Home
Case Index
Title
Date
A CRACKNELL Vs. STATE OF UTTAR PRADESH
April 2, 1952
A W LAZARUS Vs. STATE
February 14, 1952
ABDUL HAMID Vs. ASGHARI BEGUM
November 3, 1952
ABDUL JABBAR Vs. AUDHESH SINGH RAM AGYAN SINGH
December 9, 1952
ABDUR RASHID KHAN Vs. STATE
April 14, 1952
AGARWAL AND CO Vs. CITY BOARD DEHRADUN
October 13, 1952
AHIBARAN SINGH Vs. STATE
October 10, 1952
AJODHIYA SINGH Vs. BALESHWAR SINGH
March 17, 1952
ALI AHMAD Vs. DEPUTY CUSTODIAN OF EVACUEE PROPERTY
February 18, 1952
ALI SHABBER Vs. HAIDER HUSAIN
April 2, 1952
ALLAH RABBUL ALMIN Vs. HASNAIN AHMAD
January 4, 1952
AMRITSAR SUGAR MILL CO LTD Vs. COMMISSIONER SALES TAX
February 6, 1952
ANAND BEHARI LAL Vs. COMMR OF INCOME-TAX
May 2, 1952
ANAND BEHARILAL Vs. COMMISSIONER OF INCOME TAX
January 16, 1952
ANWARUL HASAN Vs. STATE
July 14, 1952
ASSESSMENT OF THE HINDUSTAN COMMERCIAL BANK Vs. STATE OF UTTAR PRADEH
January 8, 1952
B MADHO PRASAD Vs. SETH TARA CHAND
August 8, 1952
B N RAMA AND CO Vs. COMMR OF INCOME-TAX UNITED PROVINCES LUCKNOW
November 12, 1952
B. TAJ PAL SINGH AND ORS. Vs. GANGA SAHAI
January 23, 1952
BABA MAHADEO DAS Vs. SATYANDRA KUMAR
September 15, 1952
BABOO LAL Vs. STATE
December 8, 1952
BABU Vs. DEWAN SINGH
March 3, 1952
BACHCHA SINGH Vs. GOPAL SINGH
January 23, 1952
BADRI Vs. STATE
September 5, 1952
BADRI PRASAD Vs. NATH
August 14, 1952
BADRI PRASAD Vs. STATE
October 21, 1952
BADRI PRASAD AND ORS. Vs. THE STATE
January 1, 1952
BADRI PRASAD TRIPATHI Vs. DISTRICT MAGISTRATE
March 3, 1952
BALADIN Vs. RAM PIAREY
August 9, 1952
BALDEO Vs. DEO NARAIN
November 17, 1952
BALDEO DASS Vs. JOSHI GAURI DUTT
September 18, 1952
BALDEV DAS Vs. STATE
March 25, 1952
BALDOO Vs. REX
February 5, 1952
BANARSI STORES Vs. PRESIDENT OF THE UNION OF INDIAN REPUBLIC FOR INDIA
November 26, 1952
BANKE BIHARI LAL Vs. MAHADEO PRASAD
August 8, 1952
BAREILLY CORPORATION BANK LTD., BAREILLY Vs. COMMISSIONER OF INCOME-TAX, U.P., LUCKNOW
September 9, 1952
BECHE LAL Vs. HEM SINGH
November 6, 1952
BEHARI Vs. STATE
April 29, 1952
BENI MADHO PRASAD SINGH Vs. ADIT
September 24, 1952
BHAGA Vs. GIRWAR
November 4, 1952
BHAGGO SINGH Vs. SANOMAN SINGH
October 22, 1952
BHAGWAN DIN Vs. RAM DAS
April 21, 1952
BHAGWAN RADHA KISHEN Vs. COMMISSIONER OF INCOME TAX
March 25, 1952
BHAGWATI PRASAD Vs. SHITALI
October 13, 1952
BHUP NARAIN Vs. STATE
July 16, 1952
BHUSHAN LAL Vs. STATE
May 14, 1952
BIJADHAR RAM DWARKA RAM BALLIA Vs. STATE OF U P
November 19, 1952
BISHAMBHAR DAYAL Vs. GIRDHAR LAL ODHAVJI
October 28, 1952
BISHAMBHAR RAI Vs. STATE
August 20, 1952
BISHAN CHAND Vs. COMMISSIONER OF INCOME-TAX U P LUCKNOW
September 2, 1952
BISWA NATH SINGH Vs. DISTRICT BOARD OF BALLIA
