Case Index

Title
Date
A. DHARMARAJ Vs. CHIEF EDUCATIONAL OFFICER, PUDUKKOTTAI
February 18, 2022
A. PRAKASH Vs. CLAIMS MANAGER M/S IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED
October 17, 2022
A. VENUGOPAL Vs. TELANGANA HOUSING BOARD
April 4, 2022
A.G. PERARIVALAN Vs. STATE OF TAMIL NADU
May 18, 2022
A.L. KOTEESWARAN Vs. MCCOY CLOTHING
September 29, 2022
AARAV JAIN Vs. BIHAR PUBLIC SERVICE COMMISSION
May 23, 2022
AASTHA MANOJ SONWANE Vs. MANOJ TUKARAM SONWANE
September 5, 2022
ABDUL MATIN MALLICK Vs. SUBRATA BHATTACHARJEE (BANERJEE)
May 5, 2022
ABDUL VAHAB Vs. STATE OF MADHYA PRADESH
March 4, 2022
ABHAY JAIN Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
March 15, 2022
ABHIMANYU PARTAP SINGH Vs. NAMITA SEKHON
July 6, 2022
ABHINITAM UPADHYAY Vs. HONBLE ALLAHABAD HIGH COURT
January 11, 2022
ABHISHEK Vs. STATE OF MAHARASHTRA
May 20, 2022
ABHISHEK BANERJEE Vs. DIRECTORATE OF ENFORCEMENT
May 17, 2022
ABHISHEK KUMAR Vs. STATE OF DELHI
March 7, 2022
ABHISHEK SINGH CHAUHAN Vs. UNION OF INDIA
July 13, 2022
ABHYANAND SHARMA Vs. STATE OF BIHAR
May 10, 2022
ABHYUDAYA KUMAR SHAHI Vs. BHARAT PRADHAN FILLING CENTRE
March 7, 2022
ABID-UL-ISLAM Vs. INDER SAIN DUA
April 7, 2022
ABINASH DIXIT Vs. STATE OF MADHYA PRADESH
February 22, 2022
ABU SALEM ABDUL KAYYUM ANSARI Vs. STATE OF MAHARASHTRA
July 11, 2022
ABU SALEM ABDUL KAYYUM ANSARI Vs. STATE OF MAHARASHTRA
April 21, 2022
ADANI PORTS AND SPECIAL ECONOMIC ZONE LIMITED Vs. BOARD OF TRUSTEES OF JAWAHARLAL NEHRU PORT AUTHORITY
September 5, 2022
ADANI POWER RAJASTHAN LTD. Vs. SUBODH AGARWAL
February 25, 2022
ADIRAJ MANPOWER SERVICES PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE
February 18, 2022
ADVOCATE ASSOCIATION BENGALURU Vs. ANOOP KUMAR MENDIRATTA
May 17, 2022
AGGARSAIN SPINNERS LIMITED Vs. RAJIV KHURANA (FORMERLY MR SUMAT GUPTA)
December 9, 2022
AGMATEL INDIA PRIVATE LIMITED Vs. RESOURSYS TELECOM
January 31, 2022
AGRA DEVELOPMENT AUTHORITY, AGRA Vs. ANEK SINGH
May 20, 2022
AGRICULTURAL PRODUCE MARKETING COMMITTEE BANGALORE Vs. STATE OF KARNATAKA
March 22, 2022
AHMEDNAGAR MAHANAGAR PALIKA Vs. AHMEDNAGAR MAHANAGAR PALIKA KAMGAR UNION
September 5, 2022
AIRPORT AUTHORITY OF INDIA Vs. CENTRE FOR AVIATION POLICY, SAFETY & RESEARCH (CAPSR)
September 30, 2022
AISHAT SHIFA Vs. STATE OF KARNATAKA
October 13, 2022
AISHWARYA N.C.V. Vs. A.S. SARAVANA KARHIK SHA
July 18, 2022
AJANTA LLP Vs. CASIO KEISANKI KABUSHIKI KAISHA D/B/A CASIO COMPUTER CO. LTD
February 4, 2022
AJAY GUPTA Vs. PRAMOD KUMAR SHARMA
February 25, 2022
AJAY KUMAR PANDEY Vs. STATE OF U.P.
August 1, 2022
AJAY KUMAR RATHEE Vs. SEEMA RATHEE
March 10, 2022
AJAY LOHIA Vs. CENTRAL BUREAU OF INVESTIGATION
September 16, 2022
AJAYA KUMAR DAS Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE CO .LTD
January 24, 2022
AJHOLA DEVI Vs. STATE OF JHARKHAND
August 10, 2022
AJIT SINGH Vs. PADMA BHANDARI
February 4, 2022
AJMAL Vs. STATE OF KERALA
July 12, 2022
AJMER VIDYUT VITRAN NIGAM LIMITED Vs. HINDUSTAN ZINC LTD.
February 17, 2022
AJWAR Vs. NIYAJ AHMAD
September 30, 2022
AKELLA LALITHA Vs. KONDA HANUMANTHA RAO
July 28, 2022
AKHILESH PRASAD Vs. JHARKHAND PUBLIC SERVICE COMMISSION
April 26, 2022
AKKIREDDY NIHAARIKA Vs. AKKIREDDY KARTEEK KUMAR
January 27, 2022
ALL INDIA FOOTBALL FEDERATION Vs. RAHUL MEHRA
August 22, 2022
ALL INDIA FOOTBALL FEDERATION Vs. RAHUL MEHRA
May 18, 2022
ALL INDIA HAJ UMRAH TOUR ORGANIZER ASSOCIATION MUMBAI Vs. UNION OF INDIA
July 26, 2022
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
April 19, 2022
ALL KERALA DISTRIBUTORS ASSOCIATION, KOTTAYAM UNIT Vs. STATE OF KERALA
July 27, 2022
ALLAHABAD BANK Vs. AVTAR BHUSHAN BHARTIYA
April 22, 2022
AMAN SHARMA Vs. UMESH
July 5, 2022
AMANULLAH KHAN Vs. STATE OF HARYANA
September 8, 2022
AMAR CHAND Vs. STATE OF HIMACHAL PRADESH
November 22, 2022
AMAR NATH Vs. GIAN CHAND
January 28, 2022
AMAR VIVEK AGGARWAL Vs. HIGH COURT OF PUNJAB AND HARYANA
May 4, 2022
AMARENDRA KUMAR PANDEY Vs. UNION OF INDIA
July 14, 2022
AMBALAL BABULAL PATEL Vs. GROUP GENERAL MANAGER, ONGC
January 19, 2022
AMINUDDIN Vs. STATE OF UTTAR PRADESH
September 30, 2022
AMINUDDIN Vs. STATE OF UTTAR PRADESH
September 23, 2022
AMIT KATYAL Vs. MEERA AHUJA AND OTHERS
March 3, 2022
AMIT SINGH Vs. RAVINDRA NATH PANDEY
November 11, 2022
AMRIK SINGH Vs. STATE OF PUNJAB
July 11, 2022
AMRITLAL Vs. SHANTILAL SONI
February 28, 2022
AMY MEHTA Vs. STATE OF KARNATAKA
November 17, 2022
ANA PARVEEN Vs. UNION OF INDIA
April 29, 2022
ANAMIKA VARUN RATHORE Vs. VARUN PRATAP SINGH RATHORE
February 1, 2022
ANAND K.N. Vs. BIJU PRABHAKAR
May 19, 2022
ANAND MURTI Vs. SONI INFRATECH PRIVATE LIMITED
April 27, 2022
ANANYA TYAGI Vs. REGISTRAR GENERAL, DELHI HIGH COURT
June 8, 2022
ANAR DEVI (D) THROUGH LR Vs. VASUDEV MANGAL
March 10, 2022
ANIL KUMAR MODI Vs. TARSEM KUMAR GUPTA
September 14, 2022
ANIL KUMAR RAWAT Vs. CENTRAL BUREAU OF INVESTIGATION EOW
July 26, 2022
ANIL KUMAR UPADHYAY Vs. DIRECTOR GENERAL, SSB
April 20, 2022
ANIL RAZDAN Vs. NISHA SARAF ETC
April 21, 2022
ANIL VASANTRAO DESHMUKH Vs. STATE OF MAHARASHTRA
May 31, 2022
ANJALI Vs. LOKENDRA RATHOD
December 6, 2022
ANJALI BHARDWAJ Vs. CPIO, SUPREME COURT OF INDIA, (RTI CELL)
December 9, 2022
ANJANA NARAYAN KAMBLE Vs. BRANCH MANAGER, RELIANCE GENERAL INSURANCE COMPANY LIMITED
August 4, 2022
ANJANA SARAIYA Vs. STATE OF U.P.
May 12, 2022
ANJU GARG Vs. DEEPAK KUMAR GARG
September 28, 2022
ANJU KALSI Vs. HDFC ERGO GENERAL INSURANCE COMPANY LIMITED
February 21, 2022
ANJU@ CHAND KHAN Vs. STATE OF M.P.
March 22, 2022
ANSAAR MOHANNAD Vs. STATE OF RAJASTHAN
July 14, 2022
ANUJ SINGH @ RAMANUJ SINGH @ SETH SINGH Vs. STATE OF BIHAR
April 22, 2022
ANUPAM GHOSH Vs. FAIZ MOHAMMED
September 2, 2022
ANURAG SAXENA Vs. UNION OF INDIA
May 17, 2022
APRAJITA CHAKRABORTY Vs. ANIRBAN BISWANGRI
September 5, 2022
ARAVALI POWER CO. PVT. LTD Vs. VEDPRAKASH AND ANR.
May 10, 2022
ARAVINTH R.A. Vs. SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY OF HEALTH AND FAMILY WELFARE
May 2, 2022
ARCHANA Vs. KALYAN SINGH
September 14, 2022
ARCHANA GOINDI KHANDELWAL Vs. RAJESH BALKRISHNAN MENON
March 4, 2022
ARDHENDU KUMAR DAS Vs. STATE OF ODISHA
June 3, 2022
ARJAB JENA Vs. UTSA JENA
January 5, 2022
ARJUN MURMU Vs. STATE OF ODISHA
September 23, 2022
ARJUN PRAKASH Vs. SHYAM SAHANI
August 30, 2022
ARJUN S/O. RAMANNA @ RAMU Vs. IFFCO TOKIO GENERAL INSURANCE CO. LTD
February 16, 2022
ARJUN SINGH Vs. R.D. DHIMAN
April 20, 2022
ARMED FORCES EX OFFICERS MULTISERVICES COOPERATIVE SOCIETY LTD. Vs. RASHTRIYA MAZDOOR SANGH (INTUC)
August 11, 2022
AROON PURIE Vs. STATE OF NCT OF DELHI
October 31, 2022
ARUN BHATIYA Vs. HDFC BANK
August 8, 2022
ARUNACHALA GOUNDER (DEAD) Vs. PONNUSAMY
January 20, 2022
ARVIND Vs. STATE OF MADHYA PRADESH
January 4, 2022
ASEAN CABLESHIP PTE. LIMITED Vs. COMMISSIONER OF CUSTOMS
March 15, 2022
ASHA RAM YADAV Vs. MADHYA PRADESH MADHYA KSHETRA VIDYUT VITARAN COMPANY LTD.
February 21, 2022
ASHA RANI GUPTA Vs. VINEET KUMAR
July 11, 2022
ASHISH SHELAR Vs. MAHARASHTRA LEGISLATIVE ASSEMBLY
January 28, 2022
ASHOK G. RAJANI Vs. BEACON TRUSTEESHIP LTD
September 22, 2022
ASHOK KUMAR BANSAL Vs. STATE OF MADHYA PRADESH
August 12, 2022
ASHOK KUMAR SINGH CHANDEL Vs. STATE OF U.P.
November 4, 2022
ASHOKA INVESTMENT CO Vs. UNITED TOWERS INDIA (PVT.) LTD
October 11, 2022
ASHUROSH KUMAR Vs. FILM AND TELEVISION INSTITUTE OF INDIA
April 12, 2022
ASHWINI KUMAR UPADHYAY Vs. UNION OF INDIA
May 10, 2022
ASHWINI KUMAR UPADHYAY Vs. UNION OF INDIA
August 26, 2022
ASIAN HOTELS (NORTH) LTD Vs. ALOK KUMAR LODHA
July 12, 2022
ASIAN RESURFACING OF ROAD AGENCY P. LTD. Vs. CENTRAL BUREAU OF INVESTIGATION
April 25, 2022
ASSET RECONSTRUCTION CO. (INDIA) LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY
April 26, 2022
ASSET RECONSTRUCTION COMPANY (INDIA) LIMITED Vs. S.P. VELAYUTHAM
May 4, 2022
ASSET RECONSTRUCTION COMPANY (INDIA) LIMITED Vs. TULIP STAR HOTELS LIMITED
August 1, 2022
ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. AHMEDABAD URBAN DEVELOPMENT AUTHORITY
October 19, 2022
ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. AHMEDABAD URBAN DEVELOPMENT AUTHORITY
November 3, 2022
ASSISTANT DIRECTOR DIRECTORATE OF ENFORCEMENT Vs. KAMAL AHSAN
October 20, 2022
ASST.DIRECTOR ENFORCEMENT DIRECTORATE Vs. V.C.MOHAN
January 4, 2022
ASTHA GOEL Vs. MEDICAL COUNSELLING COMMITTEE
June 10, 2022
ATBIR Vs. STATE OF NCT OF DELHI
April 29, 2022
ATLANTA LIMITED Vs. UNION OF INDIA
January 18, 2022
AUGUSTAN TEXTILE COLOURS LIMITED (NOW AUGUSTAN TEXTILE COLOURS PRIVATE LIMITED) Vs. DIRECTOR OF INDUSTRIES
April 8, 2022
AUTHORITY FOR CLARIFICATION AND ADVANCE RULING Vs. AAKAVI SPINNING MILLS (P) LIMITED
January 12, 2022
AXIS BANK LIMITED Vs. VIDARBHA INDUSTRIES POWER LIMITED
September 22, 2022
AYILLYATH YADUNATH NAMBIAR Vs. P. SREEDHARAN
August 18, 2022
AYODHYA FAIZABAD DEVELOPMENT AUTHORITYAND Vs. RAM NEWAJ
May 20, 2022
AZGAR BARID (D) BY LRS. Vs. MAZAMBI @ PYAREMABI
February 21, 2022
B. BORAIAH REP. THR. LRS. Vs. M.G. THIRTHAPRASAD
February 7, 2022
B. RAMACHANDRA CST VOLTAIRE Vs. AMULYA KUMAR JENA
October 11, 2022
B.A. UMESH Vs. UNION OF INDIA
November 4, 2022
B.B. PATEL & ORS Vs. DLF UNIVERSAL LTD
January 25, 2022
B.L. KASHYAP AND SONS LTD. Vs. M/S. JMS STEELS AND POWER CORPORATION
January 18, 2022
B.L.A INDUSTRIES PVT. LTD Vs. UNION OF INDIA
August 17, 2022
B.R. PATIL Vs. TULSA Y. SAWKAR
February 9, 2022
B.R.K. AATHITHAN Vs. SUN GROUP
November 29, 2022
B.S. MURTHY Vs. A. RAVINDER SINGH
March 15, 2022
BABANRAO RAJARAM PUND Vs. SAMARTH BUILDERS AND DEVELOPERS
September 7, 2022
BABASAHEB RAOSAHEB KOBARNE Vs. PYROTEK INDIA PRIVATE LIMITED
May 9, 2022
BABU KHAN Vs. NATIONAL INSURANCE CO. LIMITED
September 7, 2022
BABU VENKATESH Vs. STATE OF KARNATAKA
February 18, 2022
BABUJI RAWJI SHAH Vs. S. HUSSAIN ZAIDI
February 24, 2022
BACHPAN BACHAO ANDOLAN Vs. UNION OF INDIA
September 19, 2022
BAHADUR SINGH Vs. JASPREET KAUR TALWAR
August 16, 2022
BAIJU K G Vs. DR V P JOY
May 13, 2022
BAJAJ ALLIANCE GENERAL INSURANCE CO. LTD Vs. RAMBHA DEVI
March 8, 2022
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. DNYANRAJ
September 5, 2022
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY PRIVATE LIMITED Vs. UNION OF INDIA
February 10, 2022
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY PRIVATE LTD. Vs. UNION OF INDIA
July 28, 2022
BAJAJ AUTO LIMITED Vs. AJANTA PRESS AND MECHANICAL WORKS
September 13, 2022
BALAJI VENTURES PRIVATE LIMITED Vs. MAHARASHTRA STATE POWER GENERATION COMPANY LIMITED
January 24, 2022
BALAJI VENTURES PVT. LTD. Vs. MAHARASHTRA STATE POWER GENERATION COMPANY LTD.
