Case Index

Title
Date
DEWAN CHAND BUILDERS AND CONTRACTORS Vs. RAYCO ENGINEERING SERVICES
August 1, 2022
DIVYAM BHATEJA Vs. BHAI PARMANAND VIDYA MANDIR
May 27, 2022
3M COMPANY Vs. VIKAS SINHA
July 5, 2022
A-ONE REALTORS PRIVATE LIMITED Vs. ENERGY EFFICIENCY SERVICES LIMITED
May 23, 2022
A. K. BUILDERS Vs. DELHI STATE INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION LTD
February 25, 2022
A.K.G INFRA STRUCTURE Vs. UNION OF INDIA
April 28, 2022
A2 INTERIORS PRODUCTS PVT. LTD Vs. RAHUL BHANDARI
September 13, 2022
A2Z INFRASERVICES LIMITED Vs. CENTRAL WORKS PUBLIC DEPARTMENT
June 3, 2022
AAA VEHICLEADES PVT LTD Vs. BALKISHAN GUPTA
May 24, 2022
AAMIR KHAN Vs. STATE
May 24, 2022
AAP KI PASAND Vs. HIMALAYAN LEAF PVT LTD
November 30, 2022
AARCITY BUILDERS PVT LTD Vs. SUBHASH SHARMA
August 17, 2022
AARIN Vs. KENDRIYA VIDYALAYA SANGATHAN
April 13, 2022
AARIN Vs. KENDRIYA VIDYALAYA SANGATHAN
March 16, 2022
AARIN Vs. KENDRIYA VIDYALAYA SANGATHAN
April 11, 2022
AASHIMA GOYAL Vs. UNION OF INDIA
January 25, 2022
AB TOWERS PRIVATE LIMITED Vs. DELHI APARTMENTS PVT. LTD.
March 16, 2022
ABBOTT HEALTHCARE PRIVATE LIMITED Vs. GLENSMITH LABS PVT. LTD
April 18, 2022
ABDUL MAJEED BABA Vs. STATE (NCT OF DELHI)
November 3, 2022
ABDUL RASHID Vs. NAWAB ALI
July 11, 2022
ABDUL REHMAN Vs. N.C.B.
August 30, 2022
ABHA GEORGE Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
February 2, 2022
ABHINAV IMMIGRATION SERVICES PRIVATE LIMITED Vs. SUNITA SETH
August 8, 2022
ABHISHEK AGARWAL Vs. UNION OF INDIA
December 9, 2022
ABHISHEK BANERJEE Vs. DIRECTORATE OF ENFORCEMENT
March 11, 2022
ABHISHEK GUPTA Vs. STATE OF NCT OF DELHI
March 16, 2022
ABHISHEK GUPTA Vs. UNION OF INDIA
May 20, 2022
ABHISHEK KUMAR Vs. STATE
December 13, 2022
ABHISHEK KUMAR Vs. UNION OF INDIA
August 30, 2022
ABHISHEK KUMAR SINGH Vs. CHOLAMANDALAM INVESTMENT AND FINANCE CO. LTD.
April 13, 2022
ABHISHEK KUMAR SINGH Vs. FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA
September 2, 2022
ABHISHEK RAY Vs. R. PAUL
July 6, 2022
ABHISHEK SINGH Vs. STATE
August 17, 2022
ABINASH KUMAR Vs. UNION OF INDIA
March 29, 2022
ACE TEL LINKERS PVT LTD Vs. SOM PRAKASH YADAV
July 12, 2022
ADANI WELSPUN EXPLORATION LIMITED Vs. UNION OF INDIA
August 17, 2022
ADEEBA ASRAR Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCE, NEW DELHI
June 13, 2022
ADHUNIK SECURITY SERVICES Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
May 31, 2022
ADITI BAKHT Vs. ABHISHEK AHUJA
June 3, 2022
ADITI GAUR Vs. GENERAL MANAGER UCO BANK
November 24, 2022
ADITI INFRABUILD AND SERVICES LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 25, 2022
ADITYA DAVE Vs. TRANS ASIAN INDUSTRIES EXPOSITIONS PVT. LTD
February 18, 2022
ADITYA RATHORE Vs. DELHI TECHNOLOGICAL UNIVERSITY
February 9, 2022
ADLEC POWER PVT. LTD. Vs. APEX HOMES PVT. LTD.
October 14, 2022
ADOBE Vs. NAMASE PATEL
March 11, 2022
ADROIT FINANCIAL SERVICES PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1), DELHI
September 22, 2022
ADS HI TECH POLYMERS PRIVATE LIMITED Vs. GENETIX BIOTECH ASIA PRIVATE LIMITED
February 11, 2022
AEE ENGINEEERS AND CONTACTORS Vs. IGNOU
January 12, 2022
AERO CLUB Vs. BHAWNA TRADING CO.
October 19, 2022
AFFORDABLE INFRASTRUCTURE AND HOUSING PROJECTS PRIVATE LIMITED Vs. SEGROW BIO TECHNICS INDIA PRIVATE LIMITED
December 15, 2022
AFNAN RAHEES Vs. NORTH DELHI MUNICIPAL CORPORATION
February 21, 2022
AFROZ ALAM Vs. STATE
March 11, 2022
AFROZNISHA Vs. DELHI WAKF BOARD
February 22, 2022
AFSHA TALWAR Vs. UNION OF INDIA
July 22, 2022
AFTAB AHMAD Vs. MIRZA AZIZ BEG
June 3, 2022
AFZAL AHMED Vs. STATE
January 24, 2022
AG NEWTON REDDY Vs. UNION OF INDIA
September 1, 2022
AGBAHIA IKENNA Vs. STATE
May 6, 2022
AGHUM BAHL Vs. DSIIDC
November 1, 2022
AGRIBOARD INTERNATIONAL LLC Vs. DEPUTY CONTROLLER OF PATENTS AND DESIGNS
March 31, 2022
AGRIVIDA INC Vs. UNION OF INDIA AND THE CONTROLLER GENERAL OF PATENTS
May 23, 2022
AGSON GLOBAL PVT. LTD. Vs. INDIAN OVERSEAS BANK
February 22, 2022
AHMED ALI Vs. BSES YAMUNA POWER LTD
January 12, 2022
AHUJA RADIOS Vs. NEERAJ GOEL
May 26, 2022
AIR CUSTOMS Vs. SHAIL ANAND
January 10, 2022
AIR CUSTOMS Vs. BEGAIM AKYNOVA
January 3, 2022
AIR TRAFFIC SAFETY ELECTRONICS PERSONNEL ASSOCIATION (INDIA) Vs. AIRPORTS AUTHORITY OF INDIA,
September 21, 2022
AIREEN INSTITUTION OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
July 20, 2022
AIRPORTS AUTHORITY OF INDIA Vs. AIR TRAFFIC SAFETY ELECTRONICS PERSONNEL ASSOCIATION (INDIA)
February 8, 2022
AIRPORTS AUTHORITY OF INDIA Vs. TDI INTERNATIONAL INDIA LTD
August 1, 2022
AISHANI OJHA Vs. NATIONAL TESTING AGENCY
August 26, 2022
AISHWARYA ATTREY Vs. CENTRAL BUREAU OF INVESTIGATION
July 14, 2022
AJAY Vs. UNION OF INDIA
February 10, 2022
AJAY BERI Vs. DELHI URBAN SHELTER IMPROVEMENT BOARD
August 30, 2022
AJAY DEDHA Vs. STATE (NCT OF DELHI)
January 20, 2022
AJAY GUPTA Vs. STATE THR CBI
October 28, 2022
AJAY KUMAR Vs. STATE (NCT OF DELHI)
September 28, 2022
AJAY KUMAR Vs. UNION OF INIDA
September 22, 2022
AJAY KUMAR Vs. UNION OF INDIA
November 28, 2022
AJAY KUMAR Vs. STATE OF NCT OF DELHI
May 13, 2022
AJAY KUMAR AWASTHI Vs. UNION OF INDIA
December 2, 2022
AJAY KUMAR GOEL Vs. UNION OF INDIA
September 13, 2022
AJAY KUMAR MITTAL Vs. UOI
November 4, 2022
AJAY KUMAR PATNAIK Vs. JAWAHAR LAL NEHRU UNIVERSITY
July 25, 2022
AJAY RAWAT Vs. UNION OF INDIA
December 2, 2022
AJAY SINGH Vs. STATE NCT OF DELHI
April 7, 2022
AJAY SRIVASTAVA Vs. STATE OF NCT OF DELHI
March 7, 2022
AJAY TYAGI Vs. B9 BEVERAGES
December 19, 2022
AJIT KUMAR CHOUDHARY Vs. UNION OF INDIA
September 1, 2022
AJIT KUMAR PANDE Vs. UOI
November 1, 2022
AKANKSHA SHARMA Vs. STATE GOVT. OF NCT OF DELHI
April 20, 2022
AKASH KUMAR Vs. STATE (NCT OF DELHI)
March 21, 2022
AKASH MOHAN GUPTA Vs. NEERA BURRA
December 6, 2022
AKASH SHARMA Vs. UNION OF INDIA
February 16, 2022
AKEEL AHMAD Vs. STATE
May 6, 2022
AKHILESH SINGH Vs. UNION OF INDIA
January 18, 2022
AKRITI AGGARWAL Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
May 19, 2022
AKSHAT KEDIA Vs. MLK RETAIL PRIVATE LIMITED
October 18, 2022
AKSHAY Vs. STATE NCT OF DELHI
April 27, 2022
AKSHAY DHINGRA Vs. STATE
December 30, 2022
AKSHAY KUMAR SHAHARE Vs. NEW DELHI MUNICIPAL COUNCIL
January 20, 2022
AKSHAY RAWAT Vs. STATE
March 22, 2022
AKTIEBOLAGET VOLVO Vs. LAMINA SUSPENSION PRODUCTS LIMITED
March 8, 2022
AKZONOBEL INDIA PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
September 27, 2022
ALAPAN BANDYOPADHYAY Vs. UNION OF INDIA
March 7, 2022
ALI HUMAM Vs. JAMIA MILLIA ISLAMIA UNIVERSITY
October 6, 2022
ALI QUAZIM Vs. STATE NCT OF DELHI
April 21, 2022
ALIKA BUX SINGH Vs. KUMARI NIDHI SINGH
September 27, 2022
ALKA GHALOT Vs. GOVT. OF NCT OF DELHI
April 18, 2022
ALKEM LABORATORIES LTD Vs. M/S. LABORATE PHARMACEUTICALS INDIA LTD
June 17, 2022
ALL INDIA AIRCRAFT ENGINEERS ASSOCIATION Vs. UNION OF INDIA
February 7, 2022
ALL INDIA AIRCRAFT ENGINEERS ASSOCIATION Vs. AIR INDIA ENGINEERING SERVICES LIMITED
August 18, 2022
ALLEIMA MATERIALS TECHNOLOGY (JIANGSU) CO. LTD. Vs. UNION OF INDIA
September 6, 2022
ALLERGAN INC Vs. CONTROLLER GENERAL OF PATENTS DESIGNS AND TRADE MARKS
October 12, 2022
ALOK GUPTA Vs. KRISHAN KUMAR SARIN
July 7, 2022
ALOK KUMAR TIWARI Vs. MAMTA
March 2, 2022
ALOK MALANI Vs. STATE
September 27, 2022
ALOK SAXENA Vs. STATE (NCT OF DELHI)
April 13, 2022
ALOK TRIPATHI Vs. STATE NCT OF DELHI
July 7, 2022
ALPHA CORP DEVELOPMENT PRIVATE LIMITED Vs. ADDITIONAL/ JOINT/ DEPUTY/ ASSISTANT COMMISSIONER OF INCOME TAX
May 23, 2022
AMAN SHARMA Vs. STATE OF NCT OF DELHI
October 31, 2022
AMAN VACHAR Vs. UNION OF INDIA
April 1, 2022
AMAN YADAV Vs. UNION OF INDIA
February 11, 2022
AMAR SINGH Vs. GOBIND RAM
April 6, 2022
AMARJEET KAUR Vs. DEEPAK LALWANI
April 6, 2022
AMARJEET SHARMA Vs. SERIOUS FRAUD INVESTIGATION OFFICE
November 3, 2022
AMARJEET SINGH DAGAR Vs. UNION OF INDIA
March 7, 2022
AMARNATH TIWARI Vs. STATE (NCT OF DELHI)
January 24, 2022
AMAZON SELLER SERVICES Vs. AMAZONBUYS.IN
May 26, 2022
AMAZON SELLER SERVICES PVT LTD Vs. DISH TV INDIA LTD
November 25, 2022
AMBARISH KUMAR SINGH Vs. UNION OF INDIA
August 17, 2022
AMBIENCE COMMERCIAL DEVELOPERS PVT. LTD Vs. M/S. AIDA FOODS PVT. LTD
January 21, 2022
AMBIENCE COMMERCIAL DEVELOPERS PVT. LTD. Vs. UNION OF INDIA
July 7, 2022
AMBIENCE PUBLIC SCHOOL Vs. DIRECTORATE OF EDUCATION
January 31, 2022
AMBIENCE TOWERS PRIVATE LIMITED Vs. BANK OF MAHARASHTRA
July 6, 2022
AMBIKA KAPUR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 5, 2022
AMBIKA PILLAI DESIGNER SALON Vs. CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS
May 11, 2022
AMERICAN EXPRESS INDIA PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 1, 2022
AMIR EDUCATION SOCIETY Vs. DELHI PUBLIC SCHOOL SOCIETY
July 22, 2022
AMIT Vs. STATE
April 5, 2022
AMIT @ SONU JAAT Vs. STATE
February 14, 2022
AMIT ANAND Vs. STATE (N.C.T OF DELHI)
August 5, 2022
AMIT GOYAL Vs. STATE
February 22, 2022
AMIT GUPTA Vs. DIRECTORATE GENERAL OF GST INTELLIGENCE HEADQUARTERS
April 29, 2022
AMIT JAIN Vs. CANARA BANK
November 10, 2022
AMIT KAUSHIK Vs. KAVITA
August 17, 2022
AMIT KUMAR TRIPATHI Vs. DELHI DEVELOPMENT AUTHORITY
May 11, 2022
AMIT RAINA Vs. AKSHAY RAINA
November 9, 2022
AMIT RANJAN Vs. NARCOTICS CONTROL BUREAU
May 23, 2022
AMIT SHARMA Vs. SHELKKA SHARMA
May 31, 2022
AMIT VATS Vs. AJAY JAIN
October 17, 2022
AMITA VASHISHT Vs. TARUN VEDI
September 16, 2022
AMITABH SHARMA Vs. STATEAND ANOTHER
February 25, 2022
AMITABHA SEN Vs. SPORTSWORLD INTERNATIONAL LIMITED
September 21, 2022
AMITESHWAR SINGH Vs. KAMAL NAIN
October 13, 2022
AMJAD ALI Vs. STATE (NCT OF DELHI)
October 31, 2022
AMR-BBB CONSORTIUM Vs. BHARAT COKING COAL LTD.
January 13, 2022
AMRESH CHANDRA MATHUR Vs. CENTRAL INFORMATION COMMISSIONER
July 15, 2022
AMRESH SHUKLA Vs. DIRECTORATE GENERAL, C.I.S.F.
September 28, 2022
AMRINDER SINGH Vs. STATE OF NCT OF DELHI
January 4, 2022
AMRIT ESTATES (P) LTD. Vs. PUNJAB NATIONAL BANK
December 15, 2022
AMRIT PAL SINGH Vs. KAWALJEET SINGH
May 25, 2022
AMRIT SANDHU COSTAR Vs. STATE
September 6, 2022
ANAMIKA Vs. RAM AVTAR
May 27, 2022
ANAND AND CO. Vs. UNION OF INDIA
April 27, 2022
ANAND KOHLI Vs. SUNAINA SINGH
November 10, 2022
ANAND KUMAR Vs. UNION OF INDIA
May 30, 2022
ANAND SINGH Vs. STATE (NCT OF DELHI)
March 14, 2022
ANAND STAMPING (INDIA) Vs. DSIDC
September 27, 2022
ANAND SUBRAMANIAN Vs. CENTRAL BUREAU OF INVESTIGATION
September 28, 2022
ANEESH GUPTA Vs. STATE OF NCT OF DELHI
September 6, 2022
ANEJA CONSTRUCTIONS (INDIA) LTD. Vs. GRIM-TECH PROJECTS (I) PVT. LTD.
