Case Index

Title
Date
A.K. DUBEY Vs. EXIDE INDUSTRIES LTD.
January 18, 2022
A.K. RAVI NEDUNGADI Vs. STATE OF U.P.
October 13, 2022
AB(2022) Vs. STATE OF U.P.
June 8, 2022
ABBAS ANSARI Vs. STATE OF U.P.
August 26, 2022
ABBAS ANSARI Vs. STATE OF U.P.
March 29, 2022
ABDUL KAYYUM Vs. NEERAJ GUTPA
April 21, 2022
ABDUL KHALIQ Vs. DEPUTY DIRECTOR OF CONSOLIDATION
July 20, 2022
ABDULLAH KHAN Vs. BOARD OF REVENUE U.P.
March 5, 2022
ABHAI RANJAN Vs. STATE OF U. P.
October 11, 2022
ABHAY NATH SINGH Vs. STATE OF U.P.
November 16, 2022
ABHAY PRATAP MISHRA Vs. STATE OF U.P
April 8, 2022
ABHAY PRATAP SINGH Vs. STATE OF U.P
July 25, 2022
ABHINAV MISHRA Vs. UNION OF INDIA
March 9, 2022
ABHINAY JAIN Vs. STATE OF U.P.
April 7, 2022
ABHIRAJ SINGH Vs. ADDL. COMMISSIONER AGRA
December 19, 2022
ABHIRAM ABHIRAJ Vs. BOARD OF REVENUE
December 21, 2022
ABHISHEK AGARWAL Vs. STATE OF U.P.
April 13, 2022
ABHISHEK KUMAR SHUKLA Vs. STATE OF U.P.
November 15, 2022
ABHISHEK KUMAR YADAV Vs. UNION OF INDIA
May 5, 2022
ABHISHEK MISHRA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
September 15, 2022
ABHISHEK SHARMA Vs. STATE OF U.P.
April 27, 2022
ABHISHEK SHUKLA Vs. STATE OF U P
June 10, 2022
ABHISHEK TIWARI Vs. STATE OF U.P.
May 31, 2022
ADESH KUMAR Vs. STATE OF U.P.
August 16, 2022
ADESH KUMARI Vs. NARESH CHANDRA YADAV
February 25, 2022
ADITYA KUMAR Vs. UNION OF INDIA
September 13, 2022
ADITYA MISHRA Vs. STATE OF U.P.
August 4, 2022
ADITYA PANDEY Vs. STATE OF U.P.
May 24, 2022
AFJAL Vs. STATE OF U.P.
April 1, 2022
AFTAF Vs. STATE OF U. P.
November 3, 2022
AHAMAD ALI Vs. STATE OF U.P.
October 20, 2022
AHMADI BEGUM Vs. SETTLEMENT OFFICER CONSOLIDATION, LAKHIMPUR KHERI
January 18, 2022
AHSAN Vs. STATE OF U.P.
November 11, 2022
AHSAN AHMAD Vs. STATE OF U. P.
December 19, 2022
AIR FORCE NAVAL HOUSING BOARD, AIR FORCE STATION Vs. U.P. REAL ESTATE REGULATORY AUTHORITY
April 12, 2022
AIR PLAZA HOLDING PRIVATE LIMITED Vs. NITIN MALHOTRA
May 30, 2022
AJAB NARAIN BARANWAL Vs. STATE OF U.P.
December 21, 2022
AJAI KUMAR Vs. STATE OF U.P.
September 26, 2022
AJAI KUMAR VERMA Vs. STATE OF U. P.
August 26, 2022
AJAY @ ANOOP @ ASHOK KUMAR GHARADIYA Vs. STATE OF U.P.
January 4, 2022
AJAY BHANDARI Vs. UNION OF INDIA
May 17, 2022
AJAY GAUD Vs. STATE OF U. P.
July 22, 2022
AJAY KUMAR Vs. UNION OF INDIA
July 14, 2022
AJAY KUMAR Vs. STATE OF U.P.
June 29, 2022
AJAY KUMAR Vs. UNION OF INDIA
June 14, 2022
AJAY KUMAR Vs. UNION OF INDIA AND 6 OTHERS
August 11, 2022
AJAY KUMAR GUPTA Vs. STATE OF U.P.
February 2, 2022
AJAY KUMAR PAL Vs. STATE THROUGH C.B.I.
May 9, 2022
AJAY PRATAP SINGH Vs. STATE OF U.P.
July 6, 2022
AJAY PRATAP SINGH Vs. STATE OF U.P.
February 4, 2022
AJAY SINGH Vs. STATE OF U. P.
July 28, 2022
AJAYRAJ Vs. STATE OF U. P.
December 14, 2022
AJEET KUMAR Vs. STATE OF U. P.
July 27, 2022
AJEET SHUKLA Vs. STATE OF U. P.
August 10, 2022
AJEET SINGH CONSTABLE Vs. STATE OF U. P.
December 22, 2022
AKASH Vs. STATE OF U.P.
January 3, 2022
AKHILESH Vs. STATE
May 6, 2022
AKHILESH KUMAR Vs. STATE OF U.P.
March 4, 2022
AKHILESH KUMAR @ A.K. RAJIV Vs. STATE OF U.P.
May 12, 2022
AKHILESH KUMAR ANAND Vs. RAHUL MISHRA
April 18, 2022
AKHILESH KUMAR GUPTA Vs. STATE OF U.P.
September 8, 2022
AKHILESH SINGH Vs. BOARD OF REVENUE, U.P., LUCKNOW
October 14, 2022
AKRAM KHAN Vs. STATE OF U.P.
June 27, 2022
ALAM Vs. STATE OF U.P.
August 23, 2022
ALAM Vs. STATE OF U.P.
May 26, 2022
ALIGANJ SRI MAHAVEER JI TRUST Vs. DISTRICT JUDGE, LUCKNOW
February 17, 2022
ALIGARH CEMENT FACTORY PRIVATE LIMITED Vs. COMMISSIONER TRADE TAX, LUCKNOW
July 19, 2022
ALIGARH SARRAFA COMMITTEE SARRAFA BAZAR Vs. PRABHA RANI
November 4, 2022
ALKA Vs. STATE OF U. P.
September 26, 2022
ALL INDIA CONFEDERATION OF THE BLIND Vs. STATE OF UP
February 17, 2022
ALLADIN Vs. STATE OF U. P.
November 29, 2022
ALLURE DEVELOPERS PRIVATE LIMITED Vs. STATE OF U. P.
May 23, 2022
ALOK Vs. STATE OF U. P.
July 25, 2022
ALOK KUMAR Vs. STATE OF U.P.
April 21, 2022
ALOK KUMAR Vs. RAKESH SHANKAR
April 4, 2022
ALOK YADAV Vs. STATE OF U.P.
May 4, 2022
AMALENDU CHANDRA Vs. PROF. RAJIV SHEKHAR
November 10, 2022
AMAN SINGH Vs. STATE OF U.P.
May 25, 2022
AMAR DAYAL SINGH Vs. STATE OF U. P
July 20, 2022
AMAR NATH ARORA Vs. SUB DIVISIONAL MAGISTRATE,SAROJINI NAGAR, LKO.
April 27, 2022
AMAR PARASHER Vs. STATE OF U. P.
August 29, 2022
AMAR SINGH Vs. STATE
August 3, 2022
AMARJEET Vs. STATE OF U.P.
April 4, 2022
AMBAR LAL VERMA Vs. STATE OF U.P
July 28, 2022
AMBIKA SINGH Vs. STATE OF U.P.
September 22, 2022
AMBUJ FOODS PVT. LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
April 11, 2022
AMBUJ PARAG DUBEY Vs. STATE OF U. P.
December 6, 2022
AMBUJ TRIVEDI Vs. STATE OF U. P.
December 16, 2022
AMIT Vs. STATE OF U.P.
August 22, 2022
AMIT KUMAR Vs. STATE OF U. P.
August 29, 2022
AMIT KUMAR JAIN Vs. STATE OF UTTAR PRADESH
April 25, 2022
AMIT KUMAR SINGH Vs. STATE OF U.P
June 24, 2022
AMIT KUMAR YADAV Vs. STATE OF U. P.
September 19, 2022
AMIT PAL Vs. STATE OF U.P.
November 1, 2022
AMIT SHARMA Vs. STATE OF U.P.
April 12, 2022
AMIT SINGH Vs. STATE OF U.P.
April 18, 2022
AMIT SINGH Vs. STATE OF U.P.
June 30, 2022
AMIT SRIVASTAVA Vs. U.P.S.R.T.C.
May 10, 2022
AMITA GARG Vs. STATE OF U.P.
July 15, 2022
AMITA GARG Vs. STATE OF U.P.
July 6, 2022
AMITABH THAKUR Vs. STATE OF UTTAR PRADESH
March 14, 2022
AMLAWATI Vs. MAHATMA SINGH
July 6, 2022
AMRITA NAND Vs. STATE OF UTTAR PRADESH
March 3, 2022
ANAMIKA SRIVASTAVA Vs. ANOOP SRIVASTAVA
May 27, 2022
ANAND GIRI Vs. STATE OF U.P.
September 9, 2022
ANAND KUMAR MISHRA Vs. STATE OF U.P.
May 10, 2022
ANAND KUMAR SINGH Vs. STATE OF U. P.
November 11, 2022
ANAND KUMAR SINGH; DR. Vs. STATE OF U.P.THRU.UPPER MUKHYA SACHIV.MEDICAL EDU. & TRAINING
September 27, 2022
ANAND PRAKASH SHARMA Vs. JASHWANT SINGH
October 20, 2022
ANAND TRIPATHI Vs. STATE OF U.P.
May 26, 2022
ANANDI WATER PARK RESORTS AND CLUB PVT. LTD. Vs. STATE OF U.P.
October 21, 2022
ANANG PAL SINGH Vs. STATE OF U.P.
July 13, 2022
ANANT KUMAR MISHRA Vs. STATE OF U.P.
October 13, 2022
ANANT MISHRA Vs. STATE OF U.P.
March 29, 2022
ANGAD TIWARI Vs. NATIONAL INSURANCE CO. LTD.
May 31, 2022
ANGOORI DEVI Vs. STATE OF U. P.
September 14, 2022
ANIL Vs. STATE OF U.P.
December 8, 2022
ANIL GAUR Vs. STATE OF U.P.
September 12, 2022
ANIL KASHYAP Vs. STATE OF U. P.
September 30, 2022
ANIL KUMAR Vs. STATE OF U.P.
September 14, 2022
ANIL KUMAR Vs. UNION OF INDIA
May 24, 2022
ANIL KUMAR JAIN Vs. JAGAT RAJ TRIPATHI DISTRICT MAGISTRATE AMETHI
January 6, 2022
ANIL KUMAR KHATIK Vs. STATE OF U.P.
January 19, 2022
ANIL KUMAR NANDA Vs. STATE OF U.P.
September 12, 2022
ANIL KUMAR RATHORE Vs. STATE OF U.P.
January 17, 2022
ANIL KUMAR SINGH Vs. PAPPU
January 10, 2022
ANIL KUMAR SINGH Vs. 2ND ADDITIONAL DISTT.JUDGE, HARDOI
April 25, 2022
ANIL YADAV Vs. STATE OF U.P.
June 29, 2022
ANIRAKA PRASAD YADAV Vs. STATE OF U.P.
August 3, 2022
ANIRUDH KAMAL SHUKLA Vs. UNION OF INDIA
March 21, 2022
ANISA BEGUM MOTHER OF DECEASED Vs. ORIENTAL INSURANCE COMPANY LTD.
March 23, 2022
ANITA Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION
March 14, 2022
ANITA Vs. STATE OF U. P.
December 13, 2022
ANJANI KUMAR SHUKLA Vs. STATE OF U.P.
March 11, 2022
ANJU AGARWAL Vs. STATE OF U. P.
November 24, 2022
ANJU CHAUDHARY Vs. STATE OF U. P.
December 13, 2022
ANJU KAPRI @ ANJANA KAPRI Vs. STATE OF U.P.
February 10, 2022
ANJU RAJPAL Vs. STATE OF U. P.
December 22, 2022
ANJUMAN INTAZAMIA MASAZID VARANASI Vs. IST A.D.J. VARANASI
March 24, 2022
ANJUMAN INTAZAMIA MASAZID VARANASI Vs. IST A.D.J. VARANASI
July 13, 2022
ANJUMAN INTAZAMIA MASAZID VARANASI Vs. IST A.D.J. VARANASI
May 20, 2022
ANJUMAN INTAZAMIA MASAZID VARANASI Vs. IST A.D.J. VARANASI
April 4, 2022
ANJUMAN INTAZAMIA MASAZID VARANASI Vs. IST A.D.J. VARANASI
April 12, 2022
ANKIT SHARMA Vs. STATE OF U.P.
November 9, 2022
ANKITA MISHRA Vs. STATE OF UTTAR PRADESH
April 20, 2022
ANNU TANDON Vs. STATE
September 1, 2022
ANOKHI LAL Vs. STATE OF U.P.
March 30, 2022
ANOOP KUMAR MISHRA Vs. STATE OF U P
January 20, 2022
ANOOP KUMAR SINGH Vs. STATE OF U.P.
May 31, 2022
ANUBHAV SAROHA Vs. STATE OF U. P.
October 14, 2022
ANUBHAV VERMA Vs. PRINCIPAL JUDGE, FAMILY COURT, FAIZABAD
February 25, 2022
ANUJ KUMAR Vs. STATE OF U.P.
May 25, 2022
ANUJ KUMAR Vs. STATE OF U.P.
April 1, 2022
ANUJ PANDEY Vs. STATE OF U. P.
September 16, 2022
ANUPAM YADAV Vs. STATE OF U.P.
October 21, 2022
ANURAG DUBEY Vs. STATE OF U.P.
September 20, 2022
ANURAG SHARMA Vs. STATE OF U.P.
August 6, 2022
ANWAR AHMAD Vs. UTTARAKHAND TRANSPORT CORPORATION
August 5, 2022
ANWAR ALI Vs. STATE OF UTTAR PRADESH
May 18, 2022
ANWAR ALI Vs. STATE OF U.P.
July 1, 2022
ANWAR SHAHZAD Vs. STATE OF UTTAR PRADESH
February 2, 2022
APARNA PUROHIT Vs. STATE OF U.P.
March 28, 2022
APPARENT MARKETING PRIVATE LIMITED Vs. STATE OF U.P.
March 5, 2022
AQAMA BUILDERS AND DEVELOPERS LIMITED LUCKNOW Vs. CIVIL JUDGE,SENIOR DIVISION,MALIHABAD, LUCKNOW
May 7, 2022
ARAHAT BHASKAR Vs. STATE OF U.P.
August 2, 2022
ARCHANA ALIAS SANJU Vs. STATE OF U.P.
February 10, 2022
ARCHANA DEVI Vs. STATE OF U.P.
July 19, 2022
ARCHANA GUPTA Vs. STATE OF U.P.
November 15, 2022
ARCHANA PALIWAL Vs. STATE OF U. P.
November 18, 2022
ARJUN KUMAR SHUKLA Vs. STATE OF U.P.
June 28, 2022
ARMAN Vs. STATE OF U.P.
September 12, 2022
ARSHAD Vs. ADDL. COMMISSIONER ADMN
December 13, 2022
ARSHADULLAH KHAN Vs. UNION OF INDIA
March 23, 2022
ARSHIYA RIZVI Vs. STATE OF U.P.
May 13, 2022
ARSIYA BANO Vs. STATE OF U.P.
July 25, 2022
ARTI DEVI Vs. STATE OF U.P.
November 4, 2022
ARUN KUMAR Vs. STATE OF U. P.
July 22, 2022
ARUN KUMAR NIGAM Vs. KISHOR KUMAR GUPTA
January 13, 2022
ARUN MISHRA Vs. CENTRAL INFORMATION COMMISSION
September 8, 2022
ARUN PANDEY Vs. STATE OF U. P.
September 14, 2022
ARVIND KUMAR Vs. STATE OF U.P.
March 16, 2022
ARVIND MISHRA Vs. CENTRAL BUREAU OF INVESTIGATION
August 25, 2022
ARVIND SINGH Vs. STATE OF U.P.
June 30, 2022
ASAD Vs. STATE OF U.P.
July 4, 2022
ASHISH Vs. MURTI SHRI RAMCHANDRA VIRAJMAN
June 27, 2022
ASHISH Vs. STATE OF U.P.
February 4, 2022
ASHISH KUMAR SINGH Vs. UNION OF INDIA
March 8, 2022
ASHISH KUMAR SINGH Vs. STATE OF U.P.
February 15, 2022
ASHISH MISHRA Vs. STATE OF U.P
February 14, 2022
ASHISH MISHRA Vs. STATE OF U.P.
July 15, 2022
ASHISH MISHRA @ MONU Vs. STATE OF U.P.
July 26, 2022
ASHISH MORYA Vs. ANAMIKA DHIMAN
November 17, 2022
ASHISH PANDEY Vs. UOI
May 16, 2022
ASHISH SINGH Vs. STATE OF U.P.
February 3, 2022
ASHOK Vs. STATE OF U. P.
September 20, 2022
ASHOK KUMAR Vs. STATE OF U. P.
April 29, 2022
ASHOK KUMAR Vs. STATE OF U.P.
July 22, 2022
ASHOK KUMAR Vs. CHHINAMALU M.
April 19, 2022
ASHOK KUMAR JATAV Vs. STATE OF U.P.
July 20, 2022
ASHOK KUMAR KESARWANI Vs. 6TH ADDITIONAL DISTRICT JUDGE COURT NO 5, ALLAHABAD
April 1, 2022
ASHOK KUMAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
March 28, 2022
ASHOK SINGH Vs. STATE OF U.P.
May 12, 2022
ASHOK YADAV Vs. STATE OF U.P.
November 3, 2022
ASHWANI KUMAR Vs. STATE OF U.P.
July 6, 2022
ASHWANI PRATAP Vs. STATE OF UTTAR PRADESH
May 24, 2022
ASIF Vs. STATE OF U.P.
October 12, 2022
ASIYA Vs. STATE OF U.P.
June 30, 2022
ASLAM QADEER Vs. NAYYAR JAHAN RAZA
December 7, 2022
ASP TRADERS Vs. STATE OF U. P.
July 18, 2022
ASSEMBLY OF GOD NORTH INDIA BALRAMPUR Vs. STATE OF U.P.
March 24, 2022
ASSET RECONSTRUCTION COMPANY INDIA LTD. Vs. STATE OF U.P.
May 25, 2022
ASSOCIATION OF PRIVATE SCHOOLS Vs. STATE OF UTTAR PRADESH
March 15, 2022
ATMARAM YADAV Vs. STATE OF U. P.
June 22, 2022
ATTS ASSOCIATES Vs. BHARAT PETROLEUM CORPORATION LTD
October 11, 2022
ATUL AGRAWAL Vs. DY. COMMISSIONER STAMP/CHIEF CONTROLLING
April 12, 2022
ATUL KUMAR Vs. ELECTION COMMISSION OF BHARAT
January 20, 2022
ATUL KUMAR SINGH Vs. STATE OF U. P.
June 7, 2022
ATUL MISHRA Vs. STATE OF U.P.
January 25, 2022
ATUL SAXENA Vs. STATE OF U.P
September 8, 2022
AVADHESH KUMAR Vs. DISTRICT MAGISTRATE, LKO.
September 9, 2022
AVANEESH KUMAR Vs. STATE OF UTTAR PRADESH
January 21, 2022
AVINASH KUMAR MODI Vs. STATE OF U.P.
February 16, 2022
AVNEESH KUMAR Vs. UNION OF INDIA
February 11, 2022
AVNEESH KUMAR Vs. UNION OF INDIA
March 7, 2022
AWADESH KUMAR Vs. RAMESHAWAR DAYAL
November 17, 2022
AWADH BIHARI VERMA Vs. STATE OF U.P.
November 22, 2022
AWADHESH KUMAR Vs. STATE OF U.P.
February 4, 2022
AWADHESH KUMAR SINGH Vs. BOARD OF REVENUE U.P. LUCKNOW
April 29, 2022
AWADHESH PRATAP SINGH Vs. STATE OF U.P. THRU. PRIN. SECY. HOME. LKO
August 24, 2022
AWADHESH SINGH Vs. BOARD OF REVENUE
January 3, 2022
AWASTHI TRADERS Vs. STATE OF U.P.
July 10, 2022
AWASTHI TRADERS Vs. STATE OF U. P.
June 10, 2022
AWDHESH Vs. STATE OF U.P.
August 18, 2022
AWDHESH KUMAR Vs. STATE OF U. P.
August 1, 2022
AWLESH KUMAR SINGH Vs. UNION OF INDIA
May 5, 2022
AYODHYA SINGH Vs. STATE OF U.P.
December 21, 2022
AYUB Vs. STATE OF U.P.
April 26, 2022
AYYUB KHAN Vs. STATE OF U.P.
July 25, 2022
AZEEM Vs. STATE OF UTTAR PRADESH
May 19, 2022
AZEEMUL HASAN Vs. UNION OF INDIA
April 13, 2022
AZIMUDDIN ASHRAF ISLAMIA INTER COLLEGE BARABANKI Vs. STATE OF U.P.
May 7, 2022
AZIZ UDDIN Vs. RAJESH VERMA
March 24, 2022
AZIZURRAHMAN Vs. HAMIDUNNISHA
September 19, 2022
BABBU ALI Vs. COMMISSIONER DEVI PATTAN MANDAL GONDA
April 11, 2022
BABE KE EDU. CHARITABLE SOCIETY Vs. STATE OF U.P.
March 16, 2022
BABLU Vs. STATE OF U.P.
May 6, 2022
BABLU Vs. STATE OF U.P.
September 15, 2022
BABLU Vs. STATE OF UTTAR PRADESH
March 16, 2022
BABLU SECOND BAIL APPLICATION Vs. STATE OF U.P.
January 27, 2022
BABU Vs. STATE OF U.P.