February 11, 2022
BALAKRAM Vs. STATE OF UTTAR PRADESH
February 21, 2022
BALARAM Vs. STATE OF CHHATTISGARH
September 15, 2022
BALASORE ALLOYS LIMITED Vs. STATE OF ODISHA
June 6, 2022
BALKRISHNA RAMA TARLE DEAD THR LRS Vs. PHOENIX ARC PRIVATE LIMITED
September 26, 2022
BALRAM GARG Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
April 19, 2022
BALRAM SINGH Vs. KELO DEVI
September 23, 2022
BALU KRISHNA CHAVAN Vs. RELIANCE GENERAL INSURANCE COMPANY LIMITED
November 3, 2022
BALWAN SINGH (DEAD) Vs. STATE OF HARYANA
May 18, 2022
BALWANT SINGH Vs. UNION OF INDIA
May 2, 2022
BANGALORE DEVELOPMENT AUTHORITY Vs. STATE OF KARNATAKA
January 20, 2022
BANGALORE DEVELOPMENT AUTHORITY Vs. R. JAYAKUMAR
March 9, 2022
BANK OF BARODA Vs. KARWA TRADING COMPANY
February 10, 2022
BANK OF BARODA Vs. MBL INFRASTRUCTURES LIMITED
January 18, 2022
BANK OF BARODA Vs. SUSMITA SAHA
April 7, 2022
BANK OF BARODA Vs. PARASAADILAL TURSIRAM SHEETGRAH PVT. LTD
August 11, 2022
BANK OF RAJASTHAN LTD Vs. VCK SHARES & STOCK BROKING SERVICES LTD
November 10, 2022
BAR COUNCIL OF INDIA Vs. TWINKLE RAHUL MANGAONKAR
August 2, 2022
BARUN CHANDRA THAKUR Vs. MASTER BHOLU
July 13, 2022
BARUN KUMAR Vs. STATE OF JHARKHAND
August 25, 2022
BATA INDIA LIMITED Vs. WORKMEN OF BATA INDIA LIMITED
March 29, 2022
BBR (INDIA) PRIVATE LIMITED Vs. S.P. SINGLA CONSTRUCTIONS
May 18, 2022
BEBI GIRI Vs. NATIONAL INSURANCE CO. LIMITED
September 6, 2022
BEERBAL PRASAD RAJORIYA Vs. STATE OF MADHYA PRADESH
September 5, 2022
BENAZEER HEENA Vs. UNION OF INDIA
August 16, 2022
BENGAL SECRETARIAT COOPERATIVE LAND MORTGAGE BANK AND HOUSING SOCIETY LTD Vs. SRI ALOKE KUMAR
October 13, 2022
BENGAL SECRETARIAT COOPERATIVE LAND MORTGAGE BANK AND HOUSING SOCIETY LTD. Vs. ALOKE KUMAR
October 18, 2022
BENSON GEORGE Vs. RELIANCE GENERAL INS. CO. LTD
February 25, 2022
BHADAR RAM (D) THR. LRS Vs. JASSA RAM
January 5, 2022
BHAG SINGH Vs. UNION OF INDIA
May 5, 2022
BHAGAT SINGH Vs. INDER PAL SINGH
September 9, 2022
BHAGWANDAS B. RAMCHANDANI Vs. BRITISH AIRWAYS
July 29, 2022
BHAGWANI Vs. STATE OF MADHYA PRADESH
January 18, 2022
BHAGYODAY COOPERATIVE BANK LTD Vs. RAVINDRA BALKRISHNA PATEL
November 16, 2022
BHARAT BHUSHAN GUPTA Vs. PRATAP NARAIN VERMA
June 16, 2022
BHARAT COKING COAL LTD Vs. MAHENDRA PAL BHATIA
April 1, 2022
BHARAT KALRA Vs. RAJ KISHAN CHABRA
May 9, 2022
BHARAT PETROLEUM CORPORATION LTD Vs. NISAR AHMED GANAI
October 12, 2022
BHARAT SANCHAR NIGAM LIMITED Vs. NEMICHAND DAMODARDAS
July 11, 2022
BHARAT SANCHAR NIGAM LIMITED Vs. SANDEEP CHOUDHARY
April 28, 2022
BHARAT SANCHAR NIGAM LTD Vs. TATA COMMUNICATIONS LTD
September 22, 2022
BHARATI BHATTACHARJEE Vs. QUAZI MD. MAKSUDUZZAMAN
March 23, 2022
BHARMAPUTRA BIOCHEM PRIVATE LIMITED Vs. NEW INDIA ASSURANCE COMPANY
February 21, 2022
BHATTACHARJEE MAHASYA Vs. STATE OF WEST BENGAL
October 17, 2022
BHAVESHBHAI KHODABHAI SAVALIYA Vs. STATE OF GUJARAT
November 11, 2022
BHOJ RAJ GARG Vs. GOYAL EDUCATION AND WELFARE SOCIETY
November 18, 2022
BHOLA KUMHAR Vs. STATE OF CHHATTISGARH
May 9, 2022
BHUPINDER SINGH Vs. UNITECH LIMITED
April 27, 2022
BHUPINDER SINGH Vs. UNITECH LIMITED
May 18, 2022
BHUPINDER SINGH Vs. UNITECH LTD.
July 27, 2022
BHURI BAI Vs. STATE OF MADHYA PRADESH
November 11, 2022
BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY Vs. RAMA KANT SINGH
March 15, 2022
BIJAY KUMAR SINHA Vs. TRIPURARI SHARAN
January 18, 2022
BIJU K.K Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY, KOCHI
July 11, 2022
BIKRAM CHATTERJI Vs. UNION OF INDIA
November 7, 2022
BILTU BHATTACHARYA Vs. STATE OF WEST BENGAL
May 10, 2022
BIMAL CHANDRA GHOSH Vs. STATE OF TRIPURA
February 11, 2022
BINAY KUMAR DALEI Vs. STATE OF ODISHA
March 2, 2022
BIRD AIRPORT HOTEL PVT. LTD. Vs. BHAYANA BUILDERS PVT. LTD.
September 29, 2022
BISWANATH BANIK Vs. SULANGA BOSE
March 14, 2022
BISWANATH JENA Vs. ORIENTAL INSURANCE COMPANY LIMITED
September 22, 2022
BOARD OF CONTROL FOR CRICKET IN INDIA Vs. CRICKET ASSOCIATION OF BIHAR
September 14, 2022
BOARD OF CONTROL FOR CRICKET IN INDIA Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
August 18, 2022
BOARD OF GOVERNORS IN SUPERSESSION OF MEDICAL COUNCIL OF INDIA Vs. PRIYAMBADA SHARMA
October 17, 2022
BOHATTI DEVI Vs. STATE OF UTTAR PRADESH
September 30, 2022
BOMBAY CHEMICAL INDUSTRIES Vs. DEPUTY LABOUR COMMISSIONER
February 4, 2022
BRIJ BHUSHAN Vs. STATE OF UTTAR PRADESH
March 14, 2022
BRIJ RAJ OBEROI Vs. SECRETARY, TOURISM AND CIVIL AVIATION DEPARTMENT
August 18, 2022
BRIJESH CHANDRA DWIVEDI (DEAD) THR. LRS Vs. SANYA SAHAYAK
January 25, 2022
BRIJESH KUMAR Vs. STATE OF UTTAR PRADESH
April 1, 2022
BSES RAJDHANI POWER LTD Vs. DELHI ELECTRICITY REGULATORY COMMISSION
October 18, 2022
BUDHADEV KARMASKAR Vs. STATE OF WEST BENGAL
May 19, 2022
BUDHADEV KARMASKAR Vs. STATE OF WEST BENGAL
September 2, 2022
BUDHIYARIN BAI Vs. STATE OF CHATTISGARH
August 10, 2022
C. MANJAMMA Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO.LTD.
March 29, 2022
C.C. C.E. AND S.T. BANGALORE (ADJUDICATION) Vs. NORTHERN OPERATING SYSTEMS PVT. LTD
May 19, 2022
C.L. HARIKUMAR Vs. M. PAZHANISWAMY
September 2, 2022
C.S. RAMASWAMY Vs. V.K. SENTHIL
September 30, 2022
CANARA BANK Vs. G.S.JAYARAMA
May 19, 2022
CDR AMIT KUMAR SHARMA Vs. UNION OF INDIA
October 20, 2022
CENTRAL BANK OF INDIA Vs. DRAGENDRA SINGH JADON
August 2, 2022
CENTRAL BANK OF INDIA Vs. NITIN
August 3, 2022
CENTRAL BUREAU OF INVESTIGATION Vs. P.S. JAYAPRAKASH
December 2, 2022
CENTRAL COUNCIL FOR INDIAN MEDICINE Vs. KARNATAKA AYURVEDA MEDICAL COLLEGE
April 11, 2022
CENTRAL INDUSTRIAL SECURITY FORCE Vs. HC (GD) OM PRAKASH
February 4, 2022
CENTRAL WAREHOUSING CORPORATION Vs. ADANI PORTS SPECIAL ECONOMIC ZONE LIMITED
October 13, 2022
CENTRUM FINANCIAL SERVICES LIMITED Vs. STATE OF NCT OF DELHI
January 28, 2022
CHAIRMAN KISAN SAHKARI CHINI MILLS LIMITED Vs. POST MASTER GENERAL BAREILLY
June 1, 2022
CHAIRMAN­CUM­MANAGING DIRECTOR FERTILIZER CORPORATION OF INDIA LTD. Vs. RAJESH CHANDRA SHRIVASTAVA
April 7, 2022
CHAITU GOWALA Vs. STATE OF ASSAM
September 7, 2022
CHANDER PRAKASH WADHWA Vs. STATE (NCT OF DELHI)
October 22, 2022
CHANDI PULIYA Vs. STATE OF WEST BENGAL
December 12, 2022
CHANDIGARH NURSING HOME Vs. SUKHDEEP KAUR
September 9, 2022
CHANDRA PRAKASH MISHRA Vs. FLIPKART INDIA PVT. LTD.
March 30, 2022
CHANDRA SEKHAR JHA Vs. UNION OF INDIA
February 28, 2022
CHANDRABHAN (DECEASED) Vs. SARASWATI
September 22, 2022
CHANDRAMMA Vs. MANAGER, REGIONAL OFFICE, NCC LIMITED
December 9, 2022
CHANDRAPAL Vs. STATE OF CHHATTISGARH (EARLIER M.P.)
May 27, 2022
CHARANJEET SINGH CHANDERPAL Vs. VASANT D. SALUNKHE
May 20, 2022
CHARANJEET SINGH CHNDERPAL Vs. VASANT D. SALUNKHE
September 29, 2022
CHARANJIT KAUR Vs. GOBIND
September 16, 2022
CHARU KISHOR MEHTA Vs. PRAKASH PATEL
June 22, 2022
CHATRAPATI SHIVAJI GAUSHALA Vs. STATE OF MAHARASHTRA
September 30, 2022
CHAUHAN BUILDERS RAIBARELI Vs. STATE OF UTTAR PRADESH
August 16, 2022
CHEBROLU LEELA PRASAD RAO Vs. STATE OF A.P.
June 7, 2022
CHECKMATE SERVICES P. LTD Vs. COMMISSIONER OF INCOME TAX-1
October 12, 2022
CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LTD Vs. CHHATTISGARH STATE ELECTRICITY REGULATORY COMMISSION
May 12, 2022
CHHERTURAM @ CHAINU Vs. STATE OF CHHATTISGARH
September 13, 2022
CHIEF EXECUTIVE OFFICER, BHILAI STEEL PLANT, BHILAI Vs. MAHESH KUMAR GONNADE
July 11, 2022
CHIEF EXECUTIVE OFFICER, ZILA PARISHAD, THANE Vs. SANTOSH TUKARAM TIWARE
November 24, 2022
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January 25, 2022
CHIOMA MONICA AUSTIN OGUERI Vs. UNION OF INDIA
June 6, 2022
CHOPRA FABRICATORS Vs. BHARAT PUMPS AND COMPRESSORS LIMITED
May 18, 2022
CHOPRA FABRICATORS AND MANUFACTURERS PRIVATE LIMITED Vs. BHARAT PUMPS AND COMPRESSORS LIMITED
May 19, 2022
CHOPRA FABRICATORS AND MANUFACTURERS PRIVATE LIMITED Vs. BHARAT PUMPS AND COMPRESSORS LIMITED
April 28, 2022
CHOPRA FABRICATORS AND MANUFACTURERS PVT. LTD. Vs. BHARAT PUMPS AND COMPRESSORS LTD.
