Case Index

Title
Date
ABDUL GANI Vs. STATE OF MADHYA PRADESH
March 3, 1952
AJMER SINGH Vs. STATE OF PUNJAB
December 10, 1952
AMEERUNNISSA BEGUM Vs. MAHBOOB BEGUM
December 9, 1952
AMJAD KHAN S O HAJI MOHAMMAD KHAN Vs. STATE
March 20, 1952
ANGLO FRENCH TEXTILE COMPANY LIMITED Vs. COMMR OF INCOME TAX MADRAS
December 22, 1952
ASWINI KUMAR GHOSE Vs. ARABINDA BOSE
December 12, 1952
ASWINI KUMAR GHOSE INCORPORATED LAW SOCIETY CALCUTTA HIGH COURT INTERVENERS Vs. ARABINDA BOSE
October 27, 1952
BATHINA RAMAKRISHNA REDDY Vs. STATE OF MADRAS
February 14, 1952
BHAGWAN SINGH Vs. STATE OF PUNJAB 1
April 30, 1952
BHATIA CO OPERATIVE HOUSING SOCIETY LIMITED Vs. D C PATEL
November 5, 1952
BHUJANRAO DAULATRAO Vs. MALOJIRAO DAULATRAO
January 30, 1952
BHUPENDRA NARAIN SINGHA BAHADUR Vs. BAHADUR SINGH
April 2, 1952
BUCKINGHAM AND CARNATIC COMPANY LIMITED Vs. WORKERS OF THE BUCKINGHAM AND CARNATIC COMPANY LIMITED
December 2, 1952
BUDGE MUNICIPALITY Vs. R MUKHERJEE
December 5, 1952
CHELLOOR MANKKAL NARAYAN ITTIRAVI NAMBUDIRI Vs. STATE OF TRAVANCORE COCHIN
November 10, 1952
COMMISSIONER OF INCOME TAX MADRAS Vs. K SRINIVASAN
December 22, 1952
D K NABHIRAJIAH Vs. STATE OF MYSORE
May 26, 1952
D N BANERJI Vs. P R MUKHERJEE
December 5, 1952
DARSHAN SINGH BALWANT SINGH THE UNION OF INDIA INTERVENER Vs. STATE OF PUNJAB
December 5, 1952
DATTATRAYA MORESHWAR Vs. STATE OF BOMBAY
March 27, 1952
DHIYAN SINGH Vs. JUGAL KISHORE
February 22, 1952
EBRAHIM ABOOBAKAR Vs. CUSTODIAN GENERAL OF EVACUEE PROPERTY NEW DELHI
May 26, 1952
FIRM CHHOTABHAI JETHABAI PATEL AND CO Vs. STATE OF MADHYA PRADESH
December 22, 1952
FIRM OF N PEDDANNA OGETI BALAYYA Vs. KATTA SRINIVAS AYYA SETTI SONS
October 19, 1952
G VEERAPPA PILLAI PROPRIETOR SATHI VILASBUS SERVICE PORAYAR TANJORE DISTRICT MADRAS Vs. RAMAN AND RAMAN LTD
March 17, 1952
GANESHI LAL Vs. JOTI PERSHAD
November 7, 1952
GANPAT RAI HIRALAL Vs. AGGARWAL CHAMBER OF COMMERCE LIMITED
October 24, 1952
GODAVARI PARULEKAR Vs. STATE OF BOMBAY
December 5, 1952
GOKAL CHAND Vs. PARVIN KUMARI
May 16, 1952
GUNENDRA NATH MITRA Vs. SATISH CHANDRA HUI
December 2, 1952
GUNUPATI KESHAVRAM REDDY Vs. NAFISUL HASAN AND THE STATE OF UTTAR PRADESH
March 18, 1952
GUR NARAIN DAS Vs. OUR TAHAL DAS
May 16, 1952
GURBACHAN SINGH Vs. STATE OF BOMBAY
May 7, 1952