July 15, 2022
BABU KHAN Vs. STATE OF UTTAR PRADESH
May 18, 2022
BABU PASI ALIAS BABU LAL PASI Vs. STATE OF U.P.
February 22, 2022
BABU RAM Vs. OM SINGH
March 14, 2022
BABU RAM MAURYA Vs. STATE
September 9, 2022
BABU SINGH Vs. RAJ BAHADUR SINGH
November 10, 2022
BABULAL CHAWDHARY Vs. PRESCRIBED AUTHORITY/ADDITIONAL CIVIL JUDGE S.D.
November 22, 2022
BABULAL PANDEY Vs. BOARD OF REVENUE
November 1, 2022
BABY Vs. STATE OF U.P.
September 15, 2022
BACHCHA PANDEY Vs. STATE OF U.P.
April 4, 2022
BACHCHA PANDEY @ SUBHAS Vs. STATE OF U.P.
April 5, 2022
BACHCHI DEVI Vs. 3RD ADDL.DISTRICT JUDGE BALRAMPUR
April 27, 2022
BADAM SINGH Vs. STATE OF U. P.
December 14, 2022
BADDAN SINGH Vs. STATE OF U.P.
August 26, 2022
BADDAN SINGH Vs. STATE OF U.P.
August 24, 2022
BADRI Vs. STATE OF U.P.
January 13, 2022
BADRI NARAYAN Vs. STATE OF U.P
August 6, 2022
BADRI NATH TRIPATHI Vs. STATE OF UTTAR PRADESH
January 18, 2022
BAL KISHUN Vs. C.R.O.
January 5, 2022
BALI SINGH Vs. STATE OF U. P.
August 5, 2022
BALISTER Vs. STATE OF U.P.
September 23, 2022
BALKARAN DAS GUPTA Vs. UNION OF INDIA
December 20, 2022
BALRAM JAISWAL Vs. STATE OF U.P
February 7, 2022
BALVEER KAUR Vs. STATE OF U. P.
November 24, 2022
BALVEER SINGH Vs. STATE OF U. P.
November 2, 2022
BALVEER SINGH Vs. STATE OF U. P.
October 20, 2022
BANK OF BARODA Vs. DISTRICT MAGISTRATE MAHARAJGANJ
February 18, 2022
BANK OF BARODA, BRANCH ROSARB Vs. STATE OF UP
July 27, 2022
BANK OF INDIA Vs. PANKAJ SRIVASTAVA
May 26, 2022
BANTI Vs. STATE OF U.P.
November 10, 2022
BANTI Vs. STATE OF U.P
April 22, 2022
BARU Vs. STATE OF U. P.
July 6, 2022
BASANTA SINGH Vs. INAYAT KHA
October 14, 2022
BASHARAT ULLAH Vs. STATE OF U.P.
May 5, 2022
BASOO YADAV Vs. UNION OF INDIA
December 16, 2022
BCITS PVT. LTD. Vs. PURVANCHAL VIDHYUT VITRAN NIGAM LTD.
May 26, 2022
BHAGAT SINGH Vs. STATE OF U. P.
November 29, 2022
BHAGAUTA DEVI Vs. UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION LTD
June 14, 2022
BHAGWAN DAS Vs. STATE OF U. P.
July 14, 2022
BHAGWAN DAS CHELA BALRAM DAS Vs. DISTRICT MAGISTARATE, AMBEDKARNAGAR
December 20, 2022
BHAGWAN SHRIKRISHNA VIRAJMAN Vs. U.P. SUNNI CENTRAL WAQF BOARD
July 18, 2022
BHAGWAT Vs. STATE OF U.P.
December 7, 2022
BHAGWATI DEEN Vs. SHEETLADIN
May 25, 2022
BHAGWATI SINGH Vs. STATE OF U.P.
June 29, 2022
BHAIYA RAM Vs. STATE OF U.P.
April 25, 2022
BHANU GANDOTRA Vs. ADDITIONAL PRINCIPAL JUDGE FAMILY COURT
December 7, 2022
BHANU KUMAR Vs. STATE OF U.P.
September 20, 2022
BHAO PRAKASH Vs. STATE OF U.P.
January 7, 2022
BHARAT MINT & ALLIED CHEMICALS Vs. COMMISSIONER COMMERCIAL TAX
March 4, 2022
BHARAT PUMPS AND COMPRESSORS LTD Vs. CHOPRA FABRICATORS AND MANUFACTURERS PVT. LTD
May 27, 2022
BHARTI AIRTEL LTD. Vs. STATE OF U. P.
October 19, 2022
BHARTI PATEL Vs. STATE OF U.P.
January 27, 2022
BHAVESH JAIN Vs. STATE OF U.P.
June 2, 2022
BHAWANI PRASAD SAHU Vs. STATE OF U. P.
December 14, 2022
BHEEKA Vs. STATE OF U.P.
June 20, 2022
BHEEM SINGH Vs. STATE OF U.P
January 18, 2022
BHIKARI Vs. STATE OF U.P.
February 9, 2022
BHIKHA Vs. STATE OF U.P.
January 20, 2022
BHOLA Vs. STATE OF U.P.
April 5, 2022
BHOLA Vs. STATE OF U. P.
December 20, 2022
BHOLENDRA PRATAP SINGH Vs. C/M V.P.RAM NARESH LAGHU MADHY VIDYALAYA
November 29, 2022
BHOLU ALIAS SUNIL GOND Vs. STATE OF U.P.
June 14, 2022
BHONU PATEL Vs. STATE OF U. P.
May 7, 2022
BHUPINDER SINGH Vs. STATE OF U.P.
January 19, 2022
BHURA Vs. STATE OF U.P.
March 11, 2022
BHURE Vs. STATE OF U.P.
September 9, 2022
BILLA Vs. STATE OF U.P.
October 10, 2022
BILQUIS JAHAN Vs. STATE OF U.P.
July 27, 2022
BIMAL TIWARI Vs. STATE OF UTTAR PRADESH
April 6, 2022
BINDAL SMELTING PRIVATE LIMITED Vs. COMMISSIONER OF TRADE TAX LUCKNOW
July 4, 2022
BINDU Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
March 22, 2022
BINITA SHAH ASHISHBHAI Vs. STATE OF U.P.
November 11, 2022
BIRENDRA SINGH Vs. BOARD OF REVENUE
December 23, 2022
BIRLA INSTITUTE OF SCIENTIFIC RESEARCH Vs. MAHENDRA SINGH
January 4, 2022
BIRNAMI Vs. STATE OF U.P.
April 22, 2022
BONY DUBEY Vs. M/S. SHYAM BIDI WORKS
January 3, 2022
BRAHAMNAD TYAGI Vs. STATE OF U. P.
July 15, 2022
BRAJ BHUSHAN LAL AWASTHI Vs. URMILA
July 28, 2022
BRAJ MOHAN SHARMA Vs. NAVNEET CHAHAL D.M. MATHURA
April 26, 2022
BRAJENDRA KUMAR SINGH Vs. STATE OF U.P.
August 17, 2022
BRIGADIER JAVED IQBAL Vs. UNION OF INDIA
February 25, 2022
BRIJ BIHARI SINGH Vs. COMMISSIONER COMMERCIAL TAX LUCKNOW
May 4, 2022
BRIJESH Vs. STATE OF U. P.
June 21, 2022
BRIJESH @ BHOLA Vs. STATE OF U.P.
June 23, 2022
BRIJESH CHAUDHARI Vs. STATE OF U.P
May 27, 2022
BRIJESH HARIJAN Vs. STATE OF U.P.
September 14, 2022
BRIJESH YADAV Vs. STATE OF U.P. THRU. PRIN. SECY. REVENUE LKO.
July 29, 2022
BUDH SEN Vs. STATE OF U. P.
September 12, 2022
BUNDELKHAND UNIVERSITY JHANSI Vs. WOODFUN A REGISTERED PARTNERSHIP FIRM
July 4, 2022
BUNDU Vs. STATE OF U.P.
September 27, 2022
BUSHRA FIRDAUS Vs. STATE OF U.P.
May 23, 2022
C/M ANJUMAN INTEZAMIA MASAJID VARANASI Vs. RAKHI SINGH
April 21, 2022
C/M AZAD COOPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF U.P.
December 16, 2022
C/M CHANDRA SHEKHAR AZAD JUNIOR HIGH SCHOOL Vs. STAT OF U.P.
July 15, 2022
C/M INTER. COLLEGE KORARI LACHHAN SHAH Vs. STATE OF U.P.
April 28, 2022
C/M KAASAMPUR GADHI KISAN SEWA SAHKARI Vs. STATE OF U.P.
May 25, 2022
C/M MAULANA ABDUL KALAAM AZAD EDUCATION SOCIETY Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES
August 24, 2022
C/M SHIRAZE HIND INTER COLLEGE Vs. STATE OF U.P.
March 30, 2022
C/M SRI SHANKER JUNIOR HIGH SCHOOL THRU MANAGER Vs. STATE OF U.P.
February 17, 2022
C/M. JAGO RAJBHAR JAGO SAMITI Vs. UNION OF INDIA
March 11, 2022
CAPTAIN PRAMOD KUMAR BAJAJ Vs. UNION OF INDIA
May 31, 2022
CG POWER AND INDUSTRIAL SOLUTIONS LTD. (FORMERLY CROMPTON GREAVES LTD.)] Vs. U.P. POWER TRANSMISSION CORPORATION LTD.
January 17, 2022
CHABILA Vs. RAMAWATAR
August 23, 2022
CHAMAN MANGLA Vs. STATE OF U.P.
April 26, 2022
CHAMARAWALA BHARATIYA SANYUKT SAHKARI KHETI SAMITY LIMITED Vs. GOVT.OF U.P.
August 5, 2022
CHANDA SRIVASTAVA Vs. SHADAB AHMAD
May 24, 2022
CHANDAN Vs. STATE OF U. P.
December 19, 2022
CHANDAN LAL Vs. STATE OF U.P.
January 5, 2022
CHANDER Vs. STATE OF U.P.
May 20, 2022
CHANDRA PRAKASH Vs. STATE OF U.P.
October 31, 2022
CHANDRA PRAKASH Vs. UNION OF INDIA
February 16, 2022
CHANDRA PRAKASH SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
September 26, 2022
CHANDRA SHEKHAR DWIVEDI Vs. STATE OF U.P.
March 14, 2022
CHANDRAI Vs. STATE OF U.P.
April 7, 2022
CHANDRASHEKHAR Vs. STATE OF U. P.
July 12, 2022
CHANDRIKA PRASAD SHUKLA Vs. STATE OF U.P.
January 21, 2022
CHARAN SINGH Vs. STATE OF U.P.
April 8, 2022
CHATTHOO CHERO Vs. STATE OF U.P.
February 8, 2022
CHATTHOO CHERO Vs. STATE OF U.P.
April 7, 2022
CHAUDHARY CHHATRAPAL YADAV Vs. STATE OF U.P.
November 19, 2022
CHAUDHARY PRATAP SINGH Vs. STATE OF U. P.
October 11, 2022
CHAVI LAL Vs. STATE OF U.P.
March 5, 2022
CHETAN SHARAN Vs. DINESH KUMAR ANAND
January 12, 2022
CHHANGUR YADAV Vs. STATE OF U.P.
February 10, 2022
CHHATTISGARH RAILWAY CORPORATION LIMITED Vs. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
December 13, 2022
CHHOTE LAL KUSHWAHA Vs. STATE OF U.P.
July 15, 2022
CHHOTEY LAL Vs. U.O.I.
April 25, 2022
CHHOTEY LAL SHAH ALIAS MUNNA GUPTA Vs. STATE OF U.P.
October 13, 2022
CHHUNNA Vs. STATE OF UTTAR PRADESH
May 24, 2022
CHITRA GAUR Vs. STATE OF U.P.
November 3, 2022
CHNDRA PRAKASH SHARMA Vs. STATE OF U.P
April 7, 2022
CHUSKI Vs. STATE OF U.P.
November 21, 2022
COLLECTOR Vs. STATE OF U.P.
June 15, 2022
COLONEL MUKUL DEV Vs. DEVESHWARI DEVI
September 19, 2022
COMMISSIONER OF CUSTOMS ALIGANJ LKO. Vs. RAJESH JHAMATMAL BHAT
July 6, 2022
COMMISSIONER OF INCOME TAX AYAKAR BHAWAN FAIZABAD Vs. RAGHURAJI DEVI FOUNDATION TRUST AKBARPUR
August 23, 2022
COMMITTEE OF MANAGEMENT Vs. UNION OF INDIA
July 4, 2022
COMMITTEE OF MANAGEMENT RAJ DUTTA SHUKLA PURVA MADHYAMIK Vs. STATE OF U.P.
September 14, 2022
COMMITTEE OF MANAGEMENT SETH M.R. JAIPURIA SCHOOL LKO Vs. STATE OF U.P.
September 27, 2022
COMMITTEE OF MANAGEMENT, MADRASA ARBIA AZIZIA MAJAHAROOL ULOOM Vs. STATE OF U. P.
July 4, 2022
COMMITTEE OF MANAGEMENT, MUSLIM INTER COLLEGE Vs. STATE OF U. P.
December 16, 2022
COMMITTEE OF MANAGEMENT, NATIONAL INTER COLLEGE, SHIKARPUR Vs. STATE OF U. P.
July 6, 2022
COMMITTEE OF MANAGEMENT, SOHAN LAL BALIKA INTER COLLEGE Vs. STATE OF U.P.
October 14, 2022
CONCEPT CARS LTD. Vs. STATE OF U.P.
November 10, 2022
DALVEER SINGH Vs. STATE OF U. P.
October 18, 2022
DAMMAR Vs. STATE OF U.P.
March 11, 2022
DASHRATH SINGH Vs. STATE OF UTTAR PRADESH
May 12, 2022
DAUJEE ABHUSHAN BHANDAR PRIVATE LIMITED Vs. UNION OF INDIA
March 10, 2022
DAYA SHANKAR Vs. BOARD PF REVENUE
September 30, 2022
DAYALBAGH EDUCATION INSTITUTE Vs. ELECTION COMMISSION OF INDIA
January 24, 2022
DAYANAND PUBLIC SCHOOL Vs. SURESH CHANDRA PANDEY
November 30, 2022
DEEKSHA SINGH Vs. STATE OF UTTAR PRADESH
April 27, 2022
DEEPA BAJPAI Vs. DR. ASHISH MISHRA
May 20, 2022
DEEPAK Vs. STATE OF U. P.
September 23, 2022
DEEPAK KUMAR Vs. STATE OF U.P
August 18, 2022
DEEPAK KUMAR Vs. STATE OF U.P.
January 11, 2022
DEEPAK KUMAR Vs. BOARD OF REVENUE
October 21, 2022
DEEPAK KUMAR YADAV Vs. STATE OF U.P.
September 6, 2022
DEEPAK SHARMA Vs. STATE OF U.P.
December 23, 2022
DEEPAK SHARMA Vs. JITENDRA SINGH
May 11, 2022
DEEPAK YADAV Vs. STATE OF U.P.
August 5, 2022
DEEPIKA SHARMA Vs. STATE OF UTTAR PRADESH
April 29, 2022
DEEPU Vs. STATE OF U.P.
July 15, 2022
DEV RAJ Vs. RUKMANI DEVI
December 20, 2022
DEVEND KUMAR Vs. STATE OF U. P.
December 6, 2022
DEVENDRA Vs. STATE OF U.P.
September 20, 2022
DEVENDRA KUMAR SHARMA Vs. STATE OF U. P.
November 11, 2022
DEVENDRA PAL SINGH Vs. STATE OF U. P.
December 22, 2022
DEVENDRA PANDEY Vs. STATE OF U. P.
December 15, 2022
DEVENDRA PANDEY Vs. STATE OF UTTAR PRADESH
May 19, 2022
DEVENDRA SINGH Vs. STATE OF U.P.
September 29, 2022
DEVENDRA SINGH Vs. STATE OF U. P.
July 12, 2022
DEVENDRA SINGH Vs. STATE OF U. P.
October 10, 2022
DHAN KUNWAR Vs. STATE OF U.P.
April 27, 2022
DHARAM SINGH Vs. STATE OF U. P.
August 6, 2022
DHARAMVEER Vs. STATE OF U.P.
February 3, 2022
DHARMENDRA KUMAR Vs. UNITED INDIA INSURANCE CO. LTD.
March 29, 2022
DHARMENDRA KUMAR SRIVASTAVA Vs. DISTRICT MAGISTRATE
August 25, 2022
DHARMENDRA SINGH Vs. STATE OF U. P.
December 13, 2022
DHARMESH PASI Vs. STATE OF U.P.
June 17, 2022
DHEERAJ KUMAR SHUKLA Vs. STATE OF U.P.
May 30, 2022
DIGAMBER SINGH Vs. STATE OF U. P.
December 13, 2022
DILIP MISHRA Vs. STATE OF U.P.
August 1, 2022
DINESH Vs. STATE OF U.P.
January 21, 2022
DINESH Vs. STATE OF U.P.
December 8, 2022
DINESH CHANDRA MISHRA Vs. STATE OF U.P.
October 21, 2022
DINESH KUMAR Vs. ASHA AGARWAL
May 30, 2022
DINESH KUMAR Vs. STATE OF U.P.
June 16, 2022
DINESH KUMAR Vs. STATE OF U. P.
September 15, 2022
DINESH KUMAR Vs. STATE OF UP
May 6, 2022
DINESH KUMAR Vs. STATE OF U.P.
December 16, 2022
DINESH KUMAR TIWARI Vs. BANK OF BARODA A BODY CORPORATE
February 9, 2022
DINESH PANDEY Vs. STATE OF U.P.
August 2, 2022
DISTRIBUTORS INDIA (SOUTH) Vs. UNION OF INDIA
April 18, 2022
DISTRIBUTORS INDIA (SOUTH) Vs. UNION OF INDIA,
May 24, 2022
DISTRICT COOPERATIVE BANK LIMITED Vs. ANIL KUMAR PURI
February 17, 2022
DLSHAD Vs. STATE OF UTTAR PRADESH
January 24, 2022
DOD RAM Vs. STATE OF U.P.
April 26, 2022
DORI SINGH Vs. STATE OF U.P.
August 3, 2022
DR. ANSAR AHMAD KHAN Vs. STATE OF U.P.
April 26, 2022
DR. J.S. YADAV Vs. DR. ANIL KUMAR UPADHYAY
April 27, 2022
DR. MOHD. IBRAHIM Vs. STATE OF U.P.
February 3, 2022
DR. RAM MANOHAR LOHIA AWADH UNIVERSITY FAIZABAD Vs. STATE OF U.P.
September 5, 2022
DRS WOOD PRODUCTS LUCKNOW Vs. STATE OF U. P.
August 5, 2022
DULARA Vs. NAYAB TEHSILDAR,MUSAFIRKHANA,AMETHI
April 5, 2022
DULARI Vs. BOARD OF REVENUE
March 8, 2022
DURGA PRASAD Vs. MANJU SINGH
May 17, 2022
DURGAWATI SINGH Vs. DEPUTY REGISTRAR, FIRMS, SOCIETIES & CHITS LUCKNOW
January 4, 2022
E. S. I. C. Vs. T. N. PANDEY
July 20, 2022
EKHLAKH AHMAD Vs. STATE OF U.P
February 3, 2022
EKLAVYA KUMAR Vs. STATE OF U. P.
August 18, 2022
EVEREADY INDUSTRIES INDIA LTD. Vs. ANOOP AGENCIES
May 19, 2022
EVEREADY INDUSTRIES INDIA-LIMITED Vs. STATE OF U. P.
August 6, 2022
EX (CHANGED NAME) Vs. STATE OF U. P.
September 23, 2022
EX. CONSTABLE RADHEY RAMAN YADAV Vs. UNION OF INDIA
May 12, 2022
FAISAL ASHRAF Vs. STATE OF U.P.
December 22, 2022
FAKIRA Vs. STATE OF U. P.
August 18, 2022
FAMINA SINGH Vs. STATE OF U.P.
July 12, 2022
FARAZ HASAN Vs. STATE OF U.P
January 19, 2022
FAREED Vs. STATE OF U.P.
March 30, 2022
FARHA FAIZ Vs. STATE OF U.P.
July 12, 2022
FARMEEDA BEGUM Vs. STATE OF U.P.
April 19, 2022
FATIMA Vs. SHAHANA SIDDIQUI
June 14, 2022
FATMA KUBRA Vs. ADDL. COMMISSIONER ADMINISTRATION AYODHYA MANDAL AYODHYA
April 21, 2022
FAYANATH YADAV Vs. STATE OF U.P. THRU. PRIN. SECY. HOME, LKO.
July 29, 2022
FAZLUR RAHMAN Vs. STATE OF U.P.
March 28, 2022
FEROZ KHAN Vs. STATE OF U.P.
February 3, 2022
FIDA HUSSAIN Vs. STATE OF U. P.
November 23, 2022
FLIPKART INTERNET PRIVATE LIMITED Vs. STATE OF U.P.
October 17, 2022
GABBAR PATEL Vs. STATE
August 11, 2022
GAFFER ALIAS KANA Vs. STATE OF U.P.
May 30, 2022
GAGAN SHARMA Vs. STATE OF U. P.
April 29, 2022
GAJENDRA PRATAP SINGH Vs. STATE OF U.P.
March 5, 2022
GAJENDRA SINGH Vs. STATE OF U.P.
January 3, 2022
GAJRAJ SINGH Vs. STATE OF U.P.
February 8, 2022
GAMA Vs. STATE OF U.P.
August 6, 2022
GAMMA GAANA LIMITED Vs. UNION OF INDIA
March 3, 2022
GANDHI ASHRAM KHADI BHANDAR Vs. VIJAI KUMAR SHARMA
December 9, 2022
GANESH Vs. STATE OF U.P.
December 2, 2022
GANGA CHARAN ARYAWARDHAN HOSPITAL Vs. STATE OF U P
December 2, 2022
GANGA SARAN Vs. STATE OF U.P.
