAL INDUSTRIES LIMITED Vs. UNION OF INDIA
March 6, 1962
SITA RAM RAMBISHAL Vs. STATE OF MADHYA PRADESH
February 5, 1962
SOBBRAJ ODHARMAL Vs. STATE OF RAJASTHAN
September 17, 1962
SOMAWANTI 0M PARKASH ATMA RAM CHODHA Vs. STATE OF PUNJAB
May 2, 1962
SOORAJMULL NAGARMULL Vs. STATE OF WEST BENGAL
April 17, 1962
SOORAJMULL NAGARMULL Vs. COMMISSIONER OF INCOME TAX CENTRAL CAL CUTTA
February 19, 1962
SOUTHERN ROADWAYS PRIVATE LIMITED Vs. UNION OF INDIA
January 16, 1962
SRINIVAS GOPIKISHEN BADRUKA Vs. STATE OF ANDHRA PRADESH
February 27, 1962
STATE OF ANDHRA PRADESH Vs. KOLLA SREE RAMAMURTHY
April 2, 1962
STATE OF ANDHRA PRADESH Vs. DUVVURU BALARAMI REDDY
April 2, 1962
STATE OF ASSAM Vs. TULSI SINGH
March 1, 1962
STATE OF ASSAM Vs. PADMA RAM BORAH
November 23, 1962
STATE OF BIHAR Vs. MANGAL SAO
March 29, 1962
STATE OF BIHAR Vs. PRASAD VENNA
April 17, 1962
STATE OF BOMBAY Vs. SARDAR VENKAT RAO KRISHNA RAOGUJAR
April 6, 1962
STATE OF KERALA Vs. Y NARAYANI AMMA KAMALA DEVI
March 19, 1962
STATE OF KERALA Vs. M APPUKUTTY
October 11, 1962
STATE OF MADHYA PRADESH Vs. YAKINUDDIN:FIRM DALIYABHAI KHUSHALBHAI PATEL
May 4, 1962
STATE OF MADHYA PRADESH Vs. PEER MOHD
September 28, 1962
STATE OF MADHYA PRADESH Vs. ABDEALI
August 24, 1962
STATE OF MADHYA PRADESH IN ALL THREE APPEALS Vs. BINOD MILLS COMPANY LTD
April 3, 1962
STATE OF MADRAS Vs. KANEPALLI CHINNA VENKATA CHALAMAYA SASTRI
March 30, 1962
STATE OF MAHARASHTRA Vs. UMARSAHEB BURANSAHEB INAMDAR
January 23, 1962
STATE OF MAHARASHTRA Vs. LAXMAN JAIRAM
February 16, 1962
STATE OF MYSORE Vs. SHIVABASAPPA SHIVAPPA MAKAPUR
May 3, 1962
STATE OF ORISSA Vs. BIDYABHUSHAN MOHAPATRA
October 19, 1962
STATE OF PUNJAB Vs. JOGINDER STNGH
November 16, 1962
STATE OF RAJASTHAN Vs. VIDHYAWATI
February 2, 1962
STATE OF UTTAR PRADESH Vs. SHANKAR
February 15, 1962
STATE OF UTTAR PRADESH Vs. VIJAY ANAND MAHARAJ
March 20, 1962
STATE OF UTTAR PRADESH Vs. ABDUL SAMAD
March 16, 1962
STATE OF UTTAR PRADESH IN BOTH APPEALS STATE OF UTTAR PRADESH IN BOTH APPEALS Vs. LAKSHMI ICE FACTORY LUCKNOW:PRAKASH ICE FACTORY LUCKNOW
February 7, 1962
STATE OF WEST BENGAL Vs. S N BASAK
April 12, 1962
STATE OF WEST BENGAL Vs. S K GHOSH
April 16, 1962
STATE OF WEST BENGAL Vs. HEMANT KUMAR BHATTACHARJEE
November 27, 1962
STATE OF WEST BENGAL Vs. TULSIDAS MUNDHRA
September 11, 1962