November 11, 1952
BITTAN BIBI Vs. KUNTU LAL
February 8, 1952
BRAHM SARUP Vs. STATE
August 8, 1952
BRAHMA DIN Vs. BACHAN PERSHAD
March 17, 1952
BRIJ LAL Vs. MAHADEO
October 9, 1952
BRIJ NARAIN Vs. RAM DAYAL
August 1, 1952
BRIJ NATH SARIN Vs. UTTAR PRADESH GOVERNMENT
October 27, 1952
BUDDHU Vs. MUNICIPAL BOARD
March 18, 1952
BUDH PRAKASH JAI PRAKASH Vs. SALES TAX OFFICER
February 27, 1952
BUDHU RAM Vs. PEARE LAL
August 14, 1952
CALCUTTA NATIONAL BANK LTD Vs. RAHMAT ALI FATEH ULLAH
November 20, 1952
CHAMELI Vs. GAJRAJ BAHADUR GUPTA
July 21, 1952
CHANDRAPAL Vs. STATE THROUGH MAHABIRAND ANOTHER
July 18, 1952
CHATRU Vs. STATE
December 15, 1952
CHATTER SINGH Vs. STATE
September 12, 1952
CHHOTEY LAL Vs. DISTRICT MAGISTRATE
July 18, 1952
CHIEF INSPECTOR OF FACTORIES Vs. V K MODI
February 14, 1952
CHIEF INSPECTOR OF STAMPS U P Vs. SUNNI CENTRAL BOARD OF WAQF U P
October 10, 1952
CHOTEY LAL Vs. L CHHAKKILAL ALIAS HARI SHANKER
October 8, 1952
CHOUTHI RAJ Vs. SUMITRA DEVI
February 4, 1952
CITY BOARD MUSSOORIE Vs. COMMISSIONER OF INCOME TAX U P AJMER MERWARA AND
August 19, 1952
COMMISSIONER OF INCOME TAX Vs. BIJLI COTTON MILLS LIMITED
September 3, 1952
COMMISSIONER OF INCOME TAX Vs. VARSHANI OF BAHJOI I D
November 11, 1952
COMMR OF INCOME-TAX U P AND C P AND BERAR LUCKNOW Vs. I D VARSHANI
November 11, 1952
COMMR OF INCOME-TAX UNITED PROVINCES LUCKNOW Vs. LACHHMAN DAS MOOL CHAND
November 14, 1952
D P HALWASIYA Vs. STATE
April 26, 1952
DAL CHAND Vs. STATE
October 9, 1952
DALLA SINGH Vs. STATE
June 18, 1952
DAMODAR DAS Vs. CO-OPERATIVE SEEDS STORE SAKIT
December 16, 1952
DARGAHI LAL NIGAM Vs. CAWNPORE MUNICIPAL BOARD
January 4, 1952
DARYAO SINGH Vs. BOARD OF REVENUE
March 6, 1952
DAUD BEG Vs. MAHMUDI BEGAM
February 22, 1952
DEBI DAS Vs. STATE
December 23, 1952
DEBI PRASAD MALVIYA Vs. COMMISSIONER OF INCOME TAX
October 29, 1952
DEBI SINGH Vs. JAGDISH SARAN SINGH
January 29, 1952
DEPUTY COMMISSIONER FAIZABAD Vs. RUDRA PRATAP SINGH
October 23, 1952
DEPUTY COMMR Vs. RAJA RAM
April 25, 1952
DHARAM KARAN BAHADUR ASAF JAHI Vs. SM SHAHZAD KUNWAR
November 29, 1952
DHARAM SARUP Vs. STATE
August 8, 1952
DIBIA Vs. STATE
February 22, 1952
DULLA Vs. STATE
July 21, 1952
DURGA PRASAD Vs. STATE OF UTTAR PRADESH
July 29, 1952
FATEH KUNWAR Vs. DURBIJAI SINGH
March 14, 1952
G B MATHUR Vs. STATE
February 18, 1952
G D GANDHI Vs. SRI JYOTI BHUSAN GUPTA
December 9, 1952
G P SINGH Vs. FACULTY OF LAW UNIVERSITY OF ALLAHABAD
April 15, 1952
GABDULAL TULSIRAM Vs. STATE OF U P
January 8, 1952
GANDAMAL GOPI NATH Vs. COMMR OF INCOME-TAX UNITED PROVINCES LUCKNOW
October 30, 1952
GANESH DAS RAM GOPAL Vs. GOVERNMENT OF THE STATE OF UTTAR PRADESH