April 1, 2022
CHOTKAU Vs. STATE OF UTTAR PRADESH
September 28, 2022
CHOUKSEY COLLEGE OF PHARMACY Vs. PHARMACY COUNCIL OF INDIA
May 31, 2022
CHOWGULE & COMPANY LIMITED Vs. ASSISTANT DIRECTOR GENERAL OF FOREIGN TRADE
November 4, 2022
CHRISTIAN MEDICAL COLLEGE VELLORE ASSOCIATION Vs. STATE OF TAMIL NADU
August 10, 2022
CISF AND OTHERS Vs. SANTOSH KUMAR PANDEY
December 16, 2022
CIVIL HOSPITAL Vs. MANJIT SINGH
September 6, 2022
CLAIN JULIE Vs. ORIENTAL INSURANCE CO. LIMITED
August 3, 2022
COL. VINEET RAMAN SHARDA Vs. UNION OF INDIA
July 14, 2022
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, ROHTAK Vs. MERINO PANEL PRODUCT LTD
December 5, 2022
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July 11, 2022
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August 24, 2022
COMMISSIONER OF CUSTOMS CENTRAL EXCISE, AMRITSAR (PUNJAB) Vs. D.L. STEELS
July 11, 2022
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January 20, 2022
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November 24, 2022
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July 11, 2022
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August 5, 2022
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March 2, 2022
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September 19, 2022
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May 20, 2022
COMMITTEE OF MANAGEMENT ANJUMAN INTEZAMIA MASAJID VARANASI Vs. RAKHI SINGH
May 19, 2022
COMMITTEE OF MANAGEMENT ANJUMAN INTEZAMIA MASAJID VARANASI Vs. RAKHI SINGH
May 17, 2022
COMPETITION COMMISSION OF INDIA Vs. STATE OF MIZORAM
January 19, 2022
CONTINENTAL INDIA PRIVATE LIMITED Vs. GENERAL MANAGER NORTHERN RAILWAY
July 27, 2022
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February 14, 2022
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May 6, 2022
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November 1, 2022
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November 1, 2022
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September 22, 2022
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December 12, 2022
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September 22, 2022
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April 1, 2022
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April 21, 2022
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February 28, 2022
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May 4, 2022
DASHRATHBHAI TRIKAMBHAI PATEL Vs. HITESH MAHENDRABHAI PATEL
October 11, 2022
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August 2, 2022
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July 29, 2022
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January 25, 2022
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February 15, 2022
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February 16, 2022
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January 28, 2022
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January 12, 2022
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March 2, 2022
DEEPAK YADAV Vs. STATE OF U.P
May 20, 2022
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March 3, 2022
DEEPIKA SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
August 16, 2022
DELHI ADMINISTRATION Vs. PAWAN KUMAR
May 6, 2022
DELHI AIRPORT METRO EXPRESS PRIVATE LIMITED Vs. DELHI METRO RAIL CORPORATION
May 5, 2022
DELHI AIRTECH SERVICES PVT. LTD Vs. STATE OF U.P.
October 14, 2022
DELHI COMMISSION FOR PROTECTION OF CHILD RIGHTS Vs. UNION OF INDIA
January 25, 2022
DELHI DEVELOPMENT AUTHORITY Vs. GODFREY PHILLIPS (I) LTD
May 6, 2022
DELHI DEVELOPMENT AUTHORITY Vs. BHAGWAT SINGH
November 2, 2022
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November 4, 2022
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November 2, 2022
DELHI DEVELOPMENT AUTHORITY Vs. ASHA JAIN
November 9, 2022
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July 11, 2022
DELHI DEVELOPMENT AUTHORITY Vs. BHIM SAIN GOEL AND ORS.
April 25, 2022
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September 26, 2022
DELHI DEVELOPMENT AUTHORITY Vs. SUNIL KHATRI
May 19, 2022
DELHI DEVELOPMENT AUTHORITY Vs. RAJ SINGH
December 9, 2022
DELHI DEVELOPMENT AUTHORITY Vs. DAYANAND
December 9, 2022
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March 29, 2022
DELHI DEVELOPMENT AUTHORITY / GOVT. OF NCT OF DELHI Vs. CHANDERMAL
December 15, 2022
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July 11, 2022
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October 19, 2022
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August 3, 2022
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October 21, 2022
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April 12, 2022
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October 13, 2022
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March 28, 2022
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March 8, 2022
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December 14, 2022
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April 4, 2022
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February 21, 2022
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March 9, 2022
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January 5, 2022
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August 26, 2022
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January 17, 2022
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April 21, 2022
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October 12, 2022
DEVESH CHOURASIA Vs. DISTRICT MAGISTRATE, JABALPUR
January 24, 2022
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July 14, 2022
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January 25, 2022
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March 7, 2022
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August 30, 2022
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May 13, 2022
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May 9, 2022
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March 24, 2022
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September 7, 2022
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May 5, 2022
DIRECTOR OF TEACHERS TRAINING RESEARCH EDUCATION Vs. O.M. JESSYMOL
August 30, 2022
DIRECTOR, DIRECTORATE OF ENFORCEMENT Vs. K. SUDHEESH KUMAR
January 28, 2022
DIRECTORATE OF ENFORCEMENT Vs. PADMANABHAN KISHORE
October 31, 2022
DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. KALAWATI PANDURANG FULZELE
January 31, 2022
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July 12, 2022
DIVYA Vs. NATIONAL INSURANCE CO. LTD
October 18, 2022
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September 14, 2022
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March 28, 2022
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February 18, 2022
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March 4, 2022
DR. ABRAHAM PATANI OF MUMBAI Vs. STATE OF MAHARASHTRA
September 2, 2022
DR. AJIT KUMAR SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
October 21, 2022
DR. ASTHA GOEL Vs. MEDICAL COUNSELLING COMMITTEE
June 10, 2022
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April 20, 2022
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July 11, 2022
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August 2, 2022
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April 8, 2022
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May 20, 2022
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October 18, 2022
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March 16, 2022
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September 5, 2022
DR. Y. IBEHAIBI DEVI (D) Vs. STATE OF MANIPUR
March 31, 2022
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May 11, 2022
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April 21, 2022
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January 4, 2022
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April 7, 2022
ECGC LIMITED Vs. MOKUL SHRIRAM EPC JV
February 15, 2022
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November 1, 2022
EIH LIMITED Vs. NADIA A VIRJI
August 1, 2022
ELLORA PAPER MILLS LIMITED Vs. STATE OF MADHYA PRADESH
January 4, 2022
EMPLOYEES PROVIDENT FUND ORGANISATION Vs. SUNIL KUMAR B.
November 4, 2022
EMPLOYEES STATE INSURANCE CORPORATION Vs. VINAY KUMAR
May 18, 2022
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January 20, 2022
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May 19, 2022
ESSAR HOUSE PRIVATE LIMITED Vs. ARCELLOR MITTAL NIPPON STEEL INDIA LIMITED
September 14, 2022
ESTEEM PROPERTIES PVT. LTD. Vs. CHETAN KAMBLE
February 28, 2022
EVERGREEN LAND MARK PVT. LTD Vs. JOHN TINSON AND COMPANY PVT. LTD
April 19, 2022
EX. CT. MAHADEV Vs. DIRECTOR GENERAL, BOARDER SECURITY FORCE
June 14, 2022
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August 30, 2022
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September 30, 2022
EXPERION DEVELOPERS PVT. LTD. Vs. SUSHMA ASHOK SHIROOR
April 7, 2022
EXPORT CREDIT GUARANTEE CORPORATION (ECGC) LIMITED Vs. HARIS MARINE PRODUCTS
August 30, 2022
F. LIANSANGA Vs. UNION OF INDIA
March 2, 2022
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May 20, 2022
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July 12, 2022
FASHION WORLD Vs. BANSHIDHAR MULTI BUILDERS PVT. LTD.
October 17, 2022
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September 30, 2022
FOOD CORPORATION OF INDIA Vs. ABHIJIT PAUL
November 18, 2022
FRANKLIN TEMPLETON TRUSTEE SERVICES PRIVATE LIMITED Vs. AMRUTA GARG
August 12, 2022
FROST INTERNATIONAL LIMITED Vs. MILAN DEVELOPERS AND BUILDERS (P) LIMITED
April 1, 2022
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February 15, 2022
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February 1, 2022
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June 8, 2022
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October 12, 2022
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September 6, 2022
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May 19, 2022
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January 18, 2022
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March 15, 2022
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August 12, 2022
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August 10, 2022
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October 10, 2022
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March 3, 2022
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March 7, 2022
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March 21, 2022
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May 5, 2022
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January 11, 2022
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March 24, 2022
GAYABAI DIGAMBAR PURI (DIED) Vs. EXECUTIVE ENGINEER
January 3, 2022
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February 21, 2022
GEETA Vs. RAJESHWARI
October 12, 2022
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January 18, 2022
GENERAL MANAGER EAST COAST RAILWAY RAIL SADAN Vs. HINDUSTAN CONSTRUCTION CO. LTD
July 22, 2022
GENERAL MANAGER(OPERATION-1)/ APPELLATE AUTHORITY, UCO BANK Vs. KRISHNA KUMAR BHARDWAJ
February 18, 2022
GHANASHYAM MISHRA AND SONS PRIVATE LIMITED Vs. EDELWEISS ASSET RECONSTRUCTION COMPANY LIMITED
August 17, 2022
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July 26, 2022
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September 29, 2022
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November 11, 2022
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September 20, 2022
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August 11, 2022
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April 6, 2022
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December 15, 2022
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December 15, 2022
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May 10, 2022
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May 19, 2022
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September 5, 2022
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September 22, 2022
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June 22, 2022
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May 9, 2022
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July 20, 2022
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January 6, 2022
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July 21, 2022
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March 31, 2022
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December 2, 2022
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December 2, 2022
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December 2, 2022
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December 2, 2022
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December 2, 2022
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January 3, 2022
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December 15, 2022
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December 15, 2022
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May 6, 2022
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November 24, 2022
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February 23, 2022
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July 11, 2022
GUHAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
June 1, 2022
GUJARAT STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. MAHAKALI FOODS PRIVATE LIMITED
October 31, 2022
GULF OIL CORPORATION LTD Vs. STATE OF TELANGANA
September 13, 2022
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November 9, 2022
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October 17, 2022
GURMEL SINGH Vs. BRANCH MANAGER, NATIONAL INSURANCE CO. LTD
May 20, 2022
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September 27, 2022
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May 12, 2022
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March 14, 2022
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September 28, 2022
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August 16, 2022
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July 11, 2022
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September 20, 2022
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September 20, 2022
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January 10, 2022
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March 10, 2022
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April 12, 2022
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August 12, 2022
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October 13, 2022
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October 20, 2022
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December 14, 2022
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April 25, 2022
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April 13, 2022
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October 21, 2022
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January 7, 2022
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March 7, 2022
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August 29, 2022
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April 27, 2022
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May 18, 2022
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December 13, 2022
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July 5, 2022
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September 23, 2022
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December 15, 2022
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July 19, 2022
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May 31, 2022
HARSHIT FOUNDATION SEHMALPUR JALALPUR JAUNPUR Vs. COMMISSIONER OF INCOME TAX FAIZABAD
April 22, 2022
HARYANA MINING COMPANY Vs. STATE OF HARYANA
May 9, 2022
HARYANA STAFF SELECTION COMMISSION Vs. PRIYANKA
May 9, 2022
HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD Vs. DEEPAK AGGARWAL
July 28, 2022
HARYANA TOURISM LIMITED Vs. M/S. KANDHARI BEVERAGES LIMITED
January 11, 2022
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March 30, 2022
HASMUKHLAL D. VORA Vs. STATE OF TAMIL NADU
December 16, 2022
HAZRAT DEEN Vs. STATE OF UTTAR PRADESH
January 6, 2022
HCMI EDUCATION Vs. NARENDRA PAL SINGH
July 11, 2022
HDFC BANK LTD. Vs. UNION OF INDIA
September 30, 2022
HEERA TRADERS Vs. KAMLA JAIN
February 22, 2022
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October 13, 2022
HEMANT KUMAR VERMA Vs. EMPLOYEES STATE INSURANCE CORPORATION
July 22, 2022
HEMANT NARAYAN RASNE Vs. COMMISSIONER AND ADMINISTRATOR OF PUNE MUNICIPAL CORPORATION
October 19, 2022
HEMANTHA KUMAR Vs. R. MAHADEVAIAH
July 11, 2022
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October 11, 2022
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March 14, 2022
HIGH COURT OF DELHI Vs. DEVINA SHARMA
March 14, 2022
HIMALAYA DISTILLERIES LIMITED Vs. URMILA PRADHAN
February 25, 2022
HIMANSHU KUMAR Vs. STATE OF CHHATTISGARH
July 14, 2022
HIMMAT KAUR Vs. NATIONAL INSURANCE COMPANY LIMITED
September 8, 2022
HINDUSTAN PETROLEUM CORPORATION LTD Vs. AJAY BHATIA
September 22, 2022
HONEY M. VARGHESE Vs. STATE OF KERALA
August 5, 2022
HONNAIAH T.H Vs. STATE OF KARNATAKA
August 4, 2022
HORTICULTURE EXPERIMENT STATION GONIKOPPAL, COORG Vs. REGIONAL PROVIDENT FUND ORGANIZATION
February 23, 2022
HOTEL PRIYA, A PROPRIETORSHIP Vs. STATE OF MAHARASHTRA
February 18, 2022
HSBC PI HOLDINGS (MAURITIUS) LIMITED Vs. PRADEEP SHANTIPERSHAD JAIN
July 11, 2022
HUKUM CHAND GARG Vs. STATE OF UTTAR PRADESH
February 7, 2022
HYUNDAI MOTOR INDIA LIMITED Vs. SHAILENDRA BHATNAGAR
April 20, 2022
I-PAY CLEARING SERVICES PRIVATE LIMITED Vs. ICICI BANK LIMITED
January 3, 2022
IBRAT FAIZAN Vs. OMAXE BUILDHOME PRIVATE LIMITED
May 13, 2022
IC-56663X COL ANIL KUMAR GUPTA Vs. UNION OF INDIA
November 7, 2022
ICE TV PRIVATE LIMITED Vs. SREEDEVI DIGITAL SYSTEMS PRIVATE LIMITED
August 30, 2022
IFFCO-TOKIO GENERAL INSURANCE COMPANY LTD. Vs. NEW INDIA DETERGENTS LTD.