February 10, 2022
ANGEL BROKING PVT. LTD Vs. URMIL MODI
April 29, 2022
ANHEUSER-BUSCH LLC Vs. SURJEET LAL
March 14, 2022
ANI MEDIA PVT. LTD Vs. VINAY G DAVID
March 15, 2022
ANIL Vs. STATE
August 4, 2022
ANIL Vs. STATE (NCT OF DELHI)
November 15, 2022
ANIL AGGARWAL Vs. MUNICIPAL CORPORATION OF DELHI
July 7, 2022
ANIL BALI Vs. UNION OF INDIA
August 24, 2022
ANIL BHARDWAJ Vs. VIMLA DEVI
January 28, 2022
ANIL BHASIN Vs. JASBIR KAUR
May 17, 2022
ANIL GOSWAMI Vs. UNION OF INDIA
May 19, 2022
ANIL JAIN Vs. PARITOSH JAIN
July 7, 2022
ANIL KAPOOR Vs. UNION OF INDIA
February 18, 2022
ANIL KUMAR Vs. STATE
November 1, 2022
ANIL KUMAR Vs. PRAMOD SHARMA
May 26, 2022
ANIL KUMAR Vs. STATE
August 5, 2022
ANIL KUMAR Vs. STATE
March 21, 2022
ANIL KUMAR Vs. STATE OF NCT OF DELHI
July 21, 2022
ANIL KUMAR Vs. UNION OF INDIA
November 2, 2022
ANIL KUMAR Vs. KISHAN SARRAF
April 18, 2022
ANIL KUMAR Vs. DIRECTORATE OF REVENUE INTELLIGENCE
December 22, 2022
ANIL KUMAR AND CO. Vs. COMMISSIONER OF TRADE AND TAXES
May 9, 2022
ANIL KUMAR KUCHHAL Vs. PRADYUMAN KUMAR AGGARWAL
September 21, 2022
ANIL KUMAR SETH Vs. LALIT KUMAR SETH
April 7, 2022
ANIL KUMAR TALAN Vs. STATE (GOVERMENT NCT OF DELHI)
July 12, 2022
ANIL SABHARWAL Vs. RAKESH KUMAR ARORA
November 1, 2022
ANIL SYAL Vs. UNION BANK OF INDIA
January 19, 2022
ANIS Vs. STATE (GOVT. OF NCT, DELHI)
May 10, 2022
ANISH DAS TALUKDAR Vs. UNION OF INDIA
April 28, 2022
ANISH GUPTA Vs. UNION OF INDIA
July 5, 2022
ANISH KUMAR Vs. UNION OF INIDA
September 27, 2022
ANISH SINGH THAKUR Vs. THROUGH ANUBHAV GUPTA
June 3, 2022
ANIT KUMAR Vs. POOJA
November 3, 2022
ANITA Vs. RAJU
September 7, 2022
ANITA CHHABRA Vs. SURENDER KUMAR
September 26, 2022
ANITA MOUDGIL Vs. STATE GOVT. OF NCT OF DELHI
November 25, 2022
ANITA RAI Vs. STATE
September 7, 2022
ANITA SHARMA Vs. STATE (NCT OF DELHI)
October 20, 2022
ANJALI BHARDWAJ Vs. CPIO, SUPREME COURT OF INDIA
July 27, 2022
ANJALI BHARDWAJ Vs. CPIO, SUPREME COURT OF INDIA
March 30, 2022
ANJANA GOSAIN Vs. GOVERNMENT OF NCT.
April 7, 2022
ANJANI GUPTA Vs. STATE (NCT OF DELHI) & ANR
March 8, 2022
ANJU Vs. XXX
May 24, 2022
ANJUL SHARMA Vs. STATE COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING
February 25, 2022
ANK HOTELS PVT. LTDC Vs. M. S. DGN RESORTS PARTNERSHIP FIRM
May 11, 2022
ANKIT Vs. STATE (NCT OF DELHI)
January 4, 2022
ANKIT KAUL Vs. NATIONAL FACELESS ASSESSMENT CENTER, NEW DELHI
April 28, 2022
ANKIT NARANG Vs. STATE, GOVT. OF NCT OF DELHI
March 10, 2022
ANKITA AGRAWAL Vs. AKANKSHA BHARGAWA
March 31, 2022
ANKUR AGGARWAL Vs. CENTRAL BUREAU OF INVESTIGATION
July 12, 2022
ANKUR MUTREJA Vs. AVIATION EMPLOYEES COOPERATIVE HOUSE BUILDING SOCIETY LTD.
March 15, 2022
ANMOL SOODAND OTHERS Vs. STATE(NCT OF DELHI)AND ANOTHER
February 23, 2022
ANNIE GURMEHER KAUR Vs. UNIVERSITY OF DELHI
April 6, 2022
ANOOP SINGH KARAYAT Vs. STATE
February 16, 2022
ANS CONSTRUCTIONS PVT. LTD. Vs. COMMISSIONER OF THE CENTRAL TAX GST,
February 10, 2022
ANSAL PROPERTIES & INFRASTRUCTURE LTD Vs. DOWAGER MAHARANIS RESIDENTIAL ACCOMMODATION WELFARE & AMENITIES TRUST
October 10, 2022
ANSHU RAIZADA Vs. ROCA BATHROOM PRODUCTS PRIVATE LIMITED
August 17, 2022
ANTRIX CORPORATION LTD. Vs. DEVAS MULTIMEDIA PRIVATE LIMITED
August 29, 2022
ANU GUPTA Vs. VIJAY GUPTA
August 8, 2022
ANU RAJOTIA Vs. RITA ALLAHABADI
January 20, 2022
ANUJ GUPTA Vs. CENTRAL BUREAU OF INVESTIGATION
February 23, 2022
ANUJ KAICKER Vs. PUNJAB NATIONAL BANK
April 20, 2022
ANUJ KUMAR UPADHYAY Vs. STATE NCT OF DELHI
November 15, 2022
ANUPAM Vs. UNIVERSITY OF DELHI
March 14, 2022
ANWAR Vs. STATE (NCT OF DELHI)
May 26, 2022
APARNA BHAT Vs. SAKSHI SINGH
May 13, 2022
APEX BUILDSYS LTD. Vs. PRIME HITECH INFRASTRUCTURE LTD.
April 12, 2022
APEX TRADERS Vs. COMMISSIONER OF CENTRAL TAXES, GST DELHI
August 17, 2022
APL APOLLO TUBES LIMITED Vs. SHAPOORJI PALLONJI AND COMPANY PRIVATE LIMITED
April 13, 2022
APNATIME TECH PVT. LTD. Vs. TMP TECHNOLOGIES PVT. LTD.
August 30, 2022
APURV SHANKAR Vs. UNION OF INDIA
April 20, 2022
AQUARIUS FINCAP AND CREDITS PRIVATE LIMITED Vs. NATIONAL FACELESS APPEAL CENTRE
September 5, 2022
ARADHYA Vs. TRANSPORT DEPARTMENT, GOVT. OF NCT OF DELHI
January 10, 2022
ARCELOR MITTAL NIPPON STEEL INDIA LIMITED Vs. MIDEAST INTEGRATED STEELS LIMITED
February 23, 2022
ARDEE INFRASTRUCTURE PRIVATE LIMITED Vs. S. K. SETHI
March 30, 2022
ARINDAM SAHA Vs. DIPANWITA THAKUR
June 3, 2022
ARMTECH (INDIA) LIMITED Vs. GAIL (INDIA) LIMITED
July 4, 2022
ARMY WELFARE HOUSING Vs. PRESIDING OFFICER
July 14, 2022
ARNAV TYAGI Vs. UNION OF INDIA
September 28, 2022
AROMATRIX FLORA PVT LTD Vs. UNION OF INDIA
September 27, 2022
AROON AVIATION SERVICES PVT LTD Vs. UNION OF INDIA
October 10, 2022
ARORA CONSTRUCTION COMPANY PVT. LTD Vs. GOVERNMENT OF NCT OF DELHI
February 21, 2022
ARORA TOOLS PVT LTD Vs. VARDEX TOOLINGS PRIVATE LIMITED
November 22, 2022
ARRENA OVERSEAS PRIVATE LIMITED Vs. BATRA ART PRESS
October 28, 2022
ARSHAD AHMAD Vs. STATE NCT OF DELHI
June 2, 2022
ARSHIYA LIMITED Vs. AMIT GUPTA
April 11, 2022
ARUN CHOPRA Vs. CHANDRA ASSOCIATES PVT LTD
May 18, 2022
ARUN KUMAR GOYAY Vs. NARCOTICS CONTROL
March 25, 2022
ARUN PANDEY Vs. VIKAS ARORA
February 16, 2022
ARUNA MAHANANDA Vs. MINISTRY OF SOCIAL JUSTICE & EMPOWERMENT
August 31, 2022
ARVIND KUMAR Vs. C.B.I.
August 31, 2022
ARVIND MEDICARE PVT. LTD. Vs. NEERU MEHRA
May 17, 2022
ARYAN BIOLOGICAL CORPORATION Vs. VISHWAKARMA METAL BOX
December 7, 2022
ASHA ENTERPRISES PVT. LTD. Vs. GOVT. OF NCT OF DELHI
February 9, 2022
ASHAV ADVISORY LLP Vs. PATANJALI AYURVEDA LIMITED
January 31, 2022
ASHIM GUJRAL Vs. KUVAM GUJRAL
February 28, 2022
ASHISH Vs. CENTRAL BUREAU OF INVESTIGATION
May 13, 2022
ASHISH CHAND Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
September 5, 2022
ASHISH DUBEY Vs. SARA CARRIERE DUBEY
August 17, 2022
ASHISH GUPTA Vs. TATA POWER DELHI DISTRIBUTION LTD.
January 14, 2022
ASHISH KUMAR@PINTOO Vs. STATE
March 25, 2022
ASHISH WINDWANI Vs. STATE (NCT OF DELHI)
October 12, 2022
ASHOK Vs. STATE
November 3, 2022
ASHOK BHARDWAJ Vs. DINKAR BHARDWAJ
January 31, 2022
ASHOK KUMAR Vs. MUNNI DEVI
August 24, 2022
ASHOK KUMAR Vs. ADDL.C.P. DELHI
October 7, 2022
ASHOK KUMAR Vs. UNION OF INDIA
February 9, 2022
ASHOK KUMAR CHAUDHARY Vs. ANITA KHURANA
February 22, 2022
ASHOK KUMAR JAIN Vs. PREM CHAND GUPTA
July 12, 2022
ASHOK KUMAR MAKHIJA Vs. SERIOUS FRAUD INVESTIGATION OFFICE
July 11, 2022
ASHOK PANWAR Vs. BSES RAJDHANI POWER LIMITED
March 7, 2022
ASHUTOSH BUILDERS CONTRACTORS AND ENGINEERS Vs. UNION OF INDIA
February 16, 2022
ASHUTOSH DIWEDI Vs. SOUTH DELHI MUNICIPAL CORPORATION
April 11, 2022
ASHUTOSH GAUTAM Vs. ICAR
February 28, 2022
ASHUTOSH KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
May 31, 2022
ASHUTOSH SINGH Vs. UNIVERSITY OF DELHI
April 21, 2022
ASHWANI CHAWLA Vs. STATE
August 8, 2022
ASHWANI KUMAR Vs. STATE
December 30, 2022
ASHWANI SHARMA Vs. STATE
May 23, 2022
ASI RAVINDER SINGH Vs. UNION OF INDIA
February 28, 2022
ASI/PHARMA BISWA PRAKASH JENA Vs. UNION OF INDIA
August 23, 2022
ASIAN COLOUR COATED ISPAT LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 3, 2022
ASIAN HOTELS (NORTH) LTD. Vs. SITAL DASS SONS
December 22, 2022
ASIF Vs. STATE (N.C.T OF DELHI
January 28, 2022
ASLAM SHER KHAN Vs. UNION OF INDIA
May 25, 2022
ASLAM SHER KHAN Vs. NARINDER DHRUV BATRA
June 24, 2022
ASSOCIATION OF MD PHYSICIANS Vs. NATIONAL BOARD OF EXAMINATION
May 23, 2022
ASSURED BEST CARE HOSPITAL PVT. LTD. Vs. RAJA ARORA
November 15, 2022
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November 30, 2022
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July 26, 2022
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July 8, 2022
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March 2, 2022
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June 13, 2022
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October 17, 2022
DB CORP LTD Vs. SHAILJA NAQVI
July 21, 2022
DBM COLLEGE OF PHARMACY Vs. PHARMACY COUNCIL OF INDIA
December 28, 2022
DEAN CHANDLER Vs. SAZERAC BRANDS LLC
March 16, 2022
DECATHLON SPORTS INDIA PVT. LTD Vs. STATE OF NCT OF DELHI
August 4, 2022
DEEPAK Vs. RAMESH SETHI
April 8, 2022
DEEPAK Vs. STATE NCT OF DELHI
February 4, 2022
DEEPAK AGARWAL Vs. UNION OF INDIA
March 29, 2022
DEEPAK GOYAL Vs. STATE
February 22, 2022
DEEPAK KUMAR SHAMI Vs. STATE OF NCT OF DELHI
January 7, 2022
DEEPAK MARTIN CALEB Vs. BSES
July 18, 2022
DEEPAK MEHTA Vs. YASHI MULTIMEDIA PVT. LTD
November 1, 2022
DEEPAK RANA Vs. JAGAT GANGA CHARITABLE TRUST
December 8, 2022
DEEPAK RAUTELA Vs. PEARL GLOBAL INDUSTRIES LTD.
November 17, 2022
DEEPALI DESIGNS EXHIBITS PRIVATE LIMITED Vs. ENCOMPASS EVENTS PRIVATE LIMITED
October 10, 2022
DEEPANSHU KHANNA Vs. UNIVERSITY OF DELHI
February 3, 2022
DEEPAYAN MOHANTY Vs. CARGILL INDIA PVT LTD
March 29, 2022
DEEPIKA ANAND Vs. DIRECTORATE OF EDUCATION, DELHI
February 24, 2022
DEEPMALA Vs. STATE
September 9, 2022
DEERE AND COMPANY Vs. JITENDER KUMAR GAUR
November 23, 2022
DELHI AIRPORT METRO EXPRESS PRIVATE LIMITED Vs. DELHI METRO RAIL CORPORATION LIMITED
March 10, 2022
DELHI AIRPORT METRO EXPRESS PRIVATE LIMITED Vs. DELHI METRO RAIL CORPORATION LTD
June 20, 2022
DELHI AND DISTRICT CRICKET ASSOCIATION Vs. ASSISTANT COMMISSIONER OF CENTRAL TAX, DELHI NORTH
May 23, 2022
DELHI CANTONMENT BOARD Vs. RAM SHARAN
January 17, 2022
DELHI DEVELOPMENT AUTHORITY Vs. DINESH KUMAR
November 24, 2022
DELHI DEVELOPMENT AUTHORITY Vs. AADHAR STUMBH
August 23, 2022
DELHI DEVELOPMENT AUTHORITY Vs. HELLO HOME EDUCATION SOCIETY
February 22, 2022
DELHI DEVELOPMENT AUTHORITY Vs. EROS RESORTS AND HOTELS LTD
April 7, 2022
DELHI DEVELOPMENT AUTHORITY Vs. AJAB SINGH
July 29, 2022
DELHI DEVELOPMENT AUTHORITY Vs. DEPUTY CONSERVATOR OF FORESTS
July 29, 2022
DELHI DEVELOPMENT AUTHORITY Vs. SHAIL SHUKLA
July 29, 2022
DELHI DEVELOPMENT AUTHORITY Vs. SUNIL KUMAR
February 2, 2022
DELHI DEVELOPMENT AUTHORITY Vs. SHREYA
October 14, 2022
DELHI DEVELOPMENT AUTHORITY Vs. WATCON WATER SPECIALISTS PVT. LTD.
April 19, 2022
DELHI ELECTRICAL CONTRACTOR WELFARE ASSOCIATION Vs. BSES YAMUNA POWER LTD
July 13, 2022
DELHI JAL BOARD Vs. MOHINI ELECTRICALS LTD
July 4, 2022
DELHI JAL BOARD Vs. ITS WORKMEN (SRI PREM RAM)
November 16, 2022
DELHI METRO RAIL CORPORATION LTD Vs. J. KUMAR-CRTG JV
April 25, 2022
DELHI PUBLIC SCHOOL DWARKA Vs. SARIKA PRASAD
October 14, 2022
DELHI SARKARI RATION DEALERS SANGH DELHI Vs. COMMISSIONER FOOD AND SUPPLIES GOVT OF NCT OF DELHI
May 19, 2022
DELHI SIKH GURDWARA MANAGEMENT Vs. RAVINDER KAUR BHATIA
May 30, 2022
DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CO. LTD. Vs. H.R. BUILDERS
June 3, 2022
DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED Vs. WELL PROTECT MANPOWER SERVICES PVT. LTD.
March 30, 2022
DELHI TECHNOLOGICAL UNIVERSITY Vs. B.S.RAWAT
August 8, 2022
DELHI TOURISM AND TRANSPORTATION DEVELOPMENT CORPORATION LTD Vs. BAREFOOT HOLIDAYS INDIA PVT LTD
July 13, 2022
DELHI TRANSPORT CORPORATION Vs. SH ASHOK KUMAR
July 22, 2022
DELHI TRANSPORT CORPORATION Vs. RAJ KUMAR GUPTA
March 15, 2022
DELHI TRANSPORT CORPORATION Vs. KALU PRASAD
October 17, 2022
DELTON CABLES LIMITED Vs. UNION OF INDIA
September 14, 2022
DEPARTMENT OF POSTS Vs. SURINDER BABU JAIN
May 25, 2022
DEPUTY COMMISSIONER EXCISE Vs. 2 BANDITS RESTAURANT
May 31, 2022
DEPUTY COMMISSIONER OF POLICE Vs. NEELAM RANI
October 14, 2022
DEPUTY DIRECTOR OF INCOME TAX Vs. XIONGWEI LI
September 20, 2022
DESH DEEPAK SRIVASTAVA Vs. DELHI HIGH COURT
July 18, 2022
DEV CHAND Vs. BSES YAMUNA POWER LTD.
