Case Index

Title
Date
A. S. L. ENTERPRISES LTD. Vs. SENIOR JOINT COMMISSIONER, SALES TAX
March 25, 2022
AARYAN PROJECTS PRIVATE LIMITED Vs. KLOWIN INFRASTRUCTURE PRIVATE LIMITED
August 30, 2022
AATREYEE NIRMAN PRIVATE LIMITED Vs. STATE OF WEST BENGAL
January 19, 2022
ABBAS SK. Vs. STATE OF WEST BENGAL
September 23, 2022
ABDUL BARIK Vs. STATE OF WEST BENGAL
March 4, 2022
ABDUL KHALEK LASKAR Vs. UNION OF INDIA
June 27, 2022
ABDUL LATIF Vs. SONTOSH KR. BANERJEE
June 30, 2022
ABDUL MALEK SK. Vs. INDIAN OIL CORPORATION LTD.
February 2, 2022
ABDUL MATIN GAZI Vs. MOSLEMA BIBI
February 11, 2022
ABDUL SHEIKH Vs. STATE OF WEST BENGAL
December 8, 2022
ABDUS SALAM MONDAL Vs. STATE OF WEST BENGAL
August 23, 2022
ABHIJIT DAS Vs. STATE OF WEST BENGAL
March 11, 2022
ABHIJIT KAVADE Vs. STATE OF WEST BENGAL
April 5, 2022
ABHISEK PANDA Vs. WEST BENGAL NATIONAL UNIVERSITY
June 13, 2022
ABHISHEK BANERJEE Vs. UNION OF INDIA
June 2, 2022
ABHISHEK MONDAL Vs. STATE OF WEST BENGAL
April 28, 2022
ABHISHEK MONDAL Vs. STATE OF WEST BENGAL
April 29, 2022
ABU FAZEL FAKIR Vs. STATE OF WEST BENGAL
March 29, 2022
ABU SAMAD Vs. NATIONAL INVESTIGATING AGENCY
May 12, 2022
ABU SOHEL Vs. STATE WEST BENGAL
February 15, 2022
ABUL HASAN Vs. STATE OF WEST BENGAL
January 27, 2022
ABUL HOSSIAN Vs. ORIENTAL INSURANCE COMPANY LTD
July 27, 2022
ACHARYA SARBATMANDA AVODHUTA Vs. TUSHAR KANTI GHOSH
August 30, 2022
ACHINTA SARKAR Vs. STATE OF WEST BENGAL
May 20, 2022
ADAMS MARKETING PVT. LTD. Vs. STATE BANK OF INDIA
January 19, 2022
ADDITIONAL DIRECTOR GENERAL, DIRECTORATE OF REVENUE INTELLIGENCE Vs. M/S. DEC AGROTECH PVT. LTD.
January 21, 2022
ADDITIONAL DIRECTOR GENERAL, DIRECTORATE OF REVENUE INTELLIGENCE Vs. DEC AGROTECH PVT. LTD.
January 20, 2022
ADHIR RANJAN CHOWDHURY Vs. STATE OF WEST BENGAL
June 13, 2022
ADITYA BIRAL FINANCE LTD. Vs. WILLIAMSON FINANCIAL SERVICES LTD.
November 3, 2022
ADITYA BIRLA FINANCE LIMITED Vs. MCLEOD RUSSEL INDIA LIMITED
May 17, 2022
ADITYA BIRLA FINANCE LTD. Vs. MCLEOD RUSSEL INDIA LTD.
June 15, 2022
ADWAITY NANDI Vs. ASLAM KHAN LODHI
August 8, 2022
AFJAL ALI SHA Vs. STATE OF WEST BENGAL
August 2, 2022
AGARWAL TRADING COMPANY PRIVATE LIMITED Vs. UNION OF INDIA
March 3, 2022
AGARWALA AGRO RICE MILLS PRIVATE LIMITED Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
December 9, 2022
AHASANUL HOQUE Vs. STATE OF WEST BENGAL
February 10, 2022
AIRPORT AUTHORITY OF INDIA Vs. MASTI HEALTH & BEAUTY PRIVATE LIMITED
September 9, 2022
AISHA SHAIKH Vs. STATE OF WEST BENGAL
August 11, 2022
AIZUL LASKAR @ AZIZUL LASKAR Vs. STATE OF WEST BENGAL
April 1, 2022
AJAY KUMAR GUPTA Vs. RADHESHYAM SHAW
December 6, 2022
AJET ALI BAIDYA ALIAS AJET BAIDYA Vs. STATE OF WEST BENGAL
May 20, 2022
AJIT KUMAR SAMANTA Vs. STATE OF WEST BENGAL
April 29, 2022
AJOY KUMAR Vs. STATE OF WEST BENGAL
April 6, 2022
AJOY KUMAR SINGHANIA Vs. STATE OF WEST BENGAL
March 1, 2022
AKHTAR PARWEZ Vs. STATE OF WEST BENGAL
March 16, 2022
AKHTARUL GAZI Vs. STATE OF WEST BENGAL
February 4, 2022
AKTHAR ALI Vs. STATE OF WEST BENGAL
July 12, 2022
ALAKNANDA SPONGE PRIVATE LIMITED Vs. OFFICIAL LIQUIDATOR
May 17, 2022
ALAM ALI Vs. STATE OF WEST BENGAL
September 16, 2022
ALAUDDIN SK. Vs. STATE OF WEST BENGAL
April 6, 2022
ALCATRAZ INTERNATIONAL IMPEX PRIVATE LIMITED Vs. SPRING CITY INTERNATIONAL LIMITED
October 18, 2022
ALEMBIC LIMITED Vs. STATE OF WEST BENGAL
July 28, 2022
ALI IMAM Vs. STATE OF WEST BENGAL
August 1, 2022
ALO RANI SARKAR Vs. SWAPAN MAJUMDAR
May 26, 2022
ALO RANI SARKAR Vs. SWAPAN MAJUMDAR
May 20, 2022
ALOK DAS Vs. STATE OF WEST BENGAL
March 3, 2022
ALOK MONDAL Vs. STATE OF WEST BENGAL
April 7, 2022
ALOKE KUMAR DAS Vs. SUDARSHAN PAPER & BOARD PRIVATE LTD
March 25, 2022
ALOKE SINGH Vs. INDIAN STATISTICAL INSTITUTE
January 14, 2022
ALPINE DISTILLERIES PVT. LTD Vs. STATE OF WEST BENGAL
March 16, 2022
ALUP KUMAR BHATTACHARJEE Vs. STATE OF WEST BENGAL
June 21, 2022
AMALA DUTTA SINCE DECEASED REPRESENTED BY SIPRA HALDER Vs. KABYASHREE MUKHERJEE
September 29, 2022
AMAN KUMAR AGARWAL Vs. STATE OF WEST BENGAL
March 31, 2022
AMANATUS SIDDIKA Vs. STATE OF WEST BENGAL
June 16, 2022
AMAR DAM Vs. STATE OF WEST BENGAL
August 1, 2022
AMAR KARMAKAR Vs. STATE OF W.B.
January 18, 2022
AMAR KUMAR MALICK Vs. STATE OF WEST BENGAL
April 19, 2022
AMAR SHEE Vs. STATE OF WEST BENGAL
December 21, 2022
AMBALA SARABHAI ENTERPRISES LIMITED Vs. PREM LATA ARYA
January 21, 2022
AMBALAL SARABHAI ENTERPRISES LIMITED Vs. RAJEEV DAGA
January 21, 2022
AMBIKA ROY Vs. HONBLE SPEAKER, WEST BENGAL LEGISLATIVE ASSEMBLY
April 11, 2022
AMBOOJ SHARMA Vs. STATE OF WEST BENGAL
January 25, 2022
AMINUDDIN KHAN Vs. UNION OF INDIA
April 18, 2022
AMINUL ISLAM Vs. STATE OF WEST BENGAL
May 6, 2022
AMIRUL GAIN Vs. STATE OF WEST BENGAL
March 10, 2022
AMIRUL GAZI Vs. STATE OF WEST BENGAL
January 28, 2022
AMISHEK KUMAR SINGH Vs. STATE OF WEST BENGAL
February 7, 2022
AMIT BHAGAT Vs. STATE OF WEST BENGAL
November 11, 2022
AMIT DUTTA Vs. STATE OF WEST BENGAL
September 23, 2022
AMIT KUMAR DAS Vs. STATE OF WEST BENGAL
January 17, 2022
AMIT KUMAR KHAN Vs. STATE OF WEST BENGAL
January 3, 2022
AMIT SAHA Vs. RESERVE BANK OF INDIA
October 19, 2022
AMITABHA DATTA Vs. KOLKATA MUNICIPAL CORPORATION
September 16, 2022
AMITAVA GHOSH Vs. STATE OF WEST BENGAL
September 5, 2022
AMITAVA ROY CHOWDHURY Vs. STATE OF WEST BENGAL
December 20, 2022
AMJAD ANSARI Vs. STATE OF WEST BENGAL
November 22, 2022
AMRITA PANDEY Vs. UNION OF INDIA
May 6, 2022
AMRITVANI DEALER PVT. LIMITED Vs. UNION OF INDIA
January 27, 2022
ANANDA MOHAN SARKAR Vs. STATE OF WEST BENGAL
July 6, 2022
ANANDLOK WELFARE ASSOCIATION Vs. KOLKATA MUNICIPAL CORPORATION
February 24, 2022
ANCHOR INVESTMENTS PRIVATE LIMITED Vs. TCI FINANCE LIMITED
December 8, 2022
ANDAMAN AND NICOBAR ADMINISTRATION Vs. PONDICHERRY UNIVERSITY
April 6, 2022
ANGUR BALA NASKAR Vs. BALARAM HALDER
September 15, 2022
ANIKUL Vs. STATE OF WEST BENGAL
August 29, 2022
ANIL BAREJAL BAREJA Vs. UNION OF INDIA
May 18, 2022
ANIL DAS Vs. STATE OF WEST BENGAL
August 18, 2022
ANIL KUMAR RAI Vs. IRCON INTERNATIONAL LIMITED
April 21, 2022
ANIL SARAF Vs. KOLKATA MUNICIPAL CORPORATION
September 23, 2022
ANIMESH DAS Vs. STATE OF WEST BENGAL
July 13, 2022
ANINDA BISWAS Vs. SANANDA BISWAS NEE DE
December 1, 2022
ANINDITA BERA Vs. STATE OF WEST BENGAL
April 7, 2022
ANINDITA MANDAL Vs. STATE OF WEST BENGAL
February 21, 2022
ANINDYA SUNDAR DAS Vs. STATE OF WEST BENGAL
February 14, 2022
ANINDYA SUNDAR DAS Vs. WEST BENGAL TAXATION TRIBUNAL BAR ASSOCIATION
April 18, 2022
ANINDYA SUNDAR DAS Vs. UNION OF INDIA
April 8, 2022
ANINDYA SUNDAR DAS Vs. UNION OF INDIA
March 24, 2022
ANINDYA SUNDAR DAS Vs. UNION OF INDIA
March 25, 2022
ANIRUDDHA GHOSH Vs. SOMNATH GHOSH
May 11, 2022
ANIRUDDHA PRASAD SINGH Vs. STATE OF WEST BENGAL
May 13, 2022
ANISH LOHARUKA Vs. STATE OF WEST BENGAL
July 11, 2022
ANISH LOHARUKA Vs. STATE OF WEST BENGAL
May 10, 2022
ANISUR RAHAMAN Vs. STATE OF WEST BENGAL
February 15, 2022
ANJAN KUMAR ROY Vs. CHAITALI ROY
July 4, 2022
ANJIRA BIBI Vs. STATE OF WEST BENGAL
September 16, 2022
ANKIT METAL AND POWER LIMITED Vs. WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
June 21, 2022
ANKUR BANERJEE Vs. STATE OF WEST BENGAL
February 18, 2022
ANSAR ALI PIYADA Vs. STATE OF WEST BENGAL
April 5, 2022
ANUBRATA MONDAL Vs. UNION OF INDIA
March 29, 2022
ANUBRATA MONDAL Vs. UNION OF INDIA
February 3, 2022
ANUP GUPTA Vs. STATE OF WEST BENGAL
June 6, 2022
ANUP MAJEE Vs. UNION OF INDIA
July 22, 2022
ANUP MAJEE Vs. UNION OF INDIA
July 20, 2022
ANUPAM BANERJEE Vs. STATE OF WEST BENGAL
September 9, 2022
ANUPAM MITRA Vs. STATE OF WEST BENGAL
January 4, 2022
ANUPAM MITRA Vs. STATE OF WEST BENGAL
January 5, 2022
ANUSUA ROY CHOWDHURY Vs. ANJURANI NARU
August 23, 2022
ANUSUYA SIKDAR NEE BISWAS Vs. JOYDEV SIKDAR
July 26, 2022
APL METALS LTD Vs. MOUNTVIEW TRACOM LLP
April 5, 2022
ARATI MUKHERJEE Vs. STATE OF WEST BENGAL
April 29, 2022
ARCELORMITTAL NIPPON STEEL INDIA LIMITED Vs. ODISHA SLURRY PIPELINE INFRASTRUCTURE LTD.
November 17, 2022
ARCHANA CHAKRABORTY Vs. STATE OF WEST BENGAL
November 29, 2022
ARCHANA CHAKRABORTY Vs. STATE OF WEST BENGAL
November 28, 2022
ARCHANA DEY @ SAKILA @ SAMINA Vs. STATE OF WEST BENGAL
September 27, 2022
ARCHANA JAISWAL Vs. HARISH CHANDRA JAISWAL
June 20, 2022
ARCHANA ROY Vs. STATE OF WEST BENGAL
September 28, 2022
ARCHON POWERINFRA INDIA PVT. LTD. Vs. SAJAN KUMAR SATISH KUMAR A PARTNERSHIP FIRM
December 22, 2022
ARIFUL HAQUE MONDAL Vs. STATE OF WEST BENGAL
March 7, 2022
ARIJIT MAJUMDAR Vs. STATE OF WEST BENGAL
August 30, 2022
ARINDAM HANDIQUE Vs. STATE OF WEST BENGAL
September 23, 2022
ARINDAM KUMAR Vs. STATE OF WEST BENGAL
January 27, 2022
ARINDAM MAJUMDER Vs. TANIYA MAJUMDER NEE DAS
April 27, 2022
ARINDAM MITRA Vs. SUBHOSREE MITRA
December 5, 2022
ARNAB BANDYOPADHYAY Vs. STATE OF WEST BENGAL
September 20, 2022
ARNAB BHATTACHARJEE Vs. BENGAL CHEMICALS & PHARMACEUTICALS LTD.