May 6, 2022
IMLIKOKLA LONGCHAR Vs. STATE OF NAGALAND
October 11, 2022
IMPERIA STRUCTURE LTD. Vs. BRIG. HARIT PANT
March 28, 2022
IMRAN Vs. MOHAMMED BHAVA
April 22, 2022
IN RE : CHILDREN IN STREET SITUATIONS Vs. IN RE : CHILDREN IN STREET SITUATIONS
May 19, 2022
IN RE EXPEDITIOUS TRIAL OF CASES UNDER SECTION 138 OF N.I. ACT 1881 Vs. IN RE EXPEDITIOUS TRIAL OF CASES UNDER SECTION 138 OF N.I. ACT 1881
May 19, 2022
IN RE FELLING OF TREES IN AAREY FOREST (MAHARASHTRA) Vs. IN RE FELLING OF TREES IN AAREY FOREST (MAHARASHTRA)
November 29, 2022
IN RE: Vs. COGNIZANCE FOR EXTENSION OF LIMITATION
January 10, 2022
IN RE: FRAMING GUIDELINES REGARDING POTENTIAL Vs. IN RE: FRAMING GUIDELINES REGARDING POTENTIAL
September 19, 2022
IN RE: INACTION OF THE GOVERNMENTS Vs. UNION OF INDIA
April 12, 2022
IN RE: PERRY KANSAGRA Vs. IN RE: PERRY KANSAGRA
November 3, 2022
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July 11, 2022
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July 21, 2022
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June 3, 2022
INAYATH ALI Vs. STATE OF TELANGANA
September 15, 2022
INDEPENDENT SCHOOLS ASSOCIATION CHANDIGARH Vs. UNION OF INDIA
May 11, 2022
INDEPENDENT SCHOOLS FEDERATION OF INDIA (REGD.) Vs. UNION OF INDIA
August 29, 2022
INDIA POWER CORPORATION LTD Vs. EASTERN COALFIELDS LIMITED
March 15, 2022
INDIAN EX SERVICEMEN MOVEMENT Vs. UNION OF INDIA
March 16, 2022
INDIAN OIL CORPORATION LIMITED Vs. NCC LIMITED
July 20, 2022
INDIAN OIL CORPORATION LTD Vs. SHREE GANESH PETROLEUM RAJGURUNAGAR
February 1, 2022
INDIAN OIL CORPORATION LTD Vs. SHRI RAJENDRA D. HARMALKAR
April 21, 2022
INDIAN OIL CORPORATION LTD Vs. SUDERA REALTY PRIVATE LIMITED
September 6, 2022
INDIAN OVERSEAS BANK Vs. RCM INFRASTRUCTURE LTD
May 18, 2022
INDIAN OVERSEAS BANK Vs. OM PRAKASH LAL SRIVASTAVA
January 19, 2022
INDRA DEO TIWARI Vs. STATE OF U.P.
May 4, 2022
INDRAJEET YADAV Vs. SANTOSH SINGH
April 19, 2022
INDRANI PATNAIK Vs. ENFORCEMENT DIRECTORATE
November 3, 2022
INDRANI PRATIM MUKERJEA Vs. CENTRAL BUREAU OF INVESTIGATION
May 18, 2022
INDRESH KUMAR Vs. STATE OF UTTAR PRADESH
July 12, 2022
INDRESH KUMAR MISHRA Vs. STATE OF JHARKHAND
April 13, 2022
INDUSIND BANK LIMITED Vs. SIMARJIT SINGH
February 3, 2022
INSPECTOR OF PANCHAYATS AND DISTRICT COLLECTOR, SALEM Vs. S. ARICHANDRAN
September 23, 2022
INSTITUTE OF COMPANY SECRETARIES OF INDIA Vs. BIMAN DEBNATH
November 7, 2022
INTELLIGENCE OFFICER, THIRUVANANTAPURAM Vs. NAUSHAD K.K.
November 17, 2022
INTERCONTINENTAL HOTELS GROUP (INDIA) PVT. LTD. Vs. WATERLINE HOTELS PVT. LTD
January 25, 2022
INTERNATIONAL MERCHANDISING COMPANY, LLC Vs. COMMISSIONER, SERVICE TAX, NEW DELHI
November 1, 2022
INVENT ASSET SECURITISATION AND RECONSTRUCTION PVT. LTD. Vs. GIRNAR FIBRES LTD.
April 25, 2022
IQRAM Vs. STATE OF UTTAR PRADESH
December 16, 2022
IREO PRIVATE LIMITED Vs. ALOKE ANAND
January 21, 2022
ISHWAR Vs. GRAM PANCHAYAT PARLI KHURD
October 19, 2022
ISHWARJI NAGAJI MALI Vs. STATE OF GUJARAT
January 18, 2022
ISTKAR Vs. STATE OF UTTAR PRADESH
November 11, 2022
ITFAQ SINGH Vs. STATE OF MADHYA PRADESH
June 10, 2022
J. VEDHASINGH Vs. R.M. GOVINDAN
August 11, 2022
J.SEKAR @ SEKAR REDDY Vs. DIRECTORATE OF ENFORCEMENT
May 5, 2022
JACOB PULIYEL Vs. UNION OF INDIA
May 2, 2022
JAFARUDHEEN Vs. STATE OF KERALA
April 22, 2022
JAGAN SINGH AND CO Vs. LUDHIANA IMPROVEMENT TRUST
September 2, 2022
JAGATHY RAJ V.P. Vs. RAJITHA KUMAR S
February 7, 2022
JAGDISH MAVJI TANK (DEAD) Vs. HARRESH NAVNITRAI MEHTA
April 19, 2022
JAGDISH PRASAD SAINI Vs. STATE OF RAJASTHAN
September 26, 2022
JAGDISH SHRIVASTAV Vs. STATE OF MAHARASHTRA
March 11, 2022
JAGJEET SINGH Vs. ASHISH MISHRA @ MONU
April 18, 2022
JAGJIT SINGH Vs. STATE OF PUNJAB
August 26, 2022
JAGMOHAN SINGH Vs. VIMLESH KUMAR
May 5, 2022
JAHIR HAK Vs. STATE OF RAJASTHAN
April 11, 2022
JAI BHAVANI SHIKSHAN PRASARAK MANDAL Vs. RAMESH
March 29, 2022
JAI BHOLENATH CONSTRUCTION Vs. CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, NANDED
May 18, 2022
JAI KARAN YADAV Vs. STATE (NCT OF DELHI)
November 23, 2022
JAI NARAIN VYAS UNIVERSITY Vs. MUKESH SHARMA
March 28, 2022
JAI PARKASH Vs. UNION TERRITORY, CHANDIGARH
March 10, 2022
JAI PRAKASH TIWARI Vs. STATE OF MADHYA PRADESH
August 4, 2022
JAIBUNISHA Vs. MEHARBAN / JUMMA
January 18, 2022
JAIN P. JOSE Vs. SANTOSH
November 10, 2022
JAINA CONSTRUCTION COMPANY Vs. ORIENTAL INSURANCE COMPANY LIMITED
February 11, 2022
JAMEEL AHMAD Vs. MOHAMMED UMAIR MOHAMMAD HAROON
February 15, 2022
JANABAI WD/O DINKARRAO GHORPADE Vs. I.C.I.C.I. LAMBORD INSURANCE COMPANY LTD
August 10, 2022
JANHIT ABHIYAN Vs. UNION OF INDIA
November 7, 2022
JARNAIL SINGH Vs. LACHHMI NARAIN GUPTA
January 28, 2022
JARNAIL SINGH Vs. STATE OF PUNJAB
July 12, 2022
JARNAIL SINGH Vs. STATE OF PUNJAB
March 7, 2022
JASBIR SINGH Vs. STATE OF PUNJAB
April 11, 2022
JASDEEP SINGH @ JASSU Vs. STATE OF PUNJAB
January 7, 2022
JASMAIR SINGH Vs. STATE OF HARYANA
September 5, 2022
JASPAL SINGH Vs. STATE OF HARYANA
October 20, 2022
JASWINDER SINGH (DEAD) Vs. NAVJOT SINGH SIDHU
May 19, 2022
JATIN AGARWAL Vs. STATE OF TELANGANA
March 21, 2022
JAY DHANDE Vs. UNION OF INDIA
May 20, 2022
JAYABEN Vs. TEJAS KANUBHAI ZALA
January 10, 2022
JAYAHARI Vs. STATE OF KERALA
January 25, 2022
JAYASHREE Vs. DIRECTOR COLLEGIATE EDUCATION
February 22, 2022
JAYASWAL NECO INDUSTRIES LIMITED Vs. RESERVE BANK OF INDIA
May 4, 2022
JAYCEE HOUSING PVT. LTD Vs. REGISTRAR (GENERAL), ORISSA HIGH COURT,CUTTACK
October 19, 2022
JEETU KHATIK Vs. STATE OF CHHATTISGARH
April 11, 2022
JEETUBHA KHANSANGJI JADEJA Vs. KUTCHH DISTRICT PANCHAYAT
September 23, 2022
JERSEY DEVELOPERS (P) LIMITED Vs. CANARA BANK
April 13, 2022
JIGAR @ JIMMY PRAVINCHANDRA ADATIYA Vs. STATE OF GUJARAT
September 23, 2022
JIGYASA TIWARI Vs. STATE OF UTTAR PRADESH
May 27, 2022
JINDAL STEEL AND POWER LIMITED Vs. CHHATTISGARH STATE ELECTRICITY REGULATORY COMMISSION
September 29, 2022
JOGI RAM Vs. SURESH KUMAR
February 1, 2022
JOGINDER SINGH Vs. STATE OF PUNJAB
March 3, 2022
JORD ENGINEERS INDIA LIMITED Vs. VALIA AND CO. (D)
March 28, 2022
JOSEPH JOHNSON N. MAITHKURI Vs. SUBRAHMANYA
September 9, 2022
JOSEPH STEPHEN Vs. SANTHANASAMY
January 25, 2022
JSK INDUSTRIES PVT. LTD Vs. ORIENTAL INSURANCE COMPANY LIMITED
October 18, 2022
JSW STEEL LIMITED Vs. SOUTH WESTERN RAILWAY
August 16, 2022
JYOTI Vs. NATIONAL INSURANCE COMPANY LIMITED
September 6, 2022
JYOTIKA Vs. TATA AIG GENERAL INSURANCE COMPANY LIMITED
March 16, 2022
K DHANDAPANI Vs. STATE BY THE INSPECTOR OF POLICE
May 9, 2022
K. ARUMUGA VELAIAH Vs. P.R. RAMASAMY
January 27, 2022
K. KUMARA GUPTA Vs. SRI MARKENDAYA AND SRI OMKARESWARA SWAMY TEMPLE
February 18, 2022
K. MADAN MOHAN RAO Vs. BHEEMRAO BASWANTHRAO PATIL
September 26, 2022
K. PARAMASIVAM Vs. KARUR VYSYA BANK LTD
September 6, 2022
K. RAGUPATHI Vs. STATE OF UTTAR PRADESH
May 12, 2022
K. RAMYA Vs. NATIONAL INSURANCE CO. LTD.
September 30, 2022
K. S. SAHU Vs. UNION OF INDIA
August 5, 2022
K. SHANTHAMMA Vs. STATE OF TELANGANA
February 21, 2022
K. SREE KRISHNA Vs. STATE OF TELANGANA
September 19, 2022
K. SRINIVAS Vs. KARNATAKA STATE ELECTION COMMISSION
June 9, 2022
K. SRINIVASAPPA Vs. M. MALLAMMA
May 18, 2022
K.C. LAXMANA Vs. K.C. CHANDRAPPA GOWDA
April 19, 2022
K.M. MANJUNATH Vs. ERAPPA G. DEAD
June 24, 2022
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August 8, 2022
KAHKANSHA ANJUM KHAN Vs. MOHAMMAD WAMIQUE ANSARI
September 5, 2022
KAHKASHAN KAUSAR @ SONAM Vs. STATE OF BIHAR
February 8, 2022
KAITHUAMI [L] Vs. RALLIANI
April 26, 2022
KALAM Vs. DINESH
October 20, 2022
KALAVATI Vs. MIRZA KAISAR BAIG
September 23, 2022
KALICHARAN Vs. STATE OF UTTAR PRADESH
December 14, 2022
KALLOO (DECEASED) Vs. ORIENTAL INSURANCE CO. LTD.