May 24, 2022
DEVASRI BALI Vs. CENTRAL BOARD OF SECONDRY EDUCATION
August 26, 2022
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June 10, 2022
DEVENDER KUMAR Vs. STATE
November 11, 2022
DEVENDER PAL SINGH Vs. UNION OF INDIA
July 29, 2022
DEVENDER SHUKLA Vs. STATE OF NCT
November 24, 2022
DEVKI NANDAN GARG Vs. DIRECTORATE OF ENFORCEMENT
September 26, 2022
DFM FOODS LTD Vs. ISHVI FOOD PRIVATE LIMITED
December 12, 2022
DHANALAKSHMI SRINIVASAN MEDICAL COLLEGE Vs. UNION OF INDIA
November 11, 2022
DHANANJAY RATHI Vs. SHREE VASU STEELS PRIVATE LIMITED
June 15, 2022
DHANWANTI Vs. STATE
November 22, 2022
DHARAM PAL Vs. STATE (NCT OF DELHI)
October 27, 2022
DHARAM RAJ Vs. JAI KISHAN
May 27, 2022
DHARAM VIR Vs. STATE (GOVT. OF NCT DELHI)
December 21, 2022
DHARAMRAJ Vs. INCOME TAX OFFICER
January 17, 2022
DHARAMVIR AND COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
July 7, 2022
DHARMALINGAM Vs. UNION OF INDIA
March 28, 2022
DHARMENDER Vs. STATE (NCT OF DELHI)
November 1, 2022
DHARMENDER JOSHI Vs. HIGH COURT OF DELHI
August 16, 2022
DHARMENDER RANA Vs. UNION OF INDIA
April 1, 2022
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April 6, 2022
DHAWLENDU Vs. VASUDHA MISHRA
March 2, 2022
DHIRENDER CHHAUNKAR Vs. STATE (NCT OF DELHI)
May 27, 2022
DHL INTERNATIONAL GMBH Vs. DLH EXPRESS SERVICES PRIVATE LIMITED
April 22, 2022
DHRITIMAN RAY Vs. UNIVERSITY OF DELHI
March 4, 2022
DHRUV JYOTI GOEL Vs. STATE
April 27, 2022
DHRUV MEHTA Vs. AROON MEHTA
September 8, 2022
DHRUV TEWARI Vs. DIRECTORATE OF ENFORCEMENT
July 4, 2022
DHRUW KANT JHA Vs. NETAJI SUBHAS UNIVERSITY OF TECHNOLOGY
March 14, 2022
DIAMOND ENTERTAINMENT TECHNOLOGIES PVT. LTD. Vs. RELIGARE FINVEST LIMITED
October 14, 2022
DIGAMBER JAIN MAHILA ASHRAM Vs. UNION OF INDIA
March 8, 2022
DIGVIJAY JAIN Vs. UNION OF INDIA
March 22, 2022
DILIP KUMAR Vs. GOVT OF NCT OF DELHI
July 7, 2022
DILIP KUMAR SWAIN Vs. UNION OF INDIA
April 8, 2022
DIN DAYAL Vs. CENTRAL INDUSTRIAL SECURITY FORCE
May 9, 2022
DINA NATH Vs. SH SUBHASH CHAND SAINI
May 19, 2022
DINESH KUMAR Vs. UNIVERSITY OF DELHI
August 3, 2022
DINESH KUMAR Vs. STATE
October 12, 2022
DINESH KUMAR Vs. HIGH COURT OF DELHI
September 28, 2022
DINESH KUMAR Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
November 22, 2022
DINESH KUMAR Vs. STATE (NCT OF DELHI)
November 4, 2022
DINESH KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
July 11, 2022
DINESH SHARMA Vs. STATE OF NCT OF DELHI
October 18, 2022
DINESH SHARMA Vs. KRISHNA KAINTH
April 19, 2022
DINESH SINGH Vs. UNION OF INDIA
February 11, 2022
DIPENDER Vs. STATE (GNCT OF DELHI)
November 1, 2022
DIPENDRA Vs. UNION OF INDIA
February 28, 2022
DIPIKA SEN Vs. P.K.AGRAWAL
April 6, 2022
DIRECTOR GENERAL CENTRAL RESERVE POLICE FORCE Vs. FIBROPLAST MARINE PVT. LTD.
May 4, 2022
DIRECTORATE GENERAL OF TRADE REMEDIES Vs. JINDAL SAW
July 25, 2022
DIRECTORATE OF ENFORCEMENT Vs. JATINDER PAL SINGH
July 20, 2022
DIRECTORATE OF ENFORCEMENT Vs. SATYENDAR KUMAR JAIN
June 3, 2022
DIRECTORATE OF ENFORCEMENT Vs. PC FINANCIAL SERVICES PRIVATE LIMITED
October 31, 2022
DIRECTORATE OF ENFORECEMENT Vs. GAGANDEEP SINGH
February 17, 2022
DISTRICT & SESSIONS JUDGE (HQS.) Vs. NARENDER KUMAR
October 7, 2022
DIVIJ SINGH KADAN Vs. PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX, DELHI
May 27, 2022
DIVYA CAPITAL ONE PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 7(1) DELH
May 12, 2022
DJB INFRASTRUCTURES AND DEVELOPERS INDIA PVT. LTD. Vs. STATE
November 21, 2022
DLF HOMES RAJAPURA PVT. LTD Vs. LATE O.P. MEHTA
July 11, 2022
DLF LIMITED Vs. RANUTROL INDUSTRIES PVT LTD.
January 18, 2022
DLF LTD. Vs. IL&FS ENGINEERING AND CONSTRUCTION COMPANY
December 21, 2022
DOCTUTORIALS EDUTECH PRIVATE LIMITED Vs. TELEGRAM FZ-LLC
July 14, 2022
DORO DESIGNS PVT. LTD. Vs. RADIUM CREATION LTD.
January 12, 2022
DR PRANNOY ROY Vs. UNION OF INDIA
June 1, 2022
DR RAMESH CHANDER MUNJAL Vs. DR SURAJ MUNJAL
April 13, 2022
DR VIDYOTTMA JHA Vs. GOVT OF NCT OF DELHI
April 5, 2022
DR VISHAL DAHIYA Vs. MEDICAL COUNSELLING COMMITTEE MCC
February 15, 2022
DR. ABHINAV KUMAR Vs. UNION OF INDIA
July 29, 2022
DR. ABHISHEK KUMAR Vs. GOVT. OF NCT OF DELHI
December 23, 2022
DR. AHMAD KAMAL Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
December 23, 2022
DR. L. PRAVEEN KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
September 6, 2022
DR. M.K. SHAH MEDICAL COLLEGE AND RESEARCH CENTRE Vs. UNION OF INDIA
April 1, 2022
DR. MAHENDRA SINGH RANA Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
May 25, 2022
DR. PRADEEP DUTTA Vs. STATE (NCT OF DELHI)
May 2, 2022
DR. REDDYS LABORATORIES LIMITED Vs. CONTROLLER GENERAL OF PATENTS DESIGNS AND TRADEMARKS
May 18, 2022
DR. SANJIV BANSAL Vs. DR. MANISH BANSAL
February 15, 2022
DR. SURAJ MUNJAL Vs. CHANDAN MUNJAL
June 3, 2022
DR. YOGESH KUMAR TRIKHA Vs. STATE
January 21, 2022
DREAM CARE FURNISHINGS PVT. LTD. Vs. MEENA ENTERPRISES.
April 11, 2022
DREAMS LINGERIE PRODUCTS Vs. AKASH CHAWDHARY
September 21, 2022
DS CONFECTIONERY PRODUCTS LIMITED Vs. NIRMALA GUPTA
November 22, 2022
DTC Vs. SHYAM SUNDER
November 30, 2022
DURGESH NANDINI Vs. DELHI TRANSPORT CORPORATION
August 24, 2022
DUSHYANT KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
May 31, 2022
DWARKA PRIVATE-ITI Vs. DIRECTORATE GENERAL OF TRAINING
April 19, 2022
DY. COMMISSIONER FOR INCOME TAX (EXEMPTION) Vs. PROFESSIONAL ASSISTANCE FOR DEVELOPMENT ACTION
July 19, 2022
DYNAMIC DRILLING AND SERVICES PRIVATE LIMITED Vs. OIL AND NATURAL GAS CORPORATION LIMITED
December 22, 2022
EARTHZ URBAN SPACES PVT LTD Vs. RAVINDER MUNSHI
June 2, 2022
EASY TRIP PLANNERS LTD Vs. ONE97 COMMUNICATIONS LTD
July 25, 2022
EBAY INC. Vs. MOHD. WASEEM T.
November 17, 2022
EBERA NWANAFORO Vs. NARCOTICS CONTROL BUREAU
May 31, 2022
EDELWEISS ASSET RECONSTRUCTION COMPANY LIMITED Vs. GTL INFRASTRUCTURE LIMITED
February 4, 2022
EGIS INDIA CONSULTING ENGINEERS PRIVATE LIMITED Vs. PAWAN HANS LIMITED
January 18, 2022
EICORE TECHNOLOGIES PRIVATE LIMITED Vs. EEXPEDISE TECHNOLOGIES PRIVATE LIMITED
November 15, 2022
EJIKE JONAS ORJI Vs. NARCOTICS CONTROL BUREAU
June 13, 2022
ELCOM INNOVATION PVT. LTD. Vs. HARISH SHARMA
April 21, 2022
ELECON ENGINEERING COMPANY LIMITED Vs. ENERGO ENGINEERING PROJECTS LIMITED
September 13, 2022
ELITE PACKAGING Vs. VASU POLYMERS INDIA PVT. LTD.
September 1, 2022
ELSEVIER LTD Vs. ALEXANDRA ELBAKYAN
February 10, 2022
EMANDI A. R. AJAY KUMAR Vs. UNION OF INDIA
May 9, 2022
EMEKA CHARLES OMUKA Vs. NARCOTIC CONTROL BUREAU
April 19, 2022
ENGINEERS INDIA LIMITED Vs. KIMIYA ENGINEERS PRIVATE LIMITED
April 18, 2022
ENTREPRENEUR MEDIA, INC Vs. SENIOR EXAMINER OF TRADE MARKS DELHI
October 14, 2022
ENVIRAD PROJECTS PVT. LTD. Vs. NTPC LTD.
January 18, 2022
EPSILON EDUVENTURES PRIVATE LIMITED Vs. BIKASH DASH
May 5, 2022
EPSILON EDUVENTURES PRIVATE LIMITED Vs. NIKHIL GOEL
May 5, 2022
ERICSSON INDIA PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 7, 2022
ERINA MICHAEL Vs. LIFE INSURANCE CORPORATION OF INDIA
September 22, 2022
ERNST AND YOUNG U.S. LLP Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
May 20, 2022
ESHA KEDIA Vs. MILAN R. PAREKH
October 7, 2022
ESL STEEL LIMITED Vs. UNION OF INDIA
August 1, 2022
ESTEEM PROJECTS PRIVATE LIMITED Vs. LLOYD INSULATIONS INDIA LTD
December 5, 2022
ESTER INDUSTRIES LTD Vs. ASSTT. COMMISSIONER OF INCOME TAX
May 27, 2022
ESTER INDUSTRIES LTD. Vs. ASSISTANT CIT, NEW DELHI
May 24, 2022
EUREKA FORBES LIMITED Vs. NATIONAL INTERNET EXCHANGE OF INDIA
September 23, 2022
EUROPEAN UNION REPRESENTED BY THE EUROPEAN COMMISSION Vs. UNION OF INDIA
May 31, 2022
EVALUESERVE SEZ (GURGAON) PVT. LTD Vs. NATIONAL COMMISSION FOR MINORITIES
May 10, 2022
EVAM CONSTRUCTIONS PVT LTD. Vs. WEI GROW HOTEL CONCEPTS PVT LTD
January 20, 2022
EVEREADY INDUSTRIES INDIA LTD. Vs. KKR INDIA FINANCIAL SERVICES LIMITED
February 7, 2022
EVERGREEN LAND MARK PVT LTD. Vs. JOHN TINSON AND CO PVT LTD
February 10, 2022
EX CPL RAM KUNWAR Vs. UNION OF INDIA
September 12, 2022
EX HC GD GANGA SINGH Vs. UNION OF INDIA
January 19, 2022
EXECUTIVE ENGINEER NATIONAL HIGHWAY DIVISION Vs. S&P INFRASTRUCTURE DEVELOPERS (P) LTD.
July 4, 2022
EXIDE INDUSTRIES LIMITED Vs. KRISHNA INTERNATIONAL
March 29, 2022
EXTRAMARKS EDUCATION INDIA PRIVATE LIMITED Vs. MES CENTRAL SCHOOL
May 11, 2022
EXTREME COATING PRIVATE LTD. Vs. JOTUN INDIA PRIVATE LTD.
August 3, 2022
EXXON MOBIL CORPORATION Vs. MOBOL ARMOUR CORPORATION LLP
March 24, 2022
FACEBOOK INDIA ONLINE SERVICES PRIVATE LIMITED Vs. COMPETITION COMMISSION OF INDIA
September 28, 2022
FADA TRADING PRIVATE LIMITED Vs. COMMISSIONER GOODS AND SERVICE TAX
April 7, 2022
FAIM Vs. COMMISSIONER EMPLOYEES COMPENSATION
November 11, 2022
FAJALUR RAHAMAN Vs. I.P.G.C.L.
January 19, 2022
FANTOOSH YADAV Vs. STATE (GOVT. OF NCT OF DELHI)
September 27, 2022
FARHEEN SAINI Vs. STATE OF NCT OF DELHI
January 24, 2022
FATEH SAHARAN Vs. ROHIT SAHARAN
January 14, 2022
FAUZIA SULTANA Vs. STATE
October 31, 2022
FDC LIMITED Vs. NILRISE PHARMACEUTICALS PVT. LTD.
September 23, 2022
FERMINA DEVELOPERS PRIVATE LIMITED Vs. INDIABULLS HOUSING FINANCE LIMITED
December 19, 2022
FEROZE AHMAD Vs. MUKESH MARWAH
May 26, 2022
FIITJEE LIMITED Vs. VIDYA MANDIR CLASSES LTD.
February 16, 2022
FIJA Vs. STATE GOVT OF NCT OF DELHI
August 17, 2022
FILM KAUR Vs. STATE (GOVT.OF NCT DELHI)
August 22, 2022
FIROZ AHMAD Vs. STATE CONSUMER DISPUTES REDRESSAL
July 13, 2022
FIRST SOLAR POWER INDIA PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 7-1 DELHI
May 26, 2022
FLIPKART INTERNET PRIVATE LTD. Vs. STATE OF NCT OF DELHI
August 17, 2022
FLORENTINE ESTATES OF INDIA LTD Vs. LOKESH DAHIYA
November 11, 2022
FLYOVER DISTILLERS AND BOTTLERS PRIVATE LIMITED Vs. OM SONS MARKETING PRIVATE LIMITED
May 9, 2022
FOOD CORPORATION OF INDIA Vs. GOVT.OF INDIA
December 12, 2022
FOOD CORPORATION OF INDIA Vs. M/S. ADANI AGRI LOGISTICS LTD.
July 5, 2022
FOOD CORPORATION OF INDIA Vs. FOOD CORPORATION OF INDIA
July 12, 2022
FOOMILL PVT. LTD. Vs. AFFLE (INDIA) LTD.
March 25, 2022
FORTUNE BUILDERS PVT. LTD. Vs. BLUE STAR LTD
April 8, 2022
FORTUNE LAND AND HOUSING PVT LTD Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-1
August 17, 2022
FOX MANDAL AND CO. Vs. RAVI BISHNOI
August 29, 2022
FRANCIS DANIEL LEE Vs. STATE
February 21, 2022
FRANKFINN AVIATION SERVICES PRIVATE LIMITED Vs. TATA SIA AIRLINES LTD.
October 28, 2022
FRANKFINN ENTERTAINMENT COMPANY PVT. LTD Vs. UNISYS INFOSOLUTIONS PVT. LTD
March 2, 2022
FRESENIUS MEDICAL CARE INDIAPRIVATE LIMITED Vs. KERRY INDEV LOGISTICS PRIVATE LIMITED
July 4, 2022
FURNITURE BLOCK MARKET ASSOCIATION Vs. NORTH DELHI MUNICIPAL CORPORATION
January 25, 2022
FUSSY FINANCIAL SERVICES PVT LTD Vs. NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
March 29, 2022
FUTURE COUPONS PRIVATE LIMITED Vs. AMAZON.COM NV INVESTMENT HOLDINGS LLC
November 22, 2022
FUTURE RETAIL LTD. Vs. AMAZON.COM NV INVESTMENT HOLDINGS LLC
January 4, 2022
G. G. CONSTRUCTIONS PVT. LTD Vs. BIKRAMJIT SINGH
August 17, 2022
G. VEERABAHU Vs. UNION OF INDIA
February 11, 2022
G.D. BUILDERS Vs. KLJ DEVELOPERS PVT. LTD
November 1, 2022
G.M SINGH Vs. TRILOCHAN SINGH
October 20, 2022
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June 1, 2022
G.S SANDHU Vs. GEETA AGGARWAL
January 14, 2022
G4S SECURE SOLUTIONS INDIA PRIVATE LIMITED Vs. RB PROMOTERS PVT LTD
April 29, 2022
GAIL (INDIA) LIMITED Vs. KESAR ALLOYS & METALS PRIVATE LIMITED
March 25, 2022
GAIL (INDIA) LIMITED Vs. RATHI STEEL AND POWER LTD.
