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Case Index
Title
Date
ABDUL GHANI Vs. STATE
January 2, 1952
ABDUL NAIM KHAN Vs. STATE
May 24, 1952
AJUDHYA PRASHAD Vs. STATE
March 19, 1952
ALIYA S/O GARIB KHAN Vs. STATE
May 6, 1952
ALL INDIA REPORTER LTD Vs. STATE
March 4, 1952
ARJUNDAS KHANDELWAL Vs. BASANT LAL
December 24, 1952
B.N. VIYALIE Vs. PRAGI LAL
October 17, 1952
BABOOLAL Vs. STATE
March 17, 1952
BABULAL TENDWA Vs. STATE
January 10, 1952
BAIJNATH Vs. STATE
August 29, 1952
BALA SINGH AND ANOTHER Vs. GOKULESHWAR SINGH AND OTHERS
December 8, 1952
BALBHIM RAO BALASAHIB Vs. ALKH MURARILAL
November 29, 1952
BHAGWANDAS Vs. PYARELAL
October 16, 1952
BHAMRA Vs. STATE
June 2, 1952
BHUP SINGH KILOL SINGH Vs. SHRIPATI SINGH AND ANOTHER
September 16, 1952
BINDRABANDAS Vs. SITARAM
April 22, 1952
CHANDNI BEGAM Vs. MADHORAO FALKE
February 8, 1952
CHATURBHUJ Vs. BHOJAMAL
August 23, 1952
CHAUTHMAL CHAMPALAL OF NAGPUR Vs. STATE
April 30, 1952
CHERANJILAL Vs. JABAR CHAND
December 9, 1952
CHOTHMAL NARAYANJI Vs. RAMCHANDRA GOVINDRAM
September 19, 1952
DALPATRI JHANJHNARI Vs. WEST END WATCH CO
March 27, 1952
DAYARAM LAXMAN Vs. STATE
January 11, 1952
DEENA NATH Vs. MAKHANLAL
November 6, 1952
DHANNU LAL Vs. STATE
October 6, 1952
DURGHATIA Vs. AYODHYA PRASAD
December 27, 1952
FOOL CHAND Vs. PRATAP SINGH
October 17, 1952
FULJARI LAL Vs. RAM SARUP
August 4, 1952
GANGABAI Vs. KANHAIYALAL
April 29, 1952
GANGARAM Vs. STATE
February 29, 1952
GHASI RAM Vs. STATE
July 1, 1952
GHISIBAI Vs. P. MANGICAL
March 14, 1952
GIRDHAR GOPAL Vs. STATE
December 18, 1952
GOKUL DAS Vs. MOHAN KUNWAR BAI
September 22, 1952
GORDHAN DAS DWARKADAS Vs. PHOOL CHAND CHANDMAL
December 15, 1952
GULAMSAEED GULAM AMIR Vs. STATE
September 3, 1952
GUNNI Vs. BABU LAL
March 14, 1952
GYARSIBAI Vs. STATE
October 23, 1952
HAJI DAWOOD USMAN OF YEOTMAL Vs. STATE
January 5, 1952
HAJI SULEMAN YUSUF BHAI AND ANOTHER Vs. CUSTODIAN OF EVACUEE PROPERTY, MADHYA BHARAT, GWALIOR AND ANOTHER
November 20, 1952
HARINARAIN Vs. STATE
April 21, 1952
HINDUSINGH S/O BHERAJI Vs. RAO NIHAL KARANJI S/O RAJA CHHATRAKARANJI
September 23, 1952
J P DIXIT Vs. STATE
February 1, 1952
JAGANNATH Vs. STATE
November 26, 1952
JAGANNATH HARLAL Vs. STATE
April 24, 1952
JEEVAN LAL Vs. CENTRAL BANK OF INDIA
July 30, 1952
KAMAL CHAND Vs. AMER CHAND
June 4, 1952
KANHAIYA LAL Vs. STATE
July 22, 1952
KHUB CHAND DULI CHAND AND OTHERS Vs. DHARAM CHAND KHUB CHAND
September 13, 1952
LALARAM SURAJMAL Vs. STATE
December 4, 1952
LAXMAN SINGH Vs. RAJ PRAMUKH OF MADHYA BHARAT
October 3, 1952
LAXMINARAYAN Vs. STATE
February 5, 1952
M HASSANJEE AND SONS Vs. STATE
January 28, 1952
MADHU LAL Vs. RAMJI DAS CHIRONJI LAL
July 31, 1952
MAHABIR PRASAD Vs. STATE
October 6, 1952
MANIK CHAND Vs. JIWANLAL
July 12, 1952
MANSOOR SHAH Vs. MAYA SHANKAR
January 24, 1952
MATHURA PRASAD NAND RAM Vs. STATE OF VINDHYA PRADESH
December 27, 1952
MUNICIPAL COMMITTEE UJJAIN Vs. RAM SHANKER