May 20, 2022
ARNAV CHOUDHURY Vs. STATE OF WEST BENGAL
December 14, 2022
ARSALA KHAN Vs. LAND & BRICKS & ENTERTAINMENT LIMITED
April 20, 2022
ARUN KUMAR CHATTOPADHYAY Vs. RUPA KARPAS
June 13, 2022
ARUN KUMAR DEBNATH Vs. WEST BENGAL ELECTRICITY DISTRIBUTION COMPANY LIMITED
March 28, 2022
ARUN KUMAR JHAJHARIA Vs. STATE OF WEST BENGAL
December 12, 2022
ARUN KUMAR PATTANAYAK Vs. PARTHA PRATIM DAS
March 2, 2022
ARUN KUMAR SAHA Vs. STATE OF WEST BENGAL
April 22, 2022
ARUN MAJI Vs. STATE OF WEST BENGAL
July 21, 2022
ARUN SARKAR Vs. STATE OF WEST BENGAL
August 8, 2022
ARUP KUMAR PAL Vs. RITA PAL
April 29, 2022
ARUP MOHANTA Vs. UNION OF INDIA
June 9, 2022
ARUP RATAN GOOPTU Vs. COAL INDIA LTD
May 20, 2022
ASANSOL MINI BUS ASSOCIATION Vs. UNION OF INDIA
May 18, 2022
ASGAR ALI BEING DEAD HIS LEGAL REPRESENTATIVES Vs. MAHMUDA BEGUM (DEAD), HER LEGAL REPRESENTATIVES
January 25, 2022
ASHA AGARWAL Vs. WILLIAMSON MAGOR & COMPANY LIMITED
June 2, 2022
ASHFAQUE AHAMED Vs. STATE OF WEST BENGAL
June 16, 2022
ASHIS MONDAL Vs. UNION OF INDIA
January 25, 2022
ASHISH KUMAR TIWARI Vs. STATE OF WEST BENGAL
September 7, 2022
ASHLESH BIRADAR Vs. STATE OF WEST BENGAL
March 10, 2022
ASHOK JANA Vs. STATE OF WEST BENGAL
June 29, 2022
ASHOK KUMAR GUPTA Vs. STATE OF WEST BENGAL
May 2, 2022
ASHOK KUMAR LAL Vs. STATE OF WEST BENGAL
January 6, 2022
ASHOK KUMAR MAITY Vs. WEST BENGAL STATE ELECTRICITY BOARD
January 25, 2022
ASHOK SHIL @ ARUN Vs. STATE OF WEST BENGAL
March 10, 2022
ASHOKA DUBEY Vs. ARJUN DEY
March 29, 2022
ASHOKE GHOSH Vs. STATE OF WEST BENGAL
February 14, 2022
ASHWIKA KAPUR Vs. UNION OF INDIA
February 24, 2022
ASIF Vs. STATE OF WEST BENGAL
November 10, 2022
ASIS KUMAR SINHA Vs. STATE OF WEST BENGAL
February 25, 2022
ASISH SUTRADHAR Vs. PARIMAL KUNDU
August 26, 2022
ASIT BISWAS Vs. STATE OF WEST BENGAL
January 17, 2022
ASMAN MONDAL Vs. STATE OF WEST BENGAL
August 8, 2022
ASRAF MONDAL Vs. STATE OF WEST BENGAL
March 9, 2022
ASRAFUL HOQUE Vs. SANKAR DAS
November 25, 2022
ASRAUL HOQUE Vs. STATE OF WEST BENGAL
September 20, 2022
ASSISTANT COMMISSIONER Vs. ASHOK KUAMR SUREKA, PROPRIETOR OF SUBHAM STEEL
May 12, 2022
ASSOCIATION OF SUPERVISORS, GRSE LTD Vs. UNION OF INDIA
November 22, 2022
ATASI CHAKRABORTY Vs. STATE OF WEST BENGAL
July 15, 2022
ATHALURI VEERANJANEYA PRASAD ALIAS ANJANEYA PRASAD Vs. STATE OF WEST BENGAL
June 30, 2022
AUUP KUMAR MAITY Vs. STATE OF WEST BENGAL
September 22, 2022
AUXILIUM CONVENT SCHOOL Vs. STATE OF WEST BENGAL
August 22, 2022
AVEEK SARKAR Vs. STATE OF WEST BENGAL
November 17, 2022
AVIJHIT GHOSH Vs. STATE OF WEST BENGAL
June 29, 2022
AVIJIT GHOSH Vs. STATE OF WEST BENGAL
April 1, 2022
AVIK KUMAR SINHARAY Vs. PUNJAB NATIONAL BANK
June 8, 2022
AVNEET BEDI Vs. STATE OF WEST BENGAL
December 15, 2022
AZIZUR RAHAMAN Vs. STATE OF WEST BENGAL
April 13, 2022
B.D TEA ESTATES PVT. LTD Vs. STATE OF WEST BENGAL
May 6, 2022
BABCOCK BORSIG LIMITED Vs. UNION OF INDIA
June 21, 2022
BABITA SARKAR Vs. STATE OF WEST BENGAL
May 20, 2022
BABITA SARKAR Vs. STATE OF WEST BENGAL
May 17, 2022
BABITA SARKAR Vs. STATE OF WEST BENGAL
May 19, 2022
BABITA SARKAR Vs. STATE OF WEST BENGAL
May 18, 2022
BABLU CHANDRA DEY Vs. STATE OF WEST BENGAL
September 12, 2022
BABLU GOPE Vs. STATE OF WEST BENGAL
July 1, 2022
BABLU KARMAKAR Vs. CENTRAL BUREAU OF INVESTIGATION
June 10, 2022
BABLU KARMAKAR Vs. CENTRAL BUREAU OF INVESTIGATION
June 9, 2022
BABLU PAL Vs. STATE OF WEST BENGAL
July 7, 2022
BABU SK Vs. STATE OF WEST BENGAL
July 25, 2022
BACHHU ALI Vs. STATE OF WEST BENGAL
March 4, 2022
BADAL GHOSH Vs. STATE OF WEST BENGAL
August 18, 2022
BADAN CHANDRA ADAK Vs. SOVAN BANERJEE
November 24, 2022
BADRUL SK Vs. STATE OF WEST BENGAL
April 1, 2022
BAGARIA PROPERTIES AND INVESTMENT PRIVATE LIMITED Vs. U.O.I
January 17, 2022
BAGESH SINGH Vs. STATE OF WEST BENGAL
July 19, 2022
BAHARUL BAIDYA Vs. STATE OF WEST BENGAL
April 28, 2022
BAHUBALI ESTATES LTD Vs. SEWNARAYAN KHUBCHAND
April 13, 2022
BAJRANG LAL AGARWAL Vs. RAVI KANT AGARWAL
August 18, 2022
BALARAM DAS Vs. GURU CHARAN BISWAS
August 30, 2022
BALKAR SINGH @BLKAR SINGH Vs. UNION OF INDIA
May 20, 2022
BALLY JUTE COMPANY LIMITED Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT
July 20, 2022
BALLYFABS INTERNATIONAL LIMITED Vs. STATE OF WEST BENGAL
April 22, 2022
BALLYFABS INTERNATIONAL LTD. Vs. STATE OF WEST BENGAL
June 7, 2022
BANANI CHATTOPADHYAY Vs. UNION OF INDIA
November 11, 2022
BANASRI BANERJEE Vs. NEW INDIA ASSURANCE COMPANY LIMITED
December 1, 2022
BANDANA BANDAPADHYAYA Vs. NEETI BHATTACHARJEE
December 12, 2022
BANGIYA GRAMIN VIKASH BANK Vs. MANGAL PRASAD ADHVARYU
July 15, 2022
BANGIYO BHUGOL MANCHA Vs. STATE OF WEST BENGAL
February 25, 2022
BANKIM @ BANKU PRAMANIK Vs. STATE OF WEST BENGAL
December 23, 2022
BAPPA KARMAKAR Vs. UNION OF INDIA
January 21, 2022
BAPPA PASWAN @ BIJOY Vs. STATE OF WEST BENGAL
April 12, 2022
BAPPA PAUL Vs. STATE OF WEST BENGAL
April 28, 2022
BARIK BISWAS Vs. XXXX
October 19, 2022
BARNALI MUKHERJEE Vs. STATE OF WEST BENGAL
August 10, 2022
BARNALI PURKAIT (MONDAL) Vs. STATE OF WEST BENGAL
April 29, 2022
BASANTA KUMAR SHAW Vs. ASSISTANT COMMISSIONER OF REVENUE, COMMERCIAL TAXES AND STATE TAX
July 28, 2022
BASANTA KUMAR SHAW Vs. ASSISTANT COMMISSIONER OF REVENUE
July 28, 2022
BASU PUMPS AND PROJECTS PRIVATE LIMITED Vs. STATE OF WEST BENGAL
August 31, 2022
BASUDEB MONDAL Vs. STATE OF WEST BENGAL
May 13, 2022
BASUDEB SHARMA Vs. STATE OF WEST BENGAL
September 12, 2022
BEDANA GHOSH DASTIDAR Vs. ANJALI SINHA
June 8, 2022
BENGAL ENERGY LIMITED Vs. WEST BENGAL ELECTRICITY REGULATORY COMMISSION
March 15, 2022
BENGAL STATE TABLE TENNIS ASSOCIATION Vs. MALDA DISTRICT TABLE TENNIS ASSOCIATION
April 22, 2022
BHADRISH JAYANTILAL SHETH Vs. INCOME TAX OFFICER
May 17, 2022
BHARAT HEAVY ELECTRICALS LIMITED Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD
January 20, 2022
BHARAT HEAVY ELECTRICALS LIMITED Vs. OPTIMAL POWER SYNERGY INDIA PVT LIMITED
February 21, 2022
BHARAT HEAVY ELECTRICALS LIMITED-ELECTRIC DIVISION Vs. OPTIMAL POWER SYNERGY INDIA PVT. LTD
March 23, 2022
BHARAT PETROLEUM CORPORATION LIMITED Vs. SANDEEP META
June 9, 2022
BHARATI ENTERPRISE Vs. STATE OF WEST BENGAL
September 6, 2022
BHARATIYA RESERVE BANK NOTE MUDRAN (P) LIMITED Vs. SHRISTI
November 10, 2022
BHARGAV CHATTERJEE Vs. INFINITY & ASSOCIATES
December 8, 2022
BHASKAR BANERJEE Vs. CENTRAL BUREAU OF INVESTIGATION
April 8, 2022
BHOLA NATH KOLEY Vs. STATE OF WEST BENGAL
July 6, 2022
BHOLA PRASAD SAH Vs. STATE OF WEST BENGAL
September 6, 2022
BIDESH BASU Vs. SECURITIES & EXCHANGE BOARD OF INDIA
September 9, 2022
BIDYUT BARAN HALDER Vs. UNITED BANK OF INDIA
April 7, 2022
BIDYUT RUIDAS Vs. STATE OF WEST BENGAL
August 23, 2022
BIJAY KUMAR AGARWAL Vs. MESSERS PACEMAN SALES PROMOTION PRIVATE LIMITED
August 11, 2022
BIKASH KUMAR ROY Vs. KOLKATA MUNICIPAL CORPORATION
June 14, 2022
BIKASH MUKHERJEE Vs. ADDWITIYA CO-OPERATIVE HOUSING SOCIETY LIMITED
January 18, 2022
BIKASH SINGH Vs. NARCOTICS CONTROL BUREAU, KOLKATA ZONAL UNIT
February 15, 2022
BIKI OVERSEAS PRIVATE LIMITED Vs. UNION OF INDIA
June 21, 2022
BIMAL DEBNATH Vs. STATE OF WEST BENGAL
February 23, 2022
BINA DAS Vs. KAKDWIP COURT BAR ASSOCIATION
September 28, 2022
BINA PAUL Vs. STATE OF WEST BENGAL
June 29, 2022
BINDA DEVI ROY Vs. STATE OF WEST BENGAL
January 21, 2022
BINOD BIHARI MANNA Vs. BIBHUTI BHUSAN MANNA
March 17, 2022
BINOD KUMAR AGARWAL Vs. STATE OF WEST BENGAL
November 10, 2022
BINOY GHOSH Vs. STATE OF WEST BENGAL
March 4, 2022
BIPATARINI AGENCY Vs. STATE OF WEST BENGAL
September 6, 2022
BIPLAB GANGULY Vs. BISWANATH GANGULY
December 22, 2022
BIPRAJIT SINHA ROY Vs. STATE OF WEST BENGAL
November 24, 2022
BIRENDRA PRASAD SHAW Vs. STATE OF WEST BENGAL
August 11, 2022
BIRLA TYRES LIMITED Vs. RESERVE BANK OF INDIA
April 20, 2022
BISTU DAS Vs. STATE OF WEST BENGAL
February 7, 2022
BISWA @ BISWAJIT SARKAR Vs. STATE OF WEST BENGAL
April 5, 2022
BISWAJIT CHAKRABORTY Vs. STATE OF WEST BENGAL
June 7, 2022
BISWAJIT SAHA Vs. UNION OF INDIA
January 5, 2022
BISWANATH CHAKRABORTY Vs. STATE OF WEST BENGAL
January 13, 2022
BISWANATH GHOSH Vs. TARUN PRADHAN
March 30, 2022
BISWANATH SAHA Vs. STATE OF WEST BENGAL
July 15, 2022
BIVA CHAKRABORTY Vs. UNIVERSITY OF BURDWAN
April 28, 2022
BLOOMING PROJECTS PRIVATE LIMITED Vs. STATE OF WEST BENGAL
August 4, 2022
BLUE STAR LIMITED Vs. SHRIRAM EPC LIMITED
January 18, 2022
BOARD OF TRUSTEES FOR PORT OF KOLKATA Vs. DOLLAR INDUSTRIES LIMITED
September 16, 2022
BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. HINDUSTAN STEELWORKS CONSTRUCTION LIMITED.
March 11, 2022
BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. MITALI GHOSE
July 14, 2022
BOARD OF TRUSTEES FOR THE SYAMA PRASAD MOOKERJEE PORT Vs. MARINECRAFT ENGINEERS PRIVATE LIMITED
May 18, 2022
BOARD OF TRUSTEES FOR THE SYAMA PRASAD MOOKERJEE PORT Vs. MARINECRAFT ENGINEERS PRIVATE LIMITED
May 17, 2022
BOARD OF WAKF AND ANOTHER Vs. ANIS FATIMA BEGUM
September 27, 2022
BRANCH MANAGER, TATA MOTORS FINANCE LIMITED Vs. STATE OF WEST BENGAL
December 14, 2022
BUDDHADEB BHOWMICK Vs. STATE OF WEST BENGAL
January 21, 2022
BUDHADEB MONDAL Vs. STATE OF WEST BENGAL
November 1, 2022
BUDHIN SOREN Vs. STATE OF WEST BENGAL
February 22, 2022
CALCUTTA CLUB LIMITED Vs. BHASKAR GUPTA
March 11, 2022
CALCUTTA GUJARATI EDUCATION SOCIETY Vs. STATE OF WEST BENGAL
January 31, 2022
CALCUTTA TRAM MAZDOOR SABHA Vs. STATE OF WEST BENGAL
May 18, 2022
CALCUTTA TRAMWAYS EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LIMITED Vs. STATE OF WEST BENGAL
May 20, 2022
CALEDONIAN JUTE & INDUSTRIES LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
December 8, 2022
CANARA BANK Vs. IQ CITY FOUNDATION
March 4, 2022
CANARA BANK Vs. IQ CITY FOUNDATION
March 8, 2022
CAPE FOUNDATION Vs. STATE OF WEST BENGAL
January 18, 2022
CELEBRITY BIOPHARMA LIMITED Vs. UNION OF INDIA
September 6, 2022
CELICA MOTOCORP PRIVATE LIMITED Vs. SAMIRAN GAIN
August 10, 2022
CENTRAL BOARD OF TRUSTEES Vs. REGISTRAR, E.P.F APPELLATE TRIBUNAL
May 13, 2022
CENTRAL BUREAU OF INVESTIGATION Vs. S. R. RAMAMANI
May 11, 2022
CENTRAL BUREAU OF INVESTIGATION Vs. SAIYAD KHAN
August 18, 2022
CENTRAL BUREAU OF INVESTIGATION Vs. BIMAN KUMAR SAHA
March 23, 2022
CENTRAL BUREAU OF INVESTIGATION Vs. MS. S.R.RAMAMANI
June 8, 2022
CENTRAL BUREAU OF INVESTIGATION Vs. SANJIB HALDER
June 23, 2022
CENTRAL BUREAU OF INVESTIGATION Vs. SHRI SAFIKUL KAJI
July 25, 2022
CENTRAL MODEL SCHOOL Vs. STATE OF WEST BENGAL
December 15, 2022
CENTRAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION Vs. KOLKATA MUNICIPAL CORPORATION
July 14, 2022
CENTRAL TOOL ROOM & TRAINING CENTRE Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
March 30, 2022
CESC LIMITED Vs. THE OMBUDSMAN
February 24, 2022
CESC LIMITED Vs. MD. FAISAL MAJID
January 25, 2022
CESC LIMITED Vs. OMBUDSMAN
February 25, 2022
CESC LIMITED Vs. STATE OF WEST BENGAL
August 11, 2022
CESC LIMITED Vs. OMBUDSMAN
December 6, 2022
CHAIRMAN, INDIAN OIL CORPORATION LTD. Vs. M/S. LALTU FILLING STATION
December 22, 2022
CHAIRPERSON, WEST BENGAL COMMISSION FOR PROTECTION OF CHILD RIGHTS Vs. ELECTION COMMISSION OF INDIA
May 20, 2022
CHAITALI ROY Vs. UNION OF INDIA
August 2, 2022
CHAKINA KHATUN Vs. STATE OF WEST BENGAL
December 12, 2022
CHANCHAL KUMAR DAS Vs. CHAIRPERSON, BOARD OF ADMINISTRATORS
April 20, 2022
CHANDAN BARDHAN Vs. STATE OF WEST BENGAL
September 23, 2022
CHANDAN JANA Vs. STATE OF WEST BENGAL
February 22, 2022
CHANDAN KUMAR CHOWDHURY Vs. STATE OF WEST BENGAL
June 17, 2022
CHANDAN KUMAR JANA Vs. KANAKLATA PANDA
July 13, 2022
CHANDAN RAI Vs. STATE OF WEST BENGAL
January 31, 2022
CHANDAN RAM Vs. STATE OF WEST BENGAL
March 15, 2022
CHANDESHWAR SINGH Vs. STATE OF WEST BENGAL
July 22, 2022
CHANDRA KANTA DEVI KOTHARI Vs. WOODBURN PARK COOPERATIVE HOUSING SOCIETY LIMITED
April 29, 2022
CHANDRA RANI GUPTA Vs. SWAPAN KUMAR GUPTA
August 23, 2022
CHARAN HEMBRAM Vs. STATE OF WEST BENGAL
April 27, 2022
CHATTAR SHEIKH Vs. STATE OF WEST BENGAL
February 15, 2022
CHHANDA DUTTA Vs. STATE OF WEST BENGAL
January 14, 2022
CHHOTOLAL MAJHI Vs. STATE OF WEST BENGAL
July 1, 2022
CHIEF MANAGER (HR) BANGIYA GRAMIN VIKASH BANK Vs. UNION OF INDIA
April 13, 2022
CHIEF MANAGER, UCO BANK Vs. AMITAVA GHOSH
August 30, 2022
CHINMOY BANERJEE Vs. SOMA BANERJEE
December 15, 2022
CHIRANJIB MITRA Vs. KEYA ROY.
August 5, 2022
CHITRA ADHIKARI SHROFF Vs. GAUTAM SHROFF @ GAUTAM ROY GOVIND SHROFF
January 21, 2022
CHITTA BISWAS Vs. STATE OF WEST BENGAL
May 13, 2022
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. RATNAMAYA RAI
December 1, 2022
CIVON CONSTRUCTION PVT. LTD. Vs. IRCON INTERNATIONAL LIMITED
January 28, 2022
COL. NIKHIL PAREEK Vs. UNION OF INDIA
June 14, 2022
COLONEL PARTHA PRATIM DUBEY Vs. UNION OF INDIA
April 22, 2022
COMMISSIONER OF CENRAL EXCISE, HALDIA COMMISSIONERATE Vs. TATA STEEL LIMITED
April 18, 2022
COMMISSIONER OF CENTRAL EXCISE Vs. STEEL AUTHORITY OF INDIA LIMITED
February 3, 2022
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. EMAMI AGROTECH LIMITED
January 18, 2022
COMMISSIONER OF CENTRAL EXCISE, BOLPUR Vs. HINDUSTAN CABLES LIMITED
June 15, 2022
COMMISSIONER OF CENTRAL EXCISE, BOLPUR Vs. INDIAN IRON AND STEEL COMPANY LIMITED, BURNPUR WORKS, BURNPUR
September 30, 2022
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-IV Vs. SAI CONSTRUCTION
February 3, 2022
COMMISSIONER OF CGST AND CX Vs. SHYAM STEEL INDUSTRIES LIMITED
September 5, 2022
COMMISSIONER OF CUSTOMS (AIRPORT & ADMINISTRATION), KOLKATA Vs. S. PANDEY & COMPANY
September 26, 2022
COMMISSIONER OF INCOME TAX Vs. SANSKRITI SAGAR
April 26, 2022
COMMISSIONER OF INCOME TAX (CENTRAL)-III, KOLKATA Vs. GURU NANAK EDUCATIONAL TRUST
January 17, 2022
COMMISSIONER OF INCOME TAX (EXEMPTION) KOLKATA Vs. MAYAPUR DHAM PILGRIM AND VISITORS TRUST
February 16, 2022
COMMISSIONER OF INCOME TAX (EXEMPTION), KOLKATA Vs. B.P. PODDAR FOUNDATION FOR EDUCATION
September 13, 2022
COMMISSIONER OF INCOME TAX (EXEMPTIONS), KOLKATA Vs. SETH JAGANNATH BAJORIA CHARITABLE TRUST
January 3, 2022
COMMISSIONER OF INCOME TAX (EXEMPTIONS), KOLKATA Vs. VIDYA BHARATI SOCIETY FOR EDUCATIONAL & SCIENTIFIC ADVANCEMENT
January 19, 2022
COMMISSIONER OF INCOME TAX, KOLKATA Vs. INTEGRATED COAL MINING LIMITED
June 23, 2022
COMMISSIONER OF SERVICE TAX Vs. NARESH KUMAR AND COMPANY PRIVATE LIMITED
August 23, 2022
COMMISSIONER OF SERVICE TAX-1 Vs. SURYA VISTACOM PRIVATE LIMITED
July 13, 2022
CONCAST STEEL & POWER LIMITED Vs. SARAT CHATTERJEE AND CO. (VSP) PVT. LTD.
March 8, 2022
COSSIPORE KANCH SANGH AND ANOTHER Vs. UNION OF INDIA
December 19, 2022
CREATIVE MUSEUM DESIGNERS Vs. INCOME TAX OFFICER, EXEMPTIONS
February 10, 2022
D & I TAXCON SERVICES PVT. LTD Vs. NATIONAL COMPANY LAW TRIBUNAL
January 10, 2022
DABUR INDIA LIMITED Vs. SHREE BAIDYANATH AYURVED BHAWAN PVT. LTD
February 8, 2022
DAKSH SINGHAL Vs. STATE OF WEST BENGAL
June 23, 2022
DALI DAS Vs. ANANDAMOY DAS
July 8, 2022
DALMIA SECURITIES PVT. LTD. Vs. CALCUTTA STOCK EXCHANGE LTD.
March 29, 2022
DAMODAR PRASAD AGARWAL Vs. STATE OF WEST BENGAL
September 12, 2022
DAMODAR ROPEWAYS AND INFRA LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
August 4, 2022
DAMODAR VALLEY CORPORATION Vs. RELIANCE INFRASTRUCTURE LTD.
March 25, 2022
DAMODAR VALLEY CORPORATION Vs. OMBUDSMAN
November 9, 2022
DAVID MANTOSH Vs. APOLLO GLENEAGLES HOSPITALS LTD.
November 4, 2022
DAVINDER SINGH Vs. UNION OF INDIA
September 14, 2022
DAYA SHANKAR SINGH Vs. STATE OF WEST BENGAL
July 19, 2022
DBAR CODE RESTRO BAR & CLUB LLP Vs. CESC LIMITED
February 15, 2022
DEB KUMAR GUPTA Vs. TATU SK.
March 4, 2022
DEBABRATA BISWAS Vs. SUDHANGSU SEKHAR MITRA, SINCE DECEASED, HIS LEGAL HEIRS SMT. SUSHILA MITRA
March 2, 2022
DEBAKI NANDAN MAITI Vs. STATE OF WEST BENGAL
April 12, 2022
DEBAPRASAD DAS Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
January 20, 2022
DEBARSHI CHAKRABORTY Vs. DR. MANOJ PANTH, IAS
May 13, 2022
DEBASHIS DAS Vs. STATE OF WEST BENGAL
August 2, 2022
DEBASHIS MITRA Vs. UNION OF INDIA
July 14, 2022
DEBASHISH MITRA Vs. UNION OF INDIA
June 29, 2022
DEBASISH CHOWDHURY Vs. STATE OF WEST BENGAL
November 25, 2022
DEBASREE ROY Vs. STATE OF WEST BENGAL
February 23, 2022
DEBDAS DEY Vs. STATE OF WEST BENGAL
September 29, 2022
DEBJANI DAS Vs. SHYAMAPADA JANA
August 23, 2022
DEBOJYOTI DATTA Vs. ORIENTAL INSURANCE COMPANY LTD.
September 15, 2022
DECHAY TSHERING BHUTIA Vs. STATE OF WEST BENGAL
January 31, 2022
DEEP INVESTRADE (BOMBAY) PRIVATE LIMITED Vs. STATE OF WEST BENGAL
March 24, 2022
DELTA LIMITED Vs. STATE OF WEST BENGAL
March 17, 2022
DELTA LTD. Vs. AJIT SARDAR
March 31, 2022
DEVELOPMENT CONSULTANTS PRIVATE LIMITED Vs. STATE OF WEST BENGAL
December 15, 2022
DHEERAJ YADAV Vs. STATE OF WEST BENGAL
June 29, 2022
DHIRENDRA MOHAN OJHA (DEC.) AND SMRITIREKHA OJHA AND BIVA NANDY Vs. MUKTI OJHA (KUMAR), MALA OJHA (KUNDU) DIPTI OJHA, TRIPTI OJHA (ROY) BANANI OJHA (INDU)
December 8, 2022
DIBAKAR ROY Vs. MAHADEB SAMANTA
November 11, 2022
DIGANTAN MUKHERJEE Vs. RAJU ROY
December 23, 2022
DIGEN MANDAL Vs. STATE OF WEST BENGAL
July 20, 2022
DILIP BARMAN Vs. STATE OF WEST BENGAL
April 28, 2022
DILIP DAS Vs. STATE OF WEST BENGAL
May 20, 2022
DILIP KUMAR DAS Vs. STATE OF WEST BENGAL
September 15, 2022
DILIP KUMAR GHOSH Vs. STATE OF WEST BENGAL.