August 1, 2022
GANGU Vs. ALKA ARORA
September 29, 2022
GANPAT DEVI Vs. ISTIYAQ AHMAD
August 10, 2022
GAURAV Vs. STATE OF U.P.
August 18, 2022
GAURAV @ GAURA Vs. STATE OF U.P.
January 5, 2022
GAURAV SHARMA Vs. STATE OF U. P.
November 29, 2022
GAYA DIN Vs. D.D.C.
August 29, 2022
GAYA PRASAD Vs. STATE OF U.P
March 21, 2022
GAYA PRASAD TIWARI Vs. STATE OF U. P.
September 1, 2022
GAYA PRASAD YADAV Vs. STATE OF U.P.
September 23, 2022
GAYATRI MOHAPATRA Vs. ASHIT KUMAR PANDA
November 3, 2022
GAYATRI PRASAD PRAJAPATI Vs. STATE OF U. P.
August 2, 2022
GAYYUR Vs. STATE OF U.P
August 17, 2022
GAYYUR HASAN Vs. STATE OF U.P.
December 5, 2022
GAZALA BEGUM Vs. MOHD. MUSARRAF
November 16, 2022
GEETA Vs. STATE OF U. P.
August 10, 2022
GEETA Vs. STATE OF U.P.
February 4, 2022
GEETA SHUKLA Vs. DISTRICT JUDGE UNNAO
May 31, 2022
GEETA YADAV Vs. PREM ROADWAYS REGISTERED
May 18, 2022
GHANSHYAM MISHRA Vs. BOARD OF REVENUE U.P. LKO.
July 29, 2022
GHANSU Vs. STATE OF U.P.
May 31, 2022
GHAZIABAD DEVELOPMENT AUTHORITY Vs. STATE OF U.P.
July 12, 2022
GHAZIABAD DEVELOPMENT AUTHORITY Vs. DISTRICT JUDGE
July 25, 2022
GHULAM RASOOL KHAN Vs. STATE OF U.P.
July 28, 2022
GIRISH KUMAR Vs. STATE OF U. P.
November 25, 2022
GIRISH SINGH Vs. STATE OF U. P.
September 2, 2022
GIRJA SINGH Vs. COMMITTEE OF MANAGEMENT INTERMEDIATE COLLEGE
June 14, 2022
GIRRAJ Vs. STATE OF U.P.
May 20, 2022
GITANJALI PANDEY Vs. UNION OF INDIA
May 20, 2022
GOBIND TOBACCO MANUFACTURING CO. Vs. STATE OF U.P.
May 17, 2022
GOKARAN NATH Vs. DY. DIRECTOR OF CONSOLIDATION BAHRAICH
January 17, 2022
GOKUL PANDEY Vs. GRAM PRADHAN, GRAM SABHA VILL. BHABNAULI PANDEY
May 4, 2022
GOLU Vs. STATE OF UTTAR PRADESH
May 11, 2022
GOMTI DEVI Vs. STATE OF U.P.
November 1, 2022
GOMTI RIVER BANK RESIDENTS Vs. STATE OF U.P.
March 25, 2022
GOPAL KRISHNA SHANKDHAR Vs. MANOJ KUMAR AGARWAL
March 28, 2022
GOPAL SOAP INDUSTRIES Vs. STATE OF U.P.
June 10, 2022
GOVIND Vs. STATE OF U.P.
April 12, 2022
GOVIND DWIVEDI Vs. STATE OF U.P.
February 4, 2022
GOVIND YADAV Vs. STATE OF U.P.
July 12, 2022
GRANTH VERMA Vs. STATE OF U.P.
September 22, 2022
GREEN INDIA BIOTECH FORESTRY LTD. Vs. STATE OF U.P.
November 21, 2022
GUDDA Vs. STATE OF U. P.
December 22, 2022
GUDDU Vs. STATE OF U.P.
January 12, 2022
GUDDU PAL Vs. STATE OF U.P.
May 9, 2022
GULAB Vs. STATE OF U.P.
February 11, 2022
GULAM RASHUL Vs. STATE OF U.P.
December 23, 2022
GULAM SARVAR Vs. STATE OF U.P.
May 12, 2022
GULFAM Vs. STATE OF UTTAR PRADESH
January 10, 2022
GURMIT Vs. STATE OF U.P.
May 20, 2022
GURU CHARAN Vs. STATE OF U.P.
August 4, 2022
GYAN PRAKASH Vs. STATE OF U. P.
July 11, 2022
GYAN PRAKASH SINGH Vs. STATE OF U. P.
December 20, 2022
GYAN VIGYAN SANSTHAN Vs. CO-OPERATIVE TRIBUNAL UTTAR PRADESH
September 29, 2022
HAJI MAHBOOB AHMAD Vs. STATE OF U.P.
July 18, 2022
HAJI MAHBOOB AHMAD Vs. STATE OF U.P.
November 9, 2022
HAJI MAHTAB Vs. STATE OF U.P.
May 6, 2022
HAKIMUDDIN Vs. STATE OF U. P.
September 7, 2022
HANNA Vs. STATE OF U.P
August 26, 2022
HANSRAJ YADAV Vs. AYODHYA DIVISION AYODHYA
August 29, 2022
HANUMAN Vs. STATE OF U.P.
August 3, 2022
HAR GOVIND Vs. STATE OF U.P.
August 22, 2022
HAR NARAIN SINGH Vs. RAVI SHANKER NIGAM
September 29, 2022
HARBAR CHAMAR Vs. B. O. R.
November 22, 2022
HARBHAJAN SINGH Vs. COMMISSIONER MORADABAD DIVISION
March 29, 2022
HARENDRA Vs. STATE OF U.P.
July 8, 2022
HARENDRA SINGH Vs. STATE OF U.P.
April 19, 2022
HARI OM Vs. STATE OF U.P.
March 11, 2022
HARI OM RASTOGI Vs. STATE OF U.P.
May 7, 2022
HARI PRASAD Vs. STATE OF U.P.
December 8, 2022
HARI RAM SINGH Vs. STATE OF U. P.
August 4, 2022
HARI SHANKAR SINGH Vs. STATE OF U.P.
August 2, 2022
HARIJAN Vs. STATE
August 31, 2022
HARIJAN PARIMARY PATHSHALA Vs. STATE OF U.P.
August 16, 2022
HARIKESH MANI TRIPATHI Vs. STATE OF U.P.
September 5, 2022
HARIOM SHARMA Vs. STATE OF U.P.
May 31, 2022
HARIRAJ SINGH CHOUDHARY Vs. STATE OF U.P.
August 3, 2022
HARISH CHAND SRIVASTAVA Vs. STATE OF U.P.
July 15, 2022
HARISH CHANDRA BHATI Vs. PRINCIPAL COMMISSIONER OF INCOME TAX NOIDA
May 19, 2022
HARISH KUMAR Vs. STATE OF U. P.
July 11, 2022
HARIT KISAN KALYAN SAMITI Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
June 14, 2022
HARNAM Vs. STATE OF U.P.
January 4, 2022
HARSHIT PRAKASH Vs. STATE OF U.P.
August 23, 2022
HASMUKH PRAJAPATI Vs. JAI PRAKASH ASSOCIATES LTD.
February 17, 2022
HATIM Vs. STATE OF U.P.
September 20, 2022
HBA OFFSHORE Vs. SAMSUNG HEAVY INDUSTRIES INDIA PVT. LTD.
November 14, 2022
HEENA Vs. STATE OF U.P
June 9, 2022
HEERA LAL Vs. STATE OF U.P.
July 25, 2022
HEERA LAL Vs. JAI SHANKER
November 1, 2022
HEERA THATHERA Vs. STATE OF U.P.
May 25, 2022
HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. ROBIN SINGH
July 22, 2022
HIMALAYA SAHKARI AWAS SAMITI LIMITED Vs. U.P. AWAS VIKAS PARISHAD
March 10, 2022
HIMANSHI YADAV Vs. STATE OF U. P.
July 4, 2022
HORI SINGH Vs. STATE BANK OF INDIA
March 16, 2022
HOUSING DEVELOPMENT FINANCIAL CORP. Vs. SORESH BATRA
June 17, 2022
HUKUM SHREE Vs. STATE OF U.P.
August 2, 2022
HUSSNA Vs. N.I.A
February 16, 2022
IMRAN Vs. STATE OF U.P.
April 4, 2022
IMTIYAZ AHMAD Vs. STATE OF U.P.
January 24, 2022
IN RE Vs. RAMAKANT VERMA
May 5, 2022
IN RE ENSURING THE SECURITY Vs. CHIEF SECRETARY
May 31, 2022
IN RE ENSURING THE SECURITY OF LIFE AND SAFETY OF HEALTH OF THE WORKMEN AND EMPLOYEES ENGAGED Vs. CHIEF SECRETARY, GOVERNMENT OF U.P. LUCKNOW
June 7, 2022
IN RE: (SUO MOTO) Vs. STATE OF UTTAR PRADESH
January 11, 2022
IN-RE Vs. VIKRAM SHARMA (CLERK)
March 30, 2022
IN-RE Vs. VIKRAM SHARMA (CLERK)
April 4, 2022
INAYAT ALTAF SHEKH Vs. STATE OF U.P.
March 30, 2022
INDIAN FARMERS FERTILIZERS COOPERATIVE LTD. Vs. M/S. MANISH ENGINEERING ENTERPRISES
March 11, 2022
INDIAN INSTITUTE OF TECHNOLOGY Vs. UNION OF INDIA
April 4, 2022
INDO GULF FERTILISERS LUCKNOW Vs. COMMISSIONER OF COMMERCIAL TAXES U. P. LUCKNOW
May 9, 2022
INDRAJEET SINGH Vs. STATE OF U. P.
November 11, 2022
INDRAPAL SINGH Vs. STATE OF U. P.
November 3, 2022
INNER WHEEL CLUB D.O.D Vs. STATE OF U.P.
April 12, 2022
IQBAL Vs. STATE OF U.P.
June 24, 2022
IQBAL KHAN Vs. STATE OF U.P.
April 1, 2022
IRFAN Vs. STATE OF U.P.
June 27, 2022
IRFAN Vs. STATE OF U.P.
May 4, 2022
IRFAN AHMAD Vs. STATE OF U. P.
October 11, 2022
IRFAN SHAIKH Vs. STATE OF U.P.
March 25, 2022
ISHAN INTERNATIONAL EDUCATIONAL SOCIETY Vs. MUKUL SINGHAL PRINCIPAL SECRETARY
May 31, 2022
ISHHITA FOUNDATION METRO CITY Vs. STATE OF U.P.
November 10, 2022
ISHRAR AHMAD ALIAS MINTU Vs. STATE OF U. P.
August 18, 2022
ISHRAT Vs. STATE
August 26, 2022
ISHT DEO GUPTA Vs. STATE OF U.P,
January 21, 2022
ISHWAR Vs. STATE OF U. P.
December 19, 2022
ISHWAR LAL ROKA Vs. STATE OF U.P.
May 5, 2022
ISHWAR SINGHAL Vs. STATE OF U. P.
January 11, 2022
ISMAIL FARUQUI Vs. ADITYANATH
November 11, 2022
ISRAR Vs. STATE OF U. P
July 26, 2022
J. P. BHARGAV Vs. STATE OF U. P.
July 6, 2022
JABIULLAH Vs. SAKIR
September 21, 2022
JAGADGURU PARAMHANS ACHARYA Vs. UNION OF INDIA
July 12, 2022
JAGAT NARAIN SHARMA Vs. GARIMA GAUTAM
September 12, 2022
JAGAT SINGH Vs. STATE OF U. P.
November 18, 2022
JAGATPAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
July 14, 2022
JAGDEEP Vs. ARJUN
October 17, 2022
JAGDEV SINGH Vs. HAJARILAL
October 11, 2022
JAGDISH Vs. STATE OF U. P.
November 22, 2022
JAGDISH KUMAR BHARTIYA Vs. STATE OF U.P.
July 4, 2022
JAGDISH KUMAR SRIVASTAVA Vs. STATE OF U.P.
March 25, 2022
JAGDISH NARAIN TANDON Vs. STATE OF U.P.
June 27, 2022
JAGVEER Vs. STATE OF U.P.
June 6, 2022
JAHIR @ JAHID Vs. STATE OF U.P.
May 19, 2022
JAHUR HASAN Vs. R.M. SRIVASTAVA
April 21, 2022
JAI KRISHNA DUBEY Vs. STATE OF U.P.
July 5, 2022
JAI NARAYAN CHAUHAN Vs. STATE OF U.P.
August 26, 2022
JAI PRAKASH ASSOCIATES LIMITED Vs. HIGH TECH TYRE RETREADERS PVT. LTD.
February 25, 2022
JAI PRAKASH LOHIA Vs. STATE OF U.P.
November 2, 2022
JAI RAM LAL VERMA Vs. STATE OF U. P.
December 5, 2022
JAILENDRA RAI Vs. STATE OF U.P.
July 6, 2022
JAINENDRA VERMA Vs. STATE OF U.P.
June 3, 2022
JAIPRAKASH THEKEDAR Vs. COMMISSIONER, COMMERCIAL TAXES
December 22, 2022
JAMSHED Vs. STATE OF U.P.
December 23, 2022
JAMUNA RAM Vs. SHANTI DEVI
September 30, 2022
JANESHWAR Vs. STATE OF U.P
April 5, 2022
JANGALIYA Vs. STATE OF U.P.
May 31, 2022
JASPREET KAUR Vs. BOARD OF REVENUE, U.P. LKO.
April 12, 2022
JASWANT SINGH Vs. STATE OF U. P.
April 29, 2022
JATIN Vs. STATE OF U.P.
January 4, 2022
JATINDER PAL SINGH Vs. M/S. STATCON POWER CONTROLS LTD
March 8, 2022
JAY PRAKASH @ BHURE Vs. STATE OF U.P.
May 18, 2022
JAY PRAKASH SINGH Vs. STATE OF U.P.
November 2, 2022
JAY PRAKASH VERMA Vs. STATE OF U.P.
March 2, 2022
JAYWANTI DEVI Vs. UNION OF INDIA
May 9, 2022
JEETU Vs. SUB DIVISIONAL MAGISTRATE SADAR LUCKNOW
March 14, 2022
JEETU NIRANJAN Vs. STATE OF U.P.
March 10, 2022
JEETU PAL Vs. STATE OF U.P.
May 4, 2022
JEEVAN KUMAR Vs. VIKAS AGRAWAL
July 26, 2022
JHINKA DEVI Vs. STATE OF U.P.
May 12, 2022
JIGYASA TIWARI Vs. STATE OF U.P.
May 13, 2022
JIJO C. GEORGE Vs. STATE OF U. P.
December 1, 2022
JITENDRA Vs. STATE OF U.P.
September 30, 2022
JITENDRA Vs. STATE OF U.P.
April 27, 2022
JITENDRA Vs. STATE OF U.P.
October 21, 2022
JITENDRA KUMAR Vs. ANIL KUMAR
March 31, 2022
JIUT Vs. STATE
May 30, 2022
JIUTI DEVI Vs. MANOJ KUMAR RAI
January 13, 2022
JODHARAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION
July 7, 2022
JONHA Vs. STATE OF U.P.
November 16, 2022
JUBER Vs. STATE OF UTTAR PRADESH
March 16, 2022
JUNAID Vs. STATE OF U.P.
July 18, 2022
JUVENILE X Vs. STATE OF U. P.
September 12, 2022
JUVENILE X Vs. STATE OF U.P.
February 22, 2022
JUVENILE X Vs. STATE OF U.P.
December 21, 2022
JUVENILE X Vs. STATE OF U. P.
September 26, 2022
JWALA PRASAD MAURYA Vs. STATE OF U. P.
September 26, 2022
JWO SATISH CHANDRA SHUKLA Vs. STATE OF U.P.
August 2, 2022
JYOTI RAJPOOT Vs. STATE OF U.P.
February 17, 2022
JYOTI SHUKLA Vs. STATE OF U.P.
August 17, 2022
JYOTI SIKKA Vs. STATE OF UTTAR PRADESH
May 24, 2022
KAASAMPUR GADHI KISAN SEWA SAHKARI Vs. STATE OF U.P.
May 25, 2022
KAHKASHAN Vs. UMESH KUMAR GUPTA
April 18, 2022
KAILASH Vs. STATE OF U.P.
September 30, 2022
KAILASH CHAND Vs. STATE PUBLIC SERVICE TRIBUNAL INDRA BHAWAN LUCKNOW
May 9, 2022
KAILASH CHANDRA Vs. STATE OF U. P.
November 15, 2022
KAILASH JAISWAL Vs. STATE OF U. P.
November 14, 2022
KAILASH PRASAD Vs. STATE OF U.P.
April 22, 2022
KAILASHO DEVI Vs. STATE OF U.P.
April 6, 2022
KAISAR JAHAN Vs. PASHUPATI COLONIZER PRIVATE LIMITED
May 30, 2022
KAJU SINGH Vs. STATE OF U. P.
July 4, 2022
KALA Vs. STATE OF U.P.
August 26, 2022
KALAWATI Vs. BOARD OF REVENUE
April 5, 2022
KALI PRASAD Vs. STATE OF U.P.
August 16, 2022
KALI PRASAD Vs. STATE OF U.P.
May 10, 2022
KALICHARAN Vs. STATE OF U.P.
February 25, 2022
KALICHARAN Vs. STATE OF U.P.
September 29, 2022
KALIM Vs. STATE OF U.P.
September 22, 2022
KALLOO Vs. STATE OF U. P.
July 11, 2022
KALLU ALI Vs. STATE OF UTTAR PRADESH
May 18, 2022
KALLU YADAV Vs. STATE OF U. P.
December 6, 2022
KALUWA Vs. STATE OF U.P.
January 7, 2022
KAMAL KISHORE DHEER Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
May 16, 2022
KAMAL KUMAR GUPTA Vs. AJAY KUMAR GUPTA
November 11, 2022
KAMAL NAYAN SINGH Vs. STATE OF U. P.
December 5, 2022
KAMAL SINGH SACHAN Vs. SAVITRI DEVI
March 24, 2022
KAMINI SINGH Vs. RAJ KUMAR PANDEY
April 29, 2022
KAMLA SHANKAR PANDEY Vs. MAHESH KUMAR BHARGAWA
May 12, 2022
KAMLESH Vs. STATE OF U.P.
August 2, 2022
KAMLESH KUMAR GUPTA Vs. STATE OF U.P.
July 29, 2022
KAMLESH PATHAK Vs. UNION OF INDIA
February 18, 2022
KAMLESH SHUKLA Vs. ANNAPURNA DEVI
February 17, 2022
KAMLESH SINGH Vs. BOARD OF REVENUE U.P.
May 31, 2022
KANEEZ FATIMA Vs. STATE OF U. P.
November 9, 2022
KANHAI LAL Vs. STATE OF U.P.
May 9, 2022
KANHAIYA KANAUJIYA Vs. TARA DEVI
October 18, 2022
KANHAIYA LAL NISHAD Vs. STATE OF U.P.
January 18, 2022
KANIKA CONSTRUCTION Vs. STATE OF UTTAR PRADESH
January 6, 2022
KANT Vs. STATE OF U.P.
May 30, 2022
KANTA Vs. STATE OF U.P.
August 26, 2022
KAPIL Vs. STATE OF U.P.
January 4, 2022
KAPIL WADHAWAN Vs. STATE THRU. C.B.I./A.C.B.
November 29, 2022
KARAM VEER SINGH Vs. STATE OF U. P.
December 14, 2022
KARAMCHAND Vs. ADDL. COMMISSIONER DEVI PATAN MANDAL,GONDA
April 8, 2022
KARAN SINGH Vs. STATE OF U.P.
May 13, 2022
KARAN SINGH Vs. STATE OF U.P.
May 25, 2022
KARE DEEN Vs. STATE
August 26, 2022
KAREEM Vs. STATE OF U.P.
January 25, 2022
KARTIK CHAUDHARY Vs. STATE OF U.P.
February 6, 2022
KARUA @ SHANTIBARAN Vs. STATE OF U.P.
August 16, 2022
KAUSHLENDRA BAHADUR SINGH Vs. STATE OF U.P.
February 21, 2022
KAVITA SONKAR Vs. STATE OF U.P.
March 21, 2022
KAVITA VERMA Vs. JOGENDRA SINGH
April 6, 2022
KAY PAN FRAGRANCES (P) LIMITED Vs. UNION OF INDIA
May 23, 2022
KEDAR NATH MODI CHARITABLE TRUST Vs. STATE OF U.P.
March 30, 2022
KEDAR RAM Vs. STATE OF U. P.
July 11, 2022
KEHARI Vs. STATE OF U. P.
August 5, 2022
KESHARIYA Vs. ADDITIONAL DISTRICT MAGISTRATE
January 11, 2022
KESHAV PRASAD Vs. CIVIL JUDGE (SENIOR DIVISION) GONDA
June 28, 2022
KESHERI NANDAN AGRAWAL Vs. INDU BAJPAYEE
December 3, 2022
KHALID Vs. STATE OF U.P.
January 18, 2022
KHALIFA RAM CHAUHAN Vs. STATE OF U. P.
November 16, 2022
KHATEEB AHMAD Vs. STATE OF U.P.
October 19, 2022
KHEEM SINGH BORA Vs. STATE OF U.P.
March 14, 2022
KHEMRAJ SMARAK RASHTRIYA VIDYAPEETH Vs. STATE OF U.P.
January 17, 2022
KHURSHIDUREHMAN S. REHMAN Vs. STATE OF UTTAR PRADESH
March 2, 2022
KHUSHBOO SAXENA Vs. STATE OF U. P.
December 19, 2022
KIRAN Vs. STATE OF U. P.
November 29, 2022
KIRAN PAL Vs. STATE OF U. P.
August 30, 2022
KIRAN SINGH Vs. STATE OF UTTAR PRADESH
April 26, 2022
KIRAN VERMA Vs. STATE OF U.P.
