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Case Index
Title
Date
A. SATYANARAYANA Vs. M. PANDURANGA RAO
March 25, 2022
A.CH.VEDAVANI Vs. PRL. SECRETARY, PANCHAYATRAJ DEPT.,
March 15, 2022
A.P. STATE WAQF BOARD Vs. SHAIK ISMAIL
January 24, 2022
ACHUTHA ADINARAYANA, Vs. THE STATE OF ANDHRA PRADESH
February 9, 2022
ADANI PORTS AND SPECIAL ECONOMIC ZONE LTD. Vs. THE VISHAKHAPATNAM PORT TRUST
March 3, 2022
ADAPA VEERABABU Vs. STATE OF ANDHRA PRADESH
January 17, 2022
AJAY KUMAR PARASARAMKA Vs. RADEEP KUMAR RATH
April 13, 2022
ALLAMSETTI SHOBAN KUMAR Vs. STATE OF ANDHRA PRADESH
June 13, 2022
ALLAPARTHI VENKATA CHALAPATHI RAO Vs. STATE OF ANDHRA PRADESH
May 5, 2022
AMODA IRON STEEL LIMITED Vs. SNEHA ANLYTICS AND SCIENTIFICS
January 25, 2022
ANAPARTHI SATYANARAYANA Vs. MAJETI PANDURANGA RAO
March 25, 2022
ANCHULA NAGA MANI JAMES, GUJARAT Vs. STATE OF A.P.
April 30, 2022
ANCHULA VENKAIAH Vs. STATE OF ANDHRA PRADESH
February 21, 2022
ANDE LALITHA RANI Vs. PERUMAPALI JAYADASU
January 5, 2022
ANDHRA PRADESH OLYMPIC ASSOCIATION Vs. UNION OF INDIA
January 19, 2022
ANNE SRI RANGANYAKA PRANAV Vs. STATE OF ANDHRA PRADESH
February 16, 2022
APPINEDI POTHURAJU Vs. TAHSILDAR
January 7, 2022
ARUN KUMAR MAHIPAL SINGH Vs. STATE
April 13, 2022
ASHOK MISTRY Vs. STATE OF ANDHRA PRADESH
January 28, 2022
ATTAL PLASTICS, HYDERABAD Vs. STATE OF ANDHRA PRADESH
February 2, 2022
AYIRA VAISYAR TELUGU BENI VYSYA SABHA Vs. ASSISTANT COMMISSIONER OF ENDOWMENTS,
January 4, 2022
B. ASHOK NAIDU Vs. M.HARI NARAYANAN
March 4, 2022
B. RAJESH Vs. BUDITHI RAJSEKHAR, IAS
May 2, 2022
B. VENKATA SIVA Vs. STATE OF ANDHRA PRADESH
March 9, 2022
B.KHAJANNA Vs. STATE OF ANDHRA PRADESH
July 29, 2022
B.V. RAMI REDDY Vs. STATE OF ANDHRA PRADESH
March 31, 2022
BABBURI VENGAL RAO Vs. STATE
April 27, 2022
BASAVA SRINIVAS Vs. STATE OF A. P.