February 16, 2022
GAIL (INDIA) LTD Vs. GUPTA BROS
January 11, 2022
GAIL(INDIA) LTD. Vs. TRIVENI ENGINEERING & INDUSTRIES LTD
May 12, 2022
GAIN CHAND Vs. STATE
January 12, 2022
GAIN CHAND @ RAHUL Vs. STATE GOVT. OF NCT
January 12, 2022
GAJENDER KUMAR Vs. JANAK RAJ NOW DECEASED
May 27, 2022
GALAV FOODS Vs. UNION OF INDIA
February 14, 2022
GALLUS CHATTELS PVT. LTD Vs. ISHWAR INDUSTRIES LTD.
May 17, 2022
GAMMON ENGINEERS AND CONTRACTORS PVT. LTD. Vs. RAIL VIKAS NIGAM LIMITED
February 28, 2022
GAMMON INDIA LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
November 24, 2022
GANESH GOURI INDUSTRIES Vs. R. C. PLASTO TANKS AND PIPES PVT. LTD.
January 28, 2022
GANESH PUN Vs. UNION OF INDIA NARCOTICS CONTROL BUREAU
June 3, 2022
GARG BUILDERS Vs. SIDCULCONCOR INFRA COMPANY LIMITED SCICL
February 8, 2022
GARG BUILDERS Vs. HINDUSTAN PREFAB LTD.
May 2, 2022
GARG ROAD LINES Vs. NATIONAL INSURANCE CO. LTD.
March 11, 2022
GARG ROAD LINES Vs. NATIONAL INSURANCE CO. LTD
March 9, 2022
GAURAV ARORA Vs. STATE OF NCT DELHI
March 22, 2022
GAURAV DALAL Vs. UNION OF INDIA, MINISTRY OF HOME AFFAIRS
January 18, 2022
GAURAV KUMAR CHAUDHARY Vs. STATE OF NCT OF DELHI
September 20, 2022
GAURAV MALIK Vs. STATE OF NCT DELHI
March 15, 2022
GAURAV MALIK Vs. CENTRAL BUREAU OF INVESTIGATION
April 26, 2022
GAURAV MENDIRATTA Vs. NARCOTICS CONTROL BUREAU
February 7, 2022
GAURI SHANKAR Vs. CENTRAL RESERVE POLICE FORCE
May 13, 2022
GAURI SHARMA Vs. DIRECTORATE OF EDUCATION GOVERNMENT OF NCT OF DELHI
February 22, 2022
GAUTAM BARMAN Vs. RAISINA BENGALI SCHOOL SOCIETY
May 6, 2022
GAUTAM PATHAK Vs. EAST DELHI MUNICIPAL CORPORATION
January 12, 2022
GAUTAM THAPAR Vs. DIRECTORATE OF ENFORCEMENT
March 2, 2022
GAVADE KISAN BAPU Vs. UNION OF INDIA
April 4, 2022
GEETA Vs. AJAY MISHRA
November 9, 2022
GEETA DEVI Vs. KAVITA
May 11, 2022
GEETA KUMARI, LADY CONST/GD CISF . Vs. DIRECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE
May 4, 2022
GEETA PODDAR Vs. SATYA DEVELOPERS PRIVATE LIMITED
August 31, 2022
GEETA SINGH Vs. PRADEEP SINGH
April 29, 2022
GEETIKA GULATI Vs. STATE
September 12, 2022
GENERAL MANAGER, CMS, ONGC HOSPITAL Vs. GOVIND SINGH BISHT
January 27, 2022
GERMANIUM TECHNOLOGIES LIMITED Vs. INDIAN OIL CORPORATION LTD.
August 25, 2022
GHULAM SARWAR Vs. NILOFAR KHAN
August 5, 2022
GIAN CHAND BANSIWAL Vs. DELHI DEVELOPMENT AUTHORITY
March 15, 2022
GIANI S FOODS PRIVATE LIMITED Vs. KESHAV AGGARWAL, TRADING AS M/S. KESHAV FOODS
February 7, 2022
GITA RATTAN INTERNATIONAL BUSINESS SCHOOL Vs. NORTH DELHI MUNICIPAL CORPORATION
January 19, 2022
GKB OPTOLAB PVT. LTD Vs. CREONS ADVERTISING PVT. LTD
May 19, 2022
GKC PROJECTS LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
December 19, 2022
GLITTER OVERSEAS Vs. MMTC LIMITED
July 15, 2022
GLOBAL CAR GROUP LTD. Vs. MOHIT GOYAL
January 19, 2022
GLOBAL COORDINATES Vs. SIMRIT SINGH
April 13, 2022
GLOBE CAPITAL MARKET LIMITED Vs. VINEET SECURITIES PRIVATE LIMITED
September 15, 2022
GLOCALEDGE CONSULTANTS PVT LTD Vs. REC POWER DISTRIBUTION COMPANY
February 21, 2022
GM MODULAR PVT. LTD. Vs. SYSKA LED LIGHTS PVT. LTD.
August 22, 2022
GMR POCHANPALLI EXPRESSWAYS LTD Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
April 6, 2022
GO DIGIT GENERAL INSURANCE CO. LTD Vs. SHIV KUMAR
December 8, 2022
GOEL ROAD CARRIERS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 2, 2022
GOGORO INC Vs. CONTROLLER OF PATENTS AND DESIGNS
August 24, 2022
GOOGLE ASIA PACIFIC PTE LTD Vs. COMMISSIONER OF INCOME TAX
February 3, 2022
GOPALA KRISHNA MOOTHA Vs. STATE GOVT OF NCT OF DELHI
February 21, 2022
GOPI CHAND Vs. VIJAY KAPOOR
July 25, 2022
GOPI CHAND GUPTA Vs. MOHD. MOHSIM
July 26, 2022
GORAKH SINGH Vs. UNION OF INDIA
May 26, 2022
GORANG GUPTA Vs. GOVT OF NCT OF DELHI
December 19, 2022
GOVERNMENT E MARKETPLACE Vs. UNILEX CONSULTANTS
April 18, 2022
GOVIND SINGH BHAKUNI Vs. REGISTRAR GENERAL
December 22, 2022
GOVT OF NCT OF DELHI Vs. PRIYANKA
September 22, 2022
GOVT OF NCT OF DELHI Vs. AMIRA NISAR
January 7, 2022
GOVT OF NCT OF DELHI Vs. SATBIR
May 6, 2022
GOVT. OF NCT DELHI Vs. VIRENDER KUMAR CHOUDHARY
October 19, 2022
GOVT. OF NCT OF DELHI Vs. LATE SHRI ASHOK KUMAR SINGH
October 12, 2022
GOVT. OF WEST BENGAL Vs. ARSH VERMA
April 7, 2022
GOYAL MG GASES PRIVATE LIMITED Vs. NEELACHAL ISPAT NIGAM LIMITED
March 11, 2022
GRAND REALITY PVT. LTD. Vs. NANAK MEHTA
March 31, 2022
GREAT GETSBY CLUB OF INDIA REGD Vs. DELHI DEVELOPMENT AUTHORITY
January 4, 2022
GREEN GENE ENVIRO PROTECTION AND INFRASTRUCTURE PVT. LTD. Vs. MUNICIPAL CORPORATION OF DELHI
October 12, 2022
GREESH KUMAR BANSAL Vs. ASIAN HOTELS (NORTH) LIMITED
February 21, 2022
GS SHERGILL Vs. DELHI STATE CIVIL SUPPLIES CORPORATION LTD
November 11, 2022
GUJARAT GAS LIMITED Vs. VEDANTA LIMITED
May 12, 2022
GULATI ENTERPRISES Vs. CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS
May 18, 2022
GULZARI Vs. STATE
October 6, 2022
GUNEET BHASIN Vs. STATE OF NCT OF DELHI
November 14, 2022
GURDEEP SINGH Vs. JASPAL KAUR
February 24, 2022
GURDEEP SINGH Vs. STATE
September 19, 2022
GURJEET SINGH Vs. STATE OF NCT OF DELHI
September 7, 2022
GURJIT SINGH SANDHU Vs. STATE OF NCT OF DELHI
March 22, 2022
GURKIRPAL SINGH Vs. BSES RAJDHANI POWER LIMITED
February 3, 2022
GURNAM SINGH Vs. STATE NCT OF DELHI
January 31, 2022
GURPREET DHARIWAL Vs. AMIT JAIN
March 16, 2022
GURVEER SINGH Vs. STATE
May 23, 2022
GYAN BHARTI INSTITUTE OF SKILL DEVELOPMENT Vs. GOVERNMENT OF NCT DELHI
March 10, 2022
GYAN PRAKASH Vs. DELHI TRANSCO LTD.
November 11, 2022
GYANDEEP SHIKSHAK PRASHIKSHAN MAHAVIDYALAYA Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
March 25, 2022
H. S. SAHNI Vs. MUKUL SINGHAL
November 10, 2022
H.R. CHOUDHURY Vs. POWER GRID CORPORATION OF INDIA LTD
October 11, 2022
H.S. RAI Vs. UOI
August 30, 2022
H.S. SAHN Vs. MUKUL SINGHAL
January 17, 2022
H.S. SAHNI Vs. MUKUL SINGHAL
November 11, 2022
HAKIM Vs. STATE (NCT OF DELHI)
October 13, 2022
HAKIM SINGH Vs. NEW KANPUR AGRA TRASPORT COMPANY
September 6, 2022
HAMDARD NATIONAL FOUNDATION (INDIA) Vs. SADAR LABORATORIES PVT LTD
December 21, 2022
HAMDARD NATIONAL FOUNDATION (INDIA) Vs. SADAR LABORATORIES PVT. LTD.
January 6, 2022
HANSA DUTT LOHANI Vs. DG BSF
February 25, 2022
HANUMAN BENIWAL Vs. VINAY MISHRA
June 13, 2022
HANZLA IQBAL Vs. STATE
August 24, 2022
HARCHARAN DASS GUPTA Vs. HINDUSTAN PRE-FAB LIMITED
May 27, 2022
HARDEEP Vs. STATE
November 22, 2022
HARDEEP KAPOOR Vs. RAJESH VERMA
August 1, 2022
HARDEEP SINGH Vs. STATE
November 18, 2022
HARDEV DOHIL Vs. PUNJAB NATIONAL BANK
August 16, 2022
HARDEV SINGH Vs. INCOME TAX OFFICER WARD 62(1), DELHI
May 18, 2022
HARDWARI LAL RANA Vs. UNION OF INDIA
April 8, 2022
HARGOVIND Vs. GOVT OF NCT DELHI
November 21, 2022
HARI CHAND Vs. STATEAND ANOTHER
March 8, 2022
HARI OM Vs. STATE
May 24, 2022
HARI SHAMSHER KAUSHIK Vs. ACCURA CARE PHARMACEUTICALS PVT. LTD.
May 9, 2022
HARI SHAMSHER KAUSHIK Vs. JASBIR SINGH, MANAGING DIRECTOR
May 9, 2022
HARI SINGH Vs. LAND AND BUILDING DEPARTMENT
August 18, 2022
HARI SINGH Vs. STATE (NCT OF DELHI)
December 23, 2022
HARIKALA Vs. STATE
July 4, 2022
HARINDER KUMAR Vs. GIRISH PESHORIA
August 29, 2022
HARINDER SINGH CHAWLA Vs. RUPINDER NAYAR
April 29, 2022
HARISH BHARDWAJ Vs. MEHSAR JAHAN
May 26, 2022
HARISH FABIANI Vs. ENFORCEMENT DIRECTORATE
September 26, 2022
HARISH GUPTA Vs. U.O.I.
August 5, 2022
HARISH KATHURIA Vs. STATE
May 24, 2022
HARISH KUMAR SHARMA Vs. UNION OF INDIA
November 1, 2022
HARISH SAINI Vs. NATIONAL CAPITAL TERRITORY OF DELHI
July 22, 2022
HARISH TIWARI Vs. STATE
October 13, 2022
HARJI ENGINEERING WORKS PRIVATE LIMITED Vs. PUNJAB AND SIND BANK
July 18, 2022
HARJINDER KAUR Vs. PARAMJIT SINGH JAUHAR
November 14, 2022
HARJIT KAUR Vs. SHANKAR MUKHERJEE
February 22, 2022
HARKESH CHADHA Vs. STATE
July 15, 2022
HARNAM SINGH Vs. GOVERNMENT OF NCT OF DELHI
November 25, 2022
HARPAL SHARMA Vs. STATE OF NCT OF DELHI
July 14, 2022
HARSH NEWAR Vs. STATE
February 14, 2022
HARSH SEHGAL Vs. STATE
May 13, 2022
HARSH VIBHORE SINGHAL Vs. CABINET SECRETARY, GOVERNMENT OF INDIA
December 22, 2022
HARSHIT DHAWAN Vs. CHANDER SHEKHAR DHAWAN
January 6, 2022
HARSHIT NANDRAJOG Vs. STATE
December 1, 2022
HARVIR SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
February 9, 2022
HARYANA PESTICIDES MANUFACTURES ASSOCIATION Vs. WILLOWOOD CHEMICALS PRIVATE LIMITED
September 12, 2022
HARYANA STATE COOPERATIVE SUPPLY & MARKETING FEDERATION LIMITED Vs. INDO ARYA LOGISTICS
January 9, 2022
HARYANA STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED Vs. INDO ARYA LOGISTICS
January 19, 2022
HARYANA STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LTD Vs. IDBI BANK LIMITED
March 29, 2022
HARYANA STATE JUDO ASSOCIATION Vs. JUDO FEDERATION OF INDIA
June 2, 2022
HARYANA VIDYUT PRASARAN NIGAM LIMITED Vs. COBRA INSTALACIONES Y. SERVICES, S.A. & SHYAM INDUS POWER SOLUTION PVT. LTD.
April 25, 2022
HARYANA VIDYUT PRASARAN NIGAM LIMITED Vs. COBRA INSTALACIONES Y SERVICES SA AND SHYAM INDUS POWER SOLUTION PVT LTD
May 6, 2022
HAVELLS INDIA LIMITED Vs. PANASONIC LIFE SOLUTIONS INDIA PVT LTD
May 31, 2022
HAVELLS INDIA LIMITED Vs. L. RAMESH
February 24, 2022
HDFC LTD Vs. ANUKARAN MALIK
January 3, 2022
HEAD DIGITAL WORKS PRIVATE LIMITED Vs. TICTOK SKILL GAMES PRIVATE LIMITED
May 10, 2022
HEETICH MARKETING-UND Vs. GUPTA STORE
June 1, 2022
HELL ENERGY Vs. KRITI KARKI TRADING
June 1, 2022
HELL ENERGY MAGYARORSZAG KFT Vs. SHRI BRAHM SHAKTI PRINCE BEVERAGES PVT LTD
July 21, 2022
HEMA GUSAIN Vs. INDIA INTERNATIONAL CENTRE
July 6, 2022
HEMANT KUMAR Vs. STATE
August 31, 2022
HEMANT VERMA Vs. DAINA TECHNO SOLUTIONS PVT. LTD.
August 2, 2022
HEMRAJ Vs. STATE
October 17, 2022
HERO FINCORP LIMITED Vs. S.R.STORE
January 10, 2022
HERO FINCORP LIMITED Vs. STATE (NCT OF DELHI)
January 4, 2022
HERO FINCORP LIMITED Vs. SAMTEL HAL DISPLAY SYSTEMS LIMITED
April 21, 2022
HERO FINCORP. LIMITED Vs. FEEDBACK POWER OPERATIONS AND MAINTENANCE SERVICES PVT. LTD.
May 4, 2022
HERO MOTO CORP LTD Vs. UPPER INDIA TRADING CO. (DELHI) PVT LTD
March 25, 2022
HERO MOTOCORP LTD Vs. UNION OF INDIA
October 10, 2022
HFCL ADVANCE SYSTEMS PRIVATE LIMITED Vs. CENTRE FOR DEVELOPMENT OF ADVANCE COMPUTING (C-DAC)
March 4, 2022
HFCL LIMITED Vs. TELECOMMUNICATIONS CONSULTANTS INDIA LTD.