September 13, 2022
KALYAN DOMBIVALI MUNICIPAL CORPORATION Vs. SANJAY GAJANAN GHARAT
March 31, 2022
KALYANI (DEAD) Vs. SULTHAN BATHERY MUNICIPALITY
April 26, 2022
KAMAL KHUDAL Vs. STATE OF ASSAM
July 14, 2022
KAMATCHI Vs. LAKSHMI NARAYANAN
April 13, 2022
KAMGAR SWA SADAN CO­OPERATIVE HOUSING SOCIETY LTD Vs. MR. VIJAYKUMAR VITTHALRAO SARVADE
February 8, 2022
KAMLA DEVI Vs. STATE OF RAJASTHAN
March 11, 2022
KAMLA NETI (DEAD) Vs. SPECIAL LAND ACQUISITION OFFICER
December 9, 2022
KANCHAN KUMAR Vs. STATE OF BIHAR
September 14, 2022
KANCHAN KUMARI Vs. STATE OF BIHAR
July 25, 2022
KANGARO INDUSTRIES Vs. JAININDER JAIN
April 6, 2022
KANGRA CENTRAL COOPERATIVE BANK PENSIONERS WELFARE ASSOCIATION (REGISTERED) Vs. STATE OF HIMACHAL PRADESH
August 12, 2022
KANHAIYA KUMAR Vs. CENTRAL ZOO AUTHORITY
August 16, 2022
KANNI AMMAL Vs. NATIONAL INSURANCE COMPANY LIMITED
September 14, 2022
KANTHA VIBHAG YUVA KOLI SAMAJ PARIVARTAN TRUST Vs. STATE OF GUJARAT
January 21, 2022
KANWARJIT SINGH KANG Vs. ICICI LOMBARD GENEERAL INS. CO. LTD
March 29, 2022
KAPIL GUPTA Vs. STATE OF NCT OF DELHI
August 10, 2022
KAPIL KUMAR Vs. RAJ KUMAR
October 14, 2022
KARAN Vs. STATE OF MADHYA PRADESH
May 20, 2022
KARAN GOYAL Vs. REGISTRAR GENERAL, DELHI HIGH COURT
June 8, 2022
KARAN KAPOOR Vs. MADHURI KUMAR
July 6, 2022
KARAN SINGH Vs. STATE OF UTTAR PRADESH
March 2, 2022
KARN SINGH YADAV Vs. GOVT. OF NCT OF DELHI
September 28, 2022
KARNATAKA HOUSING BOARD Vs. STATE OF KARNATAKA
July 28, 2022
KARNATAKA INDUSTRIAL CORPORATION Vs. SRI LANKAPPA
March 29, 2022
KARNATAKA POWER CORPORATION LIMITED Vs. EMTA COAL LIMITED
May 20, 2022
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. JSW ENERGY LIMITED (EARLIER KNOWN AS JINDAL THERMAL POWER COMPANY LIMITED & JINDAL TRACTABEL POWER COMPANY LIMITED)
November 22, 2022
KASABAI TUKARAM KARVAR Vs. NIVRUTI (DEAD)
July 20, 2022
KATTA SUJATHA REDDY Vs. SIDDAMSETTY INFRA PROJECTS PVT. LTD
August 25, 2022
KATTUKANDI EDATHIL KRISHNAN Vs. KATTUKANDI EDATHIL VALSAN
June 13, 2022
KAUSALYA BHOI Vs. DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD.
May 12, 2022
KAUSHALYA INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED Vs. UNION OF INDIA
February 7, 2022
KAVI ARORA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
September 14, 2022
KAZI MOINUDDIN KAZI BASHIRODDIN Vs. MAHARASHTRA TOURISM DEVELOPMENT CORPORATION
September 30, 2022
KELKAR AND KELKAR Vs. HOTEL PRIDE EXECUTIVE PVT. LTD
May 4, 2022
KERALA LAND REFORMS & DEVELOPMENT CO-OPERATIVE SOCIETY LIMITED Vs. THE DISTRICT REGISTRAR (GENERAL)
October 14, 2022
KERALA STATE BEVERAGES MANUFACTURING AND MARKETING CORPORATION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE
January 3, 2022
KERALA STATE COASTAL ZONE MANAGEMENT AUTHORITY MEMBER SECRETARY Vs. MARADU MUNICIPALITY
May 13, 2022
KERALA STATE ELECTRICITY BOARD Vs. THOMAS JOSEPH ALIAS THOMAS M. J.
December 16, 2022
KERALA STATE ELECTRICITY BOARD LTD Vs. RUBFILA INTERNATIONAL LIMITED
November 15, 2022
KERALA TRANSPORT DEVELOPMENT FINANCE CORPORATION LIMITED Vs. BASIL T.K.
January 31, 2022
KESAR BAI Vs. GENDA LAL
October 14, 2022
KESHAV Vs. GIAN CHAND
January 24, 2022
KETAN KANTILAL SETH Vs. STATE OF GUJARAT
September 9, 2022
KHASGI (DEVI AHILYABAI HOLKAR CHARITIES) TRUST, INDORE Vs. VIPIN DHANAITKAR
July 21, 2022
KHEMA @ KHEM CHANDRA Vs. STATE OF UTTAR PRADESH
August 10, 2022
KIRAN TOMAR Vs. STATE OF UTTAR PRADESH
October 31, 2022
KIRLOSKAR BROTHERS LIMITED Vs. RAMCHARAN
December 5, 2022
KIRPAL KAUR Vs. RITESH
March 22, 2022
KISHOR GHANSHYAMSA PARALIKAR Vs. BALAJI MANDIR SANSTHAN MANGRUL
May 9, 2022
KISHOR MADHUKAR PINGLIKAR Vs. AUTOMOTIVE RESEARCH ASSOCIATION OF INDIA
February 10, 2022
KNIT PRO INTERNATIONAL Vs. STATE OF NCT OF DELHI
May 20, 2022
KOLHAPUR MUNICIPAL CORPORATION Vs. VASANT MAHADEV PATIL (DEAD)
February 14, 2022
KOLLI SATYANARAYANA (DEAD) BY LRS. Vs. VALURIPALLI KESAVA RAO CHOWDARY
September 27, 2022
KOMAL SONI Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
April 28, 2022
KORES (INDIA) LTD. Vs. VITTHAL LAXMAN PATIL
July 19, 2022
KORUKANTI KUMAR Vs. STATE OF ANDHRA PRADESH
November 1, 2022
KOTAK MAHINDRA BANK LIMITED Vs. DILIP BHOSALE
May 11, 2022
KOTAK MAHINDRA BANK LIMITED Vs. KEW PRECISION PARTS PRIVATE LIMITED
August 5, 2022
KOTAK MAHINDRA BANK LIMITED Vs. NARENDRA JAYANTILAL TRIVEDI
May 13, 2022
KOTAK MAHINDRA BANK LIMITED Vs. A. BALAKRISHNAN
May 30, 2022
KRISHAN LAL Vs. VINI MAHAJAN SECRETARY
January 17, 2022
KRISHI UPAJ MANDI SAMITI, NEW MANDI YARD, ALWAR Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, ALWAR
February 23, 2022
KRISHNA RAI (DEAD) Vs. BANARAS HINDU UNIVERSITY
June 16, 2022
KRISHNAMURTHY Vs. STATE
September 1, 2022
KRISHNAMURTHY @ GUNODU Vs. STATE OF KARNATAKA
February 16, 2022
KUMARI LAXMI SAROJ Vs. STATE OF U.P.
December 15, 2022
KUNAL Vs. UNION OF INDIA
April 29, 2022
KUNDAN BURNWAL Vs. ALOK JAIN
January 28, 2022
KUNTI KUMARI Vs. STATE OF JHARKHAND
April 8, 2022
L AND T INFRASTRUCTURE FINANCE COMPANY LIMITED Vs. UNION OF INDIA
July 14, 2022
L. NARASIMHAIAH Vs. DIVISION CONTROLLER MYSORE URBAN DIVISION
November 1, 2022
LAKHAN SINGH Vs. AMARJEET SINGH
December 6, 2022
LALANKUMAR SINGH Vs. STATE OF MAHARASHTRA
October 11, 2022
LAND ACQUISITION COLLECTOR (SOUTH EAST) Vs. DHARAMVIR
December 9, 2022
LAND ACQUISITION COLLECTOR (SOUTH), NEW DELHI Vs. SURESH B. KAPUR
December 2, 2022
LAND AND BUILDING DEPARTMENT THROUGH SECRETARY, GOVERNMENT OF NCT OF DELHI Vs. MAHIPAL SINGH
December 2, 2022
LATE SHRI GYAN CHAND JAIN Vs. COMMISSIONER OF INCOME TAX­1
April 19, 2022
LAWYERS VOICE Vs. STATE OF PUNJAB
January 7, 2022
LAWYERS VOICE Vs. STATE OF PUNJAB
January 12, 2022
LAXMI GUPTA Vs. ORIENTAL INSURANCE COMPANY LIMITED
September 12, 2022
LAXMIKANT Vs. STATE OF MAHARASHTRA
March 23, 2022
LEVAKU PEDDA REDDAMMA Vs. GOTTUMUKKALA VENKATA SUBBAMMA
May 17, 2022
LIFE INSURANCE CORPORATION OF INDIA Vs. SANJEEV BUILDERS PRIVATE LIMITED
September 1, 2022
LINET NUNES Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY
September 9, 2022
LINGESWARAN Vs. THIRUNAGALINGAM
February 25, 2022
LOOP TELECOM AND TRADING LIMITED Vs. UNION OF INDIA
March 3, 2022
LUCKNOW DEVELOPMENT AUTHORITY Vs. MEHDI HASAN (DECEASED) THR. LRS.
December 12, 2022
LUCKOSE ZACHARIAH @ ZAK Vs. JOSEPH JOSEPH
February 18, 2022
M N G BHARATEESH REDDY Vs. RAMESH RANGANATHAN
August 18, 2022
M. CHINNAMUTHU (DEAD) Vs. KAMALESHAN @ SHANMUGAM (DEAD)
February 18, 2022
M. GOPALAKRISHNAN Vs. PASUMPON MUTHURAMALINGAM
March 11, 2022
M. KENDRA DEVI Vs. GOVERNMENT OF TAMIL NADU
March 10, 2022
M. MOHAN Vs. STATE GOVERNMENT OF TAMIL NADU
September 2, 2022
M. NAGESWARA REDDY Vs. STATE OF ANDHRA PRADESH
March 7, 2022
M. V. CHANDRAKANTH Vs. SANGAPPA
July 29, 2022
M. VENKATESHWAHERLU Vs. M. PUSHPALATHA
April 20, 2022
M.C. MEHTA Vs. UNION OF INDIA
September 30, 2022
M.K. KHAMBATTA Vs. VENKATRAMA NURSING HOME
June 15, 2022
M.K. RANJITSINH Vs. UNION OF INDIA
April 21, 2022
M.L. PATIL (DEAD) Vs. STATE OF GOA
May 20, 2022
M.P. HOUSING BOARD Vs. SATISH KUMAR BATRA
February 10, 2022
M.P. MEDICAL OFFICERS ASSOCIATION Vs. STATE OF MADHYA PRADESH
August 26, 2022
M.P. POWER MANAGEMENT COMPANY LIMITED Vs. M/S. SKY POWER SOUTHEAST SOLAR INDIA PRIVATE LIMITED
November 16, 2022
M.P. RAJYA TILHAN UTPADAK SAHAKARI SANGH MARYADIT Vs. MODI TRANSPORT SERVICE
May 11, 2022
M.P. RAMANI Vs. STATE OF KERALA
August 11, 2022
M.S.P.L. LIMITED Vs. STATE OF KARNATAKA
October 11, 2022
M/S APEX LABORATORIES PVT. LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 22, 2022
M/S BAWA PAULINS PVT. LTD. Vs. UPS FREIGHT SERVICES (INDIA) PVT. LTD.
November 10, 2022
M/S LAXMI SRINIVASA R AND P BOILED RICE MILL Vs. STATE OF ANDHRA PRADESH
November 14, 2022
M/S. AGMATEL INDIA PVT. LTD Vs. M/S. RESOURSYS TELECOM
January 31, 2022
M/S. CONSOLIDATED CONSTRUCTION CONSORTIUM LIMITED Vs. M/S. HITRO ENERGY SOLUTIONS PRIVATE LIMITED
February 4, 2022
M/S. EMAAR INDIA LTD. Vs. TARUN AGGARWAL PROJECTS LLP
September 30, 2022
M/S. HERO MOTOCORP LTD. Vs. UNION OF INDIA
October 17, 2022
M/S. N.G. PROJECTS LIMITED Vs. M/S. VINOD KUMAR JAIN
March 21, 2022
M/S. PAHWA PLASTICS PVT. LTD. Vs. DASTAK NGO
March 25, 2022
M/S. POLYFLEX (INDIA) PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
November 17, 2022
M/S. RAMNATH EXPORTS PVT. LTD. Vs. VINITA MEHTA
July 5, 2022
M/S. RUCHI SOYA INDUSTRIES LTD Vs. UNION OF INDIA
February 17, 2022
M/S. SREE SURYA DEVELOPERS AND PROMOTERS / M/S. RAJA PUSHPA PROPERTIES PVT. LTD. Vs. N. SAILESH PRASAD
February 9, 2022
M/S. TRL KROSAKI REFRACTORIES LTD. Vs. M/S. SMS ASIA PRIVATE LIMITED
February 22, 2022
M/S. VAISHNO ENTERPRISES Vs. HAMILTON MEDICAL AG
March 24, 2022
MADAN LAL Vs. NEW DELHI MUNICIPAL COUNCIL
April 11, 2022
MADHUKAR S/O GOVINDRAO KAMBLE Vs. VIDARBHA IRRIGATION DEVELOPMENT CORPORATION
January 31, 2022
MADHYA PRADESH HIGH COURT ADVOCATES BAR ASSOCIATION Vs. UNION OF INDIA
May 18, 2022
MADHYA PRADESH JAN VIKASH PARTY Vs. ELECTION COMMISSION OF INDIA
September 30, 2022
MAFAT LAL Vs. STATE OF RAJASTHAN
March 28, 2022
MAHA P Vs. STATE OF KERALA
May 18, 2022
MAHA P. Vs. STATE OF KERALA AND OTHER
July 22, 2022
MAHA P. Vs. STATE OF KERALA
April 29, 2022
MAHADEO Vs. SOVAN DEVI
August 30, 2022
MAHANADI COAL FIELDS LTD. Vs. MATHIAS ORAM
November 3, 2022
MAHANADI COALFIELDS LTD Vs. IVRCL AMR JOINT VENTURE
July 25, 2022
MAHANAGAR TELEPHONE NIGAM LTD Vs. ASSISTANT COMMISSIONER
April 28, 2022
MAHARANI DEEPINDER KAUR Vs. RAJKUMARI AMRIT KAUR
September 7, 2022
MAHARASHTRA RAJYA VADAR SAMAJ SANGH Vs. UNION OF INDIA
November 24, 2022
MAHARASHTRA STATE BOARD OF WAKFS Vs. SHAIKH YUSUF BHAI CHAWLA
October 20, 2022
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. DILIP UTTAM JAYABHAY
January 3, 2022
MAHARISHI MARKANDESHWAR UNIVERSITY Vs. AKRITI SHARMA
September 19, 2022
MAHATMA GANDHI UNIVERSITY Vs. RINCYMOL MATHEW
November 10, 2022
MAHAVEER STONE CRUSHING CO. Vs. TATA MOTOTHERS LIMITED
March 24, 2022
MAHENDRA Vs. STATE OF M.P.