August 31, 2022
KISAN SAHKARI CHINI MILLS LIMITED Vs. UNION OF INDIA
August 22, 2022
KISAN SAHKARI CHINI MILLS LIMITED Vs. SUMAC INTERNATIONAL LIMITED
April 25, 2022
KM NEHA KUMARI CHANDRA Vs. STATE OF U.P
April 7, 2022
KM. ANKITA DIKSHIT Vs. STATE OF UTTAR PRADESH
May 13, 2022
KOMAL Vs. STATE OF U.P.
July 11, 2022
KRIPA SHANKER DUBEY Vs. STATE OF U.P.
September 30, 2022
KRIPA SHANKER SINGH Vs. LUCKNOW DEVELOPMENT AUTHORITY
September 7, 2022
KRISHNA Vs. STATE OF U. P.
December 9, 2022
KRISHNA DEVI Vs. STATE OF UTTAR PRADESH
May 4, 2022
KRISHNA KANT Vs. STATE OF U.P.
December 16, 2022
KRISHNA KUMAR GUPTA Vs. MANOJ KUMAR SAHU
August 6, 2022
KRISHNA RATHOR Vs. STATE OF UTTAR PRADESH
February 18, 2022
KRISHNA VEER Vs. STATE OF U. P.
September 29, 2022
KRISHNAKANT Vs. STATE OF U.P.
September 27, 2022
KULDEEP Vs. STATE OF UTTAR PRADESH
April 21, 2022
KULDEEP Vs. STATE OF U.P.
January 6, 2022
KULDEEP SECOND BAIL Vs. STATE OF U.P.
July 18, 2022
KUNWAR Vs. D. D. C.
August 4, 2022
KUNWAR BAHADUR SINGH Vs. PRESCRIBED AUTHORITY/A.D.M. CEILING UNNAO
February 24, 2022
KUSHMA DEVI Vs. STATE OF U.P.
September 12, 2022
KUSUM Vs. BHAWANA
May 20, 2022
KUSUM GUPTA Vs. PRESCRIBED AUTHORITY/ CIVIL JUDGE (SD), SHAHJAHANPUR
November 9, 2022
KUSUM LATA YADAV Vs. STATE OF U.P.
July 25, 2022
KUSUMA DEVI Vs. SHRAWAN KUMAR MISHRA
May 18, 2022
L. R. PRINT SOLUTIONS Vs. EXFLO SANITATION PVT LTD
December 6, 2022
LAHARI SINGH Vs. LABOUR COURT GHAZIABAD
February 25, 2022
LAKHAN Vs. STATE OF U.P.
August 4, 2022
LAKHAN Vs. STATE OF U.P.
December 5, 2022
LAKHANSHAH Vs. STATE OF U. P.
August 5, 2022
LAKSHMI KANT SHUKLA Vs. RAM NIRANJAN
February 8, 2022
LAL BIHARI YADAV Vs. CHAIRMAN/SABHAPATI U.P. LEGISLATIVE COUNCIL VIDHAN BHAWAN LKO
October 21, 2022
LAL CHAND Vs. STATE OF U.P.
August 29, 2022
LAL CHANDRA SHUKLA Vs. STATE OF U.P.
May 30, 2022
LALARAM Vs. STATE OF U. P.
September 15, 2022
LALIT KUMAR SARASWAT Vs. STATE OF U.P.
May 26, 2022
LALLU Vs. STATE OF U.P.
March 4, 2022
LALMAN PRASAD Vs. SANDEEP KUMAR, KHAND VIKAS ADHIKARI, BAHRAICH
March 29, 2022
LALTI DEVI Vs. BINDU BIHARI VERMA
July 25, 2022
LAUTAN Vs. STATE OF U.P.
July 29, 2022
LAV KUMAR Vs. STATE OF U.P.
May 13, 2022
LAVKUSH PANDEY Vs. STATE OF U.P.
May 23, 2022
LAXMAN PRASHAD Vs. STATE OF U.P.
May 17, 2022
LAXMI Vs. CANARA BANK
May 5, 2022
LAXMI TIWARI Vs. STATE OF U.P.
August 29, 2022
LEELAWATI DEVI Vs. STATE OF U.P.
August 23, 2022
LIFE INSURANCE CORPORATION OF INDIA Vs. UTTAR PRADESH METRO RAIL CORPORATION LTD. THRU M.D.
February 22, 2022
LOGIX BUILDTECH PRIVATE LIMITED Vs. STATE OF U.P.
February 4, 2022
LOGIX BUILDWELL PRIVATE LIMITED Vs. STATE OF U.P
August 11, 2022
LOKENDRA Vs. STATE OF U.P.
May 5, 2022
LOT PRASAD Vs. STATE OF U.P.
January 10, 2022
LOTAN Vs. STATE OF U.P.
November 16, 2022
LUCKNOW DEVOLOPMENT AUTHORITY Vs. GANESH SHANKAR TRIPATHI
August 31, 2022
LUXMI DEVI Vs. STATE OF U. P.
September 21, 2022
M/S SUPERTECH PRECAST TECHNOLOGIES PVT.LTD. Vs. STATE OF U.P.
April 19, 2022
M/S V.K. TRADERS Vs. UNION OF INDIA
March 8, 2022
M/S. CO-OPERATIVE CO. LTD. Vs. STATE OF U.P.
January 5, 2022
M/S. LML LIMITED Vs. STATE OF U.P.
January 25, 2022
M/S. NARENDRA KUMAR Vs. STATE OF U.P.
December 9, 2022
M/S. RAMOM MOTION AUTO CORP. PVT. LTD. Vs. DEBT RECOVERY APPELLATE TRIBUNAL
June 13, 2022
MADAN PAL SINGH Vs. STATE OF U.P.
December 1, 2022
MADHAV SINGH Vs. STATE OF UTTAR PRADESH
February 22, 2022
MADHUSUDAN SHUKLA Vs. STATE OF U.P.
June 16, 2022
MAHADEVI Vs. STATE OF U.P.
March 16, 2022
MAHANT DHARMENDRA DAS Vs. STATE OF U.P.
May 5, 2022
MAHANT PRASAD RAM TRIPATHI Vs. STATE
November 10, 2022
MAHENDRA KUMAR Vs. STATE OF U. P.
August 30, 2022
MAHENDRA LAL JAINI Vs. PRADUMAN NAGAR CO-OPERATIVE HOUSING SOCIETY LTD.
August 25, 2022
MAHENDRA PAL SINGH LEKHPAL Vs. STATE OF U.P.
January 10, 2022
MAHENDRA SINGH Vs. BOARD OF REVENUE ALLD.
September 20, 2022
MAHENDRA SINGH Vs. BOARD OF REVENUE U.P.
May 31, 2022
MAHENDRA SINGH Vs. SRIRAM TRANSPORT FINANCE CO. LTD.
July 25, 2022
MAHENDRA SINGH Vs. STATE OF UTTAR PRADESH
May 9, 2022
MAHENDRA SINGH Vs. STATE OF U.P.
November 1, 2022
MAHENDRS Vs. VIVEK KUMAR MISRA SUB-DIVISIONAL OFFICER JALALPUR
January 6, 2022
MAHESH Vs. STATE OF U.P.
September 6, 2022
MAHESH CHAND TYAGI Vs. STATE OF U.P.
January 7, 2022
MAHESH CHANDRA SHUKLA Vs. STATE OF U.P.
July 21, 2022
MAHESH KUMAR AGRAWAL Vs. STATE OF U.P.
July 19, 2022
MAHESH KUMAR AGRAWAL Vs. STATE OF U.P.
July 26, 2022
MAHESH KUMAR SINGH Vs. STATE OF U. P.
August 29, 2022
MAHESH RATHAUR Vs. STATE OF U. P.
September 7, 2022
MAHESH VASHISHTHA Vs. STATE OF U.P.
September 23, 2022
MAHESHWAR DUTT MISHRA Vs. PUNJAB NATIONAL BANK
November 15, 2022
MAHMOOD RAIS Vs. STATE OF U.P.
January 17, 2022
MAKRAND SINGH Vs. STATE OF U.P.
January 7, 2022
MALATI SHARMA Vs. RAJ KUMAR YADAV
November 9, 2022
MALHAN Vs. STATE OF U.P.
February 7, 2022
MALIK RAM Vs. STATE OF U. P.
July 26, 2022
MALVIYA INTER COLLEGE Vs. STATE OF U. P.
September 5, 2022
MAMOON Vs. STATE OF U.P
February 4, 2022
MAMTA Vs. MUKHYA NAGAR AYUKT
July 4, 2022
MAN SINGH Vs. BOARD OF REVENUE & 4 ORS.
October 12, 2022
MANAGING DIRECTOR, PRADESHIK COOPERATIVE DAIRY FEDERATION LTD. Vs. VIRENDRA KUMAR SRIVASTAVA
December 23, 2022
MANEESHA DUBEY Vs. AAKASH GUPTA
March 3, 2022
MANGAL SINGH Vs. STATE OF U.P.
August 18, 2022
MANI RAM CHAUDHARY Vs. STATE OF U.P.
September 19, 2022
MANIRAM YADAV Vs. STATE OF U.P.
May 13, 2022
MANISH Vs. STATE OF U.P.
June 22, 2022
MANISH GUPTA Vs. STATE OF U. P.
October 12, 2022
MANISH KUMAR Vs. UNION OF INDIA
August 22, 2022
MANISH YADAV Vs. STATE OF U.P.
July 14, 2022
MANJEET TANWAR Vs. STATE OF U.P.
August 17, 2022
MANJESH Vs. STATE OF U.P.
April 5, 2022
MANJOOR ALAM Vs. STATE OF U.P.
November 16, 2022
MANJU AGRAWAL Vs. COMMISSIONER BAREILLY DIVISION BAREILLY
April 7, 2022
MANJU PAL Vs. STATE OF U.P.
November 23, 2022
MANJU VERMA Vs. STATE OF U.P.
March 31, 2022
MANKALLI DEVI Vs. BOARD OF REVENUE
July 11, 2022
MANNI SINGH ALIAS MANNU LAL Vs. STATE OF U.P.
September 23, 2022
MANOJ Vs. STATE OF U.P.
April 11, 2022
MANOJ Vs. STATE OF U.P.
November 23, 2022
MANOJ Vs. STATE OF U.P.
May 18, 2022
MANOJ KUMAR Vs. STATE OF U. P.
September 29, 2022
MANOJ KUMAR Vs. STATE OF U.P.
April 12, 2022
MANOJ KUMAR SHARMA Vs. STATE OF U.P.
May 31, 2022
MANOJ KUMAR TIWARI Vs. STATE OF U.P.
May 16, 2022
MANOJ KUMAR YADAV Vs. STATE OF U. P.
October 12, 2022
MANOJ MISHRA Vs. STATE OF U.P.
April 21, 2022
MANOJ SHARMA Vs. STATE OF U.P.
December 9, 2022
MANOJ SINGH Vs. STATE OF U.P.
September 7, 2022
MANOJ YADAV Vs. STATE OF U.P.
August 11, 2022
MANORAMA Vs. BOARD OF REVENUE/C.C.A. OF REVENUE AND STAMP ALD.
November 19, 2022
MANORAMA KUCHHAL Vs. BRIJESH NARAIN SINGH
May 5, 2022
MANSUR ALI Vs. STATE OF U.P
July 28, 2022
MANU KUMARI Vs. STATE OF UTTAR PRADESH
May 20, 2022
MANVIR Vs. STATE
May 17, 2022
MASHKOOR HASAN Vs. STATE OF U. P.
February 2, 2022
MASTE RIYANSH SINGH Vs. STATE OF U.P.
August 2, 2022
MASTER PRAKHAR Vs. STATE OF U.P.
April 25, 2022
MATA PRASAD MISHRA Vs. STATE OF U.P.
July 18, 2022
MATASHIROMANI Vs. STATE OF U.P.
September 9, 2022
MAUJI LAL Vs. STATE OF U.P.
March 15, 2022
MAULANA KALEEM SIDDIQUI Vs. STATE OF U.P.
May 27, 2022
MAYA Vs. STATE OF UTTAR PRADESH
March 7, 2022
MAYA DEVI Vs. STATE OF U.P.
April 8, 2022
MD. ARMAN Vs. STATE OF U.P.
September 17, 2022
MD.YAKOOB KHAN Vs. ADDL. COMMISSIONER (JUDICIAL) AYODHYA DIVISION AYODHYA
April 21, 2022
MEENA DEVI Vs. BABU RAM
December 3, 2022
MEHEK MAHESHWARI Vs. UNION OF INDIA
February 17, 2022
MEMWATI Vs. STATE OF U.P.
August 18, 2022
MERAJ ALI Vs. STATE OF U.P.
September 12, 2022
MINAKSHI SRIVASTAVA Vs. DHEERAJ PANDEY
March 11, 2022
MINOR SON OF MOOLCHAND Vs. STATE OF U. P.
September 13, 2022
MINOR X Vs. STATE OF U.P.
November 2, 2022
MINOR X Vs. STATE OF U.P.
September 20, 2022
MIRZA SHAFIQ HUSSAIN SHAFAQ Vs. STATE OF U.P
May 27, 2022
MITHILESH KUMAR RAI Vs. STATE OF U.P.
April 18, 2022
MITHLESH Vs. STATE OF U. P.
December 8, 2022
MODI DISTILLERY Vs. STATE OF UTTAR PRADESH
May 7, 2022
MOHAMMAD ANWAR Vs. STATE OF U. P.
October 21, 2022
MOHAMMAD AZAM KHAN Vs. STATE OF U.P.
May 10, 2022
MOHAMMAD AZAM KHAN Vs. STATE OF UTTAR PRADESH
March 8, 2022
MOHAMMAD AZAM KHAN Vs. STATE OF UTTAR PRADESH
March 11, 2022
MOHAMMAD NIYAZ Vs. STATE OF UTTAR PRADESH
March 3, 2022
MOHAMMAD SADIK Vs. STATE OF U.P.
January 28, 2022
MOHAMMAD SAYED Vs. MOHD. ISHA
July 12, 2022
MOHAMMAD SCHOOL Vs. STATE OF U.P.
March 2, 2022
MOHAMMAED ALI Vs. UNION OF INDIA
April 4, 2022
MOHAMMED NASEEM ALI Vs. STATE OF U.P.
February 18, 2022
MOHAMMED ZUBAIR Vs. STATE OF U.P.
June 10, 2022
MOHAN Vs. STATE OF U.P.
June 27, 2022
MOHAN Vs. STATE OF U.P.
August 3, 2022
MOHAN Vs. STATE OF U.P.
April 13, 2022
MOHAN LAL Vs. STATE
September 9, 2022
MOHAN PAL RAWAT Vs. STATE OF U.P.
May 30, 2022
MOHAN SINGH Vs. STATE OF U.P.
August 6, 2022
MOHAR PAL Vs. STATE OF U.P.
June 21, 2022
MOHD YASIR Vs. STATE OF U.P.
September 29, 2022
MOHD. AFZAL Vs. STATE OF U.P.
February 21, 2022
MOHD. AHMAD Vs. NOOR MOHAMMAD
November 24, 2022
MOHD. AKKU Vs. STATE OF U.P.
October 20, 2022
MOHD. AMIR Vs. STATE OF U. P.
December 9, 2022
MOHD. ARIF KHAN Vs. UNION OF INDIA
November 17, 2022
MOHD. ASAGEER Vs. N.C.B
October 11, 2022
MOHD. ASIM KHAN Vs. STATE OF U.P.
April 5, 2022
MOHD. DANISH Vs. STATE OF U.P.
April 27, 2022
MOHD. IMRAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
August 17, 2022
MOHD. IRFAN Vs. ADDL.DISTRICT JUDGE
January 3, 2022
MOHD. JANBAZ ALAM Vs. STATE OF U. P.
November 2, 2022
MOHD. MAQSOOD KHAN Vs. STATE OF U. P.
July 14, 2022
MOHD. MOIN QURAISHI Vs. STATE OF UTTAR PRADESH
April 21, 2022
MOHD. QASIM KHAN Vs. CHIEF CONTROLLING REVENUE AUTH. BOARD OF REVENUE ALLD.
April 7, 2022
MOHD. SALEEM Vs. STATE OF U.P.
January 3, 2022
MOHD. SALEEM KHAN Vs. STATE OF U.P.
April 11, 2022
MOHD. SIDDIQUE Vs. MOHD. NAFEES
October 18, 2022
MOHD.SHAKIB Vs. STATE OF U.P.
August 25, 2022
MOHINI Vs. STATE OF U. P.
August 16, 2022
MOHIT AGRAWAL Vs. STATE OF U.P.
February 21, 2022
MOHIT PREET KAPOOR Vs. SUMIT KAPOOR
February 16, 2022
MOHIT SHARMA Vs. STATE OF U.P.
February 4, 2022
MOHKAM LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
July 13, 2022
MOIN Vs. STATE OF U.P.
May 27, 2022
MOKHTAR ANSARI Vs. STATE OF U.P.
June 13, 2022
MOLAI PRASAD Vs. STATE OF U. P.
July 11, 2022
MONU THAKUR Vs. STATE OF U.P.
March 4, 2022
MOSAHEB ALI Vs. GENERAL MANAGER U. P. S. R. T. C. LUCKNOW
November 16, 2022
MOST REV. JOHN AUGUSTINE INRE Vs. CHRIST CHURCH MCCONAGHY SCHOOL SOCIETY LUCKNOW
July 12, 2022
MOTI LAL Vs. STATE OF U. P.
September 14, 2022
MOTI LAL SARRAF Vs. NEW INDIA INSURANCE COMPANY LTD.
May 18, 2022
MRITUNJAY KUMAR NAND Vs. UNION OF INDIA
May 4, 2022
MTV BUDDHIST RELIGIOUS ANDCHARITABLE TRUST Vs. STATE OF U.P.
September 12, 2022
MUHAMMAD SAGHIR KHAN Vs. U.P. SUNNI CENTRAL BOARD OF WAQF, LUCKNOW
March 24, 2022
MUKESH @ MANISHWAR KUSHWAHA Vs. STATE OF U.P.
January 7, 2022
MUKESH BANSAL Vs. STATE OF U.P.
June 13, 2022
MUKESH KUMAR Vs. UNION OF INDIA
May 12, 2022
MUKESH YADAV Vs. STATE OF U.P.
November 16, 2022
MUKHTAR ANSARI Vs. STATE OF U.P.
July 19, 2022
MUKIS Vs. STATE OF UTTAR PRADESH
March 9, 2022
MUMTAZ MANSOORI Vs. STATE OF U.P.
July 15, 2022
MUMTAZIM Vs. STATE OF U.P.
December 5, 2022
MUNAWWAR Vs. STATE OF U.P.
February 8, 2022
MUNNA Vs. STATE OF U. P.
July 14, 2022
MUNNA Vs. STATE OF U.P.
October 20, 2022
MUNNA LAL Vs. UNION OF INDIA
April 20, 2022
MUNNA SINGH Vs. STATE
May 30, 2022
MUNNI DEVI Vs. STATE OF U.P.
August 22, 2022
MUNTIYAZ Vs. STATE OF U. P.
December 19, 2022
MURAD AHSAN Vs. STATE OF U.P.
April 12, 2022
MURAJ Vs. STATE OF UTTAR PRADESH
April 4, 2022
MUSLIM INTER COLLEGE Vs. STATE OF U. P.
December 16, 2022
MUSTAKEEM Vs. STATE OF U.P.
January 6, 2022
MUSTQEEM Vs. STATE OF U.P.
May 24, 2022
NAASIR Vs. STATE OF U.P.
July 21, 2022
NABCO PRODUCTS PRIVATE LIMITED Vs. STATE OF U.P.
August 3, 2022
NABEEL HUSAIN Vs. STATE OF U.P.
November 22, 2022
NAEEM AHMAD Vs. STATE OF U.P.
July 25, 2022
NAGAR NIGAM Vs. SHARAD ROHTAGI
September 12, 2022
NAHID HASAN Vs. STATE OF U.P.
July 6, 2022
NAJEERUDDIN Vs. STATE OF UTTAR PRADESH
January 21, 2022
NAJIM HUSSAIN Vs. STATE OF U.P.
January 6, 2022
NAJREEN Vs. STATE OF U.P.
March 8, 2022
NAMAHA Vs. STATE OF U.P.
April 25, 2022
NAMWAR SINGH S/O RAM SANJEEVAN Vs. STATE OF U.P
July 7, 2022
NANAK CHAND GAUTAM Vs. STATE OF U. P.
July 12, 2022
NAND KISHORE Vs. ADDITTIONAL COLLECTOR FAINANCE AND REVENUE
March 29, 2022
NAND KUMAR MAURYA Vs. STATE OF U.P.
February 16, 2022
NAND LAL Vs. STATE OF U. P.
September 30, 2022
NANHEY Vs. STATE
August 29, 2022
NANHEY MAL MUNNA LAL Vs. STATE OF UTTAR PRADESH
March 15, 2022
NANHI DEVI Vs. STATE OF U.P.
April 29, 2022
NARAIN DAS Vs. PRESCRIBED AUTHORITY CIVIL JUDGE S.D. LUCKNOW
February 24, 2022
NARAYAN KUMAR AGARWAL Vs. BOARD OF REVENUE
December 6, 2022
NARAYAN SINGH Vs. RATAN LAL
July 22, 2022
NARENDRA Vs. STATE OF U. P.
December 3, 2022
NARENDRA SINGH Vs. DY. DIRECTOR OF CONSOLIDATION LUCKNOW
April 25, 2022
NARESH CHANDRA Vs. STATE OF U.P.
September 30, 2022
NARESH KUMAR VALMIKI Vs. STATE OF U. P.
October 17, 2022
NARESH RAIKWAR Vs. STATE OF U.P.
January 17, 2022
NARSINGH RAWAT Vs. STATE OF U. P.
December 23, 2022
NASIR Vs. STATE OF U. P.
December 21, 2022
NASREEN FATIMA Vs. STATE OF U.P.
May 18, 2022
NASRIN BEGUM Vs. PROF. MOHD SAJJAD
September 21, 2022
NATHOO Vs. STATE OF U.P.