June 3, 2022
HI-TECH POLYMERS PRIVATE LIMITED Vs. D. R. POLYMERS LTD
April 28, 2022
HIMANI WALIA Vs. HEMANT WALIA
March 23, 2022
HIMANSHU BANSAL Vs. UNION OF INDIA
October 18, 2022
HIMANSHU KUMAR Vs. STATE NCT OF DELHI
May 5, 2022
HIMANSHU SHEKHAR Vs. PRABHAT SHEKHAR
May 31, 2022
HINDUSTAN ANTIBIOTICS LTD. Vs. SANDEEP GUPTA
November 10, 2022
HINDUSTAN CLEANENERGY LIMITED Vs. MAIF INVESTMENTS INDIA 2 PTE LIMITED
January 20, 2022
HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. INDIAN STRATEGIC PETROLEUM RESERVES LIMTED (ISPRL)
February 24, 2022
HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. NATIONAL HIGHWAYS & INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED
April 27, 2022
HINDUSTAN ENGINEERING AND INDUSTRIES LIMITED Vs. SPICEJET LIMITED
March 29, 2022
HINDUSTAN PETROLEUM CORPORATION LTD Vs. DHAMPUR SUGAR MILLS
May 18, 2022
HINDUSTAN PETROLEUM CORPORATION LTD Vs. M/S. DHAMPUR SUGAR MILLS LTD
January 6, 2022
HINDUSTAN UNILEVER LIMITED Vs. SETHI AGENCIES
September 26, 2022
HINDUSTAN UNILEVER LIMITED Vs. UNILEVERR1.IN
April 28, 2022
HITESH BHARDWAJ Vs. GOVT. OF NCT OF DELHI
May 24, 2022
HITESH GOLA Vs. ROYAL BANK OF SCOTLAND, INDIA
April 25, 2022
HLL LIFECARE LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
March 7, 2022
HT MEDIA LIMITED Vs. WWW.HINDUSTANTIMES.TECH
May 24, 2022
HT MEDIA LIMITED Vs. DIPALI SANTOSH RAO
April 19, 2022
HTC CORPORATION Vs. LV DEGAO
April 6, 2022
HUAWEI TELECOMMUNICATIONS (INDIA) CO. PVT. LTD Vs. WIPRO LIMITED
January 24, 2022
HUDA ANSARI Vs. JAMIA MILLIA ISLAMIA
July 6, 2022
HUGO BOSS TRADE MARK MANAGEMENT GMBH AND CO. KG Vs. ASHOK KUMAR
February 23, 2022
HUMESH Vs. STATE
November 14, 2022
HUNCH CIRCLE PRIVATE LIMITED Vs. FUTURETIMES TECHNOLOGY INDIA PVT LTD
February 2, 2022
HYATT INDIA CONSULTANCY PVT LTD Vs. UNION OF INDIA
December 5, 2022
I A HOUSING SOLUTION PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
November 2, 2022
I MONEY WALLET PRIVATE LTD. Vs. NATIONAL FACELESS ASSESSMENT CENTRE
September 21, 2022
IC 57454M COL JPS BAKSHI Vs. UNION OF INDIA
June 3, 2022
ICICI BANK LIMITED Vs. RASHMI SHARMA
January 12, 2022
ICICI BANK LTD Vs. VINOD GUPTA
January 7, 2022
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. SAROJ GAUTAM
November 4, 2022
IDBI BANK LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
June 1, 2022
IFCI RETIREES WELFARE FORUM Vs. IFCI LIMITED
March 4, 2022
IHHR HOSPITALITY (ANDHRA) PVT. LTD. Vs. SEEMA SWAMI
November 4, 2022
IIFL FINANCE LIMITED Vs. VINAY JAIN
April 5, 2022
IJM GAYATRI JV Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
October 7, 2022
IL AND FS ENERGY DEVELOPMENT COMPANY LIMITED Vs. AMITY UNIVERSITY
February 9, 2022
ILASHREE NATH GUPTA Vs. KAMLA GUPTA
November 28, 2022
IMAGINE MARKETING PRIVATE LIMITED Vs. GREEN ACCESSORIES
March 21, 2022
IMRAN Vs. STATE OF DELHI THROUGH COMMISSIONER OF DELHI POLICE
July 6, 2022
IMRAN Vs. STATE
December 28, 2022
IN RE: HOUSING FOR THE POOR IN DELHI Vs. IN RE: HOUSING FOR THE POOR IN DELHI
June 1, 2022
INCRED FINANCIAL SERVICES LTD. Vs. SHREE KAMAKSHI MOTORS
February 2, 2022
INDER PAL SINGH Vs. UNION OF INDIA
November 24, 2022
INDERPREET SINGH Vs. CHANDEEP SINGH
November 10, 2022
INDIA POWER CORPORATION LIMITED Vs. EASTERN COALFIELDS LIMITED
September 13, 2022
INDIA POWER CORPORATION LIMITED (FORMERLY KNOWN AS DPSC LTD.) Vs. EASTERN COALFIELDS LIMITED
March 2, 2022
INDIA TOURISM DEVELOPMENT CORPORATION LIMITED (ITDC) Vs. BOUGAINVILLEA MULTIPLEX ENTERTAINMENT CENTRE PVT. LTD. (BMEL)
May 27, 2022
INDIA TOURISM DEVELOPMENT CORPORATION LTD. (ITDC) Vs. BOUGAINVILLEA MULTIPEX & ENTERTAINMENT CENTRE PVT. LTD.
April 1, 2022
INDIABULLS HOUSING FINANCE LTD Vs. GNEX PROJECTS PRIVATE LIMITED
March 14, 2022
INDIAN BANK Vs. PRAVEEN KUMAR
August 24, 2022
INDIAN HOTELS COMPANY LTD. Vs. UNION OF INDIA
March 31, 2022
INDIAN OIL CORPORATION LIMITED Vs. ALL INDIA PETROLEUM DEALERS ASSOCIATION REGISTERED
January 10, 2022
INDIAN OIL CORPORATION LTD Vs. STANDARDCASTING PVT LTD
May 13, 2022
INDIAN PROFESSIONAL NURSES Vs. GOVERNMENT OF NCT OF DELHI
May 17, 2022
INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD Vs. DEEPAK AND CO
June 2, 2022
INDIAN RAILWAY MOBILE CATERERS ASSOCIATION Vs. UNION OF INDIA
February 17, 2022
INDIAN YARN LIMITED Vs. ACIT, CIRCLE-10(1) DELHI, CIVIC CENTRE
May 26, 2022
INDIRA KUMARI Vs. BIMLA RANI
January 25, 2022
INDIRA UPPAL Vs. UNION OF INDIA
July 28, 2022
INDIYAA DISTRIBUTION NETWORK LLP Vs. P. SINGH
November 25, 2022
INDO INTERNATIONAL TOBACCO LTD Vs. SHRI VIVEK PRASAD
January 11, 2022
INDRA PASRICHA Vs. DEEPIKA CHAUHAN
April 19, 2022
INDRAPRASTHA POWER GENERATION CO LTD Vs. SOMEER CHATERJEE
September 9, 2022
INDRAPRASTHA WORLD SCHOOL Vs. CHITRA SRIVASTAVA
January 10, 2022
INDU RANI @INDU RATHI Vs. PUSHPA
December 1, 2022
INDUS TOWERS LTD (EARLIER KNOWN AS BHARTI INFRATEL LTD) Vs. INCOME TAX OFFICER
May 10, 2022
INSITUFORM PIPELINE REHABILITATION PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COUNCIL
January 7, 2022
INSOLVENCY AND BANKRUPTCY BOARD OF INDIA Vs. STATE BANK OF INDIA
November 28, 2022
INSP. ATTAR SINGH Vs. UNION OF INDIA
September 21, 2022
INTAS PHARMACEUTICALS PRIVATE LIMITED Vs. INTRA LIFE PRIVATE LIMITED
June 2, 2022
INTEL CORPORATION Vs. S.P. GUPTA
October 7, 2022
INTEL CORPORATION Vs. RAKESH JAIN
April 20, 2022
INTER IKEA SYSTEMS B V Vs. ITALICA FLOOR TILES PVT. LTD
January 3, 2022
INTERGLOBE TECHNOLOGY QUOTIENT PVT LTD. Vs. SHREE SATI TRAVELS PVT LTD.
February 4, 2022
IQRA PARVEEN Vs. SATYAWATI COLLEG E
July 18, 2022
IRCON INTERNATIONAL LIMITED Vs. KAMAL BUILDERS
June 2, 2022
IRCON INTERNATIONAL LIMITED Vs. GPT-RAHEE JV
March 25, 2022
IRCON INTERNATIONAL LTD. Vs. REACON ENGINEERS (INDIA) PVT. LTD.
July 4, 2022
IREO PRIVATE LIMITED Vs. VIBHOR HOME DEVELOPERS PVT LTD ORS.
July 26, 2022
IREO PRIVATE LIMITED Vs. VIBHOR HOME DEVELOPERS PRIVATE LIMITED
July 29, 2022
ISHWAR SINGH Vs. STATE AND ANR.
April 26, 2022
ISMILE Vs. STATE OF NCT DELHI
November 24, 2022
ISRAR TOMAR Vs. STATE
April 11, 2022
J. P. DHAWAN Vs. DEPUTY COMMISSIONER SOUTH WEST DISTRICT
September 1, 2022
J.K. LAKSHMI CEMENT LTD. Vs. MASTER AVISHKAR
May 24, 2022
J.S.ARORA Vs. D.V.C.
January 18, 2022
JA ENTERTAINMENT PVT LTD Vs. SITHARA ENTERTAINMENT
July 11, 2022
JAEWOO PARK Vs. STATE OF NCT OF DELHI
July 14, 2022
JAG PARVESH SURA Vs. UPPAL ENGINEERING CO PVT LTD
May 24, 2022
JAGBIR Vs. STATE (N.C.T. OF DELHI)
July 22, 2022
JAGDISH PABREJA Vs. SHALU PABREJA
November 2, 2022
JAGDISH SINGH SHARY Vs. CENTRAL ADOPTION RESOURCE AUTHORITY
July 25, 2022
JAGJEET SINGH Vs. UNION OF INDIA
May 9, 2022
JAGMIT SINGH Vs. SONIA SINGH
February 8, 2022
JAGMOHAN KASHYAP Vs. GOVT. OF NCT OF DELHI
May 27, 2022
JAGRAN PRAKASHAN LIMITED Vs. REGISTRAR OF TRADE MARKS, DELHI
May 13, 2022
JAHAN SINGH Vs. TRIBAL COOPERATIVE MARKETING DEVELOPMENT FEDERATION OF INDIA LTD
February 10, 2022
JAI BHAGWAN SHARMA Vs. MUNNI DEVI
June 2, 2022
JAI KISHAN DATWANI Vs. STATE, GOVT. OF NCT DELHI
May 9, 2022
JAI KUMAR JAIN Vs. STATE (GOVT OF NCT OF DELHI)
May 13, 2022
JAI PRAKASH Vs. STATE
July 4, 2022
JAI RAJ SOLANKI Vs. UNION OF INDIA
November 24, 2022
JAI SHREE HOLIDAYS AND TOURS PVT LTD Vs. PRAKASH VERMA
November 25, 2022
JAI SINGH GOEL Vs. CHIEF COMMISSIONER OF INCOME TAX(CENTRAL)
February 25, 2022
JAIDEEP SINGH Vs. GOVERNMENT OF NCT OF DELHI
August 24, 2022
JAIMEET SINGH KALRA Vs. STATE
June 2, 2022
JAIN CO-OPERATIVE BANK LTD Vs. REGISTRAR COOPERATIVE SOCIETIES
July 15, 2022
JALDHI OVERSEAS PTE LTD Vs. STEEL AUTHORITY OF INDIA LTD
January 5, 2022
JAMAHIR ALIAS JAWAHAR Vs. STATE GOVT OF NCT OF DELHI
May 18, 2022
JAMES PASCAL Vs. NARCOTIC CONTROL BUREAU
September 21, 2022
JAMMU & KASHMIR BANK LIMITED Vs. AVTAR KRISHAN BHAT
February 15, 2022
JAMSHED ADIL KHAN Vs. UNION TERRITORY OF JAMMU
July 8, 2022
JANKI Vs. CENTRAL PUBLIC WORKS DEPARTMENT
October 7, 2022
JANODAYA EKTA SAMITI Vs. GOVT. OF NCT OF DELHI
December 15, 2022
JANTA ASSOCIATES & CO. LTD. Vs. INDIAN OIL FOUNDATION
October 6, 2022
JASBIR SINGH Vs. STATE
May 12, 2022
JASMINE BUILDMART PVT. LTD. Vs. NEERU JAIN
March 28, 2022
JASPREET SINGH Vs. SWANEET KUKREJA
February 28, 2022
JASPRIYA BHASIN Vs. STATE (NCT OF DELHI)
August 5, 2022
JASVEER LAL GOUR Vs. DELCAP FINANCIAL PVT LTD
May 25, 2022
JASVINDER KAUR Vs. UNION OF INDIA
February 18, 2022
JASWEEN SANDHU Vs. STATE
September 6, 2022
JASWINDER KOHLI Vs. HARKISHAN
May 25, 2022
JATAYU ENTERPRISES SERVICES Vs. XXX
May 10, 2022
JATINDER PAL SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
January 17, 2022
JATINDER PAL SINGH Vs. TEJINDER SINGH
February 10, 2022
JATINDER SINGH CHAWLA Vs. DELHI DEVELOPMENT AUTHORITY
September 12, 2022
JAVAHAR LAL Vs. OVT INDIA PVT. LIMITED
August 8, 2022
JAYA ASRANI Vs. REGISTRAR OF COOPERATIVE SOCIETIES
May 24, 2022
JAYABRATA BOSE Vs. UNION OF INDIA
January 19, 2022
JAYANT NANDA Vs. UNION OF INDIA
March 11, 2022
JBM ELECTRIC VEHICLES PRIVATE LIMITED Vs. UNION OF INDIA
May 27, 2022
JCS HEALTHCARE PVT. LTD. Vs. MEDEOR HOSPITAL LIMITED
April 8, 2022
JEET NATH Vs. GOVIND RAM BAFNA
April 28, 2022
JEEVAGAN NARAYANA SWAMI NADAR Vs. UNION OF INDIA
December 9, 2022
JEPS PHARMA LTD Vs. OFFICE OF COMISSIONER OF INDUSTRIES
September 23, 2022
JHAJJZ PVT. LTD Vs. STATE OF NCT OF DELHI
September 2, 2022
JHUGGI JHOPRI VIKAS SAMITI, NETAJI NAGAR Vs. SURESH KUMAR
July 6, 2022
JINDAL DRILLING AND INDUSTRIES LTD. Vs. NARESH KUMAR AGARWAL
October 10, 2022
JINDAL EXPORTS AND IMPORTS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 2, 2022
JINDAL KUMAR Vs. STATE (GOVT. OF NCT OF DELHI)
July 18, 2022
JINDAL REALTY LIMITED Vs. NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
April 20, 2022
JINDAL REALTY LIMITED Vs. NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
April 21, 2022
JINDAL STAINLESS (HISAR) LTD Vs. SOURABH JINAL
January 3, 2022
JITENDER KUMAR Vs. STATE OF NCT OF DELHI
August 26, 2022
JITENDER NATH Vs. CENTRAL BOARD OF DIRECT TAXES
March 28, 2022
JITENDRA KOHLI Vs. CONTROLLER OF PATENTS
May 17, 2022
JITENDRA KUMAR GARG Vs. MANJU GARG
April 26, 2022
JITINDER TIWARI Vs. UNION OF INDIA
August 8, 2022
JIVA INSTITUTE OF VEDIC SCIENCE Vs. PUNEET CHHATWAL
May 25, 2022
JIVANLAL JOITARAM PATEL Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
March 8, 2022
JMC PROJECTS (INDIA) LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
February 4, 2022
JMC PROJECTS (INDIA) LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
April 11, 2022
JMC PROJECTS (INDIA) LTD. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
February 3, 2022
JMD BUILDCON Vs. SUDHA DEWAN
September 27, 2022
JOGINDER SANSANWAL Vs. SOHAN
October 17, 2022
JOGINDER SINGH LATHER Vs. STATE (NCT OF DELHI)
November 19, 2022
JOGINDER TULI Vs. STATE NCT OF DELHI
January 17, 2022
JOHNEY REBERIO Vs. UNION OF INDIA
October 14, 2022
JOHNSON CONTROLS-HITACHI AIR CONDITIONING INDIA LIMITED Vs. MAHAMAYA INFRASTRUCTURE PRIVATE LIMITED
February 2, 2022
JOHNSON JACOB Vs. STATE
July 4, 2022
JOHRINA BEGUM Vs. SUKHBIR SINGH
February 14, 2022
JOLLY SINGH Vs. STATE
December 7, 2022
JONES LNG LASALLE PROPERTY CONSULTANTS (INDIA) PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 21, 2022
JOSE INACIO COTA Vs. UNION OF INDIA
May 11, 2022
JOY DEV NATH Vs. STATE (NCT OF DELHI)
January 28, 2022
JUKI INDIA PRIVATE LIMITED Vs. CAPITAL APPARELS TECHNOLOGY PRIVATE LIMITED
April 7, 2022
JUSTICE FOR ALL Vs. VENKATESHWAR GLOBAL SCHOOL
May 26, 2022
JWO RK JAISWAL EDN INSTR Vs. UNION OF INDIA
March 29, 2022
JYOTHISH PRABHAKARAN Vs. UNION OF INDIA
September 13, 2022
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June 10, 2022
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May 27, 2022
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December 8, 2022
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March 21, 2022
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September 13, 2022
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November 9, 2022
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May 6, 2022
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March 7, 2022
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June 3, 2022
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July 28, 2022
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July 18, 2022
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August 18, 2022
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April 12, 2022
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April 13, 2022
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December 13, 2022
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November 10, 2022
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March 10, 2022
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November 17, 2022
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May 17, 2022
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April 21, 2022
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May 23, 2022
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November 21, 2022
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April 12, 2022
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March 24, 2022
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August 5, 2022
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May 31, 2022
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May 6, 2022
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December 16, 2022
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February 3, 2022
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September 14, 2022
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November 10, 2022
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November 16, 2022
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October 18, 2022
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February 22, 2022
KANISHKA IMPEX PVT LTD Vs. SOUTH DELHI MUNICIPAL CORPORATION
June 1, 2022
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January 28, 2022
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July 5, 2022
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August 2, 2022
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March 24, 2022
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March 7, 2022
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May 6, 2022
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April 4, 2022
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February 21, 2022
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March 22, 2022
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September 26, 2022
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June 2, 2022
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September 2, 2022
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May 27, 2022
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December 8, 2022
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March 28, 2022
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January 24, 2022
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May 25, 2022
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December 22, 2022
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November 25, 2022
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October 19, 2022
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January 5, 2022
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May 9, 2022
KEEPWELL SECURITY SERVICES Vs. DEPARTMENT OF WOMEN AND CHILD DEVELOPMENT
April 12, 2022
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May 17, 2022
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April 12, 2022
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February 14, 2022
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March 23, 2022
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May 13, 2022
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January 10, 2022
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May 18, 2022
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May 31, 2022
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March 4, 2022
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February 22, 2022
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December 1, 2022
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April 6, 2022
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March 14, 2022
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November 22, 2022
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June 2, 2022
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July 11, 2022
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May 24, 2022
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November 10, 2022
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October 13, 2022
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May 26, 2022
KLJ ORGANIC LIMITED Vs. COMMISSIONER OF INCOME TAX
February 18, 2022
KNITPRO INTERNATIONAL Vs. EXAMINER OF TRADE MARKS
July 13, 2022
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December 21, 2022
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January 18, 2022
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February 15, 2022
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April 11, 2022
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July 29, 2022
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February 3, 2022
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April 28, 2022
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March 22, 2022
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January 13, 2022
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July 8, 2022
KRBL LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 1, 2022
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October 19, 2022
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February 8, 2022
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August 30, 2022
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November 9, 2022
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August 17, 2022
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May 25, 2022
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January 21, 2022
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May 18, 2022
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June 3, 2022
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January 18, 2022
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January 5, 2022
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July 5, 2022
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February 7, 2022
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August 1, 2022
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February 11, 2022
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July 11, 2022