January 5, 2022
MAHENDRA GHANSHYAM MARKAM Vs. DIRECTOR GENERAL OF HEALTH SERVICES
February 9, 2022
MAHENDRA KUMAR JAJODIA Vs. STATE BANK OF INDIA
May 6, 2022
MAHENDRA SINGH Vs. STATE OF M.P
June 3, 2022
MAHESH GOVINDJI TRIVEDI Vs. BAKUL MAGANLAL VYAS
October 12, 2022
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April 18, 2022
MAHESHWARI Vs. RAMACHANDRAN
December 13, 2022
MAHIMA DATLA Vs. RENUKA DATLA
April 6, 2022
MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD Vs. STATE OF U.P.
February 22, 2022
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November 4, 2022
MAITREYA DOSHI Vs. ANAND RATHI GLOBAL FINANCE LTD
September 22, 2022
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June 16, 2022
MAKHAN SINGH Vs. STATE OF HARYANA
August 16, 2022
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May 20, 2022
MALKEET SINGH GILL Vs. STATE OF CHHATTISGARH
July 5, 2022
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April 4, 2022
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April 11, 2022
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July 11, 2022
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October 11, 2022
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May 24, 2022
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January 18, 2022
MAN SINGH Vs. STATE OF UTTAR PRADESH
March 31, 2022
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May 17, 2022
MANAGING DIRECTOR, AJMER VIDHYUT VITRAN NIGAM LIMITED Vs. CHIGGAN LAL
March 7, 2022
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July 27, 2022
MANDEEP KUMAR Vs. U.T. CHANDIGARH
March 9, 2022
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August 12, 2022
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January 10, 2022
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December 12, 2022
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April 25, 2022
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April 5, 2022
MANIK BHATTACHARYA Vs. RAMESH MALIK
October 20, 2022
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April 21, 2022
MANISHA Vs. STATE OF RAJASTHAN
April 19, 2022
MANISHA JAIN Vs. RAJEEV JINDAL
February 25, 2022
MANJIT KAUR Vs. PRADEEP KUMAR
February 4, 2022
MANJIT SINGH SODHI Vs. THE CUSTODIAN
August 4, 2022
MANJU SHARMA Vs. STATE OF UTTAR PRADESH
March 21, 2022
MANNO LAL JAISWAL Vs. STATE OF UTTAR PRADESH
September 21, 2022
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January 25, 2022
MANOJ Vs. STATE OF MADHYA PRADESH
May 20, 2022
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February 15, 2022
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January 18, 2022
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January 11, 2022
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October 17, 2022
MANOJ PARIHAR Vs. STATE OF JAMMU AND KASHMIR
June 27, 2022
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June 24, 2022
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February 15, 2022
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March 14, 2022
MANUSHA SREEKUMAR Vs. UNITED INDIA INSURANCE CO. LTD
October 17, 2022
MARAYAMMAL Vs. K.S. VENKIDUSAMY
August 30, 2022
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October 12, 2022
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November 3, 2022
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July 6, 2022
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March 29, 2022
MASTER BHOLU (IMAGINARY NAME) Vs. CENTRAL BUREAU OF INVESTIGATION
October 20, 2022
MASTER GAURAV Vs. UNION OF INDIA
October 11, 2022
MATA PRASAD Vs. STATE OF U.P.
January 31, 2022
MBL AND COMPANY LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
May 26, 2022
MD. ANOWAR HUSSAIN Vs. STATE OF ASSAM
October 13, 2022
MD. ASLAM Vs. STATE OF JHARKHAND
February 4, 2022
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August 23, 2022
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October 17, 2022
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August 22, 2022
MEENA Vs. MAGMA HDI GENERAL INSURANCE COMPANY LIMITED
September 6, 2022
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October 13, 2022
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May 13, 2022
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November 23, 2022
MEENAXI Vs. ORIENTAL INSURANCE COM. LIMITED GENERAL MANAGER
September 20, 2022
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January 11, 2022
MEHMOOD PRACHA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
August 10, 2022
MEHMOODA BEE Vs. NATIONAL INSURANCE COMPANY LIMITED
September 15, 2022
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July 15, 2022
MEKHA RAM Vs. STATE OF RAJASTHAN
March 29, 2022
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October 14, 2022
MESSER GRIESHEIM GMBH (NOW CALLED AIR LIQUIDE DEUTSCHLAND GMBH) Vs. GOYAL MG GASES PVT. LTD.
January 28, 2022
MIHAN INDIA LTD Vs. GMR AIRPORTS LTD
May 9, 2022
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April 5, 2022
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February 1, 2022
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August 4, 2022
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May 30, 2022
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July 11, 2022
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May 27, 2022
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May 19, 2022
MOHAMMAD IRFAN Vs. STATE OF KARNATAKA
July 11, 2022
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September 12, 2022
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February 2, 2022
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May 17, 2022
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November 1, 2022
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July 8, 2022
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July 20, 2022
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July 18, 2022
MOHAN CHANDRA P. Vs. STATE OF KERALA
November 11, 2022
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August 25, 2022
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November 7, 2022
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November 1, 2022
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November 3, 2022
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October 21, 2022
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April 19, 2022
MOHD. JAFFAR Vs. M.A. KHALEEL
October 18, 2022
MOHD. SABEER Vs. REGIONAL MANAGER, U.P. STATE ROAD TRANSPORT CORPORATION
December 9, 2022
MOHD. SHAKIR Vs. STATE OF UTTAR PRADESH
August 26, 2022
MOHINDER SINGH (D) Vs. MAL SINGH (D)
March 9, 2022
MOHIT BATHLA Vs. CENTRAL GOODS AND SERVICE TAX
March 31, 2022
MONA BAGHEL Vs. SAJJAN SINGH YADAV
August 30, 2022
MONGIA REALTY AND BUILDWELL PRIVATE LIMITED Vs. MANIK SETHI
January 31, 2022
MONIKA KUMARI Vs. ABHISHEK YADAV
September 5, 2022
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September 27, 2022
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September 1, 2022
MP HIGH COURT ADV. BAR ASSOCN Vs. UNION OF INDIA MINISTRY OF ENVIRONMENT AND FORESTS
May 18, 2022
MRS. ETHEL LOURDES D’SOUZA LOBO Vs. LUCIO NEVILLE JUDE DE SOUZA
September 19, 2022
MRS. LEELAMMA MATHEW Vs. M/S INDIAN OVERSEAS BANK
November 17, 2022
MS. P Vs. STATE OF MADHYA PRADESH
May 5, 2022
MS. P XXX Vs. STATE OF UTTARAKHAND
June 16, 2022
MS. X Vs. REGISTRAR GENERAL, HIGH COURT OF MADHYA PRADESH
February 10, 2022
MS. Y Vs. STATE OF RAJASTHAN
April 19, 2022
MUHAMMED Vs. UNITED INDIA INSURANCE CO. LTD
December 1, 2022
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February 18, 2022
MUKESH Vs. STATE OF MADHYA PRADESH
January 18, 2022
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September 22, 2022
MUKESH KUMAR Vs. UNION OF INDIA
February 24, 2022
MUKESH KUMAR Vs. STATE OF BIHAR
November 29, 2022
MUKESH SINGH Vs. STATE OF UTTAR PRADESH
September 30, 2022
MUMBAI CITY DISTRICT GYMNASTICS ASSOCIATION Vs. DEPUTY CHARITY COMMISSIONER MUMBAI
June 3, 2022
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March 29, 2022
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November 7, 2022
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February 28, 2022
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September 30, 2022
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September 28, 2022
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September 23, 2022
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September 2, 2022
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May 18, 2022
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August 26, 2022
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July 18, 2022
MUSSTT REHANA BEGUM Vs. STATE OF ASSAM
January 21, 2022
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February 4, 2022
MUZAFFAR HUSAIN Vs. STATE OF UTTAR PRADESH
May 6, 2022
MY PALACE MUTUALLY AIDED CO­OPERATIVE SOCIETY Vs. B. MAHESH
August 23, 2022
N. KARTHIKEYAN Vs. STATE OF TAMIL NADU
March 22, 2022
N. RAJENDRAN Vs. S. VALLI
February 3, 2022
N. SRINIVASA RAO Vs. RANJEEV R. ACHARYA
September 5, 2022
N. V. SHARMA Vs. UNION OF INDIA
August 10, 2022
N.C.C.F. EMPLOYEES UNION (REGD) (RECOGNIZED) Vs. UNION OF INDIA
January 7, 2022
N.C.V. AISHWARYA Vs. A.S. SARAVANA KARTHIK SHA
July 18, 2022
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October 10, 2022
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March 31, 2022
NAGAR PANCHAYAT MOONAK Vs. STATE OF PUNJAB
August 17, 2022
NAGAR PANCHAYAT, KYMORE Vs. HANUMAN PRASAD DWIVEDI
January 10, 2022
NAGENDRA Vs. ASHOK
April 20, 2022
NAGPUR METRO RAIL CORPORATION LIMITED Vs. ORBIT MOTELS AND INNS PRIVATE LIMITED, NAGPUR
December 6, 2022
NAHAR SINGH Vs. STATE OF UTTAR PRADESH
March 16, 2022
NAMAN VERMA Vs. DIRECTOR, I.I.T
May 11, 2022
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July 11, 2022
NANDINI MALLICK Vs. TAPAS KUMAR MALLICK
July 14, 2022
NANDINI SHARMA Vs. REGISTRAR SUPREME COURT OF INDIA
November 16, 2022
NANDU SINGH Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
February 25, 2022
NANJUNDAPPA Vs. STATE OF KARNATAKA
May 17, 2022
NARAYAN Vs. MANAGER, ROYAL SUNDARAM ALLIANCE INS. CO. LTD
September 22, 2022
NARAYANA MEDICAL COLLEGE Vs. STATE OF ANDHRA PRADESH
November 7, 2022
NARCOTICS CONTROL BUREAU Vs. MOHIT AGGARWAL
July 19, 2022
NARENDER SINGH Vs. STATE OF HARYANA
January 18, 2022
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March 7, 2022
NARENDRA KUMAR A. BALDOTA Vs. STATE OF KARNATAKA
March 14, 2022
NARENDRA SINGH Vs. STATE OF RAJASTHAN
February 28, 2022
NARENDRAN SONS Vs. NATIONAL INSURANCE CO. LIMITED
March 7, 2022
NARINDER GARG Vs. KOTAK MAHINDRA BANK LTD.
March 28, 2022
NARINDER SINGH Vs. DIVESH BHUTANI
July 21, 2022
NARMADA BACHAO ANDOLAN Vs. UNION OF INDIA
September 22, 2022
NARSINGH ISPAT LTD Vs. ORIENTAL INSURANCE COMPANY LTD
May 2, 2022
NARSINGHDAS Vs. STATE OF MADHYA PRADESH
March 30, 2022
NASEEMA KHAN Vs. RAHUL SINGH
February 25, 2022
NASIMA Vs. STATE OF UTTAR PRADESH
April 21, 2022
NATIONAL COMPANY LAW TRIBUNAL BAR ASSOCIATION Vs. UNION OF INDIA
August 1, 2022
NATIONAL COMPANY LAW TRIBUNAL BAR ASSOCIATION Vs. UNION OF INDIA
May 25, 2022
NATIONAL HIGH SPEED RAIL CORPORATION LIMITED Vs. MONTECARLO LIMITED
January 31, 2022
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. TRANSSTROY (INDIA) LIMITED
July 11, 2022
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SRI P. NAGARAJU @ CHELUVAIAH
July 11, 2022
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SHEETAL JAIDEV VADE
August 24, 2022
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March 30, 2022
NATIONAL MEDICAL COMMISSION Vs. POOJA THANDU NARESH
April 29, 2022
NATIONAL MEDICAL COMMISSION Vs. LOITONGBAM BIMOLCHANDRA SINGH
February 8, 2022
NATIONAL PETROLEUM CONSTRUCTION COMPANY Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 29, 2022
NAVEEN Vs. STATE OF HARYANA
November 1, 2022
NAVIKA KUMAR Vs. UNION OF INDIA
September 23, 2022
NAWABUDDIN Vs. STATE OF UTTARAKHAND
February 8, 2022
NAZEER Vs. STATE
September 29, 2022
NAZMA NAZ Vs. RUKHSANA BANO
May 17, 2022
NCR BRICK KILN ASSOCIATION Vs. CENTRAL POLLUTION CONTROL BOARD
April 8, 2022
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May 10, 2022
NEELAM PARASHAR Vs. SHASHANK SHARMA
September 5, 2022
NEERAJ DUTTA Vs. STATE (GOVT. OF N.C.T. OF DELHI)
December 15, 2022
NEETU SINGH Vs. STATE OF U.P.
March 7, 2022
NEIL AURELIO NUNES Vs. UNION OF INDIA
January 7, 2022
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January 20, 2022
NEILAN INTERNATIONAL CO. LTD. Vs. POWERICA LIMITED
July 6, 2022
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April 19, 2022
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July 27, 2022
NEPA LIMITED THROUGH ITS SENIOR MANAGER (LEGAL) Vs. MANOJ KUMAR AGRAWAL
December 8, 2022
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May 2, 2022
NET RAM YADAV Vs. STATE OF RAJASTHAN
August 11, 2022
NEW DELHI MUNICIPAL COUNCIL Vs. MINOSHA INDIA LIMITED
April 27, 2022
NEW INDIA ASSURANCE CO. LIMITED Vs. KRISHNA SAKHARAM BAING
May 12, 2022
NEW INDIA ASSURANCE CO. LTD Vs. SHASHIKALA J. AYACHI
July 13, 2022
NEW INDIA ASSURANCE CO. LTD Vs. SATISH CHANDRA SHARNA
February 23, 2022
NEW NOBLE EDUCATIONAL SOCIETY Vs. CHIEF COMMISSIONER OF INCOME TAX 1
October 19, 2022
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. OMVIR SINGH
December 15, 2022
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. ANAND SONBHADRA
May 17, 2022
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. KENDRIYA KARAMCHARI SEHKARI G.N. SAMITI
September 22, 2022
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November 17, 2022
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February 15, 2022
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY (NOIDA) Vs. YUNUS
February 3, 2022
NIMS UNIVERSITY Vs. UNION OF INDIA AND ORS.