April 15, 1952
GANGA BUX SINGH Vs. STATE
April 25, 1952
GANGA PRASAD Vs. SAEEDAN
April 24, 1952
GANGA PRASAD Vs. STATE
August 1, 1952
GARIBEY AND OTHERS Vs. THE STATE
October 8, 1952
GAURI SHANKAR Vs. STATE
February 20, 1952
GAURI SHANKAR AND SONS Vs. UNION OF INDIA UOI GENERAL MANAGER E I RLY CALCUTTA
November 21, 1952
GAYA PRASAD Vs. STATE
October 31, 1952
GHARIBY Vs. STATE
October 21, 1952
GHASI RAM Vs. CHAUBEY MITRA SEN
October 14, 1952
GIRJA PRASAD Vs. ZALIM SINGH
December 15, 1952
GOKARAN Vs. STATE
April 9, 1952
GOKUL NATHJI MAHARAJ Vs. NATHJI BHOGI LAL
February 1, 1952
GOPI NATH Vs. STATE
December 6, 1952
GOVERNOR GENERAL IN COUNCIL Vs. MAHABIR RAM
May 14, 1952
GULAB SINGH Vs. STATE
January 8, 1952
GUR PRASAD Vs. RAM SUKH
March 10, 1952
HAJI AHMAD RAZA Vs. MUNICIPAL BOARD
March 18, 1952
HAJI GHULAM HUSSAIN Vs. COMMISSIONER OF INCOME TAX
November 18, 1952
HAR DEV SHARMA Vs. BAL MUKUND
August 29, 1952
HARAKH NARAIN Vs. KALWATI
December 3, 1952
HARBANS SINGH Vs. STATE
October 9, 1952
HARDEO Vs. RAM LAL
December 19, 1952
HARI KAILASH AND CO Vs. COMMISSIONER OF INCOME TAX
January 10, 1952
HIDAYATULLAH Vs. NABI BUX
December 10, 1952
HINDUSTAN BIOLOGICALS LTD Vs. JAGAT NARAIN
June 26, 1952
HINDUSTAN COMMERCIAL BANK LIMITED Vs. STATE OF U P
January 8, 1952
INAYAT ALI Vs. NATTHU KHAN
September 24, 1952
INDERCHAND HARI RAM Vs. COMMISSIONER OF INCOME TAX
March 4, 1952
ISHWAR DEI Vs. CHHEDU
January 18, 1952
ISHWAR DIN Vs. CH MOHD ISHAQ
January 17, 1952
JADDU Vs. STATE
May 12, 1952
JAGESHWAR DAYAL Vs. STATE
May 29, 1952
JAI RAM Vs. STATE
February 26, 1952
JAI SINGH Vs. STATE
September 5, 1952
JAINI Vs. RAM PRASAD
April 21, 1952
JAN MOHAMMED Vs. COMMISSIONER OF INCOME TAX
October 22, 1952
JHABBOO AND ANR. Vs. STATE
October 24, 1952
JHALLAR Vs. STATE
June 16, 1952
JIAN Vs. SUDHANSHU KUMAR
November 20, 1952
JIWAN SINGH Vs. MAZHAR KHAN
March 31, 1952
JODHA RAM Vs. STATE THROUGH BISHUN DUTT
December 15, 1952
JODHEY Vs. STATE
January 16, 1952
JOSEPHINE CLARE WILLIAMS Vs. CECIL WALTER WILLIAMS AND E A LYONS
August 1, 1952
KALI CHARAN AND ANOTHER Vs. STATE THROUGH CHANDRA BAHADUR
April 9, 1952
KALI PRASAD Vs. BIRENDRA BIKRAM SINGH
October 23, 1952
KAMESHWARA SINGH Vs. BHARAT KOERI
October 29, 1952
KANHAI LAL Vs. BRIJ NANDAN
January 21, 1952
KANHAIYA LAL Vs. FIRM RAMDAYAL BHAGWAN DAS
February 26, 1952
KANODIA BROTHERS Vs. COMMISSIONER OF INCOME TAX
August 25, 1952
KANODIA BROTHERS CAWNPORE Vs. COMMR OF INCOME-TAX U P AJMER-MERWARA LUCKNOW
August 25, 1952
KARAM CHAND THAPAR AND BROS LTD Vs. VIJAY ANAND
April 2, 1952
KASHI RAM Vs. STATE
August 26, 1952
KAVIRAJ RAI Vs. SHEO DARSHAN DASS