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March 23, 2022
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June 10, 2022
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November 22, 2022
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February 24, 2022
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December 2, 2022
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November 24, 2022
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March 3, 2022
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December 6, 2022
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July 18, 2022
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April 12, 2022
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March 9, 2022
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September 5, 2022
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September 21, 2022
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July 4, 2022
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March 16, 2022
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January 5, 2022
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January 11, 2022
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March 4, 2022
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July 29, 2022
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December 14, 2022
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April 28, 2022
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February 3, 2022
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April 13, 2022
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August 16, 2022
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September 2, 2022
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September 1, 2022
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February 25, 2022
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April 18, 2022
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April 13, 2022
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April 1, 2022
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July 22, 2022
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March 24, 2022
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August 16, 2022
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September 1, 2022
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July 20, 2022
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April 27, 2022
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May 9, 2022
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January 19, 2022
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November 23, 2022
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April 8, 2022
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May 12, 2022
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April 7, 2022
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May 12, 2022
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October 14, 2022
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July 14, 2022
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July 27, 2022
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March 23, 2022
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March 15, 2022
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March 29, 2022
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March 10, 2022
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June 17, 2022
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April 13, 2022
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April 21, 2022
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February 2, 2022
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November 10, 2022
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September 12, 2022
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July 12, 2022
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March 10, 2022
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November 28, 2022
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December 15, 2022
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June 6, 2022
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December 13, 2022
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August 22, 2022
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October 6, 2022
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September 1, 2022
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February 23, 2022
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November 24, 2022
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January 31, 2022
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January 6, 2022
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April 27, 2022
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March 28, 2022
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September 16, 2022
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June 1, 2022
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December 8, 2022
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May 25, 2022
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October 20, 2022
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December 2, 2022
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November 1, 2022
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July 18, 2022
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September 12, 2022
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August 17, 2022
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January 7, 2022
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April 22, 2022
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May 30, 2022
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November 2, 2022
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July 14, 2022
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March 30, 2022
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May 18, 2022
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September 9, 2022
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March 3, 2022
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January 25, 2022
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June 28, 2022
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July 19, 2022
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September 28, 2022
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May 24, 2022
MARLO OR FAB GOLD Vs. ARVIND
October 7, 2022
MARSHAL INFRADEVELOPERS INDIA PRIVATE LIMITED Vs. UNION OF INDIA
March 29, 2022
MASPAR INDUSTRIES PRIVATE LIMITED Vs. CHIEF COMMISSIONER OF INCOME TAX TDS
April 27, 2022
MATTEL, INC Vs. JAYANT AGARWALA
March 9, 2022
MAX HEALTHCARE INSTITUTE LTD. Vs. MAX 24X7 MEDICOS
April 8, 2022
MAYANK GARG Vs. DELHI HIGH COURT
September 12, 2022
MAYUR BANDHEKAR Vs. MINISTRY OF LABOUR AND EMPLOYMENT
June 1, 2022
MAYUR BATRA Vs. ASSISSTANT COMMISSIONER OF INCOME TAX CIRCLE
March 16, 2022
MBD PRINTOGRAPHICS PVT. LTD. Vs. PARAGON PAPER INDUSTRIES
January 13, 2022
MBL INFRASTRUCTURES LTD Vs. TELECOMMUNICATION CONSULTANTS OF INDIA
December 20, 2022
MBL INFRASTRUCTURES LTD. Vs. RITES LIMITED
October 14, 2022
MCCAIN FOODS INDIA PVT LTD Vs. BHARAT KUMAR THAKOR
April 21, 2022
MD AZAM ANSARI Vs. UNION OF INDIA
December 15, 2022
MD IRSHAD Vs. STATE NCT OF DELHI
May 5, 2022
MD. ABDUL AHAD AZIM Vs. UNION OF INDIA
April 27, 2022
MD. AYUB Vs. TARA INTERNATIONAL
October 13, 2022
MD. EHRAZ ZAFAR Vs. UNION OF INDIA
January 17, 2022
MD. EHRAZ ZAFAR Vs. UNION OF INDIA
February 17, 2022
MD. ISLAMUDDIN Vs. S. S. KAPOOR
November 1, 2022
MDC PHARMACEUTICALS LIMITED Vs. UNION OF INDIA
February 16, 2022
MEBIGO LABS PRIVATE LIMITED Vs. POCKET FM PRIVATE LIMITED
November 24, 2022
MEENA CHAWLA Vs. SDREEN INDIA PVT. LTD.
September 9, 2022
MEENA KUMARI Vs. EDMC
June 3, 2022
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December 1, 2022
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November 22, 2022
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September 16, 2022
MEENAKSHI MANNA Vs. SURITI MANNA
May 12, 2022
MEENU CHAUFLA Vs. INCOME TAX OFFICER WARD 49(1), DELHI
May 27, 2022
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June 29, 2022
MEET MALHOTRA Vs. UNION OF INDIA
August 1, 2022
MEHENDIRAM FOODS PRODUCTS PRIVATE LIMITED Vs. GOVERNMENT OF NCT OF DELHI
October 17, 2022
MEHJABEEN Vs. BSES RAJDHANI POWER LIMITED
July 8, 2022
MEHRA JEWEL PALACE PVT. LTD. Vs. MINISO LIFE STYLE PVT. LTD.
May 25, 2022
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November 10, 2022
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December 15, 2022
MERETE SIMONSEN Vs. STATE
May 13, 2022
MERINO INDUSTRIES LIMITED Vs. MAYANK BANSAL
February 7, 2022
MERTA INVESTMENT PVT. LTD. Vs. VICE CHAIRMAN, DELHI DEVELOPMENT AUTHORITY
May 24, 2022
META PLATFORMS, INC Vs. NOUFEL MALOL
July 6, 2022
MGF DEVELOPMENTS LTD Vs. STATE OF NCT OF DELHI
September 12, 2022
MICHELLE CAMILLERI Vs. CENTRAL ADOPTION RESOURCE AUTHORITY
November 25, 2022
MICROMAX INFORMATICS LIMITED Vs. STAR MOBITEL LIMITED
February 24, 2022
MICROSOFT CORP. Vs. RUPESH WAIDANDE
December 14, 2022
MIKKO VAULT LLC. Vs. REGISTRAR OF TRADE MARKS
October 18, 2022
MILASH ARROL NORONHA Vs. UNION OF INDIA
January 4, 2022
MILLENNIUM EDUCATION FOUNDATION Vs. EDUCOMP INFRASTRUCTURE AND SCHOOL MANAGEMENT LIMITED
May 13, 2022
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May 10, 2022
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April 7, 2022
MIRIC BIOTECH LTD. Vs. ANIL KUMAR AGGARWAL
October 18, 2022
MIS. STELLAR INFORMATION TECHNOLOGY PRIVATE LTD Vs. CHANDAN KUMAR CHAUDHARY
July 21, 2022
MISS M (MINOR) Vs. STATE OF NCT DELHI
January 5, 2022
MITHLESH JAIN Vs. STATE OF NCT OF DELHI
January 11, 2022
MITHLESH SHARMA Vs. AMAN GUPTA
August 18, 2022
MITHUN BHATNAGAR Vs. STATE
July 20, 2022
MITTAL ELECTRONICS Vs. SUJATA HOME APPLIANCES PRIVATE LIMITED
February 9, 2022
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November 10, 2022
MITTAL INTERNATIONAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 21, 2022
MIZPAH CHARITABLE TRUST Vs. UNION OF INDIA
September 15, 2022
MKJ MANUFACTURING PVT LTD Vs. SOUTH DELHI MUNICIPALCORPORATION
June 1, 2022
MODI-MUNDIPHARMA BEAUTY PRODUCTS PRIVATE LIMITED Vs. S.M. ENTERPRISES
January 7, 2022
MODICARE LIMITED Vs. REGISTRAR OF TRADEMARKS
April 4, 2022
MODICARE LIMITED Vs. REGISTRAR OF TRADEMARKS
April 19, 2022
MOHAMED ANAS Vs. NARCOTICS CONTROL BUREAU
February 23, 2022
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February 21, 2022
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January 6, 2022
MOHAN BIR SINGH Vs. GURMUKH SINGH
May 6, 2022
MOHAN INVESTMENTS AND PROPERTIES PRIVATE LIMITED Vs. AAINA FARMS PRIVATE LIMITED
February 15, 2022
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January 6, 2022
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September 7, 2022
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May 31, 2022
MOHD AHSAN Vs. CUSTOMS
September 16, 2022
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September 28, 2022
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May 19, 2022
MOHD ARIF Vs. SOUTH DELHI MUNICIPAL CORPORATION
March 10, 2022
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November 1, 2022
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February 23, 2022
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October 18, 2022
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January 3, 2022
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December 7, 2022
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September 12, 2022
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January 28, 2022
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January 18, 2022
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March 11, 2022
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December 30, 2022
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January 7, 2022
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April 13, 2022
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May 13, 2022
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May 17, 2022
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August 17, 2022
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January 18, 2022
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October 17, 2022
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April 12, 2022
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March 29, 2022
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February 15, 2022
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July 14, 2022
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July 26, 2022
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January 25, 2022
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September 27, 2022
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August 8, 2022
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January 18, 2022
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February 1, 2022
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January 18, 2022
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July 22, 2022
MOHIT Vs. UNION OF INDIA
February 9, 2022
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January 21, 2022
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April 28, 2022
MOHIT MITTAL Vs. KANIKA JAIN
April 11, 2022
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May 6, 2022
MONA Vs. STATE NCT OF DELHI
July 22, 2022
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July 26, 2022
MONTY Vs. UNION OF INDIA
March 25, 2022
MONU KHAN Vs. UNION OF INDIA
August 25, 2022
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January 31, 2022
MOROCCANOIL ISRAEL LIMITED Vs. MODICARE LIMITED
November 18, 2022
MOS UTILITY PRIVATE LIMITED Vs. INDIAN RAILWAYS CATERING AND TOURISM CORPORATION LTD
October 10, 2022
MOTHER DAIRY FRUIT AND VEGETABLE PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 16(1) NEW DELHI
September 28, 2022
MOTHER SPARSH BABY CARE PVT LTD Vs. AAYUSH GUPTA
March 22, 2022
MOVIE TIMES CINEPLEX PRIVATE LIMITED Vs. MRG DEVELOPERS PRIVATE LIMITED
April 4, 2022
MRS. JAYANTI DALMIA Vs. DY. COMMISSIONER OF INCOME TAX
March 9, 2022
MRS. X Vs. GNCTD
December 6, 2022
MS BAREILLY HIGHWAYS PROJECTS LIMITED Vs. MS BAREILLY HIGHWAYS PROJECTS LIMITED
November 15, 2022
MS CHARU KAIN Vs. HIGH COURT OF DELHI
June 3, 2022
MS KIMAYA BUILDTECH LLP Vs. RAMESH KAUL
December 1, 2022
MS MANIKA BATRA Vs. TABLE TENNIS FEDERATION OF INDIA
February 11, 2022
MS. AMBIENCE PVT. LTD Vs. M/S. PLANET ADVERTISING PVT. LTD.
August 4, 2022
MS. BYGGING INDIA LIMITED Vs. MS BHARAT HEAVY ELECTRICALS LIMITED
October 11, 2022
MS. CHHAVI Vs. UNION OF INDIA
May 18, 2022
MS. S.H.KHAN AND CO. Vs. GOVERNMENT OF NCT OF DELHI
June 10, 2022
MS.JASWINDER KOHLI Vs. HARKISHAN
May 25, 2022
MSK PROJECTS LIMITED Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
July 19, 2022
MUDULI SUPRAVA Vs. STATE OF NCT OF DELHI
April 19, 2022
MUFG BANK LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE
October 19, 2022
MUFG BANK LTD Vs. COMMISSIONER OF INCOME TAX
November 25, 2022
MUFG BANK, LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 17, 2022
MUHSIN ALI Vs. NARCOTICS CONTROL BUREAU
January 25, 2022
MUKESH BHATIA Vs. STATE NCT OF DELHI
April 12, 2022
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April 13, 2022
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February 28, 2022
MUKESH KUMAR Vs. STATE
July 8, 2022
MUKESH KUMAR SINGH Vs. SERIOUS FRAUD INVESTIGATION OFFICE
July 22, 2022
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September 1, 2022
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March 10, 2022
MUKISH Vs. STATE
May 19, 2022
MUKTA AGARWAL Vs. VINEET GUPTA
November 18, 2022
MUKUT HOUSE DEVELOPERS PRIVATE LIMITED Vs. GURINDER SINGH KAIRON
October 31, 2022
MULTITEX FILTERATION ENGINEERS LIMITED Vs. IDBI BANK LIMITED
September 15, 2022
MUMTAZ Vs. STATE (NCT OF DELHI)
December 28, 2022
MUNESH KUMARI Vs. SOUTH DELHI MUNICIPAL CORPORATION
May 18, 2022
MUNICIPAL CORPORATION OF DELHI Vs. ISHWAR
June 1, 2022
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November 11, 2022
MUNICIPAL CORPORATION OF DELHI Vs. DEPUTY LABOUR COMMISIONER
October 14, 2022
MUNINDER PANJETA Vs. STATE OF NCT OF DELHI
September 16, 2022
MURARI MIRCHANDANI Vs. JATINDER SARDNA
November 18, 2022
MURARI MIRCHANDANI Vs. STATE
June 2, 2022
MURLI DHAR Vs. APSARA BISCUITS COMPANY
November 16, 2022
N.D. TYAGI Vs. POWER FINANCE CORPORATION LTD
May 18, 2022
N.D.P.L. Vs. AMAN NASHA MUKTI KENDRA
March 30, 2022
N.D.TYAGI Vs. POWER FINANCE CORPORATION LTD.
August 2, 2022
N.T.P.C. Vs. BADARPUR POWER ENGINEERS AND WORKERS UNION
November 23, 2022
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December 23, 2022
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April 28, 2022
NAFE SINGH Vs. NARCOTICS CONTROL BUREAU
October 10, 2022
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March 4, 2022
NANCY GILL Vs. STATE
February 8, 2022
NAND KISHORE Vs. STATE ELECTION COMMISSIONER
December 2, 2022
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July 27, 2022
NANDAN SINGH KORANGA Vs. UNION OF INDIA
May 25, 2022
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September 2, 2022
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September 21, 2022
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October 18, 2022
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May 20, 2022
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October 19, 2022
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February 17, 2022
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February 3, 2022
NARESH KUMAR Vs. UNION OF INDIA
August 25, 2022
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October 31, 2022
NARESH KUMAR GUPTA Vs. SATYA PAL
January 19, 2022
NARINDER KUMAR GOVIL Vs. M.K.GOVIL
August 8, 2022
NAS Vs. DELHI GUEST HOUSE SERVICES PRIVATE LIMITED
September 28, 2022
NASIMUDDIN Vs. SOUTH DELHI MUNICIPAL CORPORATION
February 23, 2022
NASTOR FARIRAI ZISO Vs. NCB
April 11, 2022
NATCO PHARMA LIMITED Vs. UNION OF INDIA
July 12, 2022
NATHU RAM Vs. D.D.A
February 1, 2022
NATIONAL BOARD OF EXAMINATION Vs. ASSOCIATION OF MD PHYSICIANS
August 5, 2022
NATIONAL COOPERATIVE DEVELOPMENT CORPORATION Vs. MUNICIPAL CORPORATION OF DELHI
July 19, 2022
NATIONAL COUNCIL FOR TEACHER EDUCATION Vs. SAVITA DEVI MAHAVIDYALAYA
November 22, 2022
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April 20, 2022
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. MEP CHENNAI BYPASS TOLL ROAD PVT. LTD.