STATE OF WEST BENGAL PLAINTIFF THE ADVOCATES GENERAL FOR THE STATES OF MADHYA PRADESH THE ADVOCATES GENERAL FOR THE STATES OF PUNJAB THE ADVOCATES GENERAL FOR THE STATES OF ASSAM THE ADVOCATES GENERAL FOR THE STATES OF ORISSA THE ADVOCATES GENERAL FOR T Vs. UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFE
December 21, 1962
STATE TRADING CORPORATION OF INDIA LIMITED Vs. STATE OF MYSORE
August 28, 1962
STEELSWORTH LIMITED Vs. STATE OF ASSAM
January 12, 1962
STEELWORTH LTD Vs. STATE OF ASSAM
January 16, 1962
STRAW BOARD MANUFACTURING CO LIMITED SAHARANPUR Vs. GOVIND
March 6, 1962
SUDHINDRA THIRTHA SWAMIAR Vs. COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS MYSORE
November 20, 1962
SUGAULI SUGAR WORKS PRIVATE LIMITED Vs. ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES MOTIHARI
March 14, 1962
SUNDER SINGH Vs. STATE OF PUNJAB
January 19, 1962
SURAJ AHIR Vs. PRITHINATH SINGH
May 4, 1962
SWAMI MOTOR TRANSPORTS PRIVATE LIMITED MOHAMED SHERIFF THE ADVOCATE GENERAL FOR THE STATE OF MADRAS NEW THEATRES CARNATIC TALKIES Vs. SANKARASWAMIGAL MUTT:HAZARATHI SYED SHAMAIN:SANKARASWAMIGAL MUTT:SANKARASWAMIGAL MUTT
September 26, 1962
SYED ABRARUL HASSAN HABIB HIDAYATULLAH Vs. UNION OF INDIA
February 16, 1962
T P DAVER T P DAVER Vs. LODGE VICTORIA:S C BELGAUNM
December 12, 1962
T R BHAVANI SHANKAR JOSHI Vs. SOMASUNDARA MOOPANAR
April 24, 1962
T V V NARASIMHAM Vs. STATE OF ORISSA
October 24, 1962
TATA IRON AND STEEL CO LIMITED INDIAN IRON AND STEEL CO LIMITED INDIAN COPPER CORPORATION LIMITED Vs. STATE OF BIHAR
September 24, 1962
TATA OIL MILLS COMPANY, LIMITED Vs. ITS WORKMEN
August 21, 1962
TATANAGAR FOUNDRY COMPANY LIMITED Vs. THEIR WORKMEN
March 9, 1962
TEKAN Vs. GANESHI
February 22, 1962
THAKUR MOHAMMAD ISMAIL Vs. THAKUR SABIR ALI
March 26, 1962
THAKUR SUKHPAL SINGH Vs. THAKUR KALYAN SINGH
May 2, 1962
TRAVANCORE RUBBER AND TEA CO LIMITED ALLEPPEY IN ALL PETNS Vs. STATE OF KERALA IN ALL THE PETNS
November 1, 1962
TRUST MAI LACHHMI SIALKOTI BRADARI Vs. CHAIRMAN AMRITSAR IMPROVEMENT TRUST
April 4, 1962
TRUSTEES OF THE PORT OFMADRAS BY ITS CHAIRMAN Vs. K. P. V. SHEIK MOHAMED ROWTHER AND COMPANY
December 11, 1962
TUISI RAM Vs. STATE OF UTTAR PRADESH
September 27, 1962
TULSI DAS KHIMJI Vs. WORKMEN
April 11, 1962
UDAI BHAN Vs. STATE OF UTTAR PRADESH
January 29, 1962
UDIT NARAIN SINGH MALPAHARIA Vs. ADDITIONAL MEMBER BOARD OF REVENUE BIHAR