January 23, 1952
KEDAR NATH Vs. MOOL CHAND
July 23, 1952
KHAIR ULLAH Vs. B JAI RAM SINGH
March 3, 1952
KISHAN CHAND HARI KISHUN CHAND Vs. DIWAN CHAND GHASI
December 4, 1952
KISHAN DIYAL Vs. STATE
July 15, 1952
KR JYOTI SARUP Vs. BOARD OF REVENUE UTTAR PRADESH LUCKNOW
September 9, 1952
KULSUM BIBI Vs. DISTRICT MAGISTRATE KANPUR
November 6, 1952
L KEDAR NATH Vs. L KISHAN LAL
February 6, 1952
L. KEDAR NATH Vs. L. KISHAN LAL
February 8, 1952
Lachhman andey Vs. Commr. of Income-tax, U.P. and Ajmer-Merwara, Lucknow
November 18, 1952
LACHHMAN PANDEY Vs. COMMR. OF INCOME TAX, U.P. AND AJMER-MERWARA, LUCKNOW
November 18, 1952
LACHHMAN PANDEY PT Vs. STATE OF U P
November 18, 1952
LAKHAN SINGH Vs. BALBIR SINGH
April 30, 1952
LAKHPAT RAM SHARMA Vs. STATE
February 4, 1952
LAL BACHAN SINGH Vs. SURAJ BALI SINGH
February 14, 1952
LAL BEHARI Vs. STATE
May 26, 1952
LAL DHANANJAY SINGH Vs. LAL BHIM BIKRAM SINGH
September 5, 1952
LALA RAM NARAIN LAL AND ORS. Vs. THE ADDITIONAL DISTRICT MAGISTRATE KANPUR AND ORS.
February 6, 1952
LALLAN PARSAD Vs. SHARDA PARSAD
October 16, 1952
LALTA PRASAD Vs. BRAHMANAND
November 14, 1952
LAXMI TALKIES LTD Vs. COLLECTOR ALLAHABAD
November 18, 1952
LAXMIRATAN COTTON MILLS CO LTD Vs. COMMR OF EXCESS PROFITS TAX U P C P BERAR AND LUCKNOW
September 23, 1952
LIAQAT Vs. STATE
October 16, 1952
LILA SINGH Vs. CHAJJU SINGH
March 4, 1952
LOKNATH MISIR Vs. DAULTA KUER
December 17, 1952
MADAN GOPAL BAGLA Vs. COMMR OF INCOME-TAX U P AND AJMER-MERWARA
August 27, 1952
MADAN MOHAN LAL Vs. STATE
January 7, 1952
MAHABIR PRASAD Vs. KEWAL KRISHNA
November 27, 1952
MAHADEO Vs. SATYA NARAIN
July 30, 1952
MAHESH PRATAP SINGH Vs. RAMPAL SINGH
August 4, 1952
MAHFUZ ALI IN JAIL Vs. STATE
September 17, 1952
MAIKU Vs. STATE
August 19, 1952
MAKHAN LAL JAIN Vs. AMRIT BANASPATI CO LTD
November 19, 1952
MANGI Vs. STATE
October 14, 1952
MANNU LAL Vs. CHAKRADHAR HANS
March 25, 1952
MASEH ULLAH SHAH Vs. ABDUL REHMAN SUFI
November 5, 1952
MASIH UDDIN Vs. STATE
February 28, 1952
MATA PRASAD Vs. RAM ADHAR PANDEY
February 19, 1952
MATRUMAL SHARMA Vs. CHIEF INSPECTOR OF SHOPS AND COMMERCIAL ESTABLISHMENTS
March 25, 1952
MAUJI LAL Vs. JAGNANDAN RAM
January 16, 1952
MOHAMMAD ALI KHAN Vs. SURAJ PRAKASH
April 1, 1952
MOHAMMAD MATTEEN QIDWAI Vs. GOVERNOR-GENERAL IN COUNCIL
April 28, 1952
MOHAMMAD RAZA ALI KHAN Vs. STATE OF UTTAR PRADESH
September 5, 1952
MOHAMMAD SHAFI Vs. STATE
February 18, 1952
MOHD ISHAQ Vs. ADMINISTRATOR MUNICIPALITY OF LUCKNOW THE EXECUTIVE OFFICER
April 18, 1952
MOOL CHAND Vs. STATE
September 9, 1952
MOTI RAM Vs. HASINA BEGAM
December 23, 1952
MUNNO BIBI Vs. COMMR OF INCOME TAX
January 15, 1952