March 22, 2022
NATIONAL INSURANCE CO LTD Vs. KELA DEVI
September 8, 2022
NATIONAL INSURANCE CO. LTD. Vs. BRIJRANI
August 2, 2022
NATIONAL INSURANCE CO. LTD. Vs. VISHRAM
May 20, 2022
NATIONAL INSURANCE CO. LTD. Vs. ARCHANA SINGH
February 11, 2022
NATIONAL INSURANCE COMPANY LTD Vs. KEWAL KRISHNA ARORA
February 2, 2022
NATTHOOMAL Vs. A. D. J. COURT
October 17, 2022
NAUSHAD ALI Vs. STATE OF UTTAR PRADESH
April 19, 2022
NAUSHAD ALI Vs. STATE OF U.P.
April 8, 2022
NAVAL KISHOR SHARMA Vs. STATE OF U.P.
September 30, 2022
NAVAL KISHORE Vs. STATE OF U. P.
August 16, 2022
NAVEEN CHAND SHARMA Vs. RAM BABU
January 5, 2022
NAVI HASAN Vs. UP POWER CORPORATION
July 19, 2022
NAVNEET SINGH YADAV Vs. STATE OF U.P.
June 2, 2022
NAWAB Vs. STATE OF UTTAR PRADESH
May 20, 2022
NEEL JEWELERS GORAKHPUR Vs. STATE OF U.P.
February 1, 2022
NEEL PRASAD Vs. ANOOP PRASAD
September 29, 2022
NEELAM DEVI Vs. STATE OF U.P.
August 11, 2022
NEELAM SHARMA Vs. STATE OF U.P.
August 31, 2022
NEELAM SINGH Vs. STATE OF U.P.
June 16, 2022
NEELAM YADAV Vs. SHREE DEVI
September 30, 2022
NEERAJ CHATURVEDI Vs. CENTRAL BANK OF INDIA
June 9, 2022
NEHA YADAV Vs. STATE OF U. P.
July 20, 2022
NET RAM Vs. STATE OF U.P.
April 13, 2022
NETRAPAL Vs. STATE OF U. P.
July 21, 2022
NEW INDIA ASSURANCE CO LTD. Vs. HARDEI
December 3, 2022
NEW INDIA ASSURANCE CO. LIMITED Vs. M.A.C.T./A.D.J.
July 4, 2022
NEW INDIA ASSURANCE CO. LTD Vs. SUNIL KUMAR DWIVEDI
November 1, 2022
NEW INDIA ASSURANCE CO. LTD. Vs. LAJJAWATI
September 2, 2022
NEW INDIA ASSURANCE CO. LTD. Vs. SUNITA YADAV
November 16, 2022
NEW INDIA ASSURANCE CO.LTD. Vs. LEELA DEVI
May 18, 2022
NEW INDIA ASSURANCE COMPANY LTD. Vs. WASHEEMA BANO
June 10, 2022
NEW INDIA ASSURANCE COMPANY LTD. Vs. USHA TANEJA
January 3, 2022
NEW INDIA ASSURANCE COMPANY LTD. Vs. LAXMI DEVI
March 11, 2022
NIKHIL UPADHYAY Vs. STATE OF U P
January 21, 2022
NILESH SINGH Vs. STATE OF U. P.
September 8, 2022
NIRANKAR PRASAD Vs. DEPUTY DIRECTOR CONSOLIDATION FAIZABAD
August 31, 2022
NIRMAL Vs. STATE OF U. P.
December 19, 2022
NIRMAL KUMAR Vs. NIRMAL KUMAR
May 4, 2022
NIRMALA Vs. STATE OF U.P.
April 27, 2022
NISHANT CHANDRA Vs. UNION OF INDIA
March 4, 2022
NISHANT POONIA Vs. BOARD OF REVENUE
July 8, 2022
NITESH JAISWAL Vs. STATE OF U.P
April 27, 2022
NITIN VERMA Vs. UNION OF INDIA
August 3, 2022
NIYAZ AHMAD KHAN Vs. STATE OF U.P.
February 21, 2022
NOKHE LAL Vs. STATE OF U.P.
March 15, 2022
NOOR FATIMA Vs. STATE OF U.P.
February 11, 2022
NOORUL HUDA Vs. STATE OF U.P.
July 1, 2022
NSOFT (INDIA) SERVICES PVT. LTD. Vs. PURVANCHAL VIDHYUT VITARAN NIGAM LTD.
September 2, 2022
OM CONSTRUCTION SOLE PROPRIETOR Vs. STATE OF UTTAR PRADESH
May 11, 2022
OM JI Vs. COLLECTOR/D.M. FAIZABAD
March 22, 2022
OM PAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MUZAFFAR NAGAR
January 21, 2022
OM PRAKASH Vs. STATE
August 23, 2022
OM PRAKASH Vs. STATE OF U.P.
January 12, 2022
OM PRAKASH Vs. SUB-DIVISIONAL OFFICER
July 18, 2022
OM PRAKASH Vs. SHAKTI SINGH
February 14, 2022
OM PRAKASH Vs. STATE OF U.P.
July 5, 2022
OM PRAKASH Vs. STATE OF U. P.
August 25, 2022
OM PRAKASH Vs. STATE OF U.P.
November 15, 2022
OM PRAKASH Vs. STATE OF U. P.
April 29, 2022
OM PRAKASH DAS Vs. VICHAR DAS
August 8, 2022
OM PRAKASH GUPTA Vs. STATE OF UTTAR PRADESH
May 6, 2022
OM PRAKASH MAURYA Vs. STATE OF U. P.
October 12, 2022
OM PRAKASH NISHAD Vs. STATE OF U.P.
November 25, 2022
OM PRAKASH SENGAR Vs. STATE OF U.P.
September 19, 2022
OM PRAKASH SRIVASTAVA Vs. STATE OF U. P.
September 13, 2022
OM PRAKASH VERMA Vs. STATE OF U.P.
March 11, 2022
OMAXE LTD. Vs. L.D.A.
August 17, 2022
OMPAL Vs. STATE OF U.P.
February 21, 2022
OMWATI Vs. COLLECTOR DISTRICT PILIBHIT
November 10, 2022
ORIENTAL INSURANCE CO. LIMITED Vs. KUNTESH
April 6, 2022
ORIENTAL INSURANCE CO. LTD. Vs. SHYAM BABU KESARWANI
April 8, 2022
ORIENTAL INSURANCE CO.LTD Vs. STATE OF U.P.
April 26, 2022
ORIENTAL INSURANCE COMPANY Vs. SUNITA DEVI
August 10, 2022
ORIENTAL INSURANCE COMPANY LTD Vs. NIRMALA DEVI ALIAS RAJPATI
May 6, 2022
ORIENTAL INSURANCE COMPANY LTD. Vs. TULSA
June 17, 2022
ORIENTAL INSURANCE COMPANY LTD. THRU DIVISIONAL MANAGER Vs. ABHISHEK KUMAR
July 29, 2022
OYAS Vs. STATE OF U.P.
July 13, 2022
PALIKA TOWNS LLP Vs. STATE OF U.P.
May 27, 2022
PALLAVI SINGH PATEL Vs. ELECTION COMMISSION OF INDIA
July 16, 2022
PANDIT RAM MURAT RAM SURAT MISHRA PRIVATE INDUSTRIAL TRAINING INSTITUTE Vs. UNION OF INDIA
May 17, 2022
PANKAJ Vs. STATE OF U.P.
April 13, 2022
PANKAJ DHAR DUBEY Vs. UNION OF INDIA
May 25, 2022
PANKAJ KUMAR YADAV Vs. STATE OF U.P.
July 20, 2022
PANKAJ MOHAN SRIVASTAVA Vs. STATE OF U.P.
July 7, 2022
PANKAJ TYAGI Vs. STATE OF U.P.
March 16, 2022
PANNA LAL SHIKHA DEVI BRICK KILN INDUSTRY Vs. STATE OF U.P.
March 31, 2022
PAPPU Vs. STATE OF U. P.
July 27, 2022
PAPPU Vs. STATE OF U.P.
October 31, 2022
PAPPY @ ISRAT BANO Vs. STATE OF U.P.
May 26, 2022
PARAS JA Vs. UNION OF INDIA
July 29, 2022
PARAS PANT Vs. STATE OF U.P.
July 19, 2022
PARSHURAM Vs. STATE OF U. P.
December 23, 2022
PARVENDRA KUMAR Vs. UNION OF INDIA
April 26, 2022
PARVEZ ALAM, DR. Vs. STATE OF U.P.
October 11, 2022
PARVINDER KAUR W/O LATE VIJAI PAL SINGH Vs. BOARD OF REVENUE U.P. LUCKNOW
January 27, 2022
PASHUPATI Vs. BOARD OF REVENUE
April 13, 2022
PAUDHARI DEVI Vs. UNION OF INDIA
August 3, 2022
PAVAN KUMAR AGRAWAL Vs. STATE OF U.P.
October 17, 2022
PAWAN Vs. STATE OF U.P.
June 24, 2022
PAWAN Vs. STATE OF U. P.
November 29, 2022
PAWAN KUMAR PANDEY @ BABLU Vs. STATE OF U.P.
May 30, 2022
PAWAN KUMAR VERMA Vs. STATE OF U. P.
August 31, 2022
PAWAN MISHRA Vs. STATE OF U.P.
September 26, 2022
PAWAN SINGH Vs. STATE OF UTTAR PRADESH
April 18, 2022
PAWANI AWASTHI Vs. STATE OF U. P.
May 4, 2022
PEER MOHAMMAD Vs. STATE OF U. P.
September 13, 2022
PEEYUSH KUMAR JAIN Vs. UNION OF INDIA
September 1, 2022
PHOOL CHAND YADAV Vs. STATE OF U.P.
April 29, 2022
PHOOL SINGH Vs. STATE OF U.P.
April 29, 2022
PHOOLKALI YADAV Vs. BHARAT TRADING COMPANY
November 30, 2022
PINKI GAUTAM Vs. STATE OF U. P.
September 12, 2022
PINKOO @ JITENDRA Vs. STATE OF U.P.
January 31, 2022
PINTU GUPTA Vs. STATE OF U.P.
July 28, 2022
PIYUSH GUPTA Vs. STATE OF U. P.
July 25, 2022
PIYUSH PRABHAKAR Vs. STATE OF U. P.
December 7, 2022
POHPEE @ POHAP SINGH Vs. STATE OF U.P.
September 5, 2022
POOJA Vs. STATE OF U.P.
November 14, 2022
POOJA TIWARI Vs. UNION OF INDIA
May 18, 2022
POONAM DEVI Vs. NARENDRA KUMAR
May 26, 2022
POONAM KUSHWAHA Vs. STATE OF U.P.
August 1, 2022
POONAM RANI Vs. STATE OF U.P.
May 26, 2022
PR COMMISSIONER OF INCOME TAX Vs. MEHNDIPUR BALAJI
July 4, 2022
PRABHA SHUKLA Vs. STATE OF U.P.
January 5, 2022
PRABHAKAR DWIVEDI Vs. STATE OF U. P.
July 18, 2022
PRABHAKAR PANDEY Vs. STATE OF U.P.
May 30, 2022
PRABHAT KUMAR Vs. DHEERAJ
March 11, 2022
PRADEEP KUMAR Vs. STATE OF U.P.
February 22, 2022
PRADEEP KUMAR BISLA DECEASED Vs. BALWANT SINGH
March 7, 2022
PRADEEP KUMAR GUPTA Vs. STATE OF U. P.
August 31, 2022
PRADEEP KUMAR JAIN Vs. STATE OF U. P.
July 7, 2022
PRADEEP KUMAR MISHRA Vs. STATE OF UTTAR PRADESH
May 23, 2022
PRADEEP KUMAR PATEL Vs. STATE OF U.P.
February 15, 2022
PRADEEP KUMAR SINGH Vs. STATE OF U.P.
April 22, 2022
PRAGATI SRIVASTAVA Vs. STATE OF U.P.
June 30, 2022
PRAHLAD Vs. STATE OF U.P.
April 12, 2022
PRAHLAD Vs. SARVAJEET
October 11, 2022
PRAKASH Vs. STATE OF UTTAR PRADESH
March 14, 2022
PRAKASH BAJAJ Vs. SRI ARUN SINGH
July 6, 2022
PRAKASH CHANDRA AGRAWAL Vs. STATE OF U. P.
May 7, 2022
PRAKASH GUPTA Vs. STATE OF U. P.
July 13, 2022
PRAKASH GUPTA Vs. STATE OF U.P.
October 17, 2022
PRAKASH PASI Vs. STATE OF UTTAR PRADESH
April 28, 2022
PRAMOD CHANDRA GUPTA Vs. STATE OF U.P.
December 9, 2022
PRAMOD KHANDELWAL Vs. VINOD KHANDELWAL
August 23, 2022
PRAMOD KUMAR GUPTA Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
January 28, 2022
PRAMOD KUMAR PARASAR Vs. STATE OF U. P.
July 12, 2022
PRAMOD KUMAR SHAHI Vs. STATE OF U.P
July 7, 2022
PRAMOD KUMAR SINGH Vs. STATE OF U.P.
August 30, 2022
PRAMOD KUMAR SINGH Vs. STATE OF U.P.
September 20, 2022
PRAMOD KUMAR YADAV Vs. STATE OF UTTAR PRADESH
July 6, 2022
PRASHANT Vs. STATE OF U.P
August 5, 2022
PRASHANT KUMAR Vs. STATE OF U. P.
May 6, 2022
PRASHANT TIWARI ALIAS JAMMU Vs. STATE OF U.P.
January 27, 2022
PRASHANT TYAGI Vs. STATE OF U.P.
July 8, 2022
PRASIDDH NARAYAN YADAV Vs. STATE OF U.P.
March 4, 2022
PRATAP Vs. STATE OF U.P.
July 8, 2022
PRATAP SINGH Vs. STATE OF U. P.
July 27, 2022
PRATIKSHA SINGH Vs. STATE OF U.P
February 23, 2022
PRATIMA SINGH Vs. STATE OF U.P.
January 13, 2022
PRAVEEN PAL Vs. STATE OF UTTAR PRADESH
April 6, 2022
PRAVEEN RAWAT Vs. ANUROOP SINGH
March 29, 2022
PRAVEEN SINGH Vs. STATE OF U.P.
December 2, 2022
PRAYAS BUILDCON PVT. LTD Vs. STATE OF U.P.
August 16, 2022
PREETI MALIK Vs. STATE OF UTTAR PRADESH
May 6, 2022
PREM Vs. STATE OF U.P.
April 8, 2022
PREM CHANDRA MISHRA Vs. STATE OF U. P.
December 19, 2022
PREM NARAYAN SHUKLA Vs. STATE OF U.P.
January 4, 2022
PREM NATH YADAVA Vs. STATE OF U.P.
January 6, 2022
PREM PAL Vs. STATE OF U.P.
June 28, 2022
PREM PAL SINGH Vs. STATE OF U. P.
August 4, 2022
PREM RAJ Vs. NAGAR PALIKA
April 27, 2022
PREM SHANKAR Vs. RAJEEV PANDEY, SPECIAL LAND ACQUISITION OFFICER/CITY MAGISTRATE
May 25, 2022
PREM SHANKER DIXIT Vs. STATE OF U.P.
September 14, 2022
PREM SINGH Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE
November 22, 2022
PREMA DEVI Vs. STATE OF U.P.
July 21, 2022
PREMA DEVI Vs. STATE OF U.P.
August 10, 2022
PREMLATA DEVI Vs. STATE OF U.P.
March 5, 2022
PREMPAL Vs. STATE OF U. P.
August 3, 2022
PREMRAJ PRATAP SINGH Vs. ALKA SINGH
May 23, 2022
PRIN./CHIEF MEDICAL SUPERINTENDENT SARASWATI MEDICL COLLEGE UNNAO Vs. MOHAMMAD SHAKIR HUSSAIN
October 10, 2022
PRITHVI SINGH Vs. STATE OF U.P.
April 21, 2022
PRIYANKA Vs. STATE OF U. P.
September 13, 2022
PRIYANKA SPRING Vs. ALOK SAXENA
May 13, 2022
PUBLIC SERVICE COMMISSION, UTTAR PRADESH Vs. JWO SATISH CHANDRA SHUKLA
October 18, 2022
PURUSHOTTAM NARAYAN Vs. STATE OF U.P.
April 1, 2022
PUSHPA DEVI Vs. STATE OF U.P.
July 5, 2022
PUSHPA DEVI Vs. STATE OF UTTAR PRADESH
May 5, 2022
PUSHPA SRIVASTAVA Vs. STATE OF U.P
May 31, 2022
PUSHPA YADAV Vs. INCOME TAX OFFICER
April 12, 2022
PUSHPENDRA CHAUHAN Vs. STATE OF U.P.
November 29, 2022
PUSPHA DEVI Vs. STATE OF U. P.
August 18, 2022
PUTAN Vs. STATE OF U. P.
July 7, 2022
PUTTAN Vs. STATE OF U.P.
June 29, 2022
PUTTAN Vs. STATE OF U.P.
November 1, 2022
QAMAR AIHSAN Vs. STATE OF U.P
July 29, 2022
R.K. CONSTRUCTION INDIA PRIVATE LIMITED Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED
September 20, 2022
R.P. MEMORIAL DEGREE COLLEGE Vs. STATE OF U.P.
September 20, 2022
R.S.FILLING STATION, INDIAN OIL CORP. LTD. Vs. DISPUTE RESOLUTION PANEL C/O I.O.C
May 31, 2022
RACHNA SINGH Vs. STATE OF U.P.
May 30, 2022
RADHA KISHAN Vs. STATE OF U.P.
August 22, 2022
RADHA MOHAN RAI Vs. STATE OF U.P.
November 17, 2022
RADHE SHYAM Vs. SHYAMA CHARAN
June 10, 2022
RADHEY SHYAM Vs. STATE
February 4, 2022
RADHEY SHYAM Vs. STATE OF U.P
May 11, 2022
RADHEY SHYAM Vs. STATE OF U.P.
February 16, 2022
RADHEY SHYAM BHARTI Vs. STATE OF U.P.
March 14, 2022
RAGHURAJ Vs. STATE OF U.P.
July 6, 2022
RAGHURAJ SINGH Vs. GYAN SINGH
April 8, 2022
RAGHUVEER PRATAP SINGH @ BABBAN SINGH Vs. STATE OF U.P.
March 24, 2022
RAGHVENDRA SINGH Vs. STATE OF U.P
August 11, 2022
RAHIMUN Vs. STATE OF U. P.
August 6, 2022
RAHUL Vs. STATE OF UTTAR PRADESH
May 20, 2022
RAHUL AGARWAL Vs. GOVT. OF INDIA RAILWAY MINISTRY
July 4, 2022
RAHUL KUMAR Vs. STATE OF U.P
March 15, 2022
RAHUL PANDEY Vs. UNION OF INDIA
February 18, 2022
RAHUL YADAV Vs. STATE OF UTTAR PRADESH
April 25, 2022
RAHUL YADAV Vs. STATE OF U.P.
April 7, 2022
RAI BHARAT DAS AND BROTHERS Vs. STATE OF U.P.
February 18, 2022
RAJ BALI SINGH Vs. NITIN RAMESH GOKARAN
May 16, 2022
RAJ KISHORE Vs. STATE OF U. P.
July 18, 2022
RAJ KUMAR Vs. STATE OF U. P
August 1, 2022
RAJ KUMAR Vs. STATE OF U.P.
December 21, 2022
RAJ KUMAR Vs. STATE
November 11, 2022
RAJ KUMAR Vs. STATE
December 19, 2022
RAJ KUMAR Vs. STATE OF U.P.
November 23, 2022
RAJ KUMAR Vs. UNION OF INDIA
September 21, 2022
RAJ KUMAR Vs. STATE
March 28, 2022
RAJ KUMAR VERMA Vs. STATE OF U.P.
March 11, 2022
RAJ MALA Vs. SURENDRA KAPOOR
April 25, 2022
RAJ MANGAL GOND Vs. STATE OF U.P.
December 5, 2022
RAJA BETI Vs. ASHOK KUMAR
May 16, 2022
RAJA RAM Vs. SAROJ BALA
November 11, 2022
RAJA RAM Vs. STATE OF U.P.
May 4, 2022
RAJAN SINGH Vs. ELECTION COMM. OF INDIA
February 15, 2022
RAJANI Vs. VIPUL MITTAL
May 19, 2022
RAJANRAI Vs. UNION OF INDIA
October 19, 2022
RAJAT UPADHYAY Vs. STATE OF U. P.
December 8, 2022
RAJDHARI YADAV Vs. STATE OF U.P.
August 29, 2022
RAJEEV KUMAR Vs. KAMLESH KUMAR SINGH
September 28, 2022
RAJEEV PANDEY Vs. PREM SHANKAR
May 9, 2022
RAJENDRA Vs. COLLECTOR SIDDHARTH NAGAR
January 5, 2022
RAJENDRA KUMAR Vs. STATE OF U.P.
September 12, 2022
RAJENDRA PRASAD KUREEL Vs. STATE OF UTTAR PRADESH
May 5, 2022
RAJENDRA PRASAD PATEL Vs. STATE OF U.P.
February 7, 2022
RAJENDRA PRASAD SHARMA Vs. STATE OF UTTAR PRADESH
May 25, 2022
RAJENDRA SHARMA Vs. STATE OF U. P.
September 6, 2022
RAJENDRA SINGH Vs. STATE OF U.P.
July 29, 2022
RAJESH Vs. STATE OF U.P.
January 21, 2022
RAJESH Vs. STATE OF U.P.
February 14, 2022
RAJESH DEVI Vs. NATHNATI SAHA
May 9, 2022
RAJESH KUMAR Vs. NANHAKAI
June 3, 2022
RAJESH KUMAR DUBEY Vs. STATE OF U. P.
November 16, 2022
RAJESH KUMAR SHARMA Vs. C. B. I.
December 9, 2022
RAJESH SINGH Vs. STATE OF U.P.
November 22, 2022
RAJESH SINGH Vs. STATE OF U. P.