July 15, 2022
DILIP KUMAR PAHARI Vs. STATE OF WEST BENGAL
November 7, 2022
DILIP KUNDU Vs. MIRA DEVI AGARWAL
June 27, 2022
DILIP SOREN Vs. STATE OF WEST BENGAL
April 29, 2022
DIMENSION STEEL AND ALLOYS LIMITED Vs. DAMODAR VALLEY CORPORATION
May 4, 2022
DIPAK CHANDRA ROY Vs. STATE OF WEST BENGAL
August 3, 2022
DIPAK DEBMUNSI Vs. NATIONAL INSURANCE CO. LTD.
September 5, 2022
DIPAK JAMNADAS POPAT Vs. STATE OF WEST BENGAL
March 2, 2022
DIPAK KUMAR DINDA Vs. STATE OF WEST BENGAL
April 8, 2022
DIPAK KUMAR MONDAL Vs. STATE OF WEST BENGAL
June 9, 2022
DIPAK SINGHA Vs. STATE OF WEST BENGAL
February 14, 2022
DIPALI DUTTA Vs. DILIP PAUL
March 15, 2022
DIPALI JANA ON BEHALF OF INJURED RAMAPADA JANA Vs. UNITED INDIA INSURANCE COMPANY LIMITED
November 18, 2022
DIPANKAR SAHA Vs. CESC LIMITED
August 2, 2022
DIPANWITA CHOWDHURY Vs. BIPLAB LAHA
June 21, 2022
DIPANWITA DASGUPTA @ DIPANWITA CHAUDHURI Vs. SANDIP KUMAR DASGUPTA
July 29, 2022
DIPIKA BALA BISWAS Vs. STATE OF WEST BENGAL
August 5, 2022
DIPOK DINDA Vs. STATE OF WEST BENGAL
May 2, 2022
DIPSIKHA CHAKRABORTY Vs. ARUN KANTI BASU AND SABITA BASU
August 23, 2022
DIPU SARKAR Vs. PRADIP KUMAR BASAK
February 4, 2022
DIRECTORATE OF ENFORCEMENT Vs. UNION OF INDIA
December 12, 2022
DISTRICT INSPECTOR OF SCHOOLS Vs. BUDDHISWAR PRAMANIK
November 10, 2022
DIVYAJOT SINGH JENDU Vs. MANIKARAN ANALYTICS LIMITED
January 31, 2022
DOLON SK. Vs. STATE OF WEST BENGAL.
February 8, 2022
DR. ACHINA KUNDU Vs. STATE OF WEST BENGAL
March 30, 2022
DR. ANISUR RAHAMAN Vs. STATE OF WEST BENGAL
March 8, 2022
DR. AVINANDAN MONDAL Vs. STATE OF WEST BENGAL
January 7, 2022
DR. KAUSIK PAUL Vs. SEACOM SKILLS UNIVERSITY
March 23, 2022
DR. KUNAL SAHA Vs. STATE OF WEST BENGAL
April 4, 2022
DR. LATIFA SK. Vs. STATE OF WEST BENGAL
March 10, 2022
DR. NAZRUL ISLAM Vs. BASUDEB BANERJEE
January 25, 2022
DR. NIRJHAR BAR Vs. UNION OF INDIA
December 16, 2022
DR. SANTI PRASAD SINHA Vs. LAXMI TUNGA
April 13, 2022
DR. SIPRA GUHA Vs. ARAMBAG SOLVENT EXTRACTION PRIVATE LTD
September 5, 2022
DREAMZ COLLECTION Vs. STATE OF WEST BENGAL
May 20, 2022
DROPADI FABRICS Vs. KUSHAL SARAF
April 20, 2022
DUNCUN INTERNATIONAL (INDIA) LTD. Vs. ANGLO INDIA JUTE MILLS CO. LTD.
December 13, 2022
DUNLOP INDIA LIMITED Vs. E. V. MATHAI & SONS
June 13, 2022
DURGA MUKHERJEE Vs. STATE OF WEST BENGAL
April 27, 2022
DURGA PADA KARMAKAR Vs. GITA NAYEK
April 25, 2022
DURGABALA MDANDAL Vs. STATE OF WEST BENGAL
January 20, 2022
DWARAKA NATH CHOWDHURY Vs. STATE OF WEST BENGAL
August 12, 2022
EASTERN ASSOCIATES CONTRACTS Vs. UNION OF INDIA
April 26, 2022
EASTERN COALFIELDS LIMITED Vs. RREPL-KIPL (JV)
August 18, 2022
EASTERN COALFIELDS LIMITED Vs. MAHABALI TECHNO ENGINEERS
March 30, 2022
EASTERN COALFIELDS LTD. Vs. LACHMAN BHUIYA
May 13, 2022
EASTERN REGIONAL ELECTRICAL CONTRACTORSASSN (INDIA) Vs. UNION OF INDIA
May 20, 2022
ELECTROSTEEL CASTINGS LIMITED Vs. UNION OF INDIA
March 15, 2022
ELECTROSTEEL CASTINGS LTD. Vs. STATE OF WEST BENGAL
March 10, 2022
EMERALD JEWEL INDUSTRY INDIA LIMITED Vs. SENIOR JOINT COMMISSIONER, COMMERCIAL TAXES
December 13, 2022
ENFORCEMENT DIRECTORATE Vs. XXXXX
October 11, 2022
ENFORCEMENT DIRECTORATE Vs. DEBABRATA HALDER
December 20, 2022
ENFORCEMENT DIRECTORATE Vs. PARTHA CHATTERJEE
July 25, 2022
ENFORCEMENT DIRECTORATE Vs. PARTHA CHATTERJEE
July 24, 2022
ENFORCEMENT OFFICER, ENFORCEMENT DIRECTORATE Vs. LAXMI NARAYAN ROY
February 9, 2022
ENTAJUL SK @ INTAJUL SK Vs. STATE OF WEST BENGAL
February 11, 2022
ENVIRON ENERGY - TECH SERVICE LTD. Vs. STATE OF WEST BENGAL
November 22, 2022
ESAB INDIA LIMITED Vs. ELECTRO STEEL CASTINGS LIMITED
April 22, 2022
EXECUTIVE ENGINEER Vs. UTTAM KUMAR SAHA
September 30, 2022
F.A.M. AMINUZZAMAN CHOWDHURY Vs. STATE OF WEST BENGAL
August 3, 2022
FAIRDEAL SUPPLIES LIMITED Vs. INDIAN OVERSEAS BANK
July 28, 2022
FALAUDDIN HAIDER Vs. STATE OF WEST BENGAL
August 2, 2022
FARAKKA CREDIT CO-OPERATIVE SOCIETY LTD. Vs. STATE OF WEST BENGAL
May 5, 2022
FARHAD SK Vs. STATE OF WEST BENGAL
March 29, 2022
FARID MOLLAH Vs. STATE OF WEST BENGAL
January 18, 2022
FARJANA HASIN Vs. STATE OF WEST BENGAL
December 12, 2022
FIRE SERVICES WORKERS UNION, WEST BENGAL Vs. STATE OF WEST BENGAL
March 10, 2022
FITJEE LIMITED Vs. SIBADATTA MOHANTY
August 3, 2022
FRANCIS KLEIN AND CO PRIVATE LTD Vs. STATE OF WEST BENGAL
May 11, 2022
FUTURE MARKET NETWORKS LIMITED Vs. LAXMI PAT SURANA
April 28, 2022
FUTURE MARKET NETWORKS LIMITED Vs. LAXMI PAT SURANA
September 1, 2022
GAGAN FERROTECH LIMITED Vs. WEST BENGAL ELECTRICITY REGULATORY COMMISSION
January 24, 2022
GAINWELL COMMOSALES PRIVATE LIMITED Vs. MINSOL LIMITED (FORMERLY CUPRUM BAGRODIA LIMITED)
December 15, 2022
GALAXY MECHANICAL ENGINEERING Vs. ASSISTANT COMMISSIONER
March 3, 2022
GAMMON INDIA LIMITED Vs. SALES TAX OFFICER, BHAWANIPUR CHARGE
March 29, 2022
GANDHI MEMORIAL GIRLS HIGH SCHOOL Vs. STATE OF WEST BENGAL
May 20, 2022
GANESH CHANDRA GHOSH Vs. STATE OF WEST BENGAL
September 7, 2022
GANESH DAS BAIRAGYA Vs. SUPERINTENDENT, NARCOTICS CONTROL BUREAU
April 22, 2022
GANESH GURIA Vs. STATE OF WEST BENGAL
August 12, 2022
GANESH MALI Vs. STATE OF WEST BENGAL
August 10, 2022
GANESH ORANG Vs. STATE OF WEST BENGAL
February 2, 2022
GANGADHAR RAJOWAR Vs. STATE OF WEST BENGAL
August 1, 2022
GANNON DUNKERLEY & CO. LTD. Vs. STATE OF WEST BENGAL
September 1, 2022
GAUTAM DAS Vs. STATE OF WEST BENGAL
July 29, 2022
GAUTAM MAJUMDER Vs. INSTITUTION OF ENGINEERS (INDIA)
April 18, 2022
GAUTAM PAUL Vs. STATE OF WEST BENGAL
September 27, 2022
GAVRILL METAL PVT. LTD. Vs. MAIRA FABRICATORS PVT. LTD.
July 4, 2022
GAYATRI ADAK Vs. SOVAN BANERJEE
November 24, 2022
GAYATRI DUTTA Vs. MANIKA GHOSH
March 30, 2022
GIRDHAR GOPAL DALMIA Vs. UNION OF INDIA
June 21, 2022
GITA NAYEK Vs. DURGAPADA KARMAKAR
April 25, 2022
GKW LIMITED Vs. ESEMEN METALLO CHEMICALS PRIVATE LIMITED
August 25, 2022
GODREJ PROPERTIES LTD. Vs. STATE OF WEST BENGAL
July 5, 2022
GOLAM MOHINUDDIN Vs. STATE OF WEST BENGAL
July 22, 2022
GOLENUR KHATUN Vs. STATE OF WEST BENGAL
February 2, 2022
GOPAL @ MANU DAS Vs. STATE OF WEST BENGAL
July 26, 2022
GOPAL DAS CHOUDHARY Vs. UNION OF INDIA
April 18, 2022
GOPAL JHA Vs. CENTRAL BUREAU OF INVESTIGATION
August 12, 2022
GOPAL TELI Vs. STATE OF WEST BENGAL
July 15, 2022
GOUR MONDAL Vs. STATE OF WEST BENGAL
April 1, 2022
GOURAB MONDAL Vs. STATE OF WEST BENGAL
May 6, 2022
GOURANGA BISWAS Vs. STATE OF WEST BENGAL
April 1, 2022
GOURANGA MAITY Vs. STATE OF WEST BENGAL
March 7, 2022
GOURHARI DAS Vs. KANAN BALA SAMANTA
June 15, 2022
GOURI CHAKRABORTY Vs. JYOTSNA MAZUMDAR
December 12, 2022
GOURI KANTA Vs. NATIONAL INSURANCE COMPANY LTD.
September 15, 2022
GOUTAM HAZRA Vs. PINAKI HAZRA
September 5, 2022
GOUTAM MAJUMDAR Vs. STATE OF WEST BENGAL
July 19, 2022
GOUTAM SAREN Vs. UNION OF INDIA
June 6, 2022
GREEN FIZZ BEVERAGES PRIVATE LIMITED Vs. STATE OF WEST BENGAL
November 10, 2022
GUNADHAR MONDAL Vs. ORIENTAL INSURANCE CO, LTD
July 14, 2022
GURUPADA DAS Vs. STATE OF WEST BENGAL
August 5, 2022
GURUPADA DAS Vs. STATE OF WEST BENGAL
May 18, 2022
HAFIJA LASKAR Vs. STATE OF WEST BENGAL
May 30, 2022
HALDIA PETROCHEMICALS LIMITED Vs. ASSISTANT COMMISSIONER, CGST
June 30, 2022
HALDIBARI TEA MANUFACTURERS LLP Vs. HULDIBARI INDUSTRIES AND PLANTATION COMPANY LTD
May 4, 2022
HARADHAN PANTU Vs. STATE OF WEST BENGAL
July 1, 2022
HARADHAN SAHA Vs. TRIPURDESHWAR MUKHERJEE
April 26, 2022
HARAN SARDAR Vs. STATE OF WEST BENGAL
June 27, 2022
HARI KRISHNA AGARWAL Vs. RAM RATAN KHEMKA
August 4, 2022
HARIPADA SANTRA Vs. MADAN SANTRA
February 17, 2022
HARISADHAN HALDER Vs. MADHAI MONDAL
July 4, 2022
HARISH HIRANI Vs. STATE OF WEST BENGAL
December 21, 2022
HASIBUL Vs. STATE OF WEST BENGAL
July 22, 2022
HASSEM MIA Vs. STATE OF WEST BENGAL
July 8, 2022
HEALTH WORLD HOSPITAL Vs. STATE OF WEST BENGAL
December 21, 2022
HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY
January 18, 2022
HIRA CHARAN NARJINARI Vs. STATE OF WEST BENGAL
January 6, 2022
HIREN PANCHAL Vs. UNION OF INDIA
June 27, 2022
HIRENDRA NATH HALDER Vs. UNION OF INDIA
September 2, 2022
HYTONE MERCHANTS PVT. LTD. Vs. ASIT DAS
November 29, 2022
ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. STATE OF WEST BENGAL
June 22, 2022
IDEAL UNIQUE REALTORS PRIVATE LIMITED Vs. UNION OF INDIA
April 22, 2022
IDEAL UNIQUE REALTORS PVT. LTD Vs. PADMA LOGISTICS AND KHANIJ PVT. LTD
February 2, 2022
IFB AGRO INDUSTRIES LIMITED Vs. STATE OF WEST BENGAL
November 22, 2022
ILLIYAS Vs. STATE OF WEST BENGAL
August 10, 2022
IMAMUL HAK @ IMAMUL HAQUE Vs. STATE OF WEST BENGAL
April 20, 2022
IMAX INFRASTRUCTURE PVT. LTD. Vs. DEPUTY COMMISSIONER
August 11, 2022
IN RE Vs. RAJESH SK.
January 25, 2022
IN RE Vs. GUDDU MONDAL
March 29, 2022
IN RE : BARIK BISWAS Vs. IN RE : BARIK BISWAS
October 19, 2022
IN RE : BHAJAGOBINDA ROY ALIAS BHAJAN ROY Vs. IN RE : BHAJAGOBINDA ROY ALIAS BHAJAN ROY
March 7, 2022
IN RE : COURT ON ITS OWN MOTION Vs. IN RE : COURT ON ITS OWN MOTION
March 23, 2022
IN RE : STATE OF WEST BENGAL Vs. MD. YOUNUS
May 3, 2022
IN RE: AN APPLICATION FOR BAIL UNDER SECTION 439 OF THE CODE OF CRIMINAL PROCEDURE. Vs. ANSAR ALI @ MD. ANSAR ALI
March 11, 2022
IN RE: AN APPLICATION UNDER SECTION 401 READ WITH SECTION 482 OF THE CODE OF CRIMINAL PROCEDURE, 1973. Vs. IN RE:- AN APPLICATION FOR BAIL UNDER SECTION 439 OF THE CODE OF CRIMINAL PROCEDURE IN CONNECTION WITH NDPS CASE NO.198 OF 2021 ARISING OUT OF LALGOLA P. S. CASE NO.698 OF 2021 DATED 17.09.2021 UNDER SECTIONS 21(C)/29 OF THE N.D.P.S. ACT.
June 2, 2022
IN RE: MATTERS PENDING WITH INTERIM ORDERS IN THE HIGH COURT AT CALCUTTA AND COURTS SUBORDINATE TO IT INCLUDING THE TRIBUNALS WITHIN THE STATE OF WEST BENGAL AND UNION TERRITORY OF ANDAMAN & NICOBAR ISLANDS DURING THE PREVAILING COVID-19 SITUATION RELATED Vs. IN RE: MATTERS PENDING WITH INTERIM ORDERS IN THE HIGH COURT AT CALCUTTA AND COURTS SUBORDINATE TO IT INCLUDING THE TRIBUNALS WITHIN THE STATE OF WEST BENGAL AND UNION TERRITORY OF ANDAMAN & NICOBAR ISLANDS DURING THE PREVAILING COVID-19 SITUATION RELATED
January 17, 2022
IN RE:- AN APPLICATION FOR BAIL UNDER SECTION 439 OF THE CODE OF CRIMINAL PROCEDURE IN CONNECTION WITH BIDHANNAGAR SOUTH P.S. CASE NO.40 OF 2019 DATED 13.04.2019 UNDER SECTIONS 3/6 OF THE IMMORAL TRAFFIC (PREVENTION) ACT. (G.R. CASE NO. 259 OF 2019). Vs. IN RE:- AN APPLICATION FOR BAIL UNDER SECTION 439 OF THE CODE OF CRIMINAL PROCEDURE IN CONNECTION WITH BIDHANNAGAR SOUTH P.S. CASE NO.40 OF 2019 DATED 13.04.2019 UNDER SECTIONS 3/6 OF THE IMMORAL TRAFFIC (PREVENTION) ACT. (G.R. CASE NO. 259 OF 2019).
June 15, 2022
IN RE:- AN APPLICATION FOR BAIL UNDER SECTION 439 OF THE CODE OF CRIMINAL PROCEDURE IN CONNECTION WITH NDPS CASE NO.198 OF 2021 ARISING OUT OF LALGOLA P. S. CASE NO.698 OF 2021 DATED 17.09.2021 UNDER SECTIONS 21(C)/29 OF THE N.D.P.S. ACT. Vs. IN RE:- AN APPLICATION FOR BAIL UNDER SECTION 439 OF THE CODE OF CRIMINAL PROCEDURE IN CONNECTION WITH NDPS CASE NO.198 OF 2021 ARISING OUT OF LALGOLA P. S. CASE NO.698 OF 2021 DATED 17.09.2021 UNDER SECTIONS 21(C)/29 OF THE N.D.P.S. ACT.
June 22, 2022
IN THE GOODS OF SEPHALI BOSE Vs. GAUTAM BOSE
November 3, 2022
IN THE MATTER OF : CENTRAL BUREAU OF INVESTIGATION REPRESENTED BY ANUPAM MATHUR Vs. IN THE MATTER OF : CENTRAL BUREAU OF INVESTIGATION REPRESENTED BY ANUPAM MATHUR
June 29, 2022
IN THE MATTER OF : SHRI ML GROVER Vs. IN THE MATTER OF : SHRI ML GROVER
September 29, 2022
IN THE MATTER OF: BIKASH KUMAR GUPTA Vs. IN THE MATTER OF: BIKASH KUMAR GUPTA
March 28, 2022
INDIA MEDIA SERVICES PRIVATE LIMITED Vs. INDIAN EXPRESS NEWSPAPERS (BOMBAY) LIMITED
February 15, 2022
INDIA POWER CORPORATION LTD Vs. EASTERN RAILWAY
March 24, 2022
INDIAN JUTE MILLS ASSOCIATION Vs. UNION OF INDIA
May 11, 2022
INDIAN OIL CORPORATION LIMITED Vs. GANESH MOVERS AND LOGISTICS (P) LTD.