October 19, 1962
UJJAM BAI Vs. STATE OF UTTAR PRADESH
April 10, 1962
UNION Vs. ALUMINIUM FACTORY WORKERS 'INDIAN ALUMINIUM COMPANY LIMITED
January 24, 1962
UNION OF INDIA Vs. UDHO RAM AND SONS
May 1, 1962
UNION OF INDIA UNION OF INDIA UNION OF INDIA HINDUSTAN LEVER LIMITED Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED :GANESH FLOUR MILLS CO LIMITED DELHI:MODI SUGAR MILLS:DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED
October 12, 1962
UNION TERRITORY OF TRIPURA Vs. GOPAL CHANDRA DUTTA CHOUDNURI
September 25, 1962
UPPER DOAB SUGAR MILLS LIMITED SHAMLI U P Vs. SHAHDARA DELHI SAHARANPUR LIGHT RAILWEY CO LTD
April 23, 1962
UPPER GANGES VALLEY ELECTRICITY SUPPLY COMPANY, LIMITED Vs. SRIVASTAVA
August 9, 1962
V G PETERSON Vs. O V FORBES
September 13, 1962
V NARASIMHARAJU IN BOTH THE APPEALS Vs. V GURUMURTHY RAJUIN BOTH THE APPEALS
August 22, 1962
V RAMACHANDRA AYYAR Vs. RAMALINGAM CHETTIAR
August 10, 1962
V S MENON Vs. UNION OF INDIA ANOTHER
November 22, 1962
V T S CHANDRASEKHARA MUDALIAR SINCE DECEASED AND AFTER HIM HIS LEGAL REPRESENTATIVES Vs. KULANDAIVELU MUDALIAR
April 26, 1962
VENKATA REDDY Vs. PETHI REDDY
November 30, 1962
VIJAI PRATAP SINGH AND RAMJIWAN MISIR Vs. DUKH HARAN NATH SINGH AND IN BOTH THE APPEALS
January 19, 1962
VIMLA Vs. DELHI ADMINISTRATION
November 29, 1962
VIRUPAXAPPA VEERAPPA KADAMPUR Vs. STATE OF MYSORE
November 9, 1962
VITHAL KRISHNAJI NIVENDKAR Vs. PARDUMAN RAM SINGH
March 27, 1962
VITHAL YESHWANT JATHAR Vs. SHIKANDARKHAN MAKHTUMKHAN SARDESAI
April 19, 1962
WAVERLY JUTE MILLS CO LIMITED KELVIN JUTE CO LIMITED Vs. RAYMON AND CO INDIA PYT LTD
May 4, 1962
WEST RAMNAD ELECTRIC DISTRIBUTION COMPANY LIMITED Vs. STATE OF MADRAS
May 2, 1962
WILLIAMSONS (INDIA) PRIVATE, LIMITED Vs. ITS WORKMEN
February 28, 1962
WORKMEN OF BANGALORE WOOLLEN COTTON AND SILK MILLS COMPANY LIMITED Vs. MANAGEMENT OF BANGALORE WOOLLEN COTTON AND SILK MILLS COMPANY LIMITED
January 25, 1962
WORKMEN OF BRITISH OVERSEAS AIRWAYS CORPORATION Vs. BRITISH OVERSEAS AIRWAYS CORPORATION
February 5, 1962
WORKMEN OF DEM DIMA TEA ESTATE Vs. DEM DIMA TEA ESTATE
May 4, 1962
WORKMEN OF HINDUSTHAN MOTORS Vs. HINDUSTHAN MOTORS
August 13, 1962
WORKMEN OF WESTERN INDIA MATCH CO LIMITED Vs. WESTERN INDIA MATCH COMPANY LIMITED
April 11, 1962
Y LAKSLIMI NARAYANA REDDY Vs. STATE OF ANDHRA PRADESH
September 26, 1962