April 11, 2022
BASAVA VEERA VENKATA NAGENDRA Vs. STATE OF ANDHRA PRADESH
February 10, 2022
BATTULA MAHESH BABU Vs. STATE OF ANDHRA PRADESH
April 1, 2022
BHAVANI MAHILA TRUST Vs. STATE OF ANDHRA PRADESH
May 5, 2022
BHIMAVARAPU NAGESWARAMMA Vs. BOMMU SIVAREDDY
January 6, 2022
BHOOMAYANAM MUNI KRISHNA RAVI Vs. STATE OF ANDHRA PRADESH
June 20, 2022
BIGTREE ENTERTAINMENT PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
July 1, 2022
BIKKA PARVATHI Vs. STATE
February 8, 2022
BOBBADI APPA RAO Vs. ASSISTANT TREASURY OFFICER
January 20, 2022
BOLLINENI RAJAGOPAL NAIDU Vs. STATE OF ANDHRA PRADESH
March 8, 2022
BOLLINI SUBRAMANYAM NAIDU Vs. T. RAMACHANDRA REDDY
March 16, 2022
BONDA MARY Vs. SIMHAGIRI CHITS FUNDS PVT LTD
January 27, 2022
BONTHA RAMCHANDRADU Vs. INSPECTOR OF POLICE, SIRVEL CIRCLE
February 4, 2022
BOORLU MANOHAR SAI KUMAR Vs. STATE OF ANDHRA PRADESH
June 28, 2022
BOYA VEERESH Vs. STATE OF ANDHRA PRADESH
June 2, 2022
BUNGA SUMIL DATHU Vs. STATE OF ANDHRA PRADESH
June 15, 2022
BYALLA DEVADAS Vs. SIVAPURAM RAMA YOGESWARA RAO
March 16, 2022
C. NARASIMHULU Vs. STATE OF ANDHRA PRADESH
February 25, 2022
C. RAJESWARI Vs. STATE OF ANDHRA PRADESH
May 19, 2022
C. SUNIL KUMAR REDDY Vs. STATE OF A. P.
February 17, 2022
C.ROHINI ROY Vs. STATE OF ANDHRA PRADESH
May 26, 2022
CENTRAL PARK FOOD TRUCKERS WELFARE ASSOCIATION Vs. GREATER VISAKHAPATNAM MUNCIPAL CORPORATION
April 28, 2022
CHAGA JAGADEESH VIVEKA Vs. CHAGA SAI ANUSHA
March 11, 2022
CHAITANYA GODAVARI GRAMEENA BANK Vs. K. RAVI KUMARI
March 8, 2022
CHENNUBOINA RAJ KUMAR Vs. STATE OF ANDHRA PRADESH
April 21, 2022
CHINNAPAREDDY TIRUPATHI REDDY Vs. STATE OF ANDHRA PRADESH
March 16, 2022
CHINTALA RAM BABU Vs. STATE OF ANDHRA PRADESH
January 25, 2022
CHIRANJEEVI Vs. STATE OF ANDHRA PRADESH
June 20, 2022
CHITIKINA VEERABABU Vs. STATE OF ANDHRA PRADESH
March 11, 2022
CHITTI VARALAKSHMI, VISAKHAPATNAM DIST. Vs. M.V. GOVINDARAJULU, VISAKHAPATNAM
May 2, 2022
CHUKKA PEDDA VENKATAIAH Vs. SHASHI BHUSHAN KUMAR
March 28, 2022
CHUKKA SARATH BABU Vs. THE STATE OF ANDHRA PRADESH
February 4, 2022
CHUNDURU VISALAKSHI Vs. CHUNDURU RAJENDRA PRASAD
April 22, 2022
CY.PRATAP REDDY Vs. STATE
April 1, 2022
D. ARASU Vs. STATE OF ANDHRA PRADESH
April 1, 2022
D. ASHOK Vs. STATE OF ANDHRA PRADESH
April 22, 2022
D. SAI RAMAIAH Vs. AVINASH BIO AGRICULTURAL (P) LTD
May 6, 2022
D. SHANKARLAL SHARMA Vs. HONRABLE MINING TRIBUNAL/REVISIONAL AUTHORITY
February 4, 2022
D.H.BABU Vs. K.APPA RAO
January 4, 2022
D.SIVA SHANKAR REDDY Vs. CBI
January 17, 2022
DAAKARAPU VENKATA SUBBA RAO Vs. KUNDA ARUNA
April 6, 2022
DINESH @ DINESH Vs. STATE OF ANDHRA PRADESH
April 11, 2022
DINTAKURTHI NAGA KAMALA Vs. B.SRINIVASULU
March 21, 2022
DOMMARAJU VINAY Vs. STATE OF A.P.