March 8, 2022
INDIAN OIL CORPORATION LIMITED Vs. ANCHIT AGARWAL
July 7, 2022
INDRAJIT MOULIK Vs. STATE OF WEST BENGAL
November 9, 2022
INDRANIL MUKHERJEE Vs. STATE OF WEST BENGAL
April 21, 2022
INDRANUJ CHOWDHURY Vs. STATE OF WEST BENGAL
September 8, 2022
INDUSIND BANK LIMITED Vs. STATE OF WEST BENGAL
February 10, 2022
INSTITUTE OF COMPANY SECRETARIES OF INDIA Vs. BIMAN DEBNATH
April 13, 2022
IRSAD Vs. STATE OF WEST BENGAL
December 6, 2022
ISHDAN SEIKH Vs. UNION OF INDIA
May 6, 2022
ISRAFIL SK Vs. STATE OF WEST BENGAL
February 3, 2022
ISWAR JAGADISWAR Vs. STATE OF WEST BENGAL
October 19, 2022
ITI PANDIT Vs. UNION OF INDIA
February 22, 2022
JAGANNATH KUNDU Vs. STATE OF WEST BENGAL
April 22, 2022
JAGANNATH TUDU Vs. STATE OF WEST BENGAL
June 24, 2022
JAHANGIR Vs. STATE OF WEST BENGAL
February 17, 2022
JAHIRUL SK. Vs. STATE OF WEST BENGAL
July 28, 2022
JAKIR HOSSAIN GAZI Vs. STATE OF WEST BENGAL
January 17, 2022
JALALUDDIN MOLLAH Vs. BOARD OF AUQAF, WEST BENGAL
February 17, 2022
JAMAT SK Vs. STATE OF WEST BENGAL
December 21, 2022
JATIN SATIK Vs. SANCHITA BERA
August 26, 2022
JAWAID ALAM Vs. STATE OF WEST BENGAL
December 16, 2022
JAYANTA SINGHA ROY Vs. STATE OF WEST BENGAL
July 11, 2022
JAYANTI BOSE Vs. STATE OF WEST BENGAL
February 25, 2022
JAYANTI BOSE Vs. STATE OF WEST BENGAL
February 23, 2022
JAYANTI MALI Vs. RAHUL PRADHAN
April 7, 2022
JAYASHREE DEVI Vs. STATE OF WEST BENGAL
June 27, 2022
JAYETA GHOSH Vs. STATE OF WEST BENGAL
January 14, 2022
JAYNAL KHAN Vs. STATE OF WEST BENGAL
October 19, 2022
JAYSHANKAR CHAUBEY Vs. STATE OF WEST BENGAL
March 29, 2022
JET AGE SECURITIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX, KOLKATA-III
September 15, 2022
JHARNA GOPE Vs. STATE OF WEST BENGAL
November 11, 2022
JIAUL ALAM Vs. IVANA SARKAR
November 23, 2022
JIGIRA Vs. STATE OF WEST BENGAL
July 1, 2022
JITENDRA MOHAN KHAN Vs. STATE OF WEST BENGAL
July 14, 2022
JMV POLYMER LIMITED Vs. PANJAB NATIONAL BANK
September 20, 2022
JNAN RANJAN DAS Vs. SOUTH BENGAL STATE TRANSPORT CORPORATION
June 28, 2022
JOGENDRA NATH BHUINYA Vs. BHABATOSH MAITY
August 11, 2022
JOY KALI OIL INDUSTRIES PVT. LTD. Vs. UNION OF INDIA
September 13, 2022
JOY PRAKASH SINGH Vs. STATE OF WEST BENGAL
September 15, 2022
JOYANTI ELECTRONICS Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
March 14, 2022
JOYDEEP ROY Vs. STATE OF WEST BENGAL
March 14, 2022
JOYITA BANDYOPADHYAY NEE GANGULY Vs. STATE OF WEST BENGAL
September 6, 2022
JYOTI BISWAS Vs. RAJ KUMAR GHOSH
April 26, 2022
JYOTSNA SINGH Vs. ORIENTAL INSURANCE CO. LTD.
August 26, 2022
KABERI DEY Vs. STATE OF WEST BENGAL
November 23, 2022
KABICHAN ROY Vs. UNION OF INDIA
July 11, 2022
KABITA GANGULY Vs. STATE OF WEST BENGAL
January 17, 2022
KABITA MONDAL (GAYEN) Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD.
March 22, 2022
KADER KHAN Vs. STATE OF WEST BENGAL
May 6, 2022
KAHM INDUSTRIES PVT. LTD Vs. PUNALUR PAPER MILLS LTD.
April 5, 2022
KAIRA DISTRICT COOPERATIVE MILK PRODUCERS UNION LTD. Vs. MAA TARA TRADING CO
September 1, 2022
KAJAL BANDYOPADHYAY Vs. STATE OF WEST BENGAL
November 10, 2022
KAJAL CHANDRA BAG Vs. STATE OF WEST BENGAL
April 13, 2022
KAJAL DUTTA PRAMANIK Vs. STATE OF WEST BENGAL
September 26, 2022
KALABATI GUPTA Vs. STATE OF WEST BENGAL
September 20, 2022
KALABATI MONDAL Vs. UNION OF INDIA
May 19, 2022
KALAWATI DEVI Vs. STATE OF WEST BENGAL
June 10, 2022
KALI KRISHNA BERA Vs. UNION OF INDIA
February 9, 2022
KALI SHANKAR PAUL Vs. STATE OF WEST BENGAL
July 15, 2022
KALIMATA ISPAT INDUSTRIES PRIVATE LIMITED Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
December 23, 2022
KALIMATA VYAPAAR PVT. LTD. Vs. GENERAL MANAGER NORTHERN RAILWAYS
September 14, 2022
KALLOL CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED
April 7, 2022
KALYAN KRISHNA NANDI Vs. NITA NANDI
November 16, 2022
KALYAN KUMAR BERA Vs. MILAN KUMAR KHUTIA
December 6, 2022
KAMAL KRISHNA BOSE Vs. STATE OF WEST BENGAL
July 1, 2022
KAMAL KUMAR GUIN Vs. STATE OF WEST BENGAL
April 11, 2022
KAMAL NATH Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
March 22, 2022
KAMALA KANTA PANDEY Vs. UNION OF INDIA
February 7, 2022
KAMLESH BALMIKI Vs. UNITED INDIA INSURANCE COMPANY LIMITED
August 22, 2022
KAMONASISH MISTRY Vs. STATE OF WEST BENGAL
July 28, 2022
KAMRUJJAMAN SARKAR Vs. STATE OF WEST BENGAL
November 28, 2022
KAMRUL HUDA Vs. STATE OF WEST BENGAL
September 19, 2022
KANAI DOLUI Vs. STATE OF WEST BENGAL
September 16, 2022
KANAI TUDU Vs. STATE OF WEST BENGAL
August 11, 2022
KANAILAL CHAKRABORTY Vs. STATE OF WEST BENGAL
February 24, 2022
KANCHAN CHOUDHARY Vs. STATE OF WEST BENGAL
June 24, 2022
KANCHAN OIL INDUSTRIES LIMITED Vs. STATE OF WEST BENGAL
August 16, 2022
KANCHAN OIL INDUSTRIES LIMITED Vs. STATE OF WEST BENGAL
December 6, 2022
KANISHK SINHA Vs. UNION OF INDIA
April 27, 2022
KANISKA ROY Vs. STATE OF WEST BENGAL
May 19, 2022
KANWAL PRAKASH SINGH Vs. STATE OF WEST BENGAL
June 17, 2022
KARAN KUMAR ARORA Vs. UNION OF INDIA
April 21, 2022
KARTICK CHANDRA PAL Vs. STATE OF WEST BENGAL
November 10, 2022
KARTICK DEY Vs. STATE OF WEST BENGAL
March 7, 2022
KARTICK KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL
June 10, 2022
KASHIF HUMAIR @ KASHIF HUMARI Vs. STATE OF WEST BENGAL
May 20, 2022
KASHINATH BISWAS Vs. UNION OF INDIA
January 25, 2022
KASHINATH DEY Vs. STATE OF WEST BENGAL
May 17, 2022
KASHINATH GHOSH Vs. BHAGIRATHI MONDAL
December 16, 2022
KASHVI POWER & STEEL PRIVATE LIMITED Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
August 12, 2022
KASTURI MUKHERJEE Vs. STATE OF WEST BENGAL
June 15, 2022
KAUSHAL KADEL Vs. STATE OF WEST BENGAL
September 8, 2022
KAUSHIK MITRA Vs. INDIRA GHOSH
February 1, 2022
KAUSTUV RAY Vs. IDBI BANK
March 21, 2022
KAYESH ALI Vs. STATE OF WEST BENGAL
April 26, 2022
KENARAM PRAMANICK Vs. SHITAL BETAL
March 10, 2022
KESHAB GHOSH Vs. STATE OF WEST BENGAL
August 22, 2022
KESORAM INDUSTRIES LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX 2
January 19, 2022
KHADEM SK Vs. STATE OF WEST BENGAL
August 12, 2022
KHOKAN JANA Vs. STATE OF WEST BENGAL
March 10, 2022
KHOKAN SARDAR Vs. STATE OF WEST BENGAL
February 9, 2022
KHUSBOO SINGHANIA Vs. PRAVEEN SINGHANIA
December 20, 2022
KINGSUK BISWAS Vs. STATE OF WEST BENGAL
September 2, 2022
KIRAN DEVI PODDAR Vs. SUNDARAM CLAYTON LIMITED
March 30, 2022
KISHAN CHANDRA MODAK Vs. AVA BHADRA MODAK
April 29, 2022
KLG TRADEFIN PRIVATE LIMITED Vs. ASHOKA HAWAI AND SHOES PRIVATE LIMITED
July 15, 2022
KOL. NIKHIL PAREEK. Vs. UNION OF INDIA
July 4, 2022
KOLKATA MUNICIPAL CORPORATION Vs. FIROZA BEGUM
June 24, 2022
KOLKATA MUNICIPAL CORPORATION Vs. PRASUN BANERJEE
February 25, 2022
KOLKATA MUNICIPAL CORPORATION Vs. UNION OF INDIA
February 4, 2022
KOLKATA MUNICIPAL CORPORATION Vs. GOPI MALI
January 14, 2022
KOLKATA MUNICIPAL CORPORATION Vs. ANURAG JALAN
February 17, 2022
KOLKATA MUNICIPAL CORPORATION Vs. GOPI MALI
January 17, 2022
KOLKATA MUNICIPAL CORPORATION Vs. DILIP KUMAR DAS
November 25, 2022
KOLKATA MUNICIPAL CORPORATION Vs. ADYA RESIDENCY (P) LIMITED AND M/S. RAJVEER INFRASTRUCTURE REALITY PVT. LTD.
September 30, 2022
KONGKON MONDAL Vs. STATE OF WEST BENGAL
February 25, 2022
KOUSHIK CHAKRABORTY THAKUR Vs. HONBLE HIGH COURT AT CALCUTTA
May 20, 2022
KOUSHIK DAS Vs. BIDHAN CHANDRA ROY
November 10, 2022
KRISHNA KUMAR GURUNG Vs. STATE OF WEST BENGAL
December 15, 2022
KRISHNA SARKAR CHAKI Vs. STATE OF WEST BENGAL
August 29, 2022
KRISHNAPADA DEBNATH Vs. STATE OF WEST BENGAL
November 22, 2022
KRISHNENDU ROY Vs. PRITISHA BHOWMIK
August 18, 2022
KULTALI FOOD MARKETING PVT. LTD Vs. STATE OF WEST BENGAL
April 21, 2022
KUNAL SAHA Vs. UNIVERSITY OF CALCUTTA
May 6, 2022
KUNAL SAHA Vs. WEST BENGAL MEDICAL COUNCIL
June 29, 2022
KUSHAL AGARWAL Vs. MAHENDRA KUMAR JAIN
July 28, 2022
KUSHAL AGARWAL Vs. STATE OF WEST BENGAL
February 23, 2022
L.M. TECHNO-BUILD PRIVATE LIMITED Vs. PRANATI GHOSH
September 7, 2022
LAKHAN URIA Vs. STATE OF WEST BENGAL
April 25, 2022
LAKSHI RAM HEMBRAM Vs. STATE OF WEST BENGAL
January 5, 2022
LAKSHMAN PRASAD AGARWAL Vs. UNION OF INDIA
May 20, 2022
LAKSHMI RANI DHAR Vs. FALAKATA INDUSTRIES LTD.
August 17, 2022
LAKSHMI ROY Vs. STATE OF WEST BENGAL
July 15, 2022
LATIFUR RAHAMAN Vs. STATE OF WEST BENGAL
November 9, 2022
LAXMAN GOPE Vs. STATE OF WEST BENGAL
December 23, 2022
LAXMAN PRASAD AGARWAL Vs. STATE OF WEST BENGAL
July 6, 2022
LAXMI BALMIKI Vs. STATE OF WEST BENGAL
June 20, 2022
LAXMI DAS Vs. MADHUSUDAN DAS
December 13, 2022
LAXMI PAT SURANA Vs. PANTALOON RETAIL INDIA LIMITED
September 23, 2022
LAXMI RESIDENCY PRIVATE LIMITED Vs. RAJESH JAIN
June 24, 2022
LAXMI TUNGA Vs. STATE OF WEST BENGAL
April 4, 2022
LAXMI TUNGA Vs. STATE OF WEST BENGAL
April 1, 2022
LIEUTENANT GOVERNOR Vs. ANTONY
July 27, 2022
LINDSAY INTERNATIONAL PRIVATE LIMITED Vs. LAXMI NIWAS MITTAL
January 21, 2022
LINDSAY INTERNATIONAL PRIVATE LIMITED Vs. IFGL REFRACTORIES LIMITED
July 8, 2022
LIPI SARKAR Vs. WEST BENGAL INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION
July 13, 2022
LITON MONDAL Vs. STATE OF WEST BENGAL
April 7, 2022
LIZA GHOSH Vs. STATE OF WEST BENGAL
July 29, 2022
LOVELY BIBI Vs. STATE OF WEST BENGAL
July 12, 2022
LUNA SIL Vs. NARARYAN CHANDRA GHOSH
November 9, 2022
LUXMI TUNGA Vs. STATE OF WEST BENGAL
May 18, 2022
M.S. RAMCHANDRAN Vs. SANDIP META
November 14, 2022
M/S. AATREYEE NIRMAN PRIVATE LIMITED Vs. STATE OF WEST BENGAL
January 19, 2022
M/S. ADYA RESIDENCY (P) LTD AND M/S. RAJVEER INFRASTRUCTURE REALITY PVT. LTD. Vs. STATE OF WEST BENGAL
April 21, 2022
M/S. BENGAL ENERGY LIMITED Vs. WEST BENGAL ELECTRICITY REGULATORY COMMISSION
March 15, 2022
M/S. BHATTACHARJEE MAHASAYA Vs. STATE OF WEST BENGAL
March 31, 2022
M/S. C.D. STEEL PVT. LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
May 13, 2022
M/S. DBAR CODE RESTRO BAR & CLUB LLP Vs. CESC LIMITED
June 29, 2022
M/S. EASTERN COAL FIELDS LTD Vs. DUKHNI BHUIYA
April 21, 2022
M/S. GANGULY RUBBER Vs. STATE OF WEST BENGAL
January 3, 2022
M/S. HINDUSTHAN BUILDERS Vs. IRCON INTERNATIONAL LIMITED
January 28, 2022
M/S. INDUS TOWER LIMITED Vs. NARAYAN CHANDRA RAJAK
June 24, 2022
M/S. M. P. KHAITAN Vs. DESIGNATED COMMITTEE
March 1, 2022
M/S. NARSI & ASSOCIATES Vs. DEPUTY COMMISSIONER, COMMERCIAL TAXES
January 31, 2022
M/S. ONE TEXTILE Vs. UMESH BHARECH
May 20, 2022
M/S. P.C. NEWS AGENCY (P) LTD Vs. PRADIP BISWAS
March 10, 2022
M/S. S.B.I.W. STEELS (PRIVATE) LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED
December 2, 2022
M/S. SATYEN CONSTRUCTION Vs. STATE OF WEST BENGAL
April 8, 2022
M/S. SONAI FOOD MARKETING PVT. LTD. Vs. STATE OF WEST BENGAL
February 23, 2022
M/S. SPECIAL STEEL & WIRE WINGS Vs. RADHE SHYAM BHOOTRA
January 24, 2022
M/S. WEATHER CONTROL Vs. STATE OF WEST BENGAL
March 16, 2022
M/S. WELLCRAFT INTERIORS Vs. STATE OF WEST BENGAL
April 8, 2022
M/S. WESTERN ENGINEERING WORKS Vs. STATE OF WEST BENGAL
May 5, 2022
MAA MAIHAR STEEL Vs. MSTC LIMITED
October 19, 2022
MACO CORPORATION (INDIA) PVT. LTD. Vs. ASST. COMM. OF COMMERCIAL TAXES, CORPORATE DIVISION
May 13, 2022
MADAN DHIBAR Vs. STATE
January 28, 2022
MADAN LAL SHROFF Vs. SURYA PRAKASH SHROFF
March 11, 2022
MADHU JYOSTNA MARJARA Vs. STATE OF WEST BENGAL
August 22, 2022
MADHU SINGH Vs. STATE OF WEST BENGAL
April 26, 2022
MADHUMITA BHOWMICK Vs. SOMNATH BHOUMICK
April 13, 2022
MADHURIMA SENGUPT Vs. FACEBOOK INC. INDIA
February 14, 2022
MADHUSUDAN DAS Vs. STATE OF WEST BENGAL
December 20, 2022
MADHUSUDAN GHOSH Vs. SUBIR KUMAR BANERJEE
August 11, 2022
MADHUSUDAN MONDAL Vs. STATE OF WEST BENGAL
December 21, 2022
MAHARAJA EDIFICE PVT. LTD. Vs. UNION OF INDIA
July 12, 2022
MAHENDRA KUMAR JAIN Vs. STATE OF WEST BENGAL
September 29, 2022
MAHENDRA KUMAR JAIN Vs. STATE OF WEST BENGAL
June 14, 2022
MAHIBUL ISLAM CHOWDHURY Vs. STATE OF WEST BENGAL
July 29, 2022
MAHINDRA & MAHINDRA LIMITED Vs. PRANAJ MERCHANTS PVT. LTD.
July 28, 2022
MAHUYA GHOSH Vs. UNION OF INDIA
April 22, 2022
MAINAK DAS Vs. STATE OF WEST BENGAL
June 24, 2022
MALANCHA MOHINTA Vs. DIPAK MOHINTA
March 23, 2022
MALEKA KHATUN Vs. STATE OF WEST BENGAL
June 20, 2022
MALLIKA KAR Vs. STATE OF WEST BENGAL
March 1, 2022
MAMONI PAL Vs. SAMIR PAL
July 21, 2022
MANAV INVESTMENT AND TRADING CO. LIMITED Vs. DBS BANK INDIA LIMITED
February 16, 2022
MANAV INVESTMENT AND TRADING COMPANY LIMITED Vs. DBS BANK INDIA LIMITED
April 11, 2022
MANDIRA SAHA Vs. DHRUBA MOHAN SAHA
April 18, 2022
MANGAL DAS ADHIKARY Vs. STATE OF WEST BENGAL
August 8, 2022
MANGALIC ENTERPRISE Vs. SWAPAN KUMAR DAS
July 20, 2022
MANI DAS Vs. STATE OF WEST BENGAL
November 29, 2022
MANICK SARDAR Vs. STATE OF WEST BENGAL
February 11, 2022
MANIK DAS Vs. NARCOTICS CONTROL BUREAU
January 28, 2022
MANIK MANDAL Vs. STATE OF WEST BENGAL
April 25, 2022
MANIKA SETT Vs. SETT IRON FOUNDRY
July 28, 2022
MANINDRA KUMAR MITRA Vs. STATE OF WEST BENGAL
September 22, 2022
MANISH GUPTA Vs. STATE OF WEST BENGAL
December 2, 2022
MANJIL RAI Vs. STATE OF WEST BENGAL
July 28, 2022
MANJIR CHATTERJEE Vs. SUSHANTA DUTTA
September 30, 2022
MANJULIKA GOSWAMI Vs. STATE OF WEST BENGAL
April 22, 2022
MANOJ KUMAR GUPTA Vs. SURAJ SINGH
April 13, 2022
MANORANJAN ARI Vs. ALLAHABAD BANK
June 16, 2022
MANSURA BIBI Vs. STATE OF WEST BENGAL
May 2, 2022
MANTU GOPAL DEOGHARIA Vs. STATE OF WEST BENGAL
July 18, 2022
MANUJA BIBI Vs. CENTRAL BUREAU OF INVESTIGATION, SC-II, NEW DELHI
September 2, 2022
MARADONA SEIKH Vs. STATE OF WEST BENGAL
December 14, 2022
MARICO LIMITED Vs. DABUR INDIA LIMITED
July 19, 2022
MARINE PRODUCTS EXPORT DEVELOPMENT AUTHORITY (MPEDA) Vs. BALARAM BASAK
March 21, 2022
MASARUL SK Vs. STATE OF WEST BENGAL
May 13, 2022
MASIDUR RAHAMAN Vs. UNION OF INDIA
February 4, 2022
MASUD CHOUDHURY Vs. STATE OF WEST BENGAL
February 24, 2022
MAX COT MERCHANTS PVT. LTD. Vs. UNION OF INDIA
April 11, 2022
MAYA MAJUMDER Vs. STATE OF WEST BENGAL
July 12, 2022
MAYA RANI MANNA Vs. STATE OF WEST BENGAL
May 19, 2022
MAYARANI DUTTA Vs. RANJIT KUMAR NANDI
August 10, 2022
MD ILIAS Vs. STATE OF WEST BENGAL
February 17, 2022
MD JAMIRUDDIN Vs. UNION OF INDIA
May 13, 2022
MD. ABDUL GANI ANSARI Vs. STATE OF WEST BENGAL
March 30, 2022
MD. ABDUL GANI ANSARI Vs. STATE OF WEST BENGAL
February 21, 2022
MD. ABDUL GANI ANSARI Vs. STATE OF WEST BENGAL
March 9, 2022
MD. ABDUL GANI ANSARI Vs. STATE OF W.B.