HANUMANT GOVIND NARGUNDKAR Vs. STATE OF MADHYA PRADESH
September 23, 1952
HEMRAJ Vs. RUSTOMJI
February 14, 1952
HIRO DEVI Vs. DISTRICT BOARD SHAHJAHANPUR
October 20, 1952
IMPORTERS AND MANUFACTURERS LIMITED Vs. PHEROZE FRAMROZE TARAPOREWALA
December 10, 1952
JOSHI GIRJADHARJI Vs. LACHMANJI PANTH
April 25, 1952
K V KRISHNAMURTHY IYER Vs. STATE OF MADRAS
October 6, 1952
KAMAKSHAYA NARAYAN SINGH Vs. CHOHAN RAM
October 23, 1952
KASHINATH BHASKAR DATAR Vs. BHASKAR VISHWESHWAR
February 22, 1952
KASHMIRA SINGH Vs. STATE OF MADHYA PRADESH
March 4, 1952
KATHI RANING RAWAT Vs. STATE OF SAURASHTRA
February 27, 1952
KESHARDEO CHAMRIA Vs. RADHA KISSEN CHAMRIA
October 30, 1952
L S RAJU Vs. STATE OF MYSORE
May 29, 1952
LACHMAN SINGH Vs. STATE
March 21, 1952
LACHMANDAS KEWALRAM Vs. STATE OF BOMBAY HABEEB MOHAMIMD
May 20, 1952
MAHABIR GOPE Vs. HARBANS NARAIN SINGH
April 14, 1952
MOHAMMAD AMIN Vs. VAKIL AHMAD
October 22, 1952
MOHAMMAD YASIN Vs. TOWN AREA COMMITTES JALALABAD
February 27, 1952
MOHANLAL GOENKA Vs. BENOY KISHNA MUKHERJEE
December 9, 1952
MORAN MAR BASSELLOS CATHOLICOS Vs. MOAT REV MAR POULOSE ATHANASLUS
May 21, 1952
N P PONNUSWAMI THE UNION OF INDIA AND STATE OF MADHYA BHARAT Vs. RETURNING OFFICER NAMAKKAL CONSTITUENCY NAMAKKAL SALEM DIST :RETURNING OFFICER NAMAKKAL CONSTITUENCY NAMAKKAL SALEM DIST
January 21, 1952
NAR HARI SHASTRI Vs. BADRINATH TEMPLE COMMITTEE
May 9, 1952
NARANJAN SINGH NATHAWAN Vs. STATE OF PUNJAB
January 25, 1952
NEMI CHAND Vs. EDWARD MILLS COMPANY LIMITED
November 10, 1952
PALVINDER KAURRUP SINGH FATHER OF JASPAL SINGH DECEASED CAVEATOR Vs. STATE OF PUNJAB
October 22, 1952
PANGAMBAM KALANJOY SINGH Vs. STATE OF MANIPUR
April 24, 1952
PANNALAL Vs. MT NARAIN
March 7, 1952
PARRY AND CO LIMITED DARE HOUSE MADRAS Vs. COMMERCIAL EMPLOYEES ASSOCIATION MADRAS
April 10, 1952
PAYYAVULA VENGAMMA Vs. PAYYA VULA KESANNA
October 29, 1952
PHOOL KUER Vs. MT PERN KUER AND AFTER HER DEATH BOHRE MANOHAR LAL ANCR ANOTHER
April 24, 1952
PRAGDASJI GURU BHAGWANDASJI Vs. ISHWARLALBHAI NARSIBHAI
March 7, 1952
PURAN S O RAM Vs. STATE OF PUNJABI
November 13, 1952
RAGHUVANSHI MILLS LIMITED BOMBAY Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
November 3, 1952
RAJ BAJRANG BAHADUR SINGH Vs. THAKURAIN BAKHTI AJ KUCR
November 7, 1952
RAJA SURIYA PAL SINGH Vs. STATE OF U.P.