March 21, 2022
DOMMETI CHAKRADHAR Vs. STATE OF ANDHRA PRADESH
March 28, 2022
DONTHUKURTHI SRIKANTH SHARMA Vs. STATE OF ANDHRA PRADESH
January 12, 2022
DOVARA RAJASEKHAR Vs. STATE OF ANDHRA PRADESH
June 20, 2022
DR G. SAMBASIVARAO Vs. ANIL KUMAR SINGHAL
January 27, 2022
DR. B. KUMARA SWAMY Vs. N. GURURAJ RAO
April 26, 2022
DR. C. SUNITHA, MD (OBG) Vs. M.RAGHAVENDRA RAO
April 22, 2022
E.MOHAN RAMI REDDY Vs. STATE OF ANDHRA PRADESH
January 21, 2022
EASTERN POWER DISTRIBUTION COMPANY Vs. G.SATYANARAYANA
January 5, 2022
EXECUTIVE ENGINEER, BRR VAMSADHARA PROJECT Vs. JOGI RAMULU
April 22, 2022
G. CHINNA YOGESWARA REDDY Vs. STATE OF ANDHRA PRADESH
February 21, 2022
G. OKESHWAR REDDY Vs. STATE OF ANDHRA PRADESH
January 17, 2022
G. PRASAD Vs. STATE OF A. P.
January 3, 2022
G.APPARAO Vs. PUVVADA VENKANNA(DIED)
April 11, 2022
G.C. CHINNA VENKATA RAMUDU Vs. STATE OF ANDHRA PRADESH
May 12, 2022
G.VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
January 19, 2022
GADDA RAMESH Vs. STATE OF ANDHRA PRADESH
March 21, 2022
GADE VENUGOPAL RAO Vs. STATE OF A.P
June 14, 2022
GAJJALA UMASANKAR REDDY Vs. CENTRAL BUREAU OF INVESTIGATION
February 16, 2022
GAMPALA NAGA RAJU Vs. SHAIK NAZEERUNNISA
April 1, 2022
GANDIKOTA VINAY Vs. STATE OF ANDHRA PRADESH
January 4, 2022
GANGAVARAPU GURINDAPALLI NISSI Vs. GANGAVARAPU RAVINDRA BABU
July 28, 2022
GANNI BHASKARA RAO Vs. UNION OF INDIA
April 8, 2022
GARA LAXSHMANA RAO Vs. STATE OF ANDHRA PRADESH
January 17, 2022
GATA BALARANGAIAH Vs. JAWAHAR REDDY
March 16, 2022
GEDALA GANESWARA RAO Vs. STATE OF A.P.
June 14, 2022
GEDDAM BULLAYYA Vs. STATE OF ANDHRA PRADESH
March 23, 2022
GOLLA ANITHAMMA Vs. R.PARVATHI
June 27, 2022
GOLLA SYAMALA Vs. STATE OF A.P.
June 15, 2022
GORANTLA RAJESH BABU Vs. STATE OF ANDHRA PRADESH
March 10, 2022
GUDIKANDULA JAGADISH Vs. STATE OF A. P.
April 21, 2022
GUMMALLA SIVA KUMAR Vs. STATE OF ANDHRA PRADESH
March 9, 2022
GUTHULA RAMA KRISHNA Vs. STATE OF ANDHRA PRADESH
January 21, 2022
H.B. SARASWATHI Vs. STATE OF ANDHRA PRADESH
March 17, 2022
HALDI JAMEELA BEGUM Vs. STATE OF ANDHRA PRADESH
January 17, 2022
HARIJANA JAGGALI DEVA RAJU Vs. STATE OF A. P.
January 6, 2022
HARIJANA KATTHI KRISHNA Vs. STATE OF A.P.
February 18, 2022
ILLA SRINU Vs. STATE OF ANDHRA PRADESH
March 4, 2022
J. VENKATAMANI Vs. PRINCIPAL SECRETARY - VIGILANCE-IV
April 30, 2022
JADAYAPPA UDAYA KUMAR Vs. STATE OF ANDHRA PRADESH
June 14, 2022
JALARAO NASINA Vs. STATE OF ANDHRA PRADESH
February 7, 2022
JASTI VENKATAPATHI RAO Vs. STATE OF ANDHRA PRADESH
February 10, 2022
JL. GRANITES,GUNTUR Vs. A.V. PATEL, GENERAL MANAGER
June 13, 2022
JOSEPH SRIHARSH MARY INDRALAJA EDN. SOCIETY Vs. GOVERNMENT OF A. P.
January 31, 2022
JULAKANTI KRANTHI SRI Vs. STATE OF ANDHRA PRADESH
May 5, 2022
K. OBUL REDDY Vs. STATE OF ANDHRA PRADESH
February 24, 2022
K. PRABHAKAR REDDY Vs. LAKKARAJA MUNIRATHNAM
March 25, 2022
K. RAGHAVA REDDY Vs. STATE OF ANDHRA PRADESH
February 8, 2022
K. RAJA KUMAR Vs. STATE OF ANDHRA PRADESH
March 11, 2022
K. RAVI PRASAD REDDY Vs. G. GIRIDHAR
January 25, 2022
K. SAI NIMILITHA Vs. STATE OF ANDHRA PRADESH
April 25, 2022
K. SARSWATHAMMA Vs. STATE OF ANDHRA PRADESH
February 8, 2022
K. SIVA KUMAR Vs. STATE OF ANDHRA PRADESH
April 1, 2022
K.NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH
January 21, 2022
K.POOJA REDDY Vs. STATE OF ANDHRA PRADESH
May 19, 2022
K.RADHA RAJANI KUMARI Vs. ALAHARI PARDHA SARATHI
April 1, 2022
K.RADHA RAJANI KUMARI Vs. ALAHARI PARDHA SARATHI
March 31, 2022
KALLE SUNIL KUMAR Vs. STATE OF ANDHRA PRADESH
May 23, 2022
KARAMPUDI VIJAY PAL Vs. STATE OF ANDHRA PRADESH
April 13, 2022
KARRA LAKSHMAN Vs. STATE OF ANDHRA PRADESH
March 16, 2022
KARUKOLA SIMHACHALAM Vs. UNION OF INDIA
January 28, 2022
KARUKOLA VASUDEVARAO Vs. KARRI SUSEELAMMA
March 8, 2022
KASTURI CHANDRA SEKHAR Vs. M.V. PRASAD
January 6, 2022
KATURI RAMBABU Vs. STATE OF ANDHRA PRADESH
April 22, 2022
KESABOYINA ANASURYA Vs. STATE OF ANDHRA PRADESH
January 25, 2022
KETHAVATHU VASRAM NAIK Vs. STATE OF ANDHRA PRADESH
June 11, 2022
KHANDAVILLI PAVAN KUMAR Vs. STATE OF ANDHRA PRADESH
June 15, 2022
KIRLAMPUDI SUGAR MILLS LIMITED Vs. RECOVERY OFFICER-II, DRT, DEPARTMENT
April 12, 2022
KOLAKALURI MOHANA Vs. STATE OF ANDHRA PRADESH
January 20, 2022
KOLLURU SUDHAKAR RAO Vs. POLINENI NAGABHUSHANAM
April 19, 2022
KOMMU VIJAY Vs. STATE OF ANDHRA PRADESH
January 5, 2022
KORA RAMA SUBBA REDDY Vs. MUSALREDDYJARI NARASIMHA REDDY
January 4, 2022
KORRA KISHORE Vs. STATE OF ANDHRA PRADESH
March 11, 2022
KORUMILLI VENKATA SRINIVASA RAO Vs. GATTU MURALIDHAR RAO
July 26, 2022
KOTHALANKA KUMAR Vs. STATE OF ANDHRA PRADESH
March 9, 2022
KUCHIBHOTAL SRIVATSA Vs. STATE OF ANDHRA PRADESH
January 25, 2022
KUPPIREDDY ASHOK REDDY Vs. STATE OF ANDHRA PRADESH
January 3, 2022
KURRA MURALI KRISHNA YADAV Vs. SRI LAKSHMI RAMA CO-OPERATIVE
March 3, 2022
KURRA SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
February 1, 2022
L. SARADA Vs. Y.V. ANURADHA
March 29, 2022
L. T. RAMA SEETHAMMA Vs. STATE OF ANDHRA PRADESH
January 24, 2022
L. VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
April 30, 2022
LAKKAPAMULA RANI Vs. MANDA BATASARI
March 23, 2022
LAKSHMI PADMA PRIYA ANJANA DEVI THALLAM Vs. STATE OF ANDHRA PRADESH
April 26, 2022
LAKSHMI RAMAKRISHNA Vs. DUNDI CHINA VENKATA REDDY
March 3, 2022
LANCE NAIK KORRAPATI KISHORE KUMAR Vs. STATE OF ANDHRA PRADESH
March 23, 2022
LEVAKU PEDDA REDDAMMA Vs. GOTTUMUKKALA VENKATA SUBBAMMA
January 4, 2022
M. JAYANTHI Vs. ACHARYA N.G. RANGA AGRICULTURAL UNIVERSITY
February 23, 2022
M. NAVEEN BABU Vs. STATE OF ANDHRA PRADESH
March 23, 2022
M. PENCHALA SWAMY Vs. THE STATE OF ANDHRA PRADESH,
January 20, 2022
M. RADHA KRISHNA Vs. STATE OF ANDHRA PRADESH
April 30, 2022
M.C. SARASWATHAMMA Vs. STATE OF ANDHRA PRADESH
March 8, 2022
M.LAKSHMI KIRAN Vs. SATE OF A.P
June 14, 2022
M.MADHU Vs. M/S. BHAVANA ESTATES
January 5, 2022
M.MAREPPPA Vs. NAGABHUSHANAM
April 21, 2022
M.N.M.R. COTTON INDUSTRIES Vs. JYOTHI CHIT FUND COMPANY, GUNTUR
May 4, 2022
M.R. LOKESH Vs. STATE OF ANDHRA PRADESH
February 10, 2022
M.R.G REDDY Vs. N. KESAVA REDDY
January 6, 2022
M.V.L. NARAYANARAO Vs. GOVERNMENT OF ANDHRA PRADESH
June 22, 2022
M/S. ATC TELECOM INFASTRUCTURE PVT LTD Vs. STATE OF A.P.
June 29, 2022
MADARNANCHI RAMA SWAMY DHARMASATRAM PRIVATE TRUST Vs. STATE OF ANDHRA PRADESH
March 23, 2022
MADHU RAVI KUMAR Vs. STATE OF ANDHRA PRADESH
January 20, 2022
MALIREDDY VENKATARAMANA Vs. STATE OF ANDHRA PRADESH
January 18, 2022
MAMIDI OBAIAH Vs. STATE OF ANDHRA PRADESH
January 18, 2022
MAMIDI SURI BABU Vs. STATE OF ANDHRA PRADESH
February 10, 2022
MAMIDIPALLI RAM BABU Vs. STATE OF ANDHRA PRADESH
January 28, 2022
MANDAL EDUCATIONAL OFFICER, V. KOTA MANDAL Vs. L. HARI PRASAD TIRUPATHI
March 9, 2022
MANGALAGIRI TEXTILE MILLS PVT LTD Vs. STATE BANK OF INDIA
February 18, 2022
MANNEM MOHAN RAO Vs. STATE OF A.P.
April 13, 2022
MARGADARSI CHIT FUND LTD Vs. S. SATYANARAYANA
April 27, 2022
MARRA RAMBABU Vs. STATE OF ANDHRA PRADESH
July 20, 2022
MARRI GOPI Vs. STATE OF ANDHRA PRADESH
January 19, 2022
MARUTHI COTTON MILLS PRIVATE LIMITED Vs. CANARA BANK
March 29, 2022
MATAM GANGABHAVANI Vs. STATE OF ANDHRA PRADESH
January 21, 2022
MATTA SIVANNALAYANA SIVANARAYANA SIVA Vs. STATE OF ANDHRA PRADESH
January 5, 2022
MATTAPARTHI SATYA SAI KISHORE Vs. STATE OF ANDHRA PRADESH
January 12, 2022
MD. SHAIK MOOSA Vs. STATE OF A.P.
January 6, 2022
MIRZA ZAREENA BEGUM Vs. SANKA SUBBA RAO
March 4, 2022
MITRA S.P. (P) LTD Vs. DHIREN KUMA
March 22, 2022
MITTAPALLE NARAYANA Vs. STATE OF ANDHRA PRADESH
March 22, 2022
MOGILI SUBBARAYUDU Vs. STATE OF ANDHRA PRADESH
January 4, 2022
MOHAMMAD ALISHA Vs. STATE OF A.P.
March 14, 2022
MOHMAD WAJID Vs. STATE OF ANDHRA PRADESH
April 22, 2022
MOTAMARRI RAMANJANEYULU Vs. STATE OF ANDHRA PRADESH
January 17, 2022
MUDAR SUDHEER Vs. UNION OF INDIA
February 28, 2022
MUPPAVARAPU ANUSHA Vs. STATE OF ANDHRA PRADESH
June 4, 2022
MYNENI CONSTRUCTIONS AND CONTRACTORS Vs. GOPALA KRISHNA DIWEDI, I.A.S.
April 27, 2022
N. APPA Vs. STATE OF AP
April 1, 2022
N. JHANSI Vs. K. DAMAYANTHI
June 14, 2022
N. M. S. GOUD Vs. PUNAM MALAKONDAIAH
May 6, 2022
N. PRATEEP KUMAR Vs. M. JAGADEESHCHANDRA PRASAD
May 6, 2022
N. SRINATH REDDY Vs. STATE OF ANDHRA PRADESH
March 28, 2022
N. VENKATA SUBBAIAH Vs. V. VINOD KUMAR
April 8, 2022
N.C.H. PULLA RAO Vs. STATE OF ANDHRA PRADESH
February 8, 2022
N.GOPINATH Vs. STATE OF ANDHRA PRADESH
March 22, 2022
N.V.MOHANA RAO Vs. STATE OF ANDHRA PRADESH
January 31, 2022
NAGANABOINA TEJA Vs. STATE OF ANDHRA PRADESH
April 27, 2022
NALLURI SATYANARAYANA Vs. UNION BANK OF INDIA
April 12, 2022
NAMBURI ANURADHA BATHINA Vs. STATE OF ANDHRA PRADESH
January 3, 2022
NANDURKAR SATISH DOWLATHRAO Vs. STATE
April 13, 2022
NANDYALA PEDDA THIRUPAL REDDY Vs. STATE OF ANDHRA PRADESH
February 23, 2022
NATIONAL INSURANCE CO LTD Vs. MUTCHARLA SATYAVATHI
July 27, 2022
NAVEEN KUMAR V. ALLABHANENI Vs. STATE OF ANDHRA PRADESH
January 17, 2022
NELLI APPALRAJU Vs. STATE OF ANDHRA PRADESH
January 20, 2022
NITYANANDA KEBALOGOP Vs. STATE OF ANDHRA PRADESH
June 27, 2022
NUTHALAPATI BRAHMAIAH Vs. STATE OF ANDHRA PRADESH
March 16, 2022
O MADHUSUDHANA Vs. STATE OF AP
July 29, 2022
P. BHASKARA PEDDI RAJU Vs. K. VENKATA NARASAYAMMA
May 6, 2022
P. JOGARAO Vs. DIVISIONAL FOREST OFFICER (LOGGING)
March 16, 2022
P. RAMESH Vs. STATE OF A.P.
March 14, 2022
P.J.KABEER DAS Vs. PANDU RANGA RAO
April 21, 2022
P.M. MITHUN Vs. STATE OF ANDHRA PRADESH
April 30, 2022
P.M.CHENCHU MANTHADI Vs. M.LOKANADHAM REDDY
June 17, 2022
P.V. LAV KUMAR REDDY Vs. STATE OF ANDHRA PRADESH
June 13, 2022
P.V.V. GANGADHAR Vs. STATE OF ANDHRA PRADESH
April 20, 2022
PALAKOLANU RAVI CHANDRA REDDY Vs. STATE OF ANDHRA PRADESH
February 10, 2022
PALLA GOVINDARAO Vs. STATE OF ANDHRA PRADESH
January 20, 2022
PANCHAKARLA NAGAMANI Vs. CHODE KANAKA MAHALAKSHMI
February 21, 2022
PANCHIKATLA SATHIBABU Vs. STATE OF ANDHRA PRADESH
March 11, 2022
PANDITI LAKSHMAREDDY Vs. STATE OF A. P.
April 8, 2022
PANGI MOHANA RAO Vs. STATION HOUSE OFFICER
January 17, 2022
PATTA CHANDRA MOHAN REDDY Vs. STATE OF ANDHRA PRADESH
January 27, 2022
PATURI VEERA VENKATA NARASIMHA RAO Vs. RAYUDU VENKATA KRISHNA RAO
February 23, 2022
PATURU SUNDARAIAH Vs. SURI RANGANAYAKAMMA
March 4, 2022
PEDAPUDI ALFRED JOHNSON JEYAKARAN JESUDASAN Vs. STATE OF ANDHRA PRADESH
March 21, 2022
PENDYALA VENKATADRI Vs. STATE OF ANDHRA PRADESH
April 27, 2022
PENUGANTI GOWRU NAIDU Vs. STATE OF A.P.
January 5, 2022
PINAPOTHUSESHAMMA Vs. PINAPOTHUNAMITHASONI
February 2, 2022
PINISETTI SRINIVAS Vs. BOLLA GURUVAIAH
April 19, 2022
POTLURI ANJALI Vs. STATE OF ANDHRA PRADESH
January 28, 2022
PRATAP SINGH Vs. STATE OF ANDHRA PRADESH
February 28, 2022
PREMAL PRATAP JOISHER Vs. VIKRAM JETHALAL JOISHER
March 4, 2022
PRIDE CONSTRUCTIONS Vs. DEPUTY ASSISTANT COMMISSIONER STGST
January 27, 2022
PUDICHERI LALITHAMMA PADMAMMA Vs. BALINA CHENCHU RAMAIAH
January 4, 2022
PUTTI VINOD Vs. STATE OF A. P.
February 1, 2022
R.V. KRISHNA RAO Vs. ATTILI HYMAVATHI DEVI
January 31, 2022
R.V.L PRASAD Vs. STATE OF ANDHRA PRADESH
February 7, 2022
RAAVI SRINIVAS CHOWDARY Vs. STATE OF ANDHRA PRADESH
May 30, 2022
RAGHAVA ESTATES AND PROPERTIES LTD Vs. STATE OF ANDHRA PRADESH
March 4, 2022
RAJ KUMAR Vs. STATE OF ANDHRA PRADESH
May 29, 2022
RAJADHANI RYTHU PARIRAKSHANA SAMITHI, Vs. STATE OF ANDHRA PRADESH
March 3, 2022
RAJANIKANTH Vs. STATE OF ANDHRA PRADESH
January 17, 2022
RAJU JAT Vs. STATE OF ANDHRA PRADESH
April 8, 2022
RAJULA SAHU Vs. GOPALA KRISHAN DWIVEDI
May 4, 2022
RAMAKURI RAMA KRISHNA Vs. STATE OF ANDHRA PRADESH
April 7, 2022
RAMISETTY SURESH Vs. STATE OF ANDHRA PRADESH
June 9, 2022
RASHTRIYA ISPAT NIGAM LIMITED Vs. BALAJI COKE
January 6, 2022
RASHTRIYA ISPAT NIGAM LIMITED Vs. UNION OF INDIA
April 26, 2022
RAVI KUMAR BRICK INDUSTRY Vs. STATE OF ANDHRA PRADESH
March 8, 2022
RAVI RAMESH BABU Vs. STATE OF ANDHRA PRADESH
March 23, 2022
RAVURI VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
February 11, 2022
REDDY ANAND KUMAR Vs. STATE OF ANDHRA PRADESH
May 12, 2022
RELANGI VENKATESH Vs. STATE OF ANDHRA PRADESH
February 18, 2022
RELIANCE GENERAL INSURANCE CO. LTD. Vs. BHUPATHI SUJATHA, W/O. LATE SIVAIAH
June 16, 2022
RELIANCE INDUSTRIES LIMITED, MUMBAI Vs. STATE OF ANDHRA PRADESH
March 30, 2022
S. SUNDER ABNER Vs. STATE OF ANDHRA PRADESH
April 20, 2022
S.M.S. VALI Vs. ANDHRA PRADESH STATE ROAD TRANSPORT
June 20, 2022
S.MURAGAN Vs. STATE OF ANDHRA PRADESH
March 23, 2022
S.S.PARAMTEJ INFRASTRUCTURE PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
June 2, 2022
S.SUNANDA Vs. STATE OF ANDHRA PRADESH
May 29, 2022
SALKAPURAM MAHESWARI Vs. STATE OF ANDHRA PRADESH
July 6, 2022
SAMBASIVA MILK TRANSPORT Vs. STATE OF ANDHRA PRADESH
February 9, 2022
SANGU RAJASEKHAR REDDY Vs. STATE OF ANDHRA PRADESH
January 21, 2022
SARAGADA KALIDAS REDDY Vs. MANMOHAN SINGH
January 3, 2022
SASANAPURI SOMESWARA RAO Vs. SHRIRAM CITY UNION FINANCE LTD
February 9, 2022
SAVANAM GIRIDHAR REDDY Vs. SAVANAM PAVANI
January 17, 2022
SHAHID BABU SHAIK Vs. ANDHRA PRADESH PUBLIC SERVICE COMMISSION
March 22, 2022
SHAIK MALINA FARZANA Vs. STATE OF ANDHRA PRADESH
January 4, 2022
SHAIK MOHAMMED RAFIQ Vs. STATE OF ANDHRA PRADESH
February 11, 2022
SHAIK NAGOOL JOHNY Vs. STATE OF ANDHRA PRADESH
April 13, 2022
SHAIK NAZEER HUSSAIN Vs. STATE OF ANDHRA PRADESH
March 23, 2022
SHAIKH KHASIM Vs. STATE OF A.P.
March 4, 2022
SHIVASARANAPPA Vs. STATE OF ANDHRA PRADESH
January 17, 2022
SIMHADRI RAJU EDUCATIONAL SOCIETY Vs. BRANCH MANAGER
June 16, 2022
SINGANA SUBBA REDDY Vs. PRL.SECY., IRRIGATION DEPT.,
January 18, 2022
SIREESHA SIMHADRI Vs. STATE OF ANDHRA PRADESH
February 1, 2022
SK. ABDUL RAHIM Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORP.
February 28, 2022
SREE CONSTRUCTIONS Vs. ASSISTANT COMMISSIONER
March 21, 2022
SREE LAKSHMI SAI SREE FINANCE Vs. STATE OF A.P.
February 4, 2022
SRI MALLIKARJUNA INDUSTRIES Vs. VISHWANATHANM PEDDA KONDAIAH
February 22, 2022
SRI SAI INVESTIGATION AND SECURITY SERVICES Vs. SECRETARY, MINISTRY OF RAILWAYS
April 19, 2022
STATE OF ANDHRA PRADESH Vs. M. CHINNAPAPAMMA
February 16, 2022
STATE OF ANDHRA PRADESH Vs. RAJADHANI RYTHU PARIRAKSHANA SAMITHI
March 3, 2022
STATE OF ANDHRA PRADESH Vs. CH. RAMESH KUMAR
February 23, 2022
STATE OF ANDHRA PRADESH, Vs. PRABHAKAR NAIDU
January 3, 2022
SUDHA RESTAURANT AND BAR Vs. COMMISSIONER OF PROHIBITION AND EXCISE
April 1, 2022
SUMATHI Vs. T. SREERAMULU
April 27, 2022
SUNKARA GOPALA KRISHNA Vs. STATE OF ANDHRA PRADESH
May 26, 2022
SUNKARA SITHAMAHALAKSHMI Vs. STATE OF ANDHRA PRADESH
May 6, 2022
SYED SALEEM PASHA Vs. STATE OF A.P.
April 13, 2022
T. DINESH Vs. STATE OF ANDHRA PRADESH
February 10, 2022
T. JYOTHI LAKSHMI Vs. STATE OF ANDHRA PRADESH
January 20, 2022
T. MADHU Vs. SHAMSHER SINGH RAWAT
February 10, 2022
T. MOHAN BABU Vs. S. NOORJAHAN
January 4, 2022
T. NAGAIAH Vs. DEPOT MANAGER, APSRTC
January 6, 2022
T. SASIKALA Vs. STATE OF ANDHRA PRADESH
March 15, 2022
T. SOBHANADRI Vs. STATE OF ANDHRA PRADESH
April 21, 2022
T.C. RAJARATHNAM Vs. STATE OF ANDHRA PRADESH
May 6, 2022
T.MAHABOOB BASHA Vs. DOWLATH BEE
January 18, 2022
T.NAGA SANKARA SUBRAHMANYAM Vs. STATE OF A.P.