March 7, 2022
MD. ALI AHAMMAD Vs. STATE OF WEST BENGAL
April 5, 2022
MD. AMIR ALI MONDAL Vs. STATE OF WEST BENGAL
March 10, 2022
MD. ANIKUL ISLAM Vs. STATE OF WEST BENGAL
November 22, 2022
MD. FERDAUS Vs. STATE OF WEST BENGAL
May 17, 2022
MD. FIROZ ALA Vs. STATE OF WEST BENGAL
May 18, 2022
MD. HABIBUR RAHAMAN Vs. STATE OF WEST BENGAL
September 23, 2022
MD. HUMAYUN KABIR Vs. STATE OF WEST BENGAL
September 20, 2022
MD. ILLIYAS Vs. STATE OF WEST BENGAL
August 10, 2022
MD. IMRAN ALI Vs. SHAREEN
July 19, 2022
MD. IMRANUDDIN SIDDIQUE Vs. JHARNA DAS
June 20, 2022
MD. ISRAIL Vs. STATE OF WEST BENGAL
February 2, 2022
MD. NASIM AKHTAR Vs. UNION OF INDIA
July 20, 2022
MD. NUR HASSAIN @ NOOR HOSSAIN Vs. THUMPA BIBI @ NASHIMA KHATUN
June 13, 2022
MD. SADDAM HOSSAIN Vs. STATE OF WEST BENGAL
June 9, 2022
MD. SADRUL ALAM KHAN Vs. STATE OF WEST BENGAL
February 11, 2022
MD. SAFIQUE MALLICK Vs. STATE OF WEST BENGAL
June 23, 2022
MD. SARFARAZ ALAM Vs. MD. MOFAZZULAR RAHMAN
September 16, 2022
MD. SHAMSUDDIN Vs. STATE OF WEST BENGAL
April 5, 2022
MD. TAJUDDIN Vs. NATIONAL INSURANCE CO. LTD.
February 1, 2022
MD. WASIM Vs. STATE OF WEST BENGAL
January 4, 2022
MD. WASIM Vs. STATE OF WEST BENGAL
January 5, 2022
MD. WASIM AND ANOTHER Vs. BENGAL REFRIGERATION AND COMPANY
September 30, 2022
MD.JARIF ALI Vs. STATE OF WEST BENGAL
September 19, 2022
MESSRS M.K. BASU Vs. UNION OF INDIA
June 24, 2022
METAL BOX INDIA LIMITED Vs. JYOTSANA PODDAR
May 4, 2022
MIHIR GORAI Vs. STATE OF WEST BENGAL
July 13, 2022
MIHIR KUMAR DAS Vs. STATE OF WEST BENGAL
July 22, 2022
MILAN KUMAR DATTA Vs. STATE OF WEST BENGAL
June 29, 2022
MILAN KUMAR GHOSH Vs. UNION OF INDIA
May 6, 2022
MILAN MONDAL Vs. STATE OF WEST BENGAL
April 26, 2022
MINA BEGUM, PROPRIETOR Vs. KOLKATA PORT TRUST
August 17, 2022
MINAKSHI BHOWMIK NEE NASKAR Vs. PURANDAR BHOWMIK
July 22, 2022
MINAKSHI DE. Vs. STATE OF WEST BENGAL
April 7, 2022
MINTU SK Vs. STATE OF WEST BENGAL
August 24, 2022
MISHRA BHAWAN TENANTS WELFARE ASSOCIATION Vs. CESC LIMITED
July 12, 2022
MODI INDUSTRIES LTD. Vs. STATE OF WEST BENGAL
July 14, 2022
MOFIKUL ISLAM Vs. STATE OF WEST BENGAL
May 10, 2022
MOHAMMED FAISAL EKRAM Vs. KAZI REZAUR RAHMAN
August 23, 2022
MOHAN SINGH MODAK Vs. STATE OF WEST BENGAL
September 6, 2022
MOHIT BHARANY Vs. GREENTECH IT CITY PRIVATE LIMITED
September 27, 2022
MOLINA DEY Vs. GARGI DEY
July 13, 2022
MONIKA BAGCHI Vs. STATE OF WEST BENGAL
September 21, 2022
MONIRUL MOLLA Vs. STATE OF WEST BENGAL
April 6, 2022
MONORANJAN ROY Vs. STATE OF WEST BENGAL
June 30, 2022
MORIAN BIBI Vs. STATE OF WEST BENGAL
November 3, 2022
MOSTAFIZUR MOLLA Vs. STATE OF WEST BENGAL
February 1, 2022
MOTILAL MONDAL Vs. UNION OF INDIA
December 6, 2022
MOTILAL PRADHAN Vs. UNION OF INDIA
July 4, 2022
MOUMITA GHOSH Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD.
September 27, 2022
MOUSUMI NARAYAN Vs. STATE OF WEST BENGAL
June 8, 2022
MOUSUMI ROY Vs. WEST BENGAL STATE ELECTION COMMISSION
February 16, 2022
MOUSUMI ROY Vs. WEST BENGAL STATE ELECTION COMMISSION
February 23, 2022
MOUSUMI ROY Vs. WEST BENGAL STATE ELECTION COMMISSION
January 7, 2022
MOUSUMI ROY Vs. WEST BENGAL STATE ELECTION COMMISSION
February 11, 2022
MOYNA BHATTACHARJEE Vs. ASHIM KUMAR BHATTACHARJEE
September 5, 2022
MPS GREENERY DEVELOPERS LTD Vs. STATE OF WEST BENGAL
September 1, 2022
MRITUNJAY SINGH Vs. UNION OF INDIA
May 18, 2022
MUJIBAR SHEIKH Vs. STATE
September 19, 2022
MUNIR AHMED FAROOQUI Vs. STATE OF WEST BENGAL
June 30, 2022
MUNMUN CHATTERJEE Vs. STATE OF WEST BENGAL
January 13, 2022
MURARI MOHAN MISRA Vs. SHYAMA CHARAN MISRA
April 20, 2022
MURLIDHAR RATANLAL EXPORTS LTD. Vs. STATE OF WEST BENGAL
June 6, 2022
MUSLIMUDDIN Vs. STATE
February 11, 2022
MUSSAMMAT KHATOON Vs. RAJA MOHAMMAD
December 6, 2022
NABA KUMAR DAS Vs. ABDUS SABUR
November 28, 2022
NABENDU KUMAR BANDYOPADHYAY Vs. STATE OF WEST BENGAL
July 20, 2022
NAIMUDDIN LASKAR Vs. STATE OF WEST BENGAL
March 11, 2022
NALINI RANJAN BAL Vs. STATE OF WEST BENGAL
July 26, 2022
NAMITA MURMU Vs. NATIONAL INSURANCE COMPANY LIMITED
July 8, 2022
NAMITA VALLA Vs. STATE OF WEST BENGAL
May 19, 2022
NAND KISHORE RAI Vs. CENTRAL BUREAU OF INVESTIGATION
June 10, 2022
NANDITA SARKAR Vs. TILAK SARKAR
December 21, 2022
NANTU LAL DAS Vs. ANJALI ESTATES AND DEVELOPERS
May 18, 2022
NANU TRADECOM PRIVATE LIMITED Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
August 12, 2022
NARAYAN CHANDRA MAITI Vs. UNION OF INDIA
May 17, 2022
NARAYAN MONDAL Vs. STATE OF WEST BENGAL
February 25, 2022
NARAYAN PRADHAN Vs. STATE OF WEST BENGAL
November 29, 2022
NARBHERAM VISHRAM Vs. CHIEF COMMERCIAL MANAGER, SOUTH EASTERN RAILWAY
March 16, 2022
NARBHERAM VISHRAM Vs. SOUTH EASTERN RAILWAY
March 21, 2022
NARESH CHANDRA SAMADDAR ALIAS NANTU Vs. STATE OF WEST BENGAL
June 23, 2022
NAROTTAM BISWAS Vs. STATE OF WEST BENGAL
January 5, 2022
NARSI & ASSOCIATES Vs. DEPUTY COMMISSIONER, COMMERCIAL TAXES
January 31, 2022
NARSIRAM DULARAM KULARIA Vs. DEPUTY COMMISSIONER, CENTRAL AUDIT UNIT
April 18, 2022
NASIM UDDIN MALLICK Vs. STATE OF WEST BENGAL
September 15, 2022
NATIONAL CONSUMERS COOPERATIVE STORES LTD. Vs. STATE OF WEST BENGAL
May 19, 2022
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ARBITRATOR AND DIVISIONAL COMMISSIONER
June 17, 2022
NATIONAL INSURANCE CO. LTD. Vs. SUFIYA MONDAL & ORS.
April 8, 2022
NATIONAL INSURANCE CO. LTD. Vs. ABHIJIT MAZUMDER
January 10, 2022
NATIONAL INSURANCE COMPANY LIMITED Vs. KALYANI GARAI
June 27, 2022
NAZIA ELAHI KHAN Vs. STATE OF WEST BENGAL
September 8, 2022
NAZRUL ISLAM Vs. STATE OF WEST BENGAL
September 26, 2022
NAZRUL ISLAM Vs. BASUDEB BANERJEE
January 25, 2022
NBCC (INDIA) LTD.. Vs. STATE OF WEST BENGAL
May 18, 2022
NEELABJA GUPTA Vs. UNION OF INDIA
July 5, 2022
NEELAM AGARWAL Vs. STATE OF WEST BENGAL
November 10, 2022
NEMAI CHANDRA MAJUMDER Vs. STATE OF WEST BENGAL
April 13, 2022
NETAI DAS Vs. STATE OF WEST BENGAL
February 10, 2022
NEW EUREKA TRAVELS CLUB Vs. SOUTH BENGAL STATE TRANSPORT CORPORATION
May 17, 2022
NIAMAT SK. Vs. DISTRICT MAGISTRATE, BIRBHUM
August 24, 2022
NIHARKANA DAS Vs. STATE OF WEST BENGAL
February 25, 2022
NIK NISH RETAIL LTD. Vs. ASSISTANT DIRECTOR, ENFORCEMENT DIRECTORATE, GOVT. OF INDIA
November 28, 2022
NIKHIL KUMAR GHORAI Vs. STATE OF WEST BENGAL
July 12, 2022
NIKHIL MONDAL Vs. NEMAI CHANDRA DEY
March 17, 2022
NILADRI SAHA Vs. STATE OF WEST BENGAL
June 13, 2022
NILADRI SAHA Vs. STATE OF WEST BENGAL
June 15, 2022
NILESH AGARWAL Vs. STATE BANK OF INDIA
February 14, 2022
NILLESH PAREKH Vs. UNION OF INDIA
May 2, 2022
NILMANI BHATTYACHARYA Vs. STATE OF WEST BENGAL
September 26, 2022
NIMA LAMA Vs. STATE OF WEST BENGAL
June 22, 2022
NIPIKA AGARWAL PROPRIETRESS OF S.N. TRADING Vs. ASSISTANT COMMISSIONER OF STATE TAX
June 9, 2022
NIRMAL AND NAVIN PRIVATE LIMITED Vs. STATE OF WEST BENGAL
March 22, 2022
NIRMAL AND NAVIN PRIVATE LIMITED Vs. STATE OF WEST BENGAL
May 2, 2022
NIRMAL KANTI SARKAR @ NIRMAL SARKAR Vs. STATE OF WEST BENGAL
March 21, 2022
NIRMAL KUMAR AGARWAL Vs. STATE OF WEST BENGAL
March 8, 2022
NIRMAL KUMAR LUNAWAT Vs. STATE OF WEST BENGAL
March 17, 2022
NIRMAL MAJI Vs. KUNAL SAHA
July 29, 2022
NIRMALYA KUMAR GHOSAL Vs. KOLKATA MUNICIPAL CORPORATION
August 12, 2022
NIROD BARAN MONDAL Vs. STATE OF WEST BENGAL
March 25, 2022
NISITH GHOSH DASTIDAR Vs. STATE OF WEST BENGAL
September 5, 2022
NITAI DAS Vs. STATE OF WEST BENGAL
November 25, 2022
NIVEDITA BASU Vs. STATE OF WEST BENGAL
February 11, 2022
NIVEDITA BASU Vs. STATE OF WEST BENGAL
February 17, 2022
NOOR MOHAMMED @ SAHABAZ @ SIKENDAR Vs. STATE OF WEST BENGAL
January 25, 2022
NORTH BENGAL STATE TRANSPORT CORPORATION Vs. SANJOY KUNDU
August 25, 2022
NOTAN SANTRA Vs. STATE OF WEST BENGAL
March 29, 2022
NRP PROJECTS PVT. LTD Vs. BALMER LAWRIE & CO. LTD
July 28, 2022
NUR AFSAR MANDAL Vs. VISVA BHARATI
April 28, 2022
NURJAHAN KHATOON Vs. CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED
November 18, 2022
ONE TEXTILE Vs. UMESH BHARECH
May 20, 2022
ONTRACK SYSTEMS LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
June 13, 2022
ORBIT PROJECTS PVT. LTD. Vs. ALANKAR FINANCIAL SERVICES PVT. LTD.
December 21, 2022
ORDNANCE FACTORIES PERMANENT WORKERS UNION Vs. UNION OF INDIA
November 17, 2022
ORIENTAL INSURANCE COMPANY LIMITED Vs. SWAPNA GHOSH
September 14, 2022
PACHANAN DEY Vs. STATE OF WEST BENGAL
July 15, 2022
PADAM LOHARIWAL Vs. STATE OF WEST BENGAL
August 22, 2022
PADMA LOGISTICS AND KHANIJ PVT. LTD Vs. IDEAL UNIQUE REALTORS PVT. LTD
January 11, 2022
PALAN ALI NASKAR Vs. STATE OF WEST BENGAL
September 9, 2022
PALAN KRISHNA MONDAL Vs. STATE OF WEST BENGAL
July 25, 2022
PALLABI CHATTERJEE Vs. STATE OF WEST BENGAL
April 19, 2022
PALLABI CHATTERJEE Vs. STATE OF WEST BENGAL
May 4, 2022
PAM DEVELOPMENTS PRIVATE LIMITED Vs. UNION OF INDIA
January 13, 2022
PANCHANAN MAHATO Vs. STATE OF WEST BENGAL
February 10, 2022
PANCHANAN SASMAL Vs. STATE OF WEST BENGAL
January 6, 2022
PANKAJ KUMAR MALLICK Vs. STATE OF WEST BENGAL
February 10, 2022
PANNALAL ROY Vs. STATE OF WEST BENGAL
September 1, 2022
PAPIYA MUKHERJEE Vs. ARUNA BANERJEA
March 30, 2022
PARESH NATH SAMANTA Vs. STATE OF WEST BENGAL
July 4, 2022
PARIKSHIT THAKUR Vs. UNIVERSITY GRANT COMMISSION
February 7, 2022
PARIMAL GUHA Vs. STATE OF WEST BENGAL
September 23, 2022
PARIMAL SARDAR@PARIMAL SIKDAR Vs. PARIMAL SARDAR
April 18, 2022
PARNA ROY SHAH Vs. MAHENDRALAL SHAH
December 1, 2022
PARTHA CHATTERJEE Vs. LAXMI TUNGA
May 20, 2022
PARTHA HUE Vs. STATE OF WEST BENGAL
April 21, 2022
PARTHA PRATIM GUHA THAKURATA Vs. CALCUTTA STATE TRANSPORT CORPORATION
July 22, 2022
PARVEZ ALAM Vs. VIJAY SHREE PVT. LTD
July 8, 2022
PAUL RUBBER INDUSTRIES PVT. LTD. Vs. AMIT CHAND MITRA
July 20, 2022
PAWAN @ KEWAL GOEL Vs. STATE OF WEST BENGAL
June 20, 2022
PAWAN KUMAR NIROULA Vs. UNION OF INDIA
January 24, 2022
PAWAN KUMAR SETHIA Vs. STATE OF WEST BENGAL
July 26, 2022
PEARL CORPORATION Vs. CALCUTTA ELECTRIC SUPPLY COMPANY LTD.
June 28, 2022
PEARL CORPORATION Vs. CALCUTTA ELECTRIC SUPPLY COMPANY LTD
April 4, 2022
PEERLESS GENERAL FINANCE AND INVESTMENT CO. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 29, 2022
PEERLESS HOSPITEX HOSPITAL AND RESEARCH CENTER LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
April 19, 2022
PEOPLE FOR BETTER TREATMENT Vs. WEST BENGAL MEDICAL COUNCIL
May 18, 2022
PINKY SINGH Vs. STATE OF WEST BENGAL
February 21, 2022
PIYALI TEWARI DEY Vs. BAIDYANATH DEY
March 9, 2022
PIYARUL SK Vs. STATE OF WEST BENGAL
May 20, 2022
PIYAS BISWAS Vs. UNION OF INDIA
January 11, 2022
PLAIN CARGO SOLUTION (OPC) PRIVATE LIMITED Vs. INDIAN OIL CORPORATION LTD
April 19, 2022
PLAIN CARGO SOLUTION (OPC) PRIVATE LIMITED Vs. INDIAN OIL CORPORATION LIMITED
July 18, 2022
POONAWALLA FINCORP LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
March 29, 2022
POONAWALLA HOUSING FINANCE LTD Vs. V. BABU
July 27, 2022
PRABHABATI DEVI Vs. STATE OF WEST BENGAL
November 18, 2022
PRABHU POLY PIPES LIMITED Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
November 29, 2022
PRABIR CHATTERJEE Vs. STATE OF WEST BENGAL
April 19, 2022
PRABIR DAS Vs. KINU RAM MONDAL
April 11, 2022
PRABIR KUMAR BAIDYA Vs. UNION OF INDIA
January 14, 2022
PRADEEP KUMAR Vs. AKJ MINERALS LIMITED
December 14, 2022
PRADEEP RAM Vs. STATE (U.T. OF ANDAMAN AND NICOBAR ISLANDS)
April 6, 2022
PRADIP BANERJEE Vs. HIGH COURT OF CALCUTTA
April 13, 2022
PRADIP DAS Vs. SYANNASI PRASAD ROY
November 28, 2022
PRADIP KUMAR BASU Vs. CITY LINK COMMOTRADE PVT. LTD.
February 11, 2022
PRADIP KUMAR DAS Vs. PARTHA GHOSE
January 20, 2022
PRADIP KUMAR ROY Vs. STATE OF WEST BENGAL
September 22, 2022
PRADIP MANDAL Vs. METAL SCRAP TRADE CORPORATION LTD.