MUNSHI LAL Vs. BALMUKUND SINGH
February 26, 1952
MUNSHI SINGH Vs. STATE
September 10, 1952
MUNSHI SINGH Vs. EWAZ SINGH
August 4, 1952
MURLIDHAR DALMIA Vs. STATE
September 18, 1952
MUTSADDI LAL Vs. GOVERNMENT-GENERAL IN COUNCIL
July 25, 1952
NAGESHAR TEWARI Vs. DWARKA PRASAD
December 18, 1952
NAGESHWAR SINGH Vs. STATE
February 18, 1952
NAGESHWAR UPADHYA Vs. CHANDRA CHARUMAN TEWARI
February 19, 1952
NARAINI DEVI Vs. SUDHIST NARAIN ANAND
September 8, 1952
NEM CHAND Vs. STATE
August 7, 1952
NEW VICTORIA MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
January 9, 1952
NEWAZISH ALI KHAN Vs. RAJA BHANU PRATAP SINGH
February 6, 1952
OM PRAKASH GUPTA Vs. STATE OF UTTAR PRADESH
October 25, 1952
P STANWILL AND CO AUCTIONEERS CAWNPORE Vs. COMMR OF INCOME-TAX U P AND AJMER-MERWARA LUCKNOW
August 26, 1952
PANNA LAL Vs. EAST INDIAN RAILWAY ADMINISTRATION
March 4, 1952
PARASRAM SHUKUL Vs. BINDESHARI PANDEY
August 11, 1952
PARMESHWAR DIN Vs. SHEO MOORAT
February 4, 1952
PARSHOTTAM Vs. STATE
October 16, 1952
PASHUPATI PRATAP SINGH Vs. CHAIRMAN DISTRICT BOARD GONDA
August 4, 1952
PATI Vs. DUBARI
August 14, 1952
PEAREY Vs. STATE
February 4, 1952
PHOOL CHAND SANAT KUMAR Vs. SALES TAX OFFICER FATEHGARH U P
March 31, 1952
PHOOL DIN Vs. STATE OF UP
January 3, 1952
PIARE LAL Vs. RAM SWAROOP
October 13, 1952
POSHAKI Vs. STATE
October 23, 1952
PRABHABATI DEVI Vs. DISTRICT MAGISTRATE
February 6, 1952
PRABHU DAYAL Vs. ASHARFI KUARI
April 23, 1952
PRABHUNATH Vs. KHADIJATUL KUBRA
October 25, 1952
PRAG Vs. RAM DAS
March 17, 1952
PRATAP SINGH Vs. COMMR OF INCOME-TAX
May 2, 1952
PREM CHAND Vs. STATE
February 27, 1952
PREM SHANKAR PANDAYA Vs. U P PROVINCIAL CO-OPERATIVE BANK LTD
August 19, 1952
PREMWATI Vs. SM SATAYAWATI JAIN
September 17, 1952
PT CHANDI PRASAD Vs. PT SADANAND PATHAK
April 4, 1952
PYARE Vs. STATE
June 9, 1952
PYARE LAL GAHLOT Vs. STATE OF UTTAR PRADESH LUCKNOW
October 8, 1952
QAZI MUNIRUDDIN Vs. CHAIRMAN TOWN AREA COMMITTEE MAU AIMA
October 29, 1952
R B SETH MULTANIMAL AND SONS LIMITED Vs. COMMISSIONER OF INCOME TAX
August 27, 1952
RADHA KISHEN Vs. MADHO KRISHNA
April 25, 1952
RADHA KISHUN Vs. HARI PRASAD
March 3, 1952
RADHEY LAL Vs. HAUSILA BUX SINGH
February 6, 1952
RADHEY MOHAN Vs. HAR NARAIN DAS
January 15, 1952
RADHEY SHYAM TANDON Vs. JUDGE APPEALS SALES TAX U P LUCKNOW
August 11, 1952
RAGHUNATH NARAIN MATHUR Vs. UNION OF INDIA UOI
November 28, 1952
RAGHURAJ SINGH Vs. BABU SINGH
January 11, 1952
RAHMAT ALI Vs. STATE
August 21, 1952
RAHMAT ALI AND ANOTHERS Vs. THE STATE
August 8, 1952
RAJ NARAIN Vs. STATE
September 9, 1952
RAJA BAHADUR PASHUPATI PRATAP SINGH Vs. CHAIRMAN DISTRICT BOARD AND ORS.