July 6, 2022
RAJIV KUMAR Vs. STATE OF U.P.
September 21, 2022
RAJKARAN PATEL Vs. STATE OF UTTAR PRADESH
May 26, 2022
RAJKUMAR YADAV Vs. STATE
April 29, 2022
RAJKUMAR YADUVENDRA VIKRAM SINGH Vs. STATE OF U.P.
December 5, 2022
RAJNEESH KUMAR PANDEY Vs. UNION OF INDIA
May 11, 2022
RAJNESH Vs. STATE OF U.P.
November 10, 2022
RAJNI SINGH Vs. IFFCO TOKIYO GENERAL INSURANCE CO. LTD.
August 8, 2022
RAJNISH KUMAR Vs. STATE OF U.P.
October 13, 2022
RAJOLA Vs. STATE OF U.P.
May 19, 2022
RAJOLA Vs. STATE OF UTTAR PRADESH
May 18, 2022
RAJPAL Vs. STATE OF U.P.
January 25, 2022
RAJPAL SINGH Vs. STATE OF U.P.
April 12, 2022
RAJPAL SINGH Vs. STATE OF U. P.
December 21, 2022
RAJU Vs. UNION OF INDIA
July 26, 2022
RAKESH Vs. STATE OF U. P.
December 2, 2022
RAKESH Vs. STATE OF U.P.
September 7, 2022
RAKESH Vs. STATE OF U.P.
May 19, 2022
RAKESH Vs. STATE
May 27, 2022
RAKESH CHANDRA Vs. JYOTI SINGH
August 4, 2022
RAKESH GUPTA Vs. STATE OF U.P
February 20, 2022
RAKESH KUMAR Vs. STATE OF U.P.
February 14, 2022
RAKESH KUMAR Vs. STATE OF U.P.
September 15, 2022
RAKESH KUMAR Vs. STATE OF U. P.
September 19, 2022
RAKESH KUMAR GOEL Vs. COMMISSIONER
May 23, 2022
RAKESH KUMAR PANDEY Vs. STATE OF U.P.
December 22, 2022
RAKESH KUMAR PANDEY Vs. STATE OF U.P.
February 15, 2022
RAM ASREY Vs. STATE OF U.P.
February 22, 2022
RAM AUTAR Vs. STATE OF UTTAR PRADESH
April 19, 2022
RAM BABU Vs. RAJ KUMAR SINGH
November 15, 2022
RAM BABU Vs. STATE
November 22, 2022
RAM BABU VISHWAKARMA Vs. STATE OF U. P
September 1, 2022
RAM BACHAN SMRARAK HIGH SCHOOL Vs. ADDITIONAL COMMISSIONER
December 16, 2022
RAM BADAL MISHRA Vs. UNION OF INDIA
April 5, 2022
RAM BAHADUR SAHANI Vs. STATE OF U.P.
June 14, 2022
RAM BAHADUR SINGH Vs. STATE OF U.P.
March 16, 2022
RAM BHAROSE Vs. STATE OF U.P.
March 3, 2022
RAM CHANDAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
January 4, 2022
RAM CHANDRA Vs. DESH DEEPAK, SUB-DIVISIONAL OFFICER,PATTI ,PRATAPGARH
March 25, 2022
RAM CHANDRA Vs. STATE
May 20, 2022
RAM CHANDRA Vs. STATE OF U. P.
August 3, 2022
RAM CHANDRA MISSION Vs. STATE OF U.P.
May 6, 2022
RAM CHARAN Vs. STATE
September 14, 2022
RAM CHARAN SINGH Vs. STATE OF U.P.
August 26, 2022
RAM DAS Vs. DEPUTY DIRECTOR OF CONSOLIDATION RAI BARELI
April 25, 2022
RAM DULARI Vs. STATE OF U.P.
March 8, 2022
RAM GATI Vs. STATE OF U. P.
July 7, 2022
RAM GOPAL Vs. STATE OF U.P.
November 24, 2022
RAM HARSH Vs. UNION OF INDIA
January 20, 2022
RAM HET Vs. STATE OF U.P.
May 31, 2022
RAM KAILASH YADAV Vs. STATE OF U.P.
June 6, 2022
RAM KARAN Vs. UMA SHANKER
November 4, 2022
RAM KHELAWAN Vs. STATE OF U.P.
May 25, 2022
RAM KHELAWAN Vs. STATE OF U.P.
March 11, 2022
RAM KISHOR SINGH Vs. STATE OF U.P.
March 24, 2022
RAM KRISHNA GARG SUPPLIER Vs. STATE OF U.P.
July 15, 2022
RAM KRISHNA MATH Vs. STATE OF U.P.
March 21, 2022
RAM KUMAR Vs. GULSHAN BABAU
February 22, 2022
RAM KUMAR Vs. STATE OF UTTAR PRADESH
April 18, 2022
RAM MILAN Vs. STATE OF U.P.
July 29, 2022
RAM MURAT Vs. D.D.C., ALLAHABAD
August 29, 2022
RAM NARAYAN Vs. STATE OF U.P.
September 22, 2022
RAM NARESH Vs. STATE OF U. P.
August 6, 2022
RAM NARESH Vs. SHYAM SURAT
November 28, 2022
RAM PAL MISRA Vs. STATE OF U.P.
May 12, 2022
RAM PALAT PRASAD Vs. TRIVENI PRASAD KANOO
August 11, 2022
RAM PARAS Vs. GYANI DEVI
October 17, 2022
RAM PHER Vs. D.D.C.SULLTANPUR
March 29, 2022
RAM PRAKASH Vs. STATE OF U.P.
April 29, 2022
RAM PRAKASH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
February 3, 2022
RAM PRAKASH Vs. STATE OF U.P.
November 2, 2022
RAM PRAKASH Vs. STATE OF U.P.
May 23, 2022
RAM PRAKASH Vs. STATE OF U.P.
November 18, 2022
RAM PRASAD Vs. ADDITIONAL DISTRICT MAGISTRATE
January 11, 2022
RAM PRASIDH Vs. CIVIL JUDGE (JUNIOR DIVISION)
February 2, 2022
RAM PRATAP Vs. STATE OF U.P.
July 8, 2022
RAM PRATAP SINGH Vs. RAM PRATAP SINGH
June 2, 2022
RAM PRATAP SINGH Vs. STATE OF U. P.
December 19, 2022
RAM PRAVESH Vs. STATE OF U.P.
June 2, 2022
RAM RATI ALIAS RAJ DEI Vs. ASSTT.DIRECTOR OF CONSOLIDATION
April 13, 2022
RAM RATTI Vs. GORAKH PD. DUBEY
December 23, 2022
RAM ROOP Vs. COMMISSIONER
December 20, 2022
RAM SAHAI SINGH Vs. STATE OF U.P.
May 10, 2022
RAM SAJEEVAN Vs. STATE OF UTTAR PRADESH
July 27, 2022
RAM SAJEEVAN YADAV Vs. STATE OF U.P.
August 5, 2022
RAM SARAN Vs. STATE OF U. P.
July 25, 2022
RAM SAROKH Vs. STATE
November 25, 2022
RAM SEWAK Vs. STATE OF U.P.
September 27, 2022
RAM SEWAK Vs. STATE OF U.P.
September 14, 2022
RAM SHANKAR Vs. STATE OF U.P.
December 22, 2022
RAM SHANKER Vs. STATE OF UTTAR PRADESH
April 4, 2022
RAM SINGH Vs. STATE OF U.P.
May 31, 2022
RAM SINGH Vs. STATE OF U.P.
July 7, 2022
RAM SINGH Vs. STATE OF U. P.
December 22, 2022
RAM SINGH YADAV Vs. STATE OF U.P.
September 27, 2022
RAM SUDHAR Vs. STATE OF U. P.
July 4, 2022
RAM SUKH Vs. STATE OF UTTARAKHAND
May 6, 2022
RAM SURAT SINGH Vs. BOARD OF REVENUE
July 28, 2022
RAM SURESH RAI Vs. U.O.I.
October 19, 2022
RAM TIRATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
February 17, 2022
RAM VILAS Vs. STATE OF U.P.
March 14, 2022
RAM VILAS Vs. STATE OF U.P.
April 11, 2022
RAM YAGYA Vs. STATE OF U.P.
March 31, 2022
RAM YAGYA TEWARI Vs. D.D.C.FAIZABAD
March 3, 2022
RAMA KANT DIXIT Vs. UNION OF INDIA
May 4, 2022
RAMA NAND Vs. HIRA LAL
September 30, 2022
RAMA SHANKER Vs. STATE OF U.P.
July 19, 2022
RAMA SHANKER Vs. STATE OF U.P.
April 8, 2022
RAMAYAN Vs. STATE OF U.P.
December 7, 2022
RAMENDRI Vs. STATE OF U.P.
February 24, 2022
RAMESH Vs. STATE OF U. P.
November 15, 2022
RAMESH @ RAMSA Vs. STATE OF U.P.
February 7, 2022
RAMESH CHAND KINGAR Vs. BASANT KUMAR BANSAL
March 15, 2022
RAMESH CHANDRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
July 6, 2022
RAMESH CHANDRA RAI Vs. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF EXCISE
October 13, 2022
RAMESH CHANDRA YADAV Vs. STATE OF U. P.
November 23, 2022
RAMESH CHANDRA YADAV Vs. STATE OF U. P.
December 16, 2022
RAMESH KUMAR MAURYA Vs. STATE OF U.P
May 23, 2022
RAMESH KUMAR SINGH Vs. VIRENDRA SINGH
December 20, 2022
RAMESH PRASAD Vs. STATE OF U.P.
September 30, 2022
RAMESH RAI Vs. STATE OF U. P.
December 13, 2022
RAMESH YADAV Vs. STATE OF U.P.
September 22, 2022
RAMESH YADAV Vs. STATE OF U.P.
May 7, 2022
RAMESHWAR Vs. STATE OF U.P.
June 3, 2022
RAMESHWAR PANDEY THIRD BAIL Vs. STATE OF U.P.
March 31, 2022
RAMLALI. Vs. ADDITIONAL COMMISSIONER J LUCKNOW MANDAL LUCKNOW
July 28, 2022
RAMMILAN Vs. STATE OF U.P.
July 18, 2022
RAMO DEVI Vs. ICICI GENERAL INSURANCE CO. LTD.
May 30, 2022
RAMPYARI Vs. STATE OF U. P.
December 14, 2022
RAMSAGAR Vs. STATE OF UTTAR PRADESH
February 10, 2022
RAMSHANKAR Vs. STATE OF U.P.
June 2, 2022
RAMSWAROOP Vs. STATE OF U.P.
March 4, 2022
RAMSWAROOP Vs. STATE OF U.P.
September 14, 2022
RAMVILASH Vs. STATE OF U. P.
November 17, 2022
RAMWATI Vs. SHAKUNTALA
March 28, 2022
RANDHIR SINGH GAUTAM Vs. STATE OF U. P.
August 17, 2022
RANI Vs. STATE OF U.P.
November 15, 2022
RANJANA AWASTHI Vs. SUKHDEO SINGH
May 31, 2022
RANJEET KUMAR Vs. STATE OF U.P
July 1, 2022
RANJEET SINGH Vs. ORIENTAL INSURANCE CO. LTD.
March 4, 2022
RANJEETA BAJPAI Vs. SUSHANT KUMAR MISHRA
July 27, 2022
RANVEER SING Vs. STATE OF U.P.
April 7, 2022
RANVEER SING Vs. STATE OF U.P.
April 6, 2022
RANVIJAY SINGH Vs. STATE OF U.P.
October 19, 2022
RASHID KHAN Vs. STATE OF U.P
May 7, 2022
RASHMI SRIVASTAVA Vs. STATE OF U. P.
July 18, 2022
RATNA DEVI Vs. TRIYUG NARAYAN MISHRA
January 17, 2022
RATNI DEVI DECEASED Vs. ASHA HANS
December 20, 2022
RAVI Vs. STATE OF U.P.
July 21, 2022
RAVI KANT Vs. STATE OF UTTAR PRADESH
May 19, 2022
RAVI KUMAR SINGH Vs. STATE OF U.P.
February 16, 2022
RAVI KUMAR YADAV Vs. UNION OF INDIA
November 15, 2022
RAVI OFFSET PRINTERS AND PUBLISHERS PVT. LTD. Vs. STATE OF UTTAR PRADESH
May 11, 2022
RAVI PRATAP MISHRA Vs. STATE OF U.P.
May 17, 2022
RAVI SHANKAR Vs. STATE OF U. P.
September 27, 2022
RAVI SHANKAR PANDEY Vs. STATE
September 19, 2022
RAVI VALMIKI Vs. STATE OF U.P.
October 18, 2022
RAZIA Vs. STATE OF U.P.
April 6, 2022
RE ENSURING Vs. CHIEF SECRETARY
July 12, 2022
REENA SRIVASTAVA Vs. STATE OF U.P.
July 7, 2022
REETA YADAV Vs. STATE OF U. P.
August 1, 2022
REGIONAL MANAGER U.P. STATE ROAD TRANSPORT CORPORATION Vs. KRISHNA BROTHERS
October 21, 2022
REKHA GAUTAM Vs. STATE OF UTTAR PRADESH
March 5, 2022
RELIANCE GENERAL INSURANCE CO. LTD. Vs. KAMLA DEVI
November 1, 2022
RELIANCE GENERAL INSURANCE CO. LTD. Vs. PUSHPA RANI
November 10, 2022
RENU DEVI Vs. GUFRAN AHMAD
July 8, 2022
RENU YADAV Vs. AMIT KUMAR YADAV
July 11, 2022
REPTAKOS BRETT COMPANY LIMITED Vs. UTKARSH GRANITE PRIVATE LIMITED
April 12, 2022
REVTI Vs. STATE
November 4, 2022
RINA Vs. STATE OF U.P.
September 15, 2022
RINKU PATEL Vs. UNION OF INDIA
May 19, 2022
RISHI KUMAR TRIVEDI Vs. ELECTION COMMISSION OF INDIA
January 28, 2022
RISHIPAL SHARMA Vs. STATE OF U.P.
July 22, 2022
RISHIPAL SINGH Vs. STATE OF U.P.
December 2, 2022
RITU YADAV Vs. STATE OF U.P.
September 29, 2022
RITURAJ Vs. STATE OF U. P.
November 15, 2022
RIYAZ S/O SRI RAMZAN Vs. STATE OF U.P.
June 6, 2022
RIYAZUDDIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION SULTANPUR
April 18, 2022
RIYAZUL HASSAN Vs. UNION OF INDIA
July 25, 2022
RIZWAN AHMAD Vs. STATE OF U.P.
May 6, 2022
ROCHANA AGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 28, 2022
ROHIT KUMAR YADAV Vs. STATE OF U.P.
August 1, 2022
ROHIT SHARMA Vs. STATE OF UTTAR PRADESH
May 4, 2022
ROHIT SURFACTANTS PRIVATE LIMITED Vs. KANODIA SALT COMPANY LIMITED
April 7, 2022
ROHITASH KUMAR Vs. STATE OF U. P.
July 14, 2022
ROHTASH Vs. STATE OF U. P.
November 23, 2022
ROHTASH SINGH Vs. STATE OF U. P.
September 12, 2022
ROOP LAL Vs. SURESH KUMAR YADAV
January 4, 2022
ROOP SINGH YADAV Vs. DIRECTORATE OF ENFORCEMENT
April 29, 2022
ROOPAM Vs. DISTRICT MAGISTRATE LUCKNOW
May 18, 2022
ROSHAN LAL Vs. STATE OF U.P.
October 20, 2022
RUDRA PAL SINGH Vs. STATE OF U.P.
September 16, 2022
RUDRA PRATAP Vs. STATE OF U.P.
September 7, 2022
RUKAN SINGH Vs. MAHENDRA SINGH
September 19, 2022
RUKHSANI Vs. STATE OF U.P.
July 29, 2022
RUNUP GRAMODYOG EVAM SEWA SANSTHAN Vs. STATE OF U.P.
March 23, 2022
RUNWELL INDIA PVT. LTD. Vs. STATE OF U.P.
May 31, 2022
S R COLD STORAGE Vs. UNION OF INDIA
August 11, 2022
S. N. SEN BALIKA VIDYALAYA Vs. STATE OF U. P.
August 18, 2022
S.K.C. EGGS Vs. SYED MOHD. JAVED NAQVI
January 5, 2022
S.M.V. REALATORS PRIVATE LIMITED Vs. STATE OF U.P.
February 15, 2022
SAAVAN SRI Vs. STATE OF U.P.
March 30, 2022
SABHAJEET Vs. CONSOLIDATION OFFICER TEHSIL BIKAPUR AYODHYA
May 4, 2022
SABIR AHMAD Vs. KHALI ULLA
May 7, 2022
SACHIN Vs. STATE OF U.P.
February 21, 2022
SACHIN Vs. STATE OF U.P.
May 30, 2022
SADARE ALAM Vs. RAM AWADH
July 25, 2022
SADHU SHARAN CHAUDHARY Vs. STATE OF U.P.
July 12, 2022
SAGAR Vs. STATE OF U.P.
October 13, 2022
SAGEER AND NASEER Vs. STATE OF U.P.
September 28, 2022
SAGIR AHMAD Vs. STATE OF U.P.
April 26, 2022
SAHABAL Vs. BUDHIRAM
March 8, 2022
SAHAKAR GLOBAL LTD. Vs. U.P. EXPRESSWAY INDUSTRIAL DEVLP. AUTHORITY
August 30, 2022
SAIDAN Vs. BOARD OF REVENUE, U. P
December 6, 2022
SAJID Vs. STATE OF U.P.
March 21, 2022
SAJID Vs. STATE OF U.P.
June 20, 2022
SAJJAN BHARTIYA Vs. STATE OF U.P
March 5, 2022
SALAHUDDIN Vs. STATE OF U.P.
November 30, 2022
SALEEM Vs. STATE OF U.P.
December 23, 2022
SALEEM Vs. STATE OF U.P.
April 12, 2022
SALEEM ALIAS KALIYA Vs. STATE OF U.P.
June 2, 2022
SALIK RAM SINGH Vs. ADDL. DISTRICT JUDGE COURT NO.3 GONDA
February 4, 2022
SALIM Vs. STATE OF U.P.
September 20, 2022
SALLAHUDDIN Vs. STATE OF U.P.
September 26, 2022
SALLAUDDIN Vs. STATE OF U. P.
December 2, 2022
SALMAN Vs. STATE OF U.P.
September 15, 2022
SALMAN Vs. STATE OF UTTAR PRADESH
April 4, 2022
SANDEEP Vs. STATE OF UTTAR PRADESH
May 20, 2022
SANDEEP KUMAR YADAV Vs. STATE OF UTTAR PRADESH
May 12, 2022
SANDHYA SINGH Vs. STATE OF U.P.
December 22, 2022
SANGAM LAL Vs. STATE OF U.P.
June 27, 2022
SANGEETA SINGH (SOCIAL ACTIVIST) Vs. UNION OF INDIA
February 2, 2022
SANGRAM YADAV Vs. STATE OF UTTAR PRADESH
March 10, 2022
SANJAY Vs. STATE OF U.P.
March 3, 2022
SANJAY GUPTA Vs. STATE OF U.P.
March 23, 2022
SANJAY KUMAR Vs. STATE OF U.P.
March 14, 2022
SANJAY KUMAR Vs. STATE OF U.P
May 24, 2022
SANJAY KUMAR Vs. SANTOSH KUMAR SRIVASTAVA
November 2, 2022
SANJAY KUMAR GUPTA Vs. STATE OF U. P.
September 29, 2022
SANJAY KUMAR SINGH Vs. STATE OF U. P.
August 3, 2022
SANJAY KUMAR TIWARI Vs. STATE OF U. P.
October 18, 2022
SANJAY SINGH Vs. STATE OF U.P.
May 27, 2022
SANJAY SINGH Vs. STATE OF U.P.
July 7, 2022
SANJEET RATHI Vs. STATE OF U.P.
September 6, 2022
SANJEEV Vs. STATE OF U.P.
October 17, 2022
SANJEEV RAI Vs. STATE OF UTTAR PRADESH
January 12, 2022
SANJEEV RANJAN Vs. UNION OF INDIA
September 12, 2022
SANNI SINGH Vs. STATE OF UTTAR PRADESH
January 20, 2022
SANT BUX SINGH Vs. ADDITIONAL COMMISSIONER LUCKNOW
May 20, 2022
SANT KUMAR Vs. UNION OF INDIA
March 4, 2022
SANT KUMAR SINGH Vs. NANKU SINGH
August 31, 2022
SANT LAL YADAV Vs. STATE OF U. P.
November 24, 2022
SANT RAM Vs. STATE OF U.P.
April 28, 2022
SANTOSH KUMAR Vs. JAGAT NARAYAN
December 14, 2022
SANTOSH KUMAR Vs. MUNNA LAL
June 27, 2022
SANTOSH KUMAR KHARE Vs. STATE OF U.P.
January 31, 2022
SANTOSH MALVIYA Vs. UNION OF INDIA
September 20, 2022
SANTOSH SAHGAL Vs. STATE OF UTTAR PRADESH
June 7, 2022
SANTOSH SHARMA Vs. STATE OF U. P.
July 21, 2022
SANTOSH TRIPATHI Vs. STATE OF U. P.
August 23, 2022
SANTRAM Vs. STATE OF U. P.
August 8, 2022
SANYUKT SWASTHYA OUTSOURCING Vs. STATE OF U.P.
May 27, 2022
SARAFAT Vs. STATE OF U.P.
June 1, 2022
SARFARAJ AHMAD Vs. STATE OF U.P.
March 5, 2022
SARITA GUPTA Vs. SHANTI DEVI
May 6, 2022
SARITA SHARMA Vs. MOHD. USMAN
March 10, 2022
SARITA SINGH Vs. STATE OF U.P.
March 10, 2022
SARJEET Vs. STATE OF U. P.
December 14, 2022
SAROJ KUMAR Vs. STATE OF U.P.
