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Case Index
Title
Date
ALI MOHOMED Vs. MAHOMED ABDUL GANI
January 7, 1952
ANKUSH RAO Vs. COLLECTOR
August 12, 1952
HUSSAIN ALI Vs. STATE OF HYDERABAD
January 11, 1952
KALAPORLA SAIDULU Vs. HYDERABAD GOVERNMENT
December 11, 1952
MOHAMAD HYDAR Vs. STATE OF HYDERABAD
July 21, 1952
MOHANLAL Vs. HYDERABAD STATE
March 18, 1952
MUZAFARUDDIN MOHAMMAD Vs. STATE
August 14, 1952
MUZAFFARUDDIN Vs. HAJIRA BEGUM
March 18, 1952
NAGESCHANDRA Vs. STATE OF HYDERABAD
July 30, 1952
NARAYAN Vs. STATE
September 9, 1952
NARSAPPA Vs. STATE OF HYDERABAD
March 31, 1952
PANNALAL LAHOTI Vs. STATE OF HYDERABAD
April 9, 1952
RAJ BAHADUR GOUD Vs. STATE OF HYDERABAD
May 9, 1952
RAJESHWAR RAO Vs. BANSIDHAR RAO
January 4, 1952
S RAMANADHAN Vs. STATE OF HYDERABAD
April 16, 1952
S V SUBBARAO Vs. STATE
October 24, 1952
SADAT JAHAN Vs. STATE OF HYDERABAD
October 21, 1952
SHRIPATHY Vs. STATE
July 8, 1952
STATE OF HYDERABAD Vs. BHIMARAYA
July 28, 1952
STATE OF HYDERABAD Vs. AHMED MOHIUDDIN
September 26, 1952
STATE OF HYDERABAD Vs. MURAHARI RAO
June 6, 1952
STATE OF HYDERABAD Vs. ANNANTHA REDDY
March 24, 1952