May 9, 2022
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. SHREE JAGANNATH EXPRESSWAYS PVT. LTD.
March 7, 2022
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July 4, 2022
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. TANTIA RAXAUL TOLLWAYS PRIVATE LIMITED
September 9, 2022
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. JMC CONSTRUCTIONS PVT. LTD.
September 2, 2022
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. HINDUSTAN CONSTRUCTION CO LTD
January 12, 2022
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. VIJAYAWADA TOLLWAYS PVT. LTD
May 13, 2022
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. IRB GOA TOLLWAY PRIVATE LTD.
February 21, 2022
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. IRB PATHANKOT AMRITSAR TOLL ROAD LTD
March 8, 2022
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. UEM ESSAR JOINT VENTURE
March 22, 2022
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PCL STICCO (JV)
March 23, 2022
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ORIENTAL NAGPUR BETUL HIGHWAYS PRIVATE LIMITED
March 29, 2022
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ABHIJEET ANGUL SAMBALPUR TOLL ROAD LIMITED
February 28, 2022
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. MAPEX INFRASTRUCTURE PRIVATE LIMITED
February 7, 2022
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. C.P. RAMA RAO
February 17, 2022
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. CONTINENTAL ENGINEERING CORPORATION
April 13, 2022
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SUNCON SOMA (JV)
November 28, 2022
NATIONAL INSURANCE AND INDEMNITY CORPORATION Vs. VIRAT TRAVELS
April 6, 2022
NATIONAL INSURANCE CO. LTD Vs. PANKAJ MALHOTRA
November 18, 2022
NATIONAL INSURANCE CO. LTD. Vs. SANJAIDA
November 9, 2022
NATIONAL INSURANCE COMPANY LIMITED Vs. DIGITAL WORLD
April 8, 2022
NATIONAL INSURANCE COMPANY LIMITED Vs. DEVENDER MALHOTRA
May 23, 2022
NATIONAL INSURANCE COMPANY LIMITED Vs. DIGITAL WORLD
August 8, 2022
NATIONAL INSURANCE COMPANY LTD. Vs. RANI
October 17, 2022
NATIONAL INSURANCE COMPANY LTD. Vs. MEENA DEVI AND ORS
November 17, 2022
NATIONAL PEROXIDE LIMITED Vs. UNION OF INDIA
June 13, 2022
NATIONAL RESEARCH DEVELOPMENT CORPORATION Vs. SMS PHARMACEUTICALS LTD
April 26, 2022
NATIONAL RESEARCH DEVELOPMENT CORPORATION Vs. MAK CONTROLS AND SYSTEMS PRIVATE LIMITED
July 5, 2022
NATIONAL SEEDS CORPORATION LTD Vs. NATIONAL AGRO SEEDS CORPORATION
May 31, 2022
NATIONAL SEEDS CORPORATION LTD Vs. NATIONAL AGRO SEEDS CORPORATION (INDIA)
January 5, 2022
NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. EQUIPMENT CONDUCTORS & CABLES LIMITED
December 8, 2022
NATIONAL SMALL INDUSTRIES CORPORATION LTD. Vs. NATIONAL COMMISSION FOR SCHEDULED CASTES
July 27, 2022
NATRAJ POLYCHEM PRIVATE LIMITED Vs. ICICI BANK LIMITED
January 28, 2022
NAUSHAD Vs. STATE GOVT. OF NCT OF DELHI
May 23, 2022
NAVAL KISHORE DIXIT Vs. UNION OF INDIA
November 23, 2022
NAVAL KUMAR Vs. COMMISSIONER OF CENTRAL TAXES GST DELHI EAST
March 8, 2022
NAVDEEP SHIPPING PVT LTD Vs. DISTRIBUTION LOGISTICS INFRASTRUCTURE PVT LTD
April 5, 2022
NAVED Vs. STATE
May 11, 2022
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April 11, 2022
NAVIN SONI Vs. MUNISH SONI
April 26, 2022
NAVJEET HARJINDER GADHOKE Vs. UNION OF INDIA
November 17, 2022
NAYAB Vs. STATE
October 20, 2022
NAZIR KHAN Vs. STATE OF NCT OF DELHI
December 14, 2022
NEELAM BATRA Vs. V. RAMCHANDRA RAO
January 3, 2022
NEELAM CHAUHAN Vs. STATE GOVT. OF NCT OF DELHI
August 2, 2022
NEELAM KOCCHAR Vs. NEERA JAIN
October 18, 2022
NEELAM KUMARI Vs. NEW INDIA ASSURANCE CO. LTD.
November 25, 2022
NEELAM TIWARI Vs. STATE OF NCT DELHI
January 21, 2022
NEERA MEHTA Vs. MINISTRY OF RAILWAYS
February 3, 2022
NEERAJ AGARWAL Vs. NORTH DELHI MUNICIPAL CORPORATION
January 27, 2022
NEERAJ BHAS Vs. DIVISIONAL COMMISSIONER, DELHI
July 8, 2022
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August 25, 2022
NEERAJ BHATT Vs. STATE (NCT OF DELHI
July 4, 2022
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April 28, 2022
NEETA BHARDWAJ Vs. KAMLESH SHARMA
March 22, 2022
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May 20, 2022
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April 25, 2022
NEETA BHARDWAJ Vs. KAMLESH SHARMA
March 31, 2022
NEETA BHARDWAJ Vs. KAMLESH SHARMA
February 15, 2022
NEETA BHARDWAJ Vs. KAMLESH SHARMA
March 15, 2022
NEETA BHARDWAJ Vs. KAMLESH SHARMA
September 22, 2022
NEETA BHARDWAJ Vs. KAMLESH SHARMA
June 1, 2022
NEETA BHARDWAJ Vs. KAMLESH SHARMA
March 7, 2022
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January 14, 2022
NEETU Vs. ORIENTAL INS. CO. LTD.
March 25, 2022
NEETU SINGH Vs. TELEGRAM FZ LLC
August 30, 2022
NEHA DEVI Vs. GOVT OF NCT OF DELHI
May 30, 2022
NEHA SAINI Vs. RAGHUBIR SINGH
July 7, 2022
NEMI CHAND GOD Vs. STATE (NCT OF DELHI)
January 20, 2022
NEPTUNE INDIA LTD Vs. NEW DELHI MUNICIPAL COUNCIL
February 8, 2022
NEW BHARAT OVERSEAS Vs. KIAN AGRO PROCESSING PRIVATE LIMITED
December 23, 2022
NEW INDIA ASSURANCE CO LTD Vs. SHYAM SUNDER
September 20, 2022
NEW INDIA ASSURANCE CO. LIMITED Vs. FARZANA RAHAT
November 24, 2022
NEW INDIA ASSURANCE CO. LTD. Vs. SWETA DEVI
February 4, 2022
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KHANNA PAPER MILLS LIMITED
December 5, 2022
NEW MILLENNIUM EDUCATION SOCIETY Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
September 16, 2022
NEWGEN SOFTWARE TECHNOLOGIES LIMITED Vs. OXYGEN BUSINESS PARK PRIVATE LIMITED
February 7, 2022
NIKHIL CHAWLA Vs. COCA COLA COMPANY
September 12, 2022
NILOFAR SINGH Vs. PRAMOD DANG
November 22, 2022
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June 2, 2022
NIRMA LIMITED Vs. PURNIMA GUPTA
September 28, 2022
NIRMAL JINDAL Vs. SHYAM SUNDER TYAGI
May 13, 2022
NISHA Vs. UNION OF INDIA
February 15, 2022
NISHANT CHAWLA Vs. TELECOM DISPUTES SETTLEMENT
July 12, 2022
NISHANT KHATRI Vs. JAWAHARLAL NEHRU UNIVERSITY
November 1, 2022
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December 16, 2022
NITENDRA SHARMA Vs. UNION OF INDIA
May 31, 2022
NITIN KHETAN Vs. EKTA KHETAN
May 27, 2022
NITIN KUMAR JAIN Vs. UNION OF INDIA
January 3, 2022
NITIN REKHAN Vs. UNION OF INDIA
July 15, 2022
NITISH JAISWAL Vs. RAM KISHORE TYAGI
November 11, 2022
NIZAMUDDIN KHAN Vs. STATE
May 26, 2022
NOKIA TECHNOLOGIES OY Vs. GUANGDONG OPPO MOBILE TELECOMMUNICATIONS CORP LIMTED
November 17, 2022
NORTH DELHI MUNICIPAL CORPORATION Vs. DEEPAK KUMAR
September 16, 2022
NORTH DELHI MUNICIPAL CORPORATION Vs. NEERAJ KUMAR
January 5, 2022
NORTH DELHI MUNICIPAL CORPORATION Vs. RENU NANGIA
January 27, 2022
NORTH DELHI MUNICIPAL CORPORATION Vs. CHATAR SINGH
June 1, 2022
NORTH DELHI MUNICIPAL CORPORATION Vs. IJM CORPORATION BERHAD
April 26, 2022
NORTH END FOODS MARKETING PRIVATE LIMITED Vs. JAI HANUMAN RICE & GENERAL MILLS
February 23, 2022
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April 7, 2022
NOVARTIS AG Vs. WINDLAS BIOTECH PVT LTD
March 25, 2022
NOVARTIS AG Vs. MSN LABORATORIES PRIVATE LIMITED
May 26, 2022
NOVARTIS AG Vs. CONTROLLER OF PATENTS & DESIGNS
August 23, 2022
NOVARTIS AG Vs. CENTURION REMEDIES PRIVATE LIMITED
May 26, 2022
NOVARTIS AG Vs. ZYDUS HEALTHCARE LIMITED
December 12, 2022
NOVI DIGITAL ENTERTAINMENT PVT. LTD. Vs. W1.123 MOVIES11.COM
July 21, 2022
NTPC VIDYUT VYAPAR NIGAM LTD. Vs. NEWTON SOLAR PVT. LTD.
July 6, 2022
NTPC VIDYUT VYAPAR NIGAM LTD. Vs. DDE RENEWABLE ENERGY PVT. LTD
July 6, 2022
NTT INDIA PRIVATE LIMITED Vs. UNION OF INDIA
April 28, 2022
NUTAN THAKUR Vs. SHIV NATH THAKUR
December 8, 2022
NYONI ENTERPRISES PVT. LTD Vs. SOUTH DELHI MUNCIPAL CORPORATION
April 7, 2022
O. M. PARMAR Vs. HARSH VARDHAN NAYYAR
November 24, 2022
OCM SINGAPORE NJORD HOLDINGS HARDRADA PTE LTD Vs. PRERIT GOEL
May 6, 2022
ODO THE LUXURIOUS YOU Vs. UNION OF INDIA
June 2, 2022
OIL AND NATURAL GAS CORPORATION LTD Vs. M/S. UNITED DRILLING TOOLS LIMITED
December 12, 2022
OIL INDUSTRY DEVELOPMENT BOARD Vs. GODREJ AND BOYCE MFG. CO. LTD.
February 2, 2022
OM FOODS PRODUCTS Vs. HANS HERBAL
February 8, 2022
OM LOGISTICS LTD Vs. SH MAHENDRA PANDEY
March 15, 2022
OM PRAKASH Vs. DELHI PINJRAPOLE SOCIETY
August 26, 2022
OM PRAKASH ARORA Vs. MEENAKSHI SARDANA
July 28, 2022
OM PRAKASH CHAUTALA Vs. CENTRAL BUREAU OF INVESTIGATION
August 1, 2022
OM PRAKASH GUPTA Vs. ANJANI GUPTA
March 8, 2022
OM PRAKASH KASAT Vs. DELHI DEVELOPMENT AUTHORITY
May 26, 2022
OM PRAKASH MEENA Vs. UNION OF INDIA
January 19, 2022
OMAXE BUILDHOME PVT LTD Vs. IBRAT FAIZAN
March 31, 2022
OMBIR SINGH Vs. STATE
July 22, 2022
OMEGA FINVEST LLP Vs. DIRECT NEWS PRIVATE LIMITED
October 11, 2022
OMESH JAIN Vs. INCOME TAX OFFICER WARD
November 10, 2022
OMID HUSSAIN KHILL Vs. STATE (N.C.T OF DELHI)
September 20, 2022
OMITA MAGO Vs. AHLCON PUBLIC SCHOOL
March 24, 2022
OMKAR DUBEY Vs. STATE
September 1, 2022
OMKAR NATH Vs. NATIONAL FACELESS ASSESSMENT CENTRE DELHI
March 10, 2022
OMMORROWLAND LIMITED Vs. ENSOURCE FINANCE LIMITED
April 27, 2022
ORCHID INFRASTRUCTURE DEVELOPERS (P). LTD. Vs. FIVE STAR CONSTRUCTIONS PVT. LTD
July 19, 2022
ORCHID REALTORS (P) LTD Vs. UNION OF INDIA
March 29, 2022
ORIENTAL INSURANCE CO LTD Vs. LEELAWATI
September 27, 2022
ORIENTAL INSURANCE CO. LTD. Vs. E-MEDITEK INSURANCE TPA LTD
March 10, 2022
ORIENTAL INSURANCE OC. LTD Vs. SARITA NAYAK MUKHERJEE
March 2, 2022
ORISSA CONCRETE AND ALLIED INDUSTRIES LTD Vs. UNION OF INDIA
April 5, 2022
ORIX LEASING AND FINANCIAL SERVICES INDIA LTD Vs. BELOORBAYIR BIOTECH LIMITED
April 28, 2022
OSRAM GMBH Vs. TEJMEET SINGH SETHI
June 3, 2022
OVERNITE EXPRESS LIMITED Vs. DELHI METRO RAIL CORPORATION
August 22, 2022
OYO HOTELS AND HOMES PVT. LTD Vs. PARVEEN JUNEJA
April 28, 2022
P. S. GAHLAUT Vs. ADJUDICATING AUTHORITY, PMLA
December 19, 2022
P.K. ADVERTISING SERVICES PVT. LTD. Vs. NORTH DELHI MUNICIPAL CORPORATION
May 6, 2022
P.R COMMISSIONER OF INCOME TAX-12 NEW DELHI Vs. HARISH KUMAR HUF
May 25, 2022
P.S. HOODA Vs. UNION OF INDIA
January 5, 2022
PAAM PHARMACEUTICAL DELHI LTD Vs. STATE
November 14, 2022
PACIFFIC SPIRITS PVT. LTD. Vs. MINUS30 PRIVATE LTD.
April 26, 2022
PADAM KUMAR DAGAR Vs. STATE (GOVT. OF NCT, DELHI)
July 28, 2022
PAHWA BUILDTECH PVT. LTD Vs. JAGMOHAN SINGH ARORA
June 1, 2022
PALWINDER KUMAR KWATRA Vs. CANARA BANK
February 15, 2022
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October 7, 2022
PANIPAT JALANDHAR NH 1 TOLLWAY PRIVATE LIMITED FORMERLY KNOWN AS M S SOMA ISOLUX NH 1 TOLLWAY PVT LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
January 17, 2022
PANKAJ Vs. STATE (GOVT. OF NCT OF DELHI)
August 18, 2022
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December 23, 2022
PANKAJ BANSAL Vs. SUPERINTENDENT OF POLICE (HQ), CENTRAL BUREAU OF INVESTIGATION
March 8, 2022
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June 22, 2022
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June 2, 2022
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May 17, 2022
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January 21, 2022
PANKAJA PANDA Vs. LEELA KAPILA
May 10, 2022
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May 23, 2022
PAPPU SHARMA Vs. NORTH DELHI MUNICIPAL CORPORATION
May 18, 2022
PARAMJEET SINGH Vs. MAHAVIR PRASAD
February 28, 2022
PARASHAR NARAYAN SHARMA Vs. UNION OF INDIA
May 17, 2022
PARDEEP Vs. DELHI DEVELOPMENT AUTHORITY
October 18, 2022
PARDEEP Vs. UNION OF INDIA
May 20, 2022
PARDEEP THROUGH PAIROKAR Vs. ANIL THROGH PAIROKAR
October 31, 2022
PARMINDER KHETARPAL Vs. STATE OF NCT DELHI
November 23, 2022
PARMOD KUMAR JAIN Vs. MUNICIPAL CORPORATION OF DELHI
July 18, 2022
PARSU RAM Vs. STATE
July 18, 2022
PARSVNATH DEVELOPERS LTD Vs. RAIL LAND DEVELOPMENT AUTHORITY
February 16, 2022
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April 12, 2022
PARTHA GHOSH Vs. REGISTRAR OF COMPANIES
December 12, 2022
PARVEEN KUMAR Vs. STATE
January 17, 2022
PARVEZ Vs. STATE
January 18, 2022
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September 20, 2022
PASHUPATI PROPERTIES ESTATE PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL TAXES GST DELHI, (EAST)
March 8, 2022
PAVAN GAUR Vs. N. SAIRAJ
March 8, 2022
PAWAN KUMAR Vs. DIVISIONAL COMMISSIONER
October 14, 2022
PAWAN KUMAR CHOTIA Vs. STATE OF NCT OF DELHI
April 27, 2022
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October 7, 2022
PAWANDEEP SINGH Vs. REGISTRAR OF TRADEMARKS
March 23, 2022
PAWANJIT SINGH BAWA Vs. STATE OF NCT OF DELHI
June 3, 2022
PCIT (CENTRAL)-3, NEW DELHI Vs. PROMINENT REAL TECH PVT.L TO.