April 16, 1952
RAJA RAM KUMAR BHARGAWA Vs. STATE
April 26, 1952
RAJENDRA MISRA Vs. TIRATHRAJ MISRA
March 17, 1952
RAM Vs. LEKHRAJ
January 15, 1952
RAM ADHAR Vs. NEM KUMAR
January 30, 1952
RAM BHAROSE Vs. AJEET KUMAR
March 25, 1952
RAM BHAROSEY Vs. STATE
January 4, 1952
RAM BHAROSEY Vs. MAHADEO SINGH
August 6, 1952
RAM CHARAN LAL Vs. STATE OF UTTAR PRADESH
April 18, 1952
RAM DASS Vs. STATE
June 5, 1952
RAM GOPAL Vs. STATE OF UTTAR PRADESH
December 11, 1952
RAM KALI Vs. PAHILWAN SINGH
November 20, 1952
RAM KHELAWAN Vs. STATE
July 3, 1952
Ram Kumar Ram Niwas Nanpara Vs. Commr. of Income-tax, U.P. and Ajmer Merwara, Lucknow
August 29, 1952
RAM KUMAR RAMNIWAS OF NANPARA Vs. STATE OF U P
August 29, 1952
RAM LAKHAN Vs. SUMESAR RAI
April 22, 1952
RAM NARAIN Vs. DOMINION OF INDIA NEW DELHI
December 4, 1952
RAM NARAIN TEWARI Vs. RAM CHANDER SHARMA
December 16, 1952
RAM NARESH SINGH Vs. STATE OF UTTAR PRADESH
December 12, 1952
RAM NATH Vs. STATE
May 23, 1952
RAM NIRANJAN LAL Vs. ADDITIONAL DISTRICT MAGISTRATE
January 15, 1952
RAM PRASAD Vs. STATE
January 10, 1952
RAM PRASAD Vs. STATE
May 27, 1952
RAM RATAN TEWARI Vs. JAGDAT TEWARI
April 21, 1952
RAM SAHAI Vs. CUSTODIAN OF EVACUEE PROPERTY U P LUCKNOW
September 17, 1952
RAM SARUP Vs. SM GAYATRI DEVI
May 14, 1952
RAMA SHANKER LAL Vs. STATE OF UTTAR PRADESH
December 12, 1952
RAMAN DAS Vs. STATE OF UTTAR PRADESH
February 13, 1952
RAMESH CHANDRA CHAUBE Vs. PRINCIPAL BIPIN BEHARI INTERMEDIATE COLLEGE JHANSI
September 10, 1952
RAMESHWAR LAL RADHA KRISHAN Vs. STATE OF U P
December 11, 1952
RAMESHWAR PRASAD Vs. SATYA NARAIN
December 5, 1952
RAMNATH Vs. STATE
February 20, 1952
RASHID Vs. STATE
December 8, 1952
RUKMI SEWAK Vs. MUNESARI
November 12, 1952
S DARSHAN LAL Vs. R E S DALLIWALL
April 2, 1952
SADAL Vs. STATE
August 19, 1952
SADHO SINGH Vs. STATE
January 30, 1952
SAHEB RAM Vs. RAM NEWAZ
August 4, 1952
SANWAL DAS Vs. DARGAH SAYED SHAH BAZID HANDI MAUQUF
August 1, 1952
SAPATTAR SINGH Vs. STATE
February 28, 1952
SATDEO PANDEY Vs. BABA RAGHAV DAS
September 15, 1952
SATYA NARAIN Vs. STATE
April 17, 1952
SECHAN Vs. RAM CHANDRA BAHADUR
February 22, 1952
SETH BISHAN CHAND Vs. COMMISSIONER OF INCOME TAX
September 2, 1952
SETH MADAN GOPAL BAGLA Vs. COMMISSIONER OF INCOME TAX
August 27, 1952
SHAFI Vs. STATE
October 7, 1952
SHAFI AHMAD Vs. STATE
September 10, 1952
SHAKIR KHAN Vs. STATE
April 14, 1952
SHAMSHER BAHADUR SINGH Vs. LAL BATUK BAHADUR SINGH
July 16, 1952