September 13, 1952
NANALAL GULABCHAND AND ANR. Vs. SHIVSINGH MAKHANSINGH
September 22, 1952
NAND KISHORE OWNER OF THE FIRM RAM PRASHAD RAM KUWAR Vs. FIRM MAHESHWARI MILLS
August 14, 1952
NANHEY RAJA SAHEB Vs. KEDAR NATH AND OTHERS
December 29, 1952
NARWARSINGH Vs. STATE
February 21, 1952
NATHUDAS NARSINGHDAS Vs. STATE
February 18, 1952
NEWTON CHIKHLI COLLIERIES LTD Vs. STATE
April 23, 1952
ONKARMAL JODHRAJ AGARWAL Vs. STATE
March 28, 1952
PANNALAL Vs. STATE
August 25, 1952
PHOOLCHAND DHARAMCHAND Vs. STATE
August 26, 1952
PITAMBAR DAS Vs. STATE
March 3, 1952
PROVINCIAL AUTOMOBILE COMPANY LTD Vs. STATE
January 23, 1952
PURSHOTTAM VIJAYA Vs. DILIPSINGHJI
August 6, 1952
PURUSHOTTAM SITARAM TIKLE Vs. STATE
June 17, 1952
R S REKHCHAND MOHTA Vs. STATE
January 8, 1952
RAJ RAJENDRA MALOJIRAO SHITOLE Vs. STATE OF MADHYA BHARAT
December 4, 1952
RAJARAM PARASHRAM Vs. MADHAV MURAR
April 1, 1952
RAM CHANDRA Vs. STATE
March 10, 1952
RAM CHARAN Vs. BAKHTAWAR SINGH
July 22, 1952
RAM KRIPAL Vs. GANESH PRASAD
August 25, 1952
RAM SINGH AND RAMA KANT Vs. DULARE KOL AND SAMAN KOL
December 4, 1952
RAMCHANDRA Vs. MANGALI PD. AND OTHERS
November 8, 1952
RAMDHANI Vs. SWAMIDIN
November 22, 1952
RAMPRASAD Vs. WAR PROFITS TAX OFFICER
May 12, 1952
RAMPRASAD RAMNARAYAN Vs. HARISCHANDRA DWARKADAS
January 7, 1952
RAMPRASHAD Vs. STATE OF BHOPAL
October 7, 1952
RATAN SINGH Vs. RAGHUBIR SINGH
April 17, 1952
ROSHAN SINGH Vs. V. CHIRANJILAL
March 31, 1952
RUSTOM E. MODY PARSI AND ORS. Vs. STATE OF MADHYA BHARAT AND ANR.
September 8, 1952
SADHU RAM Vs. STATE
April 8, 1952
SARUPCHAND AND HUKUMCHAND Vs. UNION OF INDIA
November 10, 1952
SAWATRAM RAMPRASAD MILLS CO LTD Vs. STATE
April 18, 1952
SETANBAI Vs. STATE
January 19, 1952
SHEIKH GAUHAR SHEIKH NAZIR OF BALAGHAT Vs. STATE
August 19, 1952
SHIV DULAREY Vs. SHIV BEHARI LAL AND ANOTHER
November 18, 1952
SHIVE SHARNAGAT Vs. STATE
December 16, 1952
SHRILAL Vs. STATE
November 14, 1952
SITARAM BHOLA RAM Vs. STATE
October 13, 1952
STATE Vs. GANGARAM
November 14, 1952
STATE Vs. JAGAN SINGH
August 19, 1952
STATE Vs. KANHIYALAL
August 13, 1952
STATE Vs. NARAIN SINGH
August 27, 1952
STATE Vs. KARAN SINGH GUJAR
August 27, 1952
STATE Vs. DALLU PUNJA
October 10, 1952
STATE Vs. DEEWAKI NANDAN
September 2, 1952
STATE Vs. KEHARI SINGH
March 5, 1952
STATE Vs. KESARI MAL
March 6, 1952
STATE Vs. MANGILAL SHANKARLAL JAISWAL
March 10, 1952
STATE OF VINDHYA PRADESH Vs. KRISHNA NAND
January 3, 1952
SUNDER W/O NANDRAM Vs. GOPAL CHENSINGH
January 31, 1952
SUNNULAL Vs. STATE OF MADHYA BHARAT
February 26, 1952
SURAJMAL DAYARAM Vs. STATE
October 14, 1952
TANTOO Vs. MANTOLE
September 29, 1952
TEJSINGH MAN SINGH Vs. STATE
September 8, 1952
TOMCO SALES DEPARTMENT KINGSWAY NAGPUR Vs. STATE
June 24, 1952
UDAYBHAN Vs. FIRM SHANKAR LAL MOTILAL
September 5, 1952
VISHWANATH VASUDEO Vs. SAKAL ALYA PANCH
March 24, 1952
ZAFAR MOHD RASHID Vs. GENERAL SECRETARY NEW BHOPAL TEXTILES LTD
February 16, 1952