July 12, 2022
PCIT -7 Vs. SHALIMAR TOWN PLANNERS PVT. LTD.
July 22, 2022
PCIT, DELHI-7 Vs. RATNAGIRI GAS AND POWER PVT. LTD
October 13, 2022
PCJ SECURITIES PRIVATE LIMITED Vs. INCOME TAX OFFICER
May 4, 2022
PEE EMPRO EXPORTS P. LTD. Vs. STATE
November 25, 2022
PEEYUSH AGGARWAL Vs. STATE
December 22, 2022
PEPS INDUSTRIES PRIVATE LIMITED Vs. KURLON LIMITED
October 7, 2022
PERCEPT ADVERTISING LTD. Vs. BHARAT SANCHAR NIGAM LTD
April 1, 2022
PERFETTI VAN MELLE S.P.A Vs. SURESH NANIK LILARAM HINGORANI
September 1, 2022
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March 2, 2022
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June 15, 2022
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July 5, 2022
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October 6, 2022
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May 11, 2022
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March 9, 2022
PHOOL KUMAR MEHRA Vs. STATE OF DELHI
August 5, 2022
PHOOL WATI Vs. OM PRAKASH
May 10, 2022
PINK CITY EXPRESSWAY PRIVATE LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
June 15, 2022
PINK CITY EXPRESSWAY PRIVATE LIMITED Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
June 3, 2022
PIONEER NUTS AND BOLTS PRIVATE LIMITED Vs. TUFFBRACE FASTENERS PRIVATE LIMITED
October 10, 2022
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May 17, 2022
PIYUSH KUMAR Vs. UNION OF INDIA
January 10, 2022
PKF SRIDHAR AND SANTHANAM Vs. AIRPORTS ECONOMIC REGULATORY AUTHORITY OF INDIA
January 6, 2022
PLUSPLUS LIFESCIENCES LLP Vs. SHIWANI SINGH
November 30, 2022
POOJA DUBEY Vs. MANISH KUMAR
September 28, 2022
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February 10, 2022
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February 16, 2022
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July 18, 2022
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January 7, 2022
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May 13, 2022
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July 25, 2022
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March 28, 2022
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July 20, 2022
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July 18, 2022
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September 22, 2022
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November 23, 2022
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November 21, 2022
PR. COMMISSIONER OF INCOME TAX (CENTRAL)- 3 Vs. AGSON GLOBAL PRIVATE LIMITED
January 19, 2022
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September 26, 2022
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April 28, 2022
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April 27, 2022
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September 14, 2022
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October 11, 2022
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October 18, 2022
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September 21, 2022
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July 14, 2022
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October 10, 2022
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September 22, 2022
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November 17, 2022
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August 31, 2022
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November 14, 2022
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September 7, 2022
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May 30, 2022
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September 9, 2022
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May 2, 2022
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November 21, 2022
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July 18, 2022
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April 29, 2022
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April 13, 2022
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April 13, 2022
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May 17, 2022
PRADEEP VINOD CONSTRUCTION CO. Vs. UNION OF INDIA
April 26, 2022
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December 5, 2022
PRAGATI ENGINEERS Vs. GOVERNMENT OF NCT DELHI
December 5, 2022
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October 19, 2022
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December 19, 2022
PRAKASH PIPES LIMITED Vs. BAUCHHAAR POLY INDUSTRIES
April 6, 2022
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July 27, 2022
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June 2, 2022
PRAMOD Vs. STATE OF NCT DELHI
January 19, 2022
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January 11, 2022
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March 10, 2022
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November 3, 2022
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July 12, 2022
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October 19, 2022
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December 13, 2022
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December 2, 2022
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May 26, 2022
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December 15, 2022
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May 20, 2022
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February 14, 2022
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June 13, 2022
PRAVEEN KUMAR, EX CPL 783419-H Vs. UNION OF INDIA
October 17, 2022
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March 29, 2022
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December 16, 2022
PRAYAG POLYTECH PRIVATE LIMITED Vs. STATE BANK OF INDIA
July 22, 2022
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August 22, 2022
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November 2, 2022
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October 17, 2022
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July 25, 2022
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May 31, 2022
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May 31, 2022
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November 14, 2022
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September 5, 2022
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November 25, 2022
PREMCO RAIL ENGINEERS LIMITED Vs. CONTAINER CORPORATION OF INDIA LIMITED
April 27, 2022
PRERNA ENTERPRISES Vs. COMMISSIONER OF DELHI GOODS AND SERVICES TAX
February 7, 2022
PRIME INTERGLOBE PRIVATE LIMITED Vs. SUPER MILK PRODUCTS PRIVATE LIMITED
May 13, 2022
PRINCE FACILITY MANAGEMENT SERVICES PVT. LTD Vs. CONTAINER CORPORATION OF INDIA LIMITED
April 28, 2022
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February 3, 2022
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January 12, 2022
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January 12, 2022
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July 7, 2022
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May 20, 2022
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October 11, 2022
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March 31, 2022
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March 30, 2022
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October 10, 2022
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May 9, 2022
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October 7, 2022
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March 15, 2022
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February 3, 2022
PRIYANKA RANI Vs. GOVERNMENT OF INDIA
August 29, 2022
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February 8, 2022
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January 25, 2022
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April 28, 2022
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May 26, 2022
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July 20, 2022
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May 31, 2022
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March 29, 2022
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August 17, 2022
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January 7, 2022
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April 12, 2022
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November 29, 2022
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May 19, 2022
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November 25, 2022
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February 7, 2022
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March 3, 2022
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September 22, 2022
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August 29, 2022
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August 30, 2022
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November 18, 2022
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July 13, 2022
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March 8, 2022
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August 17, 2022
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August 29, 2022
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February 10, 2022
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March 25, 2022
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April 25, 2022
QUALCOMM INCORPORATED Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 28, 2022
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February 9, 2022
QUEEN MARRY S SCHOOL Vs. KAVITA MISHRA
December 2, 2022
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September 7, 2022
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November 24, 2022
R.R. MEENA Vs. SOUTH DELHI MUNICIPAL CORPORATION
May 20, 2022
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September 22, 2022
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August 24, 2022
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April 27, 2022
RADHARANI PANDA Vs. UNION OF INDIA
January 7, 2022
RADHEY SHYAM PANDEY Vs. UNION OF INDIA
December 15, 2022
RADHIKA ASHAR Vs. UNION OF INDIA
March 24, 2022
RADIANT HOTELS PRIVATE LTD Vs. UDAY PILANI
October 14, 2022
RADICAL ARC VENTURES PVT. LTD. Vs. STATE NCT OF DELHI
October 28, 2022
RADICO KHAITAN LIMITED Vs. SARAO DISTILLERY (OPC) PVT. LTD
March 28, 2022
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May 18, 2022
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January 14, 2022
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July 7, 2022
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October 13, 2022
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December 13, 2022
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July 6, 2022
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May 25, 2022
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January 11, 2022
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January 3, 2022
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January 18, 2022
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April 29, 2022
RAHUL GARG Vs. TRAINED NURSES ASSOCIATION OF INDIA
April 28, 2022
RAHUL JAIN Vs. ATUL JAIN
November 17, 2022
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August 16, 2022
RAHUL MEHRA Vs. UNION OF INDIA
May 26, 2022
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June 3, 2022
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February 23, 2022
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January 12, 2022
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September 2, 2022
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May 20, 2022
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November 1, 2022
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June 2, 2022
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September 27, 2022
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February 18, 2022
RAJ NARAYAN SINGH Vs. STATE
June 2, 2022
RAJ RANI Vs. SUMITRA PARASHAR
July 28, 2022
RAJ SINGH GEHLOT Vs. DIRECTORATE OF ENFORCEMENT
March 2, 2022
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September 3, 2022
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September 3, 2022
RAJA BERWA Vs. STATE
April 12, 2022
RAJAN KUMAR Vs. LAJJA DEVI
October 18, 2022
RAJAN LAO Vs. NORTH DELHI MUNICIPAL CORPORATION
May 27, 2022
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May 27, 2022
RAJAT GUPTA Vs. UNION OF INDIA
October 18, 2022
RAJBIR SINGH Vs. AIR COMMANDER AOC.
February 25, 2022
RAJEEV ARORA Vs. STATE
November 25, 2022
RAJEEV KUMAR Vs. UNION OF INDIA
February 23, 2022
RAJEEV KUMAR GARG Vs. LIFE INSURANCE CORPORATION OF INDIA
November 28, 2022
RAJEEV RANJAN SINHA Vs. SUSHIL KUMAR SAXENA
May 26, 2022
RAJEEV SHARMA Vs. DIRECTORATE OF ENFORCEMENT
January 7, 2022
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February 7, 2022
RAJEEV TOMAR Vs. EDMC
June 3, 2022
RAJEEV YADAV Vs. UNION OF INDIA
September 27, 2022
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November 23, 2022
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November 25, 2022
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March 16, 2022
VIRTUAL PERCEPTION OPC PVT. LTD. Vs. PANASONIC INDIA PVT. LTD.
February 22, 2022
VISHAL Vs. SANJAY KUMAR
October 13, 2022
VISHAL ARORA Vs. YES BANK LIMITED
November 23, 2022
VISHAL BALGUER Vs. STATE OF NCT OF DELHI
June 2, 2022
VISHAL BHUTANI Vs. STATE
January 6, 2022
VISHAL KUMAR Vs. SONAM KHALOTRA
January 25, 2022
VISHAL PIPES LIMITED Vs. BHAVYA PIPE INDUSTRY
June 3, 2022
VISHAL SINGH Vs. STATE (GOVT NCT)
February 1, 2022
VISHAL TYAGI Vs. STATE
February 1, 2022
VISHESH TANEJA Vs. REETA
July 11, 2022
VISHNU BHAGAT Vs. CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT, 1972
November 10, 2022
VISHNU TODI Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
August 5, 2022
VISHV MOHAN Vs. DEPARTMENT OF PERSONNEL AND TRAINING
August 22, 2022
VISHWANATH KUMAR Vs. NATIONAL TESTING AGENCY
July 14, 2022
VISHWANATH PRATAP SINGH Vs. ELECTION COMMISSION OF INDIA
June 10, 2022
VISTRAT REAL ESTATES PRIVATE LIMITED Vs. ASIAN HOTELS NORTH LTD
April 22, 2022
VISUAL TECHNOLOGIES INDIA PVT LTD Vs. EXECUTIVE ENGINEER (E) PLEWD
August 5, 2022
VIVEK CHAUHAN Vs. GOVT OF NCT OF DELHI
April 11, 2022
VIVEK KOCHHER Vs. KYK CORPORATION LTD
September 23, 2022
VIVEK KUMAR YADAV Vs. REGISTRAR GENERAL, DELHI HIGH COURT
June 1, 2022
VK ARORA Vs. CEMENT CORPORATION OF INDIA
December 2, 2022
VLS COMMODITIES PRIVATE LIMITED Vs. LATE SOMESH MEHROTRA THROUGH (SADHNA MEHROTRA)
August 23, 2022
VOLTAS LIMITED Vs. ASHOK KUMAR
June 20, 2022
VR DAKSHIN PRIVATE LIMITED Vs. SPORTS AND LEISURE APPAREL LIMITED
April 12, 2022
VST INDUSTRIES LIMITED Vs. RUDRA VENTURES PRIVATE LIMITED
April 11, 2022
VST INDUSTRIES LIMITED Vs. RUDRA VENTURES PRIVATE LIMITED
January 7, 2022
WAHID AHMED Vs. STATE OF NCT OF DELHI
September 16, 2022
WARNER BROS. ENTERTAINMENT INC Vs. HTTPS://WWW2.FILMLINKS4U.IS
June 1, 2022
WATER GRACE BMW PVT. LTD. Vs. GOVT. OF NCT OF DELHI DIRECTORATE OF HEALTH
May 31, 2022
WAVE HOSPITALITY PRIVATE LIMITED Vs. CENTRAL BUREAU OF INVESTIGATION
February 21, 2022
WEARWELL (INDIA) PRIVATE LIMITED Vs. SHAMBHU PRASAD
May 30, 2022
WEARWELL (INDIA) PRIVATE LIMITED Vs. MOHD. NIZAM
February 2, 2022
WEARWELL (INDIA) PRIVATE LIMITED Vs. DHARMENDER KUMAR TANTI
February 3, 2022
WEARWELL (INDIA) PRIVATE LIMITED Vs. RAJU
February 4, 2022
WEB OVERSEAS LIMITED Vs. UNIVERSAL INDUSTRIAL PLANTS MANUFACTURING COMPANY PRIVATE LIMITED
November 28, 2022
WELCOME SHOES PRIVATE LIMITED Vs. RETRO FOOTWEARS PVT. LTD.
November 4, 2022
WELSPUN ENTERPRISES LTD. Vs. NCC LTD.
October 10, 2022
WELSPUN ONE LOGISTICS PARKS FUND Vs. MOHIT VERMA
August 1, 2022
WESTERN DIGITAL TECHNOLOGIES INC. Vs. RAAJ COMPUTER
September 21, 2022
WESTERN INFRABUILD PRODUCTS LLP Vs. M/S. WESTERN STEEL INDIA
January 5, 2022
WESTERN INFRABUILD PRODUCTS LLP Vs. WESTERN ROOF TILE
November 1, 2022
WHATSAPP LLC Vs. COMPETITION COMMISSION OF INDIA
August 25, 2022
WING COMMANDER SHYAM NAITHANI Vs. UNION OF INDIA
March 15, 2022
WING FLOW CONSTRUCTIONS PVT. LTD. Vs. NEW DELHI MUNICIPAL COUNCIL
February 8, 2022
WISHWA MITTAR BAJAJ & SONS Vs. BPTP LTD
August 22, 2022
WOCKHARDT LIMITED Vs. UNION OF INDIA
October 13, 2022
WORKMAN, SH.N.K.GARG Vs. JAI PRAKASH ASSOCIATES PRIVATE LIMITED
October 31, 2022
WORLD PHONE INTERNET SERVICES PRIVATE LIMITED Vs. UNION OF INDIA
December 8, 2022
X Vs. PRINCIPAL SECRETARY HEALTH
July 15, 2022
X Vs. Y
April 4, 2022
X Vs. STATE (NCT OF DELHI)
March 4, 2022
X Vs. Y
March 10, 2022
X Vs. GOVERNMENT OF NCT OF DELHI
July 19, 2022
XXXXX Vs. STATE GOVT OF NCT OF DELHI
October 20, 2022
YAMUNA BANK KISHAN BACHAO MORCHA Vs. STATE OF NCT OF DELHI
February 1, 2022
YASH PAL SINGH Vs. SECRETARY (LAND & BUILDING DEPARTMENT)
October 11, 2022
YASHPAL SEHRAWAT Vs. STATE OF NCT OF DELHI
February 10, 2022
YASHPAL SINHMAR Vs. NARCOTICS CONTROL BUREAU
February 16, 2022
YASHWANT SINGH Vs. ENCORE ASSET RECONSTRUCTION COMPANY PRIVATE LIMITED
August 3, 2022
YFC PROJECTS PRIVATE LIMITED Vs. RAMPRASTHA PROMOTERS AND DEVELOPERS PRIVATE LIMITED
February 23, 2022
YOGENDER KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
March 8, 2022
YOGENDER KUMAR PATHAK Vs. UOI
November 25, 2022
YOGENDRA SINGH Vs. PUSHPA SINGH
November 25, 2022
YOGESH JAGIA Vs. JINDL BIOCHEM PVT. LTD.
June 10, 2022
YOGESH KUMAR SAXENA Vs. UNION OF INDIA
January 7, 2022
YOGESH KUMAR TRIKHA Vs. STATE
January 21, 2022
YOGESH MIDDHA Vs. MUNICIPAL CORPORATION OF DELHI
April 29, 2022
YOGESH SARAOGI Vs. STATE (GOVT. OF NCT OF DELHI)
May 19, 2022
YONEX CO., LTD Vs. JOHN DOE
September 23, 2022
YORK TECH PVT. LTD. Vs. DELHI DEVELOPMENT AUTHORITY
October 31, 2022
YOUNG MENS TENNIS CLUB Vs. NDMC
October 10, 2022
ZAFARUL ISLAM KHAN Vs. GOVT. OF NCT OF DELHI THROUGH CHIEF SECRETARY
July 4, 2022
ZAKIR KHAN Vs. UNION OF INDIA
May 2, 2022
ZAPDOR ENGINEERING PVT. LTD. Vs. ASSISTANT PF COMMISSIONER NOIDA
September 5, 2022
ZEE ENTERTAINMENT ENTERPRISES LIMITED Vs. INDUSIND BANK LIMITED
September 13, 2022
ZEESHAN KHAN Vs. STATE (GOVT. OF NCT OF DELHI)
July 28, 2022
ZELOS DEVELOPERS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 25(1) DELHI
September 21, 2022
ZOSTEL HOSPITALITY PRIVATE LIMITED Vs. ORAVEL STAYS PRIVATE LIMITEDAND ANOTHER
February 14, 2022
ZUHOOR INTERNATIONAL Vs. UNION OF INDIA
May 31, 2022