SHAMSHER KHAN Vs. SM SIDDIQUNNISA
September 17, 1952
SHANKAR SINGH Vs. STATE
February 18, 1952
SHEO LAL Vs. L DEVI DAS
August 4, 1952
SHEO SHANKER Vs. STATE
December 23, 1952
SHER BAHADUR SINGH Vs. MAHABIR SINGH
February 8, 1952
SHERWANI BROS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
October 22, 1952
SHIAM MANOHAR Vs. STATE
August 1, 1952
SHIAMSUNDAR LAL JAIN Vs. SHEO PARSHAD
October 14, 1952
SHITAB SINGH Vs. SURAJ BALI
February 28, 1952
SHUDARSHAN LAL DWIVEDI Vs. DEAN OF THE FACULTY OF SCIENCE UNIVERSITY OF ALLAHABAD
October 29, 1952
SHUKRULLA Vs. STATE
July 15, 1952
SIDH NATH Vs. TRILOKI NATH
March 31, 1952
SITAL PRASAD Vs. STATE
July 25, 1952
SITHOOLAL CHHOTEYLAL Vs. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX
October 21, 1952
SITLA BAKHSH SINGH Vs. KR SURENDRA BIKRAM SINGH
January 4, 1952
SRIDHAR UPADHYA Vs. LAKSHMI PRASAD
May 9, 1952
SRIPAL SINGH Vs. STATE
April 23, 1952
STANWILL P AND CO Vs. COMMISSIONER OF INCOME TAX
August 26, 1952
STATE Vs. WAHID BUX
August 21, 1952
STATE Vs. HEM NARAIN SINGH
September 10, 1952
STATE Vs. BANARSIDAS
July 29, 1952
STATE Vs. BAIJNATH
May 29, 1952
STATE Vs. GANGA SAHAI
October 25, 1952
STATE Vs. SHANKAR PRASAD
February 29, 1952
STATE Vs. KAILASH CHANDRA
March 5, 1952
STATE Vs. RAMBALI
January 30, 1952
STATE Vs. AMULYA KUMAR
December 8, 1952
STATE Vs. BALLISTER SINGH
September 8, 1952
STATE Vs. RAKSHPAL SINGH
November 19, 1952
SUKHANANDAN Vs. SHANKER
February 28, 1952
SUNDAR LAL SAXENA Vs. HINDUSTAN COMMERCIAL BANK LTD
November 3, 1952
SURAJ MAL Vs. BOARD OF REVENUE U P ALLAHABAD
November 29, 1952
SURAJ PRASAD Vs. RAMESH CHANDER
March 20, 1952
SWAMI DAYAL Vs. STATE
April 26, 1952
TAHAWWAR HUSAIN Vs. STATE
November 6, 1952
TAJJAMUL Vs. MOHD ISMAIL
June 12, 1952
TAJPAL SINGH Vs. GANGA SAHAI
January 28, 1952
TEJPAL JAMUNADAS Vs. COMMISSIONER OF INCOME TAX
October 27, 1952
THAKUR DEI Vs. DHARAM RAJ
March 28, 1952
THEKURA Vs. SUKHRAJ SINGH
November 4, 1952
TITTAR Vs. STATE
October 25, 1952
TRILOK CHAND Vs. STATE
December 2, 1952
TRILOKI NATH GARG Vs. UNIVERSITY OF ALLAHABAD
December 5, 1952
U P GOVERNMENT Vs. FIRM BRIJ MOHAN LAL
September 11, 1952
U P UNION BANK LTD Vs. AKHTAR HUSSAIN
April 30, 1952
UNION OF INDIA Vs. S M KING
July 30, 1952
UNION OF INDIA UOI Vs. GIRISH CHANDRA
October 10, 1952
VIDYA NIWAS Vs. STATE
March 27, 1952
ZABAR SINGH Vs. BALDEO PRASAD
February 21, 1952
ZAHID HUSAIN Vs. M HAMID UDDIN
April 21, 1952