May 19, 2022
PRAKASH ROADLINES CORPORATION LIMITED Vs. NTPC LIMITED
May 19, 2022
PRALAY DASGUPTA Vs. STATE OF WEST BENGAL
April 21, 2022
PRANAB DAS Vs. STATE OF WEST BENGAL
July 25, 2022
PRANAB MAZUMDER Vs. MOUSUMI DAS
June 30, 2022
PRANATI AGUAN Vs. STATE OF WEST BENGAL
June 10, 2022
PRANATI GHOSH Vs. ANIL KUMAR GHOSH
September 14, 2022
PRANATI MANDAL Vs. UNIQUE CREATION
December 1, 2022
PRANATI MONDAL Vs. ORIENTAL INSURANCE COMPANY LIMITED
June 30, 2022
PRANAV KHAITAN Vs. STATE OF WEST BENGAL
December 21, 2022
PRANESH KUMAR KAR Vs. STATE OF WEST BENGAL
May 19, 2022
PRASAD KUMAR SAMANTA Vs. STATE OF WEST BENGAL
April 13, 2022
PRASANNA KUMAR THAKKAR Vs. DIRECTOR, DIRECTORATE GENERAL OF GOODS AND SERVICES TAX INTELLIGENCE
August 11, 2022
PRASANTA DHAR Vs. STATE OF WEST BENGAL
July 19, 2022
PRASANTA KUMAR GHOSH Vs. STATE OF WEST BENGAL
June 7, 2022
PRASANTA MAJI Vs. SUKHBINDAR SINGH
August 5, 2022
PRASANTA MONDAL Vs. STATE OF WEST BENGAL
August 10, 2022
PRASANTA SAHOO @ PRASANTA KUMAR SAHOO Vs. STATE OF WEST BENGAL
September 9, 2022
PRASANTA SEN Vs. OMBUDSMAN
June 15, 2022
PRASENJIT SAHA Vs. STATE OF WEST BENGAL
July 19, 2022
PRASENJIT SANNYAL Vs. STATE
April 1, 2022
PRATIMA ROY Vs. SANKAR KRISHNA ROY
January 31, 2022
PRAXAIR INDIA PRIVATE LIMITED Vs. CENTRAL VIGILANCE COMMISSIONER
March 15, 2022
PRECIOUS TRADE LINK PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF STATE TAX UNDER BUREAU OF INVESTIGATION
February 15, 2022
PREMANATH Vs. STATE OF WEST BENGAL
September 9, 2022
PRINCIPAL COMMISSIONER OF CENTRAL EXCISE, KOLKATA - IV Vs. HIMADRI SPECIALITY CHEMICAL LIMITED
September 27, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SHALINI PROPERTIES & DEVELOPERS PVT. LTD
January 3, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. ORCHID GRIHA NIRMAN PRIVATE LIMITED
January 18, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. SHELTER PROJECT LTD.
February 4, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. MAHALUXMI MARKETING PVT. LTD.
February 7, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. BRAVO SPONGE IRON (P) LTD.
February 7, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. NOPANY & SONS
February 4, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SHALIMAR PELLET FEEDS LTD.
February 22, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. ALMATIS ALUMINA PVT. LTD.
February 18, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SOORAJMUL NAGARMULL
November 23, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SWATI BAJAJ
June 14, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX - 1, KOLKATA Vs. BEEKAY STEEL INDUSTRIES LIMITED
January 25, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX - 1, KOLKATA Vs. ARSHIA GLOBAL TRADECOM PRIVATE LIMITED
September 13, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX -CENTRAL-1, KOLKATA Vs. FEEGRADE & COMPANY PVT. LTD.
January 4, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX – 5, KOLKATA Vs. TRIMEX FISCAL SERVICES PRIVATE LIMITED
August 25, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX 3, KOLKATA Vs. T.M. INTERNATIONAL LOGISTIC LTD.
January 20, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX 3, KOLKATA Vs. WIZARD ENTERPRISES PVT. LTD.
January 17, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL - 1, KOLKATA Vs. RASHMI METALIKS LTD.
January 31, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL -1 Vs. INLAND ROAD TRANSPORT LTD.
February 21, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX KOL Vs. XPRO INDIA LTD
June 21, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX KOLKATA Vs. V.N. ENTERPRISES LIMITED
August 30, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX, ASANSOL Vs. EASTERN COALFIELDS LTD.
January 4, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL, KOLKATA-2 Vs. SUPRABHA INDUSTRIES LIMITED
January 18, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-1, KOLKATA Vs. INLAND VIKASH LIMITED
January 3, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA-4 Vs. STANDARD LEATHER PVT. LTD.
January 7, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX-1, KOLKATA Vs. AHW STEELS LIMITED
January 20, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX-1, KOLKATA Vs. BHAGIRATHI TIE UP PVT. LTD.
April 11, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX-14, KOLKATA Vs. WEST BENGAL STATE CONSUMERS CO-OPERATIVE FEDRATION
February 8, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX-3, KOLKATA Vs. EIH LTD.
January 17, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX-4 Vs. LINDE INDIA LIMITED
September 5, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX-4, KOLKATA Vs. AACHMAN VANIJYA PVT. LTD.
January 24, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX-9 Vs. SREELEATHERS
July 14, 2022
PRINCIPLE COMMISSIONER, CGST & CX Vs. JOINT COMMISSIONER (APPEAL), CENTRAL TAX
June 10, 2022
PRITAM BANIK Vs. STATE OF WEST BENGAL
June 21, 2022
PRITAM DAS Vs. STATE OF WEST BENGAL
March 17, 2022
PRITHWISH MALLICK Vs. STATE OF WEST BENGAL
September 12, 2022
PRIYANKA DAM Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
September 7, 2022
PRIYANKA HANDA Vs. KAMAL NAIN NANGIA
June 27, 2022
PRIYASHA BHATTACHARYYA Vs. STATE OF WEST BENGAL
July 19, 2022
PROFESSOR SAIKAT MAITRA Vs. STATE OF WEST BENGAL
August 4, 2022
PROTIMA DUTTA Vs. STATE OF WEST BENGAL
June 9, 2022
PROVAT SAHA Vs. SOMA GHOSH
November 22, 2022
PURNIMA KANDU Vs. STATE OF WEST BENGAL
April 1, 2022
PURNIMA KANDU Vs. STATE OF WEST BENGAL
April 6, 2022
PURNIMA KANDU Vs. STATE OF WEST BENGAL
April 12, 2022
PURULIA METAL CASTING PVT. LTD. Vs. ASSISTANT COMMISSIONER OF STATE TAX
July 14, 2022
PUSPITA ROY Vs. STATE OF WEST BENGAL
March 1, 2022
PUTUL BHATTACHARJEE Vs. SUDARSHAN BHATTACHARJEE
July 13, 2022
R.K.D.S. AND ASSOCIATES Vs. REGISTERING AUTHORITY, PUBLIC VEHICLE DEPARTMENT
June 27, 2022
RABINDRA NATH COONDOO Vs. LAND ACQUISITION COLLECTOR HOOGHLY
December 19, 2022
RABINDRANATH BANUA Vs. STATE OF WEST BENGAL
May 18, 2022
RABINDRANATH ROY Vs. STATE OF WEST BENGAL
January 18, 2022
RADHAMANI INDIA LIMITED Vs. BASUKINATH FOOD PROCESSORS LIMITED
June 9, 2022
RADHARANI SAHA Vs. STATE OF WEST BENGAL
January 17, 2022
RADHESHYAM BHARTIA Vs. MANJU BHARTIA
June 27, 2022
RADHEY SHYAM PANDEY Vs. UNION OF INDIA
April 6, 2022
RAFIKUL ISLAM MANDAL @ RAFIQUL ISLAM MONDAL Vs. STATE OF WEST BENGAL
June 21, 2022
RAHIMA BIBI Vs. MD. PENTU SEKH
February 17, 2022
RAHUJA BIBI Vs. STATE OF WEST BENGAL
January 14, 2022
RAHUL ENTERPRISE Vs. A.B. CONSTRUCTION
September 19, 2022
RAHUL JAISWAL Vs. STATE OF WEST BENGAL
March 21, 2022
RAHUL KUMAR Vs. M/S. LINK TELECOM PRIVATE LIMITED
December 20, 2022
RAICH LASKAR Vs. STATE OF WEST BENGAL
January 18, 2022
RAINBOW PRODUCTIONS LIMITED Vs. ADITYA BIRLA FINANCE LIMITED
February 3, 2022
RAJ KUMAR PAL Vs. STATE OF WEST BENGAL
February 21, 2022
RAJ KUMAR RAI Vs. STATE OF WEST BENGAL
August 23, 2022
RAJ KUMAR SEN Vs. ARUN KUMAR HALDER
December 6, 2022
RAJ KUMAR SINGH Vs. ASSISTANT COMMISSIONER
June 14, 2022
RAJA Vs. STATE OF WEST BENGAL
November 4, 2022
RAJA GOSWAMI Vs. STATE OF WEST BENGAL
December 2, 2022
RAJANVIR SINGH KAPUR Vs. TRIPTI RANJAN ROY
July 22, 2022
RAJENDRA KUMAR AGRAWAL Vs. INCOME TAX OFFICER WARD 36(1) KOLKATA
January 27, 2022
RAJENDRA KUMAR RATHI Vs. STATE OF WEST BENGAL
November 16, 2022
RAJESH CHANDRABHANJI KINGRANI Vs. STATE OF WEST BENGAL
April 26, 2022
RAJESH K.V. @ RAJESH KALEERAKATH VENUGOPAL Vs. VISVA-BHARATI
March 30, 2022
RAJIB CHAKRABORTY Vs. STATE OF WEST BENGAL
February 18, 2022
RAJIB CHAKRABORTY Vs. STATE OF WEST BENGAL
April 6, 2022
RAJIB PAUL Vs. STATE OF WEST BENGAL
February 21, 2022
RAJIB ROY Vs. STATE OF WEST BENGAL
September 5, 2022
RAJINA BEGAM Vs. STATE OF WEST BENGAL
June 2, 2022
RAJINDER LOHAR Vs. STATE OF WEST BENGAL
April 19, 2022
RAJJAK SK. Vs. STATE OF WEST BENGAL
September 8, 2022
RAJU MANDAL Vs. STATE OF WEST BENGAL
August 12, 2022
RAJU MANDAL Vs. STATE OF WEST BENGAL
April 1, 2022
RAJU MISHRA Vs. UNION OF INDIA
November 28, 2022
RAJU MITRA Vs. STATE OF WEST BENGAL
May 11, 2022
RAJU SAHA Vs. STATE OF WEST BENGAL
April 11, 2022
RAJU SEKH Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
November 22, 2022
RAJVAR PROPERTIES PRIVATE LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
September 1, 2022
RAJYASHREE CHAUDHURI Vs. STATE OF WEST BENGAL
July 5, 2022
RAKESH KUMAR SINGH Vs. DIRECTOR, ALIPORE ZOOLOGICAL GARDEN
January 31, 2022
RAKESH KUMAR SINGH Vs. ALIPORE ZOOLOGICAL GARDEN
February 17, 2022
RAM PUJAN Vs. STATE OF WEST BENGAL
January 27, 2022
RAM RATAN MUKHERJEE Vs. UNION OF INDIA
February 7, 2022
RAM SEVAK LOHAR Vs. STATE
March 25, 2022
RAMA CONSTRUCTIONS Vs. ASTABANDHAV CO-OPERATIVE HOUSING SOCIETY LIMITED
September 1, 2022
RAMA PRASAD SARKAR Vs. UNION OF INDIA
February 18, 2022
RAMA PRASAD SARKAR Vs. UNION OF INDIA
January 24, 2022
RAMABATAR RAJBAR @ RAMAWATAR NIMTAR RAJWAR Vs. STATE OF WEST BENGAL
May 18, 2022
RAMESH CHANDRA GOYAL Vs. STATE OF WEST BENGAL
September 9, 2022
RAMESH CO Vs. IMPERIAL TUBES PRIVATE LIMITED
April 7, 2022
RAMESH GANESAN Vs. STATE OF WEST BENGAL
November 11, 2022
RAMESH KUMAR KEJRIWAL Vs. MAHESH KUMAR KEJRIWAL
February 15, 2022
RAMESH KUMAR PATODIA Vs. CITI BANK NA
June 24, 2022
RAMESH MALIK Vs. STATE OF WEST BENGAL
June 17, 2022
RAMESH MALIK Vs. STATE OF WEST BENGAL
June 20, 2022
RAMESH MALIK Vs. STATE OF WEST BENGAL
June 15, 2022
RAMESH MALIK Vs. STATE OF WEST BENGAL
June 13, 2022
RAMKRISHNA DAS Vs. STATE OF WEST BENGAL
April 26, 2022
RAMRAJ CHOUDHURY Vs. STATE OF WEST BENGAL
December 6, 2022
RANA CHAIRS Vs. DIRECTOR GENERAL (TOWN PLANNING) K.M.C.
September 29, 2022
RANBIR SINGH Vs. UNION OF INDIA
April 22, 2022
RANJAN SACHDEVA Vs. STATE OF WEST BENGAL
June 30, 2022
RANJANA SIKHWAL Vs. STATE OF WEST BENGAL
July 15, 2022
RANJIT SARKAR Vs. NEW INDIA ASSURANCE CO. LTD.
February 4, 2022
RASH BEHARI GHOSH Vs. BHABANI PRASAD GHOSH
August 10, 2022
RASHBEHARI SAHA Vs. INDIAN OIL CORPORATION LIMITED
May 6, 2022
RASHID ALI MOLLA Vs. BOARD OF WAKF
January 19, 2022
RASHMI CEMENT LIMITED Vs. UNION OF INDIA
August 25, 2022
RASHMI METALIKS LIMITED Vs. UNION OF INDIA
September 14, 2022
RASHMI METALIKS LIMITED Vs. ENFORCEMENT DIRECTORATE
August 10, 2022
RASHMI METALIKS LIMITED Vs. UNION OF INDIA
June 21, 2022
RASHMI METALIKS LIMITED Vs. NEM ENGINEERING PROJECTS PRIVATE LIMITED
January 11, 2022
RASHMI SEAMLESS LIMITED Vs. NEM ENGINEERING PROJECTS PRIVATE LIMITED
January 11, 2022
RATAN DHAR Vs. SUNIL KUMAR PAL
January 19, 2022
RATAN ROY Vs. STATE OF WEST BENGAL
February 25, 2022
RATNA BOSE Vs. STATE OF WEST BENGAL
June 21, 2022
RATNA ROY Vs. TAPAS KUMAR ROY
July 29, 2022
RAVI AUTO LIMITED Vs. BOARD OF TRUSTEES FOR SYAMA PRASAD MOOKERJEE PORT OF KOLKATA
January 7, 2022
RAVI PRAKASH Vs. UNION OF INDIA
January 25, 2022
RAVI REALCONS PVT. LTD Vs. CHIEF ENGINEER
April 13, 2022
RAVI SHANKAR MALANI Vs. STATE BANK OF INDIA
April 18, 2022
RAVNEET KAUR @ RAVNEET KAUR BHATIA Vs. STATE OF WEST BENGAL
March 10, 2022
RE : JESSOP & CO. LIMITED (IN LIQUIDATION) Vs. OFFICIAL LIQUIDATOR, HIGH COURT AT CALCUTTA
July 4, 2022
REGIONAL PROVIDENT FUND COMMISSIONER Vs. HOOGHLY MILLS COMPANY LIMITED
February 10, 2022
RELIABLE FACILITIES SERVICES PRIVATE LIMITED Vs. CHITTARANJAN NATIONAL CANCER INSTITUTE
September 21, 2022
RELIANCE PROJECTS AND PROPERTY MANAGEMENT SERVICES LIMITED Vs. DISTRICT MAGISTRATE AND COLLECTOR, NADIA
March 11, 2022
RENU BEGUM Vs. UNION OF INDIA
April 7, 2022
RIFLE FACTORY Vs. M/S. TAL MANUFACTURING & SOLUTIONS LTD
February 24, 2022
RISHI AGARWAL Vs. STATE OF WEST BENGAL
November 3, 2022
RITA BISWAS Vs. STATE OF WEST BENGAL
March 1, 2022
RITA BISWAS Vs. STATE OF WEST BENGAL
August 1, 2022
RITA MITRA Vs. NARAYAN SWARUP NIGAM
January 31, 2022
RITESH ENCLAVE PVT LTD Vs. UNION OF INDIA
March 7, 2022
RITESH PORTEL Vs. STATE OF WEST BENGAL
December 26, 2022
ROGINA BIBI Vs. STATE OF WEST BENGAL
November 25, 2022
ROHIT PAL Vs. STATE OF WEST BENGAL
March 31, 2022
ROSENARA BEWA Vs. B.M.ORIENTAL INSURANCE CO. LTD.
September 8, 2022
RUBY KHATUN Vs. ORIENTAL INSURANCE CO. LTD.
September 8, 2022
RUCHI SOYA INDUSTRIES LTD. Vs. UNION OF INDIA
August 12, 2022
RUMAN MITRA Vs. STATE OF WEST BENGAL
March 1, 2022
RUPA BISWAS Vs. NATIONAL INSURANCE COMPANY LTD.
September 19, 2022
RUPA DAS Vs. STATE OF WEST BENGAL
April 27, 2022
RUPALI CHATTOPADHYAY Vs. STATE OF WEST BENGAL
July 13, 2022
RUPALI SEN Vs. STATE OF WEST BENGAL
April 22, 2022
RUPSUNA BIBI Vs. NEW INDIA ASSURANCE COMPANY LIMITED
December 2, 2022
RUSTOM KHAN Vs. STATE OF WEST BENGAL
January 10, 2022
S. RAVINDRAN Vs. UNION OF INDIA
April 29, 2022
S.B. OVERSEAS LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
September 13, 2022
SABINA KHATUN Vs. NATIONAL INSURANCE CO. LTD
September 20, 2022
SABINA SABNAM Vs. STATE OF WEST BENGAL
December 22, 2022
SABINA YEASMIN Vs. STATE OF WEST BENGAL
May 19, 2022
SABITA ROY Vs. STATE OF WEST BENGAL
February 15, 2022
SABITRI DAS @ ANKUN DAS Vs. TAPAN KUMAR NANDI
May 18, 2022
SABYASACHI CHATTERJEE Vs. STATE OF WEST BENGAL
July 29, 2022
SADHAN ROY (BUDHUK) Vs. ARVIND KUMAR SINGH
May 20, 2022
SADHANA SINGH Vs. UNION OF INDIA
June 6, 2022
SADHIL SUBBA Vs. STATE OF WEST BENGAL
March 15, 2022
SAFIK KHAN Vs. STATE OF WEST BENGAL
September 23, 2022
SAHIDUL HAQUE Vs. STATE OF WEST BENGAL
April 27, 2022
SAHIDUL ISLAM MONDAL Vs. STATE OF WEST BENGAL
September 6, 2022
SAJU SK Vs. STATE OF WEST BENGAL
August 25, 2022
SAKIM ALI Vs. STATE OF WEST BENGAL
February 16, 2022
SAKSHI GOPAL DAS Vs. STATE OF WEST BENGAL
August 11, 2022
SAKTIPADA SANNIGRAHI Vs. STATE OF WEST BENGAL
August 31, 2022
SALEM KHAN Vs. STATE OF WEST BENGAL
June 21, 2022
SALEM KHAN Vs. STATE OF WEST BENGAL
February 21, 2022
SALEM KHAN Vs. STATE OF WEST BENGAL
April 25, 2022
SALEM KHAN Vs. STATE OF WEST BENGAL
March 14, 2022
SALEM KHAN Vs. STATE OF WEST BENGAL
April 19, 2022
SALEMA BIBI Vs. STATE OF WEST BENGAL
May 17, 2022
SALIM MONDAL Vs. UNION OF INDIA
May 10, 2022
SAMAR MAJHI Vs. STATE OF WEST BENGAL
January 13, 2022
SAMAR NATH PAL Vs. STATE OF WEST BENGAL
February 11, 2022
SAMARPAN SHARMA Vs. INDRANI DAS
July 22, 2022
SAMBHU BHOWMIK @ SHAMBHU BHOWMICK Vs. STATE OF WEST BENGAL
March 2, 2022
SAMBHU DAS Vs. STATE OF WEST BENGAL
April 7, 2022
SAMBHU MAKAR Vs. STATE OF WEST BENGAL
May 19, 2022
SAMBHU MISHRA Vs. STATE OF WEST BENGAL
March 10, 2022
SAMIR GHOSAL Vs. UNION OF INDIA
January 4, 2022
SAMIR GHOSH Vs. STATE OF WEST BENGAL
September 22, 2022
SAMIR KUMAR CHANDA Vs. STATE OF WEST BENGAL
April 7, 2022
SAMMIWARA BEGUM Vs. CHAIRMAN, BOARD OF WAKF (AUQAF) WEST BENGAL
September 29, 2022
SAMSUDDIN SEKH Vs. STATE OF WEST BENGAL
February 1, 2022
SANAT KUMAR GHOSH Vs. RAJESH KUMAR SINHA
April 29, 2022
SANATAN DE Vs. STATE OF WEST BENGAL
May 17, 2022
SANATAN GOSWAMI @ THAKUR Vs. STATE OF WEST BENGAL
August 25, 2022
SANDEEP KRISHNA ROHATGI Vs. SUMAN KONAR
September 9, 2022
SANDEEP PRASAD Vs. STATE OF WEST BENGAL
February 15, 2022
SANDIPA GUPTA Vs. SURAJ GUPTA
July 14, 2022
SANGHAMITRA BHATTACHARYA Vs. SUDESHNA KAR
May 11, 2022
SANGHAMITRA GHOSH Vs. STATE OF WEST BENGAL
February 4, 2022
SANGITA CHAKLADAR Vs. UNITED INDIA INSURANCE CO. LTD.