May 9, 2022
NIPUN TAWARI Vs. STATE OF MAHARASHTRA
October 20, 2022
NIRENDRA NATH KAR Vs. GOPAL NAVIN BHAI DAVE
September 29, 2022
NITISH SHANKAR Vs. UNION OF INDIA
January 21, 2022
NITU KUMAR Vs. GULVEER
September 16, 2022
NKD MARITIME LIMITED Vs. BOARD OF TRUSTEES OF THE PORT OF MUMBAI
September 22, 2022
NKGSB COOPERATIVE BANK LIMITED Vs. SUBIR CHAKRAVARTY
February 25, 2022
NOEL HARPER Vs. UNION OF INDIA
April 8, 2022
NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. RAVINDRA KUMAR
May 9, 2022
NOOR MOHAMMED Vs. KHURRAM PASHA
August 2, 2022
NTR UNIVERSITY OF HEALTH SCIENCES Vs. YERRA TRINADH
November 4, 2022
O.S. KANNAN Vs. A. ALIMA
February 10, 2022
OCL INDIA LTD Vs. STATE OF ORISSA
November 4, 2022
ODISHA STATE FINANCIAL CORPORATION Vs. ODISHA STATE FINANCIAL CORPORATION EMPLOYEES UNION
April 5, 2022
OIL AND NATURAL GAS CORPORATION LIMITED Vs. PRESIDENT, OIL FIELD EMPLOYEES ASSOCIATION
February 4, 2022
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April 27, 2022
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August 30, 2022
OLX INDIA B.V Vs. STATE OF HARYANA
March 8, 2022
OMKAR SINGH Vs. JAIPRAKASH NARAIN SINGH
February 9, 2022
OMKAR SINHA Vs. SAHADAT KHAN
April 29, 2022
OMKAR SWAMY Vs. STATE OF KARNATAKA
April 18, 2022
ORIENTAL BANK OF COMMERCE Vs. PRABODH KUMAR TEWARI
August 16, 2022
ORIENTAL INSURANCE CO. LIMITED Vs. SHAKUNTLA
January 3, 2022
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July 9, 2022
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March 11, 2022
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June 9, 2022
OWNERS AND PARTIES INTERESTED IN THE VESSEL M.V. POLARIS GALAXY Vs. BANQUE CANTONALE DE GENEVE
September 23, 2022
OWNERS AND PARTIES INTERESTED IN THE VESSEL M.V.POLARIS GALAXY Vs. BANQUE CANTONALE DE GENEVE
September 22, 2022
P MOHANDOSS Vs. NEW INDIA ASSURANCE CO. LIMITED
February 23, 2022
P R ADIKESAVAN Vs. REGISTRAR GENERAL, HIGH COURT OF MADRAS
May 23, 2022
P. CHANDRIKA Vs. COMMISSIONER OF URBAN LAND CEILING AND URBAN LAND TAX
March 15, 2022
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October 12, 2022
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September 8, 2022
P. MEENARAJ Vs. P. ADIGURUSAMY
January 6, 2022
P. NAZEER Vs. SALAFI TRUST
March 30, 2022
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November 7, 2022
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April 11, 2022
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April 25, 2022
P. RASIYA Vs. ABDUL NAZER
August 12, 2022
P. SESHAREDDY (D) REP. BY HIS LR. CUM IRREVOCABLE GPA HOLDER AND ASSIGNEE KOTAMREDDY KODANDARAMI Vs. STATE OF KARNATAKA
November 9, 2022
P. VAIRAMUTHU (A) AMMAN P. VAIRAMUTHU Vs. ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM
July 29, 2022
P. VARAVARA RAO Vs. NATIONAL INVESTIGATION AGENCY
August 10, 2022
P. VIJAY NATARAJ Vs. STATE
September 5, 2022
P.S. PATEL Vs. STATE BANK OF SAURASHTRA
March 15, 2022
PADHIYAR PRAHLADJI CHENAJI (DECEASED) THROUGH L.R.S Vs. MANIBEN JAGMALBHAI (DECEASED) THROUGH L.R.S
March 3, 2022
PANI RAM (DECEASED) Vs. UNION OF INDIA
March 7, 2022
PANKAJ PRAKASH Vs. UNITED INDIA INSURANCE COMPANY LIMITED
March 22, 2022
PAPPU Vs. STATE OF UTTAR PRADESH
February 9, 2022
PAPPU TIWARY Vs. STATE OF JHARKHAND
January 31, 2022
PARAM PAL SHARDA Vs. DHANI RAM
September 19, 2022
PARAMJIT SINGH Vs. STATE OF PUNJAB
May 17, 2022
PARIVAR SEVA SANSTHA Vs. AHMEDABAD MUNICIPAL CORPORATION
November 24, 2022
PARKASH KUMAR JHA Vs. STATE OF BIHAR
February 10, 2022
PARSI ZOROASTRIAN ANJUMAN, MHOW Vs. SUB DIVISIONAL OFFICER/THE REGISTRAR OF PUBLIC TRUSTS
January 28, 2022
PARVATHI KOLLUR Vs. STATE
August 16, 2022
PARVEZ PARWAZ Vs. STATE OF UTTAR PRADESH
August 26, 2022
PATEL KODARBHAI MOHANBHAI Vs. SONATA CERAMICA PVT. LTD
September 23, 2022
PATIL AUTOMATION PRIVATE LIMITED Vs. RAKHEJA ENGINEERS PRIVATE LIMITED
August 17, 2022
PATITAPABAN PANDA Vs. ORISSA HIGH COURT
September 2, 2022
PATTALI MAKKAL KATCHI Vs. A. MAYILERUMPERUMAL
March 31, 2022
PAWAN KUMAR Vs. UNION OF INDIA
May 2, 2022
PAWAN KUMAR GOEL Vs. STATE OF U.P.
November 17, 2022
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September 7, 2022
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September 5, 2022
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October 12, 2022
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May 18, 2022
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September 15, 2022
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January 12, 2022
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August 8, 2022
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September 7, 2022
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September 5, 2022
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August 30, 2022
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November 24, 2022
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August 25, 2022
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May 12, 2022
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July 18, 2022
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February 7, 2022
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January 12, 2022
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May 27, 2022
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May 23, 2022
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July 27, 2022
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February 14, 2022
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May 12, 2022
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March 10, 2022
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December 2, 2022
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July 25, 2022
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January 28, 2022
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April 7, 2022
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January 6, 2022
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March 23, 2022
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September 29, 2022
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March 7, 2022
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April 5, 2022
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July 11, 2022
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July 13, 2022
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July 11, 2022
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December 8, 2022
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April 4, 2022
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February 28, 2022
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February 18, 2022
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November 10, 2022
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October 21, 2022
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August 1, 2022
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May 12, 2022
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February 24, 2022
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August 30, 2022
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January 3, 2022
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March 10, 2022
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February 23, 2022
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September 5, 2022
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August 24, 2022
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April 26, 2022
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May 19, 2022
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September 6, 2022
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May 13, 2022
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July 21, 2022
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February 7, 2022
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December 15, 2022
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February 10, 2022
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July 27, 2022
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September 14, 2022
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August 26, 2022
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July 11, 2022
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November 11, 2022
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July 11, 2022
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July 19, 2022
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May 13, 2022
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October 17, 2022
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August 12, 2022
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November 1, 2022
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November 7, 2022
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May 4, 2022
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October 18, 2022
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January 27, 2022
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November 3, 2022
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December 16, 2022
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November 4, 2022
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September 21, 2022
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April 27, 2022
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January 4, 2022
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September 30, 2022
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February 4, 2022
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February 28, 2022
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August 24, 2022
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October 21, 2022
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August 25, 2022
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February 21, 2022
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February 4, 2022
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July 14, 2022
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August 25, 2022
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July 21, 2022
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September 8, 2022
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March 11, 2022
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April 11, 2022
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May 18, 2022
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September 19, 2022
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December 9, 2022
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August 30, 2022
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September 6, 2022
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May 6, 2022
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February 18, 2022
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April 22, 2022
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May 10, 2022
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August 11, 2022
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March 29, 2022
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September 28, 2022
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January 19, 2022
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October 11, 2022
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August 11, 2022
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December 1, 2022
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August 25, 2022
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March 2, 2022
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August 10, 2022
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September 13, 2022
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October 13, 2022
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November 24, 2022
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October 10, 2022
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December 7, 2022
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September 13, 2022
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September 16, 2022
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November 28, 2022
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July 21, 2022
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April 27, 2022
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July 19, 2022
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April 19, 2022
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April 20, 2022
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April 27, 2022
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November 9, 2022
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August 24, 2022
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September 6, 2022
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May 19, 2022
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March 22, 2022
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April 26, 2022
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August 25, 2022
RATNAMBAR KAUSHIK Vs. UNION OF INDIA
December 5, 2022
RAVI NAMBOOTHIRI Vs. K.A. BAIJU
November 9, 2022
RAVI RANJAN DEVELOPERS PRIVATE LIMITED Vs. ADITYA KUMAR CHATTERJEE
March 24, 2022
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July 11, 2022
RAVIKANT SRIVASTAVA Vs. STATE OF JHARKHAND
October 18, 2022
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May 4, 2022
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August 24, 2022
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February 11, 2022
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February 3, 2022
RAZA AHMAD Vs. STATE OF CHHATTISGARH
March 7, 2022
REDDY VEERANA Vs. STATE OF UTTAR PRADESH
May 5, 2022
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February 18, 2022
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February 17, 2022
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February 23, 2022
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November 10, 2022
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January 21, 2022
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May 10, 2022
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August 5, 2022
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November 7, 2022
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January 19, 2022
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September 30, 2022
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October 14, 2022
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May 10, 2022
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November 22, 2022
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July 26, 2022
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April 1, 2022
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May 20, 2022
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May 5, 2022
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September 29, 2022
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April 20, 2022
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September 1, 2022
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July 8, 2022
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July 29, 2022
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September 14, 2022
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October 14, 2022
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August 5, 2022
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September 15, 2022
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May 18, 2022
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January 5, 2022
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July 11, 2022
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November 3, 2022
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August 2, 2022
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August 18, 2022
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October 19, 2022
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April 27, 2022
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October 19, 2022
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September 14, 2022
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March 11, 2022
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November 9, 2022
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October 11, 2022
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September 5, 2022
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April 25, 2022
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July 27, 2022
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June 15, 2022
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September 16, 2022
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July 15, 2022
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February 15, 2022
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May 20, 2022
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July 12, 2022
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March 10, 2022
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February 4, 2022
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August 24, 2022
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September 6, 2022
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November 18, 2022
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August 3, 2022
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February 2, 2022
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April 4, 2022
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September 5, 2022
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August 26, 2022
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May 20, 2022
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May 6, 2022
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October 20, 2022
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January 11, 2022
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March 28, 2022
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August 16, 2022
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August 11, 2022
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January 4, 2022
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August 31, 2022
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September 30, 2022
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October 13, 2022
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December 1, 2022
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June 20, 2022
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April 12, 2022
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March 10, 2022
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April 13, 2022
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July 28, 2022
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August 30, 2022
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March 9, 2022
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August 29, 2022
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November 29, 2022
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October 18, 2022
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February 22, 2022
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April 18, 2022
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March 28, 2022
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February 22, 2022
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April 6, 2022
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January 12, 2022
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November 21, 2022
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July 13, 2022
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September 22, 2022
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April 8, 2022
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March 24, 2022
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October 17, 2022
SATENDER KUMAR ANTIL Vs. CENTRAL BUREAU OF INVESTIGATION
July 11, 2022
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December 5, 2022
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February 23, 2022
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May 6, 2022
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September 19, 2022
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September 26, 2022
SATISH KUMAR JATAV Vs. STATE OF U.P.
May 17, 2022
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April 26, 2022
SATWARATNA CO-OP HOUSING SOCIETY LTD Vs. BHARAT PETROLEUM CORPORATION LTD
April 26, 2022
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February 17, 2022
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August 2, 2022
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February 15, 2022
SATYENDER Vs. SAROJ
August 17, 2022
SAU RAJANI Vs. SAU SMITA
August 8, 2022
SAUD FAISAL Vs. STATE OF UTTAR PRADESH
June 21, 2022
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February 25, 2022
SAVITA AMBADAS KULKARNI Vs. STATE OF MAHARASHTRA
May 10, 2022
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September 19, 2022
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May 4, 2022
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March 15, 2022
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November 24, 2022
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. MEGA CORPORATION LIMITED
March 25, 2022
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. RAJKUMAR NAGPAL
August 30, 2022
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. ABHIJIT RAJAN
September 19, 2022
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October 13, 2022
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April 11, 2022
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July 29, 2022
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February 10, 2022
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July 25, 2022
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January 18, 2022
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April 26, 2022
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May 19, 2022
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March 10, 2022
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February 2, 2022
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March 24, 2022
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July 20, 2022
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November 7, 2022
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April 7, 2022
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March 15, 2022
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November 24, 2022
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September 2, 2022
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October 14, 2022
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January 11, 2022
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January 27, 2022
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May 12, 2022
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April 6, 2022
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October 15, 2022
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November 2, 2022
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April 22, 2022
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January 10, 2022
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September 20, 2022
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September 30, 2022
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March 21, 2022
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February 1, 2022
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July 11, 2022
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April 20, 2022
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March 7, 2022
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February 24, 2022
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March 3, 2022
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September 15, 2022
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January 25, 2022
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April 8, 2022
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December 7, 2022
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March 23, 2022
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March 10, 2022
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August 26, 2022
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August 24, 2022
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November 25, 2022
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July 26, 2022
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March 25, 2022
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January 5, 2022
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September 1, 2022
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April 4, 2022
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February 28, 2022
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November 18, 2022
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March 22, 2022
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July 12, 2022
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August 8, 2022
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July 11, 2022
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October 21, 2022
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December 12, 2022
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December 7, 2022
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March 24, 2022
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November 10, 2022
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July 11, 2022
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December 9, 2022
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August 16, 2022
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April 20, 2022
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October 11, 2022
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September 6, 2022
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September 16, 2022
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July 28, 2022
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February 1, 2022
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December 6, 2022
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April 6, 2022
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September 29, 2022
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March 25, 2022
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January 25, 2022
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June 3, 2022
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March 28, 2022
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May 13, 2022
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June 15, 2022
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February 3, 2022
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September 30, 2022
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March 29, 2022
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August 5, 2022
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July 13, 2022
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March 9, 2022
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March 30, 2022
SWETA CONSTRUCTION Vs. CHHATTISGARH STATE POWER GENERATION COMPANY LIMITED
August 25, 2022
SYED BASHEER Vs. STATE REPRESENTED BY THE SUB-INSPECTOR OF POLICE
January 24, 2022
SYED SABEENA Vs. STATE OF TELANGANA
June 22, 2022
SYED YASEER IBRAHIM Vs. STATE OF UTTAR PRADESH
February 28, 2022
T. J. PARAMESHWARAPPA @ PARAMESHWARAPPA @ J.T. PARAMESHWARAPPA @ TALALKENA GOWDRA PARAMESHWARAPPA Vs. BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD.