May 2, 1952
RAM Vs. NOTIFIED AREA COMMITTES KHATAULI
February 27, 1952
RAM MILLS LIMITED BOMBAY Vs. COMMR OF EXCESS PROFITS TAX CENTRAL BOMBAY
January 16, 1952
RAMESHWAR BHARTIA Vs. STATE OF ASSAM
October 23, 1952
RUBY GENERAL INSURANCE COMPANY LIMITED Vs. PEAREY LAL KUMAR
February 25, 1952
SANWAT KHAN Vs. STATE OF RAJASTHAN
December 9, 1952
SHAMRAO V PARULEKAR STATE OF HYDERABAD Vs. DISTRICT MAGISTRATE THANA BOMBAY:DISTRICT MAGISTRATE THANA BOMBAY
May 26, 1952
SHE MULCHAND AND CO Vs. JAWAHAR MILLS LTD
December 9, 1952
SISIR KUMAR DUTTA THE UNION OF INDIA Vs. STATE OF WEST BENGAL
December 5, 1952
SRIMATI RAJ LAKSHMI DASI Vs. BANAMALI SEN
October 27, 1952
STATE GOVERNMENT MADHYA PRADESH Vs. RAMKRISHNA GANPATRAO LIMSEY
November 19, 1952
STATE OF BIHAR Vs. SHAILABALA DEVI
May 26, 1952
STATE OF BIHAR Vs. MAHARAJADHIRAJA SIR KAMESHWAR SINGH OF DARBHANGA
May 2, 1952
STATE OF BOMBAY Vs. PURUSHOTTAM JOG NAIK
May 26, 1952
STATE OF BOMBAY Vs. VIRKUMAR GULABCHAND SHAH
May 27, 1952
STATE OF MADRAS Vs. V G ROW:THE UNION OF INDIA AND THE STATE OF TRAVANCORE COCHIN
March 31, 1952
STATE OF MADRAS Vs. C P SARATHY
December 5, 1952
STATE OF PUNJAB Vs. AJAIB SINGH
November 10, 1952
STATE OF TRAVANCORE COCHIN Vs. BOMBAY COMPANY LIMITED ALLEPPEY
October 18, 1952
STATE OF TRAVANCORE-COCHIN AND ORS. Vs. THE BOMBAY CO. LTD.
October 16, 1952
STATE OF WEST BENGAL HABIB MOHAMMAD STATE OF HYDERABAD STATE OF MYSORE Vs. ANWAR ALI SARKAR:ANWAR ALI SARKAR
January 11, 1952
STATE OFBIHAR Vs. KAMESHWAR SINGH:STATE OF MADHYA PRADESH:GOVERNMENT OF THE STATE OF UTTAR PRADESH:KAMESHWAR SINGH
May 5, 1952
STRAWBOARD MANUFACTURING CO LIMITED Vs. GUTTA MILL WORKERS UNION
December 17, 1952
SUNDERABAI Vs. DEVAJI SHANKAR DESHPANDE
October 3, 1952
SUNDERLAL Vs. STATE OF MADHYA PRADESH
November 13, 1952
T B IBRAHIM PROPRIETOR BUS STAND TANJORE Vs. REGIONAL TRANSPORT AUTHORITY TANJORE
December 5, 1952
UNION OF INDIA Vs. HIRA DEVI
May 21, 1952
UNITED COMMERCIAL BANK LIMITED Vs. SECRETARY U P BANK EMPLOYEES UNION
September 19, 1952
V E A ANNAMALAI CHETTIAR Vs. S V V S VEERAPPA CHETTIAR
December 9, 1952
VENKATESWARALOO Vs. SUPDT CENTRAL JAIL HYDERABAD STATE
November 24, 1952
VISHWAMITRA PRESS KARYALAYA KANPUR THE STATE OF UTTAR PRADESH Vs. WORKERS OF VISHWAMITRA PRESS:WORKERS OF VISHWAMITRA PRESS
December 2, 1952
W H KING Vs. REPUBLIC OF INDIA
February 1, 1952
WORKERS OF INDUSTRY COLLIERY Vs. MANAGEMENT OF INDUSTRY COLLIERY
December 12, 1952
ZWINGLEE ARIEL Vs. STATE OL MADHYA PRADESH
December 3, 1952