August 1, 2022
SANGITA GHOSH Vs. REGIONAL MANAGER
November 3, 2022
SANIULLA ANSARI Vs. STATE OF WEST BENGAL
September 22, 2022
SANJAY AGARWAL Vs. DIRECTORATE OF ENFORCEMENT
April 13, 2022
SANJAY JAISWARA Vs. UNION OF INDIA
April 18, 2022
SANJAY KUMAR Vs. STATE OF WEST BENGAL
February 9, 2022
SANJAY KUMAR Vs. UNION OF INDIA
March 9, 2022
SANJIT KUMAR PAUL Vs. BHASKAR PAUL
January 10, 2022
SANJOY SINGH Vs. STATE OF WEST BENGAL
April 11, 2022
SANKAR KUMAR MAJI Vs. STATE OF WEST BENGAL
July 11, 2022
SANKAR MONDAL Vs. SWAPAN DEBNATH
March 8, 2022
SANKAR PRASAD SHOW @ YADAV Vs. STATE OF WEST BENGAL
March 21, 2022
SANKAR SHYAMAL Vs. STATE OF WEST BENGAL
March 21, 2022
SANTANU BASU Vs. APARNA BASU
August 17, 2022
SANTANU DE Vs. STATE OF WEST BENGAL
September 13, 2022
SANTI PRASAD SINHA Vs. LAXMI TUNGA
April 5, 2022
SANTI PRASAD SINHA Vs. LAXMI TUNGA
April 1, 2022
SANTI PRASAD SINHA Vs. MD. ABDUL GANI ANSARI
March 29, 2022
SANTI PRASAD SINHA Vs. LAXMI TUNGA
May 18, 2022
SANTOSH KUMAR BHUINYA Vs. STATE OF WEST BENGAL
February 11, 2022
SANTOSHI DAS Vs. STATE OF WEST BENGAL
March 1, 2022
SARASWATI BISWAS Vs. STATE OF WEST BENGAL
December 21, 2022
SARBAJIT DUTTA Vs. STATE OF WEST BENGAL
June 9, 2022
SAREGAMA INDIA LTD. Vs. NEW DIGITAL MEDIA
September 22, 2022
SARIFUL ANSARI Vs. STATE OF WEST BENGAL
January 25, 2022
SARIFUL SK. Vs. STATE OF WEST BENGAL
March 9, 2022
SARITA PATWARI Vs. CENTRAL BUREAU OF INVESTIGATION
September 2, 2022
SARMILEE DUTTA Vs. BARNALI DUTTA
March 23, 2022
SARMISHTHA BISWAS Vs. ORIENTAL INSURANCE CO. LTD
March 15, 2022
SAROJ SHAH Vs. STATE OF WEST BENGAL
June 10, 2022
SASHI PRASAD GOENKA Vs. STEELCO SYNDICATE
September 15, 2022
SATYA NARAYAN BANIK Vs. UNION OF INDIA
February 11, 2022
SATYAJIT PANDA Vs. INDIAN OIL CORPORATION LIMITED
July 7, 2022
SATYAJIT RAY Vs. STATE OF WEST BENGAL
November 17, 2022
SATYANARAYAN SINGH Vs. STATE OF WEST BENGAL
April 11, 2022
SATYEN CONSTRUCTION Vs. STATE OF WEST BENGAL
April 8, 2022
SATYEN SHARAT Vs. STATE OF WEST BENGAL
July 1, 2022
SAYAD AFTABUR RAHAMAN Vs. STATE OF WEST BENGAL
November 23, 2022
SAYAN @ FALGUNI BAURI Vs. STATE OF WEST BENGAL
June 14, 2022
SAYRA BANU Vs. UNITED INDIA INSURANCE COMPANY LIMITED
July 1, 2022
SDUVENDU ADHIKARI Vs. ABHISHEK BANERJEE
June 10, 2022
SEBABRATA EDUCATIONAL TRUST Vs. STATE OF WEST BENGAL
December 21, 2022
SEBI AND CO. Vs. CESC LIMITED
May 13, 2022
SECRETARY, SHIBAM CHARITABLE DHARMASALA Vs. CHIEF EXECUTIVE OFFICER
July 22, 2022
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. MANOJ AGARWALA
March 23, 2022
SEKH JAMIR Vs. CENTRAL BUREAU OF INVESTIGATION
May 2, 2022
SENTU Vs. STATE
April 1, 2022
SEVOKE MOTORS Vs. STATE OF WEST BENGAL
July 7, 2022
SHADAB SIDDIQUI Vs. STATE OF WEST BENGAL
May 20, 2022
SHAHNAWAZ MIR @ MIR SHAHNAWAZ Vs. GULSAN HAZRA
December 15, 2022
SHAIL KUMARI SINGH Vs. GIRIJA SHANKAR SHAW @ JAISWAL
February 25, 2022
SHAISTA AFREEN Vs. STATE OF WEST BENGAL
April 12, 2022
SHAISTA AFREEN Vs. STATE OF WEST BENGAL
May 2, 2022
SHAMBHU NATH SHIL Vs. STATE OF WEST BENGAL
July 29, 2022
SHAMIM AHMED Vs. CUSTODIAN OF ENEMY PROPERTY OF INDIA
July 5, 2022
SHANKAR BHIM Vs. STATE OF WEST BENGAL
August 5, 2022
SHARP INDUSTRIES LIMITED Vs. JAYONTO ROY
September 9, 2022
SHASHANK SINGH MOURYA Vs. UNION OF INDIA
January 11, 2022
SHAUKAT KHAN Vs. STATE OF WEST BENGAL
August 3, 2022
SHEO PRAKASH BHATTER Vs. STATE OF WEST BENGAL
August 1, 2022
SHER BAHADUR JAISWAL Vs. STATE OF WEST BENGAL
April 6, 2022
SHIB NATH KOLEY Vs. STATE OF WEST BENGAL
July 1, 2022
SHIB PRAKASH Vs. STATE OF WEST BENGAL
September 5, 2022
SHIB SHANKAR DAS Vs. STATE OF WEST BENGAL
February 14, 2022
SHIBNARAYAN MONDAL Vs. STATE OF WEST BENGAL
April 1, 2022
SHILAK SARKAR Vs. STATE OF WEST BENGAL
June 9, 2022
SHIPRA BRAMHA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
July 22, 2022
SHIROMONI FLAT OWNERS ASSOCIATION Vs. KOLKATA MUNICIPAL CORPORATION
May 19, 2022
SHIV SIDDHANT NARAYAN KAUL Vs. INSLOVENCY AND BANKRUPTCY BOARD OF INDIA
December 5, 2022
SHIVNARAYAN GOPE Vs. KULDEEP SARAF
December 16, 2022
SHREE HANUMAN COTTON MILLS LTD. Vs. UNION OF INDIA
September 26, 2022
SHREE LAXMI IRON AND STEEL WORKS PRIVATE LIMITED Vs. EASTERN RAILWAY AND ORS.
January 18, 2022
SHREEPURNA LAHIRI Vs. KALLOL CHATTERJEE
July 29, 2022
SHREYAS KUMAR Vs. STATE OF WEST BENGAL
August 10, 2022
SHRI DHARANIDHAR GHOSH Vs. UNION OF INDIA
March 2, 2022
SHRI SHIR ISWAR JAGADISWAR Vs. STATE OF WEST BENGAL
October 19, 2022
SHRIRAM HOUSING FINANCE LIMITED Vs. DEBASISH GHOSH
January 21, 2022
SHUELI PANDA MISHRA Vs. STATE OF WEST BENGAL
February 25, 2022
SHUKLA ACHARYA Vs. STATE OF WEST BENGAL
July 15, 2022
SHUKLA MONDAL Vs. STATE OF WEST BENGAL
May 17, 2022
SHYAM SUNDAR PAUL Vs. GOUTAM PODDAR
March 10, 2022
SHYAMAL DAS @ SANU Vs. STATE OF WEST BENGAL
April 13, 2022
SHYAMAL GHOSH Vs. SALES TAX OFFICER, SALES TAX
July 12, 2022
SHYAMALI DUTTA Vs. SATTYA SANDIP DUTTA
May 11, 2022
SHYAMDAS MONDAL Vs. STATE OF WEST BENGAL
November 9, 2022
SIDDHARTHA MAJUMDAR Vs. DIPAYAN DEY
July 25, 2022
SIGNET MEDIA SERVICE PRIVATE LIMITED. Vs. DIBYENDU SEKHAR LAHIRI
December 5, 2022
SIKHA GHOSH Vs. INDIAN OIL CORPORATION LTD
August 16, 2022
SILIGURI JALPAIGURI DEVELOPMENT AUTHORITY Vs. BENGAL UNITECH UNIVERSAL SILIGURI PROJECTS LIMITED
June 22, 2022
SILPI MALLICK Vs. SUVENDU MALLICK
August 10, 2022
SIMA GHOSH Vs. ASHIM BOSE
April 22, 2022
SISIR KUMAR GHOSH Vs. STATE OF WEST BENGAL
June 30, 2022
SITA LAHIRI Vs. NIL
November 25, 2022
SITALA MANDAL (CHAUDHURI) Vs. STATE OF WEST BENGAL
February 8, 2022
SK MAHATAB Vs. STATE OF WEST BENGAL
November 1, 2022
SK SAJED ALI Vs. STATE OF WEST BENGAL
September 2, 2022
SK. ABDUL KALAM Vs. STATE OF WEST BENGAL
July 4, 2022
SK. ABDUL SABIR Vs. STATE OF WEST BENGAL
July 19, 2022
SK. ALAM Vs. STATE OF WEST BENGAL
November 14, 2022
SK. BASHIAR RAHAMAN Vs. STATE OF WEST BENGAL
December 23, 2022
SK. GOLAM MURSHED Vs. STATE OF WEST BENGAL
February 11, 2022
SK. HASIBUL Vs. STATE OF WEST BENGAL
July 22, 2022
SK. LITON Vs. SK. JOMRUL ISLAM
December 16, 2022
SK. MANOWAR ALI Vs. STATE OF WEST BENGAL
June 16, 2022
SK. MIRAJ Vs. STATE OF WEST BENGAL
April 18, 2022
SK. MUKTADER RAHAMAN Vs. STATE OF WEST BENGAL
April 21, 2022
SK. RAHMATULLAH Vs. BOARD OF AUQAF WEST BENGAL
November 10, 2022
SK. SAIBUL Vs. STATE OF WEST BENGAL
February 14, 2022
SK. SAIDUL ISLAM Vs. STATE OF WEST BENGAL
September 9, 2022
SMT. SASHI JAIN @ SHASHI JAIN Vs. SANDIP SARKAR
March 2, 2022
SNIGDHA DATTA Vs. STATE OF WEST BENGAL
April 27, 2022
SOMA DEYATI Vs. MRINAL DEYATI
September 6, 2022
SOMA DUTTA Vs. STATE OF WEST BENGAL
March 1, 2022
SOMA KOLEY Vs. RAJESH KOLEY
May 5, 2022
SOMA ROY Vs. STATE OF WEST BENGAL
March 25, 2022
SOMA SARKAR Vs. STATE OF WEST BENGAL
March 23, 2022
SOMADHAN PROPERTIES Vs. PULAK KUMAR BERA
November 4, 2022
SONA KARAR Vs. HOWRAH MUNICIPAL CORPORATION
March 28, 2022
SONAI FOOD MARKETING PVT. LTD Vs. STATE OF WEST BENGAL
April 21, 2022
SONAM TENZING BHUTIA Vs. STATE OF WEST BENGAL
December 16, 2022
SONODYNE T.V. COMPANY LTD. Vs. RAJESH G. KALRA
September 2, 2022
SOUMEN DAS Vs. MUNICIPAL COMMISSIONER
June 9, 2022
SOUMEN HAZRA Vs. STATE OF WEST BENGAL
June 21, 2022
SOUMEN NANDY Vs. STATE OF WEST BENGAL
June 8, 2022
SOUMEN SARKAR Vs. STATE OF WEST BENGAL
May 19, 2022
SOUMENDU ADHIKARI Vs. STATE OF WEST BENGAL
April 26, 2022
SOUMENDU RAY Vs. MANASI RAY
September 21, 2022
SOUMI DAS Vs. STATE OF WEST BENGAL
March 1, 2022
SOURAV BANERJEE Vs. JABA PORAL
November 21, 2022
SOURAV JHA Vs. STATE OF WEST BENGAL
February 18, 2022
SOUTH BENGAL AUTOMOBILES Vs. UNION OF INDIA
August 11, 2022
SOUTH CITY APARTMENT OWNERS ASSOCIATION Vs. SIDDHARTHA MITRA
July 28, 2022
SOVA RANI MISRA Vs. STATE OF WEST BENGAL
May 13, 2022
SOVANA DEY Vs. TAPABAN DEY
August 10, 2022
SPML INFRA LIMITED Vs. EAST INDIA UDYOG LIMITED
January 18, 2022
SREI EQUIPMENT FINANCE LIMITED Vs. ADDITIONAL/JOINT/DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX
May 10, 2022
SREI EQUIPMENT FINANCE LIMITED Vs. CORONATION INFRASTRUCTURE PVT. LTD.
July 18, 2022
SRI ARUN KUMAR PATTANAYAK Vs. SRI PARTHA PRATIM DAS
March 2, 2022
SRI BISWAJYOTI CHATTERJEE Vs. STATE OF WEST BENGAL
November 21, 2022
SRI DEBABRATA BISWAS Vs. DR. SUDHANGSU SEKHAR MITRA
March 2, 2022
SRI DURGA ENTERPRISE Vs. STATE OF WEST BENGAL
April 13, 2022
SRI GOPAL SARKAR Vs. STATE OF WEST BENGAL
August 30, 2022
SRI HEMANTA KUMAR PRASAD Vs. SRI SRI LAKSHMI NARAYAN JEW
August 24, 2022
SRI SUKDEB MANDAL Vs. UNION OF INDIA
September 6, 2022
SRI SWAPAN SARKAR Vs. STATE OF WEST BENGAL
November 18, 2022
SRIKANT M ABUJ Vs. SOHARAB SEKH
August 31, 2022
SRIKANT RAY Vs. STATE OF WEST BENGAL
November 1, 2022
SRILAB POLYMERS PVT. LTD. Vs. STATE OF WEST BENGAL
March 10, 2022
SRIMANTA GHOSH Vs. DEBABRATA GHOSH
February 3, 2022
SRMB SRIJAN LTD. Vs. STATE OF WEST BENGAL
December 8, 2022
STANDARD CHARTERED BANK Vs. TILAK MEHRA
July 7, 2022
STAR BATTERY LIMITED Vs. JOINT COMMISSIONER, CENTRAL EXCISE, KOLKAT IV
September 8, 2022
STAR BATTERY LIMITED Vs. STATE BANK OF INDIA
August 22, 2022
STATE Vs. A.MOHAN
April 29, 2022
STATE BANK OF INDIA Vs. RATAN KUMAR RABABI
May 13, 2022
STATE BANK OF INDIA Vs. SRI RAVI SHANKAR MALANI
March 2, 2022
STATE BANK OF INDIA Vs. VISA STEEL LIMITED
March 11, 2022
STATE OF RAJASTHAN Vs. I.K. MERCHANTS
April 26, 2022
STATE OF RAJASTHAN Vs. I.K. MERCHANTS
April 28, 2022
STATE OF WEST BENGAL Vs. SHREE GOURI SHANKAR JUTE MILLS LTD.
November 4, 2022
STATE OF WEST BENGAL Vs. BAKI BILLA GAZI
February 23, 2022
STATE OF WEST BENGAL Vs. NEMAI SASMAL
December 13, 2022
STATE OF WEST BENGAL Vs. BIMAL SARDAR
September 22, 2022
STATE OF WEST BENGAL Vs. BHABANI BIRBANSHI
August 25, 2022
STATE OF WEST BENGAL Vs. MAYA MISRA
September 5, 2022
STATE OF WEST BENGAL Vs. MD. RAEES QURESHI
September 13, 2022
STATE OF WEST BENGAL Vs. MAHESWAR JADAV
September 14, 2022
STATE OF WEST BENGAL Vs. LIPI BANERJEE
December 23, 2022
STATE OF WEST BENGAL Vs. ANUP KUMAR MONDAL
December 22, 2022
STATE OF WEST BENGAL Vs. SUJIT DHALI
August 2, 2022
STATE OF WEST BENGAL Vs. TAPAS KUMAR HAZRA
August 25, 2022
STATE OF WEST BENGAL Vs. ZAHARUN SK
September 6, 2022
STATE OF WEST BENGAL Vs. CONFEDERATION OF STATE GOVERNMENT EMPLOYEES
September 22, 2022
STATE OF WEST BENGAL Vs. TULASI DEY
March 11, 2022
STATE OF WEST BENGAL Vs. PURNIMA KANDU
June 6, 2022
STATE OF WEST BENGAL Vs. CONFEDERATION OF STATE GOVERNMENT EMPLOYEES
May 20, 2022
STATE OF WEST BENGAL Vs. SANDEEP PRASAD
February 24, 2022
STATE OF WEST BENGAL Vs. SANDEEP PRASAD
February 15, 2022
STATE OF WEST BENGAL Vs. AJOY KUMAR BHOWMICK
March 17, 2022
STATE OF WEST BENGAL Vs. MD. YOUNUS
May 17, 2022
STATE TAX OFFICER, BUREAU OF INVESTIGATION Vs. SURINDER KUMAR KOTNALA
March 8, 2022
STEEL AUTHORITY OF INDIA LIMITED Vs. VIZAG SEAPORT PRIVATE LIMITED
August 10, 2022
STP LIMITED Vs. STATE OF WEST BENGAL
December 23, 2022
SUBHA DEY Vs. STATE OF WEST BENGAL
July 29, 2022
SUBHAM ROY CHOUDHURY Vs. STATE OF WEST BENGAL
July 8, 2022
SUBHAS RUIDAS Vs. STATE OF WEST BENGAL
September 16, 2022
SUBHAS SAMANTA Vs. STATE OF WEST BENGAL
August 24, 2022
SUBHASH MURARKA Vs. BESCO LIMITED
July 13, 2022
SUBHASIS CHAKRABORTY Vs. STATE OF WEST BENGAL
April 7, 2022
SUBHASISH BANERJEE Vs. STATE OF WEST BENGAL
January 19, 2022
SUBHRA CHATTOPADHAY (CHATTERJEE) Vs. STATE OF WEST BENGAL
September 2, 2022
SUBIR KUMAR BANERJEE Vs. MADHUSUDAN GHOSH
August 11, 2022
SUBIR KUMAR SINHA Vs. STATE OF WEST BENGAL
June 16, 2022
SUBODH CHANDRA DEY Vs. STATE OF WEST BENGAL
September 22, 2022
SUBODH KUMAR BISWAS Vs. STATE OF WEST BENGAL
May 17, 2022
SUBRAJIT SARKAR Vs. STATE OF WEST BENGAL
September 21, 2022
SUBRATA BOSE Vs. MITHU GHOSH
November 7, 2022
SUBRATA GOSWAMI Vs. INSURANCE OMBUDSMAN
November 11, 2022
SUBRATA KUMAR SAMANTA Vs. STATE OF WEST BENGAL
April 26, 2022
SUBRATA PRADHAN Vs. STATE OF WEST BENGAL
March 10, 2022
SUCHITA DINODIYA Vs. UNION OF INDIA
November 7, 2022
SUDAL ROY Vs. STATE OF WEST BENGAL
May 10, 2022
SUDARSHAN DAS Vs. KAMALENDU MONDAL
September 12, 2022
SUDARSHAN KAMILA Vs. STATE OF WEST BENGAL
June 24, 2022
SUDEB KANTI BANERJEE Vs. STATE OF WEST BENGAL
August 11, 2022
SUDHAKAR RUHIDAS Vs. STATE OF WEST BENGAL
April 22, 2022
SUDHANGSHU PATHAK Vs. STATE OF WEST BENGAL
September 1, 2022
SUDHANGSHU SAHOO Vs. KALIPADA SAHOO
February 21, 2022
SUDHANSU KARMAKAR Vs. STATE OF WEST BENGAL
January 18, 2022
SUDHIR CHANDRA MONDAL Vs. STATE OF WEST BENGAL
July 8, 2022
SUDIN PROVAT MALLICK Vs. FIRST INDUSTRIAL TRIBUNAL
May 4, 2022
SUDIP GUIN Vs. STATE OF WEST BENGAL
June 10, 2022
SUDIP KARMAKAR Vs. STATE OF W.B.