November 18, 2022
T. N. POOJARI Vs. MANAGING DIRECTOR, M/S. V.R. L. LOGISTIC LIMITED
May 12, 2022
T. TAKANO Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
February 18, 2022
T.N. GODAVARMAN THIRUMULPAD Vs. U.O.I.
May 9, 2022
T.P. GOPALAKRISHNAN Vs. STATE OF KERALA
December 8, 2022
TALEMA ELECTRONIC INDIA PRIVATE LIMITED Vs. REGIONAL DIRECTOR, ESI CORPORATION
April 25, 2022
TALLI GRAM PANCHAYAT Vs. UNION OF INDIA
July 11, 2022
TANTIA CONSTRUCTIONS LTD. Vs. UNION OF INDIA
July 15, 2022
TAQDIR Vs. STATE OF HARYANA
March 2, 2022
TARA DEVI Vs. ORIENTAL INSURANCE COMPANY
September 6, 2022
TARAK DASH MUKHARJEE Vs. STATE OF UTTAR PRADESH
August 23, 2022
TARLOCHAN SINGH @ RANA Vs. STATE OF PUNJAB
March 29, 2022
TARUN AGGARWAL Vs. UNION OF INDIA
October 11, 2022
TARUN JIT TEJPAL Vs. STATE OF GOA
November 28, 2022
TARUN MEHTA Vs. UNION OF INDIA
May 2, 2022
TATA MOTORS LIMITED Vs. CENTRAL SALES TAX APPELLATE AUTHORITY
September 21, 2022
TATA POWER COMPANY LIMITED TRANSMISSION Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
November 23, 2022
TECH SHARP ENGINEERS PVT. LTD Vs. SANGHVI MOVERS LIMITED
September 19, 2022
TEDHI SINGH Vs. NARAYAN DASS MAHANT
March 7, 2022
TEESTA ATUL SETALVAD Vs. STATE OF GUJARAT
September 2, 2022
TERRAFORM MAGNUM LIMITED (FORMERLY KNOWN AS EVEREST BUILDCON LIMITED) Vs. STATE OF MAHARASHTRA
May 30, 2022
TEXCO MARKETING PVT. LTD Vs. TATA AIG GENERAL INSURANCE COMPANY LTD
November 9, 2022
THERMAX LTD Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-1
October 13, 2022
THIRU K. PALANISWAMY Vs. M. SHANMUGAM
July 6, 2022
THOMAS DANIEL Vs. STATE OF KERALA
May 2, 2022
TIRUPATI STEELS Vs. SHUBH INDUSTRIAL COMPONENT
April 19, 2022
TOPLINE SHOES LIMITED Vs. PUNJAB NATIONAL BANK
July 20, 2022
TOTAL ENVIRONMENT BUILDING SYSTEMS PVT. LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
August 2, 2022
TRIMURTHI FRAGRANCES (P) LTD Vs. GOVERNMENT OF N.C.T. OF DELHI
September 19, 2022
TULASI DEVI Vs. SATTAR KHAN
February 23, 2022
TULESH KUMAR SAHU Vs. STATE OF CHHATTISGARH
February 24, 2022
TULSHI CHOUDHARY Vs. STEEL AUTHORITY OF INDIA LIMITED
August 3, 2022
TULSI RAM SAHU Vs. STATE OF CHHATTISGARH
September 8, 2022
TUSHAR ARUN GANDHI Vs. STATE OF GUJARAT
April 1, 2022
U.N. KRISHNAMURTHY Vs. A. M. KRISHNAMURTHY
July 12, 2022
U.P. AWAS EVAM VIKAS PARISHAD THR HOUSING COMMISSIONER Vs. RAM SINGH (D) TH. LRS.
April 20, 2022
UBESH KHAN Vs. STATE (GOVT. OF NCT OF DELHI)
July 28, 2022
UDHO THAKUR Vs. STATE OF JHARKHAND
September 29, 2022
UHL POWER COMPANY LTD Vs. STATE OF HIMACHAL PRADESH
January 7, 2022
UMA PRIYADARSHINI S. Vs. SUCHITH K. NAIR
January 6, 2022
UMADEVI NAMBIAR Vs. THAMARASSERI ROMAN CATHOLIC DIOCESE
April 1, 2022
UMESH CHANDRA YADAV Vs. INSPECTOR GENERAL AND CHIEF SECURITY COMMISSIONER
March 2, 2022
UMESH KUMAR PAHWA Vs. BOARD OF DIRECTORS UTTARAKHAND GRAMIN BANK
February 11, 2022
UNION BANK OF INDIA Vs. ADDITIONAL COMMISSIONER OF INCOME TAX (TDS) KANPUR
March 7, 2022
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February 14, 2022
UNION OF INDIA Vs. MANPREET SINGH POONAM
March 8, 2022
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February 24, 2022
UNION OF INDIA Vs. PROBIR GHOSH
February 17, 2022
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February 17, 2022
UNION OF INDIA Vs. JITENDRA GIRI
April 19, 2022
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April 19, 2022
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July 22, 2022
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September 2, 2022
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November 23, 2022
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March 23, 2022
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August 24, 2022
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August 10, 2022
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August 11, 2022
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August 16, 2022
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August 23, 2022
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August 22, 2022
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August 22, 2022
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May 19, 2022
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June 1, 2022
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May 20, 2022
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May 19, 2022
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January 3, 2022
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January 6, 2022
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January 11, 2022
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July 6, 2022
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September 23, 2022
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February 3, 2022
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October 31, 2022
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January 28, 2022
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April 6, 2022
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April 6, 2022
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April 4, 2022
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April 19, 2022
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April 19, 2022
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April 28, 2022
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May 4, 2022
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May 2, 2022
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May 5, 2022
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July 18, 2022
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July 19, 2022
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July 11, 2022
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June 14, 2022
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June 30, 2022
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July 25, 2022
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May 17, 2022
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April 5, 2022
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April 5, 2022
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March 24, 2022
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October 21, 2022
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May 18, 2022
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January 31, 2022
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February 11, 2022
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May 2, 2022
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February 18, 2022
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May 10, 2022
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August 17, 2022
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March 10, 2022
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May 12, 2022
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September 23, 2022
USHAKUMARI Vs. RELIANCE GENERAL INSURANCE CO. LIMITED
May 5, 2022
UTPAL TREHAN Vs. DLF HOME DEVELOPERS LTD
July 11, 2022
UTTAM Vs. STATE OF MAHARASHTRA
June 2, 2022
UTTAM KUMAR SHAW Vs. PARTHA SARATHI SEN
September 13, 2022
UTTAMRAO Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
October 11, 2022
UTTAR HARYANA BIJLI VITRAN NIGAM LTD Vs. ADANI POWER (MUNDRA) LIMITED
August 24, 2022
V G JAGDISHAN Vs. INDOFOS INDUSTRIES LIMITED
April 19, 2022
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May 9, 2022
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October 11, 2022
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November 24, 2022
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November 9, 2022
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June 3, 2022
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April 19, 2022
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November 16, 2022
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August 8, 2022
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February 1, 2022
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January 12, 2022
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January 24, 2022
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May 10, 2022
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May 13, 2022
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January 11, 2022
VELAYUDHAN Vs. NATIONAL INSURANCE CO. LTD.
September 7, 2022
VENKATESH Vs. STATE OF KARNATAKA
April 19, 2022
VENKATESHWAR GLOBAL SCHOOL Vs. JUSTICE FOR ALL
September 1, 2022
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January 19, 2022
VGP MARINE KINGDOM PVT LTD Vs. KAY ELLEN ARNOLD
November 4, 2022
VICE CHAIRMAN DELHI DEVELOPMENT AUTHORITY Vs. NARENDER KUMAR
March 8, 2022
VIDARBHA INDUSTRIES POWER LIMITED Vs. AXIS BANK LIMITED
July 12, 2022
VIDHYADEVI AHIRWAR Vs. DHARMENDRA RAJAK
September 7, 2022
VIGYASHREE INFRASTRUCTURE LTD. Vs. STATE OF MADHYA PRADESH
September 6, 2022
VIJAY KUMAR Vs. NANAG RAM
December 1, 2022
VIJAY KUMAR GHAI Vs. STATE OF WEST BENGAL
March 22, 2022
VIJAY KUMAR GOYAL (DEAD) Vs. NEENA RANI
September 16, 2022
VIJAY KUMAR SINGH Vs. ORIENTAL INSURANCE CO. LIMITED
September 22, 2022
VIJAY MADANLAL CHOUDHARY Vs. UNION OF INDIA
July 27, 2022
VIJAY PRATAP YADAV Vs. STATE OF UTTAR PRADESH
February 23, 2022
VIJAY RAJMOHAN Vs. STATE
October 11, 2022
VIJAYA Vs. STATE
September 15, 2022
VIJAYKUMAR GOPICHAND RAMCHANDANI Vs. AMAR SADHURAM MULCHANDANI
December 5, 2022
VIKAS SINGH Vs. GOVT. OF NCT OF DELHI
August 11, 2022
VIKKI SARATHI Vs. STATE OF CHHATTISGARH
March 4, 2022
VIKRAM SINGH Vs. SHYOJI RAM
February 18, 2022
VIKRAMJIT KAKATI Vs. STATE OF ASSAM
August 4, 2022
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June 3, 2022
VILLAGE OFFICER Vs. CHUNAYAMAKKAL JOSEPH
January 19, 2022
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November 14, 2022
VINOD KATARA Vs. STATE OF UTTAR PRADESH
September 12, 2022
VIPAN AGGARWAL Vs. RAMAN GANDOTRA
April 29, 2022
VIPUL RASIKBHAI KOLI JANKHER Vs. STATE OF GUJARAT
March 11, 2022
VIRAJ TRA DESAI Vs. STATE OF GUJARAT
August 30, 2022
VIRENDRA Vs. STATE OF M.P.
July 11, 2022
VISALATCHI Vs. NAGARAJAN
September 1, 2022
VISHAL Vs. YUGRAJ SINGH DHINDSA
September 14, 2022
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March 28, 2022
VISHAL VIJAY KALANTRI Vs. SHAILEN SHAH (RESOLUTION PROFESSIONAL OF DIGHI PORT LIMITED)
May 4, 2022
VISHRAM VARU AND CO Vs. UNION OF INDIA
April 21, 2022
VISHWANATH PRATAP SINGH Vs. ELECTION COMMISSION OF INDIA
September 9, 2022
VIVEKANAND MISHRA Vs. STATE OF U.P.
July 29, 2022
VODAFONE IDEA CELLULAR LTD. Vs. AJAY KUMAR AGRAWAL
February 16, 2022
VOMBATKERE S. G. Vs. UNION OF INDIA
May 11, 2022
WAHEED-UR-REHMAN PARRA Vs. UNION TERRITORY OF JAMMU AND KASHMIR
February 25, 2022
WALCHANDNAGAR INDUSTRIES LTD Vs. STATE OF MAHARASHTRA
February 4, 2022
WAQF BOARD, RAJASTHAN Vs. JINDAL SAW LIMITED
April 29, 2022
WAVE INDUSTRIES PVT. LTD. Vs. STATE OF U.P.
December 15, 2022
WEATHERFORD OIL TOOL MIDDLE EAST LIMITED Vs. BAKER HUGHES SINGAPORE PTE
October 20, 2022
WG CDR AU TAYYABA (RETD) Vs. UNION OF INDIA
November 16, 2022
WIDESCREEN HOLDINGS PRIVATE LIMITED Vs. RELIGARE FINVEST LIMITED
April 22, 2022
WIPRO FINANCE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 12, 2022
WIZAMAN IMPEX PVT. LTD. Vs. KEDRION BIOPHARMA INC.
February 7, 2022
WYETH LIMITED Vs. STATE OF BIHAR
August 11, 2022
X Vs. PRINCIPAL SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT, GOVT. OF NCT OF DELHI
September 29, 2022
X Vs. PRINCIPAL SECRETARY HEALTH AND FAMILY WELFARE DEPARTMENT
July 21, 2022
X (MINOR) Vs. STATE OF JHARKHAND
February 21, 2022
XXX Vs. VIJAY BABU
July 6, 2022
XYZ Vs. ABHISHEIK
September 2, 2022
XYZ Vs. STATE OF MADHYA PRADESH
August 5, 2022
Y. SAI SATYA PRASAD Vs. D. PRABHAKARA RAO
October 11, 2022
YAMUNA EXPRESSWAY INDUSTRIAL DEVELOPMENT AUTHORITY Vs. SHAKUNTLA EDUCATION AND WELFARE SOCIETY
May 19, 2022
YASHODA (ALIAS SODHAN) Vs. SUKHWINDER SINGH
September 12, 2022
YASHODAMMA S. Vs. REGIONAL MANAGER RELIANCE GENERAL INSURANCE CO. LIMITED
September 13, 2022
YASHPAL SINGH Vs. STATE OF UTTAR PRADESH
September 15, 2022
YATENDRASINGH AJABSINGH CHAUHAN Vs. STATE OF MAHARASHTRA
August 4, 2022
YENDAPALLI SRINIVASULU REDDY Vs. VEMIREDDY PATTABHIRAMI REDDY
October 19, 2022
YERUVA SAYIREDDY Vs. STATE OF ANDHRA PRADESH
March 7, 2022
YES BANK LIMITED Vs. 63 MOONS TECHNOLOGIES LIMITED
February 1, 2022
YOGESH JAIN Vs. SUMESH CHADHA
October 10, 2022
ZAKIA AHSAN JAFRI Vs. STATE OF GUJARAT
June 24, 2022
ZAKIR ABDUL MIRAJKAR Vs. STATE OF MAHARASHTRA
August 24, 2022