October 13, 2022
SAROJ KUMAR TIWARI Vs. STATE OF U. P.
August 16, 2022
SAROJ VERMA Vs. STATE OF U.P.
April 20, 2022
SARVESH Vs. STATE OF U.P.
October 18, 2022
SATAKSHI MISHRA Vs. STATE OF U. P.
August 18, 2022
SATENDRA KUMAR Vs. STATE OF U.P.
September 19, 2022
SATISH Vs. STATE OF U. P.
July 12, 2022
SATISH CHANDRA Vs. STATE OF U.P.
November 25, 2022
SATISH KUMAR BALMIKI Vs. STATE OF U. P.
July 28, 2022
SATISH SACHAN Vs. STATE OF U. P.
September 12, 2022
SATISH SHARMA Vs. STATE OF UTTAR PRADESH
April 8, 2022
SATPAL Vs. ORIENTAL INSURANCE CO. LTD.
May 31, 2022
SATPAL Vs. ORIENTAL INSURANCE CO.LTD
May 3, 2022
SATTA Vs. STATE OF U.P.
March 3, 2022
SATYA NARAYAN Vs. STATE OF U.P.
March 2, 2022
SATYA NARAYAN Vs. RAYEESH
February 4, 2022
SATYA PRAKASH Vs. STATE OF U.P.
February 2, 2022
SATYAM PATEL @ ROCKY Vs. UNION OF INDIA
June 22, 2022
SATYANARAIN Vs. ADDITIONAL COMMISSIONER
April 21, 2022
SATYAPRAKASH Vs. STATE OF U.P.
January 20, 2022
SATYAWAN Vs. STATE OF U.P.
July 1, 2022
SATYENDRA KUMAR YADAV Vs. UNION OF INDIA
May 4, 2022
SAUMYA SINGH Vs. U. O. I.
May 12, 2022
SAURABH KUMAR SHUKLA Vs. ELECTION COMMISSION OF INDIA
February 21, 2022
SAURABH TIWARI Vs. STATE OF UTTAR PRADESH
April 28, 2022
SAVITA DEVI Vs. STATE OF UTTAR PRADESH
November 11, 2022
SAWAN Vs. STATE OF U.P.
August 26, 2022
SAZIM Vs. STATE OF U.P.
September 22, 2022
SEEMA Vs. STATE OF U. P.
September 30, 2022
SEKSARIA BISWAN SUGAR FACTORY LTD Vs. COMMISSIONER OF TRADE TAX U. P
July 4, 2022
SENIOR SUPERINTENDENT DEPTT. OF POST Vs. BUNDU
November 30, 2022
SETH DARYABLAL MANIK LAL TADAIYA Vs. SIDDH GOPAL KUDARIYA
March 28, 2022
SHABNAM Vs. STATE OF A.P.
August 4, 2022
SHADAB AHMAD Vs. STATE OF U.P.
June 7, 2022
SHADAB AHMAD Vs. STATE OF U.P.
May 25, 2022
SHAH NAWAZ Vs. STATE OF U.P
June 23, 2022
SHAHANSHAH Vs. STATE OF UTTAR PRADESH
March 16, 2022
SHAHID HUSAIN Vs. STATE OF U.P.
April 29, 2022
SHAHID IQBAL Vs. STATE OF U. P.
December 15, 2022
SHAHIDA Vs. STATE OF UTTAR PRADESH
March 28, 2022
SHAHZAD Vs. STATE OF U.P.
September 30, 2022
SHAILA TAHIR Vs. STATE OF U. P.
October 13, 2022
SHAILENDRA KUMAR KHATRI Vs. STATE OF U.P.
May 19, 2022
SHAILESH Vs. STATE OF U. P.
September 30, 2022
SHAKEEL KHAN Vs. STATE OF U.P.
September 29, 2022
SHAKI Vs. STATE
May 26, 2022
SHAKIL AHMAD Vs. UNION OF INDIA
November 22, 2022
SHAKSHI AGRAWAL Vs. ASHUTOSH AGRAWAL
February 4, 2022
SHAKTI SINGH Vs. STATE OF U. P.
July 27, 2022
SHAKTI SINGH PATEL Vs. VEER SINGH
May 6, 2022
SHAKUNTALA DEVI Vs. STATE OF U.P.
August 11, 2022
SHAKUNTALA SONI Vs. DEVENDRA KUMAR RAWAT
December 20, 2022
SHAKUNTLA DEVI Vs. STATE OF U.P.
October 12, 2022
SHALINEE DUBEY Vs. ABHISHEK TRIPATHI
March 23, 2022
SHALINI KASHYAP Vs. STATE OF U.P
September 9, 2022
SHALINI SRIVASTAVA Vs. U.P. STATE ROAD TRANS. CORPN
March 4, 2022
SHALU CHAUAN Vs. STATE OF U.P.
January 28, 2022
SHAMSHAD Vs. STATE OF U.P.
September 8, 2022
SHANI Vs. STATE OF U.P.
August 10, 2022
SHANKAR VARIK @ VIKRAM Vs. UNION OF INDIA
January 17, 2022
SHANTI Vs. ANIL AWASTHI @ ANIL KUMAR AWASTHI
May 30, 2022
SHANTISARAN Vs. SADIQ HASAN ALIAS NIBBAR
June 6, 2022
SHARAD ARORA Vs. STATE OF U.P.
April 12, 2022
SHARAD KUMAR DWIVEDI Vs. STATE OF U.P.
July 5, 2022
SHARIF Vs. STATE OF U.P.
June 9, 2022
SHARIK @ BHURA Vs. STATE OF U.P.
May 23, 2022
SHARMA DEVI Vs. STATE OF UTTAR PRADESH
March 2, 2022
SHASHI KANT DIXIT Vs. STATE OF U. P.
December 16, 2022
SHASHWAT PANDEY Vs. UNION OF INDIA
August 5, 2022
SHATROHAN Vs. SETTLEMENT OFFICER CONSOLIADTION LKO.
June 3, 2022
SHAZIA KHAN Vs. MUNAZIR ALI
November 18, 2022
SHEELA DEVI Vs. SUMIT KUMAR
April 18, 2022
SHEELA RUSTAGI Vs. STATE OF U.P.
July 12, 2022
SHEELA SRIVASTAVA Vs. HOUSING COMMISSIONER U. P. HOUSING AND DEV. BOARD
September 21, 2022
SHEFALI KAUL Vs. STATE OF U. P.
August 30, 2022
SHEO BADAN Vs. PRITHVI PATI
October 11, 2022
SHEO BUX SINGH Vs. STATE OF U.P.
May 5, 2022
SHESH RAM Vs. STATE OF U.P.
September 29, 2022
SHIELA GUPTA Vs. STATE OF U.P.
September 26, 2022
SHILA DEVI Vs. STATE OF U.P.
March 16, 2022
SHIPRA HOTELS LIMITED Vs. STATE OF U. P.
November 25, 2022
SHIREEN Vs. STATE OF U.P.
July 12, 2022
SHITLA Vs. ASSISTANT DIRECTOR OF CONSOLIDATION
May 13, 2022
SHIV KISHORE TIWARI Vs. STATE OF U. P.
November 4, 2022
SHIV KUMAR BAHADUR SINGH Vs. STATE OF UTTAR PRADESH
March 2, 2022
SHIV KUMAR PATEL Vs. STATE OF U. P.
July 28, 2022
SHIV NARAIN GUPTA Vs. STATE OF U. P.
December 14, 2022
SHIV PYARI Vs. ADDL. COMMISSIONER (JUDICIAL) 2ND LKO DIVISION
April 11, 2022
SHIV SAGAR Vs. STATE OF U.P.
May 7, 2022
SHIV SAGAR PANDEY Vs. U.P. SAHKARI GRAM VIKAS BANK LTD.
October 13, 2022
SHIV SHAKTI INFRAVISION PRIVATE LIMITED Vs. COMMISSIONER LUCKNOW, DIVISION LKO.
March 14, 2022
SHIVAJI INTER COLLEGE Vs. STATE OF U.P.
September 2, 2022
SHIVAM DAS CHANDANI Vs. PRABHU N. SINGH POSTED AS VICE CHAIRMAN,L.D.A.,LUCKNOW
February 14, 2022
SHIVAM SINGH Vs. STATE OF U.P.
May 31, 2022
SHIVAM SOLANKI Vs. STATE OF U. P.
August 11, 2022
SHIVANI SINGH Vs. STATE OF U.P.
September 9, 2022
SHIVANI SINGH Vs. STATE OF U.P.
September 28, 2022
SHIVNATH AWASTHI Vs. STATE OF U.P.
February 22, 2022
SHIVPAL SINGH Vs. DAFEDAR SINGH
May 12, 2022
SHIVPRAKASH SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD
March 9, 2022
SHOBHIT SAH Vs. INDURANTA REALTORS
July 4, 2022
SHOIB AHMAD Vs. STATE OF U. P.
December 20, 2022
SHRADHA KANNAUJIA (MINOR) Vs. STATE OF U.P.
January 21, 2022
SHRAVAN KUMAR YADAV Vs. STATE OF U.P.
July 7, 2022
SHRAWAN KUMAR MAURYA Vs. STATE OF U.P.
July 7, 2022
SHREE RAM Vs. STATE OF U. P.
November 23, 2022
SHREE RAM ENGINEERING WORKS Vs. COMMISSIONER OF COMMERCIAL TAX U.P. LUCKNOW
March 31, 2022
SHRI CHANDRA SINGH Vs. STATE OF U.P.
April 22, 2022
SHRI GORDHAN Vs. BOHATI
February 2, 2022
SHRINIWAS Vs. STATE OF U.P.
February 11, 2022
SHRIRAM BALAJI Vs. STATE OF U. P.
September 2, 2022
SHUKRA BANO Vs. MOHD. FAROOQ
October 12, 2022
SHWETA PATHAK Vs. UNION OF INDIA
March 14, 2022
SHYAM BABU Vs. STATE OF U. P.
October 12, 2022
SHYAM BAHADUR SINGH Vs. STATE OF U.P.
August 10, 2022
SHYAM MISHRA Vs. STATE OF U.P.
July 8, 2022
SHYAM SUNDAR VERMA Vs. STATE OF U.P.
December 16, 2022
SHYAM SUNDER PRASAD Vs. CENTRAL BUREAU OF INVESTIGATION
November 15, 2022
SHYAM SUNDER PRASAD Vs. CENTRAL BUREAU OF INVESTIGATION
June 6, 2022
SHYAM SUNDER SHARMA Vs. STATE OF U. P.
July 8, 2022
SHYAMA MISHRA Vs. NIKET KUMAR DRIVER
April 29, 2022
SHYAMU Vs. RASHID AHMAD
May 9, 2022
SIDDH NARAIN SHARMA Vs. ASSISTANT DIRECTOR DIRECTORATE OF ENFORCEMENT
September 23, 2022
SIDDH NATH PANDEY Vs. STATE OF U.P.
August 10, 2022
SIDDHARTH KAPPOR Vs. STATE OF U.P.
July 20, 2022
SIDDHARTH VARADARAJAN Vs. STATE OF U.P.
May 25, 2022
SIDDHARTH VARADARAJAN Vs. STATE OF UTTAR PRADESH
March 31, 2022
SIDDIQ AHMAD Vs. SHAUKAT ALI
September 13, 2022
SIDHIQUE KAPPAN Vs. STATE OF U.P.
August 2, 2022
SIKANDER Vs. STATE OF U. P.
July 13, 2022
SITA RAM Vs. STATE OF U. P.
August 29, 2022
SITA RAM Vs. STATE OF U.P.
February 25, 2022
SITA RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAHRAICH
April 18, 2022
SITARAM Vs. STATE OF U.P.
April 6, 2022
SJS GOLD PRIVATE LIMITED Vs. STATE OF UP
June 1, 2022
SMT LAVI CHOUDHARI Vs. STATE OF UTTAR PRADESH
April 27, 2022
SMT. ALKA Vs. STATE OF U.P.
September 26, 2022
SMT. KUSUMA DEVI Vs. SHRAWAN KUMAR MISHRA
May 18, 2022
SMT. MADHURI Vs. JUDICIAL MAGISTRATE FIRST LKO. AND OTHERS
June 17, 2022
SMT. MAMTA Vs. STATE OF U.P.
July 15, 2022
SNEHA KUMARI Vs. STATE OF U.P.
March 23, 2022
SNEHA PANDIT Vs. TARUN PANDIT
September 29, 2022
SOHAN Vs. STATE OF U. P.
July 18, 2022
SOHAN LAL Vs. ESTATE OF LATE CHUNNI LAL
November 30, 2022
SOHAN LAL SHARMA Vs. STATE OF U. P.
September 7, 2022
SOHAN LAL SHARMA Vs. STATE OF U.P.
January 17, 2022
SOHRAB Vs. STATE OF U.P.
November 22, 2022
SOMAWATI Vs. STATE
November 18, 2022
SOMWATI Vs. NATIONAL INSURANCE CO. LTD.
August 4, 2022
SONAL SACHADEV AURORA Vs. STATE OF U.P.
March 8, 2022
SONI DEVI Vs. STATE OF U.P.
April 7, 2022
SONU Vs. STATE OF U.P.
October 10, 2022
SONU Vs. STATE OF U.P.
May 31, 2022
SONU Vs. STATE OF U. P.
September 1, 2022
SONU KANOUJIA Vs. STATE OF U.P.
May 27, 2022
SONU KASAI Vs. STATE OF UTTAR PRADESH
May 20, 2022
SONU MAURYA Vs. STATE OF U.P.
August 17, 2022
SOTEEM AND THREE Vs. UPPER COMMISSIONER JUDICIAL IIND VARANASI DIVISION
December 19, 2022
SRI SAI NATH ASSOCIATES Vs. BABASAHEB BHIMRAO AMBEDKAR UNIVERSITY
August 8, 2022
SRINIVAS Vs. STATE OF U.P.
July 19, 2022
STATE Vs. GAURI SHANKAR SINGH
December 1, 2022
STATE Vs. RAM NARESH
August 18, 2022
STATE Vs. DURGA PRASAD
September 12, 2022
STATE Vs. POORAN SINGH
December 20, 2022
STATE Vs. BRAJ RAI SINGH
May 20, 2022
STATE OF U. P. Vs. SAHAB SINGH
July 19, 2022
STATE OF U. P. Vs. ADDITIONAL COMMISSIONER JUDICIAL
May 20, 2022
STATE OF U. P. Vs. CHANDRAVEER
July 14, 2022
STATE OF U. P. Vs. RAKESH KUMAR VEMRA
July 11, 2022
STATE OF U. P. Vs. NIZAMUDDIN
July 28, 2022
STATE OF U. P. Vs. ANUJ
July 18, 2022
STATE OF U. P. Vs. DHANSETH
July 16, 2022
STATE OF U. P. Vs. ANNU VERMA
July 6, 2022
STATE OF U. P. Vs. RAJENDRA
July 6, 2022
STATE OF U. P. Vs. RINKI YADAV
December 8, 2022
STATE OF U. P. Vs. SUKHAI
August 11, 2022
STATE OF U. P. Vs. ISRAR
August 5, 2022
STATE OF U. P. Vs. BALRAM SINGH
August 6, 2022
STATE OF U. P. Vs. VIJAI KUMAR
August 6, 2022
STATE OF U. P. Vs. ANKITA SAXENA
August 17, 2022
STATE OF U. P. Vs. GAYA SINGH
August 4, 2022
STATE OF U. P. Vs. OVENDRA SINGH
November 16, 2022
STATE OF U. P. Vs. ANURAG
December 2, 2022
STATE OF U. P. Vs. NITIN AGNIHOTRI
August 29, 2022
STATE OF U. P. Vs. MUKHTAR ANSARI
August 31, 2022
STATE OF U. P. Vs. VIDYOTTMA DWIVEDI
September 19, 2022
STATE OF U. P. Vs. KRISHNA KUMAR KULSHRESHTHA
September 30, 2022
STATE OF U. P. Vs. KRISHNA KUMAR DUGGAL
November 29, 2022
STATE OF U. P. Vs. BHANU PRATAP SINGH
October 17, 2022
STATE OF U. P. Vs. LAKSHMI BANIYA
December 20, 2022
STATE OF U. P. Vs. BRIJESH
February 18, 2022
STATE OF U.P Vs. SWAMI SACHICHIDANAND HAR SAKCHHI
March 14, 2022
STATE OF U.P Vs. KRISHNA MURARI ALIAS MURLI
February 22, 2022
STATE OF U.P. Vs. PHOOL SINGH
March 15, 2022
STATE OF U.P. Vs. VASDEV CHAUHAN
April 8, 2022
STATE OF U.P. Vs. BAIJ NATH
July 7, 2022
STATE OF U.P. Vs. RAJ KUMAR SRIVASTAVA
May 18, 2022
STATE OF U.P. Vs. BUDDHA
May 9, 2022
STATE OF U.P. Vs. JEET SINGH
February 24, 2022
STATE OF U.P. Vs. ISHAN INTERNATIONAL EDUCATION SOCIETY
February 2, 2022
STATE OF U.P. Vs. STATE PUBLIC SERVICE TRIBUNAL
March 25, 2022
STATE OF U.P. Vs. RAM AUTAR
September 12, 2022
STATE OF U.P. Vs. BHAGIRATH SINGH
September 12, 2022
STATE OF U.P. Vs. SHARAD KUMAR GUPTA
May 18, 2022
STATE OF U.P. Vs. STATE OF UTTAR PRADESH
March 9, 2022
STATE OF U.P. Vs. SANTOSH KUMAR NAT
April 28, 2022
STATE OF U.P. Vs. COURT OF SPL. JUDGE M.P./M.L.A./A.S.J.VIRAEBARELI ANDORS
July 12, 2022
STATE OF U.P. Vs. GURUDEE SINGH
April 13, 2022
STATE OF U.P. Vs. DEEN DAYAL TIWARI
May 9, 2022
STATE OF U.P. Vs. KHANNU
April 5, 2022
STATE OF U.P. Vs. MUKHTAR ANSARI
September 21, 2022
STATE OF U.P. Vs. RAM REKHA
September 22, 2022
STATE OF U.P. Vs. GOVIND PASI
October 18, 2022
STATE OF U.P. Vs. RAM PRATAP SINGH
March 21, 2022
STATE OF U.P. Vs. BACHCHAN KHAN
July 7, 2022
STATE OF U.P. Vs. TASEEN AZEEM
May 30, 2022
STATE OF U.P. Vs. ADDL. COMMSSIONER JUDICIAL
May 30, 2022
STATE OF U.P. Vs. ISHWAR CHANDRA
July 19, 2022
STATE OF U.P. Vs. NARENDRA SINGH
July 19, 2022
STATE OF U.P. Vs. LAEEK
October 19, 2022
STATE OF U.P. Vs. DHARMA
March 14, 2022
STATE OF U.P. Vs. RAMESH
February 14, 2022
STATE OF U.P. Vs. SARFARAJ SIDDIQUEE
January 11, 2022
STATE OF U.P. Vs. POOJA SINGH
November 25, 2022
STATE OF U.P. Vs. CHUNNU
January 27, 2022
STATE OF U.P. Vs. NANHE LAL
October 21, 2022
STATE OF U.P. Vs. MUKHTAR ANSARI
September 23, 2022
STATE OF U.P. Vs. MAHFOOZ ANSARI
September 12, 2022
STATE OF U.P. Vs. SARVAN
September 6, 2022
STATE OF U.P. Vs. KULDEEP
July 6, 2022
STATE OF U.P. Vs. KRISHNADEO
December 23, 2022
STATE OF U.P. Vs. LAL PRATAP SINGH
July 6, 2022
STATE OF U.P. Vs. ASHA RAM
February 25, 2022
STATE OF U.P. Vs. SHIVCHAND YADAV
February 9, 2022
STATE OF U.P. Vs. SAMAR NATH YADAV
January 20, 2022
STATE OF U.P. Vs. LAXMI
July 13, 2022
STATE OF UTTAR PRADESH Vs. SITA RAM
May 18, 2022
STATE OF UTTAR PRADESH Vs. SHIV NARAYAN SINGH
May 27, 2022
STATE OF UTTAR PRADESH Vs. RAHUL SINGH
March 7, 2022
STATE OF UTTAR PRADESH Vs. ANURAG GUPTA
May 5, 2022
STRAW BOARD MANUFACTURING COMPANY LIMITED Vs. UNION OF INDIA
April 13, 2022
SUB DIVISIONAL OFFICER ELECTRICITY DISTRIBUTION SUB-DIV.-I Vs. BRIJESH KUMAR GUPTA
August 17, 2022
SUB INSPECTOR SANJAY KUMAR Vs. STATE OF UTTAR PRADESH
May 9, 2022
SUBHASH Vs. STATE OF U.P.
November 21, 2022
SUBHASH CHANDRA Vs. STATE OF U.P.
April 28, 2022
SUBHAWATI Vs. LALITA
November 25, 2022
SUBHRAMANIYAM Vs. STATE OF U. P.
November 2, 2022
SUBODH KUMAR JAIN Vs. STATE OF UTTAR PRADESH
April 4, 2022
SUBODH TRIPATHI Vs. STATE OF U.P.
November 22, 2022
SUDHAKAR MISHRA Vs. STATE OF U.P
February 17, 2022
SUDHIR MAURYA Vs. STATE OF U.P.
December 8, 2022
SUDHIR SINGH Vs. STATE OF U.P
March 5, 2022
SUDHIR SINGH Vs. UNION OF BHARAT
July 19, 2022
SUGAM Vs. STATE OF U.P.
March 2, 2022
SUHAIB Vs. STATE OF U.P.
May 17, 2022
SUJAY U. DESAI Vs. SERIOUS FRAUD INVESTIGATION OFFICE
January 28, 2022
SUJAY UDAY DESAI Vs. CENTRAL BUREAU OF INVESTIGATION
September 21, 2022
SUJEET KUMAR VISHWAKARMA Vs. STATE OF U. P.
August 10, 2022
SUJEET PATEL Vs. STATE OF U.P.