November 7, 2022
SUDIP KUSARYE Vs. KOLKATA MUNICIPAL CORPORATION
December 14, 2022
SUDIP MONDAL Vs. STATE OF WEST BENGAL
August 10, 2022
SUDIP SEN Vs. STATE OF WEST BENGAL
March 10, 2022
SUDIPTA BANERJEE Vs. L.S. DAVAR & COMPANY
April 5, 2022
SUDIPTA BHATTACHARYYA Vs. VISVA-BHARATI
January 28, 2022
SUDIPTA KUMAR MAITY Vs. UNIVERSITY GRANTS COMMISSION
August 11, 2022
SUHANA KHATUN Vs. STATE OF WEST BENGAL
January 20, 2022
SUJIT BHOWMICK Vs. STATE OF WEST BENGAL
March 4, 2022
SUJIT KUMAR GHOSH Vs. STATE OF WEST BENGAL
February 22, 2022
SUJIT KUMAR PANDEY Vs. C.B.I
March 2, 2022
SUJIT ROY Vs. STATE OF WEST BENGAL
July 29, 2022
SUJOY GUCHAIT Vs. STATE OF WEST BENGAL
August 26, 2022
SUJOY KUMAR SAMANTA Vs. TARAPADA ROY
February 4, 2022
SUKANTA MALLICK Vs. UNION OF INDIA
May 19, 2022
SUKANYA MIRBAHAR Vs. DEBASREE ROY
August 5, 2022
SUKHJIT SINGH Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
September 21, 2022
SUKLA DAWN Vs. STATE OF WEST BENGAL
May 19, 2022
SUKLA MUKHERJEE Vs. MANI DEVI SHARMA
April 26, 2022
SUKUMAR DAS Vs. STATE OF WEST BENGAL
March 3, 2022
SUKUMAR DAS Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
February 15, 2022
SUKUMAR GHOSH Vs. STATE OF WEST BENGAL
September 23, 2022
SUKUMAR GHOSH Vs. STATE OF WEST BENGAL
December 15, 2022
SUKUMAR RAY Vs. MESSRS. INDO-INDUSTRIAL SERVICES
April 21, 2022
SULEKHA DAS Vs. KALPANA SARKAR
February 21, 2022
SULOGNA CHOWDHURY Vs. STATE OF WEST BENGAL
May 30, 2022
SUMAN CHOWDHURY Vs. STATE OF WEST BENGAL
January 3, 2022
SUMANA LAYEK Vs. STATE OF WEST BENGAL
January 10, 2022
SUMANA MONDAL Vs. STATE OF WEST BENGAL
May 18, 2022
SUMIT PAUL Vs. KOLKATA MUNICIPAL CORPORATION
September 8, 2022
SUMIT ROY Vs. UNION OF INDIA
January 18, 2022
SUMITRA BHATTACHARYYA Vs. STATE OF WEST BENGAL
May 2, 2022
SUMITRA BHATTACHARYYA (NEOGI) Vs. STATE OF WEST BENGAL
April 12, 2022
SUMITRA BHATTACHARYYA (NEOGI) Vs. STATE OF WEST BENGAL
March 31, 2022
SUMITRA SARKAR Vs. STATE OF WEST BENGAL
February 4, 2022
SUNANDA DAS Vs. STATE OF WEST BENGAL
April 1, 2022
SUNIL CHANDRA Vs. APARNA JEWELLERS
September 27, 2022
SUNIL DEBSHARMA Vs. STATE OF WEST BENGAL
August 30, 2022
SUNIL KUMAR JAIN Vs. STATE OF WEST BENGAL
November 11, 2022
SUNIL MURMU Vs. STATE OF WEST BENGAL
September 23, 2022
SUNIL SEN Vs. CHHANDA DUTTA
January 28, 2022
SUPRATIK GHOSH Vs. STATE OF WEST BENGAL
January 10, 2022
SUPRATIK GHOSH Vs. COMMISSIONER OF POLICE OF KOLKATA
August 11, 2022
SUPREME AND COMPANY Vs. NETAI BHADURI
January 11, 2022
SUPRIYA SARKAR Vs. STATE OF WEST BENGAL
November 16, 2022
SURAJ DAS Vs. STATE OF WEST BENGAL
January 18, 2022
SURAJ SINGH Vs. STATE OF WEST BENGAL
May 5, 2022
SURAJIT BHUNIA Vs. STATE OF WEST BENGAL
February 21, 2022
SURENDRA COMMERCIAL & EXIM PVT. LTD. Vs. INCOME TAX OFFICER
June 13, 2022
SURESH BABU @ ARAKKAL ARJUNAN SURESH BABU Vs. STATE OF WEST BENGAL
June 13, 2022
SURESH KUMAR AGARWAL Vs. STATE OF WEST BENGAL
July 29, 2022
SURESH MONDAL Vs. STATE OF WEST BENGAL
April 18, 2022
SURJEE YADAV Vs. NATIONAL INSURANCE COMPANY LIMITED
September 13, 2022
SUROJIT MANDAL Vs. NATIONAL INVESTIGATION AGENCY (NIA)
February 4, 2022
SUSAMA MONDAL Vs. STATE OF WEST BENGAL
April 28, 2022
SUSHIL BISWAS Vs. STATE OF WEST BENGAL
September 8, 2022
SUSHIL CHOWDHURY Vs. SUMITA BANERJEE @ SUSHMITA BANERJEE
March 17, 2022
SUSHIL KUMAR CHATTERJEE Vs. PALASH KONAR
June 22, 2022
SUSHIL KUMAR MISHRA Vs. CALCUTTA ELECTRICITY SUPPLY CORPORATION LTD.
January 7, 2022
SUSHNTA DASGUPTA Vs. CENTRAL BUREAU OF INVESTIGATION
December 23, 2022
SUSMITA PAL Vs. STATE OF WEST BENGAL
August 25, 2022
SUSMITA SAHA DUTTA Vs. UNION OF INDIA
May 17, 2022
SUSMITA SAHA DUTTA Vs. UNION OF INDIA
April 19, 2022
SUSMITA SAHA DUTTA Vs. UNION OF INDIA
May 19, 2022
SUSMITA SAHA DUTTA Vs. UNION OF INDIA
June 21, 2022
SUSMITA SAHA DUTTA Vs. AVISHEK BANDYOPADHYAY
May 30, 2022
SUVASIS DEY Vs. UNION OF INDIA
November 24, 2022
SUVENDU ADHIKARI Vs. MANOJ MALAVIYA
November 7, 2022
SUVENDU ADHIKARI Vs. HONBLE SPEAKER
June 17, 2022
SUVENDU ADHIKARI Vs. MANOJ MALAVIYA, IPS
June 30, 2022
SUVENDU ADHIKARI Vs. STATE OF WEST BENGAL
January 20, 2022
SUVENDU ADHIKARI Vs. STATE OF WEST BENGAL
May 19, 2022
SUVENDU ADHIKARI Vs. STATE OF WEST BENGAL
February 21, 2022
SUVRA HALDER Vs. STATE OF WEST BENGAL
August 5, 2022
SWAL LIMITED Vs. UNION OF INDIA
August 25, 2022
SWAMI SANTADAS INSTITUTE OF CULTURE Vs. KOLKATA MUNICIPAL CORPORATION
July 20, 2022
SWAMINATH ROY Vs. STATE OF WEST BENGAL
February 23, 2022
SWAPAN DAS Vs. STATE OF WEST BENGAL
April 25, 2022
SWAPAN KUMAR DAS Vs. STATE OF WEST BENGAL
July 15, 2022
SWAPAN KUMAR DAS Vs. STATE OF WEST BENGAL
May 17, 2022
SWAPAN KUMAR DUTTA Vs. STATE
April 29, 2022
SWAPAN KUMAR SAHOO Vs. PROBODH KUMAR PRAMANIK
February 10, 2022
SWAPAN MOLLA Vs. STATE OF WEST BENGAL
February 21, 2022
SWAPNA ATTA Vs. STATE OF WEST BENGAL
May 12, 2022
SWARNAJIT BASU Vs. UNION OF INDIA
January 20, 2022
SWARNENDU BANERJEE Vs. UNION OF INDIA
December 6, 2022
SWATI DAS Vs. STATE OF WEST BENGAL
July 12, 2022
SWATI SULTANIA Vs. SWATI SULTANIA
March 24, 2022
SYED MAHZAR ALAM Vs. SHAGUFTA ISMAIL
February 16, 2022
SYED RUHUL AMIN Vs. STATE OF WEST BENGAL
September 6, 2022
TAMAL KRISHNA GHOSH Vs. STATE OF WEST BENGAL
July 12, 2022
TAMALIKA BOSE Vs. MUKUT BOSE
January 19, 2022
TANIA MUKHERJEE Vs. STATE OF WEST BENGAL
March 8, 2022
TANIA MUKHERJEE Vs. STATE OF WEST BENGAL
April 21, 2022
TANMOY SOM Vs. STATE OF WEST BENGAL
June 22, 2022
TANUJA BEGAM LASKAR Vs. STATE OF WEST BENGAL
March 29, 2022
TANUSREE BARUA Vs. UNION OF INDIA
July 29, 2022
TAPAN KR. ROY Vs. STATE OF WEST BENGAL
November 23, 2022
TAPAN KUMAR BISWAS Vs. STATE OF WEST BENGAL
December 16, 2022
TAPAN KUMAR DAS Vs. STATE OF WEST BENGAL
August 4, 2022
TAPAN KUMAR MITRA Vs. DIBYENDRA NATH BANERJEE
September 28, 2022
TAPAN SEN MAJUMDAR Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
July 15, 2022
TAPAS DEY Vs. STATE OF WEST BENGAL
April 22, 2022
TAPAS DINDA Vs. STATE OF WEST BENGAL
June 29, 2022
TAPAS KUMAR GHOSH Vs. WEST BENGAL STATE ELECTRICITY TRANSMISSION COMPANY LIMITED
May 4, 2022
TAPAS MAHATA Vs. STATE OF WEST BENGAL
April 7, 2022
TAPAS PURKAIT Vs. PANCHANAN KAYAL
August 4, 2022
TAPAS RANJAN KUNDU CHOWDHURY @ TAPAS RANJAN Vs. ARCHANA MUKHERJEE
April 8, 2022
TARA PROSAD LODHA Vs. REVENUE OFFICER, PARA
May 5, 2022
TARAK DAS Vs. STATE OF WEST BENGAL
March 2, 2022
TARAKESHWAR PANDEY Vs. UNION OF INDIA
June 14, 2022
TARAPADA MONDAL Vs. STATE OF WEST BENGAL
August 26, 2022
TARAPADA NANDY Vs. STATE OF WEST BENGAL
August 10, 2022
TARUN BANDOPADHYAY Vs. STATE OF WEST BENGAL
August 26, 2022
TARUN DUTTA Vs. STATE OF WEST BENGAL
July 22, 2022
TARUN KANTI CHATTARAJ Vs. STATE OF WEST BENGAL
August 3, 2022
TARUN KUMAR GHOSH Vs. STATE OF WEST BENGAL
March 11, 2022
TARUN KUMAR PANDEY Vs. STATE OF WEST BENGAL
January 28, 2022
TARUN SANTRA Vs. STATE OF WEST BENGAL
August 11, 2022
TARUNMOY MODAK Vs. STATE OF WEST BENGAL
July 11, 2022
TASLIMA BIBI Vs. STATE OF WEST BENGAL
December 23, 2022
TATA CHEMICALS LIMITED Vs. KSHITISH BARDHAN CHUNILAL NATH
September 28, 2022
TATA MOTORS FINANCE LIMITED Vs. SARMISTHA SARKAR SAHA
August 2, 2022
TATA STEEL LTD Vs. UNION OF INDIA
August 3, 2022
TAUHID @ TAUHAID Vs. STATE OF WEST BENGAL
June 14, 2022
TAXATION SERVICES SYNDICATE PVT. LTD. Vs. LAXMI HOUSING UDYOG PVT. LTD.
July 1, 2022
TEA ARCADE Vs. APARNA RAI
June 10, 2022
TECHMA ENGINEERING ENTERPRISE PRIVATE LIMITED Vs. UNION OF INDIA
February 18, 2022
TECHMA ENGINEERING ENTERPRISE PRIVATE LIMITED Vs. UNION OF INDIA
February 11, 2022
THAKUR DAYAL SETH Vs. DEBABRATA POREL
November 21, 2022
THE CALCUTTA TRAM MAZDOOR SABHA Vs. STATE OF WEST BENGAL
May 18, 2022
THERMOFRIZ INSULATIONS LTD Vs. KOLKATA MUNICIPAL CORPORATION
September 26, 2022
TINKU SK. Vs. STATE OF WEST BENGAL
January 31, 2022
TIPU SULTAN Vs. STATE OF WEST BENGAL
November 3, 2022
TIRTHA SANKAR DAS Vs. STATE OF WEST BENGAL
June 9, 2022
TODI INVESTORS Vs. ASHIS KUMAR DUTTA
November 3, 2022
TRIPTI GOSWAMI (GHOSH) Vs. BAPPA GHOSH
September 8, 2022
TULSI SARAN PANDEY (SINCE DECEASED) GAYATRI DEVI PANDEY Vs. SHYAM SUNDAR DEY
March 22, 2022
TUSHAR KANTI DAS Vs. KAJAL SAHA
March 2, 2022
TWILIGHT PROPERTIES PVT. LTD. Vs. SUPRATIK BHATTACHARJEE
February 8, 2022
UBER INDIA SYSTEMS PRIVATE LIMITED Vs. STATE OF WEST BENGAL
September 21, 2022
UCO BANK Vs. ALL INDIA UCO BANK OFFICERS FEDERATION
December 23, 2022
UDAY JAYANTILAL SHAH Vs. EVERGREEN DRUMS AND CANS PVT.LTD
July 14, 2022
UJJAL DAS Vs. STATE OF WEST BENGAL
February 8, 2022
UJJAL KUMAR PAUL Vs. STATE OF WEST BENGAL
January 18, 2022
UJJAL MANDAL Vs. STATE OF WEST BENGAL
July 27, 2022
UNION OF INDIA Vs. SUBRATA MUKHERJEE
April 29, 2022
UNION OF INDIA Vs. GOUTAM ROY
April 28, 2022
UNION OF INDIA Vs. AJANTA ENTERPRISES
August 30, 2022
UNION OF INDIA Vs. RAILWAY CONTRACTOR LABOUR UNION
December 5, 2022
UNION OF INDIA Vs. RATNA SARKAR
February 7, 2022
UNION OF INDIA Vs. PRAMILA DEVI
July 7, 2022
UNION OF INDIA Vs. NEO BUILT CORPORATION
July 13, 2022
UNION OF INDIA Vs. RAJU GHOSH
September 26, 2022
UNISOURCE HYDRO CARBON SERVICES PRIVATE LIMITED Vs. UNION OF INDIA
April 22, 2022
UNISOURCE HYDRO CARBON SERVICES PRIVATE LIMITED Vs. UNION OF INDIA
March 2, 2022
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RITA DHAR
August 2, 2022
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KAMALA ROY
September 2, 2022
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SAHANAZ BIBI
January 25, 2022
UNITED PAINT INDUSTRIES Vs. STATE OF WEST BENGAL
December 5, 2022
UPASANA RESOURCES PVT LTD Vs. UNION OF INDIA
February 1, 2022
UPENDRA CHOUDHURY Vs. J. K. INDUSTRIES LTD.
September 30, 2022
USHA CHOWDHURY Vs. UMA SANKAR BHAGAT
November 23, 2022
USHA DEVI CHOKHANI Vs. KUSUM SUREKHA
January 25, 2022
USHA MARTIN LIMITED Vs. EASTERN GASES LIMITED
September 27, 2022
USHA MARTIN TELEMATICS LIMITED Vs. REGISTRAR OF COMPANIES, WEST BENGAL
June 27, 2022
USMAN GHANI Vs. STATE OF WEST BENGAL
April 21, 2022
USTHI UNITED PRIMARY TEACHERS WELFARE Vs. STATE OF WEST BENGAL
June 9, 2022
UTPAL MISTRY Vs. KOLKATA MUNICIPAL CORPORATION
May 2, 2022
UTPAL MISTRY Vs. KOLKATA MUNICIPAL CORPORATION
May 5, 2022
UTTAM CHAND SURANA Vs. PRABIR GUHA
March 15, 2022
UTTAM GHOSH Vs. STATE OF WEST BENGAL
December 20, 2022
UTTAM HARIJAN Vs. STATE OF WEST BENGAL
September 12, 2022
UTTAM KUMAR BARUI Vs. STATE OF WEST BENGAL
April 7, 2022
UTTAM KUMAR DAS Vs. STATE OF WEST BENGAL
January 6, 2022
UTTAM SAHA Vs. STATE OF WEST BENGAL
January 11, 2022
V. RAJAN Vs. STATE
April 29, 2022
VANU PRATAP SINGH Vs. STATE OF WEST BENGAL
September 2, 2022
VARUN ROSHAN KOHLI Vs. UNION OF INDIA
November 3, 2022
VASAVI INDUSTRIES LIMITED Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
March 23, 2022
VASAVI INFRASTRUCTURE PROJECTS LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
July 13, 2022
VENKATESH VINCOM PRIVATE LIMITED Vs. SPICE OF JOY, MULTICUISINE RESTAURANT CUM BAR
September 26, 2022
VIJAI SHREE PRIVATE LIMITED Vs. STATE OF WEST BENGAL
November 28, 2022
VIJAI SHREE PRIVATE LIMITED Vs. BOARD OF TRUSTEES OF THE PORT OF KOLKATA
April 4, 2022
VIKRAM BACHHAWAT Vs. SUDHA KANKARIA
September 8, 2022
VINAY KUMAR SINGH Vs. KOLKATA PORT TRUST
November 9, 2022
VINEET RUIA Vs. STATE OF WEST BENGAL
July 12, 2022
VINOD KUMAR JAIN Vs. RAJESH JINDAL
April 18, 2022
VISHAL DALMIA Vs. GOUR CHANDRA SARKAR
September 5, 2022
VISVA BHARATI Vs. STATE OF WEST BENGAL
March 8, 2022
VISVA BHARATI Vs. STATE OF WEST BENGAL
March 7, 2022
VIVEK AGARWAL Vs. RAJA ACHARJI
June 30, 2022
VIVEK BHASKARAN Vs. STATE OF WEST BENGAL
February 18, 2022
WBSEDCL Vs. STATE OF WEST BENGAL
November 23, 2022
WELCOME AIR EXPRESS PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS (AIRPORT & ADMINISTRATION)
May 2, 2022
WELCOME AIR EXPRESS PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS (AIRPORT AND ADMINISTRATION)
May 4, 2022
WEST BENGAL BOARD OF SECONDARY EDUCATION Vs. SANDEEP PRASAD
February 14, 2022
WEST BENGAL FINANCIAL CORPORATION Vs. M/S. ANNAPURNA ENGINEERING AND MANUFACTURING PRIVATE LIMITED
June 29, 2022
WEST BENGAL POWER DEVELOPMENT CORPORATION LIMITED Vs. SICAL MINING LIMITED
September 30, 2022
WEST BENGAL STATE CO-OPERATIVE BANK LTD. Vs. PUNJAB NATIONAL BANK
May 18, 2022
WEST BENGAL STATE ELECTION COMMISSION Vs. ARUP DEY
February 23, 2022
WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. SUKANTA KUMAR SINGHA
July 5, 2022
WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. SRI VASAVI INDUSTRIES LIMITED
July 12, 2022
WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. PAUL HIGH CARE CHEMICAL PVT. LTD
November 29, 2022
WEST BENGAL TOURISM DEVELOPMENT CORPORATION LIMITED Vs. SUPRATIK BANERJEE
July 20, 2022
WEST BENGAL TRANSPORT INFRASTRUCTURE DEVELOPMENT CORP. LTD. Vs. SHRISTI INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED
February 4, 2022
WOODBURN ASSOCIATES Vs. M/S. MARKS AND SPENCER RELIANCE INDIA PRIVATE LIMITED
January 5, 2022
XYZ, THE VICTIM MINOR AND DISABLED CHILD Vs. STATE OF WEST BENGAL
April 27, 2022
YASHNAND ENGINEERS Vs. BRIDGE & BUILDING CONSTRUCTION CO. PVT. LTD.
August 10, 2022
YASHOVARDHAN SINHA HUF Vs. SATYATEJ VYAPAAR PVT. LTD.
August 24, 2022
YEAKUB MONDAL Vs. STATE OF WEST BENGAL
April 28, 2022
YES BANK LIMITED Vs. MALATI SAHA
May 26, 2022
ZAHID SALIM Vs. STATE OF WEST BENGAL
August 16, 2022
ZAKIRUDDIN Vs. STATE OF WEST BENGAL
July 19, 2022
ZANIAK INNOVATION INDIA LIMITED Vs. STATE OF WEST BENGAL
December 15, 2022