March 21, 2022
TANIKONDA PETURU Vs. PUBLIC PROSECUTOR HYDERABAD
January 6, 2022
TATA SANKAR Vs. STATE OF ANDHRA PRADESH
January 20, 2022
TATA SUBHASHINI Vs. KANCHARLA SUSHMA
January 5, 2022
TETALI NARAYANA REDDY Vs. STATE OF ANDHRA PRADESH
May 19, 2022
THAKUR RAM SINGH Vs. STATE OF ANDHRA PRADESH
January 7, 2022
THAMMA VENKATA KRISHNA REDDY Vs. STATE OF AP
June 13, 2022
THAMMISETTI NARASIMHA RAO Vs. STATE OF A.P.
January 18, 2022
THANDAVA YOGESH Vs. STATE OF TELANGANA
January 3, 2022
THE STATE OF ANDHRA PRADESH, Vs. MIRIYALA JAGANNADHAM
February 16, 2022
TIRUMALASETTI BHASKARA RAO Vs. STATE OF ANDHRA PRADESH
April 26, 2022
TIRUPATHI POLLAI Vs. STATE OF ANDHRA PRADESH
April 30, 2022
TUBOTI VENKATESWARLU (DIED) Vs. RAYASAM MADHAVA RAO
January 7, 2022
U.SUDHA Vs. DISTRICT COLLECTOR, ANANTAPUR
June 20, 2022
UGGINA NAGAMANI Vs. KONA PERSISURANI
April 13, 2022
UTTARADI SRIVAISHNAVA MUTT @ MOOLA MUTT Vs. COLLECTOR
April 30, 2022
V-GUARD INDUSTRIES LTD Vs. COMMERCIAL TAX OFFICER
January 4, 2022
V. BHUPATHI REDDY Vs. STATE OF ANDHRA PRADESH
April 1, 2022
V. NARENDRA BABU Vs. STATE OF ANDHRA PRADESH
January 31, 2022
V. NARENDRA BABU Vs. STATE OF A. P.
January 21, 2022
V. VENKATESWARLU Vs. PRINCIPAL SECRETARY, REVENUE DEPARTMENT
March 23, 2022
V.MANJULA Vs. V.JAGADISH
March 8, 2022
VAJARALA SRINIVASULU Vs. STATE OF ANDHRA PRADESH
April 26, 2022
VALLURU SURESH Vs. STATE OF ANDHRA PRADESH
January 18, 2022
VANKA SRIVALLI Vs. STATE OF ANDHRA PRADESH
June 9, 2022
VELIVELA NAGENDRAM Vs. STATE OF ANDHRA PRADESH
January 3, 2022
VELUGANTI VENKATESH Vs. STATE OF ANDHRA PRADESH
March 11, 2022
VENKARA SRINU Vs. STATE OF ANDHRA PRADESH
April 13, 2022
VENKATALAKSHMI LORRY AND EARTH MOVERS Vs. STATE OF ANDHRA PRADESH
January 12, 2022
VIKAS VINAYAK KHANVELKAR Vs. STATE OF ANDHRA PRADESH
January 17, 2022
VINTI RAMAKRISHNA Vs. PUBLIC PROSECUTOR HIGH COURT OF HYDERABAD
February 24, 2022
VOLTAS LIMITED, MUMBAI Vs. UNION OF INDIA
January 25, 2022
VR COMMODITIES PRIVATE LIMITED Vs. NORVIC SHIPPING ASIA PTE. LTD
May 5, 2022
VUTLA BUDDAIAH CHOWDART Vs. STATE OF ANDHRA PRADESH
February 9, 2022
WALTAIR CLUB, VISAKHAPATNAM Vs. STATE OF ANDHRA PRADESH
March 29, 2022
YADLAPALLI SUBRAHMANYAM Vs. KANDRU ANANDA KUMAR
June 20, 2022
YALAMARTHI NARASIMHA RAO Vs. DIST. LEGAL SERVICES AUTHORITY
January 6, 2022
YANDURU VENKATA NARASIMHA RAO Vs. STATE OF ANDHRA PRADESH
January 21, 2022
YELLANTI RENUKA Vs. STATE OF A.P.
March 25, 2022
ZAGGLE PREPAID OCEAN SERVICES PVT. LTD Vs. RASHTRIYA ISPAT NIGAM LTD
January 27, 2022