February 23, 2022
SUJIT Vs. STATE OF U. P.
September 27, 2022
SUKHBIR SINGH Vs. STATE OF U.P.
July 22, 2022
SUKHDEV KUMAR CHAUBEY Vs. COMMISSIONER VARANASI MANDAL VARANASI
July 11, 2022
SUKHENDRA SINGH Vs. BOARD OF REVENUE U.P. LUCKNOW
March 2, 2022
SULBHA ENTERPRISES Vs. CHAIRMAN, U.P. JAL NIGAM
June 16, 2022
SULTAN Vs. STATE OF U. P.
September 30, 2022
SULTAN Vs. STATE OF U.P.
October 21, 2022
SULTAN ALAM Vs. STATE OF U.P.
June 6, 2022
SULTAN TANNERIES AND LEATHER PRODUCTS Vs. UNION OF INDIA
April 7, 2022
SUMAN Vs. STATE OF U.P.
April 22, 2022
SUMAN SINGH Vs. MAHAVEER TARACHAND BAFANA
February 9, 2022
SUMAN SINGH Vs. DISTRICT MAGISTRATE
October 20, 2022
SUMIT AGARWAL Vs. STATE OF U. P.
November 30, 2022
SUMIT KUMAR Vs. STATE OF U. P.
January 6, 2022
SUMIT KUMAR VERMA Vs. STATE OF U.P.
February 15, 2022
SUMITRA DEVI Vs. M/S. S.G. ROCKBUILD PVT. LTD.
April 12, 2022
SUNEEL KUMAR YADAV Vs. C.B.I./A.C.B., LUCKNOW
February 15, 2022
SUNEETA BHARTI Vs. STATE OF U.P.
May 4, 2022
SUNIL Vs. STATE OF U.P.
March 15, 2022
SUNIL Vs. STATE OF U. P.
July 21, 2022
SUNIL @ MONI Vs. STATE OF U.P.
February 23, 2022
SUNIL AGARWAL Vs. STATE OF U.P.
August 5, 2022
SUNIL ARORA @ TINKU Vs. STATE OF U.P.
May 18, 2022
SUNIL KUMAR Vs. STATE OF U.P
August 10, 2022
SUNIL KUMAR CHAUHAN Vs. STATE OF U.P
August 11, 2022
SUNIL KUMAR SHUKLA Vs. STATE OF U.P.
May 17, 2022
SUNITA Vs. STATE OF U.P.
April 4, 2022
SUNITA BANSAL Vs. RANJANA GUPTA
May 12, 2022
SUNITA DEVI Vs. STATE OF U.P.
July 18, 2022
SUNITA DEVI Vs. STATE OF U. P.
August 2, 2022
SUNITA KHERA Vs. JABBAR
August 2, 2022
SUNNY YADAV Vs. STATE OF U.P.
April 19, 2022
SUO-MOTO Vs. STATE OF U.P.
July 26, 2022
SUO-MOTO IN RE: MENACE CREATED BY STRAY DOGS Vs. STATE OF U.P
April 7, 2022
SUO-MOTO INRE RIGHT TO DECENT AND DIGNIFIED LAST RITES Vs. STATE OF UTTAR PRADESH
March 29, 2022
SUO-MOTO RE- MENACE CREATED BY STRAY DOGS Vs. STATE OF U.P.
July 8, 2022
SUO-MOTU-WITH REGARD Vs. STATE OF U.P
April 27, 2022
SUPER SEAL FLEXIBLE HOSE LIMITED Vs. STATE OF U.P.
December 5, 2022
SURAJ Vs. STATE OF U.P.
May 27, 2022
SURAJ KUMAR Vs. STATE OF U.P.
January 28, 2022
SURAJ PAL Vs. STATE OF UTTAR PRADESH
April 21, 2022
SURAJ PRASAD Vs. ADDL. COMMISSIONER (ADMINISTRATION) AYODHYA
March 3, 2022
SURAJ SINGH Vs. ELECTION COMMISSION OF INDIA NIRVACHAN SADAN
February 24, 2022
SURAJ SINGH Vs. STATE OF U.P.
July 5, 2022
SURENDRA KOLI Vs. STATE
February 14, 2022
SURENDRA KOLI Vs. STATE
March 7, 2022
SURENDRA KUMAR Vs. STATE OF U.P.
December 22, 2022
SURENDRA KUMAR GUPTA Vs. STATE OF U. P.
August 18, 2022
SURENDRA KUMAR VERMA Vs. ABDUL MALIK
August 30, 2022
SURENDRA PAL VISHWAKARMA Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 4 ,SITAPUR
May 25, 2022
SURENDRA PRATAP Vs. STATE OF UTTAR PRADESH
May 20, 2022
SURENDRA VARENYAM Vs. COMMISSIONER ALIGARH DIVISION
May 6, 2022
SURESH Vs. STATE OF U. P.
September 6, 2022
SURESH Vs. STATE OF U. P.
December 7, 2022
SURESH Vs. STATE OF U.P.
October 20, 2022
SURESH ALIAS CHAVENEY Vs. STATE OF U.P.
May 31, 2022
SURESH BABU Vs. STATE OF U.P.
July 16, 2022
SURESH CHANDRA Vs. STATE OF U.P.
May 31, 2022
SURESH CHANDRA TEWARI Vs. STATE OF U.P.
February 21, 2022
SURESH CHANDRA TRIPATHI Vs. STATE OF UTTAR PRADESH
April 6, 2022
SURESH DEVI Vs. STATE OF U.P.
March 25, 2022
SURESH SINGH YADAV Vs. STATE OF U. P.
November 14, 2022
SURESH VIYAR Vs. STATE
August 29, 2022
SURESH YADAV Vs. STATE OF UTTAR PRADESH
January 13, 2022
SURESH YADAV Vs. STATE OF U.P.
April 29, 2022
SURSATI Vs. STATE OF U. P.
September 5, 2022
SURYA UDAIVIR Vs. STATE OF UTTAR PRADESH
April 21, 2022
SUSHEELA DEVI Vs. STATE OF U. P.
October 31, 2022
SUSHIL KUMAR Vs. STATE OF U.P.
April 7, 2022
SUSHIL KUMAR PANDEYSECY. SECONDARY EDUCATION Vs. STATE OF U.P.
January 13, 2022
SUVANSH PRASAD Vs. STATE OF U. P.
July 15, 2022
SWAMI CHINMAYANAND SARASWATI Vs. STATE OF U.P.
September 30, 2022
SWAMI CHINMIYANAND SARASWATI PUPIL Vs. STATE OF U.P.
December 19, 2022
SYAM BODH Vs. STATE OF U.P.
July 5, 2022
SYED FAREED HAIDER RIZVI Vs. C. B. I.
November 29, 2022
SYED ISRAR AHMAD Vs. U . P. , SAHKARI GRAM VIKAS BANK LTD
January 17, 2022
SYED KALBE SIBTAIN Vs. STATE OF U.P.
March 22, 2022
SYSTEMATIC INDIA Vs. COMMISIONER COMMERCIAL TAX LKO.
January 5, 2022
TAHAR SINGH Vs. STATE
November 23, 2022
TAHSEEN Vs. STATE OF U.P.
June 21, 2022
TANISHK SRIVASTAVA, LUCKNOW Vs. STATE OF U.P.
June 8, 2022
TARA PRASAD SONKAR Vs. BINOD DEVI
May 7, 2022
TARUN PANDIT Vs. STATE OF U.P
January 6, 2022
TASLIMA Vs. STATE OF U.P.
February 22, 2022
TATA A. I. G. GENERAL INSURANCE CO. LTD. Vs. AMAR KAUR
November 4, 2022
TAYYAB Vs. STATE OF U. P.
November 22, 2022
TEFA RAM Vs. STATE OF U.P.
February 8, 2022
TILAK CHANDRA BAUDH Vs. STATE OF U.P.
February 7, 2022
TIRUPATI STATIONARY PVT. LTD Vs. STATE OF U.P
March 31, 2022
TITU Vs. STATE OF UTTAR PRADESH
March 10, 2022
TOOFANI Vs. STATE OF U.P.
February 4, 2022
TORRENT POWER LIMITED Vs. DAKSHINANCHAL VIDYUT VITARAN NIGAM LIMITED
December 22, 2022
TRADING ENGINEERS INTERNATIONAL LTD. Vs. U.P. POWER TRANSMISSION CORP. LTD.
August 24, 2022
TRIBHUVAN NATH Vs. LALTA DEVI
September 14, 2022
TRIYUGI NATH TIWARI Vs. STATE OF U.P.
July 21, 2022
TULSARANI Vs. UNION OF INDIA
September 26, 2022
U. O. I Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD
December 8, 2022
U. P. S. R. T. C. Vs. NIRMALA KANAUJIA
November 17, 2022
U. P. S. R. T. C. Vs. LABOUR COURT
September 22, 2022
U. P. STATE ROAD TRANSPORT Vs. MEGHKAUR
November 15, 2022
U. P. STATE ROAD TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT
November 14, 2022
U.O.I. THROUGH INTELLIGENCE OFFICER N.C.B. LUCKNOW Vs. UNION OF INDIA
January 13, 2022
U.P. AWAS EVAM VIKAS PARISHAD,LUCKNOW Vs. NISHTA BHATNAGAR
July 5, 2022
U.P. COOPERATIVE FEDERATION LTD. Vs. EMOPLOYEES STATE INSURANCE CORPORATION
April 20, 2022
U.P. EXPRESSWAYS INDUSTRIAL DEVELOPMENT AUTHORITY Vs. SAHAKAR GLOBAL LTD.
December 2, 2022
U.P. HANDICRAFTS DEVELOPMENT AND MARKETING CORPORATION LTD Vs. CENTRAL GOVT. INDUSTRIAL TRIBUNAL CUM LABOUR COURT
January 25, 2022
U.P. POWER CORPORATION LTD Vs. GUR PRASAD YADAV
February 2, 2022
U.P. SECONDARY EDUCATION SERVICE SELECTION BOARD Vs. STATE OF U.P.
March 8, 2022
U.P.AVAS EVAM VIKAS PARISHAD Vs. MOHD.YAQOOB
June 3, 2022
U.P.S.E.B. HATHRAS Vs. HINDUSTAN METAL WORKS HATHRAS
February 11, 2022
UDAY SINGH Vs. STATE OF U.P.
June 27, 2022
UDAYRAJ Vs. STATE OF U.P.
May 13, 2022
UMA SHANKER MISHRA Vs. STATE OF U.P.
November 24, 2022
UMA SHEKHAR PATHAK Vs. STATE OF U.P.
April 5, 2022
UMASHANKER RAI Vs. DIGVIJAY VISHWAKARMA
October 20, 2022
UMESH Vs. STATE OF U.P.
November 10, 2022
UMESH DIXIT Vs. STATE OF U.P.
May 25, 2022
UMESH KUMAR YADAV Vs. STATE OF U.P.
April 13, 2022
UMESH MAHTO Vs. STATE OF U.P.
September 19, 2022
UMESH MAHTO Vs. STATE OF U. P.
September 20, 2022
UMESH PAL Vs. UTTAM GHOSH
July 21, 2022
UMESH PRATAP SINGH Vs. STATE OF U. P.
September 9, 2022
UMESH YADAV Vs. STATE OF U.P.
May 5, 2022
UNION OF INDIA Vs. SUBACHAN RAM
November 10, 2022
UNION OF INDIA Vs. P. N. MISRA
August 25, 2022
UNION OF INDIA Vs. BHARAT CONSTRUCTION
November 9, 2022
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
December 5, 2022
UNITED INDIA INSURANCE CO Vs. HARI SHANKER
May 25, 2022
UNITED INDIA INSURANCE COMPANY Vs. MAMTA RANI
July 19, 2022
UNITED INDIA INSURANCE COMPANY LTD. Vs. RADHESHAYAM
May 31, 2022
UNITED INDIA INSURANCE COMPANY LTD. Vs. JAI LAKSHMI SINGH
April 8, 2022
UP JUDICIAL SERVICES ASSOCIATION Vs. STATE OF UP
June 10, 2022
UPENDRA Vs. STATE OF U.P.
March 16, 2022
UPHILL FARMS PRIVATE LIMITED Vs. UNION OF INDIA
April 25, 2022
UPPER DOAB SUGAR MILLS Vs. STATE OF U.P.
July 4, 2022
UREHA Vs. BHAROSE
August 31, 2022
URMILA DEVI Vs. RAJENDRA PAL TAYAL
November 15, 2022
URMILA DEVI VARSHNEY Vs. GARIMA VARSHNEY
September 17, 2022
USHA KIRAN RAI Vs. UMESH CHANDRA RAI DECEASED
November 3, 2022
USHA RANI VERMA Vs. SANTOSH KUMAR PANDEY
January 31, 2022
UTKARSH AWASTHI Vs. STATE OF U. P.
August 23, 2022
UTKARSH MISHRA Vs. STATE OF UTTAR PRADESH
January 25, 2022
VAIBHAV PANDEY Vs. STATE OF U.P.
December 27, 2022
VAIBHAVI DHASMANA, DR. Vs. STATE OF U.P.
September 13, 2022
VANSHRAJ SHARMA Vs. STATE OF U.P.
September 20, 2022
VARTIKA SINGH Vs. STATE OF U.P.
July 25, 2022
VARUN Vs. STATE OF U. P.
October 19, 2022
VARUN GUPTA Vs. UNION OF INDIA
August 29, 2022
VASIM Vs. STATE OF U.P.
December 20, 2022
VED PRAKASH Vs. STATE OF U. P.
August 1, 2022
VED PRAKASH CHAUHAN Vs. STATE OF UTTAR PRADESH
May 4, 2022
VIBHA YADAV Vs. STATE OF U. P.
September 1, 2022
VIBHU MISHRA Vs. STATE OF U.P
May 9, 2022
VICE CHAIRMAN ABSS INSTITUTE OF TECHNOLOGY Vs. STATE OF U.P.
July 12, 2022
VICE CHANCELLOR CHANDRA SHEKHAR AZAD AGRICULTURAL AND TECHNICAL UNIVERSITY Vs. LALLU SINGH
December 1, 2022
VIDYA DEVI Vs. STATE OF U.P.
November 24, 2022
VIDYA DEVI Vs. STATE OF U.P.
February 15, 2022
VIDYAWATI Vs. INDIA ASSURANCE CO. LTD.
December 8, 2022
VIDYAWATI Vs. BOARD OF REVENUE U. P. AT ALLAHABAD
September 15, 2022
VIJAI Vs. STATE OF U.P
August 11, 2022
VIJAY DEMBLA Vs. SANJAY DEMBLA
May 9, 2022
VIJAY GUPTA Vs. STATE OF U.P.
April 6, 2022
VIJAY GUPTA Vs. STATE OF U. P.
December 5, 2022
VIJAY KUMAR Vs. STATE OF U.P.
April 5, 2022
VIJAY KUMAR BANKA Vs. STATE OF U.P.
October 19, 2022
VIJAY KUMAR CHAUBEY Vs. RAJENDRA AGARWAL
December 6, 2022
VIJAY KUMAR SINGH Vs. STATE OF U.P.
May 25, 2022
VIJAY MISHRA Vs. STATE OF U.P.
June 3, 2022
VIJAY SHUKLA Vs. STATE OF U.P.
September 26, 2022
VIKAS ASTHANA Vs. STATE OF U.P.
May 31, 2022
VIKAS GUPTA Vs. UNION OF INDIA
September 8, 2022
VIKASH Vs. STATE OF U.P.
March 23, 2022
VIKRAM PRASAD Vs. STATE OF U. P.
July 27, 2022
VIMAL DUBEY Vs. STATE OF U.P.
January 27, 2022
VIMAL KUMAR MISHRA Vs. STATE OF U.P.
May 31, 2022
VIMAL KUMAR PANDEY Vs. STATE OF U.P.
May 30, 2022
VIMLA DEVI Vs. STATE OF U. P.
September 15, 2022
VIMLA DEVI Vs. UNITED INDIA INSURANCE CO. LTD
February 25, 2022
VINAY Vs. STATE OF U.P.
August 22, 2022
VINAY KUMAR Vs. STATE OF U.P.
January 27, 2022
VINAY KUMAR SETH Vs. STATE OF U.P.
November 1, 2022
VINAY KUMAR SETH Vs. SMT. MURAHI DEVI
November 17, 2022
VINAY KUMAR SHARMA Vs. STATE OF U. P.
July 22, 2022
VINAY KUMAR YADAV Vs. UNION OF INDIA
December 19, 2022
VINAY PATHAK Vs. STATE OF U. P.
November 15, 2022
VINAYAK TRIPATHI Vs. STATE OF U. P.
September 30, 2022
VINDHYACHAL Vs. KALIKA
August 22, 2022
VINOD Vs. STATE OF U.P.
July 8, 2022
VINOD Vs. STATE OF U. P.
July 13, 2022
VINOD Vs. STATE OF U. P.
July 7, 2022
VINOD KUMAR Vs. STATE OF U. P.
September 19, 2022
VINOD KUMAR Vs. STATE OF U.P.
April 12, 2022
VINODNI Vs. VIJAY KUMAR CHOPRA
May 31, 2022
VIPIN Vs. STATE OF U.P.
July 7, 2022
VIPIN KUMAR Vs. STATE OF UTTAR PRADESH
February 25, 2022
VIPNI TIWARI Vs. STATE OF UTTAR PRADESH
April 28, 2022
VIRENDRA Vs. STATE OF U.P.
May 23, 2022
VIRENDRA Vs. STATE OF U. P.
December 8, 2022
VIRENDRA BAGHEL Vs. STATE OF U.P.
July 8, 2022
VIRENDRA KUMAR Vs. STATE OF U.P.
May 30, 2022
VIRENDRA KUMAR MALIK (GOYALA) Vs. BRIGADIER SUBHASH CHNADA JAUHAR
September 16, 2022
VIRENDRA KUMAR SRIVASTAVA Vs. STATE OF U.P.
October 21, 2022
VIRENDRA SINGH Vs. STATE OF U.P.
January 12, 2022
VIRENDRA SINGH Vs. ADDL. CITY MAGISTRATE-II/PRESCRIBED AUTHORITY
May 31, 2022
VIRENDRA SINGH Vs. STATE OF U.P.
February 8, 2022
VIRENDRA SINGH Vs. STATE OF U.P.
February 7, 2022
VIRENDRA SINGH Vs. STATE OF U.P
February 4, 2022
VISHAISHER Vs. DEPUTY DIRECTOR CONSOLIDATION BARABANKI
April 28, 2022
VISHAL SINGH Vs. STATE OF U. P.
July 15, 2022
VISHNU Vs. STATE OF U.P.
March 29, 2022
VISHRAM SHUKLA Vs. RAJDEI
February 4, 2022
VISHWA NATH PRASAD Vs. STATE OF U.P.
February 24, 2022
VISION INDIA WELFARE TRUST Vs. UNION OF INDIA
November 18, 2022
VIVEK MATHURA Vs. STATE OF U.P.
April 13, 2022
VIVEK RAJ SINGH Vs. CIVIL JUDGE JUNIOR DIVISION TILHAR SHAHJAHANPUR
April 21, 2022
VIVEK VERMA Vs. UNION OF INDIA
April 27, 2022
VIVEK YADAV ALIAS SURYA PRAKASH YADAV Vs. STATE OF U.P
June 9, 2022
VIVEKANAND DOBRIYAL Vs. STATE OF U.P.
June 23, 2022
VRIENDRA DEO Vs. DEPUTY DIRECTOR OF CONSOLIDATION SULTANPUR
March 3, 2022
WAJID ADVOCATE ALIAS WAJID KHAN Vs. STATE OF U.P.
July 20, 2022
WALI HASSAN Vs. STATE OF U.P.
June 7, 2022
WOOD PRODUCTS LUCKNOW Vs. STATE OF U.P.
August 5, 2022
X (MINOR) Vs. STATE OF U.P.
March 21, 2022
X(MINOR) Vs. STATE OF U.P.
July 22, 2022
X(MINOR) Vs. STATE OF U.P.
October 21, 2022
XX (MINOR) Vs. STATE OF U. P.
November 24, 2022
XXX (MINOR) Vs. STATE OF U.P.
November 2, 2022
YAMUNA SINGH Vs. STATE OF U P
August 31, 2022
YASHODA DEVI Vs. STATE OF U.P.
February 25, 2022
YASHPAL Vs. STATE OF U.P.
March 3, 2022
YOGEESH PANDEY Vs. STATE OF U. P.
August 23, 2022
YOGENDRA KUMAR MISHRA Vs. STATE OF U.P.
April 6, 2022
YOGENDRA PRASAD Vs. STATE OF U. P.
November 30, 2022
YOGENDRA SINGH YADAV Vs. STATE OF U. P.
October 20, 2022
YOGESH KESARWANI Vs. DEVI SHANKAR SHUKLA
February 17, 2022
YOGESH KUMAR TIWARI Vs. STATE OF U.P.
July 18, 2022
YUNUS Vs. STATE OF U. P.
December 12, 2022
YUNUS Vs. STATE OF U.P.
May 5, 2022
ZAHEER Vs. STATE OF U.P.
August 3, 2022
ZAHID ANSARI Vs. STATE OF U. P.
May 9, 2022
ZAHID KHATOON Vs. NURUL HAQUE KHAN
December 20, 2022
ZAPDOR-UBC-ABNJV DELHI Vs. U.O.I.
September 1, 2022
ZASHA ELECTROWASTE RECYCLING PRIVATE LIMITED Vs. UNION OF INDIA
May 25, 2022
ZEBA RIZWAN Vs. STATE OF U.P.
May 23, 2022
ZILA PANCHAYAT AURRAIYA Vs. KRISHNA LAL DIXIT
August 29, 2022
ZIQITZA HEALTH CARE LTD. Vs. STATE OF U.P.
December 20, 2022
ZUHAIR BIN SAGHIR Vs. STATE OF U.P.
November 23, 2022
ZUHAIR BIN SAGHIR Vs. STATE OF U.P